Referred Judgements :-

H VENKATACHALA IYENGAR VS. B N THIMMAJAMMA [REFERRED TO]
M L ABDUL JABBAR SAHIB VS. M V VENKATA SASTRI AND SONS [REFERRED TO]
DHARAM SINGH VS. ASO [REFERRED TO]
RABINDRA NATH MUKHERJEE VS. PANCHANAN BANERJEE [REFERRED TO]
MADHUKAR D SHENDE VS. TARABAI ABA SHEDAGE [REFERRED TO]
JANKI NARAYAN BHOIR VS. NARAYAN NANDEO KADAM [REFERRED TO]
BHAGAT RAM VS. SURESH [REFERRED TO]
SRIDEVI VS. JAYARAJA SHETTY [REFERRED TO]
JOSEPH ANTONY LAZARUS VS. A J FRANCIS [REFERRED TO]
NIRANJAN UMESHCHANDRA JOSHI VS. MRUDULA JYOTI RAO [REFERRED TO]
ITTOOP VARGHESE VS. POULOSE [REFERRED TO]

Cited Judgements :-

SHARDA RANI VS. AMAR SINGH AND ORS. [LAWS(P&H)-2016-2-100] [REFERRED TO]
ANIL MALHOTRA VS. CHANDER MALHOTRA AND ORS. [LAWS(P&H)-2015-8-34] [REFERRED TO]
SURINDER KAUR VS. MEHAL SINGH [LAWS(P&H)-2013-12-80] [REFERRED TO]
KARTAR KAUR VS. KEWAL SINGH [LAWS(P&H)-2009-9-82] [REFERRED TO]
SMT. REKHA RANI VS. VINEET KUMAR AND OTHERS [LAWS(P&H)-2013-11-193] [REFERRED TO]
RUR SINGH VS. BACHAN KAUR [LAWS(SC)-2009-2-199] [REFERRED TO]
PUNJAB STATE WAREHOUSING CORPORATION VS. B. K. CHADHA [LAWS(P&H)-2020-9-73] [REFERRED TO]
S.NARAYANASWAMY VS. NIMMALA APPANNA S/O.PEDDANNA [LAWS(APH)-2013-8-2] [REFERRED TO]
MALAY RUDRA VS. GARDENIA AIMS DEVELOPERS PVT.LTD. [LAWS(ALL)-2019-12-184] [REFERRED TO]
JAWAHAR SINGH AND DIWAN SINGH BOTH SONS OF LATE SHRI LALMAN, RESIDENT OF VILLAGE BHANGROTU, TEHSIL SADAR, DISTRICT MANDI, H.P. VS. KISHAN SINGH AND ORS. [LAWS(HPH)-2012-12-33] [REFERRED TO]
MANJU MAMIK WIDOW OF RANJIT SINGH VS. HARJEET KAUR WIFE OF ABHASH SINGH [LAWS(HPH)-2013-4-120] [REFERRED TO]
MANJU MAMIK WIDOW OF RANJIT SINGH VS. HARJEET KAUR WIFE OF ABHASH SINGH [LAWS(HPH)-2013-4-120] [REFERRED TO]
Anil Kak VS. Ku. Sharada Raje [LAWS(MPH)-2008-4-111] [REFERRED TO]
GOPAL VS. NATARAJAN [LAWS(MAD)-2016-3-319] [REFERRED]
MOTURU NALINI KANTH VS. GAINEDI KALIPRASAD [LAWS(SC)-2023-11-28] [REFERRED TO]
RAJ KUMARI VS. SURINDER PAL SHARMA [LAWS(SC)-2019-12-108] [REFERRED TO]
SIVAKAMI VS. R.ARUMUGHAM [LAWS(MAD)-2022-7-171] [REFERRED TO]
MUNNI BAI VS. KUBRA BEE [LAWS(MPH)-2020-3-214] [REFERRED TO]
SANTOSH KUMAR VS. HARKHAS AAM [LAWS(RAJ)-2022-11-165] [REFERRED TO]
JAMILA GULFAM DESAI VS. JAMIR ABDULMUJIR SHILEDAR [LAWS(BOM)-2024-10-1] [REFERRED TO]
T.MAHALAKSHMI AMMAL VS. KRISHNAN VENKATESWARI [LAWS(APH)-2024-4-57] [REFERRED TO]
N GOVINDARAJAN VS. N LEELAVATHY [LAWS(MAD)-2011-7-110] [REFERRED TO]
VALLIAMMAL VS. SOKKAMMAL [LAWS(MAD)-2012-3-326] [REFERRED TO]
