REGENT COMPUTRONICS PVT. LTD.

Andhra PradeshSteel Re -Rolling Mill Ltd. Appellant

V/S

STATE OF KERALA Respondents

Referred Judgements :-

TATA IRON AND STEEL CO LTD VS. STATE OF JHARKHAND [REFERRED TO]
GOVT OF INDIA VS. INDIAN TOBACCO ASSOCIATION [REFERRED TO]
COMMISSIONER OF CUSTOMS IMPORTS VS. TULLOW INDIA OPERATIONS LTD [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE RAIPUR VS. HIRA CEMENT [REFERRED TO]
P R PRABHAKAR VS. COMMISSIONER OF INCOME TAX COIMBATORE [REFERRED TO]

JUDGEMENT

(1.) Leave granted.

(2.) These two appeals, involving common questions of fact and law, were taken up for hearing together and are being disposed of by this common judgment.

(3.) We will, however, notice the fact of the matter from M/s. Victory Papers and Boards India Ltd.'s case.

Click here to view full judgment.

A P STEEL RE ROLLING MILL LTD Vs. STATE OF KERALA

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address