B S N JOSHI AND SONS LTD Vs. NAIR COAL SERVICES LTD

Referred Judgements :-

STATE OF U.P. AND ANOTHER V. JOHRI MAL [REFERRED TO]
ERUSIAN EQUIPMENT AND CHEMICALS LIMITED UNION OF INDIA VS. STATE OF WEST BENGAL:A K MITHIBORWALA [REFERRED TO]
RAGHUNATH THAKUR VS. STATE OF BIHAR [REFERRED TO]
G J FERNANDEZ VS. STATE OF KARNATAKA [REFERRED TO]
PODDAR STEEL CORPORATION VS. GANESH ENGINEERING WORKS [REFERRED TO]
UNION OF INDIA BHILLAI ENGINEERING CORPORATION ANUP MALLEABLES BURN STANDARD CO TEXMACO CIMMCO TITAGARH STEELS VS. HINDUSTAN DEVELOPMENT CORPORATION:UNION OF INDIA [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
CHIMAJIRAO KANHOJIRAO SHIRKE VS. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED [REFERRED TO]
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED VS. AJAY KUMAR [REFERRED TO]
GURUVAYUR DEVASWOM MANAGING COMMITTEE VS. C K RAJAN [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. UEE ELECTRICALS ENGG P LTD [REFERRED TO]
STATE OF N C T OF DELHI VS. SANJEEVALIASBITTOO [REFERRED TO]
MASTER MARINE SERVICES PVT LTD VS. MALFE and HODGKINSON PVT LTD [REFERRED TO]
NOBLE RESOURCES LTD VS. STATE OF ORISSA [REFERRED TO]
PRATIVA PAL ALIAS SM PRATIVA RANI PAL VS. JANHABI CHARAN CHATTERJEE ALIAS J C CHATTERJEE [REFERRED TO]