RUKKAMMAL VS. MOTTAIYAMMAL ALIAS GENGIAMMAL [LAWS(MAD)-2011-2-526] [REFERRED TO]
SILVY GEORGE VS. ANNA JOSEPH [LAWS(KER)-2014-4-10] [REFERRED TO]
KAVITA KANWAR VS. PAMELA MEHTA [LAWS(SC)-2020-5-16] [REFERRED TO]
HARI OM GUPTA VS. JYOTI BHATIA [LAWS(ALL)-2020-6-44] [REFERRED TO]
KISHAN SINGH VS. JAWAHAR SINGH AND OTHERS [LAWS(HPH)-2012-12-140] [REFERRED TO]
MRINALINI DEB BARMA VS. UPAMA DEB BARMA [LAWS(GAU)-2007-11-19] [REFERRED TO]
IN THE GOODS OF VS. NURUN NAHAR, DECEASED AND SHEIKH ABDUS SADEK [LAWS(CAL)-2017-4-98] [REFERRED TO]
IN THE GOODS OF : NURUN NAHAR, DECEASED VS. SHEIKH ABDUL MUKIM [LAWS(CAL)-2017-4-163] [REFERRED TO]
B. Ramesh, S/o. Anatha Bhatta VS. Smt. Lalitha, W/o. Vasanth, Smt. Gayatri, W/o. Mohan and Sri. Kaushik, S/o. Sri. B. Ramesh [LAWS(KAR)-2010-9-122] [REFERRED TO]
M. PREMKUMARI VS. A. KRISHNARAJ [LAWS(MAD)-2021-3-502] [REFERRED TO]
YUMNAM ONGBI TAMPHA VS. YUMNAM JOYKUMAR SINGH [LAWS(SC)-2009-3-52] [REFERRED TO]
JAGDISH PRASAD VS. STATE [LAWS(DLH)-2015-3-5] [REFERRED TO]
PADMA DEVI VS. SOMA DEVI [LAWS(HPH)-2011-1-198] [REFERRED TO]
VENKATAMMA VS. ANKAMMA [LAWS(KAR)-2013-4-88] [REFERRED TO]
RAJEEV GUPTA VS. PRASHANT GARG [LAWS(ALL)-2021-9-193] [REFERRED TO]
PRABHKUMARI VS. S. MOHANRAJAN [LAWS(KER)-2021-6-84] [REFERRED TO]
G PARAS SINGH MUNOTH VS. GYANLATHA [LAWS(MAD)-2018-6-98] [REFERRED TO]
RAVICHANDRAN VS. THULASIAMMAL [LAWS(MAD)-2019-4-510] [REFERRED TO]
MR. G. PARAS SINGH MUNOTH VS. MRS. GYANLATHA AND OTHERS [LAWS(MAD)-2018-6-1513] [REFERRED TO]
CHANDRAMOHAN VS. SHANMUGAVALLI [LAWS(MAD)-2012-2-601] [REFERRED TO]
ARVIND BHAURAO VS. INDIRABAI BALKRISHNA GANGASHETTIWAR [LAWS(BOM)-2008-4-108] [REFERRED TO]
B RAMESH VS. LALITHA [LAWS(KAR)-2010-9-18] [REFERRED TO]
SHEIKH ABDUS SADEK VS. SHEIKH ABDUL MUKIM [LAWS(CAL)-2017-4-62] [REFERRED TO]
C M SOBHANA, D/O LATE KRISHNAN NAMBIAR AND C M KRISHNA KUMAR VS. T M JANAKI AMMA AND ANR [LAWS(KER)-2010-11-590] [REFERRED]
KOTHAI AMMAL VS. S KADIRESAN [LAWS(MAD)-2010-1-707] [REFERRED]
JAWAHAR LAL VS. SURINDER SINGH [LAWS(P&H)-2013-11-74] [REFERRED TO]
JASWINDER KAUR VS. MALKIAT SINGH [LAWS(P&H)-2012-3-41] [REFERRED TO]
SHUGAN CHAND VS. BACHNI DEVI [LAWS(P&H)-2010-1-236] [REFERRED TO]
LRS OF BHINYA RAM VS. LRS OF TAKHU RAM [LAWS(RAJ)-2016-8-137] [REFERRED]
JYANA DEVI VS. RAMJI LAL [LAWS(RAJ)-2019-3-42] [REFERRED TO]
GEETA BAI, WD/O LATE LILEHSWAR DAS VS. DEVENDRA KUMAR [LAWS(CHH)-2020-10-53] [REFERRED TO]
SUBHASH CHAND AND OTHERS VS. RAVINDER KUMAR AND OTHERS [LAWS(HPH)-2013-10-82] [REFERRED]
KIRAN BANSAL VS. T. CHANDRA KALA AND ORS. [LAWS(APH)-2015-10-41] [REFERRED TO]
DINESH AGGARWAL & OTHERS VS. STATE & OTHERS [LAWS(DLH)-2018-9-59] [REFERRED TO]
JAGDISH SINGH VS. JAGJIT SINGH [LAWS(P&H)-2022-3-206] [REFERRED TO]
CHAND RANI VS. JOGINDER PAL [LAWS(P&H)-2019-12-317] [REFERRED TO]
JARANT SINGH VS. SUKHJINDER SINGH [LAWS(P&H)-2007-9-41] [REFERRED TO]
RAM PAUL GOEL VS. PAWAN KUMAR [LAWS(P&H)-2008-9-118] [REFERRED TO]
SURESH KUMAR AND OTHERS VS. SUMITRA DEVI AND OTHERS [LAWS(HPH)-2018-12-125] [REFERRED TO]
SHOBHANA SAHADEV SHAH, OCCUPATION: BUSINESS, AGE: RELIGION: JAIN OF BOMBAY INDIAN INHABITANT RESIDING AT C VS. SANGEETA PORBANDERWALA, A U.S. CITIZEN OF INDIAN ORIGIN, HAVING HER ADDRESS AT 162 [LAWS(BOM)-2017-2-113] [REFERRED TO]
BELARANI GHOSH VS. ALO DEY [LAWS(CAL)-2023-3-139] [REFERRED TO]
DEEPAK KUMAR DAS VS. PARBATI DAS [LAWS(GAU)-2008-4-34] [REFERRED TO]
V V CHANDRASEKHARAN VS. V V INDIRA AND ORS [LAWS(KER)-2011-5-126] [REFERRED]
GATINDER KUMAR VS. PUSHPA DEVI [LAWS(HPH)-2008-7-26] [REFERRED TO]
AMITA VS. ARVIND [LAWS(KAR)-2019-8-200] [REFERRED TO]
AKBARBHAI KESARBHAI SIPAI VS. MOHANBHAI AMBABHAI PATEL [LAWS(GJH)-2019-7-44] [REFERRED TO]
DEVASSYKUTTY VS. VISALAKSHY AMMA [LAWS(KER)-2010-6-1] [REFERRED TO]
S SAROJA VS. S RAJALAKSHMI [LAWS(MAD)-2009-7-584] [REFERRED TO]
S.SENTHILKUMAR VS. A.R.VENKIDUSAMY [LAWS(MAD)-2019-6-244] [REFERRED TO]
MANMOHAN VS. BALDEV RAJ [LAWS(DLH)-2013-11-100] [REFERRED TO]
RANJIT SINGH VS. RAGHUVIR SINGH [LAWS(ALL)-2018-4-168] [REFERRED TO]
BANDA SREERAMAMURTHY VS. UPPALURI LALITHAMBA [LAWS(APH)-2010-9-55] [REFERRED TO]
JHADU AND ORS. VS. VIRENDRA BAHADUR SINGH AND ORS. [LAWS(CHH)-2020-3-86] [REFERRED TO]
V. KALYANASWAMY(D) BY LRS. AND ANOTHER VS. L. BAKTHAVATSALAM [LAWS(SC)-2020-7-6] [REFERRED TO]
M. MADASAMY VS. M. ANNABACKIYAM [LAWS(MAD)-2023-2-76] [REFERRED TO]
GAMDOOR SINGH VS. PRITPAL SINGH & OTHERS [LAWS(P&H)-2012-1-203] [REFERRED TO]
PARAM NAVDEEP SINGH VS. MUKHTYAR SINGH SIDHU [LAWS(RAJ)-2022-2-38] [REFERRED TO]
JYOTI KHASNABISH VS. ARINDAM KHASNABISH AND ORS. [LAWS(TRIP)-2016-3-20] [REFERRED TO]
DURGI DEVI VS. KRISHAN CHAND [LAWS(HPH)-2014-9-103] [REFERRED TO]
RANJINI (DECEASED) VS. SELVI A.PANCHAVARNAM [LAWS(MAD)-2019-3-496] [REFERRED TO]
ANGURI VS. KHAZANI [LAWS(P&H)-2022-12-175] [REFERRED TO]
NIRMAL KUMAR SAHA & ANR VS. DIPANKAR SAHA & ORS [LAWS(CAL)-2018-5-68] [REFERRED TO]
HARISH CHANDER KAWATRA VS. STATE [LAWS(DLH)-2009-5-222] [REFERRED TO]