BOMBAY DYEING AND MFG CO LTD Vs. BOMBAY ENVIRONMENT ACTION GROUP

Referred Judgements :-

CHARLES BRADLAUGH V. HENRY LEWIS CLARKE [REFERRED TO]
BALESHWAR BAGARTI V. BHAGIRATHI DASS [REFERRED TO]
LENNON V.GIBSON [REFERRED TO]
TRADE ASSOCIATION V. AG OF CANADA [REFERRED TO]
GULLICK V. WEST NORFOLK AREA HEALTH AUTHORITY [REFERRED TO]
R. V. SECRETARY OF STATE OF THE HOME DEPARTMENT [REFERRED TO]
VELLORE CITIZENS' WELFARE FORUM V. UNION OF INDIA AND OTHERS [REFERRED TO]
HUANG AND OTHERS V. SECRETARY OF STATE FOR THE HOME DEPARTMENT [REFERRED TO]
STATE OF KARNATAKA AND OTHERS V. C. LALITHA [REFERRED TO]
A K GOPALAN VS. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA [REFERRED TO]
COMMR OF INCOME TAX EXCESS PROFITS TAX BOMBAY CITY VS. BHOGILAL LAHER CHAND INCLUDING BATLIBOI AND CO BOMBAY [REFERRED TO]
PURANLAL LAKHANPAL VS. PRESIDENT OF INDIA [REFERRED TO]
P J IRANI VS. STATE OF MADRAS [REFERRED TO]
JANAK RAJ VS. GURDIAL SINGH [REFERRED TO]
K L GUPTE PADAMAKAR BALKRISHNA SAMANT INDIA FARMERS PRIVATE LIMITED BOMBAY LAXMISINGH UDITSINGH VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
TRUSTEES OF PORT OF MADRAS VS. AMINCHAND PYARELAL [REFERRED TO]
NANDINISATPATHY VS. P L DANI [REFERRED TO]
MANGALORE ELECTRIC SUPPLY COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
PUNJAB TIN SUPPLY CO CHANDIGARH LEKH RAJ VS. CENTRAL GOVERNMENT:CENTRAL GOVERNMENT [REFERRED TO]
MOTOR GENERAL TRADERS VS. STATE OF ANDHRA PRADESH [REFERRED TO]
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION ALPANA V MEHTA VS. PARITOSH BHUPESHKUMAR SHETH:MAHARASHTRA STATE BOARD OF SECONDARY EDUCATION [REFERRED TO]
LOHIA MACHINES LIMITED VS. UNION OF INDIA [REFERRED TO]
ONKARLAL NANDLAL VS. STATE OF RAJASTHAN [REFERRED TO]
FORWARD CONSTRUCTION CO MUNICIPAL CORPORATION OF GREATER BOMBAY PRABHAT MANDAL VS. PRABHAT MANDAL REGD ANDHERI:PRABHAT MANDAL:MUNICIPAL CORPORATION OF GREATER BOMBAY [REFERRED TO]
SHIVAJIRAO NILANGEKAR PATIL DR MAHESH MADHAV GOSAVI VS. MAHESH MADHAV GOSAVI:SHIVAJIRAO NILANGEKAR PATIL [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW VS. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA [REFERRED TO]
BANGALORE MEDICAL TRUST VS. B S MUDDAPPA [REFERRED TO]
GURJOGINDER SINGH VS. JASWANT KAUR [REFERRED TO]
VIRENDER GAUR VS. STATE OF HARYANA [REFERRED TO]
MUNICIPAL CORPORATION FOR CITY OF PUNE VS. BHARAT FORGE COMPANY LIMITED [REFERRED TO]
STATE OF MAHARASHTRA VS. DIGAMBAR [REFERRED TO]
ASHOKA KUMAR THAKUR VS. STATE OF BIHAR [REFERRED TO]
KHODAY DISTILLERIES LIMITED VS. STATE OF KARNATAKA [REFERRED TO]
PADANATHIL RUQMINI AMMA VS. P K ABDULLA [REFERRED TO]
VINEET NARAIN VS. UNION OF INDIA [REFERRED TO]
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION VS. UNION OF INDIA [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
VELLORE CITIZENS WELFARE FORUM VS. UNION OF INDIA [REFERRED TO]
M C MEHTA VS. KAMAL NATH [REFERRED TO]
RAUNAQ INTERNATIONAL LIMITED VS. I V R CONSTRUCTION LIMITED [REFERRED TO]
A P POLLUTION CONTROL BOARD VS. PROF M V NAYUDU RETD [REFERRED TO]
