Referred Judgements :-

GURBAKSH SINGH SIBBIA ETC. VERSUS STATE OF PUNJAB [REFERRED TO]
LAKSHMI KANT PANDEY V. UOI [REFERRED TO]
JOTI PRASAD VERSUS STATE OF HARYANA [REFERRED TO]
TATA CHEMICALS LTD. VERSUS COMMISSIONER OF CUSTOMS [REFERRED TO]
M.C. MEHTA V. STATE OF T.N. [REFERRED TO]
INDRA SAWHNEY AND ORS VERSUS UNION OF INDIA AND ORS [REFERRED TO]
DHIREN PRAFULBHAI SHAH VERSUS STATE OF GUJARAT [REFERRED TO]
BOMBAY HIGH COURT IN SHARAD VERSUS STATE OF MAHARASHTRA [REFERRED TO]
BADAN SINGH @ BADDO VERSUS STATE OF U.P.,2002 CRILJ 1392 [REFERRED TO]
KEDAR NATH SINGH VS. STATE OF BIHAR [REFERRED TO]
STATE OF UTTAR PRADESH VS. BHAGWANT KISHORE JOSHI [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
SUNIL BATRA CHARLES GURMUKH SOBRAJ VS. DELHI ADMINISTRATION:DELHI ADMINISTRATION [REFERRED TO]
S GANGA SARAN AND SONS PRIVATE LIMITED CALCUTTA VS. INCOME TAX OFFICER [REFERRED TO]
BANDHUA MUKTI MORCHA VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA PRITHIPAL SINGH RAM MEHAR RAJ KUMAR DELHI CATTLE BREEDING FARMS PRIVATE LIMITED VS. RAGHUBIR SINGH :UNION OF INDIA [REFERRED TO]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [REFERRED TO]
JOGINDER KUMAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
KUMARI MADHURI PATIL VS. ADDITIONAL COMMISSIONER TRIBAL DEVELOPMENT [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAM KISHNA BA LOTHIA [REFERRED TO]
COMMON CAUSE VS. UNION OF INDIA [REFERRED TO]
D K BASU ASHOK K JOHRI VS. STATE OF WEST BENGAL :STATE OF UTTAR PRADESH [REFERRED TO]
VISHAKA VS. STATE OF RAJASTHAN [REFERRED TO]
DADU TULSIDAS VS. STATE OF MAHARASHTRA [REFERRED TO]
M C ABRAHAM VS. STATE OF MAHARASHTRA [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
STATE OF JHARKHAND VS. GOVIND SINGH [REFERRED TO]
ADRI DHARAN DAS VS. STATE OF W B [REFERRED TO]
R D UPADHYAY VS. STATE OF A P [REFERRED TO]
LAL KAMLENDRA PRATAP SINGH VS. STATE OF U P [REFERRED TO]
D VENKATASUBRAMANIAM VS. M K MOHAN KRISHNAMACHARI [REFERRED TO]
SIDDHARAM SATLINGAPPA MHETRE VS. STATE OF MAHARASHTRA [REFERRED TO]
BACHPAN BACHAO ANDOLAN VS. UNION OF INDIA [REFERRED TO]
DAYARAM VS. SUDHIR BATHAM [REFERRED TO]
PANKAJ D SUTHAR VS. STATE OF GUJARAT [REFERRED TO]
N T DESAI VS. STATE OF GUJARAT [REFERRED TO]
ROHITASH KUMAR VS. OM PRAKASH SHARMA [REFERRED TO]
PEOPLE'S UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [REFERRED TO]
HEMA MISHRA VS. STATE OF U.P. [REFERRED TO]
ARNESH KUMAR VS. STATE OF BIHAR [REFERRED TO]
SANJIV RAJENDRA BHATT VS. UNION OF INDIA [REFERRED TO]
SUBRAMANIAN SWAMY VS. UNION OF INDIA [REFERRED TO]
DR. RINI JOHAR & ANR. VS. STATE OF M.P. & ORS. [REFERRED TO]
MS. INDIRA JAISING VS. SUPREME COURT OF INDIA THROUGH SECRETARY GENERAL AND ORS. [REFERRED TO]
NIKESH TARACHAND SHAH VS. UNION OF INDIA & ANR. [REFERRED TO]

Cited Judgements :-

PRAKASH A VS. STATE OF KERALA [LAWS(KER)-2019-3-3] [REFERRED TO]
K.M.BASHEER VS. RAJANI K.T. [LAWS(KER)-2022-9-33] [REFERRED TO]
XXXXXXXX VS. STATE OF KERALA [LAWS(KER)-2023-9-15] [REFERRED TO]
K.D.OUSEPH VS. STATE OF KERALA [LAWS(KER)-2023-12-71] [REFERRED TO]
SHAJI VAZHAKKALA VS. STATE OF KERALA [LAWS(KER)-2024-7-36] [REFERRED TO]
SUNIL VS. STATE OF KERALA [LAWS(KER)-2024-9-42] [REFERRED TO]
MANMOHAN KRISHNA VS. STATE OF U. P. [LAWS(ALL)-2024-2-143] [REFERRED TO]
NANJIBHAI MERAMANBHAI VANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-3-70] [REFERRED TO]
ZARINABIBI BHUREKHAN @ AKRAMKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-24] [REFERRED TO]
BRAJBHUSHAN YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-11-99] [REFERRED TO]
DR. VIKAS GARG VS. STATE OF C.G. [LAWS(CHH)-2023-1-115] [REFERRED TO]
RAJESHBHAI JESINGBHAI DAYARA VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-749] [REFERRED TO]
CHAUDHARY PRAVINBHAI REVABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-436] [REFERRED TO]
MANJULABEN VITTHALBHAI GEVARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1698] [REFERRED TO]
VIJAY JAWAHARLAL CHUG VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-8-87] [REFERRED TO]
CHAGANBHAI REVJIBHAI BARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-328] [REFERRED TO]
STATE OF GUJARAT VS. JIGARBHAI JITESHBHAI SHAH [LAWS(GJH)-2022-11-49] [REFERRED TO]
LAHU S/O VITTHALRAO BHOSALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-4-17] [REFERRED TO]
FATEHDAN MEGHRAJBHAI GADHAVI VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-65] [REFERRED TO]
NAVEEN KUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2020-10-111] [REFERRED TO]
SIDDARTH SOMANI VS. STATE [LAWS(KAR)-2020-12-127] [REFERRED TO]
PRAKASH SHANKAR PATIL VS. STATE OF KARNATAKA [LAWS(KAR)-2019-7-64] [REFERRED TO]
VISHWANATH VS. STATE OF KARNATAKA [LAWS(KAR)-2019-7-189] [REFERRED TO]
AHALYA BAI VS. STATE BY KODIGEHALLI POLICE STATION BENGALURU [LAWS(KAR)-2020-9-56] [REFERRED TO]
KINGSHUK CHATTERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-4-150] [REFERRED TO]
SURESHBHAI BABABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-262] [REFERRED TO]
HASMITABA GULABSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-139] [REFERRED TO]
KIRAN HIMATLAL GADHAVI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-387] [REFERRED TO]
PREMILABEN ARVINDJI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-177] [REFERRED TO]
KISHANKUMAR LALABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-1485] [REFERRED TO]
NITIN HARILAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-950] [REFERRED TO]
NITINBHAI @ BHOLO MAHENDRABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-54] [REFERRED TO]
GOVIND VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-6-247] [REFERRED TO]
PAPU ASHOK SUPEKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-7-151] [REFERRED TO]
GHANSHIYAM @ JITU MAGANBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-154] [REFERRED TO]
MAHMEDBHAI JALALBHAI SHAIKH & 4 OTHER (S) VS. STATE OF GUJARAT & 1 OTHER (S) [LAWS(GJH)-2019-4-9] [REFERRED TO]
KAMINIBEN NITINBHAI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-176] [REFERRED TO]
RAMESH M S , S/O MURTHAPPA, @ MUTHAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2019-4-35] [REFERRED TO]
MOHAMMED NALPAD HARIS, S/O N A HARIS VS. STATE OF KARNATAKA [LAWS(KAR)-2018-6-50] [REFERRED TO]
RAJU @ D. SHEKAR VS. STATE BY AVALAHALLI POLICE [LAWS(KAR)-2020-8-231] [REFERRED TO]
EKANTAPPA P.J S/O JOGAPPA VS. STATE [LAWS(KAR)-2021-11-4] [REFERRED TO]
ABBAS R.V VS. STATE OF KERALA [LAWS(KER)-2022-9-46] [REFERRED TO]
PRAVEEN KUMAR @ PRASHANT VS. STATE [LAWS(DLH)-2020-4-39] [REFERRED TO]
JAVED RAZA SHROFF VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-12-151] [REFERRED TO]
JAGDISH SAJJANKUMAR BANKA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-3-13] [REFERRED TO]
SUNIL KUMAR KAUL VS. STATE OF GOA [LAWS(BOM)-2023-8-553] [REFERRED TO]
SHARON, A. S. AND OTHERS VS. STATE OF KERALA [LAWS(KER)-2018-8-163] [REFERRED TO]
PRAJEESH P S VS. STATE OF KERALA [LAWS(KER)-2021-10-101] [REFERRED TO]
VINOD BINDAL VS. STATE OF HARYANA [LAWS(P&H)-2022-12-72] [REFERRED TO]
SOORAJ V. SUKUMAR VS. STATE OF KERALA [LAWS(KER)-2022-7-44] [REFERRED TO]
DEEPAK YADAV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-11-66] [REFERRED TO]
RAMGOVIND SINGH VS. STATE OF M.P. [LAWS(MPH)-2019-3-136] [REFERRED TO]
VINOD GURJAR VS. STATE OF M.P. [LAWS(MPH)-2019-3-187] [REFERRED TO]
LIYAKAT ALI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-9-191] [REFERRED TO]
SREEJITH VS. STATE OF KERALA [LAWS(KER)-2019-10-87] [REFERRED TO]
