LAWS(SC)-2009-3-207

U P S R T C Vs. JAGDISH PRASAD GUPTA

Decided On March 25, 2009
U.RS.R.T.C. Appellant
V/S
JAGDISH PRASAD GUPTA Respondents

JUDGEMENT

(1.) Leave granted.

(2.) Challenge in this appeal is to the order passed by a learned Single Judge of the Allahabad High Court dismissing the Writ Petition filed by the appellant. Challenge in the writ petition was to the order passed by the Presiding Officer, Labour Court, Gorakhpur.

(3.) Background facts as projected by the appellant are as follows: