Cited Judgements :-

MURLI DHAR SINGH VS. MADHYA PRADESH NAGRIK APURTI NIGAM LTD [LAWS(MPH)-2006-3-106] [REFERRED TO]
SURESH KUMAR S VS. SWAPNA S ASSISTANT ENGINEER, KERALA STATE ELECTRIC [LAWS(KER)-2018-5-55] [REFERRED TO]
RAMCHANDRA TRIMBAK JOSHI VS. MAHARASTRA STATE ELECYTRICITY BOARD [LAWS(BOM)-2000-7-130] [REFERRED TO]
RATAN VS. ACHHEY LAL [LAWS(ALL)-1950-11-33] [REFERRED TO]
AGNI DEO PRASAD VS. UNION OF INDIA [LAWS(DLH)-2024-4-71] [REFERRED TO]
PUSPA KANTA GOGOI VS. STATE OF ASSAM [LAWS(GAU)-2012-7-69] [REFERRED TO]
SMTI. MEGORIANO N. IRALU SR. LECTURER VS. SMTI. LICHUMBENI KIKON W/O. ER. MYAMO JAMI. LECTURER [LAWS(GAU)-2017-5-148] [REFERRED TO]
SYED RIYAZ QADIRI VS. STATE [LAWS(J&K)-2008-5-53] [REFERRED TO]
G BHEEMSEN RAO VS. STATE BANK OF INDIA [LAWS(APH)-2001-11-137] [REFERRED TO]
BHARTIBEN A SHETTY VS. STATE OF GUJARAT [LAWS(GJH)-2007-7-60] [REFERRED TO]
K P DUBEY VS. UNION OF INDIA [LAWS(DLH)-2011-4-102] [REFERRED TO]
BUDHA COLLEGE OF EDUCATION VS. NATIONAL COUNCIL FOR TEACHER EDUCATION [LAWS(DLH)-2008-8-101] [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. M.BALA KRISHNA MURTHY [LAWS(APH)-2023-2-75] [REFERRED TO]
N C K REDDY VS. GOVERNMENT OF ANDHRA PRADESH MEDICAL HEALTH AND FAMILY WELFARE DEPT [LAWS(APH)-2003-4-68] [REFERRED TO]
VIDYA KANT TIWARI VS. STATE OF U P [LAWS(ALL)-2011-5-183] [REFERRED TO]
RAJ BAHADUR SINGH VS. STATE OF U.P. [LAWS(ALL)-2014-1-21] [REFERRED TO]
PRAFULLA KUMAR MISHRA VS. STATE OF U. P. [LAWS(ALL)-2021-8-75] [REFERRED TO]
SARWAN RAM VS. STATE OF H.P. [LAWS(HPH)-2017-6-4] [REFERRED TO]
SANJAY KUMAR PATHAK VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2006-12-243] [REFERRED TO]
JAGPAL SINGH VS. STATE OF UTTARANCHAL [LAWS(ALL)-2006-6-1] [REFERRED TO]
PAN SINGH BANGARI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-5-175] [REFERRED TO]
RAJEEV BHARDWAJ AND ORS. VS. STATE OF H.P AND ORS. [LAWS(HPH)-2020-3-104] [REFERRED TO]
RAJEEV BHARDWAJ VS. STATE OF H. P. [LAWS(HPH)-2020-10-95] [REFERRED TO]
RAVINDER KUMAR BARWAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-3-56] [REFERRED TO]
RANA BALBIR SINGH SAINI VS. HARYANA STATE AGRICULTURAL MARKETING BOARD AND OTHERS [LAWS(P&H)-2011-2-504] [REFERRED TO]
STATE OF RAJASTHAN VS. KRISHNA KUMAR [LAWS(RAJ)-2022-9-219] [REFERRED TO]
PARVARI DEVI VS. PUNJAB NATIONAL BANK AND ORS. [LAWS(P&H)-2014-11-87] [REFERRED TO]
KAPTAN SINGH AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-1-173] [REFERRED TO]
JAY BHARAT STEEL CO VS. UNION OF INDIA [LAWS(GJH)-2004-9-17] [REFERRED TO]
DEO DUTT TRIPATHI VS. UNION OF INDIA AND ORS. [LAWS(CA)-2015-9-54] [REFERRED TO]
ASHISH KUMAR VS. CHHATRAPATI SHAHUJI MAHARAJ MEDICAL UNIVERCITY U P LUCKNOW [LAWS(ALL)-2012-2-5] [REFERRED TO]
K C SRIVASTAVA VS. CHANCELLOR LUCKNOW UNIVERSITY [LAWS(ALL)-2001-3-67] [REFERERD TO]
MANOJ YADAVA VS. RAJIV TANDON [LAWS(DLH)-2013-10-199] [REFERRED TO]
B.B. GUPTA AND OTHERS VS. STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-2002-8-124] [REFERRED]
INDIRA BAI AND OTHERS VS. BACHCHU SINGH AND OTHERS [LAWS(MPH)-2005-2-189] [REFERRED TO]
DEEPAK PANDEY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-5-4] [REFERRED TO]
SHILLQNG BENCH M LAITPHLANG VS. STATE OF MEGHALAYA [LAWS(GAU)-2004-1-24] [REFERRED TO]
SUREN PATOWARY VS. STATE OF ASSAM [LAWS(GAU)-2004-8-22] [REFERRED TO]
BENEDICT KHARMALKI VS. STATE OF MEGHALAYA [LAWS(GAU)-2000-5-13] [REFERRED TO]
HIMMER ETE VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2013-11-47] [REFERRED TO]
MOHEMMED ALTAF VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-8-131] [REFERRED TO]
HIMMAT SINGH ANEJA VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-658] [REFERRED TO]
SHER SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-7-1001] [REFERRED]
TIME ADS & PUBLICITY VS. COMMISSIONER OF INCOME TAX (CENTRAL) [LAWS(KER)-2014-7-214] [REFERRED TO]
HARBANS LAL VS. H.P.STATE ADMINISTRATIVE TRIBUNAL [LAWS(HPH)-2005-6-16] [REFERRED]
K. INDU SINGH VS. STATE OF ARUNACHAL PRADESH AND OTHERS [LAWS(GAU)-2013-11-70] [REFERRED TO]
INDUS GENE EXPRESSIONS LIMITED VS. STATE OF A.P. [LAWS(APH)-2024-5-24] [REFERRED TO]
G SHRAVAN KUMAR REDDY VS. STATE OF A P [LAWS(APH)-2005-2-41] [REFERRED TO]
N. SUJATHA VS. COMMISSIONER [LAWS(APH)-2022-10-203] [REFERRED TO]
ASIA RESORTS LTD VS. COMMISSIONER OF INCOME TAX [LAWS(HPH)-2011-9-10] [REFERRED TO]
CEO AND MEMBER SECRETARY, CENTRAL SILK BOARD VS. MONCY ISSAC S/O C C ISSAC; H L VENKATESH MAJOR AND ORS [LAWS(KAR)-2013-7-482] [REFERRED]
ARUNA MANURE WORKS KHAMMAM VS. STATE OF A P [LAWS(APH)-2008-7-47] [REFERRED TO]
P SURENDRA BABU VS. GOVERNMENT OF A P [LAWS(APH)-2010-4-60] [REFERRED TO]
NADIA DISTRICT PRIMARY SCHOOL COUNCIL VS. SRISTIDHAR BISWAS [LAWS(CAL)-2004-6-11] [REFERRED TO]
SHIBA SHANKAR MOHAPATRA AND ORS. VS. STATE OF ORISSA AND ORS. [LAWS(SC)-2009-11-102] [REFERRED TO]
SUNITA PANDEY VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-7-9] [REFERRED TO]
G. CHANDRA SEKHAR VS. STATE OF TELANGANA [LAWS(TLNG)-2023-12-30] [REFERRED TO]
RAJENDER MOHAN SAXENA VS. UNION OF INDIA [LAWS(DLH)-2021-10-47] [REFERRED TO]
SUSHMA SHARMA VS. STATE [LAWS(J&K)-2020-2-37] [REFERRED TO]
PRAKASH SINGH VS. UNION OF INDIA [LAWS(DLH)-2016-6-20] [REFERRED TO]
K.MOSES RATNA KUMAR VS. STATE OF A.P. [LAWS(APH)-2020-2-28] [REFERRED TO]
M. HANUMANTHA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2018-1-54] [REFERRED TO]
K G V KRISHNAIAH VS. C VENKATA REDDY [LAWS(APH)-2002-2-44] [REFERRED TO]
