Referred Judgements :-

RAJ KUMARI VS. UNION OF INDIA [REFERRED TO]
AGAM SHANTHAMMA VS. UNION OF INDIA [REFERRED TO]
PYAR SINGH VS. UNION OF INDIA [REFERRED TO]
RAMDHAN VS. UNION OF INDIA [REFERRED TO]
THAZHATHE PURAYIL SARABI VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. KURUKUNDU BALAKRISHNAIAH [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. SUNIL KUMAR [REFERRED TO]
KESORAM INDUSTRIES AND COTTON MILLS LIMITED VS. COMMISSIONER OF WEALTH TAX CENTRAL CALCUTTA [REFERRED TO]
UNION OF INDIA VS. RAMAN IRON FOUNDRY:AIR FOAM INDUSTRIES PRIVATE LIMITED [REFERRED TO]
PRATAP NARAIN SINGH DEO VS. SRINIVAS SABATA [REFERRED TO]
MAGHAR SINGH VS. JASHWANT SINGH [REFERRED TO]
P A NARAYANAN VS. UNION OF INDIA [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. VALSALA K [REFERRED TO]
RATHI MENON VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. PRABHAKARAN VIJAYA KUMAR [REFERRED TO]
MOHAMADI VS. UNION OF INDIA [REFERRED TO]
JAMEELA VS. UNION OF INDIA [REFERRED TO]
JETTY NAGA LAKSHMI PARVATHI VS. UNION OF INDIA [REFERRED TO]
ASHARANI DAS VS. UNION OF INDIA [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. ALAVI [REFERRED TO]
UNION OF INDIA VS. LEELAMMA [REFERRED TO]
UNION OF INDIA VS. SUREKHA [REFERRED TO]
KAUSHALAYA DEVI VS. UNION OF INDIA [REFERRED TO]
JOSEPH P T ALIAS THOMAS JACOB VS. UNION OF INDIA [OVERRULED]
GURCHARAN SINGH VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. NANDABAI AND ORS. [REFERRED TO]
PUSHPA VS. UNION OF INDIA [OVERRULED]
SHYAM NARAYAN AND ORS. VS. UNION OF INDIA [OVERRULED]

Cited Judgements :-

UNION OF INDIA VS. AJAY KUMAR CHOURASIA [LAWS(PAT)-2024-2-108] [REFERRED TO]
KESHU SHANKARLAL GIRI VS. UNION OF INDIA [LAWS(BOM)-2021-3-178] [REFERRED TO]
GIRIDHAR NATTHU DESBHRATAR VS. UNION OF INDIA [LAWS(BOM)-2020-2-111] [REFERRED TO]
V.T.SURESH KUMAR VS. MANAGING DIRECTOR [LAWS(KER)-2020-3-552] [REFERRED TO]
PHULWA DEVI VS. UNION OF INDIA [LAWS(P&H)-2019-4-178] [REFERRED TO]
SUNAINA AND ORS. VS. UNION OF INDIA [LAWS(P&H)-2023-9-70] [REFERRED TO]
P.RATHINAM VS. UNION OF INDIA OWNING [LAWS(MAD)-2019-11-308] [REFERRED TO]
RAM DULARI DEVI VS. UNION OF IINDIA [LAWS(JHAR)-2021-2-85] [REFERRED TO]
BASANTI DEVI VS. UNION OF INDIA [LAWS(JHAR)-2021-1-104] [REFERRED TO]
SARITA DEVI VS. UNION OF INDIA [LAWS(JHAR)-2019-5-66] [REFERRED TO]
MOHINDER KAUR VS. UNION OF INDIA [LAWS(JHAR)-2019-5-70] [REFERRED TO]
LIKHONI TUDU VS. UNION OF INDIA [LAWS(JHAR)-2019-5-120] [REFERRED TO]
PRANJIT ROY S/O ANIL CHANDRA ROY VS. UNION OF INDIA [LAWS(GAU)-2019-2-40] [REFERRED TO]
DOLI RANI SAHA VS. UNION OF INDIA [LAWS(SC)-2024-8-40] [REFERRED TO]
PRITHVI SINGH VS. UNION OF INDIA [LAWS(DLH)-2022-10-209] [REFERRED TO]
SITA DEVI VS. UNION OF INDIA [LAWS(DLH)-2023-6-34] [REFERRED TO]
GANESH VS. UNION OF INDIA [LAWS(BOM)-2022-11-164] [REFERRED TO]
DHANESHWAR RAJAK VS. UNION OF INDIA [LAWS(BOM)-2023-6-1116] [REFERRED TO]
DAGADU VS. UNION OF INDIA [LAWS(BOM)-2024-1-155] [REFERRED TO]
KAMAL WD/O. TULSHIDAS VS. UNION OF INDIA [LAWS(BOM)-2024-4-135] [REFERRED TO]
URMILA W/O. PURAN VS. UNION OF INDIA [LAWS(BOM)-2024-5-106] [REFERRED TO]
UNION OF INDIA VS. WASIM SHAMSHULHAK SHAIKH [LAWS(GJH)-2019-2-309] [REFERRED TO]
UNION OF INDIA VS. ARATI BHATTACHARYA [LAWS(CAL)-2019-4-215] [REFERRED TO]
SIMBHAOLI SUGARS LIMITED VS. STATE OF U P [LAWS(ALL)-2018-12-158] [REFERRED TO]
AJAY KUMAR VS. UNION OF INDIA [LAWS(ALL)-2022-6-84] [REFERRED TO]
SWARASWATI HALOI AND 3 ORS. VS. UNION OF INDIA [LAWS(GAU)-2020-3-75] [REFERRED TO]
SMT. TIJAN DEVI VS. UNION OF INDIA [LAWS(JHAR)-2018-9-81] [REFERRED TO]
KAMUKAYI VS. UNION OF INDIA [LAWS(SC)-2023-5-72] [REFERRED TO]
KALIRAM KONWAR VS. UNION OF INDIA [LAWS(GAU)-2019-6-30] [REFERRED TO]
CHARAN SINGH VS. UNION OF INDIA [LAWS(DLH)-2023-2-57] [REFERRED TO]
SABILA BEGUM VS. UNION OF INDIA [LAWS(DLH)-2022-11-76] [REFERRED TO]
ISLAM KHAN VS. UNION OF INDIA [LAWS(DLH)-2023-1-21] [REFERRED TO]
RAJESH KUMAR VERMA & ANR VS. UNION OF INDIA [LAWS(DLH)-2018-10-274] [REFERRED TO]
SUSHILA SAHEBRAO SALVE VS. UNION OF INDIA [LAWS(BOM)-2022-12-161] [REFERRED TO]
VIJAY VS. UNION OF INDIA [LAWS(BOM)-2022-2-275] [REFERRED TO]
RAMESH BHIMRAO SALUNKHE VS. UNION OF INDIA [LAWS(BOM)-2020-3-178] [REFERRED TO]
MOHD SABER S/O MOHD ILLYAS VS. UNION OF INDIA [LAWS(BOM)-2019-7-53] [REFERRED TO]
GOPAL S/O WAMAN CHANDEKAR VS. UNION OF INDIA [LAWS(BOM)-2019-9-89] [REFERRED TO]
RESHU VS. UNION OF INDIA [LAWS(P&H)-2019-5-424] [REFERRED TO]
SUNITA DEVI VS. UNION OF INDIA [LAWS(P&H)-2019-5-425] [REFERRED TO]
BHAGWATA DAMASE VS. UNION OF INDIA [LAWS(P&H)-2020-2-203] [REFERRED TO]
GEETA DEVI VS. UNION OF INDIA [LAWS(P&H)-2019-4-175] [REFERRED TO]
GUKHANA VS. UNION OF INDIA OWNING, SOUTHERN RAILWAY, [LAWS(MAD)-2022-1-276] [REFERRED TO]
PARVEEN BANO VS. NATIONAL INSURANCE CO. LTD. [LAWS(ALL)-2019-12-224] [REFERRED TO]
ALLA RAKHA SHATKH VS. UNION OF INDIA [LAWS(CAL)-2023-7-30] [REFERRED TO]
AZAD SK VS. UNION OF INDIA [LAWS(CAL)-2024-2-137] [REFERRED TO]
JALEM LAKSHMI VS. UNION OF INDIA [LAWS(APH)-2023-9-82] [REFERRED TO]
PREMA DEVI VS. UNION OF INDIA [LAWS(JHAR)-2018-7-212] [REFERRED TO]
BANDHANI DEVI VS. UNION OF INDIA [LAWS(JHAR)-2020-9-82] [REFERRED TO]
KANHAI BIND VS. UNION OF INDIA [LAWS(JHAR)-2023-3-4] [REFERRED TO]
UNION OF INDIA VS. DHARAM BIDYAS KUJUR [LAWS(JHAR)-2023-5-57] [REFERRED TO]
MAHENDRABHAI MANIBHAI PARMAR VS. UNION OF INDIA [LAWS(GJH)-2018-7-138] [REFERRED TO]
SOOSAI ANTHONEY VS. UNION OF INDIA [LAWS(KER)-2024-7-69] [REFERRED TO]
RANJEET SIHOTE VS. UNION OF INDIA [LAWS(MPH)-2023-1-152] [REFERRED TO]
ZULEKHABI VS. UNION OF INDIA [LAWS(BOM)-2024-1-162] [REFERRED TO]
LAXMAN VS. UNION OF INDIA [LAWS(BOM)-2022-10-67] [REFERRED TO]
MOHD. QAISAR MOHD. AJMAL USMANI VS. UNION OF INDIA [LAWS(BOM)-2022-11-130] [REFERRED TO]
ASHA VASANTA KAJALE VS. UNION OF INDIA [LAWS(BOM)-2022-12-167] [REFERRED TO]
SANGITA VS. UNION OF INDIA [LAWS(KAR)-2023-2-721] [REFERRED TO]
NAGORAO S/O GANGARAM KAMBLE VS. UNION OF INDIA [LAWS(BOM)-2019-7-60] [REFERRED TO]
P REETA VS. UNION OF INDIA OWNING SOUTHERN RAILWAY [LAWS(MAD)-2019-1-178] [REFERRED TO]
KAKALI KURMI VS. UNION OF INDIA [LAWS(CAL)-2023-1-12] [REFERRED TO]
KAKALI KURMI VS. UNION OF INDIA [LAWS(CAL)-2023-1-12] [REFERRED TO]
SUCHITRA AS (ASH) VS. UNION OF INDIA [LAWS(CAL)-2019-4-153] [REFERRED TO]
GENDAKALI VS. UNION OF INDIA [LAWS(MPH)-2023-1-110] [REFERRED TO]
RAMLA BEEVI VS. UNION OF INDIA [LAWS(KER)-2023-11-109] [REFERRED TO]
AMBUJAKSHAN P. VS. UNION OF INDIA [LAWS(KER)-2023-12-86] [REFERRED TO]
DHARAM BIDYAS KUJUR VS. UNION OF INDIA [LAWS(JHAR)-2019-12-32] [REFERRED TO]
AJAY KUMAR PANDIT AND ORS. VS. UNION OF INDIA [LAWS(JHAR)-2020-12-34] [REFERRED TO]
BHOLA SINGH VS. UNION OF INDIA [LAWS(JHAR)-2020-12-37] [REFERRED TO]
SHAKUNTALA DEVI, VS. UNION OF INDIA [LAWS(JHAR)-2020-7-21] [REFERRED TO]
KANCHAN DEVI VS. UNION OF INDIA [LAWS(JHAR)-2022-12-26] [REFERRED TO]
LALITA DEVI VS. UNION OF INDIA [LAWS(JHAR)-2022-2-124] [REFERRED TO]
REKHA DEVI VS. UNION OF INDIA [LAWS(JHAR)-2023-5-116] [REFERRED TO]
SMT. SUNITA VS. UNION OF INDIA [LAWS(BOM)-2022-10-180] [REFERRED TO]
AMARIKA BABULAL BIND VS. UNION OF INDIA [LAWS(BOM)-2022-11-129] [REFERRED TO]
UNION OF INDIA VS. KALLAN SINGH [LAWS(DLH)-2022-11-138] [REFERRED TO]
SHALINI GIHAR VS. UNION OF INDIA [LAWS(DLH)-2023-5-179] [REFERRED TO]
SANGEETHA BACHAD VS. UNION OF INDIA [LAWS(BOM)-2023-4-155] [REFERRED TO]
NASIMBANO VS. UNION OF INDIA [LAWS(BOM)-2023-6-111] [REFERRED TO]
MALABAI VS. UNION OF INDIA [LAWS(BOM)-2023-6-1118] [REFERRED TO]
SK. IBRAHIM VS. UNION OF INDIA [LAWS(BOM)-2023-6-1154] [REFERRED TO]
JUGGANBABU VS. UNION OF INDIA [LAWS(BOM)-2023-6-1211] [REFERRED TO]
ATUL S/O. RAMDAS TANDEKAR VS. UNIONOF INDIA [LAWS(BOM)-2024-2-165] [REFERRED TO]
ASHOK CHHOTELAL BHALLA VS. UNION OF INDIA [LAWS(BOM)-2024-6-41] [REFERRED TO]
LAXMAN VS. UNION OF INDIA [LAWS(BOM)-2024-7-41] [REFERRED TO]
UNION OF INDIA VS. SANJANA KANWAR [LAWS(RAJ)-2021-12-102] [REFERRED TO]
JAYASHREE SURESH GHARAT VS. UNION OF INDIA [LAWS(BOM)-2021-3-173] [REFERRED TO]
SADASHIV RAMAPPA KOTIYAN VS. UNION OF INDIA [LAWS(BOM)-2021-3-251] [REFERRED TO]
RAEESA BEGUM WD/O MOHAMMAD GAUS VS. UNION OF INDIA [LAWS(BOM)-2020-1-221] [REFERRED TO]
BIKASH CHOUDHURY VS. UNION OF INDIA [LAWS(GAU)-2024-6-92] [REFERRED TO]
P. VENKATESH MURTHY VS. UNION OF INDIA [LAWS(KAR)-2020-7-129] [REFERRED TO]
P. VENKATESH MURTHY VS. UNION OF INDIA [LAWS(KAR)-2020-7-129] [REFERRED TO]
MAMATA SONI VS. UNION OF INDIA [LAWS(ALL)-2019-8-293] [REFERRED TO]
PRITHIBI NATH SINGH VS. UNION OF INDIA [LAWS(JHAR)-2021-11-18] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. DEV KARAN [LAWS(DLH)-2019-8-141] [REFERRED TO]
MUNIJA VS. UNION OF INDIA [LAWS(DLH)-2024-10-17] [REFERRED TO]
SHEWANTABAI VS. UNION OF INDIA [LAWS(BOM)-2024-2-182] [REFERRED TO]
NILAMDEVI VS. UNION OF INDIA [LAWS(BOM)-2024-3-172] [REFERRED TO]
SADHNA VS. UNION OF INDIA [LAWS(BOM)-2023-8-604] [REFERRED TO]
NITIN NAVINDAS HUNDIWALA VS. UNION OF INDIA [LAWS(BOM)-2022-4-291] [REFERRED TO]
UNION OF INDIA VS. KHURSHEEDBI [LAWS(BOM)-2023-9-437] [REFERRED TO]
SHIVLAL VS. UNION OF INDIA [LAWS(BOM)-2019-7-150] [REFERRED TO]
Y.PRAVEEN VS. UNION OF INDIA [LAWS(KER)-2020-10-333] [REFERRED TO]
S VIJAYALAKSHMI VS. UNION OF INDIA OWNING SOUTHERN RAILWAY REP BY ITS GENERAL MANAGER [LAWS(MAD)-2018-9-183] [REFERRED TO]
GUKHANA @ GUNA VS. UNION OF INDIA OWNING [LAWS(MAD)-2019-12-593] [REFERRED TO]
R.C.JAYAMOHAN VS. UNION OF INDIA [LAWS(KER)-2020-12-392] [REFERRED TO]
SUMY E. K. VS. UNION OF INDIA [LAWS(KER)-2020-9-506] [REFERRED TO]
PREMLATA VS. UNION OF INDIA [LAWS(P&H)-2019-5-329] [REFERRED TO]
LAXMAN MAHLI, VS. UNION OF INDIA [LAWS(JHAR)-2020-7-19] [REFERRED TO]
KIRAN LAL VS. UNION OF INDIA [LAWS(JHAR)-2019-2-119] [REFERRED TO]
PRAVINBHAI ISHWARBHAI VAGHELA VS. UNION OF INDIA [LAWS(GJH)-2018-8-68] [REFERRED TO]
RITA DEVI VS. UNION OF INDIA [LAWS(JHAR)-2024-3-57] [REFERRED TO]
RAJ BALA VS. UNION OF INDIA [LAWS(DLH)-2022-11-41] [REFERRED TO]
ALKA SHRIKRUSHNA DODE VS. UNION OF INDIA [LAWS(BOM)-2024-2-111] [REFERRED TO]
DIGAMBAR GAGNADHAR KADAM VS. UNION OF INDIA [LAWS(BOM)-2022-8-107] [REFERRED TO]
SHAIKH YASMEEN BEGUM VS. UNION OF INDIA [LAWS(BOM)-2023-10-149] [REFERRED TO]
KANTABAI RANGNATH GAIKWAD VS. UNION OF INDIA [LAWS(BOM)-2023-1-63] [REFERRED TO]
MINA VS. UNION OF INDIA [LAWS(BOM)-2022-10-26] [REFERRED TO]
UNION OF INDIA VS. MANJAMMA [LAWS(KAR)-2019-1-238] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. DIP RANJAN TALUKDAR [LAWS(GAU)-2021-12-41] [REFERRED TO]
RUKMINI CHAUHAN VS. UNION OF INDIA [LAWS(GAU)-2022-2-150] [REFERRED TO]
DINESH KUMAR DUBEY VS. UNION OF INDIA [LAWS(MPH)-2024-1-180] [REFERRED TO]
PRASAD.A.V VS. UNION OF INDIA [LAWS(KER)-2024-11-33] [REFERRED TO]
AJAY KUMAR VS. UNION OF INDIA [LAWS(ALL)-2022-7-138] [REFERRED TO]
U.O.I. VS. HARISH CHANDRA TIWARI [LAWS(ALL)-2021-11-88] [REFERRED TO]
UNION OF INDIA VS. OM PRAKASH [LAWS(ALL)-2019-5-534] [REFERRED TO]
UNION OF INDIA VS. SHANTAVVA [LAWS(KAR)-2023-8-825] [REFERRED TO]
ARUNA @ ARUN VS. UNION OF INDIA [LAWS(BOM)-2020-3-213] [REFERRED TO]
DALIT S/O TUKARAM MUDKHEDE VS. UNION OF INDIA [LAWS(BOM)-2019-7-59] [REFERRED TO]
RANJANABAI TUKARAM JATALE VS. UNION OF INDIA [LAWS(BOM)-2019-7-347] [REFERRED TO]
BINOD KUMAR SINHA VS. UNION OF INDIA [LAWS(PAT)-2019-7-19] [REFERRED TO]
ANKUSH S/O RAMAJI AMZARE VS. UNION OF INDIA [LAWS(BOM)-2020-2-189] [REFERRED TO]
MIRA WD/O JAGANNATH VIBHUTE VS. UNION OF INDIA [LAWS(BOM)-2019-9-91] [REFERRED TO]
BHAMHADEO TUKARAM HARYAN VS. UNION OF INDIA [LAWS(BOM)-2020-1-52] [REFERRED TO]
LAXMIBAI W/O SAINATH DANEKAR VS. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. [LAWS(BOM)-2020-1-263] [REFERRED TO]
ROJAMANI VS. UNION OF INDIA [LAWS(KAR)-2024-4-112] [REFERRED TO]
VIKRAM SINGH VS. UNION OF INDIA [LAWS(DLH)-2023-5-45] [REFERRED TO]
DHONDULAL VS. UNION OF INDIA [LAWS(BOM)-2022-4-218] [REFERRED TO]
CHANDRAKALA KRISHNARAO KALE VS. UNION OF INDIA [LAWS(BOM)-2023-1-61] [REFERRED TO]
UNION OF INDIA VS. SHRIRAM ZOLBAJI BANDHE [LAWS(BOM)-2023-1-124] [REFERRED TO]
VIJAY NAMDEV BARDE VS. UNION OF INDIA [LAWS(BOM)-2023-2-136] [REFERRED TO]
VANDANA GAUTAM PATIL VS. UNION OF INDIA [LAWS(BOM)-2024-1-216] [REFERRED TO]
MRS. RAZIYA ABDUL KADIR SHAIKH VS. UNION OF INDIA [LAWS(BOM)-2022-1-120] [REFERRED TO]
UNION OF INDIA VS. DEVKARAN [LAWS(MPH)-2024-1-160] [REFERRED TO]
DAMODARAN NAIR VS. UNION OF INDIA [LAWS(KER)-2023-12-85] [REFERRED TO]
JAWA SINHA VS. UNION OF INDIA [LAWS(JHAR)-2019-5-98] [REFERRED TO]
SAIBUN KHATOON VS. UNION OF INDIA [LAWS(JHAR)-2020-10-52] [REFERRED TO]
KONDOLI SOREN VS. UNION OF INDIA [LAWS(JHAR)-2020-9-83] [REFERRED TO]
PAPPU THAKUR VS. UNION OF INDIA [LAWS(JHAR)-2020-6-85] [REFERRED TO]
BIJENDRA SINGH VS. UNION OF INDIA [LAWS(JHAR)-2022-11-33] [REFERRED TO]
KHUDA MUNDAIN VS. UNION OF INDIA [LAWS(JHAR)-2021-2-42] [REFERRED TO]
UNION OF INDIA VS. LAKHI PRAVA SONOWAL KEOT [LAWS(GAU)-2024-2-12] [REFERRED TO]
UNION OF INDIA VS. KASHINATH CHOWHAN [LAWS(CAL)-2023-5-135] [REFERRED TO]
MANJU YADAV VS. UNION OF INDIA THR. G.M.N.E.R.NEW DELHI [LAWS(ALL)-2021-9-36] [REFERRED TO]
MANJU YADAV VS. UNION OF INDIA THR. G.M.N.E.R.NEW DELHI [LAWS(ALL)-2021-9-36] [REFERRED TO]
URMILA HALDER VS. NEW INDIA ASSURANCE CO LTD & ORS [LAWS(CAL)-2018-8-51] [REFERRED TO]
BHIMAL PASWAN VS. UNION OF INDIA [LAWS(JHAR)-2020-6-86] [REFERRED TO]
ANIL KUMAR MANDAL VS. UNION OF INDIA [LAWS(JHAR)-2021-3-131] [REFERRED TO]
SUMERU VS. UNION OF INDIA [LAWS(JHAR)-2023-1-35] [REFERRED TO]
UNION OF INDIA VS. SANJAY KUMAR GUPTA [LAWS(JHAR)-2023-1-38] [REFERRED TO]
TETRI DEVI VS. UNION OF INDIA [LAWS(JHAR)-2023-5-40] [REFERRED TO]
MADHU DEVI VS. UNION OF INDIA [LAWS(JHAR)-2023-3-24] [REFERRED TO]
REKHANLAL SHRIVASTAVA VS. UNION OF INDIA [LAWS(MPH)-2020-3-31] [REFERRED TO]
GIRIJA BAI VS. UNION OF INDIA [LAWS(MPH)-2024-1-148] [REFERRED TO]
SATYA NARAYAN VS. UNION OF INDIA [LAWS(MPH)-2024-5-72] [REFERRED TO]
BRIJLAL AHIRWAR VS. UNION OF INDIA [LAWS(MPH)-2024-5-178] [REFERRED TO]
BRIJLAL AHIRWAR VS. UNION OF INDIA [LAWS(MPH)-2024-5-178] [REFERRED TO]
NARENDRA VS. UNION OF INDIA [LAWS(BOM)-2022-10-182] [REFERRED TO]
MALANBAI VS. UNION OF INDIA [LAWS(BOM)-2022-11-91] [REFERRED TO]
RATTA VS. UNION OF INDIA [LAWS(BOM)-2022-5-94] [REFERRED TO]
SUHAS VS. UNION OF INDIA [LAWS(BOM)-2023-4-154] [REFERRED TO]
YOGESHWARI VS. UNION OF INDIA [LAWS(BOM)-2023-6-3] [REFERRED TO]
NARAYAN HANNU DOYE VS. UNION OF INDIA [LAWS(BOM)-2024-2-172] [REFERRED TO]
UNION OF INDIA VS. GANESH NIVRUTTI HIWADE [LAWS(BOM)-2024-4-134] [REFERRED TO]
ARUN ANSHIRAM DHOTRE VS. UNION OF INDIA [LAWS(BOM)-2023-8-397] [REFERRED TO]
BHATERI VS. UNION OF INDIA [LAWS(DLH)-2024-9-31] [REFERRED TO]
SIMRANJEET KAUR VS. UNION OF INDIA [LAWS(P&H)-2019-1-300] [REFERRED TO]
MEGHA VS. UNION OF INDIA [LAWS(BOM)-2020-4-112] [REFERRED TO]
PREMLABAI VS. UNION OF INDIA [LAWS(BOM)-2019-7-54] [REFERRED TO]
SHARJABAI WD/O VIKRAM DARKONDE VS. UNION OF INDIA [LAWS(BOM)-2019-8-202] [REFERRED TO]
MUNNIBAI VS. UNION OF INDIA [LAWS(BOM)-2021-1-117] [REFERRED TO]
DEOKABAI VS. UNION OF INDIA [LAWS(BOM)-2019-1-234] [REFERRED TO]
KUSUMTAI PURBHA GAIKWAD VS. UNION OF INDIA [LAWS(BOM)-2019-10-41] [REFERRED TO]
AHILYABAI W/O BHUJANG DHAGE VS. UNION OF INDIA [LAWS(BOM)-2019-10-123] [REFERRED TO]
RAMA SHANKAR PATHAK VS. UNION OF INDIA [LAWS(PAT)-2024-1-96] [REFERRED TO]