Referred Judgements :-

RAM SIA RAM VS. STATE OF UTTAR PRADESH [REFERRED TO]
NIRANJAN SINGH KARAM SINGH PUNJABI ADVOCATE STATE OF MAHARASHTRA JITENDRA BHIMRAJ BIJJAYA VS. JITENDRABHIMRAJBIJJAYA:JITENDRABHIMRAJBIJJAYA:JITENDRA BHIMRAJ BIJJAYA:STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MAHARASHTRA VS. SOM NATH THAPA [REFERRED TO]
STATE OF MAHARASHTRA VS. PRIYA SHARAN MAHARAJ [REFERRED TO]
RAMESH KUMAR VS. STATE OF CHHATTISGARH [REFERRED TO]

Cited Judgements :-

SINDHU PAUL VS. STATE OF KERALA [LAWS(KER)-2017-11-13] [REFERRED TO]
MOHANDAS @ MOHAN P. VS. STATE OF KERALA [LAWS(KER)-2013-2-161] [REFERRED TO]
SEKAR VS. STATE [LAWS(MAD)-2021-12-112] [REFERRED TO]
S S CHHEENA VS. VIJAY KUMAR MAHAJAN [LAWS(SC)-2010-8-38] [REFERRED TO]
SATPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2017-8-73] [REFERRED TO]
NANDAN PAUL VS. STATE OF TRIPURA [LAWS(TRIP)-2014-5-12] [REFERRED TO]
BISWAJIT BHOWMIK VS. THE STATE OF TRIPURA [LAWS(TRIP)-2015-10-23] [REFERRED TO]
DEEPAK JAIN VS. STATE OF UTTARAKHAND [LAWS(UTN)-2013-6-57] [REFERRED TO]
MANJU VS. STATE OF HARYANA [LAWS(P&H)-2022-2-27] [REFERRED TO]
SMT. JAYASHREE WD/O. SUNIL KOTGIRWAR VS. STATE OF MAHARASHTRA & ANR. [LAWS(BOM)-2017-3-59] [REFERRED TO]
STATE OF GUJARAT VS. CHAVDA MALDE HARDAS [LAWS(GJH)-2013-2-273] [REFERRED TO]
DIPTI RATHORE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-11-27] [REFERRED TO]
DIGVIJAY SINGH VS. STATE OF M.P. [LAWS(MPH)-2020-3-284] [REFERRED TO]
ASHOK AHIRWAR VS. STATE OF M. P. [LAWS(MPH)-2021-4-51] [REFERRED TO]
KESHLAL RAJAK VS. STATE OF M. P. [LAWS(MPH)-2021-2-124] [REFERRED TO]
AMAR SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-280] [REFERRED TO]
RAMAN SINGH VS. STATE OF M P [LAWS(MPH)-2010-11-38] [REFERRED TO]
STATE OF MADHYA PRADESH VS. SHRIDEEN CHHATRI PRASAD SURYAWANSHI [LAWS(MPH)-2012-1-100] [REFERRED TO]
SATYENDRA YADAV & ANR VS. STATE OF M P [LAWS(MPH)-2017-7-226] [REFERRED TO]
NIZAM SHAH & OTHERS VS. STATE OF M P & ANOTHER [LAWS(MPH)-2017-4-93] [REFERRED TO]
DHARMENDRA KUMAR SINGH @ TIMAL SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-3-50] [REFERRED TO]
VIRENDRA PATEL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-3-41] [REFERRED TO]
JUNED VS. STATE OF MADHYA PRADESH STATION HOUSE OFFICER [LAWS(MPH)-2023-11-69] [REFERRED TO]
THIYAGARAJAN VS. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE [LAWS(MAD)-2018-10-327] [REFERRED TO]
MANOHAR SINGH VS. DALJIT SINGH [LAWS(P&H)-2011-1-143] [REFERRED TO]
BASHIR VS. STATE OF PUNJAB [LAWS(P&H)-2014-5-558] [REFERRED TO]
PARDEEP KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2013-7-1255] [REFERRED]
HASHMUKHBHAI KANJIBHAI MIYATRA VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-1685] [REFERRED TO]
MAHESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-1549] [REFERRED TO]
DHANJIBHAI RAMABHAI VANKAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1651] [REFERRED TO]
STATE OF GUJARAT VS. HAJUBEN [LAWS(GJH)-2023-5-220] [REFERRED TO]
STATE OF GUJARAT VS. KHIMABHAI LAKHMANBHAI CHARAN [LAWS(GJH)-2024-1-75] [REFERRED TO]
PARAG DEVENDRABHAI MUNSHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-368] [REFERRED TO]
NIRANJAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2012-7-59] [REFERRED TO]
ITWARI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2012-4-29] [REFERRED TO]
NIKESHKUMAR JETHABHAI SEBHRA VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1015] [REFERRED TO]
SHYAMLAL FEKAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-2-50] [REFERRED TO]
STATE OF CHHATTISGARH VS. BHAGABAI [LAWS(CHH)-2024-1-10] [REFERRED TO]
MAHENDRA KUMAR, VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-12-108] [REFERRED TO]
SASHANKAR ROY VS. STATE OF ASSAM [LAWS(GAU)-2012-6-37] [REFERRED TO]
KARASANI JYOTHIKA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-8-87] [REFERRED TO]
SH. MANOHAR LAL VS. STATE OF H.P [LAWS(HPH)-2017-7-42] [REFERRED TO]
KANDARPA DEKA VS. STATE OF ASSAM [LAWS(GAU)-2013-6-45] [REFERRED TO]
LALITBHAI VIKRAMCHAND PAREKH VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2015-4-14] [REFERRED TO]
KAVISH S/O. BHARAT GAHANKARI VS. STATE OF MAHARASHTRA & ANR. [LAWS(BOM)-2017-1-184] [REFERRED TO]
VIRJIBHAI KHODABHAI SANURA VS. STATE OF GUJARAT [LAWS(GJH)-2015-12-10] [REFERRED TO]
STATE OF GUJARAT VS. SULTANBHAI I BISORAVALA [LAWS(GJH)-2015-1-367] [REFERRED TO]
GOTTE NAGESHWAR RAO & ORS. VS. STATE OF A.P. [LAWS(APH)-2018-7-59] [REFERRED TO]
LALITA VS. STATE GOVT. OF NCT OF DELHI [LAWS(DLH)-2013-4-27] [REFERRED TO]
DILIP S/O RAMRAO SHIRSAO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-8-139] [REFERRED TO]
