Referred Judgements :-

UNNIANDANR. V. KUNCHI AMMA AND ORS. [REFERRED TO]
SHEO SHANKAR GIR V. RAM SHEWAK CHOWDHRI AND ORS. [REFERRED TO]
NINGAWWA VS. BYRAPPA SHIDDAPPA HIREKNRABAR [REFERRED TO]
P C K MUTHIA CHETTIAR VS. V E S SHANMUGHAM CHETTIAR DEAD ANOTHER [REFERRED TO]
BALVANT N VISWAMITRA VS. YADAV SADASHIV MULE [REFERRED TO]

Cited Judgements :-

FATMA BAI (DECEASED) & OTHERS VS. KAMA @ KAMAL KHAN & OTHERS [LAWS(MPH)-2018-1-480] [REFERRED TO]
NATARAJAN VS. PARAMASIVAM [LAWS(MAD)-2010-2-675] [REFERRED TO]
N SUBRAMANIAN VS. THANJIAMMAL [LAWS(MAD)-2007-11-224] [REFERRED TO]
K INDIRANI VS. K MANJULA [LAWS(MAD)-2011-7-184] [REFERRED]
ILLOTH VALAPPIL AMBUNHI VS. KUNHAMBU KARANAVAN [LAWS(SC)-2019-9-121] [REFERRED TO]
JANESH KUMAR VS. JAIPAL SINGH [LAWS(UTN)-2008-4-19] [REFERRED TO]
B.CHITTI BABU VS. C.ABILASH [LAWS(MAD)-2019-6-273] [REFERRED TO]
K. KALIDASS VS. P. MUNUSAMI [LAWS(MAD)-2019-7-726] [REFERRED TO]
HARI G.NAIR VS. SANTHA [LAWS(KER)-2023-11-150] [REFERRED TO]
HARIBALLABH SHARMA AND ORS. VS. DEO KRISHAN MANDAL AND ORS. [LAWS(PAT)-2015-10-65] [REFERRED TO]
PRAMILA DEVI AND ORS. VS. RAMBILASH SEKSARIA AND ORS. [LAWS(PAT)-2015-3-34] [REFERRED TO]
BIBI BASARION VS. NAZRIRUDDIN [LAWS(PAT)-2014-9-12] [REFERRED TO]
SHEO NARESH PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2017-7-117] [REFERRED TO]
SHAMBHUNATH SINGH VS. JAWAHAR SINGH [LAWS(PAT)-2023-3-61] [REFERRED TO]
DILIP KUMAR SARKAR VS. KALPANA NEOGI [LAWS(CAL)-2023-8-39] [REFERRED TO]
LEGAL HEIRS OF DECEASED GANGABEN MOTIJI THAKOR VS. MANEKLAL ISHWARLAL PATEL [LAWS(GJH)-2018-9-304] [REFERRED TO]
LATA CHAUHAN VS. L S BISHT [LAWS(DLH)-2010-7-423] [REFERRED TO]
KHATRI HOTELS PVT. LTD VS. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF URBAN DEVELOPMENT [LAWS(DLH)-2009-8-257] [REFERRED TO]
IBRAHIM KHAN VS. ADDITIONAL COLLECTOR (ADMINISTRATION) LUCKNOW AND ORS. [LAWS(ALL)-2016-2-88] [REFERRED TO]
AMAR SINGH VS. RANPAL SINGH [LAWS(ALL)-2021-9-78] [REFERRED TO]
KOSE BANDHNA URAON VS. JOGI GUDIL URAON [LAWS(CHH)-2019-8-60] [REFERRED TO]
ABBAS BHAI (DEAD THROUGH LRS MUFADDAL AZAD VS. SMT. PUSHPA KUMARI, D/O RAJMATA HITENDRA KUMARI DEVI [LAWS(CHH)-2022-3-17] [REFERRED TO]
MRS MEENA TEVARY VS. JUGAL KISHORE RATNU [LAWS(DLH)-2013-9-178] [REFERRED TO]
SH JAIN DASS JAIN VS. SUDHA RANI JAIN [LAWS(DLH)-2011-9-128] [REFERRED TO]
CHANDAR BHAN SINGH VS. DEPUTY DIRECTOR OF CONSOLIDATION, GONDA [LAWS(ALL)-2013-3-44] [REFERRED TO]
SUBHASH ARORA VS. KALVINDER SINGH SANDHU & ORS [LAWS(DLH)-2016-9-418] [REFERRED]
ANITA RANI MANGLA VS. BHAGWAT DAYAL & ORS [LAWS(DLH)-2018-10-139] [REFERRED TO]
LEENA REGO VS. LAURA [LAWS(KAR)-2021-11-138] [REFERRED TO]
REPASOSANG VS. STATE OF NAGALAND [LAWS(GAU)-2023-11-46] [REFERRED TO]
KISHOREBHAI KHANCHAND GOHIL VS. MANUBHAI PRABHUDAS PATEL [LAWS(GJH)-2010-3-10] [REFERRED TO]
LINGAM PREMCHAND VS. CHURCH OF SOUTH INDIA TRUST ASSOCIATION [LAWS(APH)-2024-11-7] [REFERRED TO]
VALEEPU JUVVALAMMA VS. MAMIDI MANIKYAM [LAWS(APH)-2023-1-138] [REFERRED TO]
SARASWATI BHAGAT VS. ESHWARAMMA @ LAKSHMANNA [LAWS(APH)-2015-10-66] [REFERRED TO]
JATINDER KHANDUJA VS. JAGDISH KHANDUJA [LAWS(DLH)-2018-3-63] [REFERRED TO]
AAS MOHAMMAD VS. SABIHA AKHTAR [LAWS(DLH)-2019-7-177] [REFERRED TO]
PREM NATH CHOPRA VS. ARUN CHOPRA [LAWS(DLH)-2014-1-47] [REFERRED TO.]
SHYAM LAL MAHANT VS. NAVRATAN DAS [LAWS(CHH)-2019-11-167] [REFERRED TO]
GANGOTRI BAI VS. ANAND RAM @ BHAGAN [LAWS(CHH)-2019-8-118] [REFERRED TO]
RAMBAI BHAVE VS. SANTOSH KUMAR [LAWS(CHH)-2021-2-29] [REFERRED TO]
GUDA VS. RAMCHAND [LAWS(CHH)-2020-11-92] [REFERRED TO]
ABDUL MAJID VS. RATO [LAWS(CHH)-2020-8-16] [REFERRED TO]
NIRMAL CHANDRA HALDER VS. SMT. SUMITRA NASKAR [LAWS(CAL)-2007-6-85] [REFERRED TO]
BHRIGURASAN VS. D.D.C. [LAWS(ALL)-2020-6-48] [REFERRED TO]
CHICHULA VENUGOPALARAO VS. CHINTALA NARAYANA RAO [LAWS(APH)-2023-8-25] [REFERRED TO]
M.SATYANARAYANA MURTHY VS. K.RAMALINGA SWAMY NAIDU [LAWS(APH)-2023-10-12] [REFERRED TO]
CHETRAM & ORS VS. DAVENDER & ORS [LAWS(DLH)-2018-9-185] [REFERRED TO]
SHARMISTHA SANYAL & ANR VS. SUJIT SEN & ORS [LAWS(DLH)-2018-5-57] [REFERRED TO]
NAND KISHORE GARG VS. JITENDER SINGH TOMAR [LAWS(DLH)-2020-1-41] [REFERRED TO]
ASHOK BAURY VS. STATE [LAWS(DLH)-2021-3-8] [REFERRED TO]
SARITA DUA VS. DR. GAUTAM DEV SOOD [LAWS(DLH)-2023-7-6] [REFERRED TO]
GOPAKUMAR VS. KAMALAKSHY PURUSHOTHAMAN [LAWS(KER)-2019-1-431] [REFERRED TO]
SOHAN LAL VS. GHANSHYAM [LAWS(HPH)-2016-5-224] [REFERRED TO]
RAMESHWAR DASS (DECEASED), SUBHASH JAIN AND OTHERS VS. DAYAWANTI (DECEASED), MANOJ BANSAL AND OTHERS [LAWS(HPH)-2016-9-212] [REFERRED]
KRIPA DEVI VS. POONAM DEVI [LAWS(PAT)-2013-3-17] [REFERRED TO]
MAHESH SINGH VS. MD. KAISAR JAMAL [LAWS(PAT)-2013-5-50] [REFERRED TO]
SURESH KUMAR AND OTHERS VS. JHOTIL SINGH AND OTHERS [LAWS(PAT)-2017-3-17] [REFERRED TO]
PARWATI DEVI DEVI & ORS. VS. MUNSI SAO & ORS. [LAWS(PAT)-2016-5-85] [REFERRED TO]
MOST BIBI MASOODA KHATOON VS. MOINUDDIN [LAWS(PAT)-2014-6-23] [REFERRED TO]
AJAY KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2023-4-17] [REFERRED TO]
KRISHNA PANDEY VS. RAM NAGINA PANDEY [LAWS(PAT)-2020-8-10] [REFERRED TO]
ALI HUSSAIN MIAN @ ALI HUSSAIN, AND ORS VS. STATE OF BIHAR AND ORS [LAWS(PAT)-2012-5-138] [REFERRED]
DULHIN DULARI DEVI VS. RAJENDRA PASI [LAWS(PAT)-2012-8-14] [REFERRED TO]
SK QAYUM VS. MOSTT AMBEYA KHATOON [LAWS(PAT)-2012-8-21] [REFERRED TO]
Pramod Kumar Nayak VS. Sripati Charan Badajena [LAWS(ORI)-2011-7-29] [REFERRED TO]
VIDYA DEVI VS. LALITA DEVI [LAWS(PAT)-2012-5-34] [REFERRED TO]
AKBARBHAI KESARBHAI SIPAI VS. MOHANBHAI AMBABHAI PATEL [LAWS(GJH)-2019-7-44] [REFERRED TO]
SAJU GEORGE VS. MOHAMMED SHERIF [LAWS(KER)-2014-2-146] [REFERRED TO]
METROPOLI OVERSEAS LIMITED VS. H.S. DEEKSHIT [LAWS(KAR)-2021-9-288] [REFERRED TO]
ANIL TRIPATHI VS. SMT. URMILA TRIPATHI & ANR. [LAWS(MPH)-2016-5-127] [REFERRED TO]
SUKHDEV SINGH VS. SMT. KASHMIR DEVI AND OTHERS [LAWS(P&H)-2014-7-847] [REFERRED TO]
KASUMBI AND ORS. VS. BASANTI AND ORS. [LAWS(RAJ)-2015-3-23] [REFERRED TO]
GURMUKH SINGH VS. BALKAR SINGH [LAWS(P&H)-2009-10-64] [REFERRED TO]
HAMEEDA BEGUM VS. CHAMPA BAI JAIN [LAWS(MPH)-2009-2-28] [REFERRED TO]
RAJENDRA SINGH VS. HARISHCHANDRA AND OTHERS [LAWS(MPH)-2011-8-198] [REFERRED]
K A SHANMUGAM VS. TAMILARASI [LAWS(MAD)-2011-9-179] [REFERRED TO]
USHDEV INTERNATIONAL LTD VS. SIMS COPPER SDN. BHD [LAWS(BOM)-2014-4-185] [REFERRED TO]
GURUPADA SINHA AND OTHERS VS. RAFIQUE MIDDYA AND OTHERS [LAWS(CAL)-2018-2-209] [REFERRED TO]
GURCHARAN SINGH VS. INDERJIT SINGH [LAWS(DLH)-2014-10-50] [REFERRED TO]
BABU KHAN VS. RAJENDRA PRASAD [LAWS(ALL)-2023-3-108] [REFERRED TO]
MANJARI DEVI VS. USHA DEVI [LAWS(CHH)-2013-11-11] [REFERRED TO]
DHARAMVIR VS. ASHOK KUMAR [LAWS(ALL)-2012-1-135] [DISTINGUISHED]
MOHAMMED HANEEF VS. RAMLAKHAN [LAWS(CHH)-2019-11-62] [REFERRED TO]
PRABHAWATI VS. CHAMPA DEVI [LAWS(ALL)-2012-7-69] [REFERRED TO]
PARAMJIT KAUR & ORS. VS. SH. TEJA SINGH & ORS. [LAWS(DLH)-2016-12-72] [REFERRED TO]
MANJULA PANT VS. BHATKHANDE MUSIC INSTITUTE A DEEMED UNIVERSITY LUCKNOW [LAWS(ALL)-2009-4-261] [REFERRED TO]
SANTOSH PURI VS. ANIL PURI [LAWS(DLH)-2012-10-158] [REFERRED TO]
B.V.OMPRAKASH VS. STATE OF KARNATAKA [LAWS(KAR)-2023-1-430] [REFERRED TO]
RAM NARAYAN RAJBHOR VS. GEETA GHOSH [LAWS(GAU)-2023-11-7] [REFERRED TO]
FORBES AND COMPANY VS. COROMANDEL GARMENTS LTD & ORS [LAWS(BOM)-2018-7-76] [REFERRED TO]
REKHA WD/O PREMNARAYAN HARODE VS. MARY WD/O GEORGE AMBROSE MONTERIO [LAWS(BOM)-2019-12-41] [REFERRED TO]
FRIENDS COOPERATIVE HOUSING SOCIETY VS. NAGPUR IMPROVEMENT TRUST [LAWS(BOM)-2008-8-209] [REFERRED TO]
CRYSTAL DWELLINGS PRIVATE LIMITED VS. SURAT SINGH MALHOTRA [LAWS(TLNG)-2022-8-69] [REFERRED TO]
NARAYANRAO JAGOBAJI GOWANDE PUBLIC TRUST VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(SC)-2016-2-10] [REFERRED TO]
ABDUL WASID VS. MUNNI BAI [LAWS(MPH)-2012-10-123] [REFERRED TO]
MATHAI VS. THOMAS [LAWS(KER)-2017-3-31] [REFERRED TO]
KAUSHIK BARUA VS. PALLAVI BARUA [LAWS(GAU)-2019-11-138] [REFERRED TO]
RAMATHAL VS. K. RAJAMANI (DEAD) [LAWS(SC)-2023-8-50] [REFERRED TO]
RATTAN SINGH VS. NIRMAL GILL [LAWS(SC)-2020-11-21] [REFERRED TO]
VIJAY PRATAP SINGH PARIHAR VS. UNION OF INDIA [LAWS(MPH)-2014-8-176] [REFERRED TO]
KRISHNAMMA VS. VISWAJITH [LAWS(KER)-2009-9-77] [REFERRED TO]
KANHA VS. KALU [LAWS(RAJ)-2006-8-3] [REFERRED TO]
S.SARAVANAN VS. M.DHANALAKSHMI [LAWS(MAD)-2021-10-57] [REFERRED TO]
VENKATARAMANA COTTON MILLS VS. KANNAPIRAN SPINNING MILLS [LAWS(MAD)-2021-10-71] [REFERRED TO]
MAHALINGAM PILLAI VS. PITCHAPILLAI [LAWS(MAD)-2017-1-20] [REFERRED TO]
GULAM MUSTAFA VS. MD. YUSUF ANSARI [LAWS(JHAR)-2018-5-179] [REFERRED TO]
KAMAR SINGH RAWAT VS. MAKHAN SINGH RAWAT AND OTHERS [LAWS(MPH)-2015-10-62] [REFERRED TO]
PARTIES NAME GOOHA AND OTHERS VS. UMA DEVI AND OTHERS [LAWS(MPH)-2017-11-259] [REFERRED TO]
MOHAMMAD ALI VS. LAND ACQUISITION COLLECTOR [LAWS(HPH)-2023-1-103] [REFERRED TO]
SHIKHAR CHAND VS. RAVINDRA GOTHI [LAWS(MPH)-2014-12-99] [REFERRED TO]
A. SURESH VS. MINOR PAVISHNA [LAWS(MAD)-2021-3-120] [REFERRED TO]
RAJENDRAN VS. RADHAKRISHNAN [LAWS(MAD)-2023-10-77] [REFERRED TO]
K.RAJESWARI VS. KUNGUMAYEE [LAWS(MAD)-2024-4-146] [REFERRED TO]
LAISHOM NINGTHEMJAO SINGH VS. KHUNDRAKPAM SHANTI SINGH [LAWS(MANIP)-2020-9-16] [REFERRED TO]
E.A.PAVITHRAN VS. ERAYI ARAKKALATH NEETHA [LAWS(KER)-2023-10-189] [REFERRED TO]
PARMINDER SINGH VS. GURNAM SINGH AND OTHERS [LAWS(P&H)-2013-12-253] [REFERRED TO]
HASTI CEMENT PVT. LTD. AND ANOTHER VS. SANDEEP CHARAN AND OTHERS [LAWS(RAJ)-2018-3-177] [REFERRED TO]
MEHTA (MEHTABI) BAI VS. SATTU [LAWS(RAJ)-2019-4-269] [REFERRED TO]
UTHA MOIDU HAJI VS. KUNIMGARATH KUNHABDULLA [LAWS(SC)-2006-11-116] [REFERRED TO]
ASOKAN VS. LAKSHMIKUTTY [LAWS(SC)-2007-12-47] [REFERRED TO]
INDIA HOUSEHOLD AND HEALTHCARE LTD VS. L G HOUSEHOLD AND HEALTHCARE LTD [LAWS(SC)-2007-3-117] [REFERRED TO]
MANIK MAJUMDER VS. DIPAK KUMAR SAHA (DEAD) THROUGH LRS. [LAWS(SC)-2023-1-32] [REFERRED TO]
RAJAT SUD VS. J P SUD [LAWS(DLH)-2019-4-1] [REFERRED TO]
HARIDAS HANMANT KADAM VS. SHANKAR SHRIPATI KADAM [LAWS(BOM)-2024-5-7] [REFERRED TO]
BIJENDER KUMAR VS. FINANCIAL COMISSIONER, GOVT. OF NCT OF DELHI & ORS [LAWS(DLH)-2016-7-59] [REFERRED TO]
DR. DILIP KUMAR MONDAL VS. SAKTI DHAR MONDAL [LAWS(CAL)-2018-1-409] [REFERRED TO]
SUSHIL YADAV AND ORS. VS. VALLEY VIEW DEVELOPERS PVT. LTD. AND ORS. [LAWS(DLH)-2015-10-202] [REFERRED TO]
VISHNU BEHARI TIWARI VS. UNION OF INDIA AND 2 OTHERS [LAWS(ALL)-2018-10-224] [REFERRED TO]
ABHISHEK SHUKLA VS. HIGH COURT OF JUDICATURE, ALLAHABAD AND OTHERS [LAWS(ALL)-2017-11-265] [REFERRED TO]
CONCEPT CARS LTD. VS. STATE OF U.P. [LAWS(ALL)-2022-11-38] [REFERRED TO]
MASHKOOR ALAM VS. AMIR BANO [LAWS(ALL)-2014-9-158] [REFERRED TO]
ANANDA SONJI WAKODE VS. PANDURANG SHAMRAO VARILAL [LAWS(BOM)-2011-2-142] [REFERRED TO]
GANGARAM VS. KAMAL [LAWS(BOM)-2014-4-224] [REFERRED TO]
AMAN HARISHKUMAR VIJ VS. SHANTABAI ANANDRAO PATIL [LAWS(BOM)-2015-4-21] [REFERRED TO]
DINESH MADHUKAR PARSHETYE VS. ABHAY SHRIDHAR SHETYE [LAWS(BOM)-2023-2-124] [REFERRED TO]
CHUGH KATHURIA ENGINEERS P LTD VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2011-6-30] [REFERRED TO]
MINOR SHANKAR VS. MURUGANANDAM [LAWS(MAD)-2018-1-262] [REFERRED TO]
P. NARASIMHAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2022-12-33] [REFERRED TO]
HARCHARAN SINGH HAZOORIA VS. KULWANT SINGH HAZOORIA [LAWS(DLH)-2021-10-29] [REFERRED TO]
HIRA SINGH VS. NARINDER KUMAR AND OTHERS [LAWS(HPH)-2018-8-110] [REFERRED TO]
SUNDER RAM (DECEASED) THROUGH HIS LRS : BURFI DEVI AND OTHERS VS. DHANI RAM (DECEASED) THROUGH HIS LRS : KALA DEVI AND OTHERS [LAWS(HPH)-2016-8-149] [REFERRED TO]
BOMMINENI VENKATAMMA VS. P GANGAMMA DIED [LAWS(APH)-2024-3-93] [REFERRED TO]
VINAYKUMAR MAGANBHAI PATEL VS. RAMESHCHANDRA [LAWS(GJH)-2013-2-193] [REFERRED TO]
A P LEELA VS. NAKKALA KISHORE YADAV [LAWS(APH)-2017-12-63] [REFERRED TO]
BAHARTIN BAI WIDOW OF BHARAT LAL IJARDAR VS. PILI BAI WIDOW OF VIRO [LAWS(CHH)-2020-12-47] [REFERRED TO]
CHANDRAKALI VS. BUNDELA BAI [LAWS(CHH)-2020-2-141] [REFERRED TO]
NAVAL SINGH VS. RAGHUVEER SINGH AND ORS. [LAWS(RAJ)-2015-3-29] [REFERRED TO]
BHAGU VS. JAGTAR SINGH AND ORS. [LAWS(P&H)-2016-2-53] [REFERRED TO]
GULAB DEVI VS. NARANGI DEVI [LAWS(RAJ)-2022-8-74] [REFERRED TO]
T KALIAMURTHI VS. FIVE GORI THAIKAL WAKF [LAWS(SC)-2008-8-5] [REFERRED TO]
SITA SHARAN PRASAD VS. MANORMA DEVI [LAWS(PAT)-2012-2-88] [REFERRED TO]
RAJDEO SINGH VS. VIDHARTHI DEVI AND ORS. [LAWS(PAT)-2012-9-87] [REFERRED TO]
SUNAINA DEVI VS. RAM NARAYAN PRASAD [LAWS(PAT)-2013-12-52] [REFERRED TO]
SURESH KUMAR & ORS VS. JHOTIL SINGH & ORS [LAWS(PAT)-2017-3-131] [REFERRED TO]
KANT DUBEY VS. BRIJ MOHAN PANDEY [LAWS(PAT)-2014-5-40] [REFERRED TO]
BIBI ABEDA KHATOON VS. MD UMAR & ORS [LAWS(PAT)-2013-7-206] [REFERRED TO]
BABUABATI DEVI VS. BHOLA YADAV [LAWS(PAT)-2013-9-43] [REFERRED TO]
SUTHRI AND ORS. VS. MUNILAL SINGH AND ORS. [LAWS(PAT)-2015-4-10] [REFERRED TO]
ABDUL RAHIMAN V.K. VS. SEBIYULLA [LAWS(KER)-2024-9-12] [REFERRED TO]
GURALA BABU RAO VS. THE MUNICIPAL COUNCIL, PARLAKHEMUNDI MUNICIPLITY [LAWS(ORI)-2016-5-25] [REFERRED TO]
SHIV DAYAL SAHU, SON OF LATE JUGAL MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-8-96] [REFERRED TO]
KALI NAICKER VS. JAGANATHAN [LAWS(MAD)-2011-9-385] [REFERRED TO]
GAJRAJ AND ANOTHER VS. RAVI KUMAR AND OTHERS [LAWS(P&H)-2017-5-286] [REFERRED TO]
SHYAMA RANI MONDAL VS. DEPALI NASKAR [LAWS(CAL)-2019-2-79] [REFERRED TO]
NAVAL SINGH VS. RADHA DIXIT [LAWS(ALL)-2021-10-82] [REFERRED TO]
Gopi Krishna VS. Ram Prakash Agarwal and Others [LAWS(ALL)-2011-12-237] [REFERRED TO]
SURESH SRIVASTAVA VS. SUBODH SRIVASTAVA [LAWS(DLH)-2012-8-477] [REFERRED TO]
MUKHINDER SINGH VS. GURBUX SINGH [LAWS(DLH)-2012-2-426] [REFERRED TO]
HAMIDA BEGUM ALIAS ALO BIBI VS. UMRAN BIBI [LAWS(CAL)-2008-3-78] [REFERRED TO]
RADHA SHARAN DUBEY & ANOTHER VS. RAM NIWAS & OTHERS [LAWS(ALL)-2017-3-9] [REFERRED TO]
SMT. ROLI SINGH AND ANOTHER VS. RAM CHANDRA AND ANOTHER [LAWS(ALL)-2017-8-483] [REFERRED TO]
IN RE VS. RAMDAS SRINIWAS NAYAK [LAWS(ALL)-2018-10-178] [REFERRED TO]
VASANTHI VS. JAYASHREE V SHETTY [LAWS(KAR)-2007-10-44] [REFERRED TO]
RAVEENDRAN NAIR VS. RAJAPPAN NAIR [LAWS(KER)-2021-11-277] [REFERRED TO]
BHASY VS. THOMAN [LAWS(KER)-2022-4-83] [REFERRED TO]
T LAKSHMAN SA VS. T S SUNDAR RAJ [LAWS(KAR)-2014-4-410] [REFERRED TO]
MONICA GOGIA VS. M/S. RSS ESTATE LLP [LAWS(DLH)-2024-7-50] [REFERRED TO]
ANIL ANEJA VS. RAJIV KUMAR & ORS [LAWS(DLH)-2018-4-176] [REFERRED TO]
D RAMALINGAM VS. SPECIAL COURT UNDER A P LAND GRABBING [LAWS(APH)-2015-1-33] [REFERRED TO]
INDUKURU RAMACHANDRAREDDY VS. AGNIGUNDALA [LAWS(APH)-2011-10-76] [REFERRED TO]
AJJAPALLLI PAPAIREDDY VS. AJJAPALLI NARAYANAREDDY [LAWS(APH)-2013-10-99] [REFERRED TO]
PUVVADI SUBRAMANYAM AND ORS. VS. JANGAM JAYALAKSHMI AND ORS. [LAWS(APH)-2019-6-31] [REFERRED TO]
AKHTER BEGUM VS. KHADEER KHAN [LAWS(TLNG)-2021-12-164] [REFERRED TO]
PRAHLAD SINGH VS. RAM KUMAR [LAWS(RAJ)-2022-8-200] [REFERRED TO]
MUNI LAL YADAV AND OTHERS VS. RAMDENI YADAV AND OTHERS [LAWS(PAT)-2015-1-205] [REFERRED TO]
SINGHESHWAR PANDEY & ORS VS. RAMESHWAR PANDEY & ORS [LAWS(PAT)-2016-6-28] [REFERRED TO]
SUDHIR KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-12-38] [REFERRED TO]
NARANJAN SINGH VS. RANJIT SINGH [LAWS(P&H)-2015-1-297] [REFERRED TO]
ARADHANA GUPTA & OTHERS VS. POORAN SINGH & OTHERS [LAWS(MPH)-2013-10-278] [REFERRED]
RADHABAI VS. ARUNAGIRI [LAWS(MAD)-2008-1-380] [REFERRED TO]
GURCHARAN SINGH VS. JASWINDER KAUR [LAWS(P&H)-2015-2-790] [REFERRED TO]
RAJA RAM AND ORS. VS. SUNDER AND ORS. [LAWS(P&H)-2016-3-77] [REFERRED TO]
SMT GANGESH KUMARI KAK VS. STATE OF M.P. & OTHERS [LAWS(MPH)-2018-1-347] [REFERRED TO]
BALU VS. RAMLAL [LAWS(MPH)-2018-1-479] [REFERRED TO]
A RAJALAKSHMI VS. SENGAMMAL [LAWS(MAD)-2012-8-137] [REFERRED TO]
SWARNA KRISHNASWAMY VS. GURU [LAWS(MAD)-2023-3-457] [REFERRED TO]
SOMASUNDARAM VS. PARAMESWARIAMMAL [LAWS(MAD)-2021-2-341] [REFERRED TO]
SAJIDA VS. BIBI JAN [LAWS(KAR)-2024-3-22] [REFERRED TO]
SUSHIL KUMAR JINDAL VS. REST HOUSE DEVELOPERS [LAWS(KAR)-2024-6-38] [REFERRED TO]
KHIRASA VS. SHANTA [LAWS(KAR)-2022-7-79] [REFERRED TO]
GLITTEK INFRASTRUCTURE PVT. LTD. VS. STATE OF KARNATAKA [LAWS(KAR)-2023-6-1055] [REFERRED TO]
ROOP NARAIN AND OTHERS VS. D.D.C.AND OTHERS [LAWS(ALL)-2020-7-49] [REFERRED TO]
RAM BADAL MISHRA VS. UNION OF INDIA [LAWS(ALL)-2022-4-180] [REFERRED TO]
RAJEEV GUPTA VS. PRASHANT GARG [LAWS(ALL)-2021-9-193] [REFERRED TO]
SIDAR AND ORS. VS. GANESHRAM AND ORS. [LAWS(CHH)-2019-11-138] [REFERRED TO]
M/S NATH BROTHERS EXIM INTERNATIONAL LTD VS. UNION OF INDIA [LAWS(DLH)-2017-4-79] [REFERRED TO]
USHA SURESHCHANDRA JHAVERI VS. HIMANSHU S. JHAVERI [LAWS(BOM)-2024-6-148] [REFERRED TO]
MASARATH JAHAN BEGUM VS. MASOOD HASHIM ALI [LAWS(APH)-2010-10-85] [REFERRED TO]
MAHESH KUMAR BALUBHAI VS. PRAMODBHAI BALUBHAI PATEL [LAWS(GJH)-2012-4-268] [REFERRED TO]
MERIT MAGNUM CONSTRUCTIONS VS. NAND KUMAR ANANT VAITY [LAWS(BOM)-2013-10-23] [REFERRED TO]
RABI SEN VS. BASANTI SHAW [LAWS(CAL)-2019-11-46] [REFERRED TO]
ANANDA KUMAR KHAN VS. JOYDEB CHANDRA KHAN [LAWS(CAL)-2023-8-148] [REFERRED TO]
JAGADGURU SHIVANAND HUMAN WELFARE ASSOCIATION AND ORS VS. DR SUSHILABAI W/O NAGAPPA HUMBARAWADI AND ORS [LAWS(KAR)-2013-8-316] [REFERRED]
RANJIT DHIRAJLAL DESAI VS. NITABEN [LAWS(GJH)-2024-3-247] [REFERRED TO]
VRAJSHYAM GOKUL CO OPERATIVE HOUSING SOCIETY LTD VS. SAMUBEN [LAWS(GJH)-2022-9-1298] [REFERRED TO]
RAJESH CHANDNA & ORS VS. AISHANI CHANDNA MEHRA [LAWS(DLH)-2019-3-237] [REFERRED TO]
PARESH CHANDRA DAS VS. GYANSTHAL PVT LTD AND 2 ORS [LAWS(GAU)-2018-4-7] [REFERRED TO]
STATE OF KERALA VS. COMMISSIONER AND ORS; AUTUMN WOOD RESORTS; K SURESH KUMAR; RAJU NARAYANASWAMY; RISHIRAJ SINGH [LAWS(KER)-2015-12-361] [REFERRED]
NALINI VS. RAMAKRISHNAN NAIR [LAWS(KER)-2017-3-185] [REFERRED TO]
SHAMIM AFROZ VS. MEHFOOZ UL HASAN [LAWS(MPH)-2006-9-13] [REFERRED TO]
JEYALAKSHMI VS. SELVARAJU [LAWS(MAD)-2018-3-110] [REFERRED TO]
RAMAKRISHNAN EZHUTHASSAN VS. ARAVINDAKSHAN EZHUTHASSAN [LAWS(KER)-2012-6-215] [REFERRED TO]
CHANDUBHAI DAHYABHAI BAROT VS. MAFATBHAI SHANKARBHAI BAROT [LAWS(GJH)-2018-9-374] [REFERRED TO]
DHANI RAM AND OTHERS VS. SUNDER RAM AND OTHERS [LAWS(HPH)-2016-8-236] [REFERRED TO]
PREM DASS (DECEASED) THROUGH LRS DEV RAJ AND OTHERS VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2017-10-9] [REFERRED TO]
OPG POWER GENERATION PRIVATE LIMITED VS. ENEXIO POWER COOLING SOLUTIONS INDIA PRIVATE LIMITED [LAWS(SC)-2024-9-52] [REFERRED TO]
VIMALABEN RAMNIKLAL MEHTA VS. PATEL VALJI DEVJI VEKRIYA [LAWS(GJH)-2022-11-14] [REFERRED TO]
H D HANUMANTHAPPA VS. MOHAMMED SAB [LAWS(KAR)-2010-6-12] [REFERRED TO]
CHRISTOPHER KARKADA VS. CHURCH OF SOUTH INDIA MADRAS [LAWS(KAR)-2011-11-21] [REFERRED TO]
SHABAD GRIH NIRMAN SAHKARI SAMSTHA VS. PARITA GRIH NIRMAN SAHKARI SAMITI [LAWS(MPH)-2006-5-123] [REFERRED TO]
KAPILDEO NARAYAN AGARWAL VS. SEBA AGARWAL [LAWS(JHAR)-2019-5-102] [REFERRED TO]
SHAKUNTLA TIWARI VS. MOHAMMAD RAMJAN [LAWS(MPH)-2011-12-28] [REFERRED TO]
SELVA MARY VS. STATE OF KARNATAKA [LAWS(KAR)-2022-11-323] [REFERRED TO]
SOHAN LAL VS. RAM BUX (DEAD) L.RS. [LAWS(RAJ)-2021-3-196] [REFERRED TO]
MAHESH KUMAR KEDIA VS. TEJVANGIRDHANRAJGIR [LAWS(TLNG)-2020-10-13] [REFERRED TO]
ACHABUN NESSA VS. ELAICH MIAH [LAWS(TRIP)-2021-2-14] [REFERRED TO]
HEMA DEVI VS. RAGHAW SINGH [LAWS(PAT)-2014-12-22] [REFERRED TO]
BRIJ BIHARI PRASAD CHAURASIA VS. RAJESHWARI DEVI [LAWS(PAT)-2013-3-11] [REFERRED TO]
SACHIDA NAND SHARMA @ SACHIDA NAND PANDEY VS. STATE OF BIHAR [LAWS(PAT)-2013-3-24] [REFERRED TO]
AMRENDRA NARAIN SHARMA VS. TAPESHWAR MISTRY [LAWS(PAT)-2013-4-63] [REFERRED TO]
T.R. (TULSIRM) KORI VS. RAJA SINGH [LAWS(MPH)-2023-5-115] [REFERRED TO]
THAKURJI MAHARAJ ASTHAPIT VS. RAM SWARUP SINGH AND ANR [LAWS(PAT)-2012-12-76] [REFERRED]
SURACHAN CHANSRICHAWALA VS. U O I [LAWS(SC)-2008-5-214] [REFERRED TO]
RANGANAYAKAMMA VS. K S PRAKASH [LAWS(SC)-2008-5-30] [REFERRED TO]
HARISH RELAN VS. KAUSHAL KUMARI RELAN AND ORS. [LAWS(DLH)-2015-8-351] [REFERRED TO]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
I.T.I. LIMITED VS. PAR PRESSINGS AND ANR. [LAWS(DLH)-2009-12-319] [REFERRED TO]
AMRUTA KALUJI SHEJOL VS. VITHAL GANPAT WADEKAR & OTHERS [LAWS(BOM)-2016-7-33] [REFERRED TO]
CHANDA BHATIA VS. RAJ KUMAR BAWEJA & ANR [LAWS(DLH)-2018-5-224] [REFERRED TO]
ADARSH KAUR GILL VS. STATE OF NCT OF DELHI [LAWS(DLH)-2013-2-118] [REFERRED TO]
BHAWANI PRASAD VS. SHEO KUMAR [LAWS(ALL)-2023-12-64] [REFERRED TO]
KRISHNA DEVI VS. SHIKSHA DEVI [LAWS(ALL)-2020-1-388] [REFERRED TO]
DIHALRAM RAJWAR @ BALRAM RAJWAR VS. RAM KUMAR, S/O BHUKHAL URAON [LAWS(CHH)-2019-7-170] [REFERRED TO]
SANTOKBEN NANCHANDBHAI PATANI VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2013-12-67] [REFERRED TO]
VASANTLAL MOTICHAND SHAH DECEASED VS. JASHWANTIBEN SHASHIKANT SHAH [LAWS(GJH)-2013-2-134] [REFERRED TO]
HUSSAINI KHATOON AND OTHERS VS. MADRESAT-UN-NOOR-LI-THAFEEZIL-QURAN UNDER SHARFIA EDUCATIONAL AND WELFARE SOCIETY, SAIDABAD, HYDERABAD AND OTHERS [LAWS(APH)-2018-2-7] [REFERRED TO]
ANNEPU VYKUNTA RAO VS. ANNEPU VASUDEVA RAO [LAWS(APH)-2007-8-105] [REFERRED TO]
PATEL RAMANBHAI MATHURBHAI VS. GOVINDBHAI CHHOTABHAI PATEL & 3 ORS [LAWS(GJH)-2018-9-20] [REFERRED TO]
FRIENDS COOPERATIVE HOUSING SOCIETY LIMITED AND ORS VS. ASIT MULTI PURPOSE ASSOCIATION & ORS [LAWS(BOM)-2008-8-677] [REFERRED]
RAMANBHAI SHAMALBHAI PATEL VS. RAVJIBHAI MOTIBHAI PATEL [LAWS(GJH)-2014-6-145] [REFERRED TO]
BALRAM, S/O BODHRAM VS. BUGALI BAI, D/O ALLU [LAWS(CHH)-2022-5-1] [REFERRED TO]
B M SREENIVASAIAH EDUCATIONAL TRUST VS. G C CHANDRE GOWDA [LAWS(KAR)-2019-12-8] [REFERRED TO]
S.G. THRUPTHI VS. P. VEENA [LAWS(KAR)-2019-6-531] [RERERRED TO]
AHIR KANABHAI LAKHMANBHAI VS. SHARADKUMAR GIRDHARLAL KOTAK [LAWS(GJH)-2019-11-83] [REFERRED TO]
S. DORAIRAJ VS. A. MANOVA [LAWS(MAD)-2018-2-1249] [REFERRED TO]
AISHANI CHANDNA MEHRA VS. RAJESH CHANDNA & ORS [LAWS(DLH)-2019-1-288] [REFERRED TO]
SWAPNIL GUPTA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2022-12-167] [REFERRED TO]
HARJEET KAUR VS. STATE [LAWS(DLH)-2023-4-140] [REFERRED TO]
SOMA DEVI VS. MAST RAM [LAWS(HPH)-2016-11-156] [REFERRED TO]
VIJAY KUMAR VS. VINAY KUMAR [LAWS(MPH)-2015-7-172] [REFERRED TO]
THE STATE OF MADHYA PRADESH VS. SETH MOHANLAL HIRALAL [LAWS(MPH)-2016-8-47] [REFERRED TO]
GULAPI SAIKIA VS. ABDUL RASHID [LAWS(GAU)-2010-9-20] [REFERRED TO]
SUNIL RADHELIA VS. AWADH NARAYAN [LAWS(MPH)-2010-9-71] [REFERRED TO]
