Referred Judgements :-

LORD DENNING SCRIPTED IN JONES VS. NATIONAL COAL BOARD [REFERRED TO]
JENNISON VS. BAKER [REFERRED TO]
HUSSAINARA KHATOON 1 VS. HOME SECRETARY STATE OF BIHAR [REFERRED TO]
STATE OF BIHAR VS. J A C SALDANHA:J A C SALDANHA [REFERRED TO]
STATE OF WEST BENGAL VS. SAMPAT LAL:SAMPAT LAL [REFERRED TO]
KASHMERI DEVI VS. DELHI ADMINISTRATION [REFERRED TO]
GUDALURE M J CHERIAN VS. UNION OF INDIA [REFERRED TO]
ABDUL REHMAN ANTULAY VS. R S NAYAK [REFERRED TO]
PUNJAB AND HARYANA HIGH COURT BAR ASSOCIATION CHANDIGARH VS. STATE OF PUNJAB [REFERRED TO]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [REFERRED TO]
INDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
KARNEL SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
VINEET NARAIN VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. SUSHIL KUMAR MODI [REFERRED TO]
RAM BIHARI YADAV VS. STATE OF BIHAR [REFERRED TO]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHOORAJI [REFERRED TO]
P RAMACHANDRA RAO VS. STATE OF KARNATAKA [REFERRED TO]
SECRETARY MINOR IRRIGATION AND RURAL ENGG SERVICES UP VS. SAHNGOO RAM ARYA [REFERRED TO]
ZAHIRA HABIBULLA H SHEIKH VS. STATE OF GUJARAT [REFERRED TO]
VAKIL PRASAD SINGH VS. STATE OF BIHAR [REFERRED TO]
NATIONAL HUMAN RIGHTS COMMISSION VS. STATE OF GUJARAT [REFERRED TO]
RUBABBUDDIN SHEIKH VS. STATE OF GUJARAT [REFERRED TO]
STATE OF WEST BENGAL VS. COMMITTEE FOR PROTECTION OF DEMOCRATIC [REFERRED TO]
SIDHARTHA VASHISHT ALIAS MANU SHARMA VS. STATE NCT OF DELHI [REFERRED TO]
BABUBHAI VS. STATE OF GUJARAT [REFERRED TO]
RITESH TEWARI VS. STATE OF UP [REFERRED TO]
DISHA VS. STATE OF GUJARAT [REFERRED TO]
RATTIRAM VS. STATE OF M PTHROUGH INSPECTOR OF POLICE [REFERRED TO]
MARIA MARGARIDA SEQUERIA FERNANDES VS. ERASMO JACK DE SEQUERIA DEAD THROUGH L RS [REFERRED TO]
SAMAJ PARIVARTAN SAMUDAYA VS. STATE OF KARNATAKA [REFERRED TO]
MOHD HUSSAIN ALIAS JULFIKAR ALI VS. STATE GOVT OF NCT DELHI [REFERRED TO]
VINAY TYAGI VS. IRSHAD ALI @ DEEPAK [REFERRED TO]
K.V.RAJENDRAN VS. SUPERINTENDENT OF POLICE, CBCID SOUTH ZONE, CHENNAI [REFERRED TO]
BHARATI TAMANG VS. UNION OF INDIA [REFERRED TO]
MANOHAR LAL SHARMA VS. PRINCIPAL SECRETARY [REFERRED TO]
SUDIPTA LENKA VS. STATE OF ODISHA [REFERRED TO]
K. SARAVANAN KARUPPASAMY VS. STATE OF TAMILNADU [REFERRED TO]
VINOD KUMAR VS. STATE OF PUNJAB [REFERRED TO]

Cited Judgements :-

SUNIL PATEL VS. STATE OF M.P. & OTHERS [LAWS(MPH)-2016-12-94] [REFERRED TO]
XXXXXX VS. STATE OF KARNATAKA [LAWS(KAR)-2023-6-742] [REFERRED TO]
PUSHPAM VS. HOME SECRETARY HOME DEPARTMENT; DIRECTOR GENERAL OF POLICE; ADDITIONAL DIRECTOR CENTRAL BUREAU OF INVESTIGATION; INSPECTOR OF POLICE CENTRAL RAILWAY POLICE STATION; ASSISTANT COMMISSIONER OF POLICE NUNGAMBAKKAM SARAGAM; COMMISSIONER OF POLICE [LAWS(MAD)-2016-9-187] [REFERRED]
LAL MOHD. KHAN VS. STATE [LAWS(RAJ)-2016-6-12] [REFERRED TO]
PALANI BALAJI VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2023-7-80] [REFERRED TO]
DEVINDER MOHAN THAPA (DR. (PROF)) VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-2-9] [REFERRED TO]
VIJAY PAL SINGH TOMAR VS. STATE OF U.P. & 6 OTHERS [LAWS(ALL)-2017-3-8] [REFERRED TO]
CHANDRIMA ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-7-28] [REFERRED TO]
SUSMITA SAHA DUTTA VS. UNION OF INDIA [LAWS(CAL)-2021-8-16] [REFERRED TO]
PHIJAM MANIKUMAR VS. UNION OF INDIA [LAWS(GAU)-2017-11-16] [REFERRED TO]
GOLDY RAJIV SANTHOJI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-5-17] [REFERRED TO]
PAWAN KUMAR, VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-2-143] [REFERRED TO]
IRFAN PASHA VS. STATE [LAWS(KAR)-2017-3-38] [REFERRED TO]
SURESH KUMAR VS. STATE OF UTTARAKHAND & ORS. [LAWS(UTN)-2017-6-143] [REFERRED TO]
SHAHRUKH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-6-4] [REFERRED TO]
ANIL KOHLI VS. STATE OF UTTARAKHAND & ORS [LAWS(UTN)-2018-8-25] [REFERRED TO]
BHASKAR RAO NIMBALKAR VS. STATE OF KARNATAKA [LAWS(KAR)-2021-11-56] [REFERRED TO]
R. JEYAKUMAR JOTHI VS. HOME SECRETARY, SECRETARIAT [LAWS(MAD)-2023-10-86] [REFERRED TO]
K. VADIVEL VS. K. SHANTHI [LAWS(SC)-2024-9-77] [REFERRED TO]
STATE NCT OF DELHI VS. AMIT SHARMA & ORS [LAWS(DLH)-2018-7-103] [REFERRED TO]
DUNI CHAND VS. GODAWARI [LAWS(HPH)-2017-7-166] [REFERRED TO]
DHIRENDRA NATH DAS VS. STATE OF ASSAM [LAWS(GAU)-2021-7-14] [REFERRED TO]
RAM SURESH KAHAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-7-119] [REFERRED TO]
PRAMOD CHANDRA GUPTA VS. STATE OF U.P. [LAWS(ALL)-2022-12-9] [REFERRED TO]
ROYDEN HAROLD BUTHELLO VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-1-24] [REFERRED TO]
BALRAM RATHORE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-10-51] [REFERRED TO]
LALAN KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2017-4-11] [REFERRED TO]
MD KARI, SON OF LATE MD NAZIR VS. STATE OF BIHAR [LAWS(PAT)-2017-11-166] [REFERRED TO]
STATE OF BIHAR VS. AJIT KUMAR [LAWS(PAT)-2020-10-15] [REFERRED TO]
NANI KANYA VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2022-2-142] [REFERRED TO]
NILESH NAVALAKHA VS. UNION OF INDIA [LAWS(BOM)-2021-1-10] [REFERRED TO]
K RAJARAM VS. STATE REP BY INSPECTOR OF POLICE [LAWS(MAD)-2018-8-311] [REFERRED TO]
DR. NARESH KUMAR MANGLA VS. SMT. ANITA AGARWAL AND OTHERS ETC [LAWS(SC)-2020-12-42] [REFERRED TO]