MANIK ANKUSH POL AND ORS. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-4-262] [REFERRED TO]
BINOD RATAN SARKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-7-274] [REFERRED TO]
JATINDER PAL SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2022-1-116] [REFERRED TO]
MANOHAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-696] [REFERRED TO]
JYOTSNA SHARMA. VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-3-148] [REFERRED TO]
STATE OF WEST BENGAL VS. INDRAJIT KUNDU [LAWS(SC)-2019-10-57] [REFERRED TO]
SHABBIR HUSSAIN VS. STATE OF MADHYA PRADESH [LAWS(SC)-2017-2-222] [REFERRED TO]
SURESH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2024-1-107] [REFERRED TO]
PAWAN KUMAR VS. STATE OF H.P. [LAWS(SC)-2017-4-58] [REFERRED TO]
MANGALA GOWRI VS. STATE OF KARNATAKA [LAWS(KAR)-2023-9-79] [REFERRED TO]
DHARMAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2024-1-102] [REFERRED TO]
GAURAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-6-1258] [REFERRED TO]
M MOHAN VS. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE [LAWS(SC)-2011-3-16] [REFERRED TO]
GURPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-10-42] [REFERRED TO]
ARSH VIKRAM SINGH. VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-172] [REFERRED TO]
PRADEEP KUMAR MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-9-143] [REFERRED TO]
RAMA DEVI @ RAM DEVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-8-137] [REFERRED]
MANOJ KUMAR JHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-8-140] [REFERRED]
DHIBA MARANDI VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-4-199] [REFERRED TO]
S. SADASHIVAPPA VS. STATE BY DANDINA SHIVARA POLICE STATION [LAWS(KAR)-2021-9-266] [REFERRED TO]
HIMANSU MEHER VS. STATE OF ORISSA [LAWS(ORI)-2014-7-34] [REFERRED TO]
SHIBANI BARIK VS. STATE OF ODISHA [LAWS(ORI)-2020-5-9] [REFERRED TO]
SHANTANU VS. STATE OF ORISSA [LAWS(ORI)-2022-3-129] [REFERRED TO]
ARUNABHA BANDYOPADHYAY VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2016-1-111] [REFERRED TO]
BABU VS. STATE OF KARNATAKA [LAWS(KAR)-2013-2-184] [REFERRED TO]
RAJU BHAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-5-100] [REFERRED TO]
RAJASHEKARAN NAIR VS. STATE OF KERALA THROUGH SUB INSPECTOR OF POLICE [LAWS(KER)-2017-11-217] [REFERRED TO]
MAHETA UMED KUMAR MANSUKHLAL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-119] [REFERRED TO]
BIRENDRA KUMAR JHA VS. STATE OF ASSAM [LAWS(GAU)-2023-3-5] [REFERRED TO]
ANURAG VS. STATE OF M.P. [LAWS(MPH)-2018-3-559] [REFERRED TO]
AMJAD VS. STATE OF M.P. [LAWS(MPH)-2018-3-474] [REFERRED TO]
BHEEM SINGH VS. STATE OF M.P. [LAWS(MPH)-2018-5-282] [REFERRED TO]
GUDDI RAWAT VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-7-41] [REFERRED TO]
RAKESH GUPTA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-6-31] [REFERRED TO]
SMT. KALPANA & OTHERS VS. THE STATE OF M.P. [LAWS(MPH)-2017-7-265] [REFERRED TO]
JITENDRA AND ORS. VS. STATE OF MADHYA PRADESH AND ANOTHER [LAWS(MPH)-2018-1-315] [REFERRED TO]
KALYAN SINGH VS. STATE OF M P [LAWS(MPH)-2018-10-10] [REFERRED TO]
RAKESH RATHORE & ANOTHER VS. STATE OF MP & ANR [LAWS(MPH)-2018-11-78] [REFERRED TO]
RAJKUMAR @ TITU TIWARI VS. STATE OF M P [LAWS(MPH)-2016-4-143] [REFERRED]
RAM AGRAWAL VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-6-22] [REFERRED TO]
BHAISAHAB YADAV & OTHERS VS. STATE OF M P [LAWS(MPH)-2017-4-95] [REFERRED TO]
RAMSWAROOP AND OTHERS VS. BABULAL AND ANOTHER [LAWS(MPH)-2017-4-114] [REFERRED TO]
LALIT SONALKI VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2017-12-28] [REFERRED TO]
KANNI LAL VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2015-3-197] [REFERRED TO]
RAVINDER SINGH VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2024-10-19] [REFERRED TO]
VITTHAL RAMBHAU CHAUDHARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-3-252] [REFERRED TO]
HAFIZUR RAHMAN SHEIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-8-42] [REFERRED TO]
BALAJI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-8-74] [REFERRED TO]
NABANITA DEY VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-9-73] [REFERRED TO]
SUKUMAR PRAMANICK VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-3-165] [REFERRED TO]
JASPAL VS. STATE OF U.P. [LAWS(ALL)-2016-2-50] [REFERRED TO]
RAVIRAJ RAMCHANDRA DESHPANDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-6-229] [REFERRED TO]
GAJENDRAKUMAR NARAINPRASAD BAIRWA VS. THE STATE OF GUJARAT [LAWS(GJH)-2015-3-17] [REFERRED TO]
STATE OF GUJARAT VS. REKHABEN HANSABHAI BHARWAD [LAWS(GJH)-2015-2-189] [REFERRED TO]
