Referred Judgements :-

SOHAN LAL VS. UNION OF INDIA [APPLIED]

Cited Judgements :-

A K ANSARI VS. BHARAT OVERSEAS BANK LTD [LAWS(MAD)-1998-9-83] [REFERRED TO]
Aiswarya Freight Carrier VS. Union of India [LAWS(MAD)-2003-10-67] [REFERRED TO]
R. SUBRAMANIAM VS. SOUTHERN ROADWAYS, LTD. BY K. RANGARAJAN, BRANCH MANAGER, MADRAS AND OTHERS [LAWS(MAD)-1988-4-49] [REFERRED TO]
SWAPAN KUMAR SINGHA VS. STATE OF ASSAM [LAWS(GAU)-2022-4-25] [REFERRED TO]
KHETRI TAMBA SHRAMIK SANGH VS. UNION OF INDIA [LAWS(RAJ)-1976-11-8] [REFERRED TO]
UDE SINGH VS. THE STATE OF HARYANA, ETC. [LAWS(P&H)-1971-11-16] [REFERRED TO]
PRITAM SINGH GILL VS. STATE OF PUNJAB [LAWS(P&H)-1981-8-9] [REFERRED TO]
SASIDHARAN VS. STATE OF KERALA [LAWS(KER)-2002-1-78] [REFERRED TO]
SUDHIR SAPRA VS. STATE OF M.P [LAWS(MPH)-2014-4-163] [REFERRED TO]
K.SUBRAMANIAN VS. STATE BANK OF INDIA [LAWS(MAD)-2022-11-280] [REFERRED TO]
JAYANTIBHAI G PATEL VS. UNION OF INDIA [LAWS(CAL)-1975-12-15] [REFERRED TO]
ROBIN SHARMA VS. APPAREL TRAINING AND DESIGN CENTRE [LAWS(DLH)-2021-2-66] [REFERRED TO]
HABBA KHATOON FILLING STATIONS VS. UNION OF INDIA [LAWS(J&K)-2007-8-22] [REFERRED TO]
ALL INDIA AIRCRAFT ENGINEERS ASSOCIATION VS. UNION OF INDIA [LAWS(DLH)-2022-2-68] [REFERRED TO]
JAGJEET SINGH VS. UNION OF INDIA [LAWS(DLH)-2022-5-78] [REFERRED TO]
RAJASTHAN SRTC VS. MOHAR SINGH [LAWS(SC)-2008-4-173] [REFERRED TO]
JATYA PAL SINGH VS. UNION OF INDIA [LAWS(SC)-2013-4-68] [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT VS. BAL MUKUND BAIRWA [LAWS(SC)-2009-2-172] [REFERRED TO]
SURESH CHANDRA THAKUR VS. STATE OF BIHAR [LAWS(PAT)-2013-11-48] [REFERRED TO]
FEDERAL BANK LIMITED VS. SAGAR THOMAS [LAWS(SC)-2003-9-56] [REFERRED]
T RANGA REDDY VS. JOINT PROJECT CO ORDINATOR NON FERROUS MATERIAL TECHNOLOGY DEVELOPMENT CENTRE HYDERABAD [LAWS(APH)-1999-4-82] [REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR H M T LIMITED HYDERABAD VS. T NAGESWARA RAO [LAWS(APH)-1995-2-43] [REFERRED TO]
THE ANDHRA UNIVERSITY VS. N. SUBBA REDDY, PROFESSOR AND HEAD OF THE DEPARTMENT OF ANTHROPOLOGY, ANDHRA UNIVERSITY, WALTAIR, VISAKHAPATNAM [LAWS(APH)-1974-1-27] [REFERRED TO]
SHRAMIK JANTA SANGH VS. STATE OF M.P. [LAWS(MPH)-2021-9-132] [REFERRED TO]
SABHAJIT TEWARY VS. UNION OF INDIA [LAWS(SC)-1975-2-23] [RELIED ON]
SYED FAZLUR RAHEEM VS. GOVERNMENT OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT [LAWS(APH)-2011-7-90] [REFERRED TO]
GHANTA INFRASTRUCTURES LTD VS. ASSET RECONSTRUCTION COMPANY INDIA LTD [LAWS(APH)-2008-1-9] [REFERRED TO]
M/S GVPR ENGINEERS LIMITED VS. THE STATE OF TELANGANA AND OTHERS [LAWS(APH)-2016-4-16] [REFERRED TO]
ADITYA EDUCATIONAL SOCIETY VS. UNION OF INDIA [LAWS(APH)-2014-1-2] [REFERRED TO]
R D SINGH VS. SECRETARY BIHAR STATE SMALL INDUSTRIES CORPORATION [LAWS(PAT)-1973-12-2] [REFERRED TO]
RAJENDRA RATHOR VS. MADHYA PRADESH STOCK EXCHANGE [LAWS(MPH)-1999-9-44] [REFERRED TO]
Karnataka Bank Limited VS. Smt. Rekha Rao and others [LAWS(KAR)-2001-11-47] [REFERRED TO]
SATRUGHNA ROUT VS. MANAGING DIRECTOR TRIBAL DEVELOPMENT CO OP CORPN [LAWS(ORI)-1992-3-11] [REFERRED TO]
SPORTS AUTHORITY OF INDIA VS. LABOUR COMMISSIONER [LAWS(DLH)-2014-3-257] [REFERRED TO]
WALDORF RESTAURANT & ORS. VS. THE STATE OF WEST BENGAL &. ORS [LAWS(CAL)-1985-4-49] [REFERRED TO]
Panchra Mayurakshi Cotton Mills Employees Union VS. State of West Bengal [LAWS(CAL)-1993-8-5] [REFERRED TO]
SAROJ DEVI VS. UNION OF INDIA [LAWS(DLH)-2008-12-13] [REFERRED TO]
ARVIND MEHROTRA VS. LABOUR COMMISSIONER KANPUR [LAWS(ALL)-2001-8-92] [REFERRED TO]
MAIKU VS. DISTRICT ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES [LAWS(ALL)-1996-12-73] [REFERRED TO]
MAHADEORAO GULABRAO BHUIBAR AND ORS. VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-1995-3-105] [REFERRED TO]
GIRDHARILAL S O BHAULAL PARDESHI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1990-7-41] [REFERRED TO]
BABITA RANI VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2005-9-118] [REFERRED TO]
G C MATHUR VS. U P SAHKARI GANNA SAMITI SANGH LUCK NOW [LAWS(ALL)-1971-5-5] [REFERRED TO]
MADAN PAL SINGH AND ANOTHER VS. ADDITIONAL DISTRICT MAGISTRATE (FINANCE ARBITRATOR), MEERUT AND OTHERS [LAWS(ALL)-1980-9-68] [REFERRED TO]
KHAN DURRANG VS. PRINICIPAL SHRI TULSI RAM SHIVAJI COLLEGE [LAWS(DLH)-1970-10-16] [REFERRED 37. STATE OF INDIAN EX. REL. DOROTHY ANDERSON V. HERRY BRAND,303 U.S. 95-32 LAWYERS 'EDN 68]
NIDHI KAUSHIK AND 2 OTHERS VS. UNION OF INDIA AND 5 OTHERS [LAWS(ALL)-2016-8-162] [REFERRED]
INDIAN IMMUNOLOGICALS LTD VS. NARENDRA AGRAWAL [LAWS(TLNG)-2022-2-88] [REFERRED TO]
