Cited Judgements :-

UNION OF INDIA VS. S. P. SINGH [LAWS(DLH)-2021-1-78] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SAHEBKHA RASULKHA PATHAN [LAWS(BOM)-2017-11-73] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ASHOK KUMAR [LAWS(DLH)-2006-3-222] [REFERRED TO]
KAMLAKAR DAGDU NARKHADE VS. K.N. BHISE ARTS & COMMERCE COLLEGE [LAWS(BOM)-2014-4-20] [REFERRED TO]
RAKESH VERMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2010-12-110] [REFERRED TO]
SHEELA CHAUHAN VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2010-12-404] [REFERRED TO]
SHYAM LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2010-2-3] [REFERRED TO]
SURESH PAUL VS. STATE OF H P [LAWS(HPH)-2010-3-41] [REFERRED TO]
JAGDISH PRASAD AND ORS. VS. UNIVERSITY OF DELHI AND ORS. [LAWS(DLH)-2015-4-88] [REFERRED TO]
KESH RAJ VS. STATE OF H.P. [LAWS(HPH)-2023-6-6] [REFERRED TO]
NARAIN JASHANMAL MENGHRAJANI VS. SENIOR AO (PENSION) [LAWS(GJH)-2019-2-143] [REFERRED TO]
STATE OF GUJARAT VS. A.D. PUROHIT [LAWS(GJH)-2014-3-79] [REFERRED TO]
ALL J&K MECHNICAL ENGINEERING GRADUATES ASSOCIATION VS. PARMOD JAIN [LAWS(J&K)-2003-10-18] [REFERRED TO]
ASHIS KUMAR BHOWMIK VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-2-134] [REFERRED TO]
KASAMBHAI FATEHBHAI GANCHI VS. CHANDUBHAI DAHYABHAI RAJPUT [LAWS(GJH)-1997-8-33] [REFERRED TO]
HARKANT VS. SAURASHTRA UNIVERSITY [LAWS(GJH)-2020-8-288] [REFERRED TO]
SYED ABDUL QADIR VS. STATE OF BIHAR [LAWS(SC)-2008-12-152] [REFERRED TO]
NEENA PATHANIA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-12-26] [REFERRED TO]
ASHA SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-7-51] [REFERRED TO]
SANT RAM VS. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS. [LAWS(HPH)-2015-4-106] [REFERRED TO]
AMAR NATH SINGH BISHT VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2018-6-49] [REFERRED TO]
SURENDRA MANDAL VS. STATE OF BIHAR [LAWS(PAT)-2021-4-22] [REFERRED TO]
S. ARUMUGHAM VS. THE INSPECTOR GENERAL OF PRISON-CUM ADDITIONAL DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2012-11-430] [REFERRED TO]
UNION OF INDIA VS. PARKASH CHAND [LAWS(P&H)-2007-9-192] [REFERRED]
UNION OF INDIA VS. BHANWAR LAL MUNDAN [LAWS(SC)-2013-8-69] [REFERRED TO]
RADHAKRISHNAN VS. M G UNIVERSITY [LAWS(KER)-2007-8-68] [REFERRED TO]
VINOD KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-1-131] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. VINOD KUMAR [LAWS(HPH)-2012-5-170] [REFERRED TO]
ROSHAN LAL VS. HIMACHAL PRADESH STATE ELECTRICITY BOARD [LAWS(HPH)-2012-7-69] [REFERRED TO]
LABHU RAM VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2011-5-341] [REFERRED TO]
SHIV KUMAR PRASAD VS. UNION OF INDIA [LAWS(PAT)-2010-4-215] [REFERRED]
N K KAISTHA VS. HIMACHAL PRADESH STATE ELECTRICITY BOARD [LAWS(HPH)-2010-8-237] [REFERRED]
CHIEF ENGINEER GENERAL VS. M THANASEKARAN [LAWS(MAD)-2009-3-97] [REFERRED TO]
K.MADHESH VS. REGISTRAR OF CO-OPERATIVE SOCIETIES [LAWS(MAD)-2019-4-617] [REFERRED TO]
STATE OF GUJARAT VS. B.B. JOSHI [LAWS(GJH)-2014-3-105] [REFERRED TO]
Senior Superintendent of Post Offices, Kolar Divisiou, Kolar, The Director of Postal Services, S.K. Region, Bangalore-560 001. VS. V. Venkatesh S/o. Venkanappa, EDDA, Kamasamudram B.O, Bangarpet Taluk, PIN - 563 129., V. Venkataramana, S/o. Y. V [LAWS(KAR)-2011-11-78] [REFERRED TO]
VIJAYENDRA RAJARAO HALLAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-10-9] [REFERRED TO]
MAN MOHAN SINGH VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2010-12-400] [REFERRED TO]
SUNITA VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2010-12-408] [REFERRED TO]
RAJAN A.SAMUEL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2010-3-114] [REFERRED TO]
UNION OF INDIA VS. SUBHOJIT DUTTA [LAWS(CAL)-2009-4-32] [REFERRED TO]
Vimla Devi VS. State of Himachal Pradesh [LAWS(HPH)-2010-6-50] [REFERRED TO]
CENTRAL P F COMMISSIONER VS. A RAMAN [LAWS(DLH)-2012-7-95] [REFERRED TO]
MATINAHMED SHAKURBHAI BAQUI VS. COMMISSIONER OF TECHNICAL EDUCATION [LAWS(GJH)-2022-7-1764] [REFERRED TO]
RAM TAWAKYA SINGH VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-12-61] [REFERRED TO]
NARASING S/O GOVIND RAO LASHKARE VS. STATE OF KARNATAKA [LAWS(KAR)-2016-7-169] [REFERRED]
B.LAKSHMA REDDY VS. GOVT. OF A.P. [LAWS(TLNG)-2022-8-97] [REFERRED TO]
BASU DEV SINGH RATHORE VS. HIMACHAL PRADESH STATE ELECTRICITY BOARD [LAWS(HPH)-2010-8-43] [REFERRED TO]
KISHORE CHAND SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2010-9-296] [REFERRED TO]
KULDIP SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-7-45] [REFERRED TO]
COL RETD B J AKKARA VS. GOVT OF INDIA [LAWS(SC)-2006-10-39] [REFERRED TO]
R. JEYAPRAKASH VS. EXECUTIVE OFFICER, PALAMEDU TOWN PANCHAYAT [LAWS(MAD)-2021-11-154] [REFERRED TO]
UNION OF INDIA VS. TARACHAND J CHAUHAN [LAWS(GJH)-2013-2-28] [REFERRED TO]
PURNENDU SEKHER PAHARI VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-2-112] [REFERRED TO]
UNION OF INDIA THRU THE G M EAST CENTRAL RAILWAY VS. UMA KANT PANDEY [LAWS(ALL)-2012-1-142] [REFERRED TO]
R. KANNAN VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-2-204] [REFERRED TO]
BHARAT BHUSHAN BHARDWAJ VS. STATE OF H P [LAWS(HPH)-2010-12-86] [REFERRED TO]
SH. VIDYA PRAKASH VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2010-3-174] [REFERRED TO]
S K SINGHAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2010-1-54] [REFERRED TO]
ASHOK NAMDEORAO CHIMOTE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-7-6] [REFERRED TO 6]
JAGDISH PARSAD AND OTHERS VS. UNIVERSITY OF DELHI & OTHERS [LAWS(DLH)-2016-12-180] [REFERRED TO]
P K RADHAKRISHNAN VS. MAHATHMA GANDHI UNIVERSITY [LAWS(KER)-2007-8-48] [REFERRED TO]
SANJAY PRADHAN VS. STATE OF ODISHA [LAWS(ORI)-2021-7-36] [REFERRED TO]
UNION OF INDIA VS. LALITA S RAO [LAWS(SC)-2001-4-57] [REFERRED]
BOARD OF SECONDARY EDUCATION VS. VASANT GANESH VAIDYA [LAWS(MPH)-1998-8-6] [REFERRED TO]
ROSHAN LAL VS. STATE OF H.P. [LAWS(HPH)-2009-6-25] [REFERRED TO]
MOHAN LAL VS. HIMACHAL PRADESH STATE ELECTRICITY BOARD [LAWS(HPH)-2010-3-52] [REFERRED TO]
SH. HANDOO RAM VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2010-3-153] [REFERRED TO]
BISHAN CHAND VS. REGISTRAR CO [LAWS(P&H)-1997-7-223] [REFERRED]
H. N. TREVADIYA VS. GUJARAT WATER SUPPLY AND SEWERAGE BOARD [LAWS(GJH)-2023-4-2601] [REFERRED TO]
NATHABHAI CHATURBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2015-2-52] [REFERRED TO]
K. YANGLA VS. STATE OF MANIPUR [LAWS(MANIP)-2024-4-2] [REFERRED TO]
A RAMACHANDRAN VS. E COMMISSIONER CHENNAI CITY MUNICIPAL CORPORATION RIPON BUILDING [LAWS(MAD)-2011-4-496] [REFERRED TO]
ALOKE KUMAR SARKAR VS. NATIONAL INSURANCE COMPANY LIMITED & ORS [LAWS(CAL)-2019-2-130] [REFERRED TO]
GUJARAT MARITIME BOARD AND ORS VS. S P PARMAR AND ORS [LAWS(GJH)-2014-4-163] [REFERRED TO]
DHARAM PAL SINGH VS. STATE OF H. P. [LAWS(HPH)-2021-7-94] [REFERRED TO]
KRISHNA KISHORE KHANNA VS. STATE OF U P [LAWS(ALL)-2011-5-571] [REFERRED]
RAMJIT SAI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2013-4-34] [REFERRED TO]
H.R. DHANJAL VS. STATE OF HARYANA [LAWS(P&H)-2001-8-210] [REFERRED]
RAJENDRA CHALISGAONKAR AND ORS. VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2015-9-57] [REFERRED TO]
STATE OF GUJARAT VS. NANDUBHAI MAHASUKHBHAI PATEL [LAWS(GJH)-2020-1-80] [REFERRED TO]
S.N. SINHA VS. CHIEF SECRETARY [LAWS(GJH)-2014-8-182] [REFERRED TO]
R Y DHURANDHAR VS. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF FINANCE [LAWS(BOM)-2001-7-163] [REFERRED]
DELHI TRANSPORT CORPORATION VS. HARISH CHAND GUPTA [LAWS(DLH)-2013-10-194] [REFERRED TO]
A.S. KAIN AND ORS. VS. MANAGING DIRECTOR, NATIONAL SEEDS CORPORATION LTD. [LAWS(DLH)-2015-4-134] [REFERRED TO]
UNION OF INDIA VS. ANAND KUMAR [LAWS(ALL)-2023-1-105] [REFERRED TO]
LAKHAN LAL GUPTA VS. STATE OF U.P. [LAWS(ALL)-2013-2-257] [REFERRED TO]
ROYAL BANK OF SCOTLAND N.V. VS. COMMISSIONER OF INCOME TAX [LAWS(CAL)-2024-5-63] [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION VS. STATE OF U P [LAWS(ALL)-2002-7-136] [REFERRED TO]