BHARATBHAI P. PARIKH AND 3 ORS. VS. STATE OF GUJARAT AND 1 ANR. [LAWS(GJH)-2017-3-407] [REFERRED TO]
NAZRULLA KHAN VS. STATE OF KARNATAKA [LAWS(KAR)-2022-6-1477] [REFERRED TO]
AJIT PRAMOD KUMAR JOGI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-2-154] [REFERRED TO]
MAHESHBHAI NARANBHAI DAVERA VS. STATE OF GUJ ARAT [LAWS(GJH)-2023-3-1343] [REFERRED TO]
HARIBANDHU VS. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) [LAWS(CHH)-2018-12-72] [REFERRED TO]
SANJAY VS. STATE OF C.G. [LAWS(CHH)-2018-8-162] [REFERRED TO]
YANESH @ YOGESH KUMAR SAHU S/O SHRI CHANDRAHAS SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-6-3] [REFERRED TO]
SUDHAKARAN, S/O. KUNJU PILLAI VS. STATE OF KERALA [LAWS(KER)-2013-7-12] [REFERRED TO]
KRISHANADAS VS. STATE OF KERALA [LAWS(KER)-2017-3-38] [REFERRED TO]
SANTHOSH VS. STATE [LAWS(MAD)-2023-12-60] [REFERRED TO]
SHANMUGANANDHAM VS. STATE [LAWS(MAD)-2023-3-106] [REFERRED TO]
YASHWANTI DEVI & ORS VS. STATE OF HARYANA [LAWS(P&H)-2018-1-114] [REFERRED TO]
SATNAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-7-408] [REFERRED TO]
MOHD WAZEED VAZEED VS. STATE OF TELANGANA [LAWS(TLNG)-2020-11-75] [REFERRED TO]
AMIT KAPOOR VS. RAMESH CHANDER [LAWS(SC)-2012-9-35] [REFERRED TO]
PRAVEEN PRADHAN VS. STATE OF UTTRANCHAL [LAWS(SC)-2012-10-6] [REFERRED TO]
MANENDRA PRASAD TIWARI VS. AMIT KUMAR TIWARI [LAWS(SC)-2022-8-175] [REFERRED TO]
KASHIBAI VS. STATE OF KARNATAKA [LAWS(SC)-2023-2-84] [REFERRED TO]
KANCHAN SHARMA VS. STATE OF UTTAR PRADESH [LAWS(SC)-2021-9-52] [REFERRED TO]
JOGINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-4-318] [REFERRED TO]
ATUL GUPTA S/O KARAMCHAND GUPTA VS. STATE [LAWS(RAJ)-2018-5-247] [REFERRED TO]
RISHI PAL VS. STATE OF HARYANA [LAWS(P&H)-2016-5-214] [REFERRED TO]
MARIMADDAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2024-6-43] [REFERRED TO]
R. MAHESH VS. STATE OF KARNATAKA [LAWS(KAR)-2016-3-318] [REFERRED TO]
PUJA KUMARI VS. STATE OF BIHAR [LAWS(PAT)-2017-5-94] [REFERRED TO]
CHANDRASHEKHAR VERMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-9-15] [REFERRED TO]
STATE OF PUNJAB VS. JAIBINDER DEVI [LAWS(P&H)-2010-10-123] [REFERRED TO]
GAYATRI VS. STATE OF U P [LAWS(MPH)-2013-4-76] [REFERRED TO]
RAMESH KUMAR SAHU VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-104] [REFERRED TO]
RAMPYARI AHIRWAR VS. STATE OF M.P. [LAWS(MPH)-2020-1-153] [REFERRED TO]
MANOJ @ NEPAL S/O SATYANARAYAN BERVA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-3-83] [REFERRED TO]
PRAVEENA TIWARI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-2-233] [REFERRED TO]
SANDEEP OMPRAKASH AGRAWAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-4-283] [REFERRED TO]
SAVITA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-7-276] [REFERRED TO]
SOPAN S/O. ANGADRAO AKELE VS. THE STATE OF MAHARASHTRA & ANR, [LAWS(BOM)-2017-3-76] [REFERRED TO]
SHESHRAO S/O MAHADU BABAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-12-248] [REFERRED TO]
STATE OF GUJARAT VS. RAMANLAL RAMESH BHAI DAHYALAL [LAWS(GJH)-2012-12-243] [REFERRED TO]
SWATI PAI VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-12-29] [REFERRED TO]
UMESHA VS. STATE OF KARNATAKA [LAWS(KAR)-2014-11-5] [REFERRED TO]
PRAVEEN VAISHYA AND ORS. VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2016-4-30] [REFERRED TO]
VIKAS MAHORE VS. STATE OF MP AND ANOTHER [LAWS(MPH)-2017-12-268] [REFERRED TO]
SHUBHA SHRIVASTAVA & ANR VS. STATE OF M P [LAWS(MPH)-2017-5-105] [REFERRED TO]
KALYAN SINGH VS. STATE OF MP [LAWS(MPH)-2017-4-121] [REFERRED TO]
SUMIT SHARMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-4-122] [REFERRED TO]
SUKUMAR PRAMANICK VS. MODAN SANDHUKA [LAWS(CAL)-2019-3-9] [REFERRED TO]
VINOD KUMAR VS. STATE OF U.P. [LAWS(ALL)-2014-11-311] [REFERRED TO]
ABUL KALAM RASHEED ALAM VS. STATE OF ASSAM [LAWS(GAU)-2020-11-26] [REFERRED TO]
BARAPATI SRILEKHA VS. RAMACHANDRA REDDY PATOLLA [LAWS(APH)-2017-9-1] [REFERRED TO]
RASHMI DEWANGAN VS. STATE OF C G [LAWS(CHH)-2013-11-31] [REFERRED TO]
DOMAR SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-9-20] [REFERRED TO]
PANCHAMLAL VS. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) [LAWS(CHH)-2019-8-17] [REFERRED TO]
DEVENDRA VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-207] [REFERRED TO]
STATE OF GUJARAT VS. HAJUBEN W/O. HUSHENBHAI [LAWS(GJH)-2023-5-774] [REFERRED TO]
CHANDRESH VASANTBHAI MALANI VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-22] [REFERRED TO]
MANIK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-2-32] [REFERRED TO]
BABULAL DURICHAND ANCHALIA & 1 VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2015-10-336] [REFERRED]
