Referred Judgements :-

RODGER V. COMPTOIR D'ESCOMPTE DE PARIS [REFERRED TO]
COLQUHOON V. BROOKS [REFERRED TO]
BRIGHTON PARISH GUARDIANS V. STRAND UNION GUARDIANS [REFERRED TO]
COLQUOHOUN V. BROOKS [REFERRED TO]
JAI BERHAM V. KEDAR NATH MARWARI [REFERRED TO]
YOUNG V. BRISTOL AEROPLANE LTD. [REFERRED TO]
DEAN V. WIESENGRUND [REFERRED TO]
LORD HOWARD DE WALDEN V. IRC [REFERRED TO]
LUKE V. I.R.C. [REFERRED TO]
MANAGEMENT OF DELHI TRANSPORT UNDERTAKING V. INDUSTRIAL TRIBUNAL,DELHI [REFERRED TO]
MORELLE V. WAKELING [REFERRED TO]
PENNY V. NICHOLAS [REFERRED TO]
STRAW BOARD MANUFACTURING CO. LTD.,SAHARANPUR V. GOBIND [REFERRED TO]
YOUNG V. BRISTOL AEROPLANE CO. LTD. [REFERRED TO]
A. NADAR V. S.P. RATHINASAMI [REFERRED TO]
ALIGARH DEVELOPMENT AUTHORITY V. MEGH SINGH [REFERRED TO]
ARTEMIOU V. PROCOPIOU [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY V. SUKHBIR SINGH [REFERRED TO]
INDIAN OXYGEN LTD. V. NARAYAN BHOUMIK [REFERRED TO]
INDUSTRIAL FINANCE CORPORATION OF INDIA LTD. V. CANNANORE SPINNING AND WEAVING MILLS LTD. [REFERRED TO]
M. VENKATESH V. COMMISSIONER,BANGALORE DEVELOPMENT AUTHORITY [REFERRED TO]
NAZIR AHMED V. KING EMPEROR [REFERRED TO]
ROYAL TRUST COMPANY V. MINISTER OF FINANCE [REFERRED TO]
S.M. NILAJKAR V. TELECOM DT. MANAGER [REFERRED TO]
SNEH PRABHA V. STATE OF U.P. [REFERRED TO]
STATE OF HARYANA V. DEVANDER SAGAR [REFERRED TO]
TEJMOHAMMED HUSSAINKHAN PATHAN V. V.J. RAGHUVANSHI [REFERRED TO]
U.P. JAL NIGAM,LUCKNOW THROUGH ITS CHAIRMAN V. M/S. KALRA PROPERTIES (P) LTD.,LUCKNOW [REFERRED TO]
WORKING FRIENDS COOPERATIVE HOUSE BUILDING SOCIETY LTD. V. STATE OF PUNJAB [REFERRED TO]
Y.N. GARG V. STATE OF RAJASTHAN [REFERRED TO]
KESHARDEO CHAMRIA VS. RADHA KISSEN CHAMRIA [REFERRED TO]
NALINAKHYA VS. SHYAM SUNDER HALDAR [REFERRED TO]
RAJ KRUSHNA BOSE VS. BINOD KANUNGO [REFERRED TO]
RAO SHIV BAHADUR SINGH VS. STATE OF VINDHYA PRADESH [REFERRED TO]
MEMBER BOARD OF REVENUE VS. ARTHUR PAUL BENTHALL [REFERRED TO]
WILLIE WILLIAM SLANEY VS. STATE OF MADHYA PRADESH [REFERRED TO]
K C MATHEW VS. STATE OF TRAVANCORE COCHIN [REFERRED TO]
FRUIT AND VEGETABLE MERCHANTS UNION VS. DELHI IMPROVEMENT TRUST [REFERRED TO]
UNION OF INDIA VS. T R VARNA [REFERRED TO]
RAM RAM NARAIN MEDHI BHASKAR VINAYAK TENDULKAR PANDURANG GANPAT RAMCHANDRA LAXMAN BALWANT OAK KUBERDAS HARGOVINDDAS VS. STATE OF BOMBAY [REFERRED TO]
DAU DAYAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
SATYADHYAN GHOSAL VS. DEORAJIN DEBI [REFERRED TO]
MRUTUNJAY PANI VS. NARMADA BALA SASMAL [REFERRED TO]
JAISRI SAHU VS. RAJDEWAN DUBEY [REFERRED TO]
P H KALYANI VS. AIR FRANCE CALCUTTA [REFERRED TO]
STATE OF UTTAR PRADESH VS. SINGHARA SINGH [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHAILAL BHAI:BHIKABHAI:CHHAGANBHAI:GOVINDBHAI:RATILAL:BHIKABHAI:SHIVABHAI:RAICHANDBHAI:HAZARILAL:MAGANBHAI:SANABHAI:MANSUKHLAL:KASTURCHAND:VENIBHAI:KALIDAS:CHHOTABHAI DEAD AFTER HIM DHAI BEN:AMARCHAND:BHAILAL BHAI:KHODABHAI A [REFERRED TO]
LABOUR COMMISSIONER MADHYA PRADESH VS. BURHANPUR TAPTI MILLS LIMITED [REFERRED TO]
J DALMIA VS. COMMISSIONER OF INCOME TAX NEW DELHI [REFERRED TO]
STATE OF MAHARASHTRA VS. NURUL LATIT KHAN [REFERRED TO]
STATE OF UTTAR PRADESH VS. C S SHARMA [REFERRED TO]
TRIBHOVANDAS PURSHOTTAMDAS THAKKAR VS. RATILAL MOTILAL PATEL [REFERRED TO]
BIBHUTI BHUSAN DAS GUPTA VS. STATE OF WEST BENGAL [REFERRED TO]
TILOKCHAND AND MOTICHAND VS. H B MUNSHI [REFERRED TO]
JANKINATH SARANGI VS. STATE OF ORISSA [REFERRED TO]
BENARES STATE BANK LIMITED VS. COMMISSIONER 0F INCOME TAX LUCKNOW [REFERRED TO]
RABINDRANATH BOSE VS. UNION OF INDIA [REFERRED TO]
STATE OF GUJARAT VS. RAMPRAKASH P PURI [REFERRED TO]
N B SANJANA ASSISTANT COLLECTOR OF CEN TRAL EXCISE BOMBAY VS. ELPHINSTONE SPINNING AND WEAVING MILLS COMPANY LIMITED [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE CALCUTTA DIVISION VS. NATIONAL TOBACCO CO OF INDIA LIMITED [REFERRED TO]
AFLATOON BAHADUR ABDULRASHID NURUDDIN BAHADUR AFLATOON VS. LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI [REFERRED TO]
MAMLESHWAR PRASAD VS. KANHAIYA LAL DEAD [REFERRED TO]
BALWANT NARAYAN BHAGDE BALWANT NARAYAN BHAGDE VS. M D BHAGWAT:THE PUNJABRAO KRISHI VIDYAPEETH AKOLA [REFERRED TO]
SUPDT OF TAXES DHUBRI SUPDT OF TAXES DHUBRI SUPDT OF TAXES DHUBRI SUPDT OF TAXES TINSUKIA VS. ONKARM NATHMAL TRUST:ASSAM JUTE SUPPLY CO LTD:LAKSHMICHAND INDRA CHAND:THANAI TEA ESTATE [REFERRED TO]
STATE OF MYSORE VS. V K KANGAN:NARASIMHA RAM NAIK [REFERRED TO]
KERALA STATE ELECTRICITY BOARD TRIVANDRUM VS. T P KUNHALIUMMA [REFERRED TO]
D R VENKATACHALAM VS. DEPUTY TRANSPORT COMMISSIONER [REFERRED TO]
GRINDLAYS BANK LIMITED VS. INCOME TAX OFFICER CALCUTTA [REFERRED TO]
SUNIL KUMAR BANERJEE VS. STATE OF WEST BENGAL [REFERRED TO]
ASSESSING AUTHORITY CUM EXCISE AND TAXATION OFFICER GURGAON VS. EAST INDIA COTTON MFC CO LTD [REFERRED TO]
S P GUPTA V M TARKUNDE J L KALRA IQBAL M CHAGLA MISS LILY THOMAS A RAJAPPA UNION OF INDIA D N PANDEY R PRASAD SINHA VS. UNION OF INDIA [REFERRED TO]
ZAFAR KHAN VS. BOARD OF REVENUE U P [REFERRED TO]
STATE OF ORISSA VS. TITAGHVR PAPER MILLS COMPANY LTD:MANGALJI MULJI KHARA [REFERRED TO]
BALASINOR NAGRIK COOPERATIVE BANK LIMITED VS. BABUBHAI SHANKERLAL PANDYA [REFERRED TO]
RAJ KUMAR DEY VS. TARAPADA DEY [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
ATMA RAM MITTAL VS. ISHWAR SINGH PUNIA [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. GURNAM KAUR [REFERRED TO]
COMMISSIONER OF INCOME TAX NEW DELHI NOW RAJASTHAN VS. EAST WEST IMPORT AND EXPORT P LTD [REFERRED TO]
UNION OF INDIA VS. FILIP TIAGO DE GAMA OF VEDEM VASCO DE GAMA [REFERRED TO]
SURESH CHAND VS. GULAM CHISTI [REFERRED TO]
P K UNNI VS. NIRMALA INDUSTRIES [REFERRED TO]
HISSAR IMPROVEMENT TRUST VS. RUKMANI DEVIAND ANOTHER [REFERRED TO]
STATE OF MADHYA PRADESH VS. G S DALL AND FLOUR MILLS:MOHD ISMAIL:STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. SYNTHETICS AND CHEMICALS LIMITED [REFERRED TO]
SUB COMMITTEE OF JUDICIAL ACCOUNTABILITY VS. UNION OF INDIA [REFERRED TO]
YUSUFBHAI NOORMOHMED NENDOLIYA VS. STATE OF GUJARAT [REFERRED TO]
RAM KRISHNA VERMA VS. STATE OF UTTAR PRADESH [REFERRED TO]
KASHYAP ZIP IND VS. UNION OF INDIA [REFERRED TO]
GANDHI GRAH NIRMAN SAHKARI SAMITI LIMITED VS. STATE OF RAJASTHAN [REFERRED TO]
HANSRAJ H JAIN VS. STATE OF MAHARASHTRA [REFERRED TO]
SANGAPPA GURULINGAPPA SAJJAN VS. STATE OF KARNATAKA [REFERRED TO]
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER BANGALORE VS. THAKOREDAS MAJOR [REFERRED TO]
KAVITA TREHAN VS. BALSARA HYGIENE PRODUCTS LIMITED [REFERRED TO]
MAHADEO SAVLARAM SHELKE VS. PUNE MUNICIPAL CORPORATION [REFERRED TO]
KISHAN DAS VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF TAMIL NADU VS. L KRISHNAN [REFERRED TO]
MARKET COMMITTEE HODAL VS. KRISHAN MURARI [REFERRED TO]
STATE OF HARYANA VS. DEWAN SINGH [REFERRED TO]
STATE OF TAMIL NADU VS. MAHALAKSHMI AMMAL [REFERRED TO]
PREM NATH KAPUR VS. NATIONAL FERTILIZERS CORPN OF INDIA LIMITED [REFERRED TO]
N NARASIMHAIAH VS. STATE OF KARNATAKA:UNION OF INDIA [REFERRED TO]
SESHAN VS. SPECIAL TEHSILDAR AND LAND ACQUISITION OFFICER SPIGOT PUDUKKOTTAI [REFERRED TO]
GURSHARAN SINGH ASHWANI SACHDEVA VS. NEW DELHI MUNICIPAL COMMITTEE:NEW DELHI MUNICIPAL COMMITTEE [REFERRED TO]
TAMIL NADU HOUSING BOARD VS. A VISWAM [REFERRED TO]
PUTTU LAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
BALMOKAND KHATRI EDUCATIONAL AND INDUSTRIAL TRUST AMRITSAR VS. STATE OF PUNJAB [REFERRED TO]
BIBI SAYEEDA VS. STATE OF BIHAR [REFERRED TO]
STATE OF PUNJAB VS. SADHU RAM [REFERRED TO]
SHANTI DEVI VS. HUKUM CHAND [REFERRED TO]
STATE OF KARNATAKA VS. D C NANJUDAIAH [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. INDUSTRIAL DEVELOPMENT INVESTMENT CO PRIVATE LIMITED [REFERRED TO]
STAR WIRE INDIA LIMITED VS. STATE OF HARYANA [REFERRED TO]
SULTANA BEGUM VS. PREM CHAND JAIN [REFERRED TO]
ABHEY RAM VS. UNION OF INDIA [REFERRED TO]
D BLOCK ASHOK NAGAR SAHIBABAD PLOT HOLDERS ASSOCIATION REGD VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF GUJARAT VS. DILIPBHAI NATHJIBHAI PATELAND ANOTHER [REFERRED TO]
GTC INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF TRIPURA VS. TRIPURA BAR ASSOCIATION [REFERRED TO]
STATE OF ANDHRA PRADESH VS. THAKKIDIRAM REDDY:STATE OF ANDHRA PRADESH [REFERRED TO]
MARSHALL SONS AND COMPANY I LIMITED VS. SAHI ORETRANS PRIVATE LIMITED [REFERRED TO]
B R ENTERPRISES VS. STATE OF UTTAR PRADESH [REFERRED TO]
MARY ANGEL VS. STATE OF TAMIL NADU [REFERRED TO]
CHANDRA KISHORE JHA VS. MAHAVIR PRASAD [REFERRED TO]
NEDUNGADI BANK LIMITED VS. K P MADHAVANKUTTY [REFERRED TO]
MOHAMMAD GAZI VS. STATE OF MADHYA PRADESH [REFERRED TO]
RISHABH AGRO INDUSTRIES LIMITED VS. P N B CAPITAL SERVICES LIMITED [REFERRED TO]
BALBIR SINGH VS. PUNJAB ROADWAYS [REFERRED TO]
ISHAR ALLOY STEELS LIMITED VS. JAYASWALS NECO LIMITED [REFERRED TO]
ORIENTAL INSURANCE CO LIMITED VS. HANSRAJBHAI V KODALA [REFERRED TO]
SHYAM SUNDER VS. RAM KUMAR [REFERRED TO]
DADI JAGANNADHAM VS. JAMMULU RAMULU [REFERRED TO]
ASSISTANT EXECUTIVE ENGINEER KARNATAKA VS. SHIVALINGA [REFERRED TO]
OUSEPH MATHAI VS. M ABDUL KHADIR [REFERRED TO]
HARISH CHANDRA TIWARI VS. BAIJU [REFERRED TO]
HARBHAJAN SINGH VS. PRESS COUNCIL OF INDIA [REFERRED TO]
PADMASUNDARA RAO DEAD VS. STATE OF TAMIL NADU [REFERRED TO]
GRASIM INDUSTRIES LIMITED VS. COLLECTOR OF CUSTOMS BOMBAY [REFERRED TO]
COLLECTOR OF INCOME TAX VS. HINDUSTAN BULK CARRIERS [REFERRED TO]
KAILASH NATH AGARWAL VS. PRADESHIYA INDUSTRIES AND INVESTIGATION CORPORATION OF UTTAR PRADESH [REFERRED TO]
DLF QUTAB ENCLAVE COMPLEX EDUCATION CHARITABLE TRUST VS. STATE OF HARYANA [REFERRED TO]
RAJASTHAN PUBLIC SERVICE COMMISSION VS. HARISH KUMAR PUROHIT [REFERRED TO]
SOUTH EASTERN COALFIELDS LIMITED VS. STATE OF MADHYA PRADESH [REFERRED TO]
HAWRAH MUNICIPAL CORPORATION VS. GANGES ROPE COMPANY LIMITED [REFERRED TO]
KARNATAKA RARE EARTH VS. SENIOR GEOLOGIST DEPARTMENT OF MINES AND GEOLOGY [REFERRED TO]
SAKSHI VS. UNION OF INDIA [REFERRED TO]
HUDA VS. BABESWAR KANHAR [REFERRED TO]
STATE OF KARNATAKA VS. LAXUMAN [REFERRED TO]
JAIPUR MUNICIPAL CORPORATION VS. C L MISHRA [REFERRED TO]
SHAIKH SALIM HAJI ABDUL KHAYUMSAB VS. KUMAR [REFERRED TO]
U P S R T C VS. IMTIZ HUSSAIN [REFERRED TO]
STATE OF MADHYA PRADESH VS. SANTOSH KUMAR [REFERRED TO]
PREMJEET SINGH PATHEJA VS. IDS LTD [REFERRED TO]
CHAIRMAN U P JAL NIGAM VS. JASWANT SINGH [REFERRED TO]
DHARAPPA VS. BIJAPUR CO OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX KERALA VS. TARA AGENCIES [REFERRED TO]
ZENITH STEEL TUBES AND INDUSTRIES LTD VS. SICOM LIMITED [REFERRED TO]
NAGAR PALIKA NIGAM VS. KRISHI UPAJ MANDI SAMITI [REFERRED TO]
UNION OF INDIA VS. SICOM LTD [REFERRED TO]
SITA RAM BHANDAR SOCIETY VS. LT GOVERNOR GOVT OF NCT DELHI [REFERRED TO]
AMARJEET SINGH VS. DEVI RATAN [REFERRED TO]
OM PARKASH VS. UNION OF INDIA [REFERRED TO]
PALLAWI RESOURCES LTD VS. PROTOS ENGINEERING COMPANY PVT LTD [REFERRED TO]
COMPETITION COMMISSION OF INDIA VS. STEEL AUTHORITY OF INDIA LTD [REFERRED TO]
ABDUL SAYEED VS. STATE OF MADHYA PRADESH [REFERRED TO]
OMPRAKASH VERMA VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SANT LAL GUPTA VS. MODERN CO OPERATIVE GROUP HOUSING SOCIETY LTD [REFERRED TO]
TAMIL NADU HOUSING BOARD CHENNAI VS. M MEIYAPPAN [REFERRED TO]
IVO AGNELO SANTIMANO FERNANDES VS. GOVERNMENT OF GOA [REFERRED TO]
J S YADAV VS. STATE OF U P [REFERRED TO]
BANDA DEVELOPMENT AUTHORITY VS. MOTI LAL AGARWAL [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION VS. UNION OF INDIA [REFERRED TO]
RAGHBIR SINGH SEHRAWAT VS. STATE OF HARYANA [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER PAL SINGH BHULLAR [REFERRED TO]
STATE OF GUJARAT VS. ESSAR OIL LIMITED [REFERRED TO]
A. SHANMUGAM VS. ARIYA KSHATRIYA RAJAKULA VAMSATHU MADALAYA NANDHAVANA PARIPALANAI SANGAM REPRESENTED BY ITS PRESIDENT ETC [REFERRED TO]
B R GUPTA VS. UNION OF INDIA [REFERRED TO]
BHIMANNA VS. STATE OF KARNATAKA [REFERRED TO]
GURMUKH SINGH VS. STATE OF HARYANA [REFERRED TO]
P. K. KALBURQI VS. STATE OF KARNATAKA [REFERRED TO]
M/S. RANA GIRDERS LTD VS. UNION OF INDIA [REFERRED TO]
SARAH MATHEW VS. INSTITUTE OF CARDIO VASCULAR DISEASES BY ITS DIRECTOR K.M.CHERIAN [REFERRED TO]
PUNE MUNICIPAL CORPORATION VS. HARAKCHAND MISIRIMAL SOLANKI [REFERRED TO]
UNION OF INDIA VS. SHIV RAJ [REFERRED TO]
BHARAT KUMAR VS. STATE OF HARYANA [REFERRED TO]
BIMLA DEVI VS. STATE OF HARYANA [REFERRED TO]
BALAJI NAGAR RESIDENTIAL ASSOCIATION VS. STATE OF TAMIL NADU [REFERRED TO]
SHARMA AGRO INDUSTRIES VS. STATE OF HARYANA [REFERRED TO]
MAGNUM PROMOTERS P. LTD. VS. UNION OF INDIA [REFERRED TO]
VELAXAN KUMAR VS. UNION OF INDIA [REFERRED TO]
KARNAIL KAUR VS. STATE OF PUNJAB [REFERRED TO]
RADIANCE FINCAP (P) LTD. VS. UNION OF INDIA (UOI) [REFERRED TO]
PAWAN KUMAR AGGARWAL VS. STATE OF PUNJAB [REFERRED TO]
JASVEER SINGH AND ANOTHER VS. STATE OF U.P. AND OTHERS [REFERRED TO]

Cited Judgements :-

LAND ACQUISITION COLLECTOR (SOUTH EAST) VS. DHARAMVIR [LAWS(SC)-2022-12-35] [REFERRED TO]
SANTUR CONSTRUCTION & FINANCE (P) LTD. VS. UNION OF INDIA [LAWS(DLH)-2019-10-204] [REFERRED TO]
DHOOP CHAWN CONSTRUCTION &FINANCE (P) LTD VS. UNION OF INDIA [LAWS(DLH)-2019-10-205] [REFERRED TO]
JAGJEET SINGH VS. UNION OF INDIA [LAWS(DLH)-2019-12-156] [REFERRED TO]
PUSHPA RANI VS. LR SH ARUN KUMAR [LAWS(DLH)-2019-5-204] [REFERRED TO]
PUSHPA RANI VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2019-5-453] [REFERRED TO]
K.RAJALINGAM VS. R.SUGANTHALAKSHMI [LAWS(MAD)-2020-5-39] [REFERRED TO]
H.A. ANIL VS. B.K. YOGISH [LAWS(KAR)-2018-8-402] [REFERRED TO]
AAR PEE INDUSTRIES PVT. LTD. VS. STATE OF ASSAM [LAWS(GAU)-2019-5-181] [REFERRED TO]
LAXMAN SINGH VS. LAND ACQUISITION COLLECTOR/A D M & ORS [LAWS(DLH)-2019-9-164] [REFERRED TO]
RAMESH KUMAR VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2019-3-337] [REFERRED TO]
SONU VS. GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2019-7-75] [REFERRED TO]
MAHENDER KUMAR VS. LT GOVERNOR OF DELHI [LAWS(DLH)-2019-7-224] [REFERRED TO]
TAROUNI CONSTRUCTION&FINANCE (P) LTD VS. UNION OF INDIA [LAWS(DLH)-2019-10-207] [REFERRED TO]
SHAMSUNDER V KAMAT VS. STATE OF GOA [LAWS(BOM)-2021-3-105] [REFERRED TO]
K. SARASWATHI AND ORS. VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2020-9-981] [REFERRED TO]
S. MURUGANANDAM VS. J. JOSEPH [LAWS(MAD)-2022-2-15] [REFERRED TO]
LOUREMBAM IBOYAIMA VS. STATE OF MANIPUR [LAWS(MANIP)-2018-9-3] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KRISHNA SAINI [LAWS(SC)-2022-12-16] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. MOHD. MAQBOOL [LAWS(SC)-2022-12-46] [REFERRED TO]
RAVI ABROL VS. UNION OF INDIA [LAWS(J&K)-2019-12-4] [REFERRED TO]
SHIVAM DAS CHANDANI VS. PRABHU N. SINGH POSTED AS VICE CHAIRMAN,L.D.A.,LUCKNOW [LAWS(ALL)-2022-2-18] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ASHA JAIN [LAWS(SC)-2022-11-40] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJ SINGH [LAWS(SC)-2022-12-26] [REFERRED TO]
PUNE MUNICIPAL CORPORATION VS. RAJEEV L SANGTANI [LAWS(BOM)-2019-8-26] [REFERRED TO]
HARYANS STATE AGRICULTURAL MARKETING BOARD HARYANA VS. STATE OF HARYANA [LAWS(P&H)-2019-11-228] [REFERRED TO]
NAUNIHAL SINGH KAKKAR VS. LAND & BUILDING DEPARTMENT [LAWS(DLH)-2020-2-39] [REFERRED TO]
VANDANA GOEL VS. LT. GOVERNOR OF DELHI [LAWS(DLH)-2019-8-313] [REFERRED TO]
NARESH SEHRAWAT VS. UNION OF INDIA [LAWS(DLH)-2019-9-304] [REFERRED TO]
BIJARAM SARBATI DEVI JAIN DHARMARTH SOCIETY VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2019-1-244] [REFERRED TO]
SAMMAN CONSTRUCTION & FINANCE (P) LTD. VS. UNION OF INDIA [LAWS(DLH)-2019-10-206] [REFERRED TO]
RAJ SINGH & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2019-3-168] [REFERRED TO]
ASHOK KUMAR MUDGIL VS. UNION OF INDIA [LAWS(DLH)-2019-8-63] [REFERRED TO]
TEJ BAHADUR AND 7 OTHERS VS. FASIUDEEN AND 4 OTHERS [LAWS(ALL)-2018-12-161] [REFERRED TO]
PRADHAN PRABANDHANK /UNIT HEAD M/S AMAR UJALA VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2018-5-606] [REFERRED TO]
GHANSHYAM DASS AND ORS VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2019-4-223] [REFERRED TO]
AJIT SINGH YADAV VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2019-9-184] [REFERRED TO]
SHARMILA SETH VS. UNION OF INDIA [LAWS(DLH)-2019-9-215] [REFERRED TO]
MAHENDER SINGH VS. LAND ACQUISITION COLLECTOR [LAWS(DLH)-2019-2-210] [REFERRED TO]
INSPECTOR GENERAL OF REGISTRATION VS. RAJALAKSHMI GENGUSAMY CHARITIES [LAWS(MAD)-2018-3-617] [REFERRED TO]
BIMAL KUMAR RAJ VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-7-133] [REFERRED TO]
C.N.THIMMEGOWDA VS. DIRECTOR OF AGRICULTURAL MARKETING [LAWS(KAR)-2020-10-209] [REFERRED TO]
JAYALAKSHMI MINING COMPANY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-4-98] [REFERRED TO]
SECRETARY, THE DEPARTMENT OF LAND AND BUILDING VS. ANJEET SINGH (DEAD) [LAWS(SC)-2022-11-77] [REFERRED TO]
GOVT OF NCT OF DELHI THROUGH SECRETARY, LAND AND BUILDING DEPARTMENT VS. RAM PRAKASH SEHRAWAT [LAWS(SC)-2022-12-43] [REFERRED TO]
STATE OF HARYANA AND OTHER VS. G.D.GOENKA TOURISM CORPORATION LIMITED AND ANOTHER [LAWS(SC)-2018-2-104] [REFERRED TO]
LAJPAT RAI GOEL VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2019-5-229] [REFERRED TO]
TATA COMMUNICATIONS LTD VS. UOI [LAWS(DLH)-2019-11-145] [REFERRED TO]
MOOL CHAND VS. UNION OF INDIA & ORS [LAWS(DLH)-2019-1-183] [REFERRED TO]
KRISHAN AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2019-2-390] [REFERRED TO]
R. GANESH PRABHU VS. STATE [LAWS(MAD)-2019-6-372] [REFERRED TO]
OINAM VS. STATE OF MANIPUR [LAWS(MANIP)-2019-6-1] [REFERRED TO]
VIDHI KA ULAGHAN KARNE WALA BALAK VS. STATE OF M.P. [LAWS(MPH)-2022-3-10] [REFERRED TO]
AGRICULTURAL PRODUCE MARKETING COMMITTEE BANGALORE VS. STATE OF KARNATAKA [LAWS(SC)-2022-3-66] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SHIV DUTT SHARMA [LAWS(SC)-2022-11-76] [REFERRED TO]
SHAMBHU SARDAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-8-67] [REFERRED TO]
HARYANS STATE AGRICULTURAL MARKETING BOARD HARYANA VS. STATE OF HARYANA THROUGH COLLECTOR [LAWS(P&H)-2019-11-281] [REFERRED TO]
R L KHULLAR REP AS LRS OF LATE PRAKASH KHULLAR VS. GOVERNMENT OF NCT OF DELHI AND ORS [LAWS(DLH)-2019-2-299] [REFERRED TO]
CHITRA KHANNA VS. LT GOVERNOR NATIONAL CAPITAL TERRITORY OF DELHI AND ORS [LAWS(DLH)-2019-3-132] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KARAMPAL [LAWS(SC)-2022-12-13] [REFERRED TO]
LAND AND BUILDING DEPARTMENT THROUGH SECRETARY, GOVERNMENT OF NCT OF DELHI VS. MAHIPAL SINGH [LAWS(SC)-2022-12-1] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. BHAGRATI [LAWS(SC)-2023-1-24] [REFERRED TO]
SAVITHRAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-10-28] [REFERRED TO]
MANAGING DIRECTOR VS. KONDURU PADMAVATHI [LAWS(APH)-2021-3-177] [REFERRED TO]
SUSHMA LODHI & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2019-9-147] [REFERRED TO]
RAVINDER SINGH & ORS VS. LT GOVERNOR & ORS [LAWS(DLH)-2019-3-165] [REFERRED TO]
GYAN PRAKASH (NOW DECEASED) THR LRS VS. UNION OF INDIA [LAWS(DLH)-2018-10-529] [REFERRED TO]
EASUN PRODUCTS OF INDIA PVT LTD VS. INSPECTOR GENERAL OF REGISTRATION AND CHIEF CONTROLLER OF REVENUE AUTHORITY [LAWS(MAD)-2020-7-36] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJAN SOOD [LAWS(SC)-2022-3-88] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SUNIL KHATRI [LAWS(SC)-2022-5-79] [REFERRED TO]
ARUN PRADHAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-8-115] [REFERRED TO]
SANJAY SOYA PRIVATE LIMITED VS. NARAYANI TRADING COMPANY [LAWS(BOM)-2021-3-133] [REFERRED TO]
HARINDER SINGH & ORS VS. LT GOVERNOR & ANR [LAWS(DLH)-2019-3-178] [REFERRED TO]
REX (U. & A.) REMEDIES PVT LTD VS. GOVT OF STATE OF NCT OF DELHI [LAWS(DLH)-2020-1-127] [REFERRED TO]
JAI SINGH JOON VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2019-7-294] [REFERRED TO]
DESH RAJ ARYA & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2019-2-45] [REFERRED TO]
SUNIL KUMAR & 4 ORS VS. STATE OF UP & 4 ORS [LAWS(ALL)-2018-5-771] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. DEWAN CHAND PRUTHI [LAWS(SC)-2023-1-54] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. EMINENT MARKETING PVT. LTD. [LAWS(SC)-2023-1-35] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY AND ETC. & ANR. VS. SHYAM VERMA AND ORS. ETC. & ORS. [LAWS(SC)-2018-3-118] [REFERRED TO]