STATE OF GUJARAT VS. P P JOSHI [LAWS(GJH)-2014-3-257] [REFERRED TO]
J S BAPNA VS. SARDAR KRUSHINAGAR DANTIWADA AGRICULTURAL UNIVERSITY [LAWS(GJH)-2013-4-225] [REFERRED TO]
RAMESH GUPTA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-5-63] [REFERRED TO]
C PONNAMMAL VS. INDIAN BANK [LAWS(MAD)-2009-2-61] [REFERRED TO]
K. SARASWATHI VS. GENERAL MANAGER, SOUTHERN RAILWAY [LAWS(KER)-2014-1-58] [REFERRED TO]
STATE OF PUNJAB VS. RAFIQ MASIH [LAWS(SC)-2014-12-59] [REFERRED TO]
DEB NARAYNA SHYAM VS. STATE OF WEST BENGAL [LAWS(SC)-2004-12-54] [REFERRED TO]
SUCHA SINGH VS. STATE OF H.P. [LAWS(HPH)-2011-9-24] [REFERRED TO]
BHUPINDER SINGH GILL VS. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD. [LAWS(HPH)-2012-3-483] [REFERRED TO]
UNION OF INDIA VS. K B RAJORIA [LAWS(SC)-2000-3-197] [REFERRED]
VED RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2010-12-72] [REFERRED TO]
HARDAYAL SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2010-4-56] [REFERRED TO]
SAVITA SOOD VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2010-8-228] [REFERRED TO]
DUNI CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-7-44] [REFERRED TO]
KASTHURIBAI VS. DEPUTY DIRECTOR DEPARTMENT OF HEALTH [LAWS(MAD)-2010-2-681] [REFERRED TO]
S ARUMUGHAM VS. INSPECTOR GENERAL [LAWS(MAD)-2012-11-462] [REFERRED]
STATE OF MADHYA PRADESH VS. JAGDISH PRASAD DUBEY [LAWS(MPH)-2024-3-81] [REFERRED TO]
CHAUDHARY CHARAN SINGH, HARYANA AGRICULTURAL UNIVERSITY, HISAR VS. MONIKA [LAWS(SC)-2024-11-76] [REFERRED TO]
LAKSHMI CHOUDHARY VS. STATE OF BIHAR [LAWS(PAT)-2022-11-74] [REFERRED TO]
MOSMAT LAXMI DEVI, WIFE OF LATE RAMESH CHANDRA JHA, VS. STATE OF BIHAR [LAWS(PAT)-2022-11-105] [REFERRED TO]
HARENDRA PRASAD GUPTA VS. THE UNION OF INDIA AND ORS. [LAWS(PAT)-2014-5-100] [REFERRED TO]
C MARIAPPAN VS. SECRETARY TO THE GOVERNMENT [LAWS(MAD)-2016-9-120] [REFERRED]
DIN DAYAL BISHT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2010-3-46] [REFERRED TO]
BOBBY WAIKHOM VS. ACCOUNTANT GENERAL [LAWS(GAU)-2011-6-36] [REFERRED TO]
UNION OF INDIA VS. JS SHARMA [LAWS(DLH)-2013-9-135] [REFERRED TO]
UNION OF INDIA VS. THANGLALMUON [LAWS(DLH)-2013-5-275] [REFERRED TO]
YAMANAPPA RAMACHANDRAPPA BELAGAL VS. UNION OF INDIA [LAWS(BOM)-2016-1-245] [REFERRED]
UNION OF INDIA VS. GULSHAN RAJ [LAWS(DLH)-2021-1-79] [REFERRED TO]
BUGUI DESSAI VS. GOA UNIVERSITY, THROUGH ITS REGISTRAR [LAWS(BOM)-2013-10-35] [REFERRED TO]
DULAR SINGH RATHORE VS. STATE OF U P [LAWS(ALL)-1996-9-15] [REFERRED TO]
JAMMILLA BEGAM ABDUL JABBAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1990-12-42] [REFERRED TO]
SUDHA VS. ZILLA PARISHAD [LAWS(BOM)-2023-3-152] [REFERRED TO]
SHYAMA RANJAN DIXIT VS. DISTRICT MAGISTRATE, ETAWAH AND ORS. [LAWS(ALL)-2015-4-291] [REFERRED TO]
U ARAVAMUDHAN VS. DISRTICT ELEMENTARY EDUCATIONAL OFFICER [LAWS(MAD)-2009-9-371] [REFERRED TO]
D.G.SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-7] [REFERRED TO]
C D MAKWANA VS. GUJARAT WATER SUPPLY AND SEWERAGE BOARD [LAWS(GJH)-2015-7-160] [REFERRED]
HARSHKANT SHASHIKANT JOSHI VS. VICE CHANCELLOR & 6 [LAWS(GJH)-2015-8-123] [REFERRED TO]
DURYODHAN PRAHALAD SAHOO VS. FOOD CORPORATION OF INDIA [LAWS(GJH)-2019-3-139] [REFERRED TO]
Levindra Narnawre VS. M.P. State Forest Development Corporation Limited [LAWS(MPH)-2005-11-105] [REFERRED TO]
RAMESH CHANDRA SHARMA VS. STATE OF M.P. [LAWS(MPH)-2014-7-192] [REFERRED TO]
DILIP C DANI VS. UNION OF INDIA [LAWS(GJH)-2024-5-116] [REFERRED TO]
MUSADDI LAL GARG VS. HARYANA AGRO INDUSTRIES CORPORATION LTD [LAWS(P&H)-2014-2-305] [REFERRED TO]
RADHE SHYAM RAI VS. BIHAR STATE ELECTRICITY BOARD [LAWS(PAT)-2011-7-134] [REFERRED TO]
Prabhat Chandra VS. Rani Durgawati Vishwavidyalaya [LAWS(MPH)-1996-10-48] [REFERRED TO]
BANGALIRAM VS. STATE OF BIHAR [LAWS(PAT)-1996-9-19] [DISCUSSED ON]
RAM GOPAL VS. STATE OF H.P. [LAWS(HPH)-2011-11-17] [REFERRED TO]
PURAN CHAND VS. STATE OF H.P. [LAWS(HPH)-2011-9-28] [REFERRED TO]
BANSI RAM VS. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS. [LAWS(HPH)-2015-3-94] [REFERRED TO]
UNION OF INDIA VS. CENTRAL ADMINISTRATIVE TRIBUNAL [LAWS(MAD)-2006-3-324] [REFERRED TO]
NAND LAL VS. RAJASTHAN STATE ELECTRICITY BOARD [LAWS(RAJ)-1999-7-56] [REFERRED TO]
UNION OF INDIA VS. HARISH CHANDRA SAHOO [LAWS(ORI)-2023-12-60] [REFERRED TO]
STATE OF HARYANA AND OTHERS VS. B.S. CHAWLA [LAWS(P&H)-2005-7-139] [REFERRED]
K RAMANATHAN VS. CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD ADMINISTRATIVE BRANCH [LAWS(MAD)-2012-1-156] [REFERRED TO]
ASHOK KUMAR GUPTA AND OTHERS VS. UNION OF INDIA THROUGH SECRETARY AND OTHERS [LAWS(HPH)-2012-5-291] [REFERRED TO]
THOMAS DANIEL VS. STATE OF KERALA [LAWS(SC)-2022-5-1] [REFERRED TO]
SATYA VIR SINGH VS. PUNJAB AND HARYANA HIGH COURT [LAWS(P&H)-2011-4-419] [REFERRED TO]
DURGA DASS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-8-53] [REFERRED TO]
A.D.PUROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-146] [REFERRED TO]
S PUSHPARAJ VS. DISTRICT ELEMENTARY EDUCATIONAL OFFICER CUDDALORE [LAWS(MAD)-2011-10-113] [REFERRED TO]
D B KAUSER VS. UNION OF INDIA [LAWS(ALL)-2003-4-159] [REFERRED TO]
AMAR SINGH VS. UNION OF INDIA [LAWS(DLH)-2001-10-142] [REFERRED 2.]
