MANEKA GANDHI Vs. UNION OF INDIA

Referred Judgements :-

KARTAR SINGH'S CASE [REFERRED TO]
BENNETT COLEMAN [REFERRED TO]
S.N. SARKAR [REFERRED TO]
HARADHAN SAHA [REFERRED TO]
A1 V.B1 [REFERRED TO]
EXPRESS NEWSPAPERS [RELIED ON]
BANK NATIONALISATION [FOLLOWED]
MOHD. SABIR V. STATE OF JANDK. [RELIED ON]
A K GOPALAN VS. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA [RELIED ON]
A K GOPALAN VS. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA [REFERRED TO]
ROMESH THAPPAR VS. STATE OF MADRAS [REFERRED TO]
CHARANJIT LAL CHOWDHARY VS. UNION OF INDIA [REFERRED TO]
RAM SINGH VS. STATE OF DELHI [REFERRED TO]
RAM SINGH VS. STATE OF DELHI [REFERRED TO]
STATE OF WEST BENGAL HABIB MOHAMMAD STATE OF HYDERABAD STATE OF MYSORE VS. ANWAR ALI SARKAR:ANWAR ALI SARKAR [RELIED ON]
KATHI RANING RAWAT VS. STATE OF SAURASHTRA [RELIED ON]
STATE OF MADRAS VS. V G ROW:THE UNION OF INDIA AND THE STATE OF TRAVANCORE COCHIN [REFERRED TO]
STATE OFBIHAR VS. KAMESHWAR SINGH:STATE OF MADHYA PRADESH:GOVERNMENT OF THE STATE OF UTTAR PRADESH:KAMESHWAR SINGH [REFERRED TO]
STATE OF WEST BENGAL VS. SUBODH GOPAL BOSE [REFERRED TO]
DWARKADAS SHRINIVAS VS. SHOLAPUR SPINNING AND WEAVING COMPANY LIMITED [REFERRED TO]
VIRENDRA K NARENDRA VS. STATE OF PUNJAB [REFERRED TO]
EXPRESS NEWSPAPER PRIVATE LTD VS. UNION OF INDIA [FOLLOWED 1959 SCR 12 : EXTRA TCRRITORIALITY OF ARTICLE 19 (10)(A) S. 10(3)(C) IS NOT VIOLATIVE OF AR]
NARENDRA KUMAR VS. UNION OF INDIA [FOLLOWED]
HAMDARD DAWAKHANA KALIPADA DEB LAKSHMAN SHRIPATI LTPURE ALIAS LAKSHMAN SHRI PATI IMPORE A B CHOUDHRI VS. UNION OF INDIA [REFERRED TO]
KAVALAPPARA KOTTARATHIL KOCHUNI MOOPIL NAYAR RAVUNNIARATH UNNIMALU AMMA DEVAKI AMMA RAVUNNIARATH RAJAN MENON RAVUNNIARATH RAJAN MENON RAVUNNIARATH RAJAN MENON K C GOPALAN UNNI THATHUNNI NAIR MANNARGHAT MOOPIL NAIR VS. STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATE OF MADRAS:STATE OF MADRAS [REFERRED TO]
BABU BARKYA THAKUR VS. STATE OF BOMBAY NOW MAHARASHTRA [REFERRED TO]
ALL INDIA BANK EMPLOYEES ASSOCIATION THE STATE BANK OF INDIA STAFF UNION PETITIONERS ATTORNEY GENERAL FOR INDIA THE PUNJAB NATIONAL BANK EMPLOYEES ASSOCIATION ALL INDIA STATE BANK STAFF FEDERATION VS. NATIONAL INDUSTRIAL TRIBUNAL:NATIONAL INDUSTRIAL TRIBUNAL BANK DISPUTES :NATIONAL INDUSTRIAL TRIBUNAL BANK DISPUTES [FOLLOWED]
SAKAL PAPERS PRIVATE LIMITED B N SARPOTDAR SHANTILAL HARJIVAN SHAH PRINTERS MYSORE PRIVATE LIMITED LABCHAND B N SARPOTDAR FIRM "TAMIL NADU AND D S POTNIS INTERVENERS VS. UNION OF INDIA [REFERRED TO]
SAKAL PAPERS PRIVATE LIMITED B N SARPOTDAR SHANTILAL HARJIVAN SHAH PRINTERS MYSORE PRIVATE LIMITED LABCHAND B N SARPOTDAR FIRM "TAMIL NADU AND D S POTNIS INTERVENERS VS. UNION OF INDIA [RELIED ON]
KHARAK SINGH VS. STATE OF UTTAR PRADESH [RELIED ON]
ASSOCIATED CEMENT COMPANY LIMITED VS. P N SHARMA [FOLLOWED]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
BARIUM CHEMICALS LIMITED VS. COMPANY LAW BOARD [FOLLOWED]
STATE OF ORISSA VS. BINAPAIRI DEI [FOLLOWED]
L C GOLAK NATH N KRISHNA BHATTA GODAVARI SUGAR MILLS MAHARASHTRA PRAGAT SHETKARI SANGH RAJGOPAL RAMDAYAL DOOT P RAMAKRISHNA MALLY SRINIVAS RAMDAYAL DOOT VS. STATE OF PUNJAB:STATE OF MYSORE :STATE OF MYSORE :STATE OF MYSORE [RELIED ON]
PURTABPORE CO LIMITED VS. CANE COMMISSIONER OF BIHAR [REFERRED TO]
ROHTAS INDUSTRIES VS. S D AGARWAL [REFERRED TO]
WESTERN M P ELECTRIC POWER AND SUPPLY COMPANY LIMITED VS. STATE OF UTTAR PRADESH [FOLLOWED]
A K KRAIPAK VS. UNION OF INDIA [FOLLOWED]
D F O SOUTH KHERI VS. RAM SANEHI SINGH [FOLLOWED]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
RUSTOM COWASJEE COOPER VS. UNION OF INDIA [FOLLOWED]
UNION OF INDIA VS. COLLECTOR J N SINHA [REFERRED TO]
CHINTA LINGAM GUGGILA RAMAIAH VS. GOVERNMENT OF INDIA:THE UNION OF INDIA [FOLLOWED]
STATE OF MYSORE VS. ABDUL RAZAK SAHIB [FOLLOWED]
BENNETT COLEMAN AND COMPANY THE HINDUSTAN TIMES LIMITED INDIAN EXPRESS MADURAI PRIVATE LIMITED G NARASIMHAN VS. UNION OF INDIA [REFERRED TO]
SAMBHU NATH SARKAR VS. STATE OF WEST BENGAL [FOLLOWED]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
HARADHAN SAHA MADAN LAL AGARWALA VS. STATE OF WEST BENGAL [FOLLOWED]
HARADHAN SAHA MADAN LAL AGARWALA VS. STATE OF WEST BENGAL [FOLLOWED]
KHUDIRAM DAS VS. STATE OF WEST BENGAL [FOLLOWED]
ADDITIONAL DISTRICT MAGISTRATE JABALPUR STATE OF UTTAR PRADESH UNION OF INDIA STATE OF KARNATAKA STATE OF MAHARASHTRA STATE OF RAJASTHAN UNION OF INDIA UNION OF INDIA VS. SHIVAKANT SHUKLA:V K S CHAUDHARY:ATAL BIHARI VAJPAYEE:SATYA SHARMA:N K GANPAIAH:SUBHAS:MILAP CHAND KANUNGO:SHRI RAM DHAN:DR REKHA AWASTHI [REFERRED TO]