DILIP N. SHROFF KARTA OF N. D. SHROFF Vs. JOINT COMMISSIONER OF INCOME TAX

Referred Judgements :-

FATTORINI (THOMAS) (LANCASHIRE) LTD. V. INLAND REVENUE COMMISSIONER [REFERRED TO]
LIM CHIN AIK V. R. [REFERRED TO]
ANANTHARAM VEERASINGHAIAH AND CO. V. C.I.T.,ANDHRA PRADESH [REFERRED TO]
SADHU SINGH V. DISTRICT BOARD [REFERRED TO]
P J IRANI VS. STATE OF MADRAS [REFERRED TO]
HINDUSTAN STEEL LIMITED VS. STATE OF ORISSA [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. ANWAR ALI [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. KHODAY ESWARSA AND SONS [REFERRED TO]
D M MANASVI VS. COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD [REFERRED TO]
WORKMEN OF FIRESTONE TYRE RUBBER CO OF INDIA PRIVATE LIMITED DR GENERAL MANAGER LARSEN AND TOUBRO LIMITED MANAGER LARSEN AND TOUBRO LIMITED BOMBAY GODFREY PHILLIPS INDIA LIMITED VS. MANAGEMENT:SHEIKH ISMAIL MOHAMED:K P GANGHARE:MANIK VASUDEO [REFERRED TO]
S SUNDARAM PILLAI KOUSALAYA DEVT MURUGESA MUDALIAR N S DHANALAKSHMI AMMAL THAHIRA BEEVI M BALAKRISHNAN K R KRISHNAN VS. V R PATTABIRAMAN:P LAKSHMINARAYANA CHARYA:SELVARAJ CHETTIAR:B S RAMACHARI:R A MUTHIAH NADAR:FATHIMA BAI:P BHANUMATT [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MUSSADILAL RAM BHAROSE [REFERRED TO]
GUJARAT TRAVANCORE AGENCY COCHIN VS. COMMISSIONER OF INCOME TAX KERALA ERNAKULAM [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. K R SADAYAPPAN [REFERRED TO]
P N KRISHNA LAL VS. GOVERNMENT OF KERALA [REFERRED TO]
DIRECTOR OF ENFORCEMENT VS. M C T M CORPORATION PRIVATE LIMITED [REFERRED TO]
MALABAR INDUSTRIAL COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX KERALA STATE [REFERRED TO]
REEMA AGGARWAL VS. ANUPAM [REFERRED TO]
K C BUILDERS VS. ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]
SWEDISH MATCH AB VS. SECURITIES AND EXCHANGE BOARD INDIA [REFERRED TO]
UNION OF INDIA VS. PRAMOD GUPTA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAM COMMERCIAL ENTERPRISES LIMITED [REFERRED TO]
DIWAN ENTERPRISES VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. DARGAPANDARINATH TULJAYYA AND CO [REFERRED TO]
P UMMALI UMMA VS. INSPECTING ASSISTANT CIT ERNAKULAM [REFERRED TO]
COMMISSIONER OF INCOME TAX AHMEDABAD VS. GOKULDAS HARIVALLABHDAS [REFERRED TO]