SURAJ KUMAR PANDEY VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2010-8-22] [REFERRED TO]
PALLAB DATTA ROY VS. STATE OF TRIPURA [LAWS(GAU)-2009-2-21] [REFERRED TO]
SHAILENDRA SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-9-262] [REFERRED TO]
NEELAM SHARMA VS. BABA BALAK NATH TEMPLE TRUST & OTHERS [LAWS(HPH)-2017-4-45] [REFERRED TO]
RAJEEV BHARDWAJ VS. STATE OF H P [LAWS(HPH)-2021-3-64] [REFERRED TO]
UNION OF INDIA VS. HARI NATH YADAV [LAWS(ALL)-2008-1-80] [REFERRED TO]
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION VS. BABAN NATHAJI SARODE [LAWS(BOM)-2002-9-127] [REFERRED TO]
B. VIJAYALAKSHMI VS. THE REGIONAL DIRECTOR AND ADDITIONAL COMMISSIONER EMPLOYEES STATE INSURANCE CORPORATION (ESIC) [LAWS(MAD)-2014-12-214] [REFERRED TO]
R. RANJITH VS. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL, BANGALORE AND OTHERS [LAWS(KAR)-2000-2-97] [REFERRED TO]
RATTAN CHAND AND ORS. VS. BHAKRA BEAS MANAGEMENT BOARD AND ANR. [LAWS(P&H)-2002-10-128] [REFERRED TO]
VIMALESHWAR NAGAPPA SHET VS. NOOR AHMED SHERIFF [LAWS(SC)-2011-5-32] [REFERRED TO]
BALDEV SINGH HEIR AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-7-1013] [REFERRED]
MANORANJAN BISWAL VS. STATE OF ODISHA [LAWS(ORI)-2021-6-35] [REFERRED TO]
GS GHUMAN VS. STATE OF PUNJAB [LAWS(P&H)-2012-10-15] [REFERRED TO]
BHUPENDRA SHARMA VS. UNION OF INDIA [LAWS(KER)-2020-2-25] [REFERRED TO]
SHALI CHANDRAKANT PILGAONKAR VS. GAJANAN SHANKAR SHIRODKAR [LAWS(BOM)-1999-9-100] [REFERRED TO]
B S NARUKA VS. UNION OF INDIA [LAWS(DLH)-2002-9-253] [REFERRED]
VIJAY KUMARI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-10-96] [REFERRED TO]
PRADIP KUMAR RAY CHAUDHURI VS. KOLKATA MUNICIPAL CORPORATION [LAWS(CAL)-2017-6-53] [REFERRED TO]
S.A. ROJAN ZIMIK VS. THE UNION OF INDIA AND ORS. [LAWS(MANIP)-2016-4-8] [REFERRED TO]
UNION OF INDIA AND OTHERS VS. RAVI KANT SHARMA AND OTHERS [LAWS(DLH)-2017-5-366] [REFERRED TO]
RAM MURTI BANSAL VS. UNION OF INDIA [LAWS(DLH)-2022-12-62] [REFERRED TO]
ALI MOHD. SHAH & ORS. VS. STATE OF J&K & ORS. [LAWS(J&K)-2013-1-19] [REFERRED]
BABU RAM VS. UOI [LAWS(J&K)-2013-11-5] [REFERRED TO]
PRANAY KR DUTTA VS. NORTH EASTERN REGIONAL INSTITUTE OF SCIENCE AND TECHNOLOGY [LAWS(GAU)-2005-12-27] [REFERRRED TO]
M N GULSANI S/O M L GULSANI VS. STATE OF TELANGANA REP BY ITS PRINCIPAL SECRETARY FINANCE DEPARTMENT [LAWS(APH)-2018-8-20] [REFERRED TO]
BALJIT SINGH BAHMANIA VS. UNION OF INDIA [LAWS(DLH)-2012-9-6] [REFERRED TO]
SACHIN SHARADCHANDRA DEOLE VS. EDUCATION OFFICER (SECONDARY), ZILLA PARISHAD AMRAVATI [LAWS(BOM)-2022-3-158] [REFERRED TO]
RAJESH SUBRAHMANYA KALLAGE VS. UNION OF INDIA [LAWS(DLH)-2017-5-109] [REFERRED TO]
UNION OF INDIA; CHIEF PERSONAL OFFICER, SOUTH WESTERN RAILWAY BANGALORE DIVISION VS. NAIRUTHYA RAILWAY; NARAYANAGOWDA S/O ANNAIAH; RAJANNA MAJOR [LAWS(KAR)-2013-7-480] [REFERRED]
STATE OF U P AND ORS VS. ASHOK KUMAR MISHRA AND ANOTHER [LAWS(ALL)-2016-7-163] [REFERRED]
VIDYAWATI CONSTRUCTION COMPANY VS. UNION OF INDIA [LAWS(ALL)-2020-11-45] [REFERRED TO]
RAJEEV CHANDRA VS. BORDER ROADS ORGANIZATION [LAWS(P&H)-2022-3-172] [REFERRED TO]
SRISTIDHAR BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2001-1-7] [REFERRED TO]
OM PRAKASH SINGH AND ORS VS. STATE OF U P [LAWS(ALL)-2016-8-127] [REFERRED]
NORTH DELHI MUNICIPAL CORPORATION VS. TARUN KUMAR JAIN [LAWS(DLH)-2021-2-243] [REFERRED TO]
AJAY KUMAR AWASTHI VS. UNION OF INDIA [LAWS(DLH)-2022-12-5] [REFERRED TO]
B LALZAWMLIANA VS. MIZORAM PUBLIC SERVICE COMMISSION [LAWS(GAU)-2005-6-22] [REFERRED TO]
DR. M. LAITPHLANG AND ORS. VS. STATE OF MEGHALAYA AND ORS. [LAWS(GAU)-2004-1-63] [REFERRED TO]
AMBADAS DATTATRAYA GOAD VS. SHASHIKALA ARUN CHAUDHARI [LAWS(BOM)-2019-7-130] [REFERRED TO]
RAKESH KUMAR PANDEY VS. STATE OF U P [LAWS(ALL)-2004-12-208] [REFERRED TO]
SANJAY KUMAR PATHAK VS. STATE OF U P [LAWS(ALL)-2007-3-203] [REFERRED TO]
JECINTHAVIJAYAKUMAR VS. THE DEPARTMENT OF SCHOOL EDUCATION [LAWS(MAD)-2014-10-144] [REFERRED TO]
BHOM SINGH VS. UNION OF INDIA [LAWS(RAJ)-1999-2-45] [REFERRED TO]
V. VINCENT VELANKANNI VS. UNION OF INDIA [LAWS(SC)-2024-9-78] [REFERRED TO]
AJAY KUMAR SHUKLA VS. ARVIND RAI [LAWS(SC)-2021-12-21] [REFERRED TO]
RAVINDER KUMAR BARWAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-10-81] [REFERRED TO]
PERVESH KUMARI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-5-15] [REFERRED TO]
AJAY SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-3-9] [REFERRED TO]
BALRAJ SINGH AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2008-10-113] [REFERRED TO]
SHIBA SHANKAR MOHAPATRA VS. STATE OF ORISSA [LAWS(SC)-2009-11-26] [REFERRED TO]
STATE OF RAJASTHAN VS. SURENDRA MOHNOT [LAWS(SC)-2014-6-22] [REFERRED TO]
JUSTIN IMMANUEL B VS. SURESH [LAWS(MAD)-2007-6-329] [REFERRED TO]
CELINE DZUVICHU VS. APRALE KIRHA [LAWS(GAU)-2019-12-101] [REFERRED TO]
MANGLARAM CHOUDHARY VS. CHAIRMAN JVVN LTD [LAWS(RAJ)-2013-1-131] [REFERRED TO]
HANUMAN PRASAD VS. RAJASTHAN STATE TRANSPORT CORPORATION & ANR [LAWS(RAJ)-2009-7-181] [REFERRED]
S. AJI AND ORS. VS. NAZARUDEEN A. AND ORS. [LAWS(KER)-2015-2-70] [REFERRED TO]
G SIDDALINGAIAH VS. SUDHA DEVI S J [LAWS(KAR)-2006-8-16] [REFERRED TO]
M F PASHA VS. UNION OF INDIA [LAWS(KAR)-2003-10-17] [REFERRED TO]
DR. JASVEER SINGH AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(DLH)-2011-3-453] [REFERRED TO]
J M TRIVEDI VS. STATE OF GUJARAT [LAWS(GJH)-2002-5-34] [REFFERED TO]
DURGA DASS SHARMA VS. STATE OF H P & OTHERS [LAWS(HPH)-2017-4-38] [REFERRED TO]