PRATIMA BISOYI VS. STATE OF ODISHA [LAWS(ORI)-2024-4-147] [REFERRED TO]
MEENA S. MARAK VS. STATE OF MEGHALAYA [LAWS(MEGH)-2018-2-3] [REFERRED TO]
MEGHALAYA PUBLIC SERVICE COMMISSION VS. MILLON CH. MOMIN [LAWS(MEGH)-2016-10-7] [REFERRED TO]
V. SENTHIL BALAJI VS. STATE [LAWS(MAD)-2022-10-120] [REFERRED TO]
GAURAV MAINI VS. STATE OF HARYANA [LAWS(SC)-2024-7-34] [REFERRED TO]
TUNGAMMA W/O NINGANAGOUDA GOUDAR VS. UNION OF INDIA, REP BY SECRETARY, DEPARTMENT OF PERSONNEL, NEW DELHI [LAWS(KAR)-2019-3-92] [REFERRED TO]
JITENDRA SINGH NARWARIYA VS. STATE OF M.P. AND OTHHERS [LAWS(MPH)-2017-3-54] [REFERRED TO]
RAVINDER KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-11-11] [REFERRED TO]
ALLAMA ZAMIR NAQVI VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-3-82] [REFERRED TO]
WE THE PEOPLE VS. STATE OF U.P [LAWS(ALL)-2017-3-147] [REFERRED TO]
ARTI GUJAR VS. STATE OF U P THRU PRIN SECY HOME AND ANR [LAWS(ALL)-2018-5-151] [REFERRED TO]
DEB KUMAR SAMANTA VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-3-136] [REFERRED TO]
MANBAHALA MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-7-57] [REFERRED TO]
KIRAN TIRUMALASETTI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2024-6-61] [REFERRED TO]
MAGHAVENDRA PRATAP SINGH VS. STATE OF CHHATTISGARH [LAWS(SC)-2023-4-94] [REFERRED TO]
MANISHABEN VRAJLAL THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-109] [REFERRED TO]
STATE OF MAHARASHTRA VS. GOPAL NILKANTH JANBANDU [LAWS(BOM)-2020-12-396] [REFERRED TO]
STATE OF MAHARASHTRA VS. ATUL RAMA LOTE [LAWS(BOM)-2019-4-150] [REFERRED TO]
JAWAHAR YADAV, S/O DEVLAL YADAV VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2018-10-1] [REFERRED TO]
MEKALA MADHUSUDHAN REDDY VS. DIRECTOR GENERAL OF POLICE [LAWS(APH)-2020-9-120] [REFERRED TO]
MANOWARA BEGUM (MST.) VS. STATE OF ASSAM [LAWS(GAU)-2019-1-83] [REFERRED TO]
LAKSHMI BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-12-49] [REFERRED TO]
IN RE: WITHDRAWAL OF CRIMINAL CASES BY STATE GOVERNMENT (ARISING OUT OF CRIMINAL MISC. WRIT PETITION NO. 10816 OF 2015 RAM NARAYAN YADAV V. STATE OF U.P. & OTHERS) VS. STATE OF U.P. & OTHERS [LAWS(ALL)-2017-2-35] [REFERRED TO]
OPERATION MOBILIZATION INDIA, REP. BY DR. JOSEPH DSOUZA AND OTHERS VS. THE STATE OF TELANGANA, REP. BY ITS PRINCIPAL SECRETARY, HOME DEPARTMENT, SECRETARIAT, HYDERABAD AND OTHERS [LAWS(ALL)-2017-4-145] [REFERRED TO]
MD AFTAB ALAM @ AFTAB AALAM, SON OF LATE AHMAD VS. STATE OF BIHAR [LAWS(PAT)-2017-7-175] [REFERRED TO]
AMAR NATH MAHTO VS. THE STATE OF BIHAR [LAWS(PAT)-2017-8-137] [REFERRED TO]
NEK RAM CHANDEL VS. STATE OF UTTARAKHAND AND ORS [LAWS(UTN)-2018-7-99] [REFERRED TO]
S.P. CHOUDHARY VS. UNION OF INDIA [LAWS(MPH)-2019-6-167] [REFERRED TO]
PAPPU SINGH, SON OF ONKAR SINGH VS. THE STATE OF BIHAR [LAWS(PAT)-2017-3-178] [REFERRED TO]
KHOMDRAM RATAN SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2016-8-31] [REFERRED TO]
PINKI D/O SH CHHAGAN LAL PUROHIT VS. STATE OF RAJASTHAN THROUGH SHO [LAWS(RAJ)-2017-5-268] [REFERRED TO]
N SELVARAJ VS. SUPERINTENDENT OF POLICE [LAWS(MAD)-2018-8-247] [REFERRED TO]
NEENA V PATEL AND ANOTHER VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-6-91] [REFERRED TO]
CHANDANA ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-7-57] [REFERRED TO]
JYOTSNA ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-1-82] [REFERRED TO]
DEBASISH BHATTACHARJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-7-10] [REFERRED TO]
PURNIMA KANDU VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-4-155] [REFERRED TO]
OPERATION MOBILIZATION INDIA, REP. BY DR. JOSEPH DSOUZA AND OTHERS VS. THE STATE OF TELANGANA [LAWS(APH)-2017-4-48] [REFERRED TO]
ABHAY KUMAR CHOUDHARY VS. UNION OF INDIA [LAWS(JHAR)-2019-1-214] [REFERRED TO]
AJAY DIWAKAR VS. STATE OF U.P. [LAWS(ALL)-2023-5-39] [REFERRED TO]
RISHI TALWAR VS. STATE OF U. P. [LAWS(ALL)-2023-3-125] [REFERRED TO]
VINUBHAI HARIBHAI MALAVIYA VS. STATE OF GUJARAT [LAWS(SC)-2019-10-51] [REFERRED TO]
STATE VS. HEMENDHRA REDDY [LAWS(SC)-2023-4-136] [REFERRED TO]
C K NANDHAKUMAR VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2019-7-17] [REFERRED TO]
VIJAY KUMAR GUPTA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-12-84] [REFERRED TO]
MOHAMMAD YAMEEN VS. UNION OF INDIA & OTHERS [LAWS(UTN)-2017-9-77] [REFERRED TO]
BRAJMOHAN S/O LAXMINARAYAN DHAKAD VS. STATE OF MADHYA PRADESH AND OTHERS [LAWS(MPH)-2018-5-341] [REFERRED TO]
JODHRAJ SINGH HADA VS. SUPERINTENDED OF POLICE [LAWS(MPH)-2018-2-189] [REFERRED TO]
VIKRAM VINCENT VS. STATE OF KARNATAKA [LAWS(KAR)-2022-5-129] [REFERRED TO]
SUNIL KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-12-154] [REFERRED TO]
NIMAICHAND LUWANG VS. TH. SHYAMKUMAR [LAWS(MANIP)-2021-3-21] [REFERRED TO]
PROTIMA DUTTA VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-6-27] [REFERRED TO]
NILKAMAL SARKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-5-92] [REFERRED TO]
NAJIMUL HAQUE VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-11-31] [REFERRED TO]
DULAL GHOSH VS. STATE OF ASSAM [LAWS(GAU)-2019-6-103] [REFERRED TO]
JAI INDER PAL SINGH VS. JASVINDER SINGH NARULA [LAWS(HPH)-2023-1-108] [REFERRED TO]
STATE OF KERALA VS. KRISHNAN [LAWS(KER)-2020-8-552] [REFERRED TO]
R.N. PARIDHA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-6-17] [REFERRED TO]
MD. GAFFAR @ MD. GHAFFAR. VS. STATE OF BIHAR [LAWS(PAT)-2017-9-69] [REFERRED TO]
TOHSIF VS. STATE OF HARYANA [LAWS(P&H)-2021-2-6] [REFERRED TO]
NEETU KUMAR NAGAICH VS. STATE OF RAJASTHAN [LAWS(SC)-2020-9-22] [REFERRED TO]
D.SUBRAMANIAN VS. INSPECTOR OF POLICE [LAWS(MAD)-2019-7-483] [REFERRED TO]
PRAMOD KUMAR DWIVEDI VS. STATE OF M.P. & OTHERS. [LAWS(MPH)-2017-4-158] [REFERRED TO]
STATE OF KERALA VS. MADHU @ KUTTI MADHU [LAWS(KER)-2021-1-15] [REFERRED TO]
SUNITA SHUKLA VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-4-117] [REFERRED TO]
STATE OF WEST BENGAL VS. PURNIMA KANDU [LAWS(CAL)-2022-6-31] [REFERRED TO]
MONTU MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2016-5-104] [REFERRED TO]
LEGAL HEIRS BINOD KUMAR JAIN VS. STATE OF ASSAM [LAWS(GAU)-2019-5-142] [REFERRED TO]
ON DEATH OF MAGNI DEVI JAIN HER LEGAL HEIRS BINOD KUMAR JAIN AND ORS W/O PANNA LAL JAIN VS. STATE OF ASSAM AND ORS REP BY ITS CHIEF SECY [LAWS(GAU)-2019-5-11] [REFERRED TO]
GOPALAN ADIYODI VAKKEEL SMARAKA TRUST TIRUVANGAD T VS. STATE OF KERALA REPRESENTED BY SECRETARY HOME DEPA [LAWS(KER)-2018-5-40] [REFERRED TO]
SHAHRUKH ZIYA MOHAMMAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-8-64] [REFERRED TO]
SANDEEP SUNIL KUMAR LOHARIYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-421] [REFERRED TO]
INDRA PAL SINGH VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-6-9] [REFERRED TO]
STATE OF U P VS. MOHD FURKAN [LAWS(ALL)-2019-5-93] [REFERRED TO]
VINOD TIWARI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CHH)-2023-3-89] [REFERRED TO]
SYED BURANUDDIN VS. STATE BY CIRCLE INSPECTOR OF POLICE [LAWS(KAR)-2017-6-96] [REFERRED TO]
MURUGANANTHAM VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2022-1-13] [REFERRED TO]
PATANGAY PRAMOD KUMAR VS. STATE OF TELANGANA AND ORS. [LAWS(APH)-2017-4-8] [REFERRED TO]
SMT. ANURADHA ASHOK PALDHE VS. UNION OF INDIA [LAWS(APH)-2016-6-47] [REFERRED TO]
RAJIB PAUL VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-2-63] [REFERRED TO]
IN RE: WITHDRAWAL OF CRIMINAL CASES BY STATE GOVERNMENT (ARISING OUT OF CRIMINAL MISC. WRIT PETITION NO. 10816 OF 2015 RAM NARAYAN YADAV V. STATE OF U.P. & OTHERS) VS. STATE OF U.P. & OTHERS [LAWS(ALL)-2017-2-198] [REFERRED TO]
RAM KISHAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2017-5-66] [REFERRED TO]
SMT. POOJA PAL VS. STATE OF U.P. [LAWS(ALL)-2017-5-316] [REFERRED TO]
KRISHNA KUMAR SAHU VS. UNION OF INDIA [LAWS(CHH)-2017-8-132] [REFERRED TO]
VIDHYA W/O RAJENDRA KUMAR GUPTA VS. STATE OF MADHYA PRADESH & OTHERS [LAWS(MPH)-2017-5-172] [REFERRED TO]