LAWS(SC)-1989-3-59

S RANGARAJAN UNION OF INDIA Vs. P JAGJIVAN RAM:P JAGJIVAN RAM

Decided On March 30, 1989
S Rangarajan Union Of India Appellant
V/S
P Jagjivan Ram:P Jagjivan Ram Respondents

JUDGEMENT

(1.) These appeals by leave from the judgment of the division bench of the Maji-as High court revoking the "lj Certificate issued to a Tamil film called "ore Oi-n Grmnatlulc (In One Village) lor public exhibition. Civilnos. 1668 and1669 of 1988 are by the producer of the film and the Civilnos. 13667 and 13668 of 1988 are by the Union of India.

(2.) The story of "ore Oru Gramathile" can be summarised as follows:

(3.) This is the theme of the picture presented. As usual, it contains some songs, dance and side attractions to make the film more delectable.