RKI BUILDERS PVT. LTD. VS. UNION OF INDIA [LAWS(TLNG)-2022-10-52] [REFERRED TO]
MANAGEMENT OF GE POWER CONTROLS PVT LTD VS. WORKMEN OF GE POWER CONTROLS PVT LTD [LAWS(MAD)-2004-12-106] [REFERRED TO]
BAKTHAVATSALAM VS. STATE [LAWS(MAD)-1993-7-36] [REFERRED TO]
STATE BANK OF BIKANER AND JAIPUR EMPLOYEES VS. STATE BANK OF INDIA [LAWS(MAD)-1981-11-49] [REFERRED TO]
JYOTI KUMAR MALVIYA VS. INDIAN FARMERS FERTILIZERS CO OPERATIVE LTD [LAWS(ALL)-2006-3-14] [REFERRED TO]
RAMESH KUMAR HANSARIA VS. UNION OF INDIA [LAWS(CAL)-2013-8-63] [REFERRED TO]
RAM PARSHAD VS. INDIAN INSTITUTE OF BANKERS [LAWS(P&H)-1991-5-41] [REFERRED TO]
GOINDWAL STEELS LTD VS. STATE OF PUNJAB [LAWS(P&H)-1994-9-36] [REFERRED TO]
BIHARI LAL CHAUHAN VS. DIRECTOR OF FACTORIES [LAWS(ALL)-2003-1-174] [REFERRED TO]
KARTIK FOOD VS. STATE OF H.P. [LAWS(HPH)-2023-8-18] [REFERRED TO]
RAJLAKSHMI DRUGS VS. NUMALIGARH REFINERY LIMITED AND 5 ORS [LAWS(GAU)-2019-5-91] [REFERRED TO]
UMESH KUMAR TIWARI VS. STATE OF M.P. [LAWS(MPH)-2024-12-37] [REFERRED TO]
M C NAGAPPA VS. KARNATAKA FILM INDUSTRY DEVELOPMENT CORPN [LAWS(KAR)-1975-7-4] [REFERRED TO]
THE MANAGEMENT OF INDIAN OIL CORPORATION (ASSAM OIL DIVISION), DIGBOI VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-1989-11-14] [REFERRED TO]
SANJAY GUPTA VS. STATE OF UTTAR PRADESH [LAWS(SC)-2022-4-30] [REFERRED TO]
ST. MARY’S EDUCATION SOCIETY VS. RAJENDRA PRASAD BHARGAVA [LAWS(SC)-2022-8-78] [REFERRED TO]
A.VETHARAJ VS. REGISTRAR DEBTS RECOVERY TRIBUNAL [LAWS(MAD)-2022-11-324] [REFERRED TO]
RAM SINGH VS. FERTILIZER CORPORATION OF INDIA LTD [LAWS(P&H)-1979-3-3] [REFERRED TO]
BAJRANGLAL VS. NATIONAL MINERAL DEVELOPMENT CORPORATION LTD [LAWS(RAJ)-1971-12-6] [REFERRED TO]
AB MAJID DAR VS. G M WAIZ, ADMINISTRATOR, KASHMIR PEOPLES CO-OPERATIVE SERVICE LTD [LAWS(J&K)-1973-10-4] [REFERRED TO]
IFCI VENTURE CAPITAL FUNDS LIMITED VS. SRGP CORPORATION LIMITED [LAWS(DLH)-2024-2-68] [REFERRED TO]
SANJAY DHINGRA VS. IDBI BANK LIMITED [LAWS(DLH)-2024-7-26] [REFERRED TO]
NIMISH H. SHAH VS. SECURITIES AND EXCHANGE BOARD OF INDIA [LAWS(DLH)-2019-8-153] [REFERRED TO]
SYED SHARJI HUSSAIN VS. IDBI BANK LTD. AND ORS. [LAWS(RAJ)-2015-10-93] [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. NILRATAN BANERJEE RESPONDENT [LAWS(CAL)-1970-6-2] [REFERRED TO]
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST VS. V R RUDANI [LAWS(SC)-1989-4-61] [RELIED ON]
AIR INDIA STATUTORY CORPORATION VS. UNITED LABOUR UNION [LAWS(SC)-1996-12-80] [CONSIDERED : 1969 3 SCR 773]
KULCHHINDER SINGH VS. HARDAYAL SINGH BRAR [LAWS(SC)-1976-3-73] [DISTINGUISHED]
ORIENT PAPER MILLS SRAMIK CONGRESS AND ANR. VS. COLLECTOR AND ORS. [LAWS(ORI)-1990-7-55] [REFERRED TO]
STATE OF ORISSA VS. UNION OF INDIA [LAWS(ORI)-1971-4-9] [REFERRED TO]
RANIPET GREAVES EMPLOYEES UNION REGN NO 624 / NAT VS. COMMISSIONER OF LABOUR DMS COMPLEX TEYNAMPET [LAWS(MAD)-2010-3-459] [REFERRED TO]
SANDEEP VS. VASTU HOUSING FINANCE CORP. [LAWS(P&H)-2024-3-53] [REFERRED TO]
MOVEWELL GRIHA NIRMAN PVT LTD & ANR VS. ANDREW YULE CO LTD & ORS [LAWS(CAL)-2008-7-129] [REFERRED TO]
MANOHAR PATEL.R VS. UNION OF INDIA [LAWS(KAR)-2022-7-352] [REFERRED TO]
K P MATHAI VS. PRINCIPAL REGIONAL ENGINEERING COLLEGE AND [LAWS(KER)-1971-11-4] [REFERRED TO]
RAM KARAN VS. STATE OF U.P. [LAWS(ALL)-2014-5-331] [REFERRED TO]
NIKHIL KUMAR ROY VS. UNION OF INDIA AND OTHERS [LAWS(CAL)-1980-5-32] [REFERRED TO]
RADHAKRISHNA VS. MYSORE SUGAR COMPANY LTD [LAWS(KAR)-1995-1-55] [FOLLOWED ON]
MADHUSOODAN VS. RESERVE BANK OF INDIA [LAWS(KER)-2022-3-93] [REFERRED TO]
BERNARD DMELLO VS. INDUSTRIAL FINANCE CORPORATION LIMITED [LAWS(DLH)-2004-7-30] [REFERRED TO]
TRILOCHANA K DOSHI VS. STOCK EXCHANGE OF INDIA [LAWS(BOM)-1999-10-24] [REFERRED TO]
SECURITIES EXCHANGE BOARD OF INDIA VS. FRANKLIN TEMPLETON TRUSTEES SERVICES PVT. LTD. [LAWS(KAR)-2020-10-87] [REFERRED TO]
URMILADEVI MAHAVIRPRASAD JAIN VS. UNION OF INDIA [LAWS(GJH)-2024-1-3] [REFERRED TO]
BRIJ KHANDELWAL VS. UNION OF INDIA [LAWS(DLH)-1974-11-16] [REFERRED]
BOMBAY METROPOLITAN TRANSPORT CORPORATION LTD VS. EMPLOYEES OF BMTC CIDCO MAHARASHTRA GENERAL KUMGAR UNION [LAWS(BOM)-1987-4-15] [REFERRED TO]
BALWANTRAO B KADAM VS. DISTRICT DEPUTY REGISTRAR CO OP SOCIETIES [LAWS(BOM)-1977-12-2] [REFERRED TO]
ELLIOTT WAUD AND HILL PRIVATE LIMITED VS. LIFE INSURANCE CORPORATION [LAWS(BOM)-1981-3-30] [REFERRED TO]
V J PATEL CHAIRMAN VS. REGISTRAR OF CO OPERTIVE SOCIETIES [LAWS(GJH)-2010-2-37] [REFERRED TO]
ATUL KANTILAL SHAH VS. JYOTI LIMITED [LAWS(GJH)-2014-10-43] [REFERRED TO]
PUMMY HARSHIL THAKKAR VS. STATE OF GUJARAT & 3 [LAWS(GJH)-2017-2-4] [REFERRED TO]
MANOJ AMBARAM KAHAR VS. INDIAN RED CROSS SOCIETY [LAWS(GJH)-2016-7-26] [REFERRED TO]
J C REDDY VS. STATE [LAWS(ALL)-1985-4-5] [REFERRED TO]
INDIAN OLYMPIC ASSOCIATION VS. VEERESH MALIK [LAWS(DLH)-2010-1-331] [REFERRED TO]
NARENDRA AGRAWAL VS. INDIAN IMMUNOLOGICALS LIMITED [LAWS(TLNG)-2019-9-41] [REFERRED TO]
MANAGING DIRECTOR, INDIAN IMMUNOLOGICALS LIMITED, HYDERABAD VS. NARENDRA AGARWAL [LAWS(TLNG)-2021-1-64] [REFERRED TO]
METROPOLITAN TRANSPORT CORPORATION VS. PRESIDING OFFICER PRINCIPAL LABOUR COURT [LAWS(MAD)-2004-3-264] [REFERRED TO]
STATE BANK OF INDIA VS. MANOJ THAKUR [LAWS(UTN)-2015-5-26] [REFERRED TO]
MISCELLANEOUS MAZDOOR SABHA VS. STATE OF GUJARAT [LAWS(GJH)-1992-1-59] [REFERRED TO]
SULEKHA CHATTERJEE VS. UNION OF INDIA [LAWS(CAL)-2023-8-45] [REFERRED TO]
PRADEEP KUMAR BISWAS VS. INDIAN INSTITUTE OF CHEMICAL BIOLOGY [LAWS(SC)-2002-4-36] [REFERRED]
PRADEEP KUMAR BISWAS VS. INDIAN INSTITUTE OF CHEMICAL BIOLOGY [LAWS(SC)-2002-4-36] [REFERRED]
BINNY LTD VS. V SADASIVAN [LAWS(SC)-2005-8-13] [REFERRED TO]
ASSOCIATION OF MILMA OFFICERS VS. STATE OF KERALA [LAWS(KER)-2014-12-165] [REFERRED TO]
ASSOCIATION OF MILMA OFFICERS VS. STATE OF KERALA [LAWS(KER)-2014-12-165] [REFERRED TO]
SUPRIYO @ SUPRIYA CHAKRABORTY VS. UNION OF INDIA [LAWS(SC)-2023-10-63] [REFERRED TO]
ARMY WELFARE EDUCATION SOCIETY NEW DELHI VS. SUNIL KUMAR SHARMA [LAWS(SC)-2024-7-36] [REFERRED TO]
OMKAR SHARMA VS. SHRI MATA VAISHNO DEVI SHRINE BOARD, KATRA [LAWS(J&K)-2005-5-23] [REFERRED TO]
PYARE LAL SHARMA VS. MANAGING DIRECTOR J AND K INDUSTRIES LTD [LAWS(J&K)-1984-8-2] [REFERRED TO]
POONAM BHARGAVA VS. APPAREL TRAINING AND DESIGN CENTRE [LAWS(DLH)-2021-2-59] [REFERRED TO]
VED PRAKASH VS. APPAREL TRAINING AND DESIGN CENTRE [LAWS(DLH)-2021-2-74] [REFERRED TO]
SUBH NARAYAN SINHA VS. HARI SINGH HAVALAKHA [LAWS(CAL)-1975-3-15] [REFERRED TO]
AMARENDRA NATH MUKHERJEE VS. D V C [LAWS(CAL)-1970-7-8] [REFERRED TO]
AJIT KUMAR MAHANTI VS. MANAGING COMMITTEE OF JHILIMILI HIGH SCHOOL [LAWS(CAL)-1973-9-4] [REFERRED TO]
M/S RAJPUR HYDRO POWER LTD. VS. M/S PTC INDIA FINANCIAL SERVICES LTD. [LAWS(DLH)-2017-5-19] [REFERRED TO]
SHAFALI R CHOPRA VS. IFCI INFRASTRUCTURE DEVELOPMENT LIMITED (IIDL) & ORS [LAWS(DLH)-2019-3-97] [REFERRED TO]
S L AGARWAL VS. GENERAL MANAGER HINDUSTAN STEEL LIMITED [LAWS(SC)-1969-12-16] [REFERRED TO SUBODH RANJAN GHOSH V. SINDHRI FERTILIZERS AND CHEMICALS LTD]
NOOKAVARAPU KANAKADURGA DEVI VS. KAKATIYA MEDICAL COLLEGE [LAWS(APH)-1970-11-24] [REFERRED TO]
ANDHRA PRADESH MINING CORPORATION LTD VS. PRESIDING OFFICER LABOUR COURT GUNTUR [LAWS(APH)-1973-3-11] [REFERRED TO]
S S and N COLLEGE COMMITTEE VS. KASU CHENCHU RAMAIAH NAIDU [LAWS(APH)-1979-12-13] [REFERRED TO]
M/S. I.D.L. CHEMICALS KARMIKA SANGAM, HYDERABAD VS. STATE OF ANDHRA PRADESH AND OTHERS [LAWS(APH)-1985-2-42] [REFERRED TO]
P H VENKATAIAH VS. A P CO OPERATIVE CENTRAL AGRICULTURAL DEV BANK LTD [LAWS(APH)-1989-11-47] [REFERRED TO]
KONASEEMA CO OP CENTRAL BANK LTD VS. N SEETHARAMA RAJU [LAWS(APH)-1990-3-18] [REFERRED TO]
CHHOTELAL PANNALAL NAGAR VS. D M INDORE [LAWS(MPH)-1977-10-5] [REFERRED TO]
HARENDER NARAIN BANKER VS. STATE OF BIHAR [LAWS(PAT)-1985-5-21] [REFERRED TO]
BIJAYALAXMI TRIPATHY VS. MANAGING COMMITTEE OF W W HOSTEL [LAWS(ORI)-1992-6-6] [REFERRED TO]
O P MISHRA VS. BHARAT OVERSEAS BANK LTD [LAWS(MAD)-2011-4-526] [REFERRED TO]
SHAKTI CHAND THAKUR VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-3-13] [REFERRED TO]
BANASKANTHA JILLA SAHAKARI DUDH UTPADAK SANGH LTD VS. MEGHRAJBHAI GALBABHAI PATEL [LAWS(GJH)-2013-10-275] [REFERRED TO]
ANUPAM GHOSH VS. UNION OF INDIA & ORS. [LAWS(CAL)-1987-8-26] [REFERRED TO]
H. PURUSHOTHAM VS. UNION OF INDIA [LAWS(CAL)-1997-5-26] [REFERRED TO]
PANDURANG HINDURAO PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-1983-3-2] [REFERRED TO]
GANESH MORTO NAIK VS. GOA STATE CO OPERATIVE BANK LIMITED [LAWS(BOM)-1991-6-31] [REFERRED TO]
THANIKACHALAM M VS. M A P C M SOCIETY [LAWS(MAD)-2000-10-20] [REFERRED TO]
VINCENT VS. KHADI & VILLAGE INDUSTRIES BOARD [LAWS(KER)-1974-7-40] [REFERRED TO]
USHA ABRAHAM VS. SUN PHARMACEUTICAL INDUSTRIES LTD., CHENNAI AND OTHERS [LAWS(MAD)-1998-6-134] [REFERRED TO]
S D SIDDHIQUI VS. UNIVERSITY OF DELHI [LAWS(DLH)-2005-10-2] [REFERRED TO]
R V DNYANSAGAR VS. MAHARASHTRA INDUSTRIAL AND TECHNICAL CONSULTANCY ORGANISATION LIMITED [LAWS(BOM)-2003-2-17] [REFERRED TO]
D S VEER RANJI VS. CIBA SPECIALTY CHEMICALS I LIMITED [LAWS(BOM)-2001-10-40] [REFERRED TO]
T C SHARAM VS. LT GOVERNOR [LAWS(DLH)-1999-9-55] [REFERRED 6.]
VIKAS FERRO & 2 VS. MAHARAJA SAYAJIRAO UNIVERSITY OF BARODA [LAWS(GJH)-2017-2-9] [REFERRED TO]
NATIONAL STOCK EXCHANGE OF INDIA LTD. VS. CENTRAL INFORMATION COMMISSION [LAWS(DLH)-2010-4-187] [REFERRED TO]
GAJENDRA KUMAR SHARMA VS. GENERAL MANAGER THE BAJPUR CO OPERATIVE SUGAR FACTORY LTD [LAWS(ALL)-1999-9-191] [REFERRED TO]
LAXMI SINGH VS. STATE OF U P [LAWS(ALL)-1997-1-40] [REFERRED TO]
CHANDRA GUPTA VS. STATE OF U P [LAWS(ALL)-2000-4-90] [REFERRED TO]
VINOD RATHORE AND ORS. VS. COMMISSIONER, BILASPUR MUNICIPAL CORPORATION AND ORS. [LAWS(CHH)-2015-11-12] [REFERRED TO]
SHAMBHU NATH PANDEY VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-9-109] [REFERRED TO]
SHIV SHAKTI TRADERS AND 3 OTHERS VS. UNION OF INDIA AND ANOTHER [LAWS(ALL)-2017-11-20] [REFERRED TO]
YASHARTH SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-1-137] [REFERRED TO]
K MARAPPAN VS. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES [LAWS(MAD)-2006-4-200] [REFERRED TO]
ARVINDBHAI MULUBHAI BHUTAIYA VS. AMRELI DISTRICT CENTRAL CO OP BANK LIMITED [LAWS(GJH)-1998-3-9] [REFERRED TO]
MAZDOOR SABHA VS. STATE OF GUJARAT [LAWS(GJH)-1992-1-6] [REFERRED TO]
GUJARAT HOMEOPATHIC SOCIETY VS. JAYANTILAL RAMANLAL JAYASWAL [LAWS(GJH)-2004-1-39] [REFERRED TO]
K. ELANGOO AND ORS. VS. SECRETARY, BAR COUNCIL OF TAMIL NADU, MADRAS HIGH COURT AND ORS. [LAWS(MAD)-2015-10-132] [REFERRED TO]
K R PALANISAMY VS. DIRECTOR, INSTITUTE OF ROAD TRANSPORT; PRINCIPAL, INSTITUTE OF ROAD TRANSPORT TECHNOLOGY [LAWS(MAD)-2014-4-343] [REFERRED]
ANIL KUMAR AGARWAL VS. U P STOCK EXCHANGE ASSOCIATIONLTD [LAWS(ALL)-2003-10-144] [REFERRED TO]
HAROLD JAMES VS. UNION OF INDIA [LAWS(ALL)-2004-7-197] [REFERRED TO]
ARMY SCHOOL VS. SHILPI PAUL [LAWS(ALL)-2004-8-89] [REFERRED TO]
RAJESH KUMAR SINGH VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2009-4-856] [REFERRED TO]
K.K. SAKSENA VS. INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE [LAWS(SC)-2014-12-79] [REFERRED TO]
J V SUDHAKAR VS. GOVERNMENTOF AP [LAWS(APH)-2010-7-87] [REFERRED TO]
CELIR LLP VS. BAFNA MOTORS (MUMBAI) PVT. LTD. [LAWS(SC)-2023-9-59] [REFERRED TO]
KANTA SAHGAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1989-12-7] [REFERRED TO]
KULWANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1972-4-60] [REFERRED]
B. ARUNA DEVI VS. AUTHORISED OFFICER, AXIS BANK LIMITED [LAWS(MAD)-2023-2-305] [REFERRED TO]
ASHOK LEYLAND EMPLOYEES UNION FOUNDRY DIVISION ENNORE VS. MUTHUKUMARASAMY [LAWS(MAD)-2021-5-3] [REFERRED TO]
TRACTOR AND FARM EQUIPMENT LIMITED CHENNAI VS. SECRETARY TO THE GOVT OF ASSAM DEPT OF AGRICULTURE GAUHATI [LAWS(GAU)-2004-1-52] [REFERRED TO]
HARIJANDER SINGH VS. SELECTION COMMITTEE KAKATIYA MEDICAL COLLEGE WARRANGAL [LAWS(APH)-1974-4-2] [REFERRED TO]
SOM PRAKASH REKHI VS. UNION OF INDIA [LAWS(SC)-1980-11-12] [DISTINGUISHED]
CALCUTTA ELECTRIC SUPPLY CORPORATION LTD VS. RAMRATAN MAHATO [LAWS(CAL)-1973-2-12] [REFERRED TO]
STATESMAN LTD VS. FACT FINDING COMMITTEE [LAWS(CAL)-1974-4-6] [REFERRED TO]
SGR TECHNICAL & EDUCATIONAL SOCIETY VS. THE PRESS COUNCIL OF INDIA AND ORS. [LAWS(DLH)-2016-4-72] [REFERRED TO]
GAJANAN M. NAIK VS. GOA STATE CO-OP MILK PRODUCTS [LAWS(BOM)-2024-5-107] [REFERRED TO]
M/S A-ONE MEGA MART P. LIMITED AND OTHERS VS. HDFC BANK AND ANOTHER [LAWS(P&H)-2012-9-139] [REFERRED TO]
BHUPENDRA DWIVEDI VS. YES BANK LTD [LAWS(DLH)-2024-2-126] [REFERRED TO]
ABDUL AHAD LOAN VS. MANAGER GOVT. WOOLLEN MILL [LAWS(J&K)-1978-10-2] [REFERRED TO]
JAGDISH CHANDER GUPTA VS. JAMMU AND KASHMIR BANK LTD [LAWS(J&K)-1984-12-1] [REFERRED TO]
K C JOHN VS. LIQUIDATOR WADAKKANCHERRY HOUSING CO-OPERATIVE SOCIETY LTD [LAWS(KER)-2005-11-4] [REFERRED TO]
GUPTA ENTERPRISES VS. DY COMMISSIONER [LAWS(KER)-2006-2-9] [REFERRED TO]
SIJI VS. STATE OF KERALA [LAWS(KER)-2025-1-34] [REFERRED TO]
Dilip VS. Prabandhak Samiti Maheshwari H.S.S. [LAWS(MPH)-1992-12-30] [REFERRED TO]
DINESH KUMAR SHARMA VS. MADHYA PRADESH DUGDHA MAHASANGH SAHAKARI MARYADIT BHOPAL [LAWS(MPH)-1994-3-1] [REFFERRED TO]
CHANDRESH KUMAR MALHOTRA VS. H P STATE CO OP BANK [LAWS(HPH)-1993-3-3] [REFERRED TO]
VIKRAM CHAUHAN VS. MANAGING DIRECTOR [LAWS(HPH)-2013-5-68] [REFERRED TO]
ANSARI A K VS. BHARAT OVERSEAS BANK LTD [LAWS(MAD)-1997-12-83] [REFERRED TO]
A VAIDYANATHAN VS. UNION OF INDIA [LAWS(MAD)-1998-8-4] [REFERRED TO]
UNION VS. INDIAN OXYGEN EMPLOYEESBOC INDIA LIMITED FORMERLY INDIAN OXYGEN LIMITED [LAWS(MAD)-1998-9-102] [REFERRED TO]
A Joseph Louis VS. District Welfare Fund Committee [LAWS(MAD)-2005-3-171] [REFERRED TO]
DEBASISH KAR GUPTA VS. STATE OF WEST BENGAL [LAWS(CAL)-1999-7-11] [REFERRED]
NATIONAL TEXTILE CORPORATION WBABO LTD VS. LEARNED JUDGE 8TH INDUSTRIAL TRIBUNAL [LAWS(CAL)-2006-11-56] [REFERRED TO]
AMALESH SARKAR VS. REGISTRAR OF CO [LAWS(CAL)-1980-3-33] [REFERRED TO]
A K CHAKRABARTY VS. GOVERNMENT BODY JAGANNATH KISHORE COLLEGE PURULIA [LAWS(CAL)-1982-4-14] [REFERRED TO]
GURBAKSH SINGH VS. DELHI DEVELOPMENT CORPORATION [LAWS(DLH)-1978-5-4] [REFERRED TO]
Air Vice Marshal J S Kumar VS. Governing Council of Air Force Sports Complex [LAWS(DLH)-2006-1-179] [REFERRED TO]
VINAY KUMAR TYAGI VS. HARIJAN SEVAK SANGH [LAWS(DLH)-2004-5-8] [REFERRED TO]
DISTRICT CO OPERATIVE BANK LTD VS. DEPUTY REGISTRAR COOPERATIVE SOCIETIES [LAWS(ALL)-1972-10-9] [REFERRED TO]
CHANDER MOHAN KHANNA VS. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH [LAWS(DLH)-1980-4-2] [REFERRED]
SHRI SATYA NARAIN GARG THROUGH HIS LEGAL HEIRS VS. DCM LTD [LAWS(DLH)-2011-12-10] [REFERRED TO]
U.P. BANK EMPLOYEES UNION, FATEHPUR UNIT AND ORS. VS. DISTRICT CO-OPERATIVE BANK LIMITED AND ORS. [LAWS(ALL)-1987-10-60] [REFERRED TO]
SCINDIA STEAM NAVIGATION CO LTD VS. SCINDIA EMPLOYEES UNION [LAWS(BOM)-1982-9-34] [REFERRED TO]
ROCHE ANGLO-FRENCH EMPLOYEES UNION BOMBAY VS. CONCILIATION OFFICER INDUSTRIAL DISPUTES ACT [LAWS(BOM)-1986-1-21] [REFERRED TO]
FEDERATION OF NOIDA RESIDENTS WELFARE ASSOCIATION VS. NOIDA TOLL BRIDGE COMPANY LTD. AND OTHERS [LAWS(ALL)-2016-10-135] [REFERRED TO]
A P SHAH VS. B M INSTITUTE OF MENTAL HEALTH [LAWS(GJH)-1985-7-34] [REFERRED TO]
V I KHALIFA VS. SATUBHA TANUBHAI VAGHELA [LAWS(GJH)-1988-1-10] [REFERRED TO]
K P PATEL VS. GUJARAT SMALL INDUSTRIES CORPORATION LIMITED [LAWS(GJH)-1980-6-3] [REFERRED]
GORDON WOODROFFE EMPLOYEES UNION, REP BY ITS GENERAL SECRETARY VS. THE STATE OF TAMIL NADU, REP BY THE COMMISSIONER AND SECRETARY TO GOVERNMENT LABOUR DEPARTMENT AND ORS [LAWS(MAD)-1988-1-64] [REFERRED]
LARSEN & TOUBRO EMPLOYEES UNION, REP. BY ITS SECRETARY, R. RAMU VS. THE LABOUR OFFICER (CONCILIATION), OFFICE OF THE LABOUR OFFICER (CONCILIATION), GOVERNMENT OF PUDHUCHERRY, PUDHUCHERRY [LAWS(MAD)-2016-10-58] [REFERRED TO]
KISAN SAHKARI CHINI MILLS LTD VS. RAKESH CHANDRA GANGWAR [LAWS(ALL)-2004-5-133] [REFERRED TO]
AJMER SINGH VS. REGISTRAR CO-OPERATIVE SOCIETIES PUNJAB CHANDIGARH [LAWS(P&H)-1980-8-16] [REFERRED TO]
K.SETHURAMAN VS. AUTHORIZED OFFICER [LAWS(MAD)-2022-9-58] [REFERRED TO]
BHARATIYA VIDYA BHAVAN, MNSHI SADAN VS. RAJU B. [LAWS(KER)-2020-2-226] [REFERRED TO]
R.SUBBIAH VS. AUTHORISED OFFICER, ARM BRANCH, CANARA BANK [LAWS(MAD)-2022-11-281] [REFERRED TO]
GAURAV LUBRICANTS PVT LTD. VS. TAMILNADU MERCANTILE BANK LTD. [LAWS(TLNG)-2022-10-53] [REFERRED TO]
G BASSI REDDY VS. INTERNATIONAL CROP RESEARCH INSTUTUTE [LAWS(SC)-2003-2-82] [REFERRED TO]
SHRAMIK JANTA SANGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-47] [REFERRED TO]
MRS. KIRTI BUGDE W/O SHRI PANKAJ BUGDE VS. STATE OF M.P. & OTHERS [LAWS(MPH)-2016-11-80] [REFERRED TO]
PRAFULLA CHANDRA SARMA AND ORS VS. OIL INDIA LTD AND ORS [LAWS(GAU)-1970-2-12] [REFERRED]
MATHEW LUKE VS. STATE OF KERALA [LAWS(KER)-2004-5-28] [REFERRED TO]
NAVEEN SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-1-222] [REFERRED TO]
MANZOOR AHMAD WANGNOO VS. STATE [LAWS(J&K)-2007-9-43] [REFERRED TO]
SIVA KUMAR K S VS. P SREEKUMAR [LAWS(KER)-2001-12-25] [REFERRED TO]
LIC OF INDIA VS. CONSUMER EDUCATION AND RESEARCH CENTRE [LAWS(SC)-1995-5-51] [RELIED ON]
SUKHDEV SINGH THE OIL AND NATURAL GAS COMMISSION THE L 1 C LIMITED THE INDUSTRIAL FINANCE CORPN EMPLOYEES ASSOCIATION VS. BHAGATRAM SARDAR SINGH RAGHUVANSHI:THE ASSOCIATION OF CLASS II OFFICERS 0 N G C:SHYAM LAL SHARMA:THE INDUSTRIAL FINANCE CORPN [LAWS(SC)-1975-2-17] [RELIED ON]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [LAWS(SC)-1979-5-20] [CONSIDERED]
R SUBHADRA DEVI VS. ANDHRA GIRLS COLLEGE [LAWS(APH)-1971-9-34] [REFERRED TO]
ADHOC USER COMMITTEE VIKRAM VIHAR VS. ADJUTANT GENERAL AND OTHERS [LAWS(P&H)-2017-4-63] [REFERRED TO]
NETBALL ASSOCIATION OF CHANDIGARH VS. UNION OF INDIA (P&H) [LAWS(P&H)-2017-5-81] [REFERRED TO]
ANAIMALAI NATIONAL ESTATEWORKERS UNION VS. PLANTERS ASSOCIATIONOF TAMIL NADU [LAWS(MAD)-2002-3-72] [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPN LTD VS. PRABIRENDU SEN [LAWS(CAL)-1982-2-42] [REFERRED TO]
ANUPAM GHOSH VS. UNION OF INDIA [LAWS(CAL)-1990-8-24] [REFERRED TO]
Basudev Sarangi VS. Inspector of Schools [LAWS(ORI)-1971-3-1] [REFERRED TO]
MATHURI SAHU VS. SECRETARY PRAJATANTRA PRACHAR SAMITY [LAWS(ORI)-1976-2-2] [REFERRED TO]
BHABANI ADHIKARI VS. WEST BENGAL STATE CO [LAWS(CAL)-2008-12-101] [REFERRED TO]
MOINUDDIN VS. GUEST KEEN WILLIAM LTD [LAWS(CAL)-2011-12-67] [REFERRED TO]
D C M CHEMICAL EMPLOYEES LOKHIT CONGRESS UNION REGD VS. DELHI ADMINISTRATION [LAWS(DLH)-1982-4-14] [REFERRED]
JAI CHAND SAWHNEY VS. UNION OF INDIA [LAWS(DLH)-1984-9-56] [REFERRED TO]
NARAYAN MOTILAL KABRE VS. NIKAM DISTRICT DEPUTY REGISTRAR CO OP SOC [LAWS(BOM)-1984-3-20] [REFERRED TO]
AIR CORPORATION EMPLOYEES UNION VS. G B BHIRADE [LAWS(BOM)-1969-3-8] [REFERRED TO]
MAHADEORAO GULABRAO BHUIBAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1993-3-98] [REFERRED TO]
UNIVERSAL HOSPITAL A1 AIN LLC VS. YES BANK LIMITED [LAWS(GJH)-2022-7-1298] [REFERRED TO]
VIJAY NARAYAN OJHA VS. BANARAS STATE BANK LTD [LAWS(ALL)-2001-3-81] [REFERRED TO]
GYAN SINGH VS. REGIONAL TRANSPORT AUTHORITY ALIGARH [LAWS(ALL)-2001-7-122] [REFERRED TO]
RAJESH KUMAR SRIVASTAVA VS. STATE OF U.P. [LAWS(ALL)-2020-1-339] [REFERRED TO]
SURVESH KUMAR VS. STATE OF U P AND 5 OTHERS [LAWS(ALL)-2017-10-281] [REFERRED TO]
PANDYA JASHWANTLAL M VS. DISTRICT SUPERINTENDENT OF POLICE SABARKANTHA [LAWS(GJH)-1989-8-15] [REFERRED]
RAJABHAI RANMAL MORI VS. MEMBERS OF THE MANAGING COMMITTEE OF SHRI UNA TALUKA SKVS LIMITED [LAWS(GJH)-1975-7-10] [REFERRED]
SECRETARY ALIPORE BAR ASSOCIATION VS. SUBIR SENGUPTA [LAWS(CAL)-2024-4-200] [REFERRED TO]
SUBHASH CHANDER JAIN VS. HARYANA STATE FEDERATION OF CONSUMERS CO-OPERATIVE WHOLESALE STORES AND ORS. [LAWS(P&H)-1986-2-63] [REFERRED TO]
BALDEV SINGH VS. BHAKRA BEAS MANAGEMENT BOARD, CHANDIGARH AND OTHERS [LAWS(P&H)-1989-5-104] [REFERRED TO]
SANWARMAL PANSARI VS. CHURU WHOLESALE UPBHOKTA SAHKARI BHANDAR LTD [LAWS(RAJ)-1997-8-64] [REFERRED TO]
JIALAL KAPUR VS. UNION OF INDIA [LAWS(RAJ)-1977-2-23] [REFERRED TO]
GIRISH G. VS. STATE OF KERALA [LAWS(KER)-2020-1-206] [REFERRED TO]
BABIAN VS. LT COL OFFG COL Q BRANCH H C TAMIL NADU AND KERALA SUB AREA [LAWS(MAD)-1993-7-66] [REFERRED TO]
V.K. KRISHNAMURTHI AND ORS. VS. CENTRAL BANK OF INDIA REPRESENTED BY ITS CHAIRMAN AND ORS. [LAWS(MAD)-1980-11-40] [REFERRED TO]
DHIRAJ KUMAR SHARMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-7-58] [REFERRED TO]
DHIRAJ KUMAR SHARMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-7-58] [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. BAL MUKUND BAIRWA [LAWS(SC)-2009-1-27] [REFERRED TO]
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT VS. SUBHASH SINDHI COOPERATIVE HOUSING SOCIETY [LAWS(SC)-2013-2-20] [REFERRED TO]
SERBJEET BHATIA VS. GOC-IN-C, HQ CENTRAL COMMAND, LUCKNOW [LAWS(MPH)-2003-1-179] [REFERRED TO]
DHARMENDER SHARMA VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2013-3-616] [REFERRED]
ABDUL AZEEZ VS. ALAPPUZHA BAR ASSOCIATION [LAWS(KER)-1992-8-1] [REFERRED TO]
CHANDER PRAKASH VS. APPAREL TRAINING AND DESIGN CENTRE [LAWS(DLH)-2021-2-71] [REFERRED TO]
ALL INDIA IDBI OFFICERS ASSOCIATION VS. UNION OF INDIA [LAWS(BOM)-2022-9-173] [REFERRED TO]
M THIRUPATHI REDDY VS. ANDHRA PRADESH CO OPERATIVE OILSEEDS GROWERS FEDERATION LTD [LAWS(APH)-2000-6-1] [REFERRED TO]
SUNIL KUMAR BANERJEE VS. SOUTH EASTERN RAILWAY CO OPERATIVE CREDIT SOCTETV [LAWS(CAL)-1979-2-5] [REFERRED TO]
SHREE GANESH TRADING CO SAUGOR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1972-4-17] [REFERRED TO]
RAMSWARUP GUPTA VS. MADHYA PRADESH STATE CO-OPERATIVE MARKETING FEDERATION [LAWS(MPH)-1976-3-3] [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [LAWS(SC)-1986-4-6] [DISTINGUISHED]
BOMBAY TELEPHONE CANTEEN EMPLOYEES ASSOCIATION PRABHADEVI TELEPHONE EXCHANGE VS. UNION OF INDIA [LAWS(SC)-1997-7-149] [CONSIDERED]
P V NAYUDU VS. ANDHRA PRADESH MINING CORPORATION LTD [LAWS(APH)-1973-3-18] [REFERRED TO]
B SATYANARAYANA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1981-2-5] [REFERRED TO]
PRESIDENT CHITRADURGA DISTRICT MAZDOOR SANGH VS. MANAGING DIRECTOR BHADRA SAHAKARI SAKKARE KARKHANE NIYAMITA [LAWS(KAR)-2003-2-29] [REFERRED TO]