RAJIV TANDON VS. GOVERNMENT OF INDIA [LAWS(CA)-2012-3-24] [REFERRED TO]
ASSTT. COMDTT. SUNIL DOBRIYAL VS. UNION OF INDIA [LAWS(DLH)-2021-7-168] [REFERRED TO]
DR. RITA WAHAL VS. CHANCELLOR, KING GEORGES MEDICAL UNIVERSITY, LUCKNOW & 3 ORS [LAWS(ALL)-2017-5-25] [REFERRED TO]
VISHWASH KANAUJIA VS. RAM CHANDRA PATHAK [LAWS(ALL)-2024-3-191] [REFERRED TO]
BIBEKANANDA DAS VS. STATE OF ASSAM [LAWS(GAU)-2004-11-20] [REFERRED TO]
KESHAB CH PAUL VS. STATE OF ASSAM [LAWS(GAU)-2003-5-30] [REFERRED TO]
DEEPAK MATHUR AND ORS. VS. RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LTD. AND ORS. [LAWS(RAJ)-2015-11-74] [REFERRED TO]
ASHOK KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2005-3-149] [REFERRED TO]
LEELA BISHT VS. PAN SINGH [LAWS(UTN)-2019-11-76] [REFERRED TO]
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH VS. ARUN KUMAR JAIN AND OTHERS [LAWS(P&H)-2020-8-16] [REFERRED TO]
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH VS. ARUN KUMAR JAIN AND OTHERS [LAWS(P&H)-2020-8-16] [REFERRED TO]
SURENDRA SINGH BHANDARI VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2016-5-104] [REFERRED TO]
ICICI BANK LTD VS. CHOUDHARY RAJNI & ANR [LAWS(DLH)-2016-5-816] [REFERRED]
ABDUL RAHMAN ANSARI VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2013-10-259] [REFERRED TO]
ASANGLA AIER VS. STATE OF NAGALAND [LAWS(GAU)-2002-8-14] [REFERRED TO]
CHAIRMAN JEE IIT GUWAHATTI VS. GURUJIT BHARDWAJ [LAWS(GAU)-2005-9-51] [REFERRED TO]
LALBEISEIA AND ORS. VS. STATE OF MIZORAM AND ORS. [LAWS(GAU)-2011-1-81] [REFERRED TO]
GYAMMAR TACHANG VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2013-11-46] [REFERRED TO]
SUDHIR KUMAR ATREY VS. UOI [LAWS(DLH)-2013-8-159] [REFERRED TO]
KARAN SINGH PATHANIA VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-11-40] [REFERRED TO]
N ISAKKI VS. DIRECTOR OF ELEMENTARY EDUCATION [LAWS(MAD)-2010-4-527] [REFERRED TO]
JADDAMBA LAL HADA VS. STATE [LAWS(RAJ)-2008-5-81] [REFERRED TO]
MOHAMMED SHAFI VS. ABDUL WAHID [LAWS(MPH)-2011-9-29] [REFERRED TO]
AMAR NATH VS. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION [LAWS(HPH)-2021-3-61] [REFERRED TO]
DEBASHIS ROY MAZUMDER VS. KOLKATA MUNICIPAL CORPORATION [LAWS(CAL)-2015-6-23] [REFERRED TO]
GEOMIN MINERALS AND MARKETING P LTD VS. STATE OF ORISSA [LAWS(ORI)-2010-7-30] [REFERRED TO]
ANURADHA SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2023-12-5] [REFERRED TO]
JAGJIT SINGH SANDHU VS. STATE OF PUNJAB [LAWS(P&H)-1998-11-179] [REFERRED TO]
DHARAMBIR VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2017-11-126] [REFERRED TO]
BHARTESH KUMAR JAIN VS. STATE OF M P AND OTHERS [LAWS(MPH)-2018-4-70] [REFERRED TO]
INDERJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-705] [REFERRED TO]