SANGRAMBHAI GANESHBHAI CHAUDHARY AND 3 VS. STATE OF GUJARAT AND 2 [LAWS(GJH)-2017-4-484] [REFERRED TO]
HITEN SARMA VS. STATE OF ASSAM [LAWS(GAU)-2017-12-76] [REFERRED TO]
UTSAV SHIVKARAN HELAMBKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-11-29] [REFERRED TO]
RAJENDRA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-12-177] [REFERRED TO]
BHARTENDRA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-4-143] [REFERRED TO]
SHARAD DARADE, SUPERINTENDENT OF POLICE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-32] [REFERRED TO]
DARSHAN KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-731] [REFERRED TO]
BALWINDER KAUR VS. STATE OF HARYANA [LAWS(P&H)-2014-4-157] [REFERRED TO]
HARSIMRAN SINGH WALIA(JUVENILE) VS. STATE OF PUNJAB [LAWS(P&H)-2014-4-431] [REFERRED TO]
NIJESH AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-12-105] [REFERRED TO]
RAJESH NANUBHAI JHAVERI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2024-3-282] [REFERRED TO]
SRINIVASA VS. STATE OF KARNATAKA [LAWS(KAR)-2021-6-274] [REFERRED TO]
VISHNU VS. STATE OF KERALA [LAWS(KER)-2024-6-134] [REFERRED TO]
VIKAS YADAV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-8-17] [REFERRED TO]
PUSHPENDRA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-9-9] [REFERRED TO]
NISHA SAKET VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-3-46] [REFERRED TO]
CHARKA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-9-81] [REFERRED TO]
RAMALINGAM VS. STATE [LAWS(MAD)-2020-3-138] [REFERRED TO]
RAJESH AGGARWAL VS. STATE [LAWS(DLH)-2011-11-27] [REFERRED TO]
BADUSHA NISHAD VS. STATE OF KERALA [LAWS(KER)-2018-8-161] [REFERRED TO]
V. VENKATARAMAN VS. STATE [LAWS(MAD)-2015-7-244] [REFERRED TO]
SHIVSHANKAR GOEL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-10-1] [REFERRED TO]
ABHAY KUMAR KATARE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-3-265] [REFERRED TO]
RAJU S/O BABULAL PRAJAPAT VS. STATE OF M.P. [LAWS(MPH)-2018-12-103] [REFERRED TO]
SURESH GUPTA VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-224] [REFERRED TO]
MAYANK SHARMA & ORS VS. STATE OF M P & ANR [LAWS(MPH)-2018-12-6] [REFERRED TO]
ASHOK VS. STATE OF M P [LAWS(MPH)-2017-7-110] [REFERRED TO]
DODDATHAYAMMA AND ORS. VS. STATE OF KARNATAKA [LAWS(KAR)-2016-2-96] [REFERRED TO]
STATE OF GUJARAT VS. MANSUKHLAL GORDHANDAS VAJANI [LAWS(GJH)-2014-3-128] [REFERRED TO]
SURESHBHAI CHATURBHAI PATEL AND ORS VS. STATE OF GUJARAT [LAWS(GJH)-2012-12-310] [REFERRED TO]
MOHD HABIB S/O AYUB JAIS SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2013-10-381] [REFERRED TO]
SHALIKRAM S/O. KISAN GAIKWAD VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-9-38] [REFERRED TO]
KAMAL @ KATORA AND OTHERS VS. STATE OF M.P. [LAWS(MPH)-2018-3-535] [REFERRED TO]
BABLOO ALIAS DEVANAND VS. STATE OF MP [LAWS(MPH)-2018-8-129] [REFERRED TO]
HUKUM S/O NARROTAM MADHUKAR AND ANOTHER VS. STATE OF M.P. [LAWS(MPH)-2018-6-230] [REFERRED TO]
YAHOSU @ SUNNY VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-277] [REFERRED TO]
KU. RAMPYARI AHIRWAR VS. STATE OF M.P. [LAWS(MPH)-2020-1-291] [REFERRED TO]
RITU CHOUBEY VS. STATE OF M.P. [LAWS(MPH)-2019-6-175] [REFERRED TO]
GOVERDHAN VS. STATE OF M.P. [LAWS(MPH)-2019-4-163] [REFERRED TO]
MOHAN SHYAM VS. STATE OF U. P. [LAWS(ALL)-2021-1-142] [REFERRED TO]
VIRENDRA VS. STATE OF U P [LAWS(ALL)-2016-5-453] [REFERRED]
SONKALI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2014-7-17] [REFERRED TO]
RAJ SHEKHAR PALIWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-3-72] [REFERRED TO]
PALKONDA VIJAYA MOHAN REDDY VS. MD.ASADULLAH [LAWS(APH)-2013-7-104] [REFERRED TO]
BALBINA TANDON VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-11-30] [REFERRED TO]
G. K. ARORA VS. STATE GOVT. OF NCT OF DELHI [LAWS(DLH)-2024-10-10] [REFERRED TO]
ABDUL JABBAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-2-33] [REFERRED TO]
VALLABHBHAI VAGHJIBHAI VAGHASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2017-5-154] [REFERRED TO]
VALLABHBHAI VAGHJIBHAI VAGHASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2017-5-154] [REFERRED TO]
KAMLESH S/O PRTAPBHAL THAKKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-11-5] [REFERRED TO]
SIDHARTH SARPAL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2014-12-15] [REFERRED TO]
SANTOSH RAMRAO HAKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-4-9] [REFERRED TO]
BHAGWAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-4-61] [REFERRED TO]
SHEEZAN MOHD. KHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-11-56] [REFERRED TO]
