Cited Judgements :-

M/S VIDYA ERECTORS & ENGINEERS PVT. LTD. VS. STATE OF U.P. [LAWS(ALL)-2014-1-2] [REFERRED TO]
A DAILI VS. JAWAHARLAL NEHRU UNIVERSITY [LAWS(DLH)-2018-7-687] [REFERRED TO]
RAMDAS MOTOR TRANSPORT LTD VS. KAREDLA SURYANARAYANA [LAWS(APH)-2001-10-17] [REFERRED TO]
M VEERESDHAM VS. L H GOPALAKRISHNA RAO [LAWS(APH)-2001-10-41] [FOLLOWED ON]
OFFICIAL LIQUITOR VS. UJJAIN NAGAR PALIKA NIGAM [LAWS(CAL)-2009-2-30] [REFERRED TO]
BANK OF INDIA VS. M/S. MAYUR ENGINEERS & ORS. [LAWS(DLH)-2012-5-732] [REFERRED TO]
PAWAN KUMAR DALMIA VS. HCL INFOSYSTEMS LTD [LAWS(DLH)-2012-3-486] [REFERRED TO]
PUNALUR PAPER MILLS LTD VS. LAND ACQUISITION COLLECTOR [LAWS(CAL)-2017-2-78] [REFERRED TO]
PUNALUR PAPER MILLS LIMITED AND ANOTHER VS. LAND ACQUISITION COLLECTOR AND OTHERS [LAWS(CAL)-2017-1-126] [REFERRED TO]
BHARAT ALUMINIUM CO LTD VS. MAHARASHTRA ALUMINIUM CORPORATION [LAWS(DLH)-2009-5-51] [REFERRED TO]
DINSHAH DHUNJISHAH GAGRAT VS. VILOO BYRAMJI PLUMBER [LAWS(BOM)-2009-7-2] [REFERRED TO]
M/S. ATLINGA BUILDERS PVT LTD & ORS. VS. CATHOLIC SYRIAN BANK LTD & ORS. [LAWS(DLH)-2011-11-376] [REFERRED TO]
RELAXO FOOTWEARS LTD. VS. ROHITAS LAL AND BROTHERS AND ORS. [LAWS(DLH)-2011-2-568] [REFERRED TO]
SAB ELECTRONICS LTD VS. BALAJI SALES AGENCIES [LAWS(DLH)-2011-7-312] [REFERRED TO]
MOHAN MURTI VS. DEUTSCHE RANCO GMBH [LAWS(DLH)-2013-9-354] [REFERRED TO]
PRAFULLA CHANDRA BIDWAI VS. ALL INDIA INSTITUTE OF MEDICAL SCIENCES [LAWS(DLH)-2003-3-14] [REFERRED]
N K VERMA VS. BATLIBOI AND COMPANY LIMITED [LAWS(DLH)-1997-5-78] [REFERRED]
RAJGHRIA PAPER MILLS LIMITED VS. GENERAL MANAGER INDIAN SECURITY PRESS [LAWS(DLH)-2000-1-90] [REFERRED AND DISCUSSED [PARA 20]]
BANK OF NOVA SCOTIA VS. RPG TRANSMISSION LIMITED [LAWS(DLH)-2002-10-82] [REFERRED TO]
REMFRY and SONS VS. COMMISSIONER OF INCOME TAX VIII NEW DELHI [LAWS(DLH)-2005-3-153] [REFERRED TO]
INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD VS. VIJAYA V PRABHU [LAWS(BOM)-2009-12-133] [REFERRED TO]
TATA MOTORS FINANCE LTD VS. BHAGWAN DAS AUTO FINANCE LTD [LAWS(BOM)-2009-12-138] [REFERRED TO]
SILVER JUBLEE CLUB VS. STATE OF TELANGANA [LAWS(APH)-2018-9-5] [REFERRED TO]
LAXMICHAND AND BALCHAND VS. ASHOK LEYLAND LTD [LAWS(APH)-2011-1-11] [REFERRED TO]
MURALI D KANURI VS. DEBT RECOVERY APPELLATE TRIBUNAL CHENNAI [LAWS(APH)-2010-1-12] [REFERRED TO]
SHRIRAM CHITS LTD VS. CHIPPA SATYANARAYANA [LAWS(APH)-2007-7-116] [REFERRED TO]
N.V.S. NAIDU VS. SURYA TEJA CONSTRUCTIONS PRIVATE LIMITED [LAWS(APH)-2015-2-41] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. KHATANAND ALIAS K ANAND SARAF [LAWS(CHH)-2005-5-2] [REFERRED TO]
MOHAMMAD SUBERATI VS. TILLUMAL [LAWS(CHH)-2022-11-66] [REFERRED TO]
MARBLE POINT VS. SREENIWASH BASUDEO [LAWS(GAU)-2022-9-50] [REFERRED TO]
ROSANGLIANA HMAR VS. STATE OF MIZORAM [LAWS(GAU)-2024-3-142] [REFERRED TO]
GALATEA LTD VS. DIYORA AND BHANDERI CORPORATION [LAWS(GJH)-2024-4-363] [REFERRED TO]
MODERN AUTOMOBILES AND ANR. VS. H.P. VIDHAN SABHA AND ANR. [LAWS(HPH)-2010-5-108] [REFERRED TO]
GUJARAT TEA DEPOT COMPANY VS. SAVALIYA TEA PACKERS PVT LTD [LAWS(GJH)-2022-12-1456] [REFERRED TO]
GUJARAT TEA DEPOT COMPANY VS. SAVALIYA TEA PACKERS PVT LTD [LAWS(GJH)-2022-12-1456] [REFERRED TO]
GUPTA PLASTICS PRIVATE LIMITED VS. FIRM AMRISH PLASTICS [LAWS(RAJ)-2009-3-34] [REFERRED TO]
SUBHIKSHA TRADING SERVICES LTD VS. KOTAK MAHINDRA BANK LTD [LAWS(MAD)-2011-12-168] [REFERRED TO]
MUNICIPAL COUNCIL VS. STATE OF M P [LAWS(MPH)-2013-7-272] [REFERRED TO]
MUNICIPAL CORPORATION, CHANDIGARH VS. COL. RETD. DALJIT SINGH [LAWS(P&H)-2011-5-107] [REFERRED TO]
EXXON MOBIL CORPORATION AND ANR VS. P K SEN [LAWS(CAL)-2018-9-85] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. AMAR AUTOS [LAWS(ALL)-2009-1-194] [REFERRED TO]
THAKUR SHRI RANGJI MAHARAJ VIRAJMAN MANDIR VRINDABAN VS. R.D. SHARMA [LAWS(ALL)-2007-7-316] [REFERRED TO]
KAMLA RANI VS. TEXMACO LTD [LAWS(DLH)-2007-1-53] [REFERRED TO]
AAKAR CONSTRUCTION VS. NATIONAL BULDINGS CONSTRUCTION CORPORATION LTD [LAWS(GJH)-2020-5-474] [REFERRED TO]
ROAD TRANSPORT CORPORATION PVT. LTD. VS. NATIONAL INSURANCE CO. LTD. & ANR. [LAWS(DLH)-2011-11-477] [REFERRED TO]
UNION OF INDIA (UOI) AND ORS. VS. LT. COL. BHIM SEN [LAWS(DLH)-2010-3-418] [REFERRED TO]
BHUSHAN STEEL AND STRIPS LTD VS. BHARTIYA LOHA UDYOG P LTD [LAWS(DLH)-2010-2-144] [REFERRED TO]
RAJESH SINGH VS. BHISM SHANKAR ALIAS KUSHAL TIWARI [LAWS(ALL)-2011-8-37] [REFERRED TO]
INSTITUTE OF TOWN PLANNERS, INDIA VS. MAHENDER SINGH MEHRA [LAWS(DLH)-2018-5-425] [REFERRED TO]
CMYK PRINTECH LTD VS. UNITED INDIA PERIODICALS PVT. LTD [LAWS(DLH)-2018-3-79] [REFERRED TO]
M/S. AMCO VINYL LTD. VS. M/S. CLASSIC INDUSTRIES [LAWS(DLH)-2012-5-690] [REFERRED TO]
GOLD DEVELOPERS PVT. LTD VS. NITISHREE INFRASTRUCTURE LTD [LAWS(DLH)-2013-9-367] [REFERRED TO]
HIMACHAL PRADESH STATE INDUSTRIAL DEVLOPMENT CORPORATION LTD VS. GOBIND PHARMCHEM PVT LTD [LAWS(HPH)-2006-8-3] [REFERRED TO]
JEET RAM KISHORE VS. SUNDER SINGH [LAWS(HPH)-2004-4-2] [REFERRED TO]
PREETHI SWAMINATHAN VS. GOVT. OF NCT OF DELHI & OTHER [LAWS(DLH)-2018-7-831] [REFERRED TO]
GEORGE JOSEPH VS. HMT (INTERNATIONAL) LIMITED [LAWS(KAR)-2014-10-90] [REFERRED TO]
GEORGE JOSEPH VS. HMT (INTERNATIONAL) LIMITED [LAWS(KAR)-2014-10-90] [REFERRED TO]
RUHINA KHAN AND ANOTHER VS. ABDUR RAHMAN KHAN AND OTHERS [LAWS(APH)-2018-7-15] [REFERRED TO]
RAYADURGAM SUBRAMANYAM VS. RAYADURGAM GANGAIAH [LAWS(APH)-2020-1-23] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SRIKAKULAPU AYYABABU [LAWS(APH)-2009-1-22] [REFERRED TO]
BANK OF BARODA VS. RAJESH SAREEN [LAWS(DLH)-1997-8-103] [REFERRED]
ASMAN INVESTMENT LIMITED VS. K L SUNEJA [LAWS(DLH)-1998-3-115] [REFERRED]
NAVJIVAN INDUSTRIES VS. DENA BANK [LAWS(BOM)-2009-1-96] [REFERRED TO]
CHHABUBAI HARIBHAU BADAKH VS. S H KHATOD AND SONS [LAWS(BOM)-2009-5-23] [REFERRED TO]
BIRLA DLW LIMITED VS. PREM ENGINEERING WORKS [LAWS(DLH)-1998-8-12] [REFERRED]
MICHEAL GABRIEL VS. MICHAEL GABRIEL [LAWS(BOM)-2020-11-343] [REFERRED TO]
VIJAY KUMAR MALLIK VS. STATE OF JHARKHAND [LAWS(JHAR)-2007-6-20] [REFERRED TO]
VIR BHAN VS. RAM VICHAR VATIKA [LAWS(P&H)-2014-7-188] [REFERRED TO]
ALLANOOR VS. DILIP SINGH [LAWS(RAJ)-1997-5-4] [REFERRED TO]
A.KALEUR RAHMAN VS. P.KANNAN [LAWS(MAD)-2019-7-444] [REFERRED TO]
M/S. SMS ASIA PRIVATE LTD AND ANOTHER VS. M/S. TRL KROSAKI REFRACTORIES LIMITED [LAWS(ORI)-2017-12-109] [REFERRED TO]
EAST INDIA TRANSPORT AGENCY VS. ORIENTAL INSURANCE CO LTD [LAWS(KAR)-1998-9-75] [REFERRED TO]
INDIAN OILCORPORATION LTD VS. MUKUND CONSTRUCTION COMPANY [LAWS(KAR)-2009-4-7] [REFERRED TO]
BANK OF TOKYO-MITSUBISHI LTD VS. KLEN AND MARSHALLS MANUFACTURERS AND EXPORTERS LTD [LAWS(KAR)-2008-7-1] [REFERRED TO]
THOMAS VERGHESE VS. TEXTILE DYE CHEM PRIVATE LIMITED [LAWS(MAD)-2022-11-264] [REFERRED TO]
MADHYA PRADESH STATE ROAD TRANSPORT CORPN VS. NATHURAM DUBEY [LAWS(MPH)-2013-9-90] [REFERRED TO]
ITC LIMITED VS. BRITANNIA INDUSTRIES LTD [LAWS(MAD)-2023-7-123] [REFERRED TO]
PARAKH ROADLINES BOMBAY VS. NATIONAL POLYPLAST INDIA LTD [LAWS(MAD)-2009-10-139] [REFERRED TO]
R S RAJAGOPAL CHETTIYAR VS. K SARASWATHY [LAWS(MAD)-2010-6-379] [REFERRED TO]
B S TRADING CORPORATION & ANOTHER VS. KRIBHCO SHYAM FERTILIZER LIMITET [LAWS(UTN)-2012-10-96] [REFERRED]
STATE BANK OF INDIA VS. JITENDERA ENGG WORKS [LAWS(P&H)-1998-5-57] [REFERRED TO]
INDIAN BANK, REP BY ITS DEPUTY GENERAL MANAGER, CHENNAI VS. ORIENTAL INSURANCE COMPANY LTD [LAWS(MAD)-2019-1-201] [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. BHARAT OVERSEAS P. LTD. AND ORS. [LAWS(DLH)-2015-7-184] [REFERRED TO]
NIRMALABAI D KALE VS. MADAN S O SHRI BALAJI RATAN [LAWS(BOM)-2008-9-23] [REFERRED TO]
SYNDICATE BANK VS. BEGUM INTERNATIONAL [LAWS(DLH)-1997-10-7] [REFERRED TO]
M/S C C I LTD, VS. SURESH M , S/O MAHADEVA [LAWS(KAR)-2019-7-438] [REFERRED TO]
FLOATING SERVICES LTD VS. MV SAN FRANSCECO DIPALOLA [LAWS(GJH)-2004-3-100] [REFERRED TO]
CINNI FOUNDATION VS. RAJ KUMAR SAH AND SONS [LAWS(DLH)-2009-9-158] [REFERRED TO]
ORIENTAL BANK OF COMMERCE VS. SHRI SYED AKHLAQ HUSSAIN [LAWS(DLH)-2011-2-551] [REFERRED TO]
SUSAN LEIGH BEER VS. INDIA TOURISM DEVELOPMENT CORPN LTD [LAWS(DLH)-2011-3-253] [REFERRED TO]
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD VS. J K SYNTHETICS LTD [LAWS(DLH)-2011-4-209] [REFERRED TO]
MAHANAGAR TELEPHONE NIGAM LTD VS. BHARAT BHUSHAN SHARMA [LAWS(DLH)-2010-12-173] [REFERRED TO]
MAHARASHTRA STATE SEED CORPORATION LTD., KALLUR, KURNOOL AND OTHERS VS. ANDHRA PRADESH STATE SEED CERTIFICATION AGENCY, HYDERABAD AND OTHERS [LAWS(APH)-2017-1-26] [REFERRED TO]
PL SHIPPING & LOGISTICS PRIVATE LIMITED VS. A G A PUBLICATION LTD [LAWS(APH)-2012-4-55] [REFERRED TO]
HDFC BANK LTD VS. BANU BIBI [LAWS(CAL)-2010-7-21] [REFERRED TO]
SIDHI INDUSTRIES & ORS VS. RELIGARE FINVEST LIMITED [LAWS(DLH)-2017-2-135] [REFERRED TO]
SHARAD TRIPATHI VS. BHISHMA SHANKAR ALIAS KUSHAL TIWARI [LAWS(ALL)-2011-9-37] [REFERRED TO]
AMAAN SACHDEV & ORS. VS. FAHED ABDULRAHMAN ALI ALKHAMIRI & ORS. [LAWS(DLH)-2016-6-60] [REFERRED TO]
KUNHAMBU K VS. PRESIDING OFFICER, DEBT RECOVERY TRIBUNAL [LAWS(KAR)-2001-7-114] [REFERRED]
MADHUKAR G. ANGUR VS. MADHUSUDHAN MISHRA [LAWS(KAR)-2017-5-16] [REFERRED TO]
V R FINSEC PVT LTD. VS. STATE BANK OF INDIA [LAWS(DLH)-2018-9-403] [REFERRED TO]
OM LOGISTICS LIMITED VS. NATIONAL INSURANCE COMPANY LIMITED AND ANOTHER [LAWS(DLH)-2017-5-331] [REFERRED TO]
SMAAASH ENTERTAINMENT PVT. LTD VS. VARSICON ENGINEERING PVT. LTD [LAWS(DLH)-2021-9-108] [REFERRED TO]
RAMBIR SINGH VS. AMIT KUMAR [LAWS(DLH)-2022-6-128] [REFERRED TO]
VATECH GLOBAL CO. LTD. VS. UNICORN DENMART LTD. [LAWS(DLH)-2022-8-4] [REFERRED TO]
IFCI VENTURE CAPITAL FUNDS LIMITED VS. SANTOSH KHOSLA [LAWS(DLH)-2012-2-457] [REFERRED TO]
NATIONAL RESEARCH DEVELOPMENT CORPORATION VS. NATIONAL AGRO-CHEMICALS INDUSTRIES LTD [LAWS(DLH)-2012-9-262] [REFERRED TO]
ASHWIN HOLDINGS PVT LTD VS. ANTHONY FERNANDES, SON OF LATE ALEX FERNANDES [LAWS(BOM)-2021-6-78] [REFERRED TO]
JEM EXPORTER VS. UNION OF INDIA [LAWS(BOM)-2023-8-154] [REFERRED TO]
TRANSWAY CARGO LIFTERS PVT. LTD. VS. NATIONAL INSURANCE CO. LTD. AND ORS. [LAWS(DLH)-2016-4-46] [REFERRED TO]
STATE BANK OF INDIA VS. GOBBS KAY INDIA [LAWS(DLH)-1998-7-13] [REFERRED]
BAKER OIL TOOLS INDIA PVT LTD VS. BAKER HUGHES LTD [LAWS(DLH)-2011-6-5] [REFERRED TO]
STATE BANK OF BIKANER VS. MUKESH KUMAR [LAWS(DLH)-2011-3-107] [REFERRED TO]
CANARA BANK VS. K.L. RAJGARHIA [LAWS(DLH)-2009-2-222] [REFERRED TO]
TRG INDUSTRIES PVT LTD VS. CHZK DORMASH SERVICES [LAWS(DLH)-2007-9-273] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. AMAR AUTOS [LAWS(ALL)-2008-5-187] [REFERRED TO]
STATE OF ASSAM VS. SHAHNASIM [LAWS(GAU)-2001-5-5] [REFERRED TO]
SATHI VIJAY KUMAR VS. TOTA SINGH [LAWS(SC)-2006-12-38] [REFERRED TO]
VIJAY SOLVEX LTD VS. BABU LAL DATA [LAWS(RAJ)-2018-4-85] [REFERRED TO]
CONTINENTAL ENGINEERING CORPORATION LIMITED VS. JAIPUR METRO RAIL CORPORATION [LAWS(RAJ)-2022-3-319] [REFERRED TO]
MOHAMED VS. CHANCELLOR UNIVERSITY OF CALICUT [LAWS(KER)-2010-11-401] [REFERRED TO]
OWNERS AND PERSONS INTERESTED IN THE VESSEL VS. KTV HEALTH FOOD PVT LTD. [LAWS(MAD)-2014-12-370] [REFERRED TO]
OWNERS AND PERSONS INTERESTED IN THE VESSEL VS. KTV HEALTH FOOD PVT LTD. [LAWS(MAD)-2014-12-370] [REFERRED TO]
HOTEL ORNATE (NILGIRY) PRIVATE LIMITED VS. R.MAHESHWARAN [LAWS(MAD)-2024-2-93] [REFERRED TO]
GANAPATHIRAMAN SRINIVASAN VS. INDIAN OIL CORPORATION LTD, [LAWS(MAD)-2021-3-252] [REFERRED TO]
SANDEEP KUMAR VS. RAJIV KUMAR AND ORS. [LAWS(P&H)-2001-9-69] [REFERRED TO]
MUNICIPAL COMMITTEE, SIRHIND VS. SUKHDEV SINGH [LAWS(P&H)-2001-9-165] [REFERRED]
STATE OF ANDHRA PRADESH VS. KOTHACHERUVU PLANTATIONS AND INDUSTRIES PVT. LTD. [LAWS(APH)-2014-4-6] [REFERRED TO]
SANTAN FINANCERS and REAL ESTATE PVT LTD VS. DEVAPA A SARVI [LAWS(BOM)-2004-12-8] [REFERRED TO]
STANDERD CHARTERED BANK VS. R VINAY KUMAR BHASIN [LAWS(DLH)-2002-5-115] [REFERRED TO]
GUPTA ESTATE PRIVATE LIMITED VS. RAMESH KUMAR [LAWS(DLH)-1999-11-82] [REFERRED]
SHRIJEE SYNTHETICS BOMBAY PRIVATE LIMITED VS. MANJU FALLS [LAWS(DLH)-1999-2-6] [REFERRED]
RUPAK GUPTA VS. BANARAS HOUSE (P.) LTD. [LAWS(CL)-2012-8-2] [REFERRED TO]
SHUSHRUTI SOUHARDA SHAKARA BANK NIYAMITHA VS. S. MANJUNATH [LAWS(KAR)-2022-3-183] [REFERRED TO]
C.KRISHNIAH CHETTY & SONS PRIVATE LIMITED VS. DEEPALI COMPANY PRIVATE LIMITED [LAWS(KAR)-2021-5-10] [REFERRED TO]
C.KRISHNIAH CHETTY & SONS PRIVATE LIMITED VS. DEEPALI COMPANY PRIVATE LIMITED [LAWS(KAR)-2021-5-10] [REFERRED TO]
ANIS RAHIM VS. KERALA TOURISM DEVELOPMENT CORPORATION LIMITED , [LAWS(KER)-2018-3-334] [REFERRED TO]
SANATAM DHARAM SABHA NEW DELHI VS. CHANDER BHAN [LAWS(DLH)-2011-1-418] [REFERRED TO]
HARJIT KAUR DHINGRA VS. PAN AMERICAN WORLD AIRWAYS [LAWS(DLH)-2010-8-61] [REFERRED TO]
LUCAS INDIAN SERVICES LTD VS. SANJAY KUMAR AGARWAL [LAWS(DLH)-2010-8-301] [REFERRED TO]
DAYALDAS GANGWANI VS. SHANTI SHUKLA [LAWS(CHH)-2009-10-14] [REFERRED TO]
NATIONAL STEEL IND LTD VS. BHIWANI COLD ROLLING MILLS LTD [LAWS(DLH)-2012-8-159] [REFERRED TO]
ASSOCIATION OF ENGINEERING WORKERS VS. COMPTON GREAVES LTD. [LAWS(BOM)-2016-9-64] [REFERRED TO]
AJIT MITTAL VS. HEAT EXCHANGE (P) LTD. [LAWS(DLH)-2009-9-335] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. UNION OF INDIA [LAWS(DLH)-2007-4-48] [REFERRED TO]
JOHN TINSON CO PVT LTD VS. BANK OF INDIA [LAWS(DLH)-2008-5-232] [REFERRED TO]
KINGSTON COMPUTERS I.P. LTD VS. STATE BANK OF TRAVANCORE [LAWS(DLH)-2008-8-277] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. OKARA TRADE PARCEL CARRIAGE [LAWS(DLH)-2010-12-177] [REFERRED TO]
ARORA ENTERPRISES VS. VIJAY POWER GENERATOR LTD [LAWS(DLH)-2015-5-213] [REFERRED TO]
SUNIL KUMAR KHETAWAT VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2003-2-53] [REFERRED TO]
SONY KABUSHIKI KAISHA VS. SONY TRADE LINKS (INDIA) PVT. LTD. [LAWS(CAL)-2015-1-11] [REFERRED TO]
B.R.R.HOLDING PRIVATE LTD. VS. CHENNAI GARR TECH LIMITED [LAWS(MAD)-2020-5-71] [REFERRED TO]
SILVER JUBLEE CLUB VS. STATE OF TELANGANA [LAWS(TLNG)-2022-4-18] [REFERRED TO]
NIRMAL DEVI @ NIRMAL KANTA VS. LALA BHOLA NATH TRUST (REGD) [LAWS(P&H)-2003-4-171] [REFERRED]
M/S. IMAGE VENTURE PVT. LTD. NO.3, FIRST CROSS STREET, LAKE AREA, NUNGAMBAKKAM, REP. BY ITS DIRECTORS, 1. MR. MATHI SEELAN, 2. MR. R. SENTHILKUMAR VS. M/S. VASAN PUBLICATION PRIVATE LIMITED REP. BY ITS EXECUTIVE DIRECTOR MR. M.V. KUMAR NO. 757, ANNA SALAI, CHENNAI 600 002 [LAWS(MAD)-2017-1-152] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. UNION OF INDIA REPRESENTING NORTHERN RAILWAYS [LAWS(P&H)-2011-9-49] [REFERRED TO]
A R RAVICHANDRAN VS. MAGNITUDE REALTORS & PROBUILD PVT LTD [LAWS(MAD)-2019-3-124] [REFERRED TO]
UNION OF INDIA VS. HINDUSTAN GUM & CHEMICALS LTD. [LAWS(P&H)-2007-2-86] [REFERRED TO]
ZUBER RICE MILLS VS. PUNJAB STATE COOP. SUPPLY AND MARKETING FEDERATION LTD [LAWS(P&H)-2008-10-50] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. BHAGAT SINGH [LAWS(P&H)-2008-9-57] [REFERRED TO]
MUNICIPAL COMMITTEE, SIRHIND VS. BAWA UTTAM GIR CHELA AND ANOTHER [LAWS(P&H)-2001-9-75] [REFERRED TO]
