SECRETARY STATE OF KARNATAKA Vs. UMADEVI
LAWS(SC)-2006-4-73
SUPREME COURT OF INDIA
Decided on April 10,2006
SECRETARY, STATE OF KARNATAKA
Appellant
VERSUS
UMADEVI
Respondents
Referred Judgements :-
LATHAM V. RICHARD JOHNSON AND NEPHEW LTD.
[REFERRED TO]
KESAVANANDA BHARATI V. STATE OF KERALA
[REFERRED TO]
TERI OAT ESTATES (P) LTD. V. U.T.,CHANDIGARH
[REFERRED TO]
MADHYAMIK SHIKSHA PARISHAD,U.P. V.ANIL KUMAR MISHRA AND OTHERS
[REFERRED TO]
LORD DIPLOCK IN COUNCIL OF CIVIL SERVICE UNIONS V. MINISTER FOR THE CIVIL SERVICE
[REFERRED TO]
RAI SHIVENDRA BAHADUR VS. GOVERNING BODY OF THE NALANDA COLLEGE BIHAR SHARIF
[REFERRED TO]
STATE OF PUNJAB VS. JAGDIP SINGH:GURDHIAN SINGH:MALVINDER SINGH:RAJWANT SINGH
[REFERRED TO]
STATE OF MYSORE VS. S V NARAYANAPPA
[REFERRED TO]
R N NANJUNDAPPA VS. T THIMMIAH
[REFERRED TO]
B N NAGARAJAN VS. STATE OF KARNATAKA
[REFERRED TO]
D C WADHWA VS. STATE OF BIHAR
[REFERRED TO]
DAILY RATED CASUAL LABOUR EMPLOYED UNDER PANDT DEPARTMENT VS. UNION OF INDIA
[REFERRED TO]
BHAGWATI PRASAD BHAGWATI DEVI VS. DELHI STATE MINERAL DEVELOPMENT CORPORATION:DELHI STATE MINERAL DEVELOPMENT CORPORATION
[REFERRED TO]
DHARWAD DISTT P W D LITERATE DAILY WAGE EMPLOYEES ASSOCIATION VS. STATE OF KARNATAKA
[REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA
[REFERRED TO]
STATE OF PUNJAB VS. SURINDERKUMAR
[REFERRED TO]
DIRECTOR INSTITUTE OF MANAGEMENT DEVELOPMENT U P VS. PUSHPA SRIVASTAVA
[REFERRED TO]
STATE OF HARYANA VS. PIARA SINGH
[OVERRULED]
ASHWANI KUMAR VS. STATE OF BIHAR
[REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SURESH KUMAR VERMA
[REFERRED TO]
INDIRA SAWHNEY VS. UNION OF INDIA
[REFERRED TO]
NATIONAL BUILDINGS CONSTRUCTION CORPORATION NATIONAL BUILDINGS CONSTRUCTION CORPORATION VS. S RAGHUNATHAN:S P SINGH
[REFERRED TO]
CHANCHAL GOYAL VS. STATE OF RAJASTHAN
[REFERRED TO]
A UMARANI VS. REGISTRAR CO OPERATIVE SOCIETIES
[REFERRED TO]
STATE OF U P VS. NEERAJ AWASTHI
[REFERRED TO]
STATE OF KARNATAKA VS. KGSD CANTEEN EMPLOYEES WELFARE ASSOCIATION
[REFERRED TO]
WORKMEN OF BHURKUNDA COLLIERY OF CENTRAL COALFIELDS LTD VS. MANAGEMENT OF BHURKUNDA COLLIERY OF CENTRAL COALFIELDS LTD
[REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. GIRISH JAYANTI LAL VAGHELA
[REFERRED TO]
Cited Judgements :-
WORKMEN OF INDIAN OIL CORPORATION LIMITED VS. UNION OF INDIA
[LAWS(CAL)-2017-7-55]
[REFERRED TO]
KHAGENDRA NATH SAU VS. STATE OF WEST BENGAL & ORS
[LAWS(CAL)-2017-12-32]
[REFERRED TO]
KHAGENDRA NATH SAU VS. STATE OF WEST BENGAL & ORS
[LAWS(CAL)-2017-12-32]
[REFERRED TO]
RAM CHANDA CHETRI VS. DISTRICT INSPECTOR OF SCHOOLS
[LAWS(CAL)-2013-1-26]
[REFERRED TO]
MALATI GAIN VS. STATE OF WEST BENGAL
[LAWS(CAL)-2013-4-32]
[REFERRED TO]
AJAY KUMAR MISRA AND ORS. VS. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS.
[LAWS(ALL)-2015-10-10]
[REFERRED TO]
AMALENDU MUSTAFI VS. STATE OF WEST BENGAL
[LAWS(CAL)-2013-6-103]
[REFERRED TO]
ABUL KALAM AZAD VS. STATE OF WEST BENGAL
[LAWS(CAL)-2014-10-19]
[REFERRED TO]
TARAK SAHANI VS. STATE OF WEST BENGAL
[LAWS(CAL)-2014-4-160]
[REFERRED TO]
YOGENDRA AND ANOTHER VS. DIRECTOR OF ANIMAL HUSBANDRY AND OTHERS
[LAWS(ALL)-2012-9-321]
[REFERRED TO]
RAVI SHANKAR TIWARI VS. STATE OF U.P.
[LAWS(ALL)-2013-10-50]
[REFERRED TO]
RAMESH CHANDRA VS. STATE OF U P AND OTHERS
[LAWS(ALL)-2013-10-327]
[REFERRED]
RAJESH KUMAR SHARMA VS. UNION OF INDIA
[LAWS(ALL)-2013-3-20]
[REFERRED TO]
MAHIPAL SINGH VS. STATE OF U P
[LAWS(ALL)-2014-4-461]
[REFERRED TO]
AWADHESH KUMAR SRIVASTAVA VS. STATE OF U.P.
[LAWS(ALL)-2023-7-26]
[REFERRED TO]
JAI PRAKASH TRIPATHI VS. STATE OF U. P.
[LAWS(ALL)-2023-3-185]
[REFERRED TO]
SATYENDRA SHUKLA VS. STATE OF U.P. AND ANR.
[LAWS(ALL)-2010-3-317]
[REFERRED TO]
STATE OF U.P. AND ANR. VS. RAJMANI MISHRA
[LAWS(ALL)-2010-11-333]
[REFERRED TO]
PARMOD KUMAR VS. INDIAN INSTITUTE OF TECHNOLOGY KANPUR
[LAWS(ALL)-2010-4-31]
[REFERRED TO]
ANIL KUMAR PACHAURI VS. STATE OF U P
[LAWS(ALL)-2011-11-71]
[REFERRED TO]
CHANDRA BHAN YADAV VS. STATE OF U P
[LAWS(ALL)-2011-12-137]
[REFERRED TO]
ROHIT MALIK VS. STATE OF U P
[LAWS(ALL)-2011-3-168]
[REFERRED TO]
HARI SHANKER PATEL VS. MANDI DIRECTOR
[LAWS(ALL)-2011-3-179]
[REFERRED TO]
DR. HIMANSHU SHEKHAR TRIPATHI VS. STATE OF U.P. AND OTHERS
[LAWS(ALL)-2011-9-508]
[REFERRED TO]
CHANDRAPAL VS. STATE OF U P
[LAWS(ALL)-2011-1-141]
[REFERRED TO]
UNION OF INDIA (UOI) AND ANR. VS. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ANR.
[LAWS(ALL)-2011-5-488]
[REFERRED TO]
PURAN LAL VS. EXECUTIVE ENGINEER TUBEWELL DIVISION
[LAWS(ALL)-2011-7-141]
[REFERRED TO]
RAMJI PANDEY VS. PRESIDING OFFICER LABOUR COURT
[LAWS(ALL)-2011-8-39]
[REFERRED TO]
DILEEP SINGH CHHABRA VS. STATE OF U.P. THROUGH CHIEF SECY
[LAWS(ALL)-2012-2-328]
[REFERRED TO]
RAM SARAN AND 4 ORS. VS. STATE OF U.P. AND OTHERS
[LAWS(ALL)-2012-1-767]
[REFERRED TO]
RAM SARAN AND 4 ORS. VS. STATE OF U.P. AND OTHERS
[LAWS(ALL)-2012-1-767]
[REFERRED TO]
SAURABH MISHRA VS. STATE OF U.P. AND OTHERS
[LAWS(ALL)-2019-12-409]
[REFERRED TO]
LOKENDRA KUMAR TIWARI VS. UNION OF INDIA AND 4 OTHERS
[LAWS(ALL)-2019-2-36]
[REFERRED TO]
JAGANNATH YADAV VS. STATE OF U P AND 4 OTHERS
[LAWS(ALL)-2019-5-172]
[REFERRED TO]
SURESH CHANDRA PANDEY VS. STATE OF U.P.
[LAWS(ALL)-2019-9-354]
[REFERRED TO]
OM PRAKASH SINGH TOMAR VS. STATE OF U.P
[LAWS(ALL)-2020-11-145]
[REFERRED TO]
GANGA PRASAD DUBEY S/O RAM DEV DUBEY VS. UNION OF INDIA THRU SECY COMMUNICATIONS POST
[LAWS(ALL)-2017-4-341]
[REFERRED TO]
UNION OF INDIA THROUGH CHIEF COMMISSIONER CENTRAL EXCISE & CUSTOM AND OTHERS VS. JAG LAL S/O RAMESHWAR AND ANOTHER
[LAWS(ALL)-2017-4-463]
[REFERRED TO]
SANJAY SHANKAR PANDEY VS. STATE OF U.P. THRU. PRIN.SECY.,DEPTT. OF APPOINTMENT & ANR.
[LAWS(ALL)-2017-5-13]
[REFERRED TO]
RAJENDRA SINGH VS. STATE OF U.P. THROUGH CHIEF SECY. LKO. & ORS.
[LAWS(ALL)-2017-5-27]
[REFERRED TO]
MUNISH MALIK VS. UNION OF INDIA AND 2 OTHERS
[LAWS(ALL)-2018-4-584]
[REFERRED TO]
ANURADHA TIWARI AND OTHERS VS. STATE OF U P AND OTHERS
[LAWS(ALL)-2018-1-195]
[REFERRED TO]
RAJESH KUMAR YADAV VS. STATE OF U.P. AND ORS.
[LAWS(ALL)-2016-1-16]
[REFERRED TO]
NAGAR PALIKA PARISHAD VS. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
[LAWS(ALL)-2016-8-47]
[REFERRED]
SURESH KUMAR KAUSHIK VS. STATE OF CG
[LAWS(CHH)-2023-2-73]
[REFERRED TO]
ARCHANA KHARE W/O PRADEEP KHARE VS. STATE OF CHHATTISGARH THROUGH
[LAWS(CHH)-2017-2-51]
[REFERRED TO]
L.P.TIWARI VS. STATE OF C.G.&OTHERS
[LAWS(CHH)-2017-8-10]
[REFERRED TO]
LAXMIKANT KOKA VS. STATE OF CHHATTISGARH
[LAWS(CHH)-2017-9-130]
[REFERRED TO]
VIKAS DUBEY VS. STATE OF C.G.
[LAWS(CHH)-2014-11-11]
[REFERRED TO]
STATE OF MAHARASHTRA VS. NARAYAN BABARAO LONIKAR
[LAWS(BOM)-2008-6-175]
[REFERRED TO]
SHIVSHANKAR GUNDU JAWANJAL VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2007-1-64]
[REFERRED TO]
ROBIN SHARMA VS. APPAREL TRAINING AND DESIGN CENTRE
[LAWS(DLH)-2021-2-66]
[REFERRED TO]
CENTRAL WAREHOUSING CORPORATION VS. GOVT OF INDIA
[LAWS(DLH)-2021-5-62]
[REFERRED TO]
PROF. SABIHA HUSSAIN VS. JAMIA MILLIA ISLAMIA
[LAWS(DLH)-2021-8-130]
[REFERRED TO]
THOMSON REUTERS INDIA PRIVATE LIMITED VS. LD. PRESIDING OFFICER, LABOUR COURT
[LAWS(DLH)-2021-9-293]
[REFERRED TO]
RAHUL SHARMA VS. SOUTH DELHI MUNICIPAL CORPORATION
[LAWS(DLH)-2023-8-150]
[REFERRED TO]
MADHUSUDAN PRAJAPATI VS. TENUGHAT VIDYUT NIGAM LIMITED, RANCHI
[LAWS(JHAR)-2012-6-1]
[REFERRED TO]
DINESH SINGH VS. THE STATE OF JHARKHAND, THE INSPECTOR GENERAL (PRISONERS), THE DIRECTOR, PROBATION SERVICES AND THE SUPERINTENDENT
[LAWS(JHAR)-2013-3-176]
[REFERRED TO]
Krishna Prasad Rai VS. State of Jharkhand
[LAWS(JHAR)-2013-1-195]
[REFERRED TO]
THEIR WORKMEN, BIHAR COLLIERY KAMGAR UNION VS. BHARAT COKING COAL LTD.
[LAWS(JHAR)-2014-3-40]
[REFERRED TO]
SUNITA KUMARI VS. GOVERNMENT OF NCT OF DELHI
[LAWS(DLH)-2019-5-337]
[REFERRED TO]
RADHA VS. FOOD AND CIVIL SUPPLIES DEPARTMENT
[LAWS(DLH)-2018-8-123]
[REFERRED TO]
INSTITUTE OF HOME ECONOMICS VS. SH. PREM PAL
[LAWS(DLH)-2018-3-2]
[REFERRED TO]
BHARAT SANCHAR NIGAM LTD. VS. SMT. SHASHI KANTA RISHI
[LAWS(DLH)-2018-3-33]
[REFERRED TO]
HARI SINGH VS. UNION OF INDIA
[LAWS(CA)-2015-1-23]
[REFERRED TO]
DIPAK DAS AND ORS. VS. UOI AND ORS.
[LAWS(DLH)-2017-3-39]
[REFERRED TO]
KUMAR MAYANK VS. DELHI TECHNOLOGICAL UNIVERSITY & ANR
[LAWS(DLH)-2016-11-11]
[REFERRED TO]
DELHI UNIVERSITY CONTRACT EMPLOYEES UNION AND ORS. VS. UNIVERSITY OF DELHI AND ORS.
[LAWS(DLH)-2016-11-194]
[REFERRED TO]
DIVISIONAL MANAGER, FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA LTD VS. PRAMOD
[LAWS(BOM)-2023-5-92]
[REFERRED TO]
TARABAI BAPURAO JADHAV VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2023-6-562]
[REFERRED TO]
AMIT C. KADAM VS. MUMBAI PORT AUTHORITY
[LAWS(BOM)-2023-8-272]
[REFERRED TO]
VISHAL BANSI TAMBE VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2022-10-31]
[REFERRED TO]
VISHAL BANSI TAMBE VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2022-10-31]
[REFERRED TO]
THE SECRETARY, UNION PUBLIC SERVICE COMMISSION VS. SMT S. RAJI AND OTHERS
[LAWS(CAL)-2018-9-195]
[REFERRED TO]
ASIT RANJAN GAYEN VS. STATE OF WEST BENGAL
[LAWS(CAL)-2019-11-111]
[REFERRED TO]
IN THE MATTER OF: KHURSID ANWAR KHAN VS. THE STATE OF WEST BENGAL & ORS.
[LAWS(CAL)-2018-1-339]
[REFERRED TO]
SHRI P.S. SAIGHAL VS. THE DIRECTOR GENERAL, ALL INDIA RADIO & OTHERS
[LAWS(CAL)-2018-7-273]
[REFERRED TO]
SAMIP DAS & ORS. VS. THE STATE OF WEST BENGAL & ORS.
[LAWS(CAL)-2018-7-307]
[REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED, UNIT VS. IISCO STEEL PLANT
[LAWS(CAL)-2019-4-180]
[REFERRED TO]
UNION OF INDIA VS. SATISH JOSHI
[LAWS(DLH)-2013-8-92]
[REFERRED TO]
MEENU AND OTHERS VS. INTEGRATED DISTRICT HEALTH SOCIETY AND OTHERS
[LAWS(DLH)-2014-1-534]
[REFERRED]
RAMESHWAR SINGH & ANR VS. DELHI JAL BOARD
[LAWS(DLH)-2014-12-601]
[REFERRED]
BSNL VS. ATTAR SINGH
[LAWS(DLH)-2013-3-226]
[REFERRED TO]
MANGEMENT OF LHMC & S.K.HOSPITAL VS. USHA DAWAR
[LAWS(DLH)-2013-5-304]
[REFERRED TO]
SHASHANK SHEKHAR SINHA VS. TECHNOLOGY DEVELOPMENT BOARD & ANR.
[LAWS(DLH)-2013-5-550]
[REFERRED TO]
SHRIPAL VS. UNION OF INDIA
[LAWS(DLH)-2013-7-207]
[REFERRED TO]
SANJEEV BANSAL AND ORS. VS. UNIVERSITY OF DELHI AND ORS.
