DIPAKBHAI JAGDISHCHANDRA PATEL Vs. STATE OF GUJARAT AND ANOTHER

Referred Judgements :-

BUR SINGH V. THE CROWN [REFERRED TO]
PAKALA NARAYANA SWAMI V. EMPEROR [REFERRED TO]
BACHAN SINGH V. STATE OF PUNJAB [REFERRED TO]
KASHMIRA SINGH VS. STATE OF M.P. [REFERRED TO]
MAHABIR MANDAL AND OTHERS V. STATE OF BIHAR [REFERRED TO]
PALVINDER KAURRUP SINGH FATHER OF JASPAL SINGH DECEASED CAVEATOR VS. STATE OF PUNJAB [REFERRED TO]
M P SHARMA OTHERS VS. SATISH CHANDRA DISTRICT MAGISTRATE DELHI [REFERRED TO]
MOHAMMAD DASTAGIR VS. STATE OF MADRAS UNION OF INDIA [REFERRED TO]
STATE OF BOMBAY VS. KATHI KALU OGHAD [REFERRED TO]
HARICHARAN KURMI JOGIA HAJAM VS. STATE OF BIHAR [REFERRED TO]
BHARAT SINGH VS. BHAGIRATHI [REFERRED TO]
VEERA IBRAHIM VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF BIHAR VS. RAMESH SINGH [REFERRED TO]
NANDINISATPATHY VS. P L DANI [REFERRED TO]
UNION OF INDIA VS. PRAFULLA KUMAR SAMAL [REFERRED TO]
M MAMMUTTI VS. STATF OF KARNATAKA [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. V C SHUKLA [REFERRED TO]
SURESH BUDHARMAL KALANI ALIAS PAPPU KALANI VS. STATE OF MAHARASHTRA [REFERRED TO]
UMASHANKER VS. STATE OF CHHATTISGARH [REFERRED TO]
PAKALA NARAYANA SWAMI VS. EMPEROR [REFERRED TO]