Referred Judgements :-

TARA SINGH VS. STATE [RELIED ON]
H N RISHBUD VS. STATE OF DELHI [RELIED ON]

Cited Judgements :-

RAM PRASHAD VS. STATE OF J&K [LAWS(J&K)-2018-11-17] [REFERRED TO]
K. VADIVEL VS. K. SHANTHI [LAWS(SC)-2024-9-77] [REFERRED TO]
S. MATHIYAZHAGAN VS. STATE [LAWS(MAD)-2018-3-1443] [REFERRED TO]
MANILAL KESHRI VS. STATE OF BIHAR [LAWS(PAT)-2006-8-36] [REFERRED TO]
CHANDRA KESHWAR CHOUDHARY VS. STATE OF BIHAR [LAWS(PAT)-2012-5-36] [REFERRED TO]
Dilip Singh VS. State of M.P. [LAWS(MPH)-1996-10-43] [REFERRED TO]
JAGDEO YADAV VS. STATE OF BIHAR [LAWS(PAT)-2001-7-84] [REFERRED TO]
AMRUTBHAI SHAMBHUBHAI PATEL VS. SUMANBHAI KANTIBHAI PATEL & ORS. [LAWS(SC)-2017-2-3] [REFERRED TO]
BARAKATHULLAH VS. UNION OF INDIA [LAWS(MAD)-2023-10-106] [REFERRED TO]
STATE OF MANIPUR VS. THOUNAOJAM BRINDA [LAWS(MANIP)-2021-4-10] [REFERRED TO]
RAVI VS. INSPECTOR OF POLICE [LAWS(MAD)-2021-8-157] [REFERRED TO]
P.C. AATHIKKA VS. THE STATE OF KERALA AND ORS. [LAWS(KER)-2016-2-8] [REFERRED TO]
KARAN KAPOOR & ORS. VS. STATE OF M.P. & ANR. [LAWS(MPH)-2017-8-58] [REFERRED TO]
P. GOPALAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2022-3-13] [REFERRED TO]
AKHILESH SINGH VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-8-434] [REFERRED TO]
AKBARUDDIN OWAISI VS. STATE OF A.P. [LAWS(TLNG)-2022-3-112] [REFERRED TO]
SATISH PANDURANG JAGTAP VS. STATE OF MAHARASHTRA [LAWS(BOM)-1995-2-37] [REFERRED TO]
ANOOP SINGH VS. STATE [LAWS(DLH)-2017-5-279] [REFERRED TO]
ADVANTAGES INDIA VS. UNION OF INDIA [LAWS(DLH)-2019-8-348] [REFERRED TO]
M/S JAGATHI PUBLICATIONS LTD VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(APH)-2012-6-32] [REFERRED TO]
MAHENDRA P DESAI VS. STATE OF GUJARAT [LAWS(GJH)-1985-2-4] [REFERRED TO]
NATIONAL INVESTIGATION AGENCY VS. TAJAMUL SAIKH BHOOT [LAWS(APH)-2019-10-33] [REFERRED TO]
CHANDAN PANALAL JAISWAL VS. STATE OF GUJARAT [LAWS(GJH)-2005-4-91] [REFERRED TO]
HANUMAN SINGH VS. STATE [LAWS(RAJ)-1997-10-37] [REFERRED TO]
SUDHIR SHANTILAL MEHTA VS. C B I [LAWS(SC)-2009-8-139] [REFERRED TO]
BABUBHAI VS. STATE OF GUJARAT [LAWS(SC)-2010-8-61] [REFERRED TO]
SHIV SHANKAR SINGH VS. STATE OF BIHAR [LAWS(SC)-2011-11-30] [REFERRED TO]
CHINNATHAMBI @ SUBRAMANI [A1] VS. STATE REP. BY THE INSPECTOR OF POLICE [LAWS(MAD)-2017-2-100] [REFERRED TO]
STATE OF H.P. VS. MEHAR SINGH [LAWS(HPH)-2004-12-26] [REFERRED TO]
DULAL GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-2-24] [REFERRED TO]
RADHESHYAM AGARWALA VS. STATE OF WEST BENGAL [LAWS(CAL)-2005-4-26] [REFERRED TO]
ANIMA GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-8-78] [REFERRED TO]
UPENDRA SINGH VS. STATE OF U P [LAWS(ALL)-2005-8-141] [REFERRED TO]
SAURAV ARORA VS. UT OF CHANDIGARH [LAWS(P&H)-2022-4-31] [REFERRED TO]
SIT VS. SAMIMA KAUSAR [LAWS(GJH)-2011-12-44] [REFERRED TO]
DR. VIJAY KUMAR SHARMA VS. STATE OF U.P. [LAWS(ALL)-2021-6-24] [REFERRED TO]
VINAYAK S. SHETTY VS. THE STATE OF KARNATAKA [LAWS(KAR)-2014-4-241] [REFERRED TO]
JAIBUNNISSA VS. STATE OF KARNATAKA [LAWS(KAR)-2015-9-352] [REFERRED TO]
THOGORANI ALIAS K DAMAYANTI VS. STATE OF ORISSA [LAWS(ORI)-2004-7-9] [REFERRED TO]
CHANDRA BHAN VERMA VS. STATE OF U.P. [LAWS(ALL)-2019-10-206] [REFERRED TO]
KULDEEP NARAYAN VS. STATE OF U.P. [LAWS(ALL)-2020-4-47] [REFERRED TO]
VIJAYCHANDRA PRAKASH SHUKLA VS. STATE OF GUJARAT [LAWS(GJH)-2017-1-8] [REFERRED TO]
DAYA SHANKAR SINGH VS. STATE OF U P [LAWS(ALL)-1988-4-33] [REFERRED TO]
LADU DEVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-8-39] [REFERRED TO]
SARITA SHARMA VS. STATE OF GUJARAT & 2 [LAWS(GJH)-2015-1-440] [REFERRED]
ASHOKBHAI KHODIDAS CHALODIYA VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2015-3-34] [REFERRED TO]
CHANDRASEKHAR VS. STATE OF KERALA [LAWS(KER)-1996-11-43] [REFERRED TO]
STATE OF KERALA VS. V P ARUMUGHAN [LAWS(KER)-2001-12-70] [REFERRED TO]
CHANDRASWAMI AND K N AGGARWAL VS. CENTRAL BUREAU OF INVESTIGATION STATE ORS [LAWS(DLH)-1999-12-117] [REFERRED]
RAM BAHADUR VS. STATE OF U P [LAWS(ALL)-2012-4-91] [REFERRED TO]
SRI RANA SINHA ALIAS SUJIT SINHA VS. STATE OF TRIPURA [LAWS(GAU)-2011-4-15] [REFERRED TO]
VIJAY KISHORE GOSWAMI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2010-8-34] [REFERRED TO]
KENNADY VS. STATE [LAWS(MAD)-1996-7-21] [REFERRED TO]
UMAR ABDUL SHAKOOR SORATHIA VS. ASSISTANT DIRECTOR N C B MADRAS [LAWS(MAD)-1996-9-60] [REFERRED TO]
V.G.P. RAJADAS VS. W.P.A.S.B. PANDIYANATHA BASKARAN [LAWS(MAD)-1999-9-122] [REFERRED TO]
BASKARAN VS. STATE [LAWS(MAD)-2001-6-116] [REFERRED TO]
MURUGAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2002-8-85] [REFERRED TO]
PENUMALA VISWA SHANTI VS. STATION HOUSE OFFICER [LAWS(TLNG)-2019-12-25] [REFERRED TO]
RAMAKANT SINGH VS. STATE OF BIHAR [LAWS(PAT)-2006-8-114] [REFERRED TO]
Pannalal Sahgal VS. Veer Shan Verma [LAWS(MPH)-1991-12-22] [REFERRED TO]
KUSHAMI DEVI AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-8-17] [REFERRED TO]
RITESH AJMERA VS. STATE OF M.P. [LAWS(MPH)-2017-2-174] [REFERRED TO]
JASHUBHAI DHANABHAI BARAD VS. STATE OF GUJARAT [LAWS(GJH)-2003-8-52] [RELIED UPON]
KUTTAN @ RADHAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2021-2-144] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. NCT OF DELHI & ORS [LAWS(DLH)-2015-8-578] [REFERRED]
YANAB SHEIKH VS. STATE OF WEST BENGAL [LAWS(SC)-2012-12-87] [REFERRED TO]
RAMPAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1989-5-40] [REFERRED TO]
SHIV RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-1989-7-57] [REFFERRED TO]
MANOJ KUMAR VS. STATE OF UTTRAKHAND [LAWS(SC)-2014-5-105] [REFERRED TO]
CHETTI KRISHNA RAO VS. STATE OF A P [LAWS(APH)-2005-4-1] [REFERRED TO]
AKBARUDDIN OWAISI VS. GOVERNMENT OF ANDHRA PRADESH AND ORS [LAWS(APH)-2013-7-163] [REFERRED]
AKBARUDDIN OWAISI VS. GOVERNMENT OF ANDHRA PRADESH AND ORS [LAWS(APH)-2013-7-163] [REFERRED]
RAVIKRINDI RAMASWAMY VS. STATE OF A P [LAWS(APH)-2002-7-57] [REFERRED TO]
MADAN SINGH AND ORS. VS. U.T. CHANDIGARH AND ORS. [LAWS(P&H)-2015-9-425] [REFERRED TO]
MANJIT SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1996-11-10] [REFERRED TO]
ISTAKUDDIN MONDAL ALIAS HARADHAN MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2004-7-36] [REFERRED TO]
NIRMAL KUMAR KHARKIA VS. STATE OF W B [LAWS(CAL)-2005-8-66] [REFERRED TO]
SHAMIM ALIAS LAL BABU VS. STATE OF U P [LAWS(ALL)-2008-5-117] [REFERRED TO]
VINAY KUMAR VS. STATE OF U P [LAWS(ALL)-2006-8-19] [REFERRED TO]
SHANKAR RAM VS. STATE [LAWS(PAT)-1986-1-22] [REFERRED TO]
B. V. BYRE GOWDA S/O VENKATE GOWDA VS. NISAR AHMED S/O NAZEER AHMED [LAWS(KAR)-2021-9-15] [REFERRED TO]
C LOHITHAKSHAN VS. STATE OF KERALA [LAWS(KER)-1989-1-63] [REFERRED TO]
K V CHACKO VS. STATE OF KERALA [LAWS(KER)-2000-3-10] [REFERRED]
LONAPPAN NAMBADAN VS. DEPUTY SUPERINTENDENT OF POLICE [LAWS(KER)-2003-3-93] [REFERRED TO]
GAURI SHANKAR AGARWAL VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-1999-4-293] [REFERRED TO]