[LAWS(DLH)-2015-5-335]
[REFERRED TO]
RAJESH KUMAR VS. DELHI TRANSPORT CORPORATION
[LAWS(DLH)-2015-9-377]
[REFERRED TO]
AWADHESH VS. UNION OF INDIA
[LAWS(CAL)-2011-3-131]
[REFERRED TO]
SANKAR GHOSH VS. FOOD CORPORATION OF INDIA
[LAWS(CAL)-2011-9-66]
[REFERRED TO]
SANKAR GHOSH VS. FOOD CORPORATION OF INDIA
[LAWS(CAL)-2011-9-66]
[REFERRED TO]
SRABANI ROY VS. STATE OF WEST BENGAL
[LAWS(CAL)-2011-1-114]
[REFERRED TO]
GOPAL CHANDRA KUNDU VS. STATE BANK OF INDIA
[LAWS(CAL)-2009-2-15]
[REFERRED TO]
ALLAHABAD BANK DRIVERS ASSOCIATION VS. UNION OF INDIA
[LAWS(CAL)-2009-2-71]
[REFERRED TO]
KANISHK SHARMA VS. UNIVERSITY GRANTS COMMISSION
[LAWS(DLH)-2013-10-335]
[REFERRED TO]
ARUN KUMAR VS. UNION OF INDIA
[LAWS(DLH)-2012-2-481]
[REFERRED TO]
HARISH BHATTS VS. UNION OF INDIA
[LAWS(DLH)-2011-9-484]
[REFERRED TO]
BHARAT RAJ RAWAT VS. STATE OF HIMACHAL PRADESH
[LAWS(HPH)-2011-12-119]
[REFERRED TO]
RAJINDER SINGH VS. STATE OF H.P.
[LAWS(HPH)-2014-8-125]
[REFERRED TO]
VIJAY SOOD AND ORS. VS. CENTRAL UNIVERSITY OF HP, DHARAMSHALA
[LAWS(HPH)-2015-12-94]
[REFERRED TO]
DIVISIONAL ENGINEER, TELECOM PROJECT VS. AJIT SINGH
[LAWS(HPH)-2015-4-126]
[REFERRED TO]
RAMESH VITTHAL PATIL VS. KALYAN DOMBIVALI MUNICIPAL CORPORATION
[LAWS(BOM)-2010-6-121]
[REFERRED TO]
ICHALKARANJI MUNICIPAL COUNCIL VS. PRAVEEN SHIVGONDA PATIL
[LAWS(BOM)-2010-8-80]
[REFERRED TO]
JAYESH DAYARAM BHOIR VS. STATE OF MAHARASHTRA,THROUGH THE SECRETARY
[LAWS(BOM)-2012-6-7]
[REFERRED TO]
JYOTI SURESHRAO SALUNKE VS. HONBLE CHIEF MINISTER STATE OF MAHARASHTRA
[LAWS(BOM)-2012-4-57]
[REFERERED TO]
VINAYAK DAGAJI SARODE VS. DHULE MUNICIPAL CORPORATION, DHULE
[LAWS(BOM)-2018-10-91]
[REFERRED TO]
SMT. MANGAL BHARAT SHINDE VS. PIMPRI CHINCHWAD MUNICIPAL CORPORATION AND ANOTHER
[LAWS(BOM)-2018-6-247]
[REFERRED TO]
Jayantha and another VS. State of Karnataka and another
[LAWS(KAR)-2011-12-403]
[REFERRED TO]
ANAND AGRICULTURAL UNIVERSITY VS. JYOTSNABEN M. PANCHAL
[LAWS(GJH)-2019-12-303]
[REFERRED TO]
PWD & FOREST EMPLOYEES UNION VS. POONAM CHAND PARMAR
[LAWS(GJH)-2018-6-9]
[REFERRED TO]
CHIEF OFFICER, TALAJA BAROUGH MUNICIPALITY VS. MAHESH CHANDRAKANT AGRAWAT, SINCE DECEASED THR LEGAL HEIRS
[LAWS(GJH)-2018-6-76]
[REFERRED TO]
CHIEF OFFICER, TALAJA BAROUGH MUNICIPALITY VS. MAHESH CHANDRAKANT AGRAWAT, SINCE DECEASED THR LEGAL HEIRS
[LAWS(GJH)-2018-6-76]
[REFERRED TO]
JEEMON V R VS. STATE OF KERALA
[LAWS(KER)-2012-1-7]
[REFERRED TO]
SREEJA T.A VS. STATE OF KERALA
[LAWS(KER)-2012-12-172]
[REFERRED TO]
P N SIVASANKARAN VS. STATE OF KERALA
[LAWS(KER)-2012-7-220]
[REFERRED TO]
BHARWANI JITENDRABHAI K VS. STATE OF GUJARAT
[LAWS(GJH)-2015-9-142]
[REFERRED TO]
STATE OF GUJARAT VS. SIRESIYA MANILAL M.
[LAWS(GJH)-2014-8-184]
[REFERRED TO]
NIKUNJ I DESAI VS. SURAT MUNICIPAL CORPORATION THRO MUNICIPAL COMMISSIONER
[LAWS(GJH)-2016-2-112]
[REFERRED TO]
A.K. JOSHI AND ORS. VS. THE EXECUTIVE ENGINEER
[LAWS(GJH)-2016-1-219]
[REFERRED TO]
MITHIROHAR GRAM PANCHAYAT THRO ITS SARPANCH VS. DILIP P BHOGAYATA & 4
[LAWS(GJH)-2016-12-13]
[REFERRED TO]
NATWARSINH UDAYSINH PARMAR VS. DISTRICT DEVELOPMENT OFFICER & 2
[LAWS(GJH)-2016-8-215]
[REFERRED TO]
ASHMI MEHUL THAKER VS. GUJARAT NATIONAL LAW UNIVERSITY (GNLU)
[LAWS(GJH)-2017-8-312]
[REFERRED TO]
BHUNATAR DILIPKUMAR NATHALAL VS. DIRECTOR OF MUNICIPALITIES
[LAWS(GJH)-2017-9-144]
[REFERRED TO]
SHRIGONDA TALUKA SAKHAR KAMGAR UNION VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2013-12-14]
[REFERRED TO]
DASHRATH RAJARAM SOLANKE VS. EXECUTIVE ENGINEER, CHIEF GATE ERECTION UNIT
[LAWS(BOM)-2013-3-112]
[REFERRED TO]
AJAY ASHOKRAO GHATOLE VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2014-2-214]
[REFERRED TO]
AJAY VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2014-3-38]
[REFERRED TO]
SOLAPUR UNIVERSITY VS. RADHIKA NADHUKAR YELE
[LAWS(BOM)-2014-8-192]
[REFERRED TO]
PRAKASH GHASIT DHIKKYAV AND ORS. VS. THE STATE OF MAHARASHTRA AND ORS.
[LAWS(BOM)-2016-3-75]
[REFERRED TO]
SHAIKH YASIN SHAIKH HASAN VS. STATE OF MAHARASHTRA & OTHERS
[LAWS(BOM)-2016-8-322]
[REFERRED TO]
CHIEF EXECUTIVE OFFICER VS. BABU ARJUN GHODKE
[LAWS(BOM)-2015-9-312]
[REFERRED TO]
SHAILENDRA KISHORE VS. CENTRAL ADMINISTRATIVE TRIBUNAL & OTHERS
[LAWS(HPH)-2016-8-77]
[REFERRED]
BHAG CHAND SHARMA VS. HONBLE HIGH COURT OF H P
[LAWS(HPH)-2017-11-46]
[REFERRED TO]
UDAI PRATAP SINGH VS. STATE OF U P
[LAWS(ALL)-2006-8-276]
[REFERRED TO]
SHYAM MURARI YADAV VS. STATE OF U.P. AND OTHERS
[LAWS(ALL)-2006-12-237]
[REFERRED TO]
NARESH KUMAR VS. STATE OF UTTARANCHAL
[LAWS(ALL)-2006-3-124]
[REFERRED TO]
SADHAN SAHAKARI SAMITI SACHIV PAURI GARHWAL UTTARANCHAL UTTAM PRASAD VS. STATE OF UTTARANCHAL
[LAWS(ALL)-2006-5-116]
[REFERRED TO]
PRAVEEN KANT UPPADHYAY SRI KAILASH VS. STATE OF U P
[LAWS(ALL)-2006-5-232]
[REFERRED TO]
BHUPENDRA PRATAP SINGH VS. STATE OF U P
[LAWS(ALL)-2006-10-150]
[REFERRED TO]
UNION OF INDIA VS. HARI NATH YADAV
[LAWS(ALL)-2008-1-80]
[REFERRED TO]
STATE OF U P VS. YOGENDRA KUMAR PAL
[LAWS(ALL)-2008-5-73]
[REFERRED TO]
ARVIND KUMAR MISHRA VS. UNION OF INDIA
[LAWS(ALL)-2009-11-10]
[REFERRED TO]
MURAD KHAN VS. STATE OF U P
[LAWS(ALL)-2009-2-36]
[REFERRED TO]
TULSI ROY VS. KRISHANU ROY
[LAWS(CAL)-2008-3-52]
[REFERRED TO]
BANIBRATA GHOSH VS. STATE OF WEST BENGAL
[LAWS(CAL)-2007-4-25]
[REFERRED TO]
UNION OF INDIA VS. ASHOK BISWAS
[LAWS(CAL)-2007-7-10]
[REFERRED TO]
KISHOR KUMAR DAS S/O LT TUFAN DAS VS. UNION BANK OF INDIA AND 4 ORS
[LAWS(GAU)-2018-12-32]
[REFERRED TO]
MITALI BORA VS. BHABOTOSH KUMAR ROY
[LAWS(GAU)-2014-11-26]
[REFERRED TO]
THEPFUDIHOULIE SHUYA VS. ATOUZO PIENYU
[LAWS(GAU)-2017-3-78]
[REFERRED TO]
SRI BHUPEN TALUKDAR VS. THE STATE OF ASSAM AND OTHERS
[LAWS(GAU)-2017-5-158]
[REFERRED TO]
R. T. ASANG JAMIR @ R. TSUDENS-ANGBA JAMIR VS. STATE OF NAGALAND
[LAWS(GAU)-2012-6-105]
[REFERRED TO]
TANA ANIL TARA VS. MANGLONG RALONGHAM
[LAWS(GAU)-2010-3-19]
[REFERRED TO]
HEMANTA BHATTACHARJEE VS. STATE OF ASSAM
[LAWS(GAU)-2008-9-66]
[REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. ASHIM KUMAR DAS
[LAWS(GAU)-2007-5-6]
[REFERRED TO]
NITOLI VS. STATE OF NAGALAND
[LAWS(GAU)-2008-1-13]
[REFERRED TO]
MANAGEMENT OF FOOD CORPORATION OF INDIA VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL GUWAHATI
[LAWS(GAU)-2008-11-4]
[REFERRED TO]
J. LALHRUAITLUANGA KHAWLHRING VS. STATE OF MIZORAM
[LAWS(GAU)-2008-5-51]
[REFERRED TO]
M NAKRO VS. STATE OF NAGALAND
[LAWS(GAU)-2008-7-44]
[REFERRED TO]
ABDUL GAFFAR VS. STATE OF MANIPUR
[LAWS(GAU)-2006-11-16]
[REFERRED TO]
ARJU ALI MD VS. STATE OF ASSAM
[LAWS(GAU)-2006-12-11]
[REFERRED TO]
GORDHANBHAI DHAMABHAI PATEL VS. DEPUTY RANGE FOREST OFFICER
[LAWS(GJH)-2023-6-1090]
[REFERRED TO]
AGRICULTURE PRODUCE MARKET COMMITTEE VS. JAMNAGAR DISTRICT MAZDOOR SANGH
[LAWS(GJH)-2023-4-183]
[REFERRED TO]
NAVINKUMAR KANHAIYALAL KHATRI VS. GUJARAT VIDYAPITH
[LAWS(GJH)-2023-4-350]
[REFERRED TO]
AXAYKUMAR TULSIDAS PATEL VS. GUJARAT VIDYAPITH
[LAWS(GJH)-2023-4-484]
[REFERRED TO]
HASMUKHBHAI CHIMANLAL TAPODHAN VS. STATE OF GUJARAT
[LAWS(GJH)-2022-7-1681]
[REFERRED TO]
PRAVINBHAI DHUDABHAI KANTARIA VS. STATE OF GUJARAT
[LAWS(GJH)-2022-7-1775]
[REFERRED TO]
RANGE FOREST OFFICER VS. BABUBHAI MANGALBHAI THAKOR
[LAWS(GJH)-2024-5-8]
[REFERRED TO]
DISTRICT RURAL DEVELOPMENT AGENCY VS. HARSUKHBHAI RAMJIBHAI SOLANKI
[LAWS(GJH)-2024-2-69]
[REFERRED TO]
S GOVINDARAJULU D J NOW WORKING ON C D AS CHIEF LEGAL ADVISOR VS. HIGH COURT ANDHRA PRADESH
[LAWS(APH)-2007-3-14]
[REFERRED TO]
V V SASTRY VS. A P VIKALANGULA COOPERATIVE CORPORATION
[LAWS(APH)-2007-8-40]
[REFERRED TO]
A SATYANARAYANA VS. SECRETARY DEPARTMENT OF B C WELFARE
[LAWS(APH)-2010-11-15]
[REFERRED TO]
C. VENKATARAMI REDDY VS. STATE OF ANDHRA PRADESH
[LAWS(APH)-2022-6-76]
[REFERRED TO]
COMMISSIONER, KADAPA MUNICIPAL CORPORATION VS. A. SREENIVASULU
[LAWS(APH)-2023-7-187]
[REFERRED TO]
GADE BASAVESWARA RAO AND OTHERS VS. THE GOVERNMENT OF AP.
[LAWS(APH)-2016-9-4]
[REFERRED TO]
STATE OF BIHAR VS. BIPIN PRASAD SINGH
[LAWS(PAT)-2006-11-151]
[REFERRED TO]
MD.JAVED KHAN VS. STATE OF BIHAR
[LAWS(PAT)-2007-2-68]
[REFERRED TO]
PARMA NAND SINGH VS. STATE OF BIHAR
[LAWS(PAT)-2007-2-111]
[REFERRED TO]
DEVI VS. STATE OF BIHAR
[LAWS(PAT)-2007-7-70]
[REFERRED TO]
BIHAR STATE CO-OPERATIVE VS. BASANT PRASAD SINGH
[LAWS(PAT)-2008-4-22]
[REFERRED TO]
RAM BALAK RAM S/O LATE BUCHCHUN RAM VS. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVERNMENT OF BIHAR
[LAWS(PAT)-2009-11-67]
[REFERRED TO]
VIJAY SHANKAR PRASAD VS. STATE OF BIHAR
[LAWS(PAT)-2009-2-148]
[REFERRED TO]
PARAS NATH SINHA VS. STATE OF BIHAR
[LAWS(PAT)-2009-8-14]
[REFERRED TO]
RAJIB RANJAN SINHA VS. ORIENTAL INSURANCE COMPANY LIMITED
[LAWS(PAT)-2010-5-44]
[REFERRED TO]
RAVINDRA PANDEY VS. STATE OF BIHAR
[LAWS(PAT)-2010-10-100]
[REFERRED TO]
INDRA MANDAL PRASAD SINGH VS. STATE OF BIHAR
[LAWS(PAT)-2011-5-9]
[REFERRED TO]
V.S.RENJITH VS. STATE OF KERALA
[LAWS(KER)-2013-12-3]
[REFERRED TO]
RAM PRAVESH MAHTO VS. THE STATE OF BIHAR THROUGH THE COMMISSIONER AND SECRETARY AND ORS.
[LAWS(PAT)-2012-5-106]
[REFERRED TO]
RAMKRIT MAHTO VS. STATE OF JHARKHAND
[LAWS(JHAR)-2016-8-121]
[REFERRED TO]
BIPIN KUMAR VS. RANCHI REGIONAL DEVELOPMENT AUTHORITY
[LAWS(JHAR)-2023-9-87]
[REFERRED TO]
B. SUDHARMA AND ORS. VS. STATE OF KERALA AND ORS.
[LAWS(KER)-2021-1-131]
[REFERRED TO]
ANTI-CORRUPTION PEOPLES MOVEMENT REGISTRATION NO. EKM/TC/245/2013 VS. STATE OF KERALA
[LAWS(KER)-2022-12-213]
[REFERRED TO]
DEO KANT CHOUDHARY AND ORS VS. THE STATE OF BIHAR AND ORS
[LAWS(PAT)-2019-2-67]
[REFERRED TO]
DEO KANT CHOUDHARY AND ORS VS. THE STATE OF BIHAR AND ORS
[LAWS(PAT)-2019-2-67]
[REFERRED TO]
NILAM PANDEY VS. STATE OF JHARKHAND
[LAWS(JHAR)-2018-1-8]
[REFERRED TO]
DR. SHRUTI KANGA, WIFE OF DR. SURAJ KUMAR SINGH VS. CENTRAL UNIVERSITY OF JHARKHAND THROUGH ITS VICE CHANCELLOR, RATU LOHARDAGA ROAD, PO BRAMBE, PS MANDAR, DIST. RANCHI
[LAWS(JHAR)-2017-1-49]
[REFERRED TO]
SUDARSHAN RAM VS. STATE OF BIHAR
[LAWS(PAT)-2019-1-206]
[REFERRED TO]
UMESH KUMAR SHUKLA AND ORS. VS. THE STATE OF JHARKHAND AND ORS.
[LAWS(JHAR)-2015-7-17]
[REFERRED TO]
RANJEET KUMAR VS. THE STATE OF JHARKHAND AND ORS.