MANSIBEN MAHENDRABHAI VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-84] [REFERRED TO]
DIPAK JAYRAM VIRAS VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1325] [REFERRED TO]
RAJESH VS. STATE OF HARYANA [LAWS(SC)-2019-1-41] [REFERRED TO]
M. VIJAYAKUMAR VS. STATE OF TAMIL NADU [LAWS(SC)-2024-2-72] [REFERRED TO]
SARATHKUMAR VS. STATE [LAWS(MAD)-2022-9-168] [REFERRED TO]
RUKIA BEGAM VS. STATE OF TRIPURA [LAWS(TRIP)-2019-6-30] [REFERRED TO]
VIKAS GARG VS. STATE OF PUNJAB [LAWS(P&H)-2018-8-40] [REFERRED TO]
MOHINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2018-12-30] [REFERRED TO]
RAJESH VS. STATE OF HARYANA [LAWS(P&H)-2022-5-304] [REFERRED TO]
LALAJI UDAJI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-360] [REFERRED TO]
SAROJBEN VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-157] [REFERRED TO]
ATUL RAO VS. STATE OF BIHAR [LAWS(PAT)-2012-2-93] [REFERRED TO]
SANKARANARAYANAN VS. STATE [LAWS(MAD)-2019-9-260] [REFERRED TO]
VIPIN GARG VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-6-13] [REFERRED TO]
ASHOK PARASHAR VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-6-14] [REFERRED TO]
SHIVA PARASHAR AND ORS. VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-6-26] [REFERRED TO]
RIYASAD BEE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-216] [REFERRED TO]
CHANDRAPRAKASH @ PAPPU VS. STATE OF M.P. [LAWS(MPH)-2018-3-282] [REFERRED TO]
GEETA BAI VS. STATE OF MP [LAWS(MPH)-2018-10-122] [REFERRED TO]
TAKHAT SINGH RAGHUVANSHI AND OTHERS VS. STATE OF MADHYA PRADESH AND ANOTHER [LAWS(MPH)-2017-3-138] [REFERRED TO]
RAMNARESH SHARMA VS. STATE OF M P & ANOTHER [LAWS(MPH)-2017-4-100] [REFERRED TO]
VIRENDRA SINGH VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2017-12-21] [REFERRED TO]
RAJENDRA SINGH AND ANOTHER VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-2-206] [REFERRED TO]
BHIMSINGH @ BHIMASINGH & ORS. VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2017-12-282] [REFERRED TO]
SURESH KUMAR SINGHAL AND ANOTHER VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-8-28] [REFERRED TO]
STATE VS. ELANGOVAN [LAWS(MAD)-2010-4-269] [REFERRED TO]
RAMESHCHANDRA VS. STATE OF M.P. [LAWS(MPH)-2019-1-290] [REFERRED TO]
ANIL PATEL VS. STATE OF M.P. [LAWS(MPH)-2019-2-244] [REFERRED TO]
NARESH VS. STATE OF M.P. [LAWS(MPH)-2021-12-147] [REFERRED TO]
BALASAHEB VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-10-360] [REFERRED TO]
SUNIL MUNESHWAR YADAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-7-87] [REFERRED TO]
SMT. RAKHI RAJKUMAR GIRI (IN JAIL) VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2019-2-9] [REFERRED TO]
KULDEEP NISHAD VS. STATE OF U.P. [LAWS(ALL)-2024-9-1] [REFERRED TO]
SANJAY KANAKMAL AGRAWAL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-615] [REFERRED TO]
PADMAN SINGH DIWAAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-5-18] [REFERRED TO]
VIKRAMBHAI DEVJIBHAI SOHALA VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-902] [REFERRED TO]
STATE OF GUJARAT VS. PRAVINBHAI KANJIBHAI ASARI [LAWS(GJH)-2015-3-61] [REFERRED TO]
ALTAFBHAI (ABDUS) SATTARBHAI DERAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-151] [REFERRED TO]
NANIBEN AND ORS. VS. STATE OF GUJARAT [LAWS(GJH)-2015-1-77] [REFERRED TO]
RAKESH BABULAL PATEL AND ORS. VS. STATE OF GUJARAT [LAWS(GJH)-2015-1-78] [REFERRED TO]
STATE VS. BHARAT SINGH [LAWS(DLH)-2024-5-196] [REFERRED TO]
SAMIRANBASAK VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-7-25] [REFERRED TO]
NEERAJ PAL VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2019-4-203] [REFERRED TO]
RAM SWAROOP VS. STATE OF DELHI [LAWS(DLH)-2017-5-327] [REFERRED TO]
VITTHAL RAMBHAU CHAUDHARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-3-390] [REFERRED TO]
MANGAL KASHINATH DABHADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-3-29] [REFERRED TO]
VISHAL AGARWAL VS. STATE OF ASSAM [LAWS(GAU)-2012-3-17] [REFERRED TO]
SHARANJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-10-63] [REFERRED TO]
BASIPONGU PRIYANKA VS. SHAIL MAHABOOB HUSSAIN [LAWS(TLNG)-2022-12-54] [REFERRED TO]
YADARAM LAXMINARAYANA VS. STATE OF ANDHRA PRADESH [LAWS(TLNG)-2022-8-30] [REFERRED TO]
SANTOSH RANI VS. STATE OF PUNJAB [LAWS(P&H)-2020-2-142] [REFERRED TO]
SURINDER SINGH VS. STATE OF HARYANA [LAWS(P&H)-2018-2-96] [REFERRED TO]
KULDEEP SINGH VS. STATE OF HARYANA [LAWS(P&H)-2018-5-106] [REFERRED TO]
MAHENDRA K. C. VS. STATE OF KARNATAKA [LAWS(SC)-2021-10-87] [REFERRED TO]
GENERAL MANAGER(OPERATION-1)/ APPELLATE AUTHORITY, UCO BANK VS. KRISHNA KUMAR BHARDWAJ [LAWS(SC)-2022-2-181] [REFERRED TO]
PRABHAT KUMAR MISHRA VS. STATE OF U.P. [LAWS(SC)-2024-3-16] [REFERRED TO]