AMRIK SINGH VS. DARSHAN SINGH [LAWS(P&H)-2019-10-91] [REFERRED TO]
T BAI AMMAL VS. T SAMPATH [LAWS(MAD)-2011-7-260] [REFERRED TO]
HASINA BEGUM VS. SHOUKATH ALI [LAWS(MAD)-2023-6-159] [REFERRED TO]
S.SHANMUGA SUNDARAM VS. S.MOHAN [LAWS(MAD)-2022-11-252] [REFERRED TO]
ASHISH CHATURVEDI VS. DEPUTY COMMISSIONER [LAWS(KAR)-2022-10-606] [REFERRED TO]
R. ANTHONY JOSEPH VS. FRANCIS BILLOMANE, PARISH PRIEST, BANGALORE [LAWS(KAR)-2020-12-223] [REFERRED TO]
SHIVASHANKAR VS. M KRISHNAPPA [LAWS(KAR)-2020-8-182] [REFERRED TO]
NIRA DEVI VS. PRAMOD KUMAR BHAGAT [LAWS(JHAR)-2022-9-74] [REFERRED TO]
RUKMANI DEVI VS. B. R. R. HOLDINGS PVT. LTD [LAWS(MAD)-2020-12-169] [REFERRED TO]
HARDEV SINGH VS. FAQIR SINGH AND OTHERS [LAWS(P&H)-2019-9-356] [REFERRED TO]
BHAGWANDAS B. RAMCHANDANI VS. BRITISH AIRWAYS [LAWS(SC)-2022-7-111] [REFERRED TO]
DUSHASAN SAHOO VS. GEETARANI MOHANTY [LAWS(ORI)-2008-7-13] [REFERRED TO]
NATHUNI BHAGAT VS. MAHANTH BHAGAT [LAWS(PAT)-2013-1-21] [REFERRED TO]
BAY BERRY APARTMENTS PVT LTD VS. SHOBHA [LAWS(SC)-2006-10-71] [REFERRED TO]
MADAN MOHAN MISHRA VS. CHANDRIKA PANDEY [LAWS(SC)-2009-2-75] [REFERRED TO]
PREMLATA BAI VS. GANI MOHAMMED [LAWS(RAJ)-2013-7-101] [REFERRED TO]
AARIF SHAH VS. CHUNNI SINGH [LAWS(RAJ)-2019-4-32] [REFERRED TO]
M/S UMED REALATORS, A REGISTERED PARTNERSHIP FIRM, HAVING ITS OFFICE AT SARAFA LANE, GANDHI CHOWK, WANI, DISTRICT YAVATMAL VS. SMT SHOBHA WD/O MAHADEO DESHPANDE, AGED ABOUT 85 YEARS, OCC : NIL, RESIDENT OF MAHALAXMI KUNJA APARTMENT, FLAT NO. 3, RANA PRATAP NAGAR, ARNI ROAD, YAVATMAL [LAWS(BOM)-2017-3-101] [REFERRED TO]
GURUSHANTAPPA VS. SHANKAR [LAWS(KAR)-2019-4-236] [REFERRED TO]
JATIN ISHWARBHAI PATEL VS. HARISH ISHWARBHAI PATEL [LAWS(GJH)-2022-6-140] [REFERRED TO]
HANSABEN BHAGWANBHAI RATNABHAI AND LEGAL GUARDIAN OF MINOR SANJAY VS. STATE OF GUJARAT [LAWS(GJH)-2009-3-5] [REFERRED TO]
ANIL SHARMA VS. RAJESH KUMAR AND ORS. [LAWS(HPH)-2016-5-163] [REFERRED TO]
TOSH APARTMENT PVT. LTD VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2022-8-111] [REFERRED TO]
SANGITA MUNDHRA VS. MADHURICA MUNDHRA [LAWS(DLH)-2019-5-97] [REFERRED TO]
SANJAY ROY VS. SANDEEP SONI [LAWS(DLH)-2022-5-30] [REFERRED TO]
LALLOO VS. BOARD OF REVENUE [LAWS(ALL)-2019-8-281] [REFERRED TO]
JUGAL KISHOR RATNU VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2016-5-564] [REFERRED]
ROHIT RAJPAL & ANR VS. ANKITA SURI & ORS [LAWS(DLH)-2018-5-458] [REFERRED TO]
SARDAR DALJIT SINGH & ORS VS. SARDAR INDERJIT SINGH KHUMAN [LAWS(DLH)-2018-8-310] [REFERRED TO]
SARDAR DALJIT SINGH & ORS VS. SARDAR INDERJIT SINGH KHUMAN [LAWS(DLH)-2018-8-310] [REFERRED TO]
SRI TARAK NATH PAUL VS. SRI JOY KRISHNA DHARA [LAWS(CAL)-2008-9-55] [REFERRED TO]
MADHUR BHARGAVA VS. ARATI BHARGAVA [LAWS(DLH)-2013-1-322] [REFERRED TO]
WADHWA GROUP HOLDINGS PVT LTD VS. ABDUL REHMAN QURESHI [LAWS(BOM)-2014-12-4] [REFERRED TO]
ACHYUT VAMANRAO ATRE AND ORS. VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-1-297] [REFERRED TO]
DEBABRATA GHOSH VS. UOI [LAWS(DLH)-2009-12-73] [REFERRED TO]
JAYANT MADHUKAR PADBIDRI VS. SARVOTTAM NARCINVA KAMAT [LAWS(BOM)-2012-3-294] [REFERRED TO]
MOHINDER SINGH VERMA VS. J P S VERMA [LAWS(DLH)-2014-3-220] [REFERRED TO]