BINESH VS. STATE OF KERALA [LAWS(KER)-2019-12-6] [REFERRED TO]
C.K.VINOD VS. STATE OF KERALA [LAWS(KER)-2019-12-422] [REFERRED TO]
V. JAGADISH BATHIJA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-858] [REFERRED TO]
K SATYANARAYANA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-8-10] [REFERRED TO]
PONGURU NARAYANA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-9-111] [REFERRED TO]
CHANCHALA JAISWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-5-88] [REFERRED TO]
MANISH TIWARI VS. STATE OF C. G. [LAWS(CHH)-2021-11-97] [REFERRED TO]
YUVRAJ SINGH VS. STATE OF HARYANA [LAWS(P&H)-2021-2-57] [REFERRED TO]
RATILAL AMBALAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-66] [REFERRED TO]
ANILKUMAR BHOGIRAM SHRIVASTAV VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-264] [REFERRED TO]
PRATAPBHAI JILUBHA MANJARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-265] [REFERRED TO]
AAKASH VINESH MALIK VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-128] [REFERRED TO]
K. KUMAR VS. STATE [LAWS(KAR)-2021-3-200] [REFERRED TO]
RAMAKRISHNAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2020-6-463] [REFERRED TO]
UDAY VS. STATE OF KARNATAKA [LAWS(KAR)-2020-7-373] [REFERRED TO]
STATE OF KARNATAKA BY GUBBI POLICE STATION VS. RAMAPPA [LAWS(KAR)-2019-3-56] [REFERRED TO]
RAMESHA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-2-390] [REFERRED TO]
STATE OF KARNATAKA VS. SHOBHA [LAWS(KAR)-2019-6-410] [REFERRED TO]
NIKITABEN MANISHKUMAR THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-922] [REFERRED TO]
KINGSHUK GUPTA VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-2-127] [REFERRED TO]
MADHUBEN HARIBHAI KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-343] [REFERRED TO]
RAJENDRAPRASAD RAGHUNANDAN PANDEY VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-369] [REFERRED TO]
KUNJBALABEN AMRUTLAL PANCHAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-185] [REFERRED TO]
RANGOONI ZAKIUDDIN AHMEDALI VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-64] [REFERRED TO]
PANKAJ @ LALO MANSUKHBHAI PANDYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-41] [REFERRED TO]
NIRAVBHAI DHIRUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-12-25] [REFERRED TO]
VINOD DUA VS. UNION OF INDIA [LAWS(SC)-2021-6-3] [REFERRED TO]
SHAJAN SKARIA VS. STATE OF KERALA [LAWS(SC)-2024-8-60] [REFERRED TO]
SATTARSETTI NIRMALA VS. STATE OF TELANGANA [LAWS(TLNG)-2021-1-48] [REFERRED TO]
MANJUSHA PAWAN PUNDKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-215] [REFERRED TO]
ATENDRA SINGH RAWAT VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-10-53] [REFERRED TO]
SUMIT KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2020-12-9] [REFERRED TO]
HARJIT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-10-14] [REFERRED TO]
ASHOKBHAI SOMABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-333] [REFERRED TO]
SUDIP MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-10-64] [REFERRED TO]
PRADIPTA BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-2-151] [REFERRED TO]
BHAVESHBHAI JERAMBHAI KASUNDRA VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-115] [REFERRED TO]
KANUBHAI ARKHABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-295] [REFERRED TO]
SAPANA KORDE NEE KETAKI A. GHODINDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-1-1] [REFERRED TO]
NATWARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-348] [REFERRED TO]
KANUBHAI RAMANBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-193] [REFERRED TO]
ARVINDBHAI DEVRAJBHAI VEKARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-496] [REFERRED TO]
BHARATSINH RATANSINH PADHIYAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-158] [REFERRED TO]