ABHISHEK MAHAJAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-4-2] [REFERRED TO]
VIKAS CHANDRA VS. STATE OF UTTAR PRADESH [LAWS(SC)-2024-2-92] [REFERRED TO]
RAJASEKAR VS. STATE [LAWS(MAD)-2016-4-247] [REFERRED TO]
AMAR SINGH VS. STATE [LAWS(RAJ)-2011-9-174] [REFERRED TO]
SATYANARAYAN AGARWALA VS. STATE OF ORISSA [LAWS(ORI)-2012-11-46] [REFERRED TO]
KAMALAKAR VS. STATE OF KARNATAKA [LAWS(SC)-2023-10-114] [REFERRED TO]
VELLADURAI VS. STATE REPRESENTED BY THE INSPECTOR OF POLICE [LAWS(SC)-2021-9-39] [REFERRED TO]
SHABBIR HUSSAIN VS. THE STATE OF MADHYA PRADESH [LAWS(SC)-2021-7-86] [REFERRED TO]
SARANYA VS. BHARATHI [LAWS(SC)-2021-8-41] [REFERRED TO]
K. PONNAIAH VS. STATE OF HARYANA [LAWS(P&H)-2024-2-54] [REFERRED TO]
HARBHAJAN SANDHU VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-8] [REFERRED TO]
RAJAN BHARDWAJ VS. STATE OF HARYANA [LAWS(P&H)-2022-8-297] [REFERRED TO]
MAN SINGH VS. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR [LAWS(RAJ)-2024-4-2] [REFERRED TO]
MOHAN RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-4-229] [REFERRED TO]
ASHIM DAS VS. STATE OF ASSAM [LAWS(GAU)-2018-2-81] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MANGE RAM [LAWS(HPH)-2018-3-41] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. R D SHARMA [LAWS(HPH)-2018-5-20] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. JAWALA PARSAD [LAWS(HPH)-2023-8-90] [REFERRED TO]
MANOJ PRABHAKAR LOHAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-11-122] [REFERRED TO]
ANUJ HEMANTBHAI BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2017-5-150] [REFERRED TO]
HITENDRA JAGANNATH CHAUDHARI VS. STATE OF GUJARAT & ANR. [LAWS(GJH)-2016-10-67] [REFERRED TO]
SHAKIL AHEMAD MOHMADHANIR VS. STATE OF GUJARAT [LAWS(GJH)-2015-2-201] [REFERRED TO]
BHUPENDRA POTAI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-7-29] [REFERRED TO]
DEVENDRA PANDEY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-1-47] [REFERRED TO]
SUKHRAM NISHAD VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-3-37] [REFERRED TO]
CHETANBHAI JAYANTIBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-497] [REFERRED TO]
ASHAB VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-528] [REFERRED TO]
RAJESH NANUBHAI JHAVERI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2023-3-2071] [REFERRED TO]
PRADEEP NIRANKARNATH SHARMA VS. DIRECTORATE OF ENFORCEMENT [LAWS(GJH)-2023-3-103] [REFERRED TO]
KUNWAR PAL VS. STATE [LAWS(DLH)-2020-1-180] [REFERRED TO]
MADAN SAHU VS. STATE OF CHATTISH GARH [LAWS(CHH)-2012-7-76] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. P.K.THUNGON [LAWS(DLH)-2013-2-15] [REFERRED TO]
NANDAN DAS VS. STATE OF ASSAM [LAWS(GAU)-2021-3-117] [REFERRED TO]
AMIT VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2019-5-82] [REFERRED TO]
RAJSHEKHAR UDAYPRASAD SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-7-99] [REFERRED TO]
AMRUT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-3-18] [REFERRED TO]
CHAUDHARY CHHATRAPAL YADAV VS. STATE OF U.P. [LAWS(ALL)-2022-11-49] [REFERRED TO]
SUNIL KUMAR VS. STATE OF KERALA [LAWS(KER)-2023-8-201] [REFERRED TO]
ANGRAAG FASHION PVT LTD VS. STATE OF M P [LAWS(MPH)-2012-4-119] [REFERRED TO]
ARVIND KHIMABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-69] [REFERRED TO]
KARTHIKEYAN VS. STATE [LAWS(MAD)-2019-4-757] [REFERRED TO]
ABHYUDAY SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-8-26] [REFERRED TO]
KAMLESH SURYAVANSHI VS. STATE OF MADHYA PRADESH INCHARGE POLICE [LAWS(MPH)-2023-3-186] [REFERRED TO]
MANOJ BHARGAVA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-41] [REFERRED TO]
VARSHA VS. STATE OF M.P. [LAWS(MPH)-2020-1-173] [REFERRED TO]
ANIL PATEL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-2-40] [REFERRED TO]
RAM SINGH YADAV VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-3-258] [REFERRED TO]
MANOJ SINGH VS. STATE OF M.P. [LAWS(MPH)-2018-3-554] [REFERRED TO]
MAKHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-3-36] [REFERRED TO]
GOPAL SONI VS. STATE OF M.P. [LAWS(MPH)-2019-6-178] [REFERRED TO]
SAMEER GARG VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-6-163] [REFERRED TO]
ANIL GARG AND OTHERS VS. STATE OF PUNJAB [LAWS(P&H)-2014-5-564] [REFERRED TO]
RAJESH VS. STATE OF HARYANA [LAWS(P&H)-2013-8-1178] [REFERRED]
HARI MOHAN BIJPURIYA VS. STATE OF M P & ORS [LAWS(MPH)-2015-9-224] [REFERRED TO]
PRAKASHBHAI GOVINDBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-25] [REFERRED TO]
HARIKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2019-6-3] [REFERRED TO]
KIRUPAGARAN VS. STATE [LAWS(MAD)-2011-7-393] [REFERRED TO]
CHURCHIL JOHN WESLEY RAJ VS. DEPUTY SUPERINTENDENT OF POLICE [LAWS(MAD)-2012-7-12] [REFERRED TO]
S RAMASAMY VS. STATE [LAWS(MAD)-2014-8-222] [REFERRED TO]
SAYED RASUL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-1-256] [REFERRED TO]
VINAY GARG AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2013-8-397] [REFERRED TO]
LOVEPREET KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2014-5-171] [REFERRED TO]
ANIL RANA VS. STATE OF HARYANA [LAWS(P&H)-2014-5-546] [REFERRED TO]
ASHWANI KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2014-6-69] [REFERRED TO]
JAGIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-2-351] [REFERRED TO]
KUMAR @ SHIVA KUMAR VS. STATE OF KARNATAKA [LAWS(SC)-2024-3-2] [REFERRED TO]
KAMARUDDIN DASTAGIR SA NADI VS. STATE OF KARNATAKA [LAWS(SC)-2024-11-75] [REFERRED TO]
ASHOK KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2015-9-287] [REFERRED TO]
SHANKAR LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-8-257] [REFERRED TO]
HANIF KHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-8-35] [REFERRED TO]
NAROTTAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-4-52] [REFERRED TO]
STATE OF MADHYA PRADESH VS. DEEPAK [LAWS(SC)-2019-3-145] [REFERRED TO]
NARINDER SINGH ALIAS NINDRI VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-305] [REFERRED TO]
SANDEEP BHATT VS. STATE OF KARNATAKA [LAWS(KAR)-2023-9-99] [REFERRED TO]
RAMLAL RAMSING PARDESHI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-3-82] [REFERRED TO]
MOHAMMAD EJAZ VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-9-35] [REFERRED TO]
SHYAMAL DAS @ SANU VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-4-16] [REFERRED TO]
SAYYED LAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-12-219] [REFERRED TO]
ABHAY RAMCHANDRA KULKARNI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-9-325] [REFERRED TO]
GHAN SHYAM SINGH VS. STATE OF U P [LAWS(ALL)-2013-12-81] [REFERRED TO]
RAGHUBIR ALIAS CHHOTU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-12-99] [REFERRED]
BAKSHI RAM VIAS VS. ANIL KUMAR SAKLANI [LAWS(HPH)-2011-12-72] [REFERRED TO]
MS. LOVINA PANKAJ BHATIA VS. CENTRAL BUREAU OF INVESTIGATION SPECIAL CRIME BRANCH AND STATE OF MAHARASHTRA [LAWS(BOM)-2011-8-254] [REFERRED TO]
RADHAKISAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-2-84] [REFERRED TO]
RADHAKISAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-2-84] [REFERRED TO]
PUNAMBHAI RAMJIBHAI PATANI VS. STATE OF GUJARAT [LAWS(GJH)-2015-2-115] [REFERRED TO]
GAMBHIRSINH ASHABHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-725] [REFERRED TO]
SAJID VS. STATE OF GUJARAT [LAWS(GJH)-2023-11-49] [REFERRED TO]
JAIMIN VASANTKUMAR VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1764] [REFERRED TO]
SANGEETABEN RAMESHBHAI KHARPADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2024-10-23] [REFERRED TO]
BHAVESHKUMAR TEJMALBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1476] [REFERRED TO]
RAMANI SHAILESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-265] [REFERRED TO]
CHHOGALAL AASULAL JAIN (SHAH) VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-281] [REFERRED TO]
BANGARU DURGA SAGAR BABU VS. VUNDAVILLI RAJA CHAKRADHARA [LAWS(APH)-2024-3-91] [REFERRED TO]
BABULI VS. STATE OF ORISSA [LAWS(ORI)-2020-7-12] [REFERRED TO]
HANSABEN VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-100] [REFERRED TO]
MANISH AGARWAL VS. STATE OF ODISHA [LAWS(ORI)-2023-6-91] [REFERRED TO]
RAMJILAL & OTHERS VS. STATE OF M P [LAWS(MPH)-2012-5-224] [REFERRED]
BHAGIRATH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2012-6-95] [REFERRED TO]
NEELAM SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2011-3-189] [REFERRED TO]
AJAY SINGH PARVEEN VS. STATE OF UT CHANDIGARH [LAWS(P&H)-2011-1-139] [REFERRED TO]
SANGITA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-7-43] [REFERRED TO]
AMAN PARMAR VS. STATE OF M.P. [LAWS(MPH)-2021-6-72] [REFERRED TO]
PRADEEP SAKHAWAR VS. STATE OF M.P. [LAWS(MPH)-2022-2-237] [REFERRED TO]
SRINIVASAN VS. STATE [LAWS(MAD)-2022-7-127] [REFERRED TO]
NEELAVATHI VS. INSPECTOR OF POLICE [LAWS(MAD)-2023-2-224] [REFERRED TO]
AKASH S.D VS. STATE OF KERALA [LAWS(KER)-2024-5-90] [REFERRED TO]
ANAND ALIAS JOHN ANAND VS. STATE REP BY INSPECTOR OF POLICE [LAWS(MAD)-2012-7-17] [REFERRED TO]
MOTI RAM VS. STATE OF J&K [LAWS(J&K)-2021-11-78] [REFERRED TO]
ASHISH BUDDHABHARAT NANDESHWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-7-278] [REFERRED TO]
MOHANLAL RATHORE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-6-1009] [REFERRED TO]
RAMVILAS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-6-174] [REFERRED TO]
BALAYOGI MADHUMAYANANDA SWAMIJI VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2015-12-241] [REFERRED]
SIKANDER VS. STATE OF KARNATAKA [LAWS(KAR)-2016-2-65] [REFERRED TO]
MANOJ VS. STATE OF M.P. [LAWS(MPH)-2016-12-119] [REFERRED TO]
ANAND TIWARI AND OTHERS VS. STATE OF M.P. [LAWS(MPH)-2016-4-107] [REFERRED TO]
RAJKUMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-8-106] [REFERRED TO]
MANORAMA BAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-1-332] [REFERRED TO]
PREMNARAYAN ARYA VS. STATE OF M P [LAWS(MPH)-2018-6-48] [REFERRED TO]
SADHURAM UDHVANI VS. STATE OF M.P. [LAWS(MPH)-2017-5-96] [REFERRED TO]
AKHILESH KUMAR SHARMA AND OTHERS VS. STATE OF MP [LAWS(MPH)-2017-1-187] [REFERRED TO]
PURUSHOTTAM MISHRA & OTHERS VS. STATE OF M P [LAWS(MPH)-2017-4-115] [REFERRED TO]
DHAPUBAI & ANOTHER VS. STATE OF M P THROUGH POLICE STATION GRP, UJJAIN [LAWS(MPH)-2017-9-108] [REFERRED TO]
HEERO ALIAS CHHOTU ALIAS DEVENDRA SINGH SIKARWAR VS. STATE OF M P [LAWS(MPH)-2017-8-294] [REFERRED TO]
AKASH PATNE AND 5 OTHERS VS. STATE OF TELANGANA [LAWS(TLNG)-2020-11-52] [REFERRED TO]
DHANNA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-8-173] [REFERRED TO]
THIRUPATHY VS. STATE [LAWS(MAD)-2015-3-731] [REFERRED]
JASBIR KAUR @ JASVIR KAUR @ SHEERO VS. STATE OF PUNJAB [LAWS(P&H)-2018-12-25] [REFERRED TO]
JAGBIR VS. STATE OF HARYANA [LAWS(P&H)-2023-4-51] [REFERRED TO]
RAJBIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-15] [REFERRED TO]
ADV DR P KRISHNADAS VS. STATE OF KERALA [LAWS(KER)-2017-3-132] [REFERRED TO]
RAMBAI VS. STATE OF M.P. [LAWS(MPH)-2022-1-58] [REFERRED TO]
RAMJI LAL VS. STATE OF PUNJAB [LAWS(P&H)-2010-7-59] [REFERRED TO]
SARJAN KHETI VS. STATE OF ORISSA [LAWS(ORI)-2014-4-35] [REFERRED TO]
SANJIV MITTAL VS. STATE OF ODISHA [LAWS(ORI)-2021-7-6] [REFERRED TO]
HANAMANTRAYA VS. STATE [LAWS(KAR)-2023-10-111] [REFERRED TO]
SHAMBHU SINGH, S/O PHOOL SINGH VS. STATE OF M P [LAWS(MPH)-2013-6-108] [REFERRED]
PAWAN GUPTA VS. STATE OF M P [LAWS(MPH)-2017-6-51] [REFERRED TO]
SHANTI AND OTHERS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-3-152] [REFERRED TO]
PRATAP SINGH AND ANR. VS. STATE OF MP AND ANOTHER [LAWS(MPH)-2018-3-555] [REFERRED TO]
GAGAN PAWAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-8-171] [REFERRED TO]
PUNIT TIWARI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-8-172] [REFERRED TO]
MITHLESH SHARMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-8-207] [REFERRED TO]
NARENDRA KUMAR JAIN & ANR. VS. STATE OF MADHYA PRADESH & ANR. [LAWS(MPH)-2018-1-323] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MANGE RAM [LAWS(HPH)-2018-3-44] [REFERRED TO]
MANITA BORAH VS. STATE OF ASSAM [LAWS(GAU)-2021-2-13] [REFERRED TO]
ACHINTA DEKA VS. STATE OF ASSAM [LAWS(GAU)-2024-6-27] [REFERRED TO]
ASID AMIR JAHAGIRDAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-11-33] [REFERRED TO]
STATE OF MAHARASHTRA VS. VASANT PUNDALIK SHANKPAL [LAWS(BOM)-2020-2-87] [REFERRED TO]
BALASAHEB S/O ASHRUBA FARKE VS. THE STATE OF MAHARASHTRA AND THROUGH POLICE STATION [LAWS(BOM)-2017-8-27] [REFERRED TO]
NITINCHANDRA SOMNATH RAVAL VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-480] [REFERRED TO]
OMPRAKASH DEVANGAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-7-61] [REFERRED TO]
SITARAM VS. STATE OF CHHATTISGHARH [LAWS(CHH)-2012-9-41] [REFERRED TO]
NARAYAN CHANDRAKAR, S/O. BADRI CHANDRAKAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-2-1] [REFERRED TO]
RASHIKA @ RISHIGANDHA SHETYE VS. STATE OF GOA [LAWS(BOM)-2014-1-33] [REFERRED TO]
PINKIBEN W/O HARIKESH BHARATLAL SONI VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-18] [REFERRED TO]
ARJANBHAI VEJABHAI ODEDARA VS. STATE OF GUJARAT [LAWS(GJH)-2017-8-132] [REFERRED TO]
VISHNU KISAN KHEDKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-10-167] [REFERRED TO]
MAHESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-12-17] [REFERRED TO]
ASHOK KUMAR GUPTA & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2018-10-5] [REFERRED TO]
TILAK RATHORE AND ANR VS. STATE [LAWS(DLH)-2017-1-208] [REFERRED TO]
V. K. VERMA VS. CBI [LAWS(DLH)-2022-4-201] [REFERRED TO]
SIDDARTH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-1-74] [REFERRED TO]
ARUNA CHADHA VS. STATE OF NCT DELHI [LAWS(DLH)-2014-2-176] [REFERRED TO]
RAJENDRA KUMAR MAURYA VS. STATE OF U.P. [LAWS(ALL)-2010-9-345] [REFERRED TO]
RAM SHARAN VS. STATE OF U.P. [LAWS(ALL)-2020-2-119] [REFERRED TO]
PHOOL CHANDRA VS. STATE OF U.P. [LAWS(ALL)-2020-3-130] [REFERRED TO]