CONSUMER EDUCATION AND RESEARCH SOCIETY VS. UNION OF INDIA [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. UNION OF INDIA [REFERRED TO]
GURUDEVDATTA VKSSS MARYADIT VS. STATE OF MAHARASHTRA [REFERRED TO]
SHARMA TRANSORT REP VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE VADODRA VS. DHIREN CHEMICAL INDUSTRIES [REFERRED TO]
PADMA VS. HIRALAL MOTILAL DESARDA [REFERRED TO]
K M CHINNAPPA IN TAMIL NADU GODAVARMAN THIRUMALPAD VS. UNION OF INDIA [REFERRED TO]
DAYAL SINGH VS. UNION OF INDIA [REFERRED TO]
HIGH COURT OF GUJARAT VS. GUJARAT KISHAN MAZDOOR PANCHAYAT [REFERRED TO]
KAPILA HINGORANI VS. STATE OF BIHAR [REFERRED TO]
JOHN VALLAMATTOM VS. UNION OF INDIA [REFERRED TO]
SECRETARY OF MINISTRY OF CHEMICALS AND FERTILIZERS GOVERNMENT OF INDIA VS. CIPLA LIMITED [REFERRED TO]
GURUVAYUR DEVASWOM MANAGING COMMITTEE VS. C K RAJAN [REFERRED TO]
INDIAN HANDICRAFTS EMPORIUM VS. UNION OF INDIA [REFERRED TO]
BALRAM KUMAWAT VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. AZADI BACHAO ANDOLAN [REFERRED TO]
CHAIRMAN AND MD BPL LIMITED VS. S P GURURAJ [REFERRED TO]
OTIS ELEVATOR EMPLOYEES UNION S REG VS. UNION OF INDIA [REFERRED TO]
AJAY GANDHI VS. B SINGH [REFERRED TO]
OM PRAKASH VS. STATE OF UTTAR PRADESH [REFERRED TO]
B SINGH VS. UNION OF INDIA [REFERRED TO]
DEEPAL GIRISHBHAI SONI VS. UNITED INDIA INSURANCE COMPANY LIMITED BARODA [REFERRED TO]
UNION OF INDIA VS. C DINAKAR IPS [REFERRED TO]
PUNE MUNICIPAL CORPORATION VS. PROMOTERS AND BUILDERS ASSOCIATION [REFERRED TO]
KALYANI PACKAGING INDUSTRY VS. UNION OF INDIA [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
SWEDISH MATCH AB VS. SECURITIES AND EXCHANGE BOARD INDIA [REFERRED TO]
P S SATHAPPAN DEAD VS. ANDHRA BANK LTD [REFERRED TO]
FRIENDS COLONY DEVELOPMENT COMMITTEE VS. STATE OF ORISSA [REFERRED TO]
CHOLAN ROADWAYS LTD VS. G THIRUGNANASAMBANDAM [REFERRED TO]
JAMSHED N GUZDAR VS. STATE OF MAHARASHTRA [REFERRED TO]
RAND M TRUST VS. KORAMANGALA RESIDENTS VIGILANCE GROUP [REFERRED TO]
MARUTI UDYOG LTD VS. RAM LAL [REFERRED TO]
PRATAP SINGH VS. STATE OF JHAKHAND [REFERRED TO]
MANAGEMENT OF SONEPAT COOPERATIVE SUGAR MILLS LTD VS. AJIT SINGH [REFERRED TO]
BALAKRISHNA H SAWANT VS. SANGLI MIRAJ and KUPWAD CITY M CORPORATION [REFERRED TO]
SUSHANTA TAGORE VS. UNION OF INDIA [REFERRED TO]
ANIL KUMAR JHA VS. UNION OF INDIA [REFERRED TO]
MANAGER R B I BANGLORE VS. S MANI [REFERRED TO]
BOMBAY DYEING AND MANUFACTURING CO LTD VS. BOMBAY ENVIRONMENTAL ACTION GROUP [REFERRED TO]
ASHOK LANKA VS. RISHI DIXIT [REFERRED TO]
STATE OF RAJASTHAN VS. BASANT NAHATA [REFERRED TO]
T N GODAVARMAN THIRUMULPAD VS. UNION OF INDIA [REFERRED TO]
COMPACK PVT LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
SARAT CHANDRA MISHRA VS. STATE OF ORISSA [REFERRED TO]
STATE OF RAJASTHAN VS. MOHAMMED AYUB NAZ [REFERRED TO]
K K BHALLA VS. STATE OF M P [REFERRED TO]
RAMESHWAR PRASAD VS. UNION OF INDIA [REFERRED TO]
S N CHANDRASHEKAR VS. STATE OF KARNATAKA [REFERRED TO]
INTELLECTUALS FORUM TIRUPATHI VS. STATE OF A P [REFERRED TO]
M A PANSHIKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
(KADIYALA) VENKATA SUBAMMA VS. (KATREDDI) RAMAYYA [REFERRED TO]