AMRIT LAL THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-9-59] [REFERRED TO]
BELI RAM VS. HIMACHAL ROAD TRANSPORT CORPORATION AND ANR [LAWS(HPH)-2009-8-43] [REFERRED]
NEENA VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2010-12-376] [REFERRED TO]
RAVI KANT VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2010-12-403] [REFERRED TO]
PREM CHAND VS. STATE OF H.P. [LAWS(HPH)-2010-3-77] [REFERRED TO]
SH. SURESH KUMAR VS. H.P.S.E.B. AND ORS. [LAWS(HPH)-2010-3-154] [REFERRED TO]
KHALIDA NESAT VS. STATE OF U.P. [LAWS(ALL)-2020-1-40] [REFERRED TO]
EXECUTIVE ENGINEER, MSEDCL, OLD POWER HOUSE VS. ANJALI ANIL TARE [LAWS(BOM)-2014-10-114] [REFERRED TO]
ANAND NARAIN SINGH VS. U P SECONDARY EDUCATION SERVICE SELECTION BOARD [LAWS(ALL)-2001-2-174] [REFERRED TO]
P R SONAI VS. DISTRICT COLLECTOR MADURAI [LAWS(MAD)-2006-4-301] [REFERRED TO]
VIJAY KUMAR & ORS. VS. STATE OF RAJASTHAN & ORS. [LAWS(RAJ)-1997-11-72] [REFERRED TO]
RUPA PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2023-7-31] [REFERRED TO]
KISHAN LAL VS. STATE [LAWS(UTN)-2021-12-226] [REFERRED TO]
STATE OF GUJARAT VS. ELECTRICAL SUB INSPECTORS ASSOCIATION CLASS III [LAWS(GJH)-2014-3-178] [REFERRED TO]
BHAVNAGAR DISTRICT PANCHAYAT VS. SHANKARBHAI DHANJIBHAI SOLANKI [LAWS(GJH)-2014-4-63] [REFERRED TO]
S.SAMUVEL @ VELUSAMY VS. COMMISSIONER [LAWS(MAD)-2019-10-93] [REFERRED TO]
DAYA PATRA PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-9-31] [REFERRED TO]
HARINDER PAUL BEHAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-7-98] [REFERRED TO]
KRISHNAN KUTTY VS. STATE OF KERALA [LAWS(KER)-2022-8-318] [REFERRED TO]
TARA CHAND SHARMA VS. STATE OF H.P. [LAWS(HPH)-2014-12-115] [REFERRED TO]
E S P RAJARAM VS. UNION OF INDIA [LAWS(SC)-2001-1-21] [AFFIRMED]
SHAMSHER SINGH, SUPERINTENDENT (RETD.), PUNJAB AND HARYANA HIGH COURT VS. HIGH COURT OF PUNJAB AND HARYANA AND ORS. [LAWS(P&H)-2009-12-119] [REFERRED TO]
KALYAN CHANDRA SARKAR VS. RAJESH RAJAN alias PAPPU YADAV [LAWS(SC)-2005-2-149] [RELIED ON]
S SUBRAMANIAN VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(MAD)-2011-4-154] [REFERRED TO]
K.K. VERMA AND ORS. VS. UNIVERSITY OF DELHI AND ORS. [LAWS(DLH)-2015-4-209] [REFERRED TO]
DEVENDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-3-96] [REFERRED TO]
GARBU RAM VS. HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ORS. [LAWS(HPH)-2011-3-301] [REFERRED TO]
S B KARELIYA & 20 VS. EXECUTIVE ENGINEER & 3 [LAWS(GJH)-2016-3-333] [REFERRED]
SATYA PRAKASH VS. STATE [LAWS(ALL)-2016-7-251] [REFERRED]
PUSHPABAI CHANDRAKANT JOSHI VS. VASANTRAO NAIK MARATHWADA KRUSHI VIDYAPEETH [LAWS(BOM)-2022-12-89] [REFERRED TO]
SAROJ AND ORS. VS. THE COMMISSIONER, M.C.D. [LAWS(CA)-2010-2-2] [REFERRED TO]