(1.) The ninety-one writ petitions before us for delivery of our reasons in support of our order dated 23 Nov. 1977 dismissing them, raised a common question of the validity of an order (hereinafter referred to as the Control Order), passed on 30th September, 1977 by the Ministry of Civil Supplies and Co-operation of the Government of India, which runs as follows.
(2.) Definition : - In this Order, "dealer" means a person engaged in the business of the purchase, sale or storage for sale of mustard oil.
(3.) Price at which a dealer may sell. No dealer shall, either by himself or by any person on his behalf, sell or offer to sell any mustard oil at a retail price exceeding Rupees 10/- per kilogram, exclusive of the cost of container but inclusive of taxes.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN