LAWS(SC)-2018-6-5

U.P.P.S.C., THROUGH ITS CHAIRMAN Vs. RAHUL SINGH

Decided On June 14, 2018

U.P.P.S.C., Through Its Chairman Appellant

V/S

Rahul Singh Respondents

Referred Judgements :-

KANPUR UNIVERSITY VS. SAMIR GUPTA:SAMIR GUPTA [REFERRED TO]
RAN VIJAY SINGH & ORS. VS. STATE OF U.P. & ORS. [REFERRED TO]

JUDGEMENT

(1.) Applications for impleadment are allowed.

(2.) Leave granted.

(3.) These appeals are being disposed of by a common judgment since they arise out of one judgment delivered by the High Court of Allahabad on 30.02018.

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