RAMABHAI PALABHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-194] [REFERRED TO]
JIGNESHBHAI PURSHOTTAMBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-211] [REFERRED TO]
KHUSHBU MANSUKHBHAI VITTHALANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-388] [REFERRED TO]
RAJPUT BRIJRAJSINH BADANSINH VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-301] [REFERRED TO]
ABHISHEK VS. STATE OF KARNATAKA [LAWS(KAR)-2018-5-13] [REFERRED TO]
ABHI DINESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-39] [REFERRED TO]
CHARANSINGH OMPRAKASH YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-44] [REFERRED TO]
KAMLESHPURI ASHOKPURI GOSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-123] [REFERRED TO]
ATULBHAI RAMNIKLAL PUROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-130] [REFERRED TO]
JAGADEESH VS. STATE OF KARNATAKA [LAWS(KAR)-2020-8-13] [REFERRED TO]
SUBASHASHANKARA REDDY VS. BALAJI [LAWS(KAR)-2020-9-166] [REFERRED TO]
SIDRAMAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-6-401] [REFERRED TO]
T. SREEKANTHA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-10-121] [REFERRED TO]
VENUGOPAL SINGH S/O LATE GOVARDHAN SINGH VS. STATE BY KODIGEHALLI POLICE STATION [LAWS(KAR)-2019-2-63] [REFERRED TO]
RAJAPPA VS. STATE BY VEMGAL POLICE STATION [LAWS(KAR)-2019-2-365] [REFERRED TO]
IMRAN KHAN VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-119] [REFERRED TO]
A. CHANDRASHEKAR RAO VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-4-9] [REFERRED TO]
ARUL P. SUGATHAN AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2020-10-518] [REFERRED TO]
KOCHANIYAN PILLAI VS. STATE OF KERALA [LAWS(KER)-2019-11-485] [REFERRED TO]
KAMLESH NATHALA KALANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-302] [REFERRED TO]
SAJNAYBHAI GANPATBHAI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-191] [REFERRED TO]
RAJARAM PATEL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-10-124] [REFERRED TO]
MADHUBEN MOHANBHAI LODALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1466] [REFERRED TO]
ASHISH PREMANANDBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-1082] [REFERRED TO]
BABULAL LALCHAND YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-1259] [REFERRED TO]
PATEL HITESHBHAI MOHANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-384] [REFERRED TO]
SOLANKI RAJVIRSINH CHEHARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-386] [REFERRED TO]
REKHABEN SHAILESHBHAI MANUBHAI BARIA VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-67] [REFERRED TO]
VARDHABHAI JOITABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-1539] [REFERRED TO]
APPOJI REDDY VS. STATE OF KARNATAKA [LAWS(KAR)-2020-6-180] [REFERRED TO]
KASHI RAO K. VS. STATE OF KARNATAKA [LAWS(KAR)-2019-7-503] [RERERRED TO]
HANUMANTHASHETTY VS. STATE OF KARNATAKA SUB [LAWS(KAR)-2018-10-214] [REFERRED TO]
A. GANAPATHI VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-1-902] [REFERRED TO]
JISHNU VS. STATE OF KERALA [LAWS(KER)-2019-1-142] [REFERRED TO]
SANTHOSH EACHIKKANAM VS. STATE OF KERALA [LAWS(KER)-2018-11-260] [REFERRED TO]
RAJBIR SINGH VS. COMMISSIONER OF POLICE & ANR [LAWS(DLH)-2018-5-99] [REFERRED TO]
SANJAY KRUSHNA KATKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-313] [REFERRED TO]
NAINA SUNIL JAMDAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-702] [REFERRED TO]
SURESH KUMAR NAMDEV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-12-20] [REFERRED TO]
STATE OF KERALA VS. CIVIC CHANDRAN [LAWS(KER)-2022-10-217] [REFERRED TO]
RAMKUMAR, S/O OMPRAKASH SONI VS. STATE OF M P [LAWS(MPH)-2018-8-82] [REFERRED TO]
GULAM HUSSAIN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-7-3] [REFERRED TO]
RAHUL JAIN VS. STATE OF M.P. [LAWS(MPH)-2019-3-158] [REFERRED TO]
SASIPRIYAN S. VS. STATION HOUSE OFFICER [LAWS(KER)-2024-1-43] [REFERRED TO]
SYAM RAJ. R.S VS. STATE OF KERALA [LAWS(KER)-2024-9-8] [REFERRED TO]
SUNITA GANDHARVA VS. STATE OF M.P. [LAWS(MPH)-2020-10-189] [REFERRED TO]
UNION OF INDIA VS. STATE OF MAHARASHTRA [LAWS(SC)-2019-10-2] [REFERRED TO]
HITESH VERMA VS. STATE OF UTTARAKHAND [LAWS(SC)-2020-11-17] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. THOMMANDRU HANNAH VIJAYALAKSHMI [LAWS(SC)-2021-10-35] [REFERRED TO]
PRATHEESH R. VS. STATE OF KERALA [LAWS(KER)-2021-2-197] [REFERRED TO]
AMI CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-9-26] [REFERRED TO]
SATYENDRA PRAKASH VERMA VS. STATE OF ODISHA [LAWS(ORI)-2024-1-93] [REFERRED TO]
SATISH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2021-5-73] [REFERRED TO]
YUVRAJ SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-2-6] [REFERRED TO]
ARVIND KUMAR VS. STATE OF U.P. [LAWS(ALL)-2020-12-25] [REFERRED TO]
RAMAPPA VS. STATE BY VEMGAL POLICE STATION KOLAR TALUK [LAWS(KAR)-2018-10-19] [REFERRED TO]
ASHOK KISHORILAL DAMANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-207] [REFERRED TO]
DINESH MULJIBHAI BAGADA VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-216] [REFERRED TO]
HANUMANTHARAYAPPA @ HANUMANTHA REDDY VS. STATE BY RURAL POLICE STATION,TUMAKURU [LAWS(KAR)-2019-3-100] [REFERRED TO]
VIJAY R S/O RAJAPPA VS. STATE OF KARNATAKA BY BANDEPALYA POLICE STATION BENGALURU CITY [LAWS(KAR)-2019-3-248] [REFERRED TO]
ABDUL RAFEEQ VS. STATE OF KARNATAKA [LAWS(KAR)-2019-6-447] [REFERRED TO]
MAHESH M.S. VS. STATE OF KARNATAKA [LAWS(KAR)-2020-12-90] [REFERRED TO]
ANIL PATIL VS. STATE [LAWS(KAR)-2020-7-333] [REFERRED TO]
PRAFULBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-570] [REFERRED TO]
SHANABHAI SHALYABHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-631] [REFERRED TO]
UMANG PRAVINCHANDRA RAVAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-3-2] [REFERRED TO]
DEBJYOTI BHATTACHARYYA VS. STATE OF WEST BENGAL [LAWS(CAL)-2018-12-78] [REFERRED TO]
HARDIK VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-269] [REFERRED TO]
VATSAL PRAVINKUMAR RAMANLAL BHAVASAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-78] [REFERRED TO]
TUSHAR ANILGIRI GOSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-1533] [REFERRED TO]
KISHANBHAI BHUPENDRASINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-1537] [REFERRED TO]
JAMNABEN ARVINDBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-291] [REFERRED TO]
DHRUV VIJAYBHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-28] [REFERRED TO]
HITESHBHAI KANABHAI GADHAVI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-46] [REFERRED TO]
RAJKUNVAR RAJIV PERTI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1456] [REFERRED TO]
JAVED JUSAB BHATTI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1442] [REFERRED TO]
VIKRAMBHAI SARDARBHAI VANZARA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-110] [REFERRED TO]
KINJALBEN HITESHKUMAR THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-694] [REFERRED TO]
POSHAN SHRIWAS VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-4-10] [REFERRED TO]
ANAND TELTUMBDE VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-2020-2-243] [REFERRED TO]
GUGULOTH SANTOSH NAIK VS. THE STATE OF TELANGANA AND ORS. [LAWS(TLNG)-2020-12-53] [REFERRED TO]
A. SOMAIAH VS. STATE OF TELANGANA [LAWS(TLNG)-2021-1-12] [REFERRED TO]
GYAN SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-11-87] [REFERRED TO]
RAMKUMAR SHUKLA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-87] [REFERRED TO]
NILESH PRABHASHANKAR MADHAK VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-693] [REFERRED TO]
ALIAKBAR IBRAHIM BALOCH VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1687] [REFERRED TO]
VIRENDRASINH OMPRAKASH BHADORIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1765] [REFERRED TO]
PRATAPBHAI KHODABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1336] [REFERRED TO]
RAVIKUMAR D VS. STATE OF KARNATAKA [LAWS(KAR)-2019-2-95] [REFERRED TO]
STATE BY BANNERGHATTA POLICE VS. T. SREENIVASAREDDY S/O THIMMAREDDY [LAWS(KAR)-2019-3-24] [REFERRED TO]
ROOPA LAKSHMI, W/O RAJIV LOCHANA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-467] [REFERRED TO]
SIDDIK BASHA @ SIDDIK S/O BASHA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-4-3] [REFERRED TO]
BHARAT VS. STATE OF KARNATAKA [LAWS(KAR)-2019-6-321] [REFERRED TO]
STATE OF KARNATAKA VS. RAJAN [LAWS(KAR)-2019-6-411] [REFERRED TO]
MADHU S/O. RAJAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-6-173] [REFERRED TO]
M. RAVI VS. STATE BY VISHWANATHAPURA P.S. [LAWS(KAR)-2020-9-35] [REFERRED TO]
DASEGOWDA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-259] [REFERRED TO]
MALLIKARJUN KODAGALI VS. STATE OF KARNATAKA [LAWS(SC)-2018-10-104] [REFERRED TO]
ARUNA KANNUR VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-630] [REFERRED TO]
CHAVDA JIVABHAI BHACHABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-78] [REFERRED TO]
RAKESH VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-112] [REFERRED TO]
SWAROOP C VS. STATE OF KERALA [LAWS(KER)-2024-6-21] [REFERRED TO]
BIJU VS. STATE OF KERALA [LAWS(KER)-2024-5-66] [REFERRED TO]
KRISHNA S/O GOPAL RAMESH VS. STATE OF KARNATAKA [LAWS(KAR)-2018-10-27] [REFERRED TO]
TUSHAR VRUNDAVANBHAI PUROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2019-6-129] [REFERRED TO]
MAHENDRAKUMAR KHUSHALCHANDRA PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-15] [REFERRED TO]
PRITI AGARWALLA VS. STATE OF GNCT OF DELHI [LAWS(SC)-2024-5-70] [REFERRED TO]
PRAVEEN KUMAR D.A VS. STATE OF KERALA [LAWS(KER)-2024-9-10] [REFERRED TO]
AHAMMEDKUTTY POTHIYIL THOTTIPARAMBIL VS. UNION OF INDIA [LAWS(KER)-2023-7-76] [REFERRED TO]
S. ARIHARAN VS. INSPECTOR OF POLICE [LAWS(MAD)-2019-11-823] [REFERRED TO]
PRATHVI RAJ CHAUHAN VS. UNION OF INDIA [LAWS(SC)-2020-2-26] [REFERRED TO]
DR. JASEER ABOOBACKER, VS. STATE OF KERALA [LAWS(KER)-2018-8-162] [REFERRED TO]
FEDERATION OF OBSTETRICS AND GYNECOLOGICAL SOCIETIES OF INDIA (FOGSI) VS. UNION OF INDIA [LAWS(SC)-2019-5-11] [REFERRED TO]
MUN MUN DUTTA VS. STATE OF HARYANA [LAWS(P&H)-2022-2-49] [REFERRED TO]
SANAPALA UMA PATHI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-9-37] [REFERRED TO]
DAHYABHAI PRABHUBHAI KOLI(PATEL) VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-317] [REFERRED TO]
MAHESHWARIBEN RAMANLAL THAKORE VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-1114] [REFERRED TO]
BIREN PRAVINCHANDRA SONI VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-1283] [REFERRED TO]
RAFIQ KHAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-9-116] [REFERRED TO]
PRAGNABEN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-292] [REFERRED TO]
HEENABEN NAILESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-79] [REFERRED TO]
SHANKARBHAI GOMANBHAI KOLIPATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-479] [REFERRED TO]
MANISH VALLABHBHAI SAKHRELIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-338] [REFERRED TO]
RAMAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-6-408] [REFERRED TO]
VIKATI NARAYAN REDDY VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KAR)-2019-2-425] [REFERRED TO]
SRI R. KRISHNAMACHARI VS. STATE BY KONANAKUNTE POLICE STATION [LAWS(KAR)-2018-10-173] [REFERRED TO]
DEVIKA CHITTIAPPA RAO VS. NIL [LAWS(KAR)-2018-12-58] [REFERRED TO]
VIPUL MAGANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-160] [REFERRED TO]