YOGIRAJ CHARITY TRUST Vs. COMMISSIONER OF INCOME TAX NEW DELHI

Referred Judgements :-

COMMISSIONER OF INCOME TAX KERALA AND COIMBATORE VS. P KRISHNA WARRIAR [DISTINGUISHED]
COMMISSIONER OF INCOME TAX MADRAS IN ALL APPEALS VS. ANDHRA CHAMBER OF COMMERCE MADRAS IN ALL THE APPEALS [RELIED ON]
EAST INDIA INDUSTRIES MADRAS PRIVATE LIMITED MADRAS VS. COMMISSIONER OF INCOME TAX MADRAS [RELIED ON]
SOLE TRUSTEE LOK SHIKSHANA TRUST VS. COMMISSIONER OF INCOME TAX MYSORE [RELIED ON]
COMMISSIONER OF INCOME TAX VS. JAIPUR CHARITABLE TRUST [AFFIRMED]
COMMISSIONER OF INCOME TAX VS. RADHASWAMI SATSANG SABHA [DISTINGUISHED]
HYDERABAD STOCK EXCHANGE LIMITED VS. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD [DISTINGUISHED]
COMMISSIONER OF INCOME TAX VS. BENGAL HOME INDUSTRIES ASSOCIATION [DISTINGUISHED]
ALL INDIA SPINNERS ASSN VS. COMMISSIONER OF INCOME-TAX [RELIED ON]
LAKSHMI NARAIN LATH TRUST VS. COMMISSIONER OF INCOME TAX [APPROVED]