SHASHI KANT SINGH VS. STATE (NCT OF DELHI) [LAWS(DLH)-2008-1-141] [REFERRED TO]
SUDHIR KUMR SETH VS. STATE OF DELHI [LAWS(DLH)-2008-4-77] [REFERRED TO]
GOBARDHAN DAS VS. STATE OF ORISSA [LAWS(ORI)-1999-9-3] [REFERRED TO]
BABU LAL JAISWAL VS. STATE OF U.P. [LAWS(ALL)-2023-12-31] [REFERRED TO]
KARNAL SINGH VS. SAMIMA KAUSAR WD/O MOHMMED SHAMIM RAZA [LAWS(GJH)-2011-12-270] [REFERRED TO]
RAMEEJA VS. STATE OF TAMILNADU [LAWS(MAD)-2004-8-71] [REFERRED TO]
JAWAHARLAL RAMTIRTH SHARMA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-8-78] [REFERRED TO]
SANJEEV NAGAR VS. STATE OF NAGALAND [LAWS(GAU)-2014-7-40] [REFERRED TO]
SANT KUMAR & ORS VS. STATE OF U P [LAWS(ALL)-2014-12-357] [REFERRED TO]
RAJENDRA SINGH SETHIA VS. STATE [LAWS(DLH)-1985-6-3] [REFERRED]
VIKAS GUPTA VS. STATE OF PUNJAB [LAWS(P&H)-2002-1-29] [REFERRED TO]
IQBAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2005-10-67] [REFERRED TO]
ARNAB RANJAN GOSWAMI VS. UNION OF INDIA [LAWS(SC)-2020-5-15] [REFERRED TO]
MANI M M VS. STATE OF KERALA [LAWS(KER)-2012-6-502] [REFERRED TO]
STATE VS. S.IMMANUEL DEVAKADATCHAM [LAWS(MAD)-2022-6-214] [REFERRED TO]
ROHIT DHAWAN VS. STATE [LAWS(J&K)-2005-7-7] [REFERRED TO]
ABDUL LATHEEF VS. STATE OF KERALA [LAWS(KER)-2014-8-816] [REFERRED TO]
ANJU CHAUDHARY VS. STATE OF U.P. [LAWS(SC)-2012-12-66] [REFERRED TO]
RAGHVENDRA PRATAP SINGH VS. STATE OF U P [LAWS(ALL)-2007-5-38] [REFERRED TO]
DOLIBEN KANTILAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2012-11-6] [REFERRED TO]
DEVDAS BABUBHAI MODI VS. STATE OF GUJARAT [LAWS(GJH)-2011-3-244] [REFERRED TO]
KALPESH H THAKKER VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2014-4-210] [REFERRED TO]
Rajeshwar Das VS. State of Jharkand [LAWS(JHAR)-2012-4-72] [REFERRED TO]
District Bar Association, Deoghar VS. State of Jharkhand [LAWS(JHAR)-2013-7-104] [REFERRED TO]
EKNATH S/O. RANGNATH KANDAM & ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-3-74] [REFERRED TO]
MADAN RAI AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-6-24] [REFERRED TO]
SADRUL KHAN VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-9-71] [REFERRED TO]
AVTAR SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-1-797] [REFERRED]
KAMLESHKUMAR BANSILAL THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-44] [REFERRED TO]
MOOL CHAND ALIAS MURLI VS. STATION RENEWAL JAIPUR [LAWS(RAJ)-2009-2-47] [REFERRED TO]
OPERATION MOBILIZATION INDIA, REP. BY DR. JOSEPH DSOUZA AND OTHERS VS. THE STATE OF TELANGANA, REP. BY ITS PRINCIPAL SECRETARY, HOME DEPARTMENT, SECRETARIAT, HYDERABAD AND OTHERS [LAWS(ALL)-2017-4-145] [REFERRED TO]
WASIULLAH AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-4-106] [REFERRED TO]
ADIL VS. STATE OF U.P. [LAWS(ALL)-2024-1-28] [REFERRED TO]
SONALAL SONI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2005-3-8] [REFERRED TO]
GANESHBHAI JAKSHIBHAI BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-249] [REFERRED TO]
KANDARPA KUMAR BARUAH VS. STATE OF ASSAM [LAWS(GAU)-2022-12-3] [REFERRED TO]
S RAMAPANDIAN VS. STATE [LAWS(MAD)-1995-12-14] [REFERRED TO]
MEERA SAHIB VS. STATE [LAWS(MAD)-1998-10-133] [REFERRED TO]
C. SIVASANKARAN AND 9 OTHERS VS. THE STATE REPRESENTED BY INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, TEAM XVI, THOUSAND LIGHTS, CHENNAI-600 006 AND [LAWS(MAD)-2006-9-401] [REFERRED TO]
NINGAPPA ADVIVAPPA DESAI VS. MADIVALAPPA [LAWS(KAR)-1990-7-79] [REFFERRED TO ,REF.; 3.]