[LAWS(JHAR)-2015-9-38]
[REFERRED TO]
CHIEF EXECUTIVE OFFICER VS. K. AROQUIA RADJ
[LAWS(SC)-2013-3-25]
[REFERRED TO]
S SIVAGURU VS. STATE OF TAMIL NADU
[LAWS(SC)-2013-5-83]
[REFERRED TO]
UNION OF INDIA VS. ARULMOZHI INIARASU
[LAWS(SC)-2011-7-56]
[REFERRED TO]
MD ASHIF VS. STATE OF BIHAR
[LAWS(SC)-2010-5-2]
[REFERRED TO]
STATE OF KARNATAKA VS. M L KESARI
[LAWS(SC)-2010-8-29]
[REFERRED TO]
STATE OF RAJASTHAN VS. DAYA LAL
[LAWS(SC)-2011-1-82]
[REFERRED TO]
TANBOR LANGBNANG VS. NORTH EASTERN HILL UNIVERSITY
[LAWS(MEGH)-2013-5-7]
[REFERRED TO]
SHRI MARCELLO MAWLOT VS. SHRI PYNKMENLANG LYNDEM
[LAWS(MEGH)-2014-2-9]
[REFERRED TO]
NAGENDRA CHANDRA VS. STATE OF JHARKHAND
[LAWS(SC)-2007-11-47]
[REFERRED TO]
STATE OF WEST BENGAL VS. BANIBRATA GHOSH
[LAWS(SC)-2009-2-22]
[REFERRED TO]
GURBACHAN LAL VS. REGIONAL ENGINEERING COLLEGE
[LAWS(SC)-2007-3-138]
[REFERRED TO]
PRASANNAKUMARA PANICKER VS. STATE OF KERALA
[LAWS(KER)-2017-6-156]
[REFERRED TO]
C.WILBERT VS. MANAGEMENT OF INDIAN INSTITUTE OF TECHNOLOGY
[LAWS(MAD)-2022-7-143]
[REFERRED TO]
A.V.VAHITHA BEGUM VS. REGISTRAR
[LAWS(MAD)-2022-9-59]
[REFERRED TO]
M. RAMACHANDRAN VS. EXECUTIVE DIRECTOR
[LAWS(MAD)-2022-7-409]
[REFERRED TO]
STATE OF TAMIL NADU VS. JANSIRANI
[LAWS(MAD)-2022-8-123]
[REFERRED TO]
KHARAMJAM OJIT SINGH VS. STATE OF MANIPUR
[LAWS(MANIP)-2021-11-4]
[REFERRED TO]
DR. R. RAMESH VS. REGISTRAR, BHARATHIAR UNIVERSITY
[LAWS(MAD)-2021-4-161]
[REFERRED TO]
K.MURUGESAN VS. STATE OF TAMILNADU
[LAWS(MAD)-2021-5-5]
[REFERRED TO]
ANIL KUMAR E K AND ANOTHER VS. STATE OF KERALA AND OTHERS
[LAWS(KER)-2017-8-157]
[REFERRED TO]
CHANDRAVATHI M., W/O ASHOKAN VS. THE STATE OF KERALA
[LAWS(KER)-2017-10-311]
[REFERRED TO]
THE ADMINISTRATOR, UT OF LAKSHADWEEP VS. SHIHABUDHEEN C.A.
[LAWS(KER)-2016-7-204]
[REFERRED TO]
SINDHU T.C. AND ORS. VS. KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY AND ORS.
[LAWS(KER)-2015-5-91]
[REFERRED TO]
MOHAMMED FATHAHUDHEEN C.C. VS. UNION OF INDIA AND ORS.
[LAWS(KER)-2015-5-114]
[REFERRED TO]
SUBASH K.V. AND ORS. VS. STATE OF KERALA AND ORS.
[LAWS(KER)-2015-7-146]
[REFERRED TO]
RANI C.K. VS. STATE OF KERALA AND ORS.
[LAWS(KER)-2015-12-108]
[REFERRED TO]
THE KERALA STATE VIDESHA MADHYA VYAVASAYA THOZHILALI UNION VS. THE KERALA STATE BEVERAGES (M & M) CORPORATION AND ORS.
[LAWS(KER)-2015-2-55]
[REFERRED TO]
LATHA S. AND ORS. VS. PRINCIPAL ACCOUNTANT GENERAL (C&CA) AND ORS.
[LAWS(KER)-2015-10-106]
[REFERRED TO]
J. SREELATHA VS. STATE OF KERALA AND ORS.
[LAWS(KER)-2015-11-85]
[REFERRED TO]
THE STATE OF KARNATAKA AND ORS. VS. H.S. RAMAKRISHNA AND ORS.
[LAWS(KAR)-2016-2-249]
[REFERRED TO]
PRITI RANJAN MAHARANA VS. THE STATE OF ORISSA
[LAWS(ORI)-2014-12-19]
[REFERRED TO]
MANOJ KUMAR DASH VS. STATE OF ORISSA
[LAWS(ORI)-2017-7-49]
[REFERRED TO]
CHIEF EXECUTIVE, CHILIKA DEVELOPMENT AUTHORITY VS. SRI RABINDRA KUMAR MOHAPATRA
[LAWS(ORI)-2016-9-120]
[REFERRED TO]
THE CHIEF EXECUTIVE, CHILIKA DEVELOPMENT AUTHORITY VS. SRI GIRIJA PRASAD SAHOO
[LAWS(ORI)-2016-11-113]
[REFERRED TO]
PURNA CHANDRA HOTA AND OTHERS VS. SAMBALPUR UNIVERSITY AND OTHERS
[LAWS(ORI)-2018-11-6]
[REFERRED TO]
STATE OF ODISHA VS. PRASANTA KUMAR SWAIN
[LAWS(ORI)-2022-7-112]
[REFERRED TO]
PRABIRA KUMAR PATTANAIK VS. STATE OF ORISSA
[LAWS(ORI)-2023-12-11]
[REFERRED TO]
PRAKASHA KUMAR MOHANTY VS. STATE OF ORISSA AND OTHERS
[LAWS(ORI)-2017-2-74]
[REFERRED TO]
PRASANNA KUMAR PATTANAIK VS. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNALCUM-LABOUR COURT, BHUBANESWAR
[LAWS(ORI)-2023-9-73]
[REFERRED TO]
VIJENDER SINGH VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
[LAWS(P&H)-2013-7-162]
[REFERRED TO]
RAVIKALA PRABHU VS. CHIEF EXECUTIVE OFFICER
[LAWS(KAR)-2019-2-428]
[REFERRED TO]
SHYLA SHIVAPPA BUDIHAL VS. SECRETARY TO GOVERNMENT
[LAWS(KAR)-2019-2-443]
[REFERRED TO]
RAVINDRA SHOBHAWAT VS. SECRETARY KRISHI UPAJ MANDI SAMITI
[LAWS(MPH)-2012-1-60]
[REFERRED TO]
ANSUIYA PRASAD TIWARI VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2012-11-103]
[REFERRED TO]
SITARAM LODHI VS. STATE OF M P
[LAWS(MPH)-2013-8-443]
[REFERRED]
LAKHAN LAL GADEKAR VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2012-5-90]
[REFERRED TO]
RAKESH CHANDRA KEIN VS. STATE OF M P
[LAWS(MPH)-2010-3-107]
[REFERRED TO]
R RATHAKRISHNAN VS. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
[LAWS(MAD)-2007-10-49]
[REFERRED TO]
R JAYENDHAN VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2006-12-305]
[REFERRED TO]
STATE OF HARYANA VS. POLU RAM
[LAWS(SC)-2006-7-140]
[REFERRED TO]
MUKESH KUMAR SHARMA VS. STATE OF M.P.
[LAWS(MPH)-2021-2-126]
[REFERRED TO]
STATE OF U P VS. DESH RAJ
[LAWS(SC)-2006-11-30]
[REFERRED TO]
STATE OF KARNATAKA VS. AMEERBI
[LAWS(SC)-2006-12-25]
[REFERRED TO]
ASHOK KUMAR VS. STATE OF HARYANA
[LAWS(P&H)-2013-10-84]
[REFERRED TO]
SHIVANI GUPTA VS. STATE OF HARYANA
[LAWS(P&H)-2012-12-68]
[REFERRED TO]
PHOOL CHAND TEKAM VS. STATE OF MP AND OTHERS
[LAWS(MPH)-2014-3-100]
[REFERRED TO]
KALABAI VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2014-6-131]
[REFERRED TO]
STATE OF HARYANA AND ANOTHER VS. DEEPAK KUMAR GAUR AND OTHERS
[LAWS(P&H)-2009-4-414]
[REFERRED]
RANGE FOREST OFFICER, REWARI AND ANOTHER VS. RAM CHANDER AND ANOTHER
[LAWS(P&H)-2009-9-181]
[REFERRED]
STATE OF HARYANA VS. DALEL SINGH
[LAWS(P&H)-2012-1-248]
[REFERRED TO]
KIRAN ALIAS DR. KIRAN BAJAJ VS. STATE OF HARYANA AND ORS.
[LAWS(P&H)-2013-1-395]
[REFERRED TO]
STATE OF BIHAR VS. SECRETARY TO GOVERNMENT IN DEPARTMENT OF WATER RESOURCES DEPARTMENT, SINCHAI BHAWAN, PATNA; DIRECTOR, LAND ACQUISITION AND REHABILITATIONS-CUM- DY, SECRETARY OF WATER RESOURCES DEPARTMENT, SINCHAI BHAWAN; NARAYAN KUMAR, SON OF LATE SURESH KUMAR; KRISHNA K
[LAWS(PAT)-2016-8-91]
[REFERRED]
RAMESH KUMAR S/O LATE AWADHESH PRASAD GUPTA VS. STATE OF BIHAR
[LAWS(PAT)-2015-3-147]
[REFERRED TO]
PRABHANS RAM & ORS. VS. THE STATE OF BIHAR & ORS.
[LAWS(PAT)-2013-3-101]
[REFERRED TO]
KRISHNA PRATAP SINGH AND ORS. VS. THE STATE OF BIHAR AND ORS.
[LAWS(PAT)-2017-7-37]
[REFERRED TO]
SANJEEV KUMAR AND OTHERS VS. STATE OF BIHAR AND OTHERS
[LAWS(PAT)-2018-8-282]
[REFERRED TO]
RAJENDRA PRASAD SINGH VS. STATE OF BIHAR
[LAWS(PAT)-2018-11-1]
[REFERRED TO]
ASHOK KUMAR SINHA VS. THE STATE OF BIHAR AND OTHERS
[LAWS(PAT)-2018-3-398]
[REFERRED TO]
SATYA NARAYAN MANDAL VS. STATE OF BIHAR
[LAWS(PAT)-2017-2-61]
[REFERRED TO]
GANGA CHARAN DAMDE VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2023-3-184]
[REFERRED TO]
DISTRICT COOPERATIVE CENTRAL BANK EMPLOYEES AND OFFICERS FEDERATION VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2018-2-286]
[REFERRED TO]
RAMCHANDRA DONGRE VS. STATE OF M.P.
[LAWS(MPH)-2018-3-112]
[REFERRED TO]
HEERALAL VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2018-8-46]
[REFERRED TO]
SHRI MADHUKAR KHERNAR VS. ASHOK KUMAR SHAH
[LAWS(MPH)-2018-1-196]
[REFERRED TO]
SAMPAT LAL TRIPATHI AND OTHERS VS. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA
[LAWS(MPH)-2017-9-223]
[REFERRED TO]
KESHAR SINGH & OTHERS VS. UNION OF INDIA & ORS.
[LAWS(MPH)-2016-6-118]
[REFERRED TO]
THE SUB DIVISIONAL OFFICER VS. KAMLA BAI
[LAWS(MPH)-2015-4-120]
[REFERRED TO]
TAMILNADU POLICE HOUSING CORPORATION A GOVT OF TAMILNADU UNDERTAKING VS. C DHANASEKARAN
[LAWS(MAD)-2008-12-124]
[REFERRED TO]
K DAVID PACKIA MUTHU VS. SECRETARY TO GOVERNMENT
[LAWS(MAD)-2008-2-374]
[REFERRED TO]
M MALARVANNAN VS. UNION OF INDIA
[LAWS(MAD)-2008-6-235]
[REFERRED TO]
PARAMJEET SINGH VS. STATE OF HP
[LAWS(HPH)-2024-4-102]
[REFERRED TO]
TAMIL NADU STATE TRANSPORT CORPORATION LTD VS. PRESIDING OFFICER PRINCIPAL LABOUR COURT
[LAWS(MAD)-2009-4-347]
[REFERRED TO]
V.R. BHOJEGOWDA VS. STATE OF KARNATAKA, REPRESENTED BY SECRETARY, DEPARTMENT OF WATER RESOURCES DEPARTMENT (SERVICES
[LAWS(KAR)-2017-8-79]
[REFERRED TO]
Anita Kudlayya Gudi W/o. Neelakanth Goudar VS. The State of Karnataka Rep by Principal Secretary to Education Dept. (Higher), Govt. of Karnataka, M.S. Building, Bangalore and others
[LAWS(KAR)-2012-9-253]
[REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED, THE CHIEF GENERAL MANAGER TELECOM, KARNATAKA TELECOM CIRCLE AND THE ASSISTANT GENERAL MANAGER (HR & A) VS. B. RATNAKARA HEGDE
[LAWS(KAR)-2013-12-479]
[REFERRED TO]
BHARAT SANCHAR NIGAM LTD. VS. NIPU HAZARIKA
[LAWS(GAU)-2022-8-17]
[REFERRED TO]
KAUSIK GHOSH VS. STATE OF WEST BENGAL
[LAWS(CAL)-2023-6-162]
[REFERRED TO]
BOARD OF TRUSTEES FOR THE SYAMA PRASAD MOOKERJEE PORT VS. UNION OF INDIA
[LAWS(CAL)-2024-3-71]
[REFERRED TO]
MANGAL SINGH VS. CALCUTTA STATE TRANSPORT CORPORATION
[LAWS(CAL)-2024-3-77]
[REFERRED TO]
REENA SONI VS. DEPARTMENT OF TECHNICAL
[LAWS(MPH)-2019-11-89]
[REFERRED TO]
PRAMOD KUMAR BARUA VS. STATE OF M.P.
[LAWS(MPH)-2019-2-125]
[REFERRED TO]
STATE OF J. & K. VS. SURINDER SINGH
[LAWS(J&K)-2017-7-5]
[REFERRED TO]
BALESHWAR PRASAD VS. STATE OF JHARKHAND AND ORS.
[LAWS(JHAR)-2007-11-75]
[REFERRED TO]
NATH SINGH VS. PRESIDING OFFICER, LABOUR COURT AND MANAGEMENT OF INDIAN EXPLOSIVE LIMITED
[LAWS(JHAR)-2007-7-68]
[REFERRED TO]
BALI PRASAD SAHU VS. STATE OF JHARKHAND
[LAWS(JHAR)-2008-2-29]
[REFERRED TO]
STATE OF JHARKHAND VS. SANJAY KUMAR
[LAWS(JHAR)-2008-3-19]
[REFERRED TO]
JEET BAHADUR THAPA @ JEETU BAHADUR VS. STATE OF JHARKHAND
[LAWS(JHAR)-2009-12-33]
[REFERRED TO]
CHADRA TIRKEY VS. STATE OF JHARKHAND
[LAWS(JHAR)-2009-5-60]
[REFERRED TO]
GANDAURI RABIDAS VS. STATE OF JHARKHAND
[LAWS(JHAR)-2010-6-10]
[REFERRED TO]
HASEENA BEGUM VS. UT OF J&K
[LAWS(J&K)-2023-5-49]
[REFERRED TO]
BADARUDEEN K. AND OTHERS VS. THE SECRETARY TO GOVERNMENT LOCAL SELF GOVERNMENT DEPARTMENT
[LAWS(KER)-2018-2-398]
[REFERRED TO]
SAINABI U C, VS. ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP
[LAWS(KER)-2018-3-352]
[REFERRED TO]
STATE OF KERALA VS. K. SADANANDAN AND OTHERS
[LAWS(KER)-2018-3-431]
[REFERRED TO]
RAJAN K , RAJEE NILAYAM VS. LIFE INSURANCE CORPORATION OF INDIA
[LAWS(KER)-2018-7-687]
[REFERRED TO]
S. GIRIJA VS. THE REGISTRAR GENERAL
[LAWS(MAD)-2014-11-132]
[REFERRED TO]
UNION TERRITORY OF LAKSHADWEEP VS. M.HABEEBULLA
[LAWS(KER)-2020-9-177]
[REFERRED TO]
R SABAPATHY VS. PRESIDING OFFICER LABOUR COURT TIRUNELVELI
[LAWS(MAD)-2011-7-192]
[REFERRED TO]
MANAGEMENT SALEM CO OP SPINNING MILLS THROUGH ITS SALEM VS. PRESIDING OFFICER LABOUR COURT SALEM
[LAWS(MAD)-2011-9-220]
[REFERRED TO]
UNION OF INDIA VS. BIJOY R.
[LAWS(KER)-2019-1-128]
[REFERRED TO]
RANJITH VS. STATE OF KERALA
[LAWS(KER)-2020-12-109]
[REFERRED TO]
VIRESHWAR SINGH VS. MCD
[LAWS(DLH)-2011-7-107]
[REFERRED TO]
MOHD RAMZAN VS. JAMIA MILLIA ISLAMIA
[LAWS(DLH)-2011-7-307]
[REFERRED TO]
GABRUBHAI REVABHAI VS. BOTAD NAGAR PALIKA
[LAWS(GJH)-2021-8-79]
[REFERRED TO]
MEHULBHAI JAYPRAKASH PARMAR VS. STATE OF GUJARAT
[LAWS(GJH)-2022-1-1481]
[REFERRED TO]
FACTORY MANAGER SAURASHTRA CHEMICALS VS. SHREE SAURASHTRA CHEMICALS MAZDOOR SANGH
[LAWS(GJH)-2022-11-305]
[REFERRED TO]
AIR INDIA LTD VS. RAKESH KUMAR
[LAWS(DLH)-2010-4-18]
[REFERRED TO]
S S MANOHARA VS. DIRECTOR OF EDUCATION
[LAWS(DLH)-2010-4-52]
[REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. RAJ KUMAR
[LAWS(DLH)-2011-4-333]
[REFERRED TO]
VIPIN KUMAR VS. UOI
[LAWS(DLH)-2011-5-113]
[REFERRED TO]
SHRIOM DALAL VS. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
[LAWS(DLH)-2010-12-9]
[REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. RANBIR
[LAWS(DLH)-2010-6-1]
[REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. VEER BAHADUR
[LAWS(DLH)-2010-6-4]
[REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. R L CHUGH
[LAWS(DLH)-2010-7-447]
[REFERRED TO]
ARUN KUMAR VS. UNION OF INDIA & ORS
[LAWS(DLH)-2007-3-286]
[REFERRED]
MANAGEMENT OF STATE BANK OF HYDERABAD VS. ROSHAN LAL
[LAWS(DLH)-2008-2-66]
[REFERRED TO]
EXECUTIVE ENGINEER VS. KHUMB RAJ
[LAWS(DLH)-2008-2-106]
[REFERRED TO]
VEENA GUPTA VS. DIRECTOR OF EDUCATION
[LAWS(DLH)-2008-2-181]
[REFERRED TO]
MAHARAJA SAYAJIRAO UNIVERSITY OF BARODA & 1 VS. GAYATRI RAMANLAL VYAS & 1
[LAWS(GJH)-2012-10-351]
[REFERRED TO]
PRADEEP NAVINBHAI PATEL VS. STATE OF GUJARAT
[LAWS(GJH)-2014-1-124]
[REFERRED TO]
BANTVA MUNICIPALITY VS. BHAVESH JAGDISHCHANDRA JOSHI & 1
[LAWS(GJH)-2014-4-236]
[REFERRED]
MAHESHKUMAR D.NAIK VS. DINDAYAL LAND AND SURVEY ORGANIZATION
[LAWS(GJH)-2014-11-121]
[REFERRED TO]
RAM MURTI SHARMA VS. STATE OF J&K
[LAWS(J&K)-2011-10-4]
[REFERRED TO]
STATE OF JAMMU AND KASMIR VS. PRITHVI RAJ
[LAWS(J&K)-2007-2-2]
[REFERRED TO]
T S SAIFUDDIN VS. STATE OF KERALA REP
[LAWS(KER)-2006-7-65]
[REFERRED TO]
MANOJ S. & ORS VS. STATE OF KERALA & ORS.
[LAWS(KER)-2007-11-77]
[REFERRED TO]
KALPANA GUPTA VS. STATE OF DELHI
[LAWS(DLH)-2006-9-99]
[REFERRED TO]
SANJAY KUMAR VS. MUNICIPAL CORPORATION OF DELHI
[LAWS(DLH)-2006-12-213]
[REFERRED]
PANKAJ KATHURIA VS. CENTRAL ZOO AUTHORITY
[LAWS(DLH)-2006-7-66]
[REFERRED TO]
SALAYA MUNICIPALITY VS. DAVID H VYAS
[LAWS(GJH)-2010-12-324]
[REFERRED TO]
HARIVADAN THAKKORLAL SHAH VS. DISTRICT DEVELOPMENT OFFICER
[LAWS(GJH)-2009-5-19]
[REFERRED TO]
SANT RAM AND OTHERS VS. STATE OF CHHATTISGARH AND OTHERS
[LAWS(CHH)-2006-11-33]
[REFERRED TO]
JETPUR NAVAGADH NAGARPALIKA THRO CHIEF OFFICER VS. JITENDRA R VYAS
[LAWS(GJH)-2012-11-195]
[REFERRED TO]
GHANSHYAM DALPATRAM NIMAVAT VS. STATE OF GUJARAT
[LAWS(GJH)-2010-5-253]
[REFERRED TO]
STATE OF GUJARAT VS. HASMUKHBHAI B SHRIMALI
[LAWS(GJH)-2011-11-37]
[REFERRED TO]
CHORVAD GRAM PANCHAYAT VS. RAMNIKLAL DAHRSHI SHAH
[LAWS(GJH)-2009-7-38]
[REFERRED TO]
SATAPPA KRUSHNATH POWAR VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2020-12-466]
[REFERRED TO]
UNION OF INDIA VS. LALITA V. MERTIA WORKING AS EXAMINER IN TRADEMARKS REGISTRY
[LAWS(BOM)-2021-10-32]
[REFERRED TO]
DHIRAJ VS. ZILLA PARISHAD
[LAWS(BOM)-2019-11-131]
[REFERRED TO]
STATE OF PUNJAB & ORS. VS. JAGJIT SINGH & ORS.
[LAWS(SC)-2016-10-49]
[REFERRED TO]
R. MURUGAN VS. THE MANAGING DIRECTOR
[LAWS(MAD)-2017-8-399]
[REFERRED TO]
K GANDHI VS. STATE OF TAMIL NADU
[LAWS(MAD)-2017-8-440]
[REFERRED TO]
S SIVAKUMAR VS. CHIEF ENGINEER GENERAL
[LAWS(MAD)-2018-1-223]
[REFERRED TO]
PETROLEUM EMPLOYEES UNION VS. MANAGEMENT OF OIL &
[LAWS(MAD)-2018-1-337]
[REFERRED TO]
UNION OF INDIA VS. M.S. MAHESH
[LAWS(MAD)-2017-3-80]
[REFERRED TO]
MANAGEMENT KUMBAKONAM MUNCIPALITY VS. STALIN JOSEPHRAJ
[LAWS(MAD)-2017-2-525]
[REFERRED TO]
A. ARUMUGAM VS. THE STATE OF TAMIL NADU
[LAWS(MAD)-2018-2-365]
[REFERRED TO]
BALAKRISHNAN VS. THE DISTRICT OF LIBRARIES
[LAWS(MAD)-2018-2-366]
[REFERRED TO]
P. SANKAR VS. THE HOME SECRETARY
[LAWS(MAD)-2018-2-375]
[REFERRED TO]
A. RAMALINGAM VS. THE DIRECTOR OF SCHOOL EDUCATION
[LAWS(MAD)-2018-2-418]
[REFERRED TO]
V. MOTTAYAN VS. SECRETARY TO THE GOVERNMENT OF TAMIL NADU (EDUCATION) ST. GEORGE FORT
[LAWS(MAD)-2018-2-419]
[REFERRED TO]
ARUMAIKODI VS. COMMISSIONER, RURAL DEVELOPMENT AND PANCHAYATHRAJ
[LAWS(MAD)-2018-2-656]
[REFERRED TO]
SENIOR MANAGER (P), UNION BANK OF INDIA, REGIONAL OFFICE VS. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL, TRIBUNAL CUM LABOUR COURT, CHENNAI
[LAWS(MAD)-2018-2-716]
[REFERRED TO]
C MURUGESAN VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2018-3-224]
[REFERRED TO]
P.BANUMATHI VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-6-206]
[REFERRED TO]
RAJA VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-6-285]
[REFERRED TO]
RAJA VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-6-285]
[REFERRED TO]
S.NEELAKANDA MOORTHI VS. STATE
[LAWS(MAD)-2019-7-303]
[REFERRED TO]
V.MATHIYALAGAN VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-7-318]
[REFERRED TO]
S.MARIAPPAN VS. GOVERNMENT OF TAMILNADU
[LAWS(MAD)-2019-7-462]
[REFERRED TO]
S.MARIAPPAN VS. GOVERNMENT OF TAMILNADU
[LAWS(MAD)-2019-7-462]
[REFERRED TO]
P.KALIMUTHU VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2019-8-249]
[REFERRED TO]
M.AYYAPPAN VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-8-250]
[REFERRED TO]
B.MURUGAN VS. STATE REPRESENTED BY ITS SECRETARY
[LAWS(MAD)-2019-8-296]
[REFERRED TO]
M. BALASUBRAMANI AND ORS. VS. STATE OF TAMIL NADU AND ORS.
[LAWS(MAD)-2019-8-576]
[REFERRED TO]
M.KASI VS. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION
[LAWS(MAD)-2019-9-378]
[REFERRED TO]
R DHANSEKARA PANDIAN VS. REGISTRAR MADURAI KAMARAJ UNIVERSITY
[LAWS(MAD)-2018-3-1322]
[REFERRED TO]
TAMIL NADU SLUM CLEARANCE BOARD VS. THALAIVER, TAMIL NADU KUDISAI MATRU VARIA THUPPARAVU AND ORS.
[LAWS(MAD)-2019-10-461]
[REFERRED TO]
G.MURUGADOSS VS. SUPERINTENDING ENGINEER
[LAWS(MAD)-2019-11-177]
[REFERRED TO]
S.ANBAZHAGAN VS. CHAIRMAN CUM MANAGING DIRECTOR
[LAWS(MAD)-2019-11-281]
[REFERRED TO]
P.SAMBHASIVAM VS. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION
[LAWS(MAD)-2019-11-432]
[REFERRED TO]
R.ARUL VS. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION
[LAWS(MAD)-2019-11-593]
[REFERRED TO]
SUPERINTENDING ENGINEER, VELLORE ELECTRICITY DISTRIBUTION CIRCLE VS. INSPECTOR OF LABOUR
[LAWS(MAD)-2019-11-830]
[REFERRED TO]
CHITHRA VS. STATE
[LAWS(MAD)-2019-2-188]
[REFERRED TO]
BHUVANESWARI VS. SECRETARY MEDICAL AND HEALTH DEPARTMENT
[LAWS(MAD)-2019-2-290]
[REFERRED TO]
M.RAJAKUMARI VS. PRINCIPAL SECRETARY OF CO-OPERATIVE DEPARTMENT
[LAWS(MAD)-2019-2-316]
[REFERRED TO]
C.KRISHNAVENI VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-2-364]
[REFERRED TO]
R.DEVAKI VS. DIRECTOR OF ADI DRAVIDAR WELFARE
[LAWS(MAD)-2019-4-529]
[REFERRED TO]
A.KARUNANITHI VS. SECRETARY TO GOVERNMENT
[LAWS(MAD)-2019-6-84]
[REFERRED TO]
G. SRINIVASA CHARY VS. STATE OF TELANGANA
[LAWS(TLNG)-2020-8-31]
[REFERRED TO]
HARJIT PAL KAUR VS. STATE OF PUNJAB AND OTHERS
[LAWS(P&H)-2006-10-614]
[REFERRED]
KASHMIRI LAL VS. STATE OF HARYANA
[LAWS(P&H)-2006-4-139]
[REFERRED TO]
RAKESH KUMAR VS. STATE OF PUNJAB
[LAWS(P&H)-2006-5-20]
[REFERRED TO]
SANJYA DEVI VS. STATE OF HARYANA
[LAWS(P&H)-2006-7-37]
[REFERRED TO]
HARIKESH VS. STATE OF HARYANA
[LAWS(P&H)-2006-8-132]
[REFERRED TO]
UNION OF INDIA AND OTHERS VS. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND ANOTHER
[LAWS(P&H)-2008-5-211]
[REFERRED]
ZONAL MANAGER, PUNJAB AND SIND BANK VS. RAJ KUMAR
[LAWS(P&H)-2007-10-180]
[REFERRED]
ASHOK KUMAR VS. PRESIDING OFFICER
[LAWS(P&H)-2007-12-166]
[REFERRED]
DIVISIONL FOREST OFFICER VS. JAGAT SINGH
[LAWS(P&H)-2008-11-9]
[REFERRED TO]
K. SRINIVAS VS. UNION OF INDIA
[LAWS(TLNG)-2024-1-11]
[REFERRED TO]
R. KAMALAMMA VS. STATE OF TELANGANA
[LAWS(TLNG)-2023-12-69]
[REFERRED TO]
SYED ZAMEERUDDIN VS. APNPDCL
[LAWS(TLNG)-2023-4-44]
[REFERRED TO]
PRADIP PORT TRUST VS. GENERAL SECRETARY UTKAL PORT AND DOCK WORKERS UNION PARADIP PORT
[LAWS(ORI)-2007-8-34]
[REFERRED TO]
SHARANJIT KAUR VS. UNION OF INDIA
[LAWS(P&H)-2020-1-87]
[REFERRED TO]
CHET RAM VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2018-7-151]
[REFERRED TO]
SURINDER SINGH VS. PUNJAB STATE POWER CORPORATION LTD.
[LAWS(P&H)-2018-7-300]
[REFERRED TO]
YAD RAM VS. STATE OF HARYANA & OTHERS
[LAWS(P&H)-2018-8-33]
[REFERRED TO]
RANDHIR AND OTHERS VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2017-7-264]
[REFERRED TO]
KARAM SINGH VS. STATE OF HARYANA
[LAWS(P&H)-2017-8-131]
[REFERRED TO]
JAYASEN PATRA VS. ORISSA POWER GENERATION CORPORATION LIMITED
[LAWS(ORI)-2013-10-7]
[REFERRED TO]
NARENDRA KUMAR TIWARI & ORS. VS. STATE OF JHARKHAND & ORS.
[LAWS(SC)-2018-8-2]
[REFERRED TO]
DEPUTY EXECUTIVE ENGINEER VS. KUBERBHAI KANJIBHAI
[LAWS(SC)-2019-1-17]
[REFERRED TO]
RAMESH CHANDRA SINGH VS. KHADI AND VILLAGE INDUSTRY COMMISSION
[LAWS(SC)-2017-11-150]
[REFERRED TO]
DHANSAI SAHU VS. STATE OF CHHATTISGARH AND ORS.
[LAWS(SC)-2020-1-148]
[REFERRED TO]
RANBIR SINGH VS. EXECUTIVE ENG.P.W.D
[LAWS(SC)-2021-9-24]
[REFERRED TO]
UNIVERSITY OF DELHI VS. DELHI UNIVERSITY CONTRACT EMPLOYEES UNION
[LAWS(SC)-2021-3-68]
[REFERRED TO]
KHAJJAN SINGH VS. STATE OF HARYANA
[LAWS(P&H)-2014-5-82]
[REFERRED TO]
MAHARANA PARTAP CHARITABLE TRUST VS. STATE OF HARYANA
[LAWS(P&H)-2014-12-48]
[REFERRED TO]
P.VENKATA RAMANA VS. STATE OF TELANGANA
[LAWS(TLNG)-2019-1-157]
[REFERRED TO]
STATE OF U.P. AND ORS. VS. CHANDRA MANI DABRAL AND ORS.
[LAWS(UTN)-2007-6-50]
[REFERRED TO]
GOVIND SINGH BISHT VS. THE STATE OF U.P. AND ORS.
[LAWS(UTN)-2007-6-51]
[REFERRED TO]
MANDEEP SUNWAR VS. STATE OF SIKKIM
[LAWS(SIK)-2017-7-9]
[REFERRED TO]
SURJYA KANTA PAUL AND ORS. VS. THE STATE OF TRIPURA AND ORS.
[LAWS(TRIP)-2015-7-19]
[REFERRED TO]
RAM KUMAR SINGH AND ORS. VS. STATE OF RAJASTHAN AND ORS.
[LAWS(RAJ)-2015-3-225]
[REFERRED TO]
RAJASTHAN HOUSING BOARD AND ORS. VS. JUDGE, INDUSTRIAL DISPUTES TRIBUNAL AND ORS.
[LAWS(RAJ)-2015-4-28]
[REFERRED TO]
AJEET KUMAR JAIN AND ORS. VS. STATE OF RAJASTHAN AND ORS.
[LAWS(RAJ)-2015-4-148]
[REFERRED TO]
SHIV PRASAD VS. UCO BANK AND ORS.
[LAWS(RAJ)-2015-5-52]
[REFERRED TO]
STATE OF RAJ. AND ORS. VS. BHAGWAN DAS AND ORS.
[LAWS(RAJ)-2015-7-59]
[REFERRED TO]
REKHA SHARMA VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2019-11-279]
[REFERRED TO]
HEMENDRA GARG SO GIRRAJ PRASAD GARG VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2019-4-37]
[REFERRED TO]
CHAKRAVATI SINGH RATHORE VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2018-2-302]
[REFERRED TO]
SMT. UJI DEVI MEGHWAL VS. STATE OF RAJASTHAN AND OTHERS
[LAWS(RAJ)-2018-4-218]
[REFERRED TO]
UNION OF INDIA VS. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
[LAWS(P&H)-2015-3-588]
[REFERRED TO]
BLOCK EDUCATION OFFICER AND ORS. VS. KAMLA DEVI
[LAWS(P&H)-2015-5-448]
[REFERRED TO]
STATE OF HARYANA AND ORS. VS. BUDH RAM AND ORS.
[LAWS(P&H)-2015-7-315]
[REFERRED TO]
STATE OF PUNJAB AND ORS. VS. SATISH KUMAR AND ORS.
[LAWS(P&H)-2015-11-174]
[REFERRED TO]
MUNNI CHOUDHARY VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2015-1-216]
[REFERRED TO]
TIKAM CHAND VS. STATE
[LAWS(RAJ)-2014-5-163]
[REFERRED TO]
REGISTRAR, MOHANLAL SUKHADIA UNIVERSITY VS. VIJAY PAREEK
[LAWS(RAJ)-2014-5-205]
[REFERRED TO]
RAM AVTAR GURJAR VS. THE CHIEF MANAGER (IR), SBBJ
[LAWS(RAJ)-2014-5-429]
[REFERRED TO]
SHRI PAL AND ORS. VS. STATE OF PUNJAB AND ORS.
[LAWS(P&H)-2015-8-176]
[REFERRED TO]
DR. (MRS.) URMIL RANI VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2017-1-342]
[REFERRED TO]
DEEN MOHD. VS. INDUSTRIAL TRIBUNAL
[LAWS(RAJ)-2014-2-121]
[REFERRED TO]
SHRAWAN KUMAR VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2007-4-47]
[REFERRED TO]
STATE OF RAJASTHAN VS. BANNEY SINGH; BHANWAR LAL CHOUDHARY; ROSHAN LAL SAIN; SHRAWAN KUMAR; LALITA PRASAD; SHANKAR LAL; GHANSHYAM SINGH
[LAWS(RAJ)-2008-8-133]
[REFERRED]
RAM CHAND MEENA VS. STATE
[LAWS(RAJ)-2009-7-60]
[REFERRED TO]
GOPAL LAL GUPTA VS. STATE AND ORS.
[LAWS(RAJ)-2008-10-41]
[REFERRED TO]
RAMJI LAL MALI VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2008-11-132]
[REFERRED TO]
THE UNION OF INDIA REPRESENTED BY THE SECRETARY TO GOVERNMENT REVENUE DEPARTMENT GOVERNMENT OF UNION TERRITORY OF PUDUCHERRY PUDUCHERRY AND OTHERS VS. THE CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH, MADRAS REPRESENTED BY ITS REGISTRAR AND OTHERS
[LAWS(MAD)-2016-10-137]
[REFERRED TO]
DR.D.MOHAMMED MUBARAK VS. THE STATE OF TAMIL NADU
[LAWS(MAD)-2017-12-18]
[REFERRED TO]
MR. M. EDWIN FELIX PRINCE AND OTHERS VS. UNION TERRITORY OF PUDUCHERRY
[LAWS(MAD)-2017-12-83]
[REFERRED TO]
STATE OF RAJASTHAN VS. PARASMAL MALI
[LAWS(RAJ)-2022-1-99]
[REFERRED TO]
RANJAN VS. JODHPUR VIDYUT VITRAN NIGAM LTD.
[LAWS(RAJ)-2022-11-133]
[REFERRED TO]
TIKAM CHAND VERMA VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2022-7-190]
[REFERRED TO]
GAJJU SINGH VS. EXECUTIVE ENGINEER
[LAWS(RAJ)-2019-8-10]
[REFERRED TO]
PUNJAB & SINDH BANK VS. JUDGE CENTRAL GOVT. INDUSTRIAL TRIBUNAL CUM LABOUR COURT, JAIPUR
[LAWS(RAJ)-2023-7-133]
[REFERRED TO]
THE DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT AND ORS. VS. LAKSHMI
[LAWS(MAD)-2016-4-48]
[REFERRED TO]
DEVESHWARI GUSAIN VS. STATE OF UTTARAKHAND
[LAWS(UTN)-2021-11-29]
[REFERRED TO]
HARPAL SINGH VS. UNION OF INDIA AND OTHERS
[LAWS(UTN)-2018-3-58]
[REFERRED TO]
ALOK PARMAR & OTHERS VS. STATE OF UTTARAKHAND & OTHERS
[LAWS(UTN)-2016-8-10]
[REFERRED TO]
M C PANT VS. UNION OF INDIA
[LAWS(UTN)-2015-3-46]
[REFERRED TO]
ARCHANA VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2013-9-62]
[REFERRED TO]
VIJAY PAREEK VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2014-1-149]
[REFERRED TO]
STATE OF RAJASTHAN & ORS VS. SHANTI DEVI
[LAWS(RAJ)-2014-1-289]
[REFERRED TO]
MOHD SHAKIL VS. NUCLEAR POWER CORPORATION OF INDIA
[LAWS(RAJ)-2012-4-150]
[REFERRED TO]
JODHPUR VIDYUT VITRAN NIGAM LTD VS. JUDGE LABOUR COURT
[LAWS(RAJ)-2011-4-6]
[REFERRED TO]
GANGA SHARAN SHARMA VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2011-1-59]
[REFERRED TO]
AJAY KANDWAL VS. STATE OF UTTARAKHAND
[LAWS(UTN)-2021-4-13]
[REFERRED TO]
SANTI PADA PANDA VS. ZONAL OFFICER, STATE BANK OF INDIA & ORS
[LAWS(CAL)-2017-11-134]
[REFERRED TO]
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITYS KARMACHARI UNION VS. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
[LAWS(CAL)-2015-3-10]
[REFERRED TO]
MMTC LTD VS. LEARNED FOURTH INDUSTRIAL TRIBUNAL
[LAWS(CAL)-2014-9-46]
[REFERRED TO]
BIMAL CHANDRA ROY VS. STATE OF WEST BENGAL
[LAWS(CAL)-2019-9-115]
[REFERRED TO]
YUNUS ALI VS. STATE OF WEST BENGAL & OTHERS
[LAWS(CAL)-2019-4-63]
[REFERRED TO]
ANIRBAN GHOSH VS. STATE OF WEST BENGAL
[LAWS(CAL)-2019-7-12]
[REFERRED TO]
STATE OF WEST BENGAL VS. SARITA TIWARI (PANDEY)
[LAWS(CAL)-2018-7-439]
[REFERRED TO]
DIRECTOR, DOORDARSHAN KENDRA, CALCUTTA VS. UNION OF INDIA & ORS.
[LAWS(CAL)-2018-8-184]
[REFERRED TO]
YOUTH HOSTEL AGRA VS. PRESIDING OFFICER LABOUR COURT
[LAWS(ALL)-2006-7-198]
[REFERRED TO]
DHARM NATH SINGH VS. STATE OF U P
[LAWS(ALL)-2006-9-39]
[REFERRED TO]
SECRETARY KRISHI UTPADAN MANDI SAMITI DIST ALIGARH VS. PRESIDING OFFICER LABOUR COURT U P AGRA
[LAWS(ALL)-2007-11-81]
[REFERRED TO]
MOTI LAL S/O LATE SHANKAR NATH AND ORS VS. STATE OF U P
[LAWS(ALL)-2007-11-220]
[REFERRED]
SANJAI AGRAWAL VS. STATE OF U P
[LAWS(ALL)-2009-3-102]
[REFERRED TO]
SUMANT KUMAR DUBEY VS. STATE OF U P
[LAWS(ALL)-2009-4-293]
[REFERRED TO]
RAM KUMAR VS. STATE OF U P
[LAWS(ALL)-2009-5-220]
[REFERRED TO]
ARUN KUMAR MISRA VS. STATE OF U P
[LAWS(ALL)-2009-12-8]
[REFERRED TO]
UNION OF INDIA VS. C A T ALLHABAD BENCH
[LAWS(ALL)-2009-12-17]
[REFERRED TO]
Ranjit Singh VS. Vice-Chancellor, Chandra Shekhar Azad University of Agriculture and Technology, Kanpur and others
[LAWS(ALL)-2006-10-215]
[REFERRED TO]
GOVIND PRASAD GAIROLA VS. STATE OF U P
[LAWS(ALL)-2006-12-73]
[REFERRED TO]
STATE OF WEST BENGAL & ORS VS. TAPAS CHAKRABORTY & ORS
[LAWS(CAL)-2019-1-21]
[REFERRED TO]
KAMLA TIWARI VS. STATE OF UTTARAKHAND
[LAWS(ALL)-2007-7-47]
[REFERRED TO]
CENTRAL BANK OF INDIA VS. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
[LAWS(ALL)-2008-4-117]
[REFERRED TOSC , 4.]
SUSHIL KUMAR BISWAS VS. STATE OF WEST BENGAL
[LAWS(CAL)-2011-3-125]
[REFERRED TO]
RATNA JOARDAR VS. STATE OF WEST BENGAL
[LAWS(CAL)-2011-6-81]
[REFERRED TO]
UNION OF INDIA VS. CHANDRA HARI
[LAWS(CAL)-2011-9-29]
[REFERRED TO]
HIRANAND SHARMA VS. UNION OF INDIA
[LAWS(CAL)-2011-9-32]
[REFERRED TO]
MOHD. RAMZAN VS. JAMIA MILIA ISLAMIA
[LAWS(DLH)-2012-11-273]
[REFERRED TO]
BALWAN SINGH VS. UNION OF INDIA
[LAWS(DLH)-2012-5-79]
[REFERRED TO]
NHRC VS. SHEENU SAXENA
[LAWS(DLH)-2012-6-10]
[REFERRED TO]
DELHI PUBLIC SCHOOL VS. MANJU
[LAWS(DLH)-2012-7-704]
[REFERRED TO]
SHRI NIKHIL MAZUMDAR AND ORS. ETC. ETC. VS. THE SUPERINTENDING ENGINEER AND ORS. ETC. ETC.
[LAWS(CAL)-2010-2-151]
[REFERRED TO]
STATE OF WEST BENGAL VS. BIMAN MISHRA
[LAWS(CAL)-2010-9-86]
[REFERRED TO]
DAMODAR VALLEY CORPORATION VS. ARJUN KUMAR RAY
[LAWS(CAL)-2007-8-99]
[REFERRED]
PUNJAB NATIONAL BANK VS. PUNJAB NATIONAL BANK CANTEEN WORKERS
[LAWS(CAL)-2007-4-16]
[REFERRED TO]
JAYANTA CHAKRABORTY VS. UNION OF INDIA
[LAWS(CAL)-2007-4-54]
[REFERRED TO]
ALOK ROY AND ORS. VS. DIRECTOR OF SCHOOL EDUCATION AND ORS.
[LAWS(CAL)-2006-9-96]
[REFERRED TO]
CHAIRMAN ADHOC COMMITTEE VS. NAGENDRA PRASAD SINGH
[LAWS(CAL)-2007-2-41]
[REFERRED TO]
JAWAHAR LAL NEHRU UNIVERSITY VS. DASHRATH AND ORS.
[LAWS(DLH)-2015-5-178]
[REFERRED TO]
MOH SHAKEEL AKHTAR VS. MCD
[LAWS(DLH)-2014-9-593]
[REFERRED]
OM PRAKASH AND ORS. VS. DELHI JAL BOARD
[LAWS(DLH)-2015-10-51]
[REFERRED TO]
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. VS. VIJAY KUMAR
[LAWS(DLH)-2015-10-320]
[REFERRED TO]
ALL INDIA INSTITUTE OF MEDICAL SCIENCES VS. SHOBHA KANDPAL
[LAWS(DLH)-2013-1-179]
[REFERRED TO]
SONIA GANDHI VS. GOVT. OF NCT OF DELHI
[LAWS(DLH)-2013-11-20]
[REFERRED TO]
RAKESH MUNI TYAGI VS. DTC
[LAWS(DLH)-2013-7-9]
[REFERRED TO]
RAKESH MUNI TYAGI VS. DTC
[LAWS(DLH)-2013-7-9]
[REFERRED TO]
SUB DIVISIONAL OFFICER VS. BABU LAL
[LAWS(DLH)-2013-7-65]
[REFERRED TO]
RAJU VS. INDIAN AIRLINES
[LAWS(DLH)-2013-11-181]
[REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RANI VERMA
[LAWS(DLH)-2014-10-57]
[REFERRED TO]
MANGALA KHATTAR VS. GOVT. OF NCT OF DELHI
[LAWS(DLH)-2014-10-106]
[REFERRED TO]
SHARDA DEVI VS. UNION OF INDIA & ORS.
[LAWS(DLH)-2013-4-353]
[REFERRED TO]
STATE OF ANDHRA PRADESH VS. V.R.S.V.N. SAMBASIVA RAO
[LAWS(APH)-2021-10-63]
[REFERRED TO]
T. MADHAVA VS. STATE OF ANDHRA PRADESH
[LAWS(APH)-2024-6-5]
[REFERRED TO]
SUSHIL CHANDRA TIWARI VS. STATE OF U. P.
[LAWS(ALL)-2021-8-162]
[REFERRED TO]
SHISHIR PATEL VS. UNION OF INDIA
[LAWS(ALL)-2021-9-62]
[REFERRED TO]
SAJEEVAN LAL VS. STATE OF U. P.
[LAWS(ALL)-2023-1-162]
[REFERRED TO]
RAM LAUT VS. STATE OF U P
[LAWS(ALL)-2011-4-91]
[RELIED ON]
VISHNU PRASAD VS. STATE OF U P
[LAWS(ALL)-2011-11-74]
[REFERRED TO]
HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD VS. DEVENDRA KUMAR PANDEY
[LAWS(ALL)-2011-9-35]
[REFERRED TO]
JULFIKAR HUSAIN ANSARI VS. STATE OF U.P.
[LAWS(ALL)-2012-11-30]
[REFERRED TO]
GYANENDRA KUMAR SRIVASTAVA S/O RAJENDRA BAHADUR SRIVASTAVA VS. STATE OF U.P.THROUGH SECRETARY P.W.D.
[LAWS(ALL)-2012-5-7]
[REFERRED TO]
PRAMOD KUMAR PANDEY VS. STATE OF U P
[LAWS(ALL)-2010-8-23]
[REFERRED TO]
RAGHUVEER KUMAR VS. DISTRICT BASIC EDUCATION OFFICER
[LAWS(ALL)-2011-1-86]
[RELLIED ON]
MANOJ KUMAR SHARMA VS. REGIONAL INSPECTRESS OF GIRLS SCHOOL
[LAWS(ALL)-2011-10-46]
[REFERRED TO]
DHARMENDRA SINGH VS. STATE OF U P
[LAWS(ALL)-2012-1-128]
[REFERRED TO]
RAJENDRA SINGH VS. STATE OF U P AND OTHERS
[LAWS(ALL)-2013-10-329]
[REFERRED]
MAHARAJ SINGH VS. STATE OF U P AND OTHERS
[LAWS(ALL)-2013-10-335]
[REFERRED]
UMAKANT VS. UNION OF INDIA
[LAWS(ALL)-2014-3-204]
[REFERRED TO]
UMAKANT VS. UNION OF INDIA
[LAWS(ALL)-2014-3-204]
[REFERRED TO]
RAM CHET VERMA VS. STATE OF U P
[LAWS(ALL)-2014-3-310]
[REFERRED TO]
IN RE:REGULARIZATION OF CLASS IV EMPLOYEES VS. STATE
[LAWS(ALL)-2013-9-31]
[REFERRED TO]
VIJNESH KUMAR VS. DISTRICT MAGISTRATE BANDA
[LAWS(ALL)-2013-9-220]
[REFERRED TO]
STATE OF U.P. VS. RAJ KUMAR AND ORS.
[LAWS(ALL)-2014-11-200]
[REFERRED TO]
SHYAM SUNDER KUSHWAHA VS. STATE OF U P
[LAWS(ALL)-2014-4-471]
[REFERRED TO]
U P POWER CORPORATION LTD THRU CHAIRMAN VS. HANSA RAM & 4 ORS
[LAWS(ALL)-2014-11-353]
[REFERRED TO]
PRAMOD KUMAR DUBEY VS. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL DISPUTE AND LABOUR COURT
[LAWS(ALL)-2014-7-123]
[REFERRED TO]
MALTI VS. DIRECTOR KRISHI UTPADAN MANDI PARISHAD
[LAWS(ALL)-2014-8-82]
[REFERRED TO]
SURENDRA VS. STATE OF U P
[LAWS(ALL)-2014-9-308]
[REFERRED TO]
STATE BANK OF INDIA VS. MITRA KUMAR MONDAL
[LAWS(CAL)-2012-12-39]
[REFERRED TO]
UTTAM MAJUMDAR VS. UNION OF INDIA
[LAWS(CAL)-2012-2-21]
[REFERRED TO]
DEPUTY DIRECTOR (CONSTRUCTION) VS. PRESIDING OFFICER AND ORS.
[LAWS(ALL)-2015-10-191]
[REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. PRESIDING OFFICER
[LAWS(CAL)-2013-10-23]
[REFERRED TO]
NATIONAL AVIATION COMPANY OF INDIA LTD. VS. THE UNION OF INDIA AND OTHERS
[LAWS(CAL)-2012-3-175]
[REFERRED TO]
R.SOMASEKARAN PILLAI VS. UNION OF INDIA
[LAWS(CAL)-2013-9-33]
[REFERRED TO]
SECRETARY, GOVERNMENT OF WEST BENGAL VS. SHYAMAL KANTI DUTTA
[LAWS(CAL)-2014-1-17]
[REFERRED TO]
NAGAR AYUKT NAGAR NIGAM KANPUR NAGAR VS. PRESIDING OFFICER LABOUR COURT AND ANR.
[LAWS(ALL)-2018-5-777]
[REFERRED TO]
SHAHANSHAH HUSAIN VS. STATE OF U P AND ANR
[LAWS(ALL)-2019-1-22]
[REFERRED TO]
YOGENDRA MANI TRIPATHI VS. STATE OF U.P.
[LAWS(ALL)-2019-10-110]
[REFERRED TO]
STATE OF U.P. VS. RAM SARAN
[LAWS(ALL)-2019-11-8]
[REFERRED TO]
PRADEEP KUMAR SRIVASTAVA VS. STATE OF U.P.
[LAWS(ALL)-2019-11-37]
[REFERRED TO]
U.P. STATE SUGAR CORPORATION LTD. VS. PRESIDING OFFICER LABOUR COURT
[LAWS(ALL)-2020-1-393]
[REFERRED TO]
RAM NARESH VS. STATE OF U.P.
[LAWS(ALL)-2020-12-72]
[REFERRED TO]
STATE OF U. P. VS. GOKARAN P. TIWARI
[LAWS(ALL)-2021-7-71]
[REFERRED TO]
UNION OF INDIA AND ORS. VS. ASHOK KUMAR AND ORS.
[LAWS(ALL)-2016-2-157]
[REFERRED TO]
SATISH KUMAR AND ORS. VS. UNION OF INDIA AND ORS.
[LAWS(ALL)-2016-3-41]
[REFERRED TO]
MUNNA VS. STATE OF U.P. AND ORS.
[LAWS(ALL)-2016-4-216]
[REFERRED TO]
PREM PAL SINGH AND 187 OTHERS VS. STATE OF U.P. AND 5 OTHERS
[LAWS(ALL)-2017-1-17]
[REFERRED TO]
BECHU LAL VS. STATE OF U P
[LAWS(ALL)-2015-2-21]
[REFERRED TO]
SURENDRA BAHADUR SINGH VS. STATE OF U.P. AND ORS.
[LAWS(ALL)-2015-5-199]
[REFERRED TO]
ASHOK KUMAR DWIVEDI VS. COMMITTEE OF MANAGEMENT, GANGADIN RAM KUMAR INTER COLLEGE AND ORS.
[LAWS(ALL)-2016-1-205]
[REFERRED TO]
ARUN KUMAR TRIPATHI VS. SACHIV KRISHI UTPADAN MANDI SAMITI DISPLAY STATUS
[LAWS(ALL)-2018-1-96]
[REFERRED TO]
M/S N.T.P.C. LTD. VS. PRESIDING OFFICER
[LAWS(ALL)-2018-2-41]
[REFERRED TO]
RAKESH CHANDRA VS. STATE OF U.P. AND OTHERS
[LAWS(ALL)-2017-3-102]
[REFERRED TO]
VIJAY PRAKASH PRADHAN VS. STATE OF U.P. THR THE PRIN. SECY. P.W.D. LKO & ANOTHER
[LAWS(ALL)-2017-2-23]
[REFERRED TO]
VIJAY PRAKASH PRADHAN VS. STATE OF U.P. THR THE PRIN. SECY. P.W.D. LKO & ANOTHER
[LAWS(ALL)-2017-2-23]
[REFERRED TO]
STATE OF U.P. VS. PRESIDING OFFICER, LABOUR COURT
[LAWS(ALL)-2017-5-77]
[REFERRED TO]
DAGE TARAK VS. STATE OF ARUNACHAL PRADESH
[LAWS(GAU)-2009-12-20]
[REFERRED TO]
STATE OF ASSAM VS. RINA GOWALA
[LAWS(GAU)-2013-3-47]
[REFERRED TO]
THE STATE OF ASSAM AND ORS. VS. SMT. RINA GOWALA AND ANR.
[LAWS(GAU)-2013-3-74]
[REFERRED TO]
MANAGEMENT OF COUNCIL FOR ADVANCEMENT OF PEOPLES ACTION and RURAL TECHNOLOGY VS. KALYAN KUMAR DAS
[LAWS(GAU)-2008-5-6]
[REFERRED TO]
PULIN KUMAR SARMA VS. STATE OF ASSAM
[LAWS(GAU)-2010-10-5]
[REFERRED TO]
TABLA CHOBIN VS. STATE OF ARUNACHAL PRADESH
[LAWS(GAU)-2010-6-21]
[REFERRED TO]
KHARGESWAR NARZARY VS. STATE OF ASSAM
[LAWS(GAU)-2018-12-87]
[REFERRED TO]
C.ALEM SANGTAM VS. N. ATOVI SEMA
[LAWS(GAU)-2018-6-182]
[REFERRED TO]
PHASSANG CHAYUM VS. SECRETARY, DEPARTMENT OF AGRICULTURE
[LAWS(GAU)-2018-7-172]
[REFERRED TO]
RAJU SINGHA VS. STATE OF ASSAM AND 4 ORS
[LAWS(GAU)-2018-9-101]
[REFERRED TO]
SHRI RAMEN KALITA AND OTHERS VS. THE STATE OF ASSAM AND OTHERS
[LAWS(GAU)-2017-8-127]
[REFERRED TO]
SHYAM KAKATI VS. STATE OF ASSAM
[LAWS(GAU)-2016-3-38]
[REFERRED TO]
RIKBI TAIPODIA VS. STATE OF ARUNACHAL PRADESH
[LAWS(GAU)-2017-10-99]
[REFERRED TO]
ER FINESON POJAR AND OTHERS VS. ER HOKATO SEMA AND OTHERS
[LAWS(GAU)-2017-11-48]
[REFERRED TO]
STATE OF ASSAM AND ANOTHER VS. ALL ASSAM SECONDARY ADDITIONAL (CONTRACTUAL)TEACHERS ASSOCIATION AND OTHERS
[LAWS(GAU)-2017-11-101]
[REFERRED TO]
RANJIT TALUKDAR VS. STATE OF ASSAM
[LAWS(GAU)-2017-12-30]
[REFERRED TO]
THE UNION OF INDIA VS. SMT. VANRAMNGHAKI
[LAWS(GAU)-2015-10-100]
[REFERRED TO]
SONIT KUMAR NATH AND ORS. VS. THE ASSAM STATE ELECTRICITY BOARD AND ORS.
[LAWS(GAU)-2015-5-30]
[REFERRED TO]
ALL ASSAM SECONDARY ADDITIONAL (CONTRACTUAL) TEACHERS ASSOCIATION VS. THE STATE OF ASSAM
[LAWS(GAU)-2014-9-20]
[REFERRED TO]
NURNAHAR BEGUM AND ORS. VS. STATE OF ASSAM AND ORS.
[LAWS(GAU)-2015-1-65]
[REFERRED TO]
ROMA RAMESH KAMBLE VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2024-3-90]
[REFERRED TO]
RAMANI KALITA VS. STATE OF ASSAM
[LAWS(GAU)-2019-4-16]
[REFERRED TO]
UMESH V. PAWAR VS. HAFFKINE BIO-PHARMACEUTICAL
[LAWS(BOM)-2023-4-72]
[REFERRED TO]
STATE OF MAHARASHTRA VS. ARCHANA PRAKASH CHARATE
[LAWS(BOM)-2023-4-20]
[REFERRED TO]
STATE OF MAHARASHTRA VS. SANTOSH
[LAWS(BOM)-2022-10-13]
[REFERRED TO]
STATE OF MAHARASHTRA VS. SANTOSH
[LAWS(BOM)-2022-10-13]
[REFERRED TO]
DHARAM VEER VS. BHARAT SANCHAR NIGAM LIMITED & ORS
[LAWS(DLH)-2016-7-114]
[REFERRED TO]
ISH RANI VS. UNION OF INDIA
[LAWS(DLH)-2017-3-154]
[REFERRED TO]
DR. SANJAY KUMAR AGARWAL AND ORS. VS. UNIVERSITY OF DELHI AND ANR.
[LAWS(DLH)-2017-8-238]
[REFERRED TO]
SHAHWAIZ AHMED AND ANOTHER VS. GOVT OF NCT OF DELHI AND ANOTHER
[LAWS(DLH)-2018-5-702]
[REFERRED TO]
RAHUL SINGH BHADORIA & ORS. VS. LIFE INSURANCE CORPORATION
[LAWS(DLH)-2016-12-162]
[REFERRED TO]
GOVERNMENT OF NCT OF DELHI AND ORS. VS. JHARNA BANERJEE AND ORS.
[LAWS(DLH)-2016-2-119]
[REFERRED TO]
ROOP CHAND VS. UNION OF INDIA THROUGH THE GENERAL MANAGER
[LAWS(CA)-2012-2-6]
[REFERRED TO]
JAI PRAKASH VS. GOVT. OF NCT OF DELHI
[LAWS(CA)-2014-6-5]
[REFERRED TO]
ANIL KUMAR VS. THE SECRETARY, BUREAU OF ENERGY EFFICIENCY AND ORS.
[LAWS(CA)-2015-1-27]
[REFERRED TO]
GIRI RAJ SINGH PAL AND ORS. VS. UNION OF INDIA AND ORS.
[LAWS(CA)-2015-4-41]
[REFERRED TO]
GIRI RAJ SINGH PAL AND ORS. VS. UNION OF INDIA AND ORS.
[LAWS(CA)-2015-4-41]
[REFERRED TO]
MEERA SOOD VS. UNIVERSITY OF DELHI
[LAWS(DLH)-2021-11-112]
[REFERRED TO]
NAVEEN KUMAR/DEEPMALA/DHARMENDAR KUMAR VS. EMPLOYEES STATE INSURANCE CORPORATION
[LAWS(DLH)-2021-2-9]
[REFERRED TO]
GOVT. OF NCT OF DELHI VS. KIRAN SHARMA
[LAWS(DLH)-2019-10-66]
[REFERRED TO]
POONAM SUDAN VS. UNION OF INDIA
[LAWS(DLH)-2019-11-75]
[REFERRED TO]
SUNIL PREMCHAND NARKHEDE VS. JALGAON MUNICIPAL COUNCIL
[LAWS(BOM)-2009-6-221]
[REFERRED]
CHIEF EXECUTIVE OFFICER ZILLA PARISHAD VS. AZEEM AHMED KHAN NAZIR MOHAMMADKHAN
[LAWS(BOM)-2009-8-189]
[REFERRED TO]
ADMINISTRATOR KALYAN MUNICIPAL CORPORATION KALYAN VS. ALKA B BRAMHE
[LAWS(BOM)-2010-9-55]
[REFERRED TO]
MUNICIPAL COUNCIL BHADRAWATI VS. ARVIND
[LAWS(BOM)-2011-6-118]
[REFERRED TO]
BALA PRASAD SINGH VS. STATE OF JHARKHAND THROUGH THE SECRETARY
[LAWS(JHAR)-2012-7-172]
[REFERRED TO]
SHIWANG TRIPATHI VS. UNION OF INDIA
[LAWS(DLH)-2023-2-159]
[REFERRED TO]
STATE OF GUJARAT VS. GANGA MESUR HUN
[LAWS(GJH)-2019-9-321]
[REFERRED TO]
JAYESHKUMAR J. BHATT VS. STATE OF GUJARAT
[LAWS(GJH)-2017-7-108]
[REFERRED TO]
BHARATSINH M JHALA VS. STATE OF GUJARAT & 2
[LAWS(GJH)-2018-2-104]
[REFERRED TO]
STATE OF GUJARAT VS. PRESIDING OFFICER & ANR
[LAWS(GJH)-2018-4-39]
[REFERRED TO]
ITALIYA HITESH MOHANBHAI VS. COMMISSIONER MUNICIPAL CORPORATION
[LAWS(GJH)-2019-1-332]
[REFERRED TO]
BHAVNAGAR DISTRICT PANCHAYAT VS. MAHENDRA JASHVANTRAI DAVE
[LAWS(GJH)-2016-7-69]
[REFERRED TO]
BHAVNAGAR DISTRICT PANCHAYAT VS. MAHENDRA JASHVANTRAI DAVE
[LAWS(GJH)-2016-7-69]
[REFERRED TO]
JAYKUMAR VALLABHBHAI CHUDASAMA VS. DAKSHIN GUJARAT VIJ COMPANY LTD & 2
[LAWS(GJH)-2015-10-218]
[REFERRED]
KOKILABEN B PARMAR VS. EXECUTIVE OFFICER
[LAWS(GJH)-2015-12-75]
[REFERRED TO]
THE EXECUTIVE DIRECTOR/BASIN MANAGER OIL AND NATURAL GAS CORPORATION LTD. VS. ONGC EMPLOYEES MAZDOOR SABHA AND ORS.
[LAWS(GJH)-2015-4-196]
[REFERRED TO]
GUJARAT MAZDOOR SABHA VS. STATE OF GUJARAT
[LAWS(GJH)-2016-2-14]
[REFERRED TO]
SANDIP BALIRAM SANDBHOR AND ORS. VS. PIMPRI CHINCHWAD MUNICIPAL CORPORATION AND ORS.
[LAWS(BOM)-2015-12-95]
[REFERRED TO]
ABHIJIT KISHOR PATIL AND ORS. VS. THE UNION OF INDIA AND ORS.
[LAWS(BOM)-2015-10-105]
[REFERRED TO]
ARUN RAMBHAU PHATAK AND ORS. VS. MAHATMA PHULE KRUSHI VIDYAPEETH
[LAWS(BOM)-2015-10-185]
[REFERRED TO]
CHANDRASHEKHAR PRAKASH SHIMPI AND ORS. VS. THE STATE OF MAHARASHTRA AND ORS.
[LAWS(BOM)-2015-10-208]
[REFERRED TO]
ZILLA PARISHAD. AURANGABAD AND OTHERS VS. STATE OF MAHARASTRA AND ANOTHER
[LAWS(BOM)-2016-11-132]
[REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. KRISHNA PAL
[LAWS(DLH)-2006-10-89]
[REFERRED TO]
MEHTAB LAIQ AHMED SHAIKH VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2017-10-17]
[REFERRED TO]
DR. HEMALATHA MUTHULINGOM VS. THE UNIVERSITY OF MUMBAI
[LAWS(BOM)-2017-12-59]
[REFERRED TO]
DISTRICT RURAL DEVELOPMENT AGENCY VS. VIPUL VIRENDRABHAI MEHTA
[LAWS(GJH)-2024-2-70]
[REFERRED TO]
SEJAL DAVIDBHAI CHRISTIAN VS. MAHARAJA SAYAJIRAO UNIVERSITY OF BARODA
[LAWS(GJH)-2022-6-1740]
[REFERRED TO]
AMULABEN NARENDRABHAI NIMAVAT VS. STATE OF GUJARAT
[LAWS(GJH)-2022-7-6]
[REFERRED TO]
BABASAHEB AMBEDKAR OPEN UNIVERSITY VS. DIPESH YASHWANTBHAI JANI
[LAWS(GJH)-2022-7-269]
[REFERRED TO]
GIRISHBHAI DAYABHAI DAVE VS. CHIEF OFFICER OF JETPUR NAVAGADH NAGARPALIKA
[LAWS(GJH)-2022-7-1299]
[REFERRED TO]
LAXMIBEN DINESHBHAI SAGATHIYA VS. PRESIDING OFFICER
[LAWS(GJH)-2022-8-979]
[REFERRED TO]
THERESIA J. PARMAR VS. SANJAY PRASAD
[LAWS(GJH)-2022-3-15]
[REFERRED TO]
MALEK GULAMMOHAMED ABSAMIYA VS. MANAGING DIRECTOR, GUJARAT STATE LAND DEVELOPMENT CORPORATION LTD
[LAWS(GJH)-2022-3-719]
[REFERRED TO]
BABLOO S/O LAXMAN VS. STATE OF CHHATTISGARH AND ORS
[LAWS(CHH)-2016-4-51]
[REFERRED]
AATMA RAM YADAV VS. STATE OF CHHATTISGARH
[LAWS(CHH)-2017-9-109]
[REFERRED TO]
STATE OF CHHATTISGARH VS. DISTRICT ARYURVEDIC OFFICER
[LAWS(CHH)-2018-10-243]
[REFERRED TO]
JAN SWASTHYA RAKSHAK SANG VS. STATE OF MADHYA PRADESH
[LAWS(CHH)-2010-3-10]
[REFERRED]
BASAVARAJ YAMANAPPA HANNUR VS. TELECOM DISTRICT MANAGER
[LAWS(BOM)-2006-12-119]
[REFERRED TO]
LAGWAD ADHIKARI VS. YASIN HAMID SAYYAD
[LAWS(BOM)-2007-12-48]
[REFERRED TO]
BALASAHEB CHANDRARAO MORE VS. SURESH KISANRAO PORJE
[LAWS(BOM)-2008-9-68]
[REFERRED TO]
SOMENDRA PRATAP SINGH VS. STATE OF M P NOW CHATTISGARH
[LAWS(CHH)-2008-2-14]
[REFERRED TO]
NAWISH KESHARWANI VS. GURU GHASIDAS VISHWAVIDYALAYA
[LAWS(CHH)-2008-3-26]
[REFERRED TO]
C S CHAUDHARY VS. STATE OF GUJARAT
[LAWS(GJH)-2008-9-193]
[REFERRED TO]
INDIAN AIRLINES LIMITED VS. GUJARAT MAZDOOR PANCHAYAT
[LAWS(GJH)-2009-4-87]
[REFERRED TO]
DIRECTOR DISTRICT RURAL DEVE AGENCY VS. KISHORKUMAR D TANK
[LAWS(GJH)-2014-3-250]
[REFERRED TO]
BANTVA MUNICIPALITY VS. MANJULABEN ARVINDBHAI CHOLERA & 1
[LAWS(GJH)-2014-3-266]
[REFERRED]
BANTVA MUNICIPALITY VS. JASWANTBHAI PUNJABHAI RATHOD
[LAWS(GJH)-2014-4-195]
[REFERRED TO]
DY EXECUTIVE ENGINEER, PANCHYAT SUB-DIVISION CHOTILA VS. SURENDRANAGAR DISTRICT - MAZDOOR SANGH
[LAWS(GJH)-2014-10-80]
[REFERRED TO]
SURESHBHAI VISABHAI HADIAL VS. STATE OF GUJARAT
[LAWS(GJH)-2011-2-56]
[REFERRED TO]
KAZI H DOSUMIYAN VS. DHOLKA NAGARPALIKA
[LAWS(GJH)-2011-4-189]
[REFERRED TO]
DASHRATBHAI NARANBHAI TADVI VS. SECRETARY
[LAWS(GJH)-2011-7-174]
[REFERRED TO]
EXECUTIVE ENGINEER VS. SECRETARY
[LAWS(GJH)-2013-1-265]
[REFERRED TO]
SHARDABEN GANPATBHAI GOHIL VS. UNION OF INDIA THRO CHIEF ENGINEER
[LAWS(GJH)-2013-10-16]
[REFERRED TO]
JETPUR NAVAGADH NAGARPALIKA VS. ROHIT BHAGWANJIBHAI HIRANI
[LAWS(GJH)-2012-12-49]
[REFERRED TO]
NAGINBHAI TRIKAMBHAI TADVI VS. BANK OF INDIA
[LAWS(GJH)-2012-2-3]
[REFERRED TO]
CHIEF CONSERVATOR OF FORESTS, PUNE (T)AND ANR VS. JANABAI SONABA SARPALE
[LAWS(BOM)-2018-10-23]
[REFERRED TO]
NASHIK WORKERS UNION VS. HINDUSTAN AERONAUTICS LIMITED
[LAWS(BOM)-2018-10-74]
[REFERRED TO]
DURYODHAN AND ORS. VS. PRACHARYA, MAULANA AZAD COLLEGE OF TECHNOLOGY
[LAWS(MPH)-2020-2-116]
[REFERRED TO]
KRISHNA KUSHWAHA VS. STATE OF M.P.
[LAWS(MPH)-2020-8-296]
[REFERRED TO]
NAGAR PALIKA PARISHAD NAGDA VS. NIGAM KARMACHARI MAHASANGH AND OTHERS
[LAWS(MPH)-2018-8-228]
[REFERRED TO]
GULSHAN KUMAR SHARMA VS. UNION OF INDIA
[LAWS(J&K)-2011-3-9]
[REFERRED TO]
VALSAMMA T C VS. STATE OF KERALA
[LAWS(KER)-2009-4-47]
[REFERRED TO]
UNION OF INDIA (UOI) AND ORS. VS. SMT. S. RAMAKUMARI AND ANR.
[LAWS(ORI)-2009-3-125]
[REFERRED TO]
RAMESH CHANDRA PARIDA VS. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPN
[LAWS(ORI)-2011-3-85]
[REFERRED TO]
STATE OF WEST BENGAL VS. DAKSHIN MAHISDA ADARSHA SIKSHA NIKETAN
[LAWS(CAL)-2023-2-31]
[REFERRED TO]
CHAM CHUN NAHAR AHMED VS. GAUHATI HIGH COURT
[LAWS(GAU)-2023-1-17]
[REFERRED TO]
KANAILAL SARDAR VS. INDIAN OIL CORPORATION
[LAWS(CAL)-2024-7-11]
[REFERRED TO]
RAJA NATH TAYE VS. NUMALIGARH REFINERY LTD.
[LAWS(GAU)-2019-9-50]
[REFERRRED TO]
HARADHAN MAITY VS. INDIAN STATISTICAL INSTITUTE
[LAWS(CAL)-2023-5-24]
[REFERRED TO]
SUBANSIRI LOWR H.E. PROJECT CONSTRACT BASIS WORKERS UNION AND 2 ORS. VS. NATIONAL HYDROELECTRIC POWR CORPORATION LTD. AND 18 ORS
[LAWS(GAU)-2020-2-117]
[REFERRED TO]
DEKTER GADI VS. STATE OF A P
[LAWS(GAU)-2020-3-117]
[REFERRED TO]
PADI BABY VS. NABAM PARI
[LAWS(GAU)-2020-3-160]
[REFERRED TO]
GUJARAT WATER SUPPLY SEWERAGE BOARD VS. STATE OF GUJARAT
[LAWS(GJH)-2007-12-20]
[REFERRED TO]
MERANBEN ALABELIBHAI NAGORI VS. JAIL SUPRINTENDENT
[LAWS(GJH)-2007-3-19]
[REFERRED TO]
CHANDRAKANT D MAKWANA VS. STATE OF GUJARAT
[LAWS(GJH)-2007-4-173]
[REFERRED TO]
Syndicate Bank, A body constituted under the Banking Companies (Acquisition and Transfer of Undertakings) Act 1970, Having its Head Office at Manipal, Udupi Taluk, Dakshina Kannada District, Represented by its Chairman and Managing Director etc. etc.@appe VS.
[LAWS(KAR)-2012-5-36]
[REFERRED TO]
COMMISSIONER VS. BELLARY MAHANAGARA PALIKE
[LAWS(KAR)-2014-4-485]
[REFERRED TO]
T B NAGARAJU S/O BETTAIAH AND ORS VS. STATE OF KARNATAKA
[LAWS(KAR)-2013-9-553]
[REFERRED]
EXECUTIVE ENGINEER VS. RUPSINHBHAI BANESINHBHAI CHAUHAN
[LAWS(GJH)-2006-6-41]
[REFERRED TO]
RAM LOCHAN MISHRA AND ORS. VS. STATE OF BIHAR (NOW JHARKHAND) AND ORS.
[LAWS(JHAR)-2006-5-167]
[REFERRED TO]
BIPIN PRASAD SINGH VS. STATE OF JHARKHAND
[LAWS(JHAR)-2009-5-168]
[REFERRED TO]
GHULAM MOHAMMAD DAR AND OTHERS VS. STATE OF J&K AND OTHERS
[LAWS(J&K)-2017-2-59]
[REFERRED TO]
BILAL AHMAD DAR VS. STATE & ORS.
[LAWS(J&K)-2014-6-44]
[REFERRED TO]
TARA SINGH AND ORS. VS. STATE OF J&K AND ORS.
[LAWS(J&K)-2016-2-43]
[REFERRED TO]
STATE OF JAMMU & KASHMIR VS. KULDEEP KUMAR
[LAWS(J&K)-2019-9-46]
[REFERRED TO]
SEBASTIAN P. ALENCHERRY VS. DELHI METRO RAIL CORPORATION LIMTIED AND ORS.
[LAWS(KER)-2018-6-726]
[REFERRED TO]
V MARIAMMA VS. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
[LAWS(KER)-2018-2-180]
[REFERRED TO]
INFORMATION KERALA MISSION VS. MURUKADAS R.MURUKAVILASOM
[LAWS(KER)-2020-11-876]
[REFERRED TO]
M MUTHULAKSHMI VS. SECRETARY TO THE GOVERNMENT OF TAMIL NADU SOCIAL WELFARE AND NUTRITION MEALS DEPARTMENT
[LAWS(MAD)-2012-10-19]
[REFERRED TO]
K.VINOTH KUMA VS. UNION TERRITORY OF PUDUCHERRY
[LAWS(MAD)-2012-11-138]
[REFERRED TO]
P JAYAPAL VS. PRESIDING OFFICER
[LAWS(MAD)-2012-6-230]
[REFERRED TO]
INDIAN BANK EMPLOYEES ASSOCIATION VS. PRESIDING OFFICER CHENNAI
[LAWS(MAD)-2011-4-657]
[REFERRED TO]
UNION OF INDIA VS. S RITA MARY
[LAWS(MAD)-2011-7-136]
[REFERRED TO]
SUPERINTENDING ARCHAEOLOGIST VS. UNION OF INDIA
[LAWS(DLH)-2007-8-31]
[REFERRED TO]
SANJAY SINGH KUSHWAH VS. RESIDENT COMMISSIONER M P BHAWAN
[LAWS(DLH)-2008-7-53]
[REFERRED TO]
UNION OF INDIA VS. AJAY KUMAR
[LAWS(DLH)-2008-7-115]
[REFERRED TO]
P.K. SHARMA VS. MUNICIPAL CORPORATION OF DELHI
[LAWS(DLH)-2007-11-144]
[REFERRED TO]
RAMJAS COLLEGE VS. PRESIDING OFFICER
[LAWS(DLH)-2007-2-22]
[REFERRED TO]
RAJBIR SINGH VS. D D A
[LAWS(DLH)-2007-3-43]
[REFERRED TO]
BIJENDER SINGH VS. DELHI DEVELOPMENT AUTHORITY
[LAWS(DLH)-2006-12-110]
[REFERRED TO]
UNION OF INDIA VS. HARI PAL SINGH
[LAWS(DLH)-2007-10-416]
[REFERRED]
ROHTAS KUMAR VS. DELHI TRANSPORT CORPORATION
[LAWS(DLH)-2006-8-135]
[REFERRED TO]
MANAGEMENT OF MESSERS HOTEL SAMRAT VS. GOVERNMENT OF NCT
[LAWS(DLH)-2007-1-76]
[REFERRED TO]
M C D VS. ITS WORKMEN
[LAWS(DLH)-2007-10-225]
[REFERRED TO]
PREETHI BHANDAGE VS. STATE OF KARNATAKA DEPARTMENT OF URBAN DEVELOPMENT
[LAWS(KAR)-2019-6-38]
[REFERRED TO]
S. BASAVANNA VS. STATE OF KARNATAKA
[LAWS(KAR)-2020-3-195]
[REFERRED TO]
ADITYA KUMAR VS. STATE OF U.P.
[LAWS(ALL)-2023-3-78]
[REFERRED TO]
SHIV DULARE VS. UNION OF INDIA
[LAWS(DLH)-2009-11-28]
[REFERRED TO]
UNION OF INDIA (UOI) VS. MR. DEV KARAN AND ORS.
[LAWS(DLH)-2009-2-282]
[REFERRED TO]
ANIT KUMAR VS. CHAIRMAN TARIFF AUTHORITY
[LAWS(DLH)-2010-3-128]
[REFERRED TO]
DHIYAN SINGH VS. UNION OF INDIA & OTHERS
[LAWS(DLH)-2010-5-313]
[REFERRED TO]
UPSC VS. UOI
[LAWS(DLH)-2010-7-245]
[REFERRED TO]
ASHABEN KADAKIYABHAI BHABHOR VS. STATE OF GUJARAT
[LAWS(GJH)-2021-8-179]
[REFERRED TO]
LAKHAMSHI GOVINDJI HARIA SCHOOL VS. KIRIT BHUPATBHAI BHATT
[LAWS(GJH)-2020-5-320]
[REFERRED TO]
MANUBHAI RAMJIBHAI SOLANKI VS. PRESIDENT, DHARI GRAM PANCHAYAT
[LAWS(GJH)-2022-11-1617]
[REFERRED TO]
HITESH BHUPATSINH BARAD VS. UNION OF INDIA
[LAWS(GJH)-2022-1-80]
[REFERRED TO]
UMEDBHAI BALLUBHAI TADVI VS. EXECUTIVE ENGINEER
[LAWS(GJH)-2022-10-190]
[REFERRED TO]
DINESH KUMAR JAAT VS. MUNICIPAL CORPORATION
[LAWS(MPH)-2018-3-85]
[REFERRED TO]
MAZID KHAN VS. MUNICIPAL COUNCIL, GOHAD
[LAWS(MPH)-2017-5-91]
[REFERRED TO]
KAMLESH PATHAK VS. THE STATE OF M.P. AND ORS.
[LAWS(MPH)-2015-7-41]
[REFERRED TO]
CHIEF GENERAL MANAGER VS. INDUSTRIAL TRIBUNAL TAMIL NADU HIGH COURT BUILDINGS
[LAWS(MAD)-2010-3-265]
[REFERRED TO]
VIJAYA BANK WORKERS UNION VS. PRESIDING OFFICER THE CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
[LAWS(MAD)-2010-3-589]
[REFERRED TO]
R JAYANTHARAJ VS. PRINCIPAL CHIEF POST MASTER
[LAWS(MAD)-2008-7-16]
[REFERRED TO]
V MOHANKUMAR VS. CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION
[LAWS(MAD)-2008-7-560]
[REFERRED TO]
V UMAPATHY VS. STATE OF TAMIL NADU
[LAWS(MAD)-2008-9-160]
[REFERRED TO]
S CHANDRA VS. STATE OF TAMIL NADU
[LAWS(MAD)-2009-10-193]
[REFERRED TO]
MANAGING DIRECTOR TAMIL NADU MEDICAL SERVICES CORPORATION LTD VS. TAMIL NADU MEDICAL SERVICES CORPORATION EMPLOYEES WELFARE UNION
[LAWS(MAD)-2009-12-593]
[REFFERED TO]
T SELVAM VS. STATE OF TAMIL NADU
[LAWS(MAD)-2009-7-627]
[RELIED ON]
BADAL CHAUHAN VS. STATE OF HIMACHAL PRADESH
[LAWS(HPH)-2021-12-100]
[REFERRED TO]
R.M.THIRUMARAN VS. ADMINISTRATOR GENERAL
[LAWS(MAD)-2013-1-180]
[REFERRED TO]
S. PADMAJA VS. STATE OF TAMIL NADU, REP. BY ITS PRINCIPAL SECRETARY
[LAWS(MAD)-2013-1-447]
[REFERRED TO]
SAIJA RANI. P VS. STATE OF KERALA
[LAWS(KER)-2020-8-637]
[REFERRED TO]
AMBUJA CEMENTS LTD VS. STATE OF HIMACHAL PRADESH AND OTHERS
[LAWS(HPH)-2018-11-61]
[REFERRED TO]
MUNESH AND OTHERS VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2013-12-225]
[REFERRED TO]
NIWAS AND OTHERS VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2011-9-305]
[REFERRED]
FOOD CORPORATION OF INDIA VS. P O, CENTRAL GOVT INDUSTRIAL TRIBUNAL CUM LABOUR COURT 1, CHANDIGARH
[LAWS(P&H)-2013-5-194]
[REFERRED TO]
HARYANA VIDYUT PARSARAN NIGAM LTD AND OTHERS VS. MUNSHA SINGH AND ANOTHER
[LAWS(P&H)-2013-4-539]
[REFERRED]
CHANNI VS. STATE OF HARYANA
[LAWS(P&H)-2012-7-36]
[REFERRED TO]
PAWAN KUMAR AND ANOTHER VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2012-7-340]
[REFERRED]
HARBIR SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER
[LAWS(P&H)-2012-9-181]
[REFERRED TO]
RAVI VERMA AND ORS. VS. UNION OF INDIA AND ORS.
[LAWS(MPH)-2014-10-109]
[REFERRED TO]
JAGDISH PRASAD KUSHWAHA VS. STATE OF M P
[LAWS(MPH)-2014-7-55]
[REFERRED TO]
NARAYAN SINGH PRAJAPATI VS. STATE OF M.P.
[LAWS(MPH)-2014-7-79]
[REFERRED TO]
YAMUNA BAI VS. STATE OF M P
[LAWS(MPH)-2014-9-88]
[REFERRED TO]
GURMIT SINGH VS. STATE OF PUNJAB & ORS
[LAWS(P&H)-2009-8-293]
[REFERRED]
MUNICIPAL CORPORATION VS. PRESIDING OFFICER AND OTHERS
[LAWS(P&H)-2009-8-295]
[REFERRED]
SURENDRA PRASAD TEWARI VS. UTTAR PRADESH RAJYA KRISHI UTPADAN MANDI PARISHAD
[LAWS(SC)-2006-9-19]
[REFERRED TO]
REGIONAL MANAGER SBI VS. MAHATMA MISHRA
[LAWS(SC)-2006-11-19]
[REFERRED TO]
KASHIRAM PATEL VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2024-1-144]
[REFERRED TO]
MEENA DEVI, W/O LATE RAM NARAYAN ROY, R/O VILLAGE VS. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY PHED REPARTMENT, PATNA
[LAWS(PAT)-2016-8-51]
[REFERRED TO]
DINESH KUMAR PANDEY VS. STATE OF BIHAR
[LAWS(PAT)-2016-9-158]
[REFERRED TO]
GURU BISHNU SHARMA VS. STATE OF BIHAR & OTHERS
[LAWS(PAT)-2017-3-145]
[REFERRED TO]
SURENDRA PRASAD, SON OF LATE RAMESHWAR PRASAD VS. THE STATE OF BIHAR
[LAWS(PAT)-2017-5-200]
[REFERRED TO]
RAHUL LOCHAN AND ORS. VS. THE STATE OF BIHAR AND ORS.
[LAWS(PAT)-2016-1-12]
[REFERRED TO]
SANJAY KUMAR VS. STATE OF BIHAR
[LAWS(PAT)-2019-1-225]
[REFERRED TO]
PANDAV YADAV VS. STATE OF BIHAR
[LAWS(PAT)-2017-7-120]
[REFERRED TO]
DEO KANT CHOUDHARY VS. STATE OF BIHAR
[LAWS(PAT)-2020-2-105]
[REFERRED TO]
JAINANDAN SINGH VS. STATE OF BIHAR
[LAWS(PAT)-2020-2-145]
[REFERRED TO]
KADIJA BEEVI M.A. VS. STATE OF KERALA
[LAWS(KER)-2023-12-197]
[REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA LIMITED VS. PRESIDING OFFICER
[LAWS(PAT)-2009-10-2]
[REFERRED TO]
STATE OF BIHAR VS. MUKTI NATH SINGH SON OF LATE SAJAWAL SINGH
[LAWS(PAT)-2009-12-54]
[REFERRED TO]
ASHOK KUMAR, SON OF SRI RAMCHANDRA SAH VS. STATE OF BIHAR WITH
[LAWS(PAT)-2009-2-135]
[REFERRED TO]
DINESH THAKUR VS. STATE OF BIHAR
[LAWS(PAT)-2009-3-275]
[REFERRED]
UDAY KANT JHA VS. STATE OF BIHAR
[LAWS(PAT)-2009-7-16]
[REFERRED TO]
STATE OF BIHAR VS. AWADHESH SINGH
[LAWS(PAT)-2007-4-166]
[REFERRED TO]
MD SALAUDDIN; KAILASH RAY VS. STATE OF BIHAR
[LAWS(PAT)-2007-5-144]
[REFERRED]
KALAMUDDIN VS. STATE OF BIHAR
[LAWS(PAT)-2007-7-108]
[REFERRED TO]
CHANDESHWAR RAI VS. STATE OF BIHAR
[LAWS(PAT)-2006-12-103]
[REFERRED TO]
MOINUDDIN VS. STATE OF JHARKHAND
[LAWS(JHAR)-2013-12-66]
[REFERRED TO]
GAURI SHANKAR SHARMA VS. STATE OF BIHAR
[LAWS(PAT)-2024-5-42]
[REFERRED TO]
STATE OF BIHAR VS. SHIV SHANKAR CHOUBEY
[LAWS(PAT)-2023-1-8]
[REFERRED TO]
ASHWANI KUMAR VS. STATE OF BIHAR
[LAWS(PAT)-2023-2-36]
[REFERRED TO]
ANJANI KUMAR SINHA VS. STATE OF BIHAR
[LAWS(PAT)-2013-3-4]
[REFERRED TO]
VIJAY PRASAD VS. STATE OF BIHAR
[LAWS(PAT)-2019-10-29]
[REFERRED TO]
RAMBALI DAS VS. STATE OF JHARKHAND
[LAWS(JHAR)-2017-1-146]
[REFERRED TO]
SURESH ORAON VS. STATE OF JHARKHAND
[LAWS(JHAR)-2017-2-90]
[REFERRED TO]
JHARKHAND RAJYA ASTHAYI VIDYUT KARAMCHARI SANGH VS. STATE OF JHARKHAND
[LAWS(JHAR)-2017-5-17]
[REFERRED TO]
MANOJ KUMAR SINHA AND ORS. VS. THE STATE OF JHARKHAND AND ORS.
[LAWS(JHAR)-2015-9-23]
[REFERRED TO]
THE STATE OF BIHAR AND ORS. VS. AMIR LAL PASWAN AND ORS.
[LAWS(JHAR)-2015-9-64]
[REFERRED TO]
STATE OF JHARKHAND VS. MARIUM SUREN
[LAWS(JHAR)-2014-9-64]
[REFERRED TO]
RAJENDRA PRASAD SINGH VS. THE STATE OF JHARKHAND AND ORS.
[LAWS(JHAR)-2015-3-14]
[REFERRED TO]
KALPANA KUMARI VS. STATE OF JHARKHAND
[LAWS(JHAR)-2013-4-59]
[REFERRED TO]
NIRMALA DEVI VS. STATE OF JHARKHAND & OTHERS
[LAWS(JHAR)-2013-9-138]
[REFERRED TO]
SANJAY KUMAR VERMA VS. STATE OF JHARKHAND
[LAWS(JHAR)-2023-10-44]
[REFERRED TO]
JOY JOSEPH AND ORS. VS. INSTITUTE OF HUMAN RESOURCES DEVELOPMENT AND ORS.
[LAWS(KER)-2021-2-111]
[REFERRED TO]
RANJEET KUMAR VS. STATE OF JHARKHANDLABIC
[LAWS(JHAR)-2018-12-98]
[REFERRED TO]
RUKMINI DEVI VS. STATE OF JHARKHAND
[LAWS(JHAR)-2018-4-42]
[REFERRED TO]
JHIPA KACHHAP VS. STATE OF JHARKHAND
[LAWS(JHAR)-2018-5-17]
[REFERRED TO]
JAYKANT ISHAR VS. EASTERN COALFIELDS LTD.
[LAWS(JHAR)-2018-8-215]
[REFERRED TO]
MANAGEMENT OF THE FOOD CORPORATION OF INDIA VS. UNION OF INDIA
[LAWS(JHAR)-2020-12-49]
[REFERRED TO]
RAHUL KUMAR VS. STATE OF JHARKHAND
[LAWS(JHAR)-2021-6-4]
[REFERRED TO]
T KINGSLY THAYA SINGH VS. CHIEF ENGINEER GENERAL
[LAWS(MAD)-2018-1-227]
[REFERRED TO]
B. MANOHAR VS. THE COMMISSIONER, TRICHIRAPPALLI CITY MUNICIPAL CORPORATION, TRICHIRAPPALLI AND ORS.
[LAWS(MAD)-2018-1-409]
[REFERRED TO]
K. VIJI VS. THE JOINT DIRECTOR OF HEALTH SERVICES, DISTRICT HEADQUARTERS HOSPITAL, KUMBAKONAM, THANJAVUR DISTRICT AND OTHERS
[LAWS(MAD)-2018-2-333]
[REFERRED TO]
C. MONI VS. THE SECRETARY TO THE GOVERNMENT, SCHOOL EDUCATION, CHENNAI AND OTHERS
[LAWS(MAD)-2018-2-334]
[REFERRED TO]
PREMA VS. THE DIRECTOR OF SCHOOL EDUCATION
[LAWS(MAD)-2018-2-364]
[REFERRED TO]
K. ARUMUGAM VS. THE COMMISSIONER OF TOWN PANCHAYAT
[LAWS(MAD)-2018-2-416]
[REFERRED TO]
A. KARTHIKEYAN VS. THE STATE OF TAMIL NADU
[LAWS(MAD)-2018-2-439]
[REFERRED TO]
M PACKIYAM VS. STATE OF TAMIL NADU
[LAWS(MAD)-2018-2-501]
[REFERRED TO]
P. VEERANGAN VS. STATE OF TAMIL NADU AND OTHERS
[LAWS(MAD)-2018-2-1148]
[REFERRED TO]
B. MURUGAN AND OTHERS VS. STATE REPRESENTED BY ITS SECRETARY, DEPARTMENT OF EDUCATION AND OTHERS
[LAWS(MAD)-2018-2-1206]
[REFERRED TO]
A ARUMUGA NAINAR VS. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
[LAWS(MAD)-2018-3-266]
[REFERRED TO]
R CHANDRAN VS. STATE OF TAMILNADU
[LAWS(MAD)-2018-3-579]
[REFERRED TO]
R. NANDHA KUMAR AND OTHERS VS. INDIAN OVERSEAS BANK AND OTHERS
[LAWS(MAD)-2018-3-1232]
[REFERRED TO]
A CHRISTIAN MARIABATRISA VS. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2018-3-1333]
[REFERRED TO]
K GNANAVEL VS. GOVERNMENT OF PUDUCHERRY, REP BY SECRETARY TO GOVERNMENT
[LAWS(MAD)-2018-4-388]
[REFERRED TO]
D JAYA VS. SECRETARY TO GOVERNMENT OFF TAMIL NADU
[LAWS(MAD)-2018-9-426]
[REFERRED TO]
SUPERINTENDING ENGINEER VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2019-10-105]
[REFERRED TO]
P.ANANDHAN VS. CHIEF ENGINEER
[LAWS(MAD)-2019-10-152]
[REFERRED TO]
R. GNANAVEL VS. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION LTD.
[LAWS(MAD)-2019-11-112]
[REFERRED TO]
R.JAGATHEESWARAN VS. CHAIRMAN CUM MANAGING DIRECTOR
[LAWS(MAD)-2019-11-153]
[REFERRED TO]
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION VS. PRESIDING OFFICER
[LAWS(MAD)-2019-11-186]
[REFERRED TO]
UNION OF INDIA REP BY GOVT OF PUDUCHERRY VS. M VELMURUGAN
[LAWS(MAD)-2018-6-374]
[REFERRED TO]
S. SURESH VS. VICE
[LAWS(MAD)-2018-6-965]
[REFERRED TO]
P. MARIMUTHU VS. UNION OF INDIA AND ORS.
[LAWS(MAD)-2018-7-1464]
[REFERRED TO]
C. RAJAMANI AND ORS. VS. CANARA BANK
[LAWS(MAD)-2017-8-391]
[REFERRED TO]
P.VASANTHI VS. PRINCIPAL SECRETARY TO GOVERNMENT HEALTH
[LAWS(MAD)-2019-3-478]
[REFERRED TO]
K.ANJALAM VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-3-519]
[REFERRED TO]
D.RANI VS. DISTRICT COLLECTOR
[LAWS(MAD)-2019-3-524]
[REFERRED TO]
M.VINSLAL VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2019-6-186]
[REFERRED TO]
RENGAMMAL VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-7-272]
[REFERRED TO]
A.GEETHARANI VS. SECRETARY TO GOVERNMENT
[LAWS(MAD)-2019-7-331]
[REFERRED TO]
M.VENKATSAN VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-7-333]
[REFERRED TO]
S.MUTHULAKSHMI VS. CHAIRMAN
[LAWS(MAD)-2019-7-340]
[REFERRED TO]
M.THEIVANAYAGI VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-7-465]
[REFERRED TO]
G.BALASUBRAMANIAN VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2019-8-244]
[REFERRED TO]
G.BALASUBRAMANIAN VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2019-8-244]
[REFERRED TO]
K.PANNEER SELVAM VS. ENGINEER-IN-CHIEF AND CHIEF ENGINEER
[LAWS(MAD)-2019-11-695]
[REFERRED TO]
MEIYARASAN VS. SUPERINTENDING ENGINEER
[LAWS(MAD)-2019-11-748]
[REFERRED TO]
ADMINISTRATOR, M R KRISHNAMURTHY CO-OPERATIVE SUGAR MILLS LIMITED VS. V SURESH KUMAR
[LAWS(MAD)-2019-2-113]
[REFERRED TO]
M.KAMALAKANNAN VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-2-361]
[REFERRED TO]
M.SANKAR VS. CHAIRMAN
[LAWS(MAD)-2020-5-2]
[REFERRED TO]
ROSHAN LAL VS. STATE OF HARYANA
[LAWS(P&H)-2006-10-58]
[REFERRED TO]
KANWAR BHAN VS. STATE OF HARYANA
[LAWS(P&H)-2006-10-259]
[REFERRED TO]
FATEH SINGH VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2006-4-329]
[REFERRED]
GURNAM SINGH VS. STATE OF HARYANA
[LAWS(P&H)-2006-5-91]
[REFERRED TO]
JAI KUMAR MANN VS. STATE OF HARYANA
[LAWS(P&H)-2006-5-100]
[REFERRED TO]
RAJESH AHIRWAR VS. PRINCIPAL SECRETARY HEALTH DEPARTMENT
[LAWS(MPH)-2009-7-50]
[REFERRED TO]
CHUNNILAL SEN VS. STATE OF M P
[LAWS(MPH)-2011-8-1]
[REFERRED TO]
BADRI VS. STATE OF M P
[LAWS(MPH)-2011-9-33]
[REFERRED TO]
ASHOK MISHRA VS. STATE OF M P
[LAWS(MPH)-2012-7-209]
[REFERRED TO]
KASHI PRASAD KACHHI VS. STATE OF M P
[LAWS(MPH)-2013-10-157]
[REFERRED TO]
M GNANASEKAR VS. STATE OF TAMIL NADU
[LAWS(MAD)-2007-6-221]
[REFERRED TO]
ANNAPURNA UPPIN VS. STATE OF KARNATAKA
[LAWS(KAR)-2022-2-51]
[REFERRED TO]
HANUMANTHARAYAPPA V. VS. PRINCIPAL SECRETARY, HIGHER EDUCATION DEPARTMENT
[LAWS(KAR)-2022-2-72]
[REFERRED TO]
SHIVU MASTI MUKRI VS. STATE OF KARNATAKA
[LAWS(KAR)-2022-10-185]
[REFERRED TO]
EXPRESS PUBLICATIONS (MADURAI) PRIVATE LIMITED VS. UNION OF INDIA
[LAWS(KAR)-2022-10-243]
[REFERRED TO]
INDIAN OIL CORPORATION LTD.AND ORS VS. BIMLA DEVI
[LAWS(DLH)-2016-1-144]
[REFERRED TO]
STATE OF H.P. AND ORS. VS. MOHINDER SINGH
[LAWS(HPH)-2010-4-186]
[REFERRED TO]
BALAK RAM VS. Y.S. PARMAR UNIVERSITY
[LAWS(HPH)-2013-4-98]
[REFERRED TO]
ROOPAN DEVI VS. STATE OF H.P.
[LAWS(HPH)-2013-4-127]
[REFERRED TO]
ROOPAN DEVI VS. STATE OF H.P.
[LAWS(HPH)-2013-4-127]
[REFERRED TO]
PAWAN KUMAR. VS. UNION OF INDIA AND ANOTHER.
[LAWS(HPH)-2016-12-8]
[REFERRED TO]
RAMESH VS. STATE OF KARNATAKA
[LAWS(KAR)-2023-6-627]
[REFERRED TO]
H.S. RAGHAVENDRA VS. STATE OF KARNATAKA
[LAWS(KAR)-2023-6-775]
[REFERRED TO]
RACHOTAPPA VS. KUMAR NAIK G.
[LAWS(KAR)-2022-7-1008]
[REFERRED TO]
NAGENDRA S.G. VS. K.C.VEERANNA
[LAWS(KAR)-2022-7-1229]
[REFERRED TO]
STATE OF KARNATAKA VS. SOMESHWARI C. N.
[LAWS(KAR)-2022-6-583]
[REFERRED TO]
SUNIL S. PUJARI VS. STATE OF KARNATAKA
[LAWS(KAR)-2017-6-65]
[REFERRED TO]
V S KRITHIKA W/O N SEETARAM, VS. DIRECTOR, DIRECTOR OF LOKASHIKSHANA
[LAWS(KAR)-2016-7-183]
[REFERRED]
THE PRINCIPAL SECRETARY, DEPARTMENT OF AGRICULTURE AND HORTICULTURE, BENGALURU AND ANOTHER VS. MARASHETTY
[LAWS(KAR)-2016-11-96]
[REFERRED TO]
M BYRAPPA VS. STATE OF KARNATAKA
[LAWS(KAR)-2015-4-382]
[REFERRED TO]
THE MANAGEMENT OF NATIONAL AEROSPACE LABORATORIES VS. ENGINEERING & GENERAL WORKERS UNION
[LAWS(KAR)-2015-1-17]
[REFERRED TO]
KOTHARI BISWAJIT MEKAP VS. STATE OF ODISHA
[LAWS(ORI)-2023-12-37]
[REFERRED TO]
KALPANA BAL VS. STATE OF ODISHA
[LAWS(ORI)-2020-5-18]
[REFERRED TO]
SURENDRA BARIK VS. STATE OF ODISHA
[LAWS(ORI)-2023-6-11]
[REFERRED TO]
THE MANAGEMENT OF THE PROJECT DIRECTOR, ANIMAL DISEASE RESEARCH INSTITUTE, PHULNAKHARA, CUTTACK VS. BABAJI CHARAN BEHERA
[LAWS(ORI)-2016-10-26]
[REFERRED TO]
MADAN MOHAN PANDA VS. BABAJI PANDA
[LAWS(ORI)-2017-7-48]
[REFERRED TO]
RASHMI REKHA DASH VS. STATE OF ODISHA
[LAWS(ORI)-2021-11-7]
[REFERRED TO]
DEEPAK KUMAR MOHANTY VS. TP CENTRAL ODISHA DISTRIBUTION LIMITED
[LAWS(ORI)-2021-4-12]
[REFERRED TO]
SUNIL BARIK VS. STATE OF ODISHA
[LAWS(ORI)-2021-6-44]
[REFERRED TO]
STATE OF ODISHA VS. PRAMILA MISHRA
[LAWS(ORI)-2016-9-70]
[REFERRED]
SUSANT KUMAR DAS VS. ORISSA STATE SEEDS CORPORATION
[LAWS(ORI)-2015-7-19]
[REFERRED TO]
SURESH CHAND SAIN VS. MANAGING DIRECTOR
[LAWS(RAJ)-2021-12-136]
[REFERRED TO]
STATE OF RAJASTHAN VS. ANIL KUMAR
[LAWS(RAJ)-2022-9-233]
[REFERRED TO]
MUKESH KUMAR VS. BOARD OF SECONDARY EDUCATION
[LAWS(RAJ)-2022-6-129]
[REFERRED TO]
THE DIVISIONAL MANAGER VS. DEV NARAYAN MISHRA
[LAWS(RAJ)-2015-8-166]
[REFERRED]
BHUPENDRA KUMAR SWAMI VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2022-11-145]
[REFERRED TO]
SANTOSH VS. STATE OF HARYANA AND ORS.
[LAWS(P&H)-2015-9-209]
[REFERRED TO]
MUNICIPAL COUNCIL, DINA NAGAR VS. PRESIDING OFFICER, LABOUR COