LAWS(SC)-1998-11-67

STATE OF UTTAR PRADESH HARISH CHANDRA AND CO Vs. HARISH CHANDRA AND CO :STATE OF UTTAR PRADESH

Decided On November 11, 1998

State Of Uttar Pradesh Harish Chandra And Co Appellant

V/S

Harish Chandra And Co :State Of Uttar Pradesh Respondents

Referred Judgements :-

SECRETARY IRRIGATION DEPARTMENT GOVERNMENT OF ORISSA SECRETARY TO GOVERNMENT OF ORISSA VS. G C ROY:RAGHUNATH MOHAPATRA [REFERRED TO]
STATE OF ORISSA VS. B N AGARWALLA [REFERRED TO]

JUDGEMENT

(1.) Leave granted in Special Leave Petition (C) No. 6307 of 1995.

(2.) We have heard learned Senior Counsel for the parties in these two appeals.

(3.) Both these appeals by special leave arise out of one and the same judgment rendered by the High court of Judicature at Allahabad.

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