SOUTHERN PETROCHEMICAL INDUSTRIES CO LTD Vs. ELECTRICITY INSPECTOR AND E T I O

Referred Judgements :-

J.SRINIVASA RAO V. GOVT. OF A.P. AND ANR. [REFERRED TO]
MANISH MAHESHWARI V. ASSTT. COMMISSIONER OF INCOME TAX AND ANR. [REFERRED TO]
K C GAJAPATI NARAYAN DEO VS. STATE OF ORISSA [REFERRED TO]
STATE OF PUNJAB VS. MANOHAR SINGH PRATAP SINGH [REFERRED TO]
UNION OF INDIA VS. MOHINDRA SUPPLY CO [REFERRED TO]
STATE OF MADRAS VS. CANNON DUNKERLEY AND CO MADRAS LIMITED [REFERRED TO]
UNIVERSAL IMPORTS AGENCY ANOTHER VICTORY TRADERS VS. CHIEF CONTROLLER OF IMPORTS AND EXPORTS:CHIEF CONTROLLER OF IMPORTS AND EXPORTS [REFERRED TO]
ORIENT WEAVING MILLS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
RAJA JAGANNATH BAKSH SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
SOUTH INDIA CORPORATION PRIVATE LIMITED VS. SECRETARY BOARD OF REVENUE TRIVANDRUM [REFERRED TO]
RAM PARSHAD VS. STATE OF PUNJAB [REFERRED TO]
T S BALIAH VS. T S RANGACHARI INCOME TAX OFFICER CENTRAL CIRCLE VI MADRAS [REFERRED TO]
H V MATHAI VS. SUBORDINATE JUDGE KOTTAYAM [REFERRED TO]
JAYANTILAL AMRATHLAL VS. UNION OF INDIA [REFERRED TO]
STATE OF MYSORE VS. WEST COAST PAPERS MILLS LIMITED [REFERRED TO]
INDIA TOBACCO COMPANY LIMITED VS. COMMERCIAL TAX OFFICER BHAVANIPORE [REFERRED TO]
NORTHERN INDIA IRON AND STEEL CO GLOBE MOTORS LIMITED LALDEE PRIVATE LIMITED EASTERN ELECTRONICS DELHI LIMITED FARIDABAD VS. STATE OF HARYANA [REFERRED TO]
DAMODAR VALLEY CORPORATION VS. STATE OF BIHAR [REFERRED TO]
R S JOSHI SALES TAX OFFICER GUJARAT J S JOSHI SALES TAX OFFICER GUJARAT VS. AJIT MILLS LTD:IDAR TALUKA SAHAKARI [REFERRED TO]
MADAN MOHAN PATHAK RAM PARKASH MANCHANDA VS. UNION OF INDIA [REFERRED TO]
MOTILAL PADAMPAT SUGAR MILLS COMPANY LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
D S NAKARA VS. UNION OF INDIA [REFERRED TO]
S SUNDARAM PILLAI KOUSALAYA DEVT MURUGESA MUDALIAR N S DHANALAKSHMI AMMAL THAHIRA BEEVI M BALAKRISHNAN K R KRISHNAN VS. V R PATTABIRAMAN:P LAKSHMINARAYANA CHARYA:SELVARAJ CHETTIAR:B S RAMACHARI:R A MUTHIAH NADAR:FATHIMA BAI:P BHANUMATT [REFERRED TO]
GURCHARAN SINGH BALDEV SINGH VS. YASHWANT SINGH [REFERRED TO]
KASINKA TRADING VS. UNION OF INDIA [REFERRED TO]
ORISSA STATE ELECTRICITY BOARD VS. IPI STEEL LIMITED [REFERRED TO]
GAJRAJ SINGH VS. STATE TRANSPORT APPELLATE TRIBUNAL [REFERRED TO]
STATE OF ANDHRA PRADESH VS. NATIONAL THERMAL POWER CORPORATION LIMITED [REFERRED TO]
BSES LIMITED VS. TATA POWER COMPANY LIMITED [REFERRED TO]
ASHOK LEYLAND LIMITED VS. STATE OF TAMIL NADU [REFERRED TO]
M P VIDYUT KARAMCHARI SANGH VS. M P ELECTRICITY BOARD [REFERRED TO]
STATE OF PUNJAB VS. NESTLE INDIA LIMITED [REFERRED TO]
SWEDISH MATCH AB VS. SECURITIES AND EXCHANGE BOARD INDIA [REFERRED TO]
STATE OF BIHAR VS. PROJECT UCHCHA VIDYA SIKSHAK SANGH [REFERRED TO]
S N CHANDRASHEKAR VS. STATE OF KARNATAKA [REFERRED TO]
BHARAT SANCHAR NIGAM LTD. AND ANOTHER V. UNION OF INDIA AND OTHERS [REFERRED TO]
MAHABIR VEGETABLE OILS PVT LTD VS. STATE OF HARYANA [REFERRED TO]
MRF LTD VS. ASSISTANT COMMISSIONER ASSESSMENT SALES TAX [REFERRED TO]
A P STEEL RE ROLLING MILL LTD VS. STATE OF KERALA [REFERRED TO]