Referred Judgements :-

SRIDEVI & ORS. V. AYARAJA SHETTY & ORS. [REFERRED TO]
APOLINE D-SOUZA V. JOHN D-SOUZA [REFERRED TO]
H VENKATACHALA IYENGAR VS. B N THIMMAJAMMA [REFERRED TO]
GURDIAL KAUR VS. KARTAR KAUR [REFERRED TO]
S SUNDARESA PAI VS. SUMANGALA T PAI [REFERRED TO]
MADHUKAR D SHENDE VS. TARABAI ABA SHEDAGE [REFERRED TO]
RAMABAI PADMAKAR PATIL VS. RUKMANIBAI VISHNU VEKHANDE [REFERRED TO]
JOSEPH ANTONY LAZARUS VS. A J FRANCIS [REFERRED TO]
B VENKATAMUNI VS. C J AYODHYA RAM SINGH [REFERRED TO]
NIRANJAN UMESHCHANDRA JOSHI VS. MRUDULA JYOTI RAO [REFERRED TO]

Cited Judgements :-

MAX CAJETON TRAVASSO OF BOMBEY VS. I FERNANDES [LAWS(BOM)-2009-7-199] [REFERRED TO]
MR. ATIN LAW VS. MRS. SHELLY ROY CHOWDHURY & ANR. [LAWS(CAL)-2016-12-93] [REFERRED TO]
JITENDRA NATH GUPTA VS. RAM NARAIN GUPTA [LAWS(ALL)-2008-5-3] [REFERRED TO]
CHANDRA KUMAR VS. ASWANI KUMAR [LAWS(CHH)-2012-2-26] [REFERRED TO]
SANJAY KUMAR VS. MICHAEL TIGGA [LAWS(JHAR)-2012-12-26] [REFERRED TO : (2008 (1) AIR JHAR R 293)]
VIVEK SHARMA S/O MAHESH SHARMA, R/O 200, AJABPUR KALAN, DEHRADUN. THROUGH POWER OF ATTORNEY HOLDER SMT. SHARAD SHARMA VS. SUNIL KUMAR S/O LATE SHRI SURESH CHANDRA, R/O 200, AJABPUR KALAN, DEHRADUN [LAWS(UTN)-2016-12-28] [REFERRED TO]
THANKAMA SREEDHARAN VS. PADMINI [LAWS(KER)-2024-11-18] [REFERRED TO]
SITARAM DUBEY VS. MANAKLAL [LAWS(MPH)-2013-5-11] [REFERRED TO]
PREMAVATHI VS. SUNDARARAJAN [LAWS(MAD)-2009-6-100] [REFERRED TO]
MUNIAMMAL @ CHINNAMMAL VS. RAJAMMAL (DIED), VASANTHA, CHINNADURAI AND MIKKANIAMMAL [LAWS(MAD)-2011-6-699] [REFERRED]
V.BASKARAN VS. MANJULA [LAWS(MAD)-2013-3-177] [REFERRED TO]
RUKMINI BAI VS. UMABAI SHANAKAR JADHAV [LAWS(KAR)-2007-12-37] [REFERRED TO]
KALLANGADI EDATHIL CHATHAN VEETTIL KUMARAN KIDAVU VS. NIDUVANCHALIL KELOTH DAMODARAN NAIR [LAWS(KER)-2013-2-128] [REFERRED TO]
SUMERSINGH VS. HEMKUWARBAI [LAWS(MPH)-2008-12-33] [REFERRED TO]
Anil Kak VS. Ku. Sharada Raje [LAWS(MPH)-2008-4-111] [REFERRED TO]
P.P.R. VISWANATHAN AND ANOTHER VS. INDUMATHI AND OTHERS [LAWS(MAD)-2018-1-973] [REFERRED TO]
Y.J. MOHAN KUMAR VS. Y.J. INDRAKUMAR [LAWS(KAR)-2014-9-195] [REFERRED TO]
KULDEEP SAHU VS. ANITA JAIN [LAWS(CHH)-2022-6-2] [REFERRED TO]
BALRAM, S/O BODHRAM VS. BUGALI BAI, D/O ALLU [LAWS(CHH)-2022-5-1] [REFERRED TO]
T. RAMESH AND OTHERS VS. LAXMAMMA AND OTHERS [LAWS(APH)-2017-6-59] [REFERRED TO]
KRISHAN DASS GUPTA VS. STATE & OTHERS [LAWS(DLH)-2012-2-638] [REFERRED TO]