A P CIVIL LIBERTIES COMMITTEE VS. GOVERNMENT OF A P [LAWS(APH)-2009-2-90] [REFERRED TO]
JERUSALEM MATHAI, HYDERABAD VS. STATE OF TELANGANA [LAWS(APH)-2016-6-94] [REFERRED TO]
MODNATH VAIDHYANATH MISHRA VS. STATE OF GUJARAT [LAWS(GJH)-2017-5-149] [REFERRED TO]
DHANESHBHAI CHANDULAL SHAH AND ORS. VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2016-2-217] [REFERRED TO]
RANJEET SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1999-11-113] [REFERRED TO]
SUMAN SINGH ALIAS RANJEET VS. STATE [LAWS(DLH)-2009-11-134] [REFERRED TO]
ASIF @ ANISH AYUB PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-12-159] [REFERRED TO]
AMAR NATH PANDEY VS. STATE OF U P [LAWS(ALL)-2014-7-130] [REFERRED TO]
WILLIAM GEORGE BENEDICT VS. STATE OF ORISSA [LAWS(ORI)-2001-6-10] [REFERRED TO]
DAMBARUDHAR SAMAL VS. STATE OF ORISSA [LAWS(ORI)-1994-2-10] [REFERRED TO]
SURENDRA SAHOO VS. STATE OF ORISSA [LAWS(ORI)-1993-12-21] [REFERRED TO]
RAJINDER PRASAD ALIAS PAPPU VS. STATE [LAWS(DLH)-1995-2-80] [REFERRED]
DIPAK KHANIKAR VS. STATE OF ASSAM [LAWS(GAU)-2018-4-151] [REFERRED TO]
BOHATIE DEVI (DEAD) VS. STATE OF UTTAR PRADESH [LAWS(SC)-2023-4-125] [REFERRED TO]
MUHAMMED SHIRAZ VS. STATE OF KERALA [LAWS(KER)-2023-5-28] [REFERRED TO]
P. K. ABDUL SATHAR VS. STATE OF KERALA [LAWS(KER)-2021-7-71] [REFERRED TO]
RENU KUMARI VS. STATE OF BIHAR [LAWS(PAT)-2018-4-42] [REFERRED TO]
MD. ABDUL HALIM VS. THE STATE OF BIHAR [LAWS(PAT)-2018-4-194] [REFERRED TO]
NAZAR ALI MURAD ALI MANDANI VS. THE STATE OF TELANGANA [LAWS(APH)-2017-2-61] [REFERRED TO]
JAKIR HUSSAIN KOSIGI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2017-7-75] [REFERRED TO]
MOTOROLA INDIA LTD. VS. COMMISSIONER OF CUSTOMS, BANGALORE [LAWS(CE)-2001-3-171] [FOLLOWED]
VIGILANCE AND ANTI-CORRUPTION BUREAU VS. K. SASIKALA [LAWS(KER)-2021-3-47] [REFERRED TO]
P.RADHAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2021-4-6] [REFERRED TO]
PRADEEP GOEL VS. STATE OF U P [LAWS(ALL)-2007-3-169] [REFERRED TO]
K M B JAYAPAL VS. STATE [LAWS(CAL)-2010-3-41] [REFERRED TO]
SUBRAMANIAN VS. STATE BY INSPECTOR OF POLICE [LAWS(MAD)-2013-2-226] [REFERRED TO]
ANANDAMAY BAG VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-5-38] [REFERRED TO]
MANOJ NARAIN AGRAWAL VS. SHASHI AGRAWAL [LAWS(SC)-2009-4-147] [REFERRED TO]
UDAIRAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-1983-2-12] [REFERRED TO]
MANBAHALA MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-7-57] [REFERRED TO]
A HALEEM VS. M S TAJUDEEN [LAWS(MAD)-1992-11-66] [REFERRED TO]
K CHANDRASEKHAR MARIAM RASHEEDA S K SHARMA S NAMBI NARAYANAN D SASI KUMARAN 1 THE DIRECTOR CENTRAL BUREAU OF INVESTIGATION VS. STATE OF KERALA [LAWS(SC)-1998-4-20] [REFERRED TO]
KAMLESH SINGH VS. STATE OF U.P. [LAWS(ALL)-2024-2-40] [REFERRED TO]
ESSAR OIL LIMITED VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2009-6-191] [REFERRED TO]
ESSAR OIL LIMITED VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2009-6-191] [REFERRED TO]
ESSAR OIL LIMITED VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2009-6-191] [REFERRED TO]
NAGENDRA SINGH VS. STATE OF BIHAR [LAWS(PAT)-1990-11-27] [REFERRED TO]
VIJAYA BASKAR AND ORS VS. SUGANYA DEVI [LAWS(MAD)-2010-10-495] [REFERRED]
M KANNAN AND ORS VS. DIRECTOR GENERAL OF POLICE AND ORS [LAWS(MAD)-2010-11-555] [REFERRED]
RAM KRUSHNA PADHIARY VS. STATE OF ORISSA [LAWS(ORI)-1995-7-24] [REFERRED TO]
JITENDRA SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-11-98] [REFERRED TO]
JITENDRA SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-11-98] [REFERRED TO]
ATA MOHAMMAD VS. STATE OF U.P. [LAWS(ALL)-2020-4-103] [REFERRED TO]
SUMANBHAI KANTIBHAI PATEL AND ORS. VS. AMRUTBHAI SHAMBHUBHAI PATEL AND ORS. [LAWS(GJH)-2015-4-16] [REFERRED TO]
SUMANBHAI KANTIBHAI PATEL AND ORS. VS. AMRUTBHAI SHAMBHUBHAI PATEL AND ORS. [LAWS(GJH)-2015-4-16] [REFERRED TO]
SHYAMA CHARAN DUBEY VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1988-10-31] [REFERRED TO]
