COMMISSIONER OF INCOME TAX BOMBAY Vs. MAFATLAL GANGABHAI AND CO PRIVATE LIMITED

Referred Judgements :-

INSTALMENT SUPPLY PRIVATE LIMITED NEW DELHI VS. COMMISSIONER OF INCOME TAX [APPROVED]
COMMISSIONER OF INCOME TAX VS. SHRIRAM REFRIGERATION INDUSTRIES LIMITED [APPROVED]
COMMISSIONER OF INCOME TAX VS. NEW INDIA INDUSTRIES LIMITED [APPROVED]
COMMISSIONER OF INCOME TAX ANDHRA PRADESH VS. WARNER HINDUSTAN LIMITED [APPROVED]
COMMISSIONER OF INCOME-TAX VS. MYSORE COMMERCIAL UNION LTD [APPROVED]
COMMISSIONER OF INCOME TAX VS. KANAN DEVAN HILLS PRODUCE COMPANY LTD [APPROVED]
COMMISSIONER OF INCOME TAX VS. MANJUSHREE PLANTATIONS LIMITED [APPROVED]
COMMISSIONER OF INCOME TAX VS. COMMONWEALTH TRUST LIMITED [OVERRULED]
COMMISSIONER OF INCOME TAX VS. INDOKEM PRIVATE LIMITED [APPROVED]