NIRMALA HANDA VS. KRISHNA KAURA [LAWS(DLH)-2014-11-139] [REFERRED TO]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
DEVI SHANKAR SHARMA VS. STATE [LAWS(DLH)-2011-4-105] [REFERRED TO]
MADHAB KUMAR SAHA VS. TARUN KUMAR SAHA [LAWS(CAL)-2024-11-14] [REFERRED TO]
MALKIAT KAUR VS. HARDEV SINGH [LAWS(P&H)-2011-2-26] [REFERRED TO]
BALATHANDAYUTHAM VS. EZHILARASAN [LAWS(SC)-2010-4-43] [REFERRED TO]
RAGHBIR SINGH (DEAD THROUGH LRS.) AND ORS. VS. JARNAIL SINGH (DEAD THROUGH LRS.) AND ORS. [LAWS(P&H)-2009-3-227] [REFERRED TO]
R.SUNDARARAJAN VS. GAYATHRI [LAWS(MAD)-2022-8-189] [REFERRED TO]
THAYAMMAL VS. PONNUSAMY [LAWS(MAD)-2008-7-251] [REFERRED TO]
UDMI AND ORS. VS. BIRBAL AND ORS. [LAWS(P&H)-2015-1-92] [REFERRED TO]
RAVINDER SINGH VS. DARSHAN KAUR AND ORS. [LAWS(P&H)-2016-4-60] [REFERRED TO]
LAKSHMI VS. KUPPULAKSHMI [LAWS(MAD)-2012-10-95] [REFERRED TO]
KAVITA KANWAR VS. PAMELA MEHTA [LAWS(SC)-2020-5-16] [REFERRED TO]
KANHAIYALAL VS. NANAGRAM [LAWS(RAJ)-2009-2-220] [REFERRED]
S. PALANI AND ORS. VS. S. BHARATHI DASAN AND ORS. [LAWS(MAD)-2016-1-55] [REFERRED TO]
VALLIAMMAL VS. SOKKAMMAL [LAWS(MAD)-2012-3-326] [REFERRED TO]
DEVAYAMMAL VS. POOSAPPAN [LAWS(MAD)-2019-11-993] [REFERRED TO]
ANAND MADANMOHAN JAISWAL VS. PRATIBHA W/O RAMMOHAN JAISWAL [LAWS(BOM)-2017-9-291] [REFERRED TO]
SIBA GOGOI VS. HAREN GOGOI [LAWS(GAU)-2014-5-37] [REFERRED TO]
CHEEDELLA RADHAKRISHNA SHARMA AND ORS. VS. RADHAKRISHNAMURTHY AND ORS. [LAWS(APH)-2014-9-176] [REFERRED TO]
SURYABHAN VS. BHAGIRATHIBAI [LAWS(BOM)-2015-9-126] [REFERRED TO]
V M SUBRAMANIA REDDY (DIED) VS. NAGARATHINAMMAL [LAWS(MAD)-2014-12-397] [REFERRED]
MALLO DEVI VS. HARPRASAD [LAWS(MPH)-2013-12-44] [REFERRED TO]
RAJENDER SINGH AND ORS. VS. CHET RAM AND ORS. [LAWS(P&H)-2016-2-165] [REFERRED TO]
KHUBI RAM (DECEASED) THROUGH L RS AND OTHERS VS. MUSSADI (DECEASED) THROUGH LRS [LAWS(P&H)-2017-4-59] [REFERRED TO]
G K PALANI GOUNDER ALIAS MANI VS. KANAKAMBAL [LAWS(MAD)-2008-8-135] [REFERRED TO]
SRIDHAR VS. SHANTHI [LAWS(MAD)-2009-7-338] [REFERRED TO]
KIRITBHAI MELABHAI TADVI VS. NARMADASHANKAR PREMJIBHAI DAVE [LAWS(GJH)-2013-4-6] [REFERRED TO]
GOBIND KHANCHAND JHANGIANI VS. MAYA ARJUN THADANI @ MAYA SHAHANEY [LAWS(BOM)-2019-6-139] [REFERRED TO]
M. SHOBHA VS. M. DINESH [LAWS(KAR)-2019-12-262] [REFERRED TO]
A.S. RATHINASABAPATHY VS. P. MADAN MOHAN [LAWS(MAD)-2017-6-161] [REFERRED TO]
GIAN CHAND VS. SHIV DEI [LAWS(HPH)-2014-3-32] [REFERRED TO]