MANIKANT PATHAK VS. STATE OF BIHAR [LAWS(PAT)-1997-3-1] [REFERRED TO]
ASHOK KUMAR SINGH VS. BIHAR INDUSTRIAL AND TECHNICAL CONSULTANCY ORGANISATION LIMITED [LAWS(PAT)-1997-4-88] [REFERRED TO]
REENA PANTA VS. UNION OF INDIA [LAWS(P&H)-2023-9-57] [REFERRED TO]
DHARMENDRA KUMAR YADAV VS. MANAGER COMMERCIAL AUTO SALES P LTD [LAWS(ALL)-2010-12-12] [REFERRED TO]
M P SINGH VS. VIDESH SANCHAR NIGAM LTD [LAWS(DLH)-2011-8-375] [REFERRED TO]
ICICI BANK LIMITED VS. LAKSHMINARAYANAN [LAWS(MAD)-2008-1-2] [REFERRED TO]
AMBIKA PRASAD MOHANTY VS. ORISSA ENGINEERING COLLEGE [LAWS(ORI)-1989-2-5] [REFERRED TO]
LAXMIDHAR ROUL VS. BOARD OF MANAGEMENT R C M S [LAWS(ORI)-1998-12-9] [REFERRED TO]
IONIC METALLIKS VS. UNION OF INDIA [LAWS(GJH)-2014-9-30] [REFERRED TO]
S.S. VERMA VS. GENERAL MANAGER, ELGIN MILLS CO. LTD., KANPUR AND OTHERS [LAWS(ALL)-1989-5-53] [REFERRED TO]
VASSUDEV MADKAIKAR VS. STATE OF GOA [LAWS(BOM)-2021-3-84] [REFERRED TO]
VASSUDEV MADKAIKAR VS. STATE OF GOA [LAWS(BOM)-2021-3-84] [REFERRED TO]
NATIONAL SEEDS CORPORATION EMPLOYEES UNION REGD AND RECOGNISED VS. NATIONAL SEEDS CORPORATION LIMITED [LAWS(DLH)-1972-2-20] [REFERRED]
FIROZALI ABDULKARIM JIVANI VS. UNION OF INDIA [LAWS(BOM)-1991-10-17] [REFERRED TO]
PROFESSOR MANORAMA PRAKASH KHANDEKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-486] [REFERRED TO]
PREM NARAIN SRIVASTAVA VS. CAWNPORE CHEMICAL WORKS PVT LIMITED [LAWS(ALL)-1973-4-51] [REFERRED]
L.R. SHARMA VS. DELHI ADMINISTRATION AND OTHERS [LAWS(DLH)-1981-7-25] [REFERRED]
BANK OF BARODA VS. STATE OF U P [LAWS(ALL)-2005-3-91] [REFERRED TO]
NAZMI IMTIYAZ S O IMTIYAJ AHMAD KHAN VS. PROJECT MANAGER NATIONAL POLIO SURVEILLANCE PROJECT AND SURVEILLANCE MEDICAL [LAWS(ALL)-2005-3-170] [REFERRED TO]
LAMBHA V K S S MANDALI LTD VS. DISTRICT REGISTRAR CO OP SOCIETIES RURAL AHMEDABAD [LAWS(GJH)-1972-10-12] [REFERRED]
(DR.) MUKUL SINHA VS. PHYSICAL RESEARCH LABORATORY [LAWS(GJH)-1983-6-20] [REFERRED TO]
C.R. TAMILVANAN, PROP: CRT GRANITE PARK 5/157, TEACHERS COLONY NGO COLONY POST, DINDIGUL 624 005 VS. THE COMMISSIONER OF POLICE SALEM [LAWS(MAD)-2016-12-60] [REFERRED TO]
K MARAPPAN VS. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES [LAWS(MAD)-2006-9-117] [REFERRED TO]
K MARAPPAN VS. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES [LAWS(MAD)-2006-9-117] [REFERRED TO]
SURENDRA KUMAR SAHOO VS. STATE OF ODISHA [LAWS(ORI)-2022-1-38] [REFERRED TO]
MYSORE PAPER MILLS LIMITED VS. MYSORE PAPER MILLS OFFICERS ASSOCIATION [LAWS(SC)-2002-1-20] [REFERRED]
MORE RETAIL PRIVATE LIMITED VS. STATE OF KARNATAKA [LAWS(KAR)-2021-7-23] [REFERRED TO]
JENIFER KALAIARASAN VS. AUTHORIZED OFFICER INDIAN OVERSEAS BANK [LAWS(MAD)-2022-10-33] [REFERRED TO]
P. GNANA DHAS VS. AUTHORIZED OFFICER, INDIAN OVERSEAS BANK [LAWS(MAD)-2022-11-100] [REFERRED TO]
S.DHARMAR VS. ASPIRE HOME FINANCE CORPORATION LIMITED [LAWS(MAD)-2022-9-67] [REFERRED TO]
UTTAM KUMAR SAMANTA VS. KIIT UNIVERSITY [LAWS(ORI)-2014-9-59] [REFERRED TO]
K GANESAN VS. SPECIAL OFFICER SALEM CO OPERATIVE SUGAR MILLS LTD [LAWS(MAD)-1992-2-58] [REFERRED TO]
HIGH COURT ADVOCATES BAR ASSOCIATION VS. STATE OF M.P. [LAWS(MPH)-2024-5-210] [REFERRED TO]
RACHNA SINGH VS. STATE OF M.P. [LAWS(MPH)-2019-2-212] [REFERRED TO]
THE COCHIN REFINERIES EMPLOYEES ASSOCIATION (REG. NO.120/67) AMBALAMUGAL, KOCHI VS. THE BHARAT PETROLEUM CORPORATION LTD, REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR, BHARAT BHAVAN, 4 & 6, CURRIMBHOY ROAD, BALLARD ESTATE, MUMBAI [LAWS(KER)-2016-12-117] [REFERRED TO]
BHAGAT SINGH VS. SRG HOUSING FINANCE LTD. [LAWS(RAJ)-2024-3-99] [REFERRED TO]
V ABDUL AZEEZ VS. ALAPPUZHA BAR ASSOCIATION [LAWS(KER)-1992-8-17] [REFERRED TO]
SUSHIL KUMAR VS. CENTRAL REGISTRAR OF COOP SOCY [LAWS(DLH)-2022-7-47] [REFERRED TO]
NIRAD BARAN MUKHERJI VS. UNIVERSITY OF CALCUTTA [LAWS(CAL)-1975-5-17] [REFERRED TO]
DELHI GOLF CLUB EMPLOYEES UNION VS. UNION OF INDIA [LAWS(DLH)-2021-4-168] [REFERRED TO]
DELHI GOLF CLUB EMPLOYEES UNION VS. UNION OF INDIA [LAWS(DLH)-2021-4-168] [REFERRED TO]
DILIP GOPAL PEWEKAR VS. MAHARASHTRA HOUSING AREA AND DEVELOPMENT AUTHORITY [LAWS(BOM)-2025-5-3] [REFERRED TO]
NELLIMARLA JUTE MILLS KARMIKA SANGHAM VS. STATE OF A P [LAWS(APH)-1994-3-32] [REFERRED TO]
U P STATE COOPERATIVE LAND DEVELOPMENT BANK LIMITED VS. CHANDRA BHAN DUBEY [LAWS(SC)-1998-12-87] [REFERRED TO]
BINDESHWARI PRASAD SINGH VS. M P STATE MINING CORPORATION [LAWS(MPH)-1996-2-3] [REFERRED TO]
GENERAL MANAGER EVEREADY INDUSTRIES INDIA LTD VS. EVEREADY INDUSTRIES EMPLOYEES UNION [LAWS(MAD)-1997-8-84] [REFERRED TO]
RANJAN PODDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2005-11-33] [REFERRED TO]
CHANDITALA DANKUNI FOOD CORPORATION OF INDIA SHARAMIK KALYAN SAMITY & OTHERS VS. UNION OF INDIA & OTHERS [LAWS(CAL)-2003-5-56] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. KARNATAKA PETROLEUM & GAS [LAWS(KAR)-2013-2-144] [REFERRED TO]
MS. JAYSHREE GURURAJ VS. CISCO SYSTEMS (INDIA) PRIVATE LIMITED, SARJAPUR MARATHALLI OUTER RING ROAD, BANGALORE AND OTHERS [LAWS(KAR)-2016-10-22] [REFERRED TO]
LAXMAN NATH DAS VS. DY SECY EXAM INDIAN INSTITUTE OF BANKERS [LAWS(ORI)-1995-1-29] [REFERRED TO]
GHANASHYAM MISRA VS. ORISSA ASSOCIATION OF SANSKRIT LEARNING [LAWS(ORI)-1969-12-3] [REFERRED TO]
BANABIHARI TRIPATHY VS. REGISTRAR OF CO OP SOCIETIES [LAWS(ORI)-1988-8-14] [REFERRED TO]
GURUPAD LACHAMANNA CHINTALWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2000-6-82] [REFERRED TO]
P.SRIDHANYA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-7-27] [REFERRED TO]
ALEY AHMAD ABIDI VS. DIST INSPECTOR OF SCHOOLS ALLAHABAD [LAWS(ALL)-1976-10-14] [REFERRED TO]
S D SIDDIQUI VS. UNIVERSITY OF DELHI [LAWS(DLH)-2005-11-10] [REFERRED TO]
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION VS. CHEMSTAR ORGANICS I LTD [LAWS(GJH)-2011-5-115] [REFERRED TO]
MANORAMA PRAKASH KHANDEKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-449] [REFERRED TO]
RAJENDRAKUMAR PRATAPRAI MEHTA VS. HIMANSHU JAGDISHBHAI GOSAI [LAWS(GJH)-2017-3-391] [REFERRED TO]
CENTRE FOR POLICY RESEARCH VS. BRAHMA CHELLANEY [LAWS(DLH)-2010-3-83] [REFERRED TO]
ALL INDIA LAWYERS UNION VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2009-9-205] [REFERRED TO]
SOUTH INDIAN MODERN HIGHER SECONDARY SCHOOL VS. RETAIL ASSET CENTRAL PROCESSING CENTRE [LAWS(GJH)-2023-7-250] [REFERRED TO]
HARSH VARDHAN AGARWAL VS. DIRECTOR GENERAL INDIAN COUNCIL OF MEDICAL RESEARCH [LAWS(ALL)-1998-2-135] [REFERRED TO]
GHAYASUDDIN KHAN AND ANOTHER VS. ALIGARH MUSLIM UNIVERSITY, ALIGARH AND OTHERS [LAWS(ALL)-1985-3-80] [REFERRED TO]
SUBHASH CHANDRA PANDEY VS. DISTRICT BASIC EDUCATION OFFICER AND OTHERS [LAWS(ALL)-1990-4-84] [REFERRED TO]
RAJENDRA PRASAD SINGH VS. STATE OF U P [LAWS(ALL)-1994-4-22] [REFERRED TO]
SUSHIL KUMAR AGRAWAL VS. TITANORE COMPONENTS LTD [LAWS(ALL)-1995-10-8] [REFERRED TO]
AIR FOAM INDUSTIRES PRIVATE LIMITED VS. UNION OF INDIA [LAWS(DLH)-1973-4-1] [REFERRED TO]
KUSUM KHANNA VS. MOTHER ACQUINAS [LAWS(DLH)-1975-8-9] [REFERRED R. V. ELECTRICITY COMMISSIONERS,1924 1 KB 171 AT 205PER ATKIN L. J. AND H. M. SEERVAI,CONST]
M/S A.S. NUTRATECH PRIVATE LTD VS. CENTRAL BANK OF INDIA [LAWS(CHH)-2022-9-40] [REFERRED TO]
ALL U P STAMP VENDORS ASSOCIATION VS. UNION OF INDIA [LAWS(ALL)-2021-2-43] [REFERRED TO]
ALL U P STAMP VENDORS ASSOCIATION VS. UNION OF INDIA [LAWS(ALL)-2021-2-43] [REFERRED TO]
ANIL KUMAR MISHRA AND ORS VS. UNION OF INDIA THROU,SECY MINISTRY OF RAILWAY N DELHI & ORS [LAWS(ALL)-2018-7-187] [REFERRED TO]
SAMPATH KARTHIKEYA BUSA VS. UNIVERSITY GRANTS COMMISSION [LAWS(TLNG)-2023-1-56] [REFERRED TO]
ISHAAN TYAGI VS. COMMITTEE OF MANAGEMENT, SARDAR BHAGWAN SINGH POST GRADUATE INSTITUTE [LAWS(UTN)-2007-3-37] [REFERRED TO]
NAVNEETA STEELS PRIVATE LIMITED VS. STATE BANK OF LNDIA [LAWS(TLNG)-2022-10-88] [REFERRED TO]
G KRISHNAMURTHY VS. PRESIDENT MADRAS HIGH COURT ADVOCATES ASSOCIATION [LAWS(MAD)-2001-4-124] [REFERRED TO]
K PRATAP REDDY VS. INSTITUTE OF RURAL MANAGEMENT ANAND SOCIETY [LAWS(GJH)-2005-8-51] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. NARINDER MOHAN ARYA [LAWS(P&H)-1994-3-48] [REFERRED TO]
VINEET RUIA VS. PRINCIPAL SECRETARY, DEPARTMENT OF SCHOOL EDUCATION [LAWS(CAL)-2020-10-4] [REFERRED TO]
INDIAN OXYGEN EMPLOYEES UNION VS. BOC INDIA LTD [LAWS(MAD)-1998-9-86] [REFERRED TO]
MANISH KUMAR ARYA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-3-33] [REFERRED TO]
KHODAY BREWING DISTILLING INDUSTRIES P LTD VS. STATE OF KARNATAKA [LAWS(KAR)-1981-7-39] [REFERRED TO]
PHOENIX ARC PRIVATE LIMITED VS. VISHWA BHARATI VIDYA MANDIR [LAWS(SC)-2022-1-36] [REFERRED TO]
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