NAVINKUMAR HARGOVINDBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-421] [REFERRED TO]
SUNIL TONDON VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-5-8] [REFERRED TO]
UMMER VS. STATE OF KERALA [LAWS(KER)-2010-2-59] [REFERRED TO]
STATE OF KERALA VS. ARUMUGAN [LAWS(KER)-2001-12-82] [REFERRED TO]
SHAJI RAGHAVAN PILLAT VS. STATE OF KERALA [LAWS(KER)-2003-3-28] [REFFERED TO : AIR 1979 SO 1791 11,14,17]
CHANDAPPA GOWDA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KAR)-2021-1-114] [REFERRED TO]
CHANDAPPA GOWDA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KAR)-2021-1-114] [REFERRED TO]
POONAM MADHA PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1387] [REFERRED TO]
JEEVAN S/O. SUKHLAL JADHAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-11-166] [REFERRED TO]
MALHARI SHAMBHU SAKAT VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-4-48] [REFERRED TO]
R RAMAMURTHY VS. STATE [LAWS(MAD)-1998-7-80] [REFERRED TO]
PALLAB DAS VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2012-8-82] [REFERRED TO]
NIRMALAN SELVARAJAH VS. UNION OF INDIA [LAWS(DLH)-1993-8-22] [EXPLAINED]
ACHCHAN VS. STATE OF U P [LAWS(ALL)-1981-12-42] [REFERRED TO]
SHAILENDRA SINGH NAHAR VS. STATE OF M P [LAWS(MPH)-1986-1-18] [REFERRED TO]
VARSHABEN KANTILAL PURANI VS. STATE OF GUJARAT & ORS [LAWS(SC)-2018-11-74] [REFERRED TO]
VINUBHAI HARIBHAI MALAVIYA VS. STATE OF GUJARAT [LAWS(SC)-2019-10-51] [REFERRED TO]
STATE VS. HEMENDHRA REDDY [LAWS(SC)-2023-4-136] [REFERRED TO]
BASHIST NARAYAN SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-1996-12-32] [REFERRED TO]
RAM UDAGAR MAHTO VS. STATE [LAWS(DLH)-2021-9-261] [REFERRED TO]
SURENDRA BABU VS. STATE OF KERALA [LAWS(KER)-2023-4-7] [REFERRED TO]
STATE OF M.P. VS. SANDEEP CHOUHAN [LAWS(MPH)-2017-12-260] [REFERRED TO]
BALDEV SINGH VS. STATE OF PUNJAB [LAWS(SC)-2009-5-65] [RELIED UPON]
AMITBHAI ANILCHANDRA SHAH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2013-4-24] [REFERRED TO]
YOGINDER GARG AND ORS. VS. GOVERNMENT OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2015-12-9] [REFERRED TO]
KUMMARI LAKSHMAIAH (ANGADI) AND OTHERS VS. STATE OF ANDHRA PRADESH AND ANOTHER [LAWS(APH)-2015-12-65] [REFERRED TO]
K SENGUTTUVAN VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2012-3-243] [REFERRED TO]
MANJIT SINGH VS. STATE OF H.P. [LAWS(HPH)-1996-1-20] [REFERRED TO]
PRADEEP KUMAR GATHANIA VS. STATE [LAWS(DLH)-2015-3-345] [REFERRED TO]
PAWAN KUMAR SANTHALIA VS. STATE OF W B [LAWS(CAL)-2004-12-23] [REFERRED TO]
MD. NASIR AKHAN AND ORS. VS. STATE OF WEST BENGAL [LAWS(CAL)-2002-12-36] [REFERRED TO]
STATE OF BIHAR VS. SIMRANJIT SINGH [LAWS(PAT)-1986-11-16] [REFERRED TO]
KARE SINGH VS. STATE OF U P [LAWS(ALL)-2008-2-16] [REFERRED TO]
PRITHWIS KUMAR NAG VS. STATE OF WEST BENGAL [LAWS(CAL)-1997-12-20] [REFERRED TO]
RANDHIR SINGH RANA VS. STATE DELHI ADMINISTRATION [LAWS(SC)-1996-12-74] [DISTINGUISHED]
MOHAN VS. STATE OF HARYANA [LAWS(P&H)-2015-4-222] [REFERRED TO]
NARESH KUMAR ARORA VS. UT, CHANDIGARH [LAWS(P&H)-2022-8-295] [REFERRED TO]
TRILOKI MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-11-157] [REFERRED TO]
RAJESHWAR DAS VS. STATE OF JHARKHAND [LAWS(JHAR)-2012-4-59] [REFERRED TO]
MD. QUIYAMUDDIN KHAN & COMPANY VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2016-8-27] [REFERRED TO]
CHANDRASEKHAR MOHANTY VS. STATE [LAWS(ORI)-1993-2-26] [FOLLOWED ON]
STATE VS. SUNDARAMOORTHY [LAWS(MAD)-2007-9-416] [REFERRED TO]
RAMASUBRAMANIAN VS. STATE REPRESENTED AND ORS [LAWS(MAD)-2010-10-462] [REFERRED]
K K RAMESH VS. THANGAVEL, INSPECTOR OF POLICE [LAWS(MAD)-2010-10-535] [REFERRED]
MANABENDRA MOHARATHA ALIAS MOHAPATRA VS. STATE OF ORISSA [LAWS(ORI)-2005-7-15] [REFERRED TO]
MANJUNATH V. VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2016-9-17] [REFERRED TO]
SAURABH AGARWAL VS. STATE OF U P AND 8 OTHERS [LAWS(ALL)-2018-5-198] [REFERRED TO]
SHIV SHANKER MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-5-140] [REFERRED TO]
VRUJESHKUMAR HEMAJI UMAT VS. STATE OF GUJARAT [LAWS(GJH)-2018-1-507] [REFERRED TO]
NATIONAL MULTI COMMODITY EXCHANGE OF INDIA LTD VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-286] [REFERRED TO]
MEERA SAHIB TENKASI VS. THE STATE, REP. BY THE SUB INSPECTOR OF POLICE, TENKASI POLICE STATION, MOHAMMED ALI JINNAH, TENKASI, KOOLAKADAI BAZAAR AND DURAI MOHIDEEN BAWA, KOOLAKADAI BAZAAR, TENKASI [LAWS(MAD)-1998-10-141] [REFERRED TO]
R SIVALINGAM VS. STATE [LAWS(MAD)-1999-11-59] [REFERRED TO]
NEHRU RAJ S/O LATE RAM PRASAD VS. STATE OF CHHATTISGARH THROUGH PS ARJUNI [LAWS(CHH)-2017-2-47] [REFERRED TO]
UMA DEVI VS. STATE [LAWS(DLH)-2001-7-154] [REFERRED]
ARNAB DEKA VS. STATE OF ASSAM [LAWS(GAU)-2018-4-63] [REFERRED TO]
REDAUL HUSSAIN KHAN VS. STATE OF ASSAM [LAWS(GAU)-2018-7-149] [REFERRED TO]
LALIT KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2006-8-54] [REFERRED TO]
VIJAY KANT THAKUR VS. STATE OF BIHAR [LAWS(PAT)-2010-5-126] [REFERRED TO]
KRISHNA LAL CHAWLA VS. STATE OF U.P. [LAWS(SC)-2021-3-27] [REFERRED TO]
SURENDER @ TANNU @ TANVA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-6-29] [REFERRED TO]
GULZAR AHMED MIR VS. STATE [LAWS(J&K)-2003-3-44] [REFERRED TO]
GANESAN VS. SHO, DISTRICT CRIME BRANCH [LAWS(MAD)-2022-7-1] [REFERRED TO]
GANESAN VS. SHO, DISTRICT CRIME BRANCH [LAWS(MAD)-2022-7-1] [REFERRED TO]
STATE OF TRIPURA VS. BIMAL CHAKRABORTY [LAWS(TRIP)-2019-1-15] [REFERRED TO]
AJAY KUMAR CHOUDHARY SON OF LATE RAJENDRA PRASAD CHOUDHARY VS. STATE OF BIHAR [LAWS(PAT)-2015-3-128] [REFERRED TO]
YOGENDRA SINGH VS. STATE OF BIHAR [LAWS(PAT)-2017-9-113] [REFERRED TO]
N PADMAKAR REDDY VS. GOVERNMENT OF A P [LAWS(APH)-2006-1-68] [REFERRED TO]
LANKA VANI VS. STATE OF AP [LAWS(APH)-2010-6-56] [REFERRED TO]
B. SUDHAKAR REDDY VS. S.H.O., RGIA, CYBERABAD,SHAMSHABAD, RANGA REDDY DISTRICT [LAWS(APH)-2013-4-33] [REFERRED TO]
OPERATION MOBILIZATION INDIA, REP. BY DR. JOSEPH DSOUZA AND OTHERS VS. THE STATE OF TELANGANA [LAWS(APH)-2017-4-48] [REFERRED TO]
SURENDRABHAI BABUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-1984-11-11] [REFERRED]
RANJEET KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-8-67] [REFERRED TO]
ARAVINDAKSHAN VS. STATE OF KERALA [LAWS(KER)-1985-6-4] [REFERRED TO]
CHARAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1998-7-181] [REFERRED TO]
YAKUB ABDUL RAZAK VS. STATE OF MAHARASHTRA, THROUGH CBI, BOMBAY [LAWS(SC)-2013-3-51] [REFERRED TO]
STATE OF PUNJAB VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2011-9-100] [REFERRED TO]
HIMMAT SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1994-11-20] [REFERRED TO]
BHAGWAN SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1984-8-9] [REFERRED TO]
KANUBHAI VIRJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2013-9-72] [REFERRED TO]
GHANSHYAMBHAI MADAVLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2014-12-189] [REFERRED TO]
RAM BINOD PRASAD SINHA VS. STATE OF JHARKHAND THOUGH VIGILANCE DEPARTMENT AND OTHERS [LAWS(JHAR)-2016-2-132] [REFERRED TO]
DURAISAMY VS. INSPECTOR OF POLICE KODUMUDI POLICE STATION KODUMUDI PERIYAR DISTRICT [LAWS(MAD)-1983-8-18] [REFERRED TO]
J MUTHUKRISHNAN VS. STATE [LAWS(MAD)-1989-8-5] [REFERRED TO]
COURT ON ITS OWN MOTION VS. STATE [LAWS(DLH)-2012-5-189] [REFERRED TO]
JAGAT BIHARI LAL SAXENA VS. STATE OF U P [LAWS(ALL)-2005-10-72] [REFERRED TO]
ADARSH KUMAR TRIPATHI VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2005-8-159] [REFERRED TO]
GULAB SINGH VS. STATE OF U P [LAWS(ALL)-2006-12-174] [REFERRED TO]
ALOKE NATH DUTTA VS. STATE OF W B [LAWS(CAL)-2005-3-36] [REFERRED TO]
DILIP RAKSHIT VS. UNION OF INDIA & ORS [LAWS(CAL)-2016-9-40] [REFERRED TO]
PRAKASH AHIRWAR VS. STATE OF U P [LAWS(ALL)-2014-6-37] [REFERRED TO]
MAUVIN GODINHO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-7-82] [REFERRED TO]
VIJAY NARAYAN UTTEKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-2-29] [REFERRED TO]
KINGSHUK CHATTERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-4-150] [REFERRED TO]
N NAGAMBIKADEVI VS. CENTRAL BUREAU OF INVESTIGATION BANGALORE [LAWS(KAR)-2002-1-9] [REFERRED TO]
STATE OF KARNATAKA VS. G LAKSHMAN [LAWS(KAR)-1993-3-11] [REFERRED TO]
M. NATARAJAN VS. THE COMMISSIONER, DIRECTORATE OF VIGILANCE AND ANTICORRUPTION, SECRETARIAT, CHENNAI-9, [LAWS(MAD)-1999-8-153] [REFERRED TO]
SHAMA G. BOTHE VS. STATE OF GOA [LAWS(BOM)-2019-11-91] [REFERRED TO]
BEEKKI VERMA VS. STATE OF U. P. [LAWS(ALL)-2021-1-141] [REFERRED TO]
DAROGA VS. STATE OF U.P. [LAWS(ALL)-2020-4-44] [REFERRED TO]
STATE OF ORISSA VS. DARA SINGH ALIAS RABINDRA KUMAR [LAWS(ORI)-2000-2-9] [REFERRED TO]
RAJ KISHORE CHHAPOLIA VS. STATE OF ORISSA AND 7 OTHERS [LAWS(ORI)-2003-2-80] [REFERRED TO]
A NIZAMUDDIN ABDULLA VS. STATE OF KARNATAKA [LAWS(KAR)-2017-7-193] [REFERRED TO]
D SIVA SUBRAMANIAN AND ORS VS. STATE [LAWS(MAD)-2010-10-541] [REFERRED]
T RAJASEKARAN VS. DEPUTY SUPERINTENDENT OF POLICE SAMAYANALLUR DIVISION [LAWS(MAD)-2010-11-146] [REFERRED TO]
ARJUNA KUMAR VS. STATE OF ORISSA [LAWS(ORI)-1988-7-14] [REFERRED TO]
DESHRAJ SINGH AND ANR. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-5-353] [REFERRED TO]
MAHESH PARSRAM MATTA VS. STATE OF GOA [LAWS(BOM)-2015-3-45] [REFERRED TO]
ABUBAKER VS. STATE OF KERALA [LAWS(KER)-2000-8-51] [REFERRED]
M LEELAMONY AMMA VS. SECRETARY [LAWS(KER)-2002-3-1] [REFERRED TO]
SRI BASAVARAJ SHIVAPPA MUTTAGI VS. STATE OF KARNATAKA [LAWS(KAR)-2021-10-9] [REFERRED TO]
STATE VS. GOPAKUMAR [LAWS(KER)-1988-2-4] [REFERRED TO]
CHARANJIT SINGH @ BITTU VS. STATE OF PUNJAB [LAWS(P&H)-2007-12-43] [REFERRED TO]
JETHA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2024-4-57] [REFERRED TO]
PARKASH SINGH BADAL VS. STATE OF PUNJAB [LAWS(P&H)-2004-9-81] [REFERRED TO]
PARMJIT SINGH DHALIWAL VS. STATE OF PUNJAB [LAWS(P&H)-2007-1-40] [REFERRED TO]
KOKKIRIGADDA DEVARAJ VS. STATE OF A.P. AND ORS. [LAWS(TLNG)-2018-10-67] [REFERRED TO]
NEELAM RANI AND ORS. VS. STATE AND ORS. [LAWS(J&K)-2017-10-100] [REFERRED TO]
STATE OF JHARKHAND THROUGH SP, CBI VS. LALU PRASAD @ LALU PRASAD YADAV [LAWS(SC)-2017-5-7] [REFERRED TO]
YOGESH MITTAL VS. ENFORCEMENT DIRECTORATE [LAWS(DLH)-2017-9-100] [REFERRED TO]
ANIL ANANTRAO LOKHANDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1980-2-24] [REFERRED TO]
R L JATAV VS. STATION HOUSE OFFICER [LAWS(MPH)-2018-5-67] [REFERRED TO]
ANIL SINGH @ ANIL KUMAR SINGH VS. STATE OF BIHAR, THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA [LAWS(PAT)-2018-8-92] [REFERRED TO]
JAKKA VINOD KUMAR REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2021-6-13] [REFERRED TO]
J. C. UMA REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-2-1] [REFERRED TO]
J. C. UMA REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-2-1] [REFERRED TO]
RAMU VS. STATE [LAWS(APH)-2002-6-159] [REFERRED TO]
K UMA MAHESWARI VS. ADDL DIRECTOR GENERAL OF POLICE [LAWS(APH)-2002-8-35] [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [LAWS(SC)-2013-11-15] [REFERRED TO]
KANERU VARA PRASADA RAO VS. STATE OF A P [LAWS(APH)-2007-3-9] [REFERRED TO]
TAFAZUL HUSSAIN VS. STATE OF RAJASTHAN [LAWS(RAJ)-1985-5-9] [REFERRED TO]
UPKAR SINGH VS. VED PRAKASH [LAWS(SC)-2004-9-119] [REFERRED TO]
STATE OF A P VS. A S PETER [LAWS(SC)-2007-12-53] [REFERRED TO]
PRAGNESH HARIPRASAD PARIKH VS. ASHOK GOVINDRAM HURRA [LAWS(GJH)-2011-6-12] [REFERRED TO]
ASHOK KUMAR BHARTI VS. STATE OF JHARKHAND [LAWS(JHAR)-2014-1-138] [REFERRED TO]
VIJAY VS. UT OF CHANDIGARH [LAWS(P&H)-2022-4-30] [REFERRED TO]
SOLEMANSK VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-8-25] [REFERRED TO]
ASHOK K AGGARWAL VS. STATE OF U P [LAWS(ALL)-2007-12-35] [REFERRED TO]
MEGH NATH GUPTA VS. STATE OF U P [LAWS(ALL)-2008-4-156] [REFERRED TO]
ALI VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-7-29] [REFERRED TO]
PRAMOD KUMAR AGARWAL AND ORS. VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2013-11-13] [REFERRED TO]
MUKESH KACKER VS. SPECIAL POLICE ESTABLISHMENT [LAWS(MPH)-2010-3-94] [REFERRED TO]
STATE OF KERALA VS. SREEDHARAN [LAWS(KER)-1993-8-16] [REFERRED TO]
SUPDT OF POLICE VS. FIROSE [LAWS(KER)-1994-3-24] [REFERRED TO]
VIJAYAKUMAR VS. KAMARUDHIN [LAWS(KER)-1998-10-3] [REFERRED]
K ANBAZHAGAN GEN SECY DMK PARTY HQ VS. SUPERINTENDENT OF POLICE [LAWS(KAR)-2011-9-36] [REFERRED TO]
BABUJAN VS. STATE OF ODISHA [LAWS(ORI)-2023-8-127] [REFERRED TO]
MOHAMMED MOQUIM VS. STATE OF ODISHA [LAWS(ORI)-2024-4-32] [REFERRED TO]
V BHASKARAN VS. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE MADRAS 6 [LAWS(MAD)-1998-4-178] [REFERRED TO]
J JAYALALITHA AND VS. STATE [LAWS(MAD)-2002-1-45] [REFERRED TO]
SUMAN DHEER VS. SACHIN SHANDILYA [LAWS(CHH)-2018-7-185] [REFERRED TO]
PUSPARANI SAMAL VS. SURETHA KUMAR BISWAL [LAWS(ORI)-1998-3-20] [REFERRED TO]
BANIKANTA PANIGRAHI VS. STATE OF ORISSA [LAWS(ORI)-2001-10-32] [REFERRED TO]
VINAY ASHARAM RATHI VS. M S RAO [LAWS(BOM)-2003-1-65] [REFERRED TO]
MORESHWAR SAVEY VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2001-2-64] [REFERRED]
ANTONIO S.COUTINHO VS. STATE OF GOA [LAWS(BOM)-2012-12-95] [REFERRED TO]
DR. VIJAYAN VS. STATE [LAWS(MAD)-2018-8-1030] [REFERRED TO]
SANDEEP SUNIL KUMAR LOHARIYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-421] [REFERRED TO]
SWAPNA VS. STATE OF KERALA [LAWS(KER)-2021-11-70] [REFERRED TO]
MUKESHBHAI BHAVANJI THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2002-3-52] [REFERRED]
BIJAL REVASHANKER JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-1997-2-5] [REFERRED TO]
SUNIL KUMAR MANGALSINH KSHATRIYA VS. STATE OF GUJARAT [LAWS(GJH)-1999-9-73] [REFERRED TO]
ESSAE OIL LIMITED VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2009-7-147] [REFERRED TO]
B A SRINIVASA GUPTHA VS. STATE OF KARNATAKA [LAWS(KAR)-2002-5-24] [REFERRED TO]
N MUNISWAMY VS. STATE [LAWS(KAR)-1997-1-45] [REFERRED TO]
BHAGWAN SAMARDHA SREEPADA VALLABHA VENKATA VISHWANDADHA MAHARAJ VS. STATE OF ANDHRA PRADESH [LAWS(SC)-1999-7-76] [REFERRED]
MONISHANKAR HAZRA VS. STATE OF HARYANA [LAWS(P&H)-2022-3-191] [REFERRED TO]
KODI SATISH NAIDU VS. STATE OF A P [LAWS(APH)-2014-11-145] [REFERRED TO]
D. KASAIAH VS. SUNKARA SRINIVASULU [LAWS(APH)-2013-1-5] [REFERRED TO]
T T ANTHONY VS. STATE OF KERALA [LAWS(SC)-2001-7-19] [REFERRED]
HEERA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1989-9-57] [FOLLOWED ON]
SURENDER KAUSHIK VS. STATE OF UTTAR PRADESH [LAWS(SC)-2013-2-32] [REFERRED TO]
LINGAM SUBRAMANYAM VS. PUTTA SESHADRI [LAWS(APH)-2006-4-55] [REFERRED TO]
KONERU VARA PRASADA RAO VS. STATE OF A P [LAWS(APH)-2007-3-30] [REFERRED TO]
PERUGU GOPINATH REDDY VS. P SUSHMITHA [LAWS(APH)-2009-7-9] [REFERRED TO]
P. RAVINDRANATH VS. K. CHANDRAGANDHI AND ORS. [LAWS(MAD)-2015-7-316] [REFERRED TO]
LEELA DAS VS. STATE C B I [LAWS(CAL)-2001-4-15] [REFERRED TO]
MUKEEM ULLAH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2006-3-156] [REFERRED TO]
SURENDER KUMAR SHARMA VS. STATE AND ORS. [LAWS(DLH)-2015-10-99] [REFERRED TO]
HARISH SHARMA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2008-2-419] [REFERRED TO]
JAYABEN VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2015-8-14] [REFERRED TO]
MAJOR GURJINDER SINGH BENIPAL VS. STATE OF PUNJAB [LAWS(P&H)-2012-10-10] [REFERRED TO]
KAILASH BAINSLA AND OTHERS VS. STATE OF HARYANA [LAWS(P&H)-2012-7-548] [REFERRED]
MOIN VS. STATE OF U P [LAWS(ALL)-1988-11-6] [REFERRED TO]
JAGDISH SINGH VS. STATE OF U P [LAWS(ALL)-1994-3-90] [REFERRED TO]
SHASHI PRABHA VS. STATE OF U P [LAWS(ALL)-2000-10-15] [REFERRED TO]
L.C. NAGARAJA VS. STATE [LAWS(KAR)-2020-3-67] [REFERRED TO]
BERGER PAINTS INDIA LIMITED AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-3-176] [REFERRED TO]
PRADIP KUMAR KATIYAR VS. STATE OF U.P. [LAWS(ALL)-2010-4-184] [REFERRED TO]
ABDUL ROKIB VS. STATE OF ASSAM [LAWS(GAU)-2017-7-30] [REFERRED TO]
ROSENDRA CHANDRA DAS VS. STATE OF ASSAM [LAWS(GAU)-2008-6-16] [REFERRED TO]
RAJNEESH KUMAR SINGHAL VS. STATE NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2000-11-52] [REFERRED]
KASHINATH KUTWAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-4-8] [REFERRED TO]