TRILOCHAN, AGRICULTURIST, CASTE KANWAR VS. THAKUR RAM, CASTE KEWAT [LAWS(CHH)-2021-7-13] [REFERRED TO]
MAKI SORABJI COMMISSARIAT VS. HOMI SORABJI COMMISSARIAT [LAWS(BOM)-2014-6-11] [REFERRED TO]
SHYAM MOHAN GUPTA VS. BRIJ MOHAN GUPTA [LAWS(DLH)-2011-2-123] [REFERRED TO]
K SESHADRI; MALATHI SESHADRI; VIJAY SESHADRI; GAYATHRI RAJKUMAR; SRIVIDYA JAIGANESH; ANIL SESHADRI VS. VASANTHA BALAKRISHNAN; K GOPAL; K GOPAL [LAWS(MAD)-2013-4-369] [REFERRED]
NACHIAMMAL VS. KUPPULAKSHMI [LAWS(MAD)-2012-10-210] [REFERRED TO]
MARIYADAS VS. BENJAMIN [LAWS(KER)-2014-9-81] [REFERRED TO]
SOUNDHARARAJAN VS. M. DHANACHAKRAVARTHI [LAWS(MAD)-2021-2-160] [REFERRED TO]
LALITHA MOHAN VS. PRATAP K.MOTURI [LAWS(MAD)-2020-2-142] [REFERRED TO]
V DAYALAN VS. V THAYARAMMAL [LAWS(MAD)-2017-10-370] [REFERRED TO]
R SUBURATHINAM VS. T GOVINDARAJ [LAWS(MAD)-2009-8-358] [REFERRED TO]
VIKRANT KAPILA VS. PANKAJA PANDA [LAWS(SC)-2023-10-20] [REFERRED TO]
RAMDAS VS. JANKI [LAWS(MPH)-2024-7-13] [REFERRED TO]
GURDEEP KAUR VS. KULWINDER SINGH AND OTHERS [LAWS(P&H)-2011-5-155] [REFERRED TO]
R.KUMARAN VS. L.DHANALAKSHMI [LAWS(MAD)-2017-7-33] [REFERRED TO]
DAYASHANKAR VS. JAISHANKAR SINCE DECEASED [LAWS(CHH)-2011-11-36] [REFERRED TO]
MAJOR RAVINDRA MOHAN KAPUR VS. STATE [LAWS(DLH)-2011-7-535] [REFERRED TO]
SHAM LAL KAPOOR VS. TILAK KUMAR VADHERA [LAWS(DLH)-2012-1-412] [REFERRED TO]
RAJARAM VS. UMA TIWARI [LAWS(MPH)-2024-4-76] [REFERRED TO]
RAMAUTAR VS. RAM NARESH [LAWS(MPH)-2009-2-67] [REFERRED TO]
MALLO DEVI VS. OM KARAN MISHRA [LAWS(MPH)-2013-12-76] [REFERRED TO]
CHARAN SINGH VS. AMAR SINGH [LAWS(P&H)-2011-10-32] [REFERRED TO]
KEDAR MANI WIDOW OF LATE SHRI KARAM SINGH VS. BASU DEV [LAWS(HPH)-2012-1-57] [REFERRED TO]
M SHYAMSUNDAR VS. M RANGAPRAKASH [LAWS(MAD)-2011-3-136] [REFERRED TO]
LODD SURENDARDAS VS. LODD NARENDRADAS [LAWS(MAD)-2009-6-209] [REFERRED TO]
JAGADAMBAL VS. SANKARI [LAWS(MAD)-2011-1-512] [REFERRED TO]
SUGUMAL DURAISINGH VS. ANNAMANI AMMAL [LAWS(MAD)-2009-8-561] [REFERRED TO]
DHANALAKSHMI VS. KARUPPUSAMY [LAWS(MAD)-2013-2-188] [REFERRED TO]
RATHINAM VS. CHINNAMMAL [LAWS(MAD)-2012-9-239] [REFERRED TO]
PERIYAKKAL VS. JOTHI PONNARASU [LAWS(MAD)-2023-6-173] [REFERRED TO]
KAMALAMBAL VS. BALA [LAWS(MAD)-2012-6-372] [REFERRED TO]
KAMLA DEVI VS. MANOHARLAL [LAWS(RAJ)-2022-8-131] [REFERRED TO]
K.B. PARASURAMAN VS. SAKUNTHALA AND ORS. [LAWS(MAD)-2019-6-636] [REFERRED TO]
RAMSAKHI VS. MAHESH KUMAR [LAWS(MPH)-2024-10-8] [REFERRED TO]