KALI CHARAN KESHAN VS. VISHVANATH [LAWS(P&H)-2003-1-111] [REFERRED TO]
PAN RESORTS LTD VS. H H KARTHIKA THIRUNAL LAKSHMI BAYI [LAWS(MAD)-2012-10-190] [REFERRED TO]
ALLENGERS GLOBAL HEALTH CARE PVT. LTD. VS. RAJESH KAPOOR [LAWS(P&H)-2019-11-423] [REFERRED TO]
P SESHAYYA VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(MAD)-2009-11-626] [REFERRED TO]
JINDAL STEEL & POWER LIMITED VS. STATE OF ORISSA [LAWS(ORI)-2020-11-6] [REFERRED TO]
SARDAR GURJINDER SINGH VS. CENTRAL BANK OF INDIA [LAWS(MPH)-2007-1-100] [REFERRED TO]
POWER GRID CORPORATION OF INDIA VS. PATEL ROADWAYS LTD [LAWS(MPH)-2007-6-21] [REFERRED TO]
JAYSHREE ENTRADE PRIVATE LIMITED VS. STATE OF ASSAM AND 5 ORS [LAWS(GAU)-2019-3-28] [REFERRED TO]
APPLE VALLEY RESORT VS. H.P. STATE ELECTRICITY BOARD [LAWS(HPH)-2003-9-10] [REFERRED TO]
NEIPHREZO KEDITSU VS. ZENEISIILE ATE LOUCII [LAWS(GAU)-2016-5-97] [REFERRED TO]
MAHESH KR. YADAV VS. AHMED TEA COMPANY [LAWS(GAU)-2018-3-38] [REFERRED TO]
OIL INDIA LIMITED VS. DRILLMEC S.P.A. [LAWS(GAU)-2014-7-36] [REFERRED TO]
NEELAM SONKAR VS. BALI RAM [LAWS(ALL)-2011-10-83] [REFERRED TO]
SUSHMA ARYA VS. PALMVIEW OVERSEAS LTD. [LAWS(BOM)-2022-11-5] [REFERRED TO]
SERITEC ELECTRONICS PVT. LTD. VS. COMPUTER PERIPHERAL SOLUTIONS [LAWS(DLH)-2014-2-331] [REFERRED TO]
G KARUNA KUMARI VS. STATE BANK OF INDIA WADDEPALLY BRANCH WARANGAL [LAWS(APH)-2004-10-42] [REFERRED TO]
INDIAN BANK VS. GAWRI CONSTRUCTION UDYOG LTD [LAWS(DLH)-2011-10-133] [REFERRED TO]
M/S. M.S.O. BUILDING CONSUMER COOPERATIVE STORE LIMITED VS. THE CHIEF ELECTION COMMISSIONER & ORS. [LAWS(DLH)-2011-11-475] [REFERRED TO]
MONT BLANC SIMPLO GMBH VS. NEW DELHI STATIONERY MART [LAWS(DLH)-2009-8-91] [REFERRED TO]
K E BURGMANN VS. H N SHAH [LAWS(DLH)-2011-7-310] [REFERRED TO]
PRAMOD KUMAR NAYAK VS. NIRANJAN DAS [LAWS(DLH)-2011-2-245] [REFERRED TO]
CANBANK MUTUAL FUND VS. NUCLEAR POWER CORPORATION OF INDIA [LAWS(DLH)-2007-9-66] [REFERRED TO]
ALCON ELECTRONICS PVT. LTD. VS. CELEM S.A. [LAWS(BOM)-2014-9-21] [REFERRED TO]
TEJ SHOE EXPORTERS P LTD VS. AIR INDIA [LAWS(DLH)-2006-10-118] [REFERRED TO]
UNITED DISTILLERS PLC VS. JOGDISH JOSHI [LAWS(DLH)-2000-7-19] [REFERRED]
SHETH BUILDERS PVT. LTD. VS. MICHAEL GABRIEL [LAWS(BOM)-2020-11-291] [REFERRED TO]
CENTRAL WAREHOUSING CORPORATION VS. ORIENTAL INSURANCE COMPANY LTD & ANR [LAWS(DLH)-2018-5-157] [REFERRED TO]
BRIJESH GUPTA VS. SAROJ GUPTA [LAWS(DLH)-2022-12-28] [REFERRED TO]
VIJAY N. VS. KAVITHA KANAPARTHI [LAWS(KAR)-2014-9-136] [REFERRED TO]
RAM BHOOL YADAV VS. GYAN KUNJ CONSTRUCTION PVT. LTD. [LAWS(ALL)-2020-12-172] [REFERRED TO]
VENUS HOME APPLIANCE (P) LTD VS. SUJIT KANORIA & ANR [LAWS(DLH)-2016-8-194] [REFERRED]
PICK UP CARRIERS VS. NATIONAL INSURANCE CO LTD [LAWS(DLH)-2012-7-88] [REFERRED TO]
ALFA BHOJ PVT LTD VS. NEW DELHI MUNICIPAL COUNCIL [LAWS(DLH)-2012-7-323] [REFERRED TO]
PRAJA MECHANICALS PVT LTD VS. VARDAAN AGROTECH PVT LTD [LAWS(DLH)-2012-1-22] [REFERRED TO]
NIKHIL FOOTWEARS LTD VS. VICTORY ENTERPRISES [LAWS(DLH)-2012-2-436] [REFERRED TO]
NISCHINTAPUR TEA CO LTD VS. SUBRATA SEN [LAWS(CAL)-2011-7-33] [REFERRED TO]
STATE FARMS CORPORATION OF INDIA LTD VS. MAHENDRA SINGH [LAWS(DLH)-2013-12-10] [REFERRED TO]
CANARA BANK VS. M/S PICK UP AUTO PRODUCTS [LAWS(DLH)-2013-12-144] [REFERRED TO]
INDIA TOURISM DEVELOPMENT CORPORATION LIMITED VS. MISS SUSAN LEIGH BEER [LAWS(DLH)-2014-5-198] [REFERRED TO]
MERCK SHARP & DOHME CORPORATION AND ORS. VS. GLENMARK PHARMACEUTICALS LTD. [LAWS(DLH)-2015-10-298] [REFERRED TO]
STATE BANK OF INDIA VS. MOTI THAWARDAS DADLANI [LAWS(BOM)-2006-12-178] [REFERRED TO]
STANDERD CHARTERED BANK VS. RAVI BHANDARI [LAWS(DLH)-2002-5-160] [REFERRED TO]
STATE BANK OF HYDERABAD VS. NEHRU PLACE HOTELS AND ORS. [LAWS(DLH)-2010-1-393] [REFERRED TO]
NATIONAL TEXTILE CORPORATION VS. SWADESHI COTTON MILLS CO. LTD. [LAWS(ALL)-1999-12-160] [REFERRED TO]
SUDERSHAN SINGH VS. RAVINDER UPPAL [LAWS(DLH)-2011-5-81] [REFERRED TO]
ARIBA INDIA PRIVATE LTD VS. ISPAT INDUSTRIES LTD [LAWS(DLH)-2011-7-301] [REFERRED TO]
MOHAN MURTI VS. DEUTACHE RANCO [LAWS(DLH)-2015-2-314] [REFERRED TO]
INDIAN OIL CORPORATION LTD. VS. KAPIL BAGRI [LAWS(DLH)-2015-8-216] [REFERRED TO]
THE NEW OSMANGUNJ EXTENSION CO-OPERATIVE HOUSING SOCIETY LTD. VS. NAVBHARAT RESTAURANT [LAWS(APH)-2015-12-36] [REFERRED TO]
BRIJESH GUPTA VS. SAROJ GUPTA [LAWS(DLH)-2022-12-50] [REFERRED TO]
B.S. PUTTARAJU VS. C.R. SOMA SHEKAR [LAWS(CL)-2009-1-6] [REFERRED TO]
SCHMENGER GMBH AND COMPANY LEDER THROUGH ITS LIAISON CONCERN VS. M/S SADDLER SHOES PRIVATE LIMITED [LAWS(MAD)-2010-10-395] [REFERRED TO]
PUNJAB NATIONAL BANK VS. KHAZAN SINGH [LAWS(P&H)-2003-12-11] [REFERRED TO]
HARYANA FINANCIAL CORPORATION LIMITED VS. KABIS SHINES PRIVATE LIMITED [LAWS(P&H)-2001-10-4] [REFERRED TO]
SECRETARY, MARKET COMMITTEE, ISMILABAD VS. MEHAR SINGH [LAWS(P&H)-2011-2-212] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. BANT KAUR [LAWS(P&H)-1997-9-54] [REFERRED TO]
IRON MASTER INDIA PVT LTD VS. PUNJAB NATIONAL BANK [LAWS(P&H)-1998-11-56] [REFERRED]
RAMESH CHAWLA VS. RANJIT SINGH [LAWS(P&H)-1998-4-29] [REFERRED TO]
GANGA SARAN AND SONS PRIVATE LIMITED VS. SACHDEVA OFFSET AND PACKING INDUSTRIES PRIVATE LIMITED [LAWS(DLH)-1999-8-4] [REFERRED]
DELHI LOTTERIES VS. RAJESH AGGARWAL [LAWS(DLH)-1997-10-26] [REFERRED]
CANARA BANK VS. MARSHALL CYCLE [LAWS(DLH)-1998-2-32] [REFERRED]
MAHESH NATHANI VS. SIR EDWARD DUNLOP HOSPITALS INDIA LTD [LAWS(DLH)-2005-4-24] [REFERRED TO]
GLAXO GROUP LTD VS. SUNLIFE SCIENCES PVT. LTD [LAWS(DLH)-2010-10-191] [REFERRED TO]
CANARA BANK VS. R.K. ENGINEERING CO. PVT. LTD [LAWS(DLH)-2011-1-410] [REFERRED TO]
MAHANAGAR TELEPHONE NIGAM LTD VS. SUMAN SHARMA [LAWS(DLH)-2010-12-172] [REFERRED TO]
THE FEDERAL BANK LIMITED VS. M/S. RIWAZ CREATIONS & ORS. [LAWS(DLH)-2011-12-450] [REFERRED TO]
SYNDICATE BANK VS. MADHU INSULATED CABLE CO P LTD [LAWS(DLH)-2011-4-254] [REFERRED TO]
WESTON TUBES (PVT.) LTD. VS. NATIONAL INSURANCE COMPANY LTD. [LAWS(DLH)-2014-5-178] [REFERRED TO]
BISHWA NATH TEWARI VS. BHAGWATI PRASAD SIOTIA AND SONS [LAWS(GAU)-1997-2-3] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. UNION OF INDIA [LAWS(DLH)-2007-2-128] [REFERRED TO]
MOTHER DAIRY FRUIT AND VEGITABLES P LTD VS. GUJARAT CO OPERATIVE MILK MARKETING FEDERATION LTD [LAWS(DLH)-2006-4-170] [RELIED ON]
PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD VS. PUNJAB & SINDH BANK [LAWS(DLH)-2007-8-212] [REFERRED TO]
FOMENTO RESORTS AND HOTELS LTD VS. AMILCAR CUNHA SOUZA [LAWS(BOM)-2010-9-178] [REFERRED TO]
RANGNATH MISHRA VS. RAMESH CHAND [LAWS(ALL)-2020-1-321] [REFERRED TO]
PALMVIEW INVESTMENTS OVERSEAS LIMITED VS. RAVI ARYA [LAWS(BOM)-2023-5-82] [REFERRED TO]
KAMAL SILK MILLS VS. KUNCHAM MOHANA RAO [LAWS(APH)-2001-12-86] [REFERRED TO]
SALAUDDIN & CO. VS. STATE BANK OF INDIA AND ORS. [LAWS(APH)-2001-12-136] [REFERRED TO]
M/S TAJ TRADE AND TRANSPORT CO. LTD VS. NEXT WAVE CORPORATION [LAWS(DLH)-2013-7-271] [REFERRED TO]
RAM PUJAN SINGH VS. GRAMOPHONE COMPANY LTD [LAWS(CAL)-1998-3-14] [REFERRED TO]
NATIONAL FERTILIZERS LIMITED VS. INDO GULF INDUSTRIES LIMITED [LAWS(DLH)-2018-1-84] [REFERRED TO]
SUNAIR HOTEL LTD. VS. VLS FINANCE LTD. [LAWS(DLH)-2017-4-171] [REFERRED TO]
BHANU PRATAP MEHRA VS. BRIJ LEASING P LTD [LAWS(ALL)-2011-3-8] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. MESSRS SESA GOA LTD. [LAWS(BOM)-2020-1-208] [REFERRED TO]
BHOODEVA REALITY & DEVELOPMENT PVT LTD VS. VEENA W/O MADHUKESAVA REDDY [LAWS(APH)-2015-4-117] [REFERRED TO]
LINGAM PREMCHAND VS. CHURCH OF SOUTH INDIA TRUST ASSOCIATION [LAWS(APH)-2024-11-7] [REFERRED TO]
BHJRANG CRANES VS. SHRIRAM TRANSPORT FINANCE CO. LTD. AND ORS. [LAWS(APH)-2019-9-86] [REFERRED TO]
COMPREHENSIVE DIGITAL WORLD P LTD VS. STATE BANK OF TRAVANCORE [LAWS(KER)-2012-1-77] [REFERRED TO]
PAWAN HANS HELICOPTERS LTD. VS. NIDHEESH TOURS & TRAVELS PVT. LTD. [LAWS(DLH)-2023-3-261] [REFERRED TO]
BRIJESH GUPTA VS. SAROJ GUPTA [LAWS(DLH)-2022-11-154] [REFERRED TO]
SINGAPORE AIRLINES CARGO PVT. LTD. VS. M/S. HCL INFO SYSTEMS LTD. [LAWS(MAD)-2017-6-60] [REFERRED TO]
ANJALI DUTTA BARMAN VS. PLANTERS ARIWAYS LTD. [LAWS(GAU)-2017-7-36] [REFERRED TO]
B.K. SRIVASTAVA VS. STATE OF PUNJAB [LAWS(P&H)-2012-9-67] [REFERRED TO]
ABDUL RAZAK VS. MANGESH RAJARAM WAGLE [LAWS(SC)-2010-1-82] [REFERRED TO]
STATE BANK OF INDIA VS. AMIRUL ARFIN GANDHI [LAWS(JHAR)-2002-1-15] [REFERRED TO]
SUBH TIMB STEEL LIMITED VS. INDER PAUL DUA [LAWS(P&H)-1999-9-32] [REFERRED]
PUNJAB STATE WAREHOUSING CORPORATION VS. AMAR NATH VINOD KUMAR [LAWS(P&H)-2003-7-55] [REFERRED TO]
SUBHASH CHANDER VS. MANAGING COMMITTEE GURUDWARA [LAWS(P&H)-2014-10-4] [REFERRED TO]
STATE BANK OF INDORE VS. FIRM MOOLCHAND MADANLAL [LAWS(MPH)-2004-7-52] [REFERRED TO]
H.P.STATE INDUSTRIAL DEVELOPMENT CORPORATION VS. FORM TECHNIKS (INDIA) PVT.LTD. [LAWS(HPH)-2001-6-19] [REFERRED TO]
H.P.GENERAL INDUSTRIES CORPORATION LTD. VS. KHUSHBAKHAT AGRO INDUSTRIAL CO.PVT.LTD. [LAWS(HPH)-2002-7-27] [REFERRED TO]
P PERIASAMY VS. A RAMASAMY GOUNDER [LAWS(MAD)-2009-4-215] [REFERRED TO]