ORUGANTI RAMANAIAH, S/O APPAIAH VS. NANNAPUNENI GANGADHARA RAO DIED PER LRS S/O AUDAIAH, HINDU, AGED 62 YEARS,R/O. NIDUBROLU, PONNUIR MUNICIPALITY, GUNTUR DISTR [LAWS(APH)-2018-1-87] [REFERRED TO]
CAUVERY BELLIAPPA AND ORS. VS. B.B. CHENGAPPA AND ORS. [LAWS(KAR)-2015-7-85] [REFERRED TO]
V. BETHULAKSHMI VS. V. VIJAYALAKSHMI [LAWS(MAD)-2017-4-104] [REFERRED TO]
S KRISHNA RAO VS. M J VITTAL [LAWS(KAR)-2023-3-628] [REFERRED TO]
DHIRENDRA PRATAP VS. DHARMAWATI [LAWS(ALL)-2020-12-160] [REFERRED TO]
PUSPA DEVI VS. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHAR [LAWS(ALL)-2014-3-82] [REFERRED TO]
TAPAN KUMAR MITRA VS. DIBYENDRA NATH BANERJEE [LAWS(CAL)-2022-9-155] [REFERRED TO]
SABITRI DAS @ ANKUN DAS VS. TAPAN KUMAR NANDI [LAWS(CAL)-2022-5-49] [REFERRED TO]
GULSHAN KUMAR ANAND VS. STATE [LAWS(DLH)-2011-5-209] [REFERRED TO]
VALLIATHAL VS. P DURAISAMY [LAWS(MAD)-2011-8-45] [REFERRED TO]
R.M. NACHIAPPAN VS. S. NACHAMMAI [LAWS(MAD)-2017-2-115] [REFERRED TO]
THIYAGARAJAN VS. MUTHUSAMY GOUNDER [LAWS(MAD)-2013-2-147] [REFERRED TO]
K.SAKTHIVEL VS. KALAIVANI [LAWS(MAD)-2019-12-584] [REFERRED TO]
G WILSON VS. STELLA MARY [LAWS(MAD)-2010-3-5] [REFERRED TO]
KAMALA MENON COCHRAN VS. K P RAMACHANDRA MENON [LAWS(MAD)-2009-8-269] [REFERRED TO]
ISHAR SINGH VS. KULWANT KAUR [LAWS(P&H)-2019-7-102] [REFERRED TO]
PREM SINGH VS. SATYA DEVI [LAWS(HPH)-2021-10-112] [REFERRED TO]
ASHOK BAURY VS. STATE [LAWS(DLH)-2021-3-8] [REFERRED TO]
KRISHNA KUMAR V. SHAH AND ORS. VS. ANILA J. SHAH AND ORS. [LAWS(APH)-2015-6-85] [REFERRED TO]
MANOHAR VS. RAMAUTI BAI [LAWS(CHH)-2019-12-198] [REFERRED TO]
PUSHPAWATI JOSHI VS. BEENA SHARMA [LAWS(DLH)-2011-2-38] [REFERRED TO]
P P R VISWANATHAN VS. INDUMATHI [LAWS(MAD)-2018-1-208] [REFERRED TO]
SHIRIN BAMAN FARAMARZI VS. ZUBIN BOMAN FARAMARZI & SHAHIN BEHROOZ KERMANI [LAWS(BOM)-2017-3-71] [REFERRED TO]
JOYCE CYNTHIA PRABHAKAR VS. A S K SIRCAR [LAWS(ALL)-2013-5-228] [REFERRED TO]
AMRITLAL AGRAWAL VS. VISHNUKANT [LAWS(CHH)-2022-7-6] [REFERRED TO]
RAMESH VERMA VS. LAJESH SAXENA [LAWS(SC)-2016-11-55] [REFERRED TO]
GURMEET SINGH VS. NARENDRA KAUR [LAWS(MPH)-2024-4-2] [REFERRED TO]
ERUMBI SANTHANAM VALLABHAN VS. ERUMBI SANTHANAM NEERAJA [LAWS(MAD)-2014-3-60] [REFERRED TO]
SADANANDAN VS. BHASKARAN [LAWS(KER)-2010-9-463] [REFERRED TO]
S V BALASUBRAMANIAN VS. V LAKSHMINARAYANAN [LAWS(MAD)-2016-6-315] [REFERRED]
MUNIAMMAL VS. ANNADURAI [LAWS(MAD)-2008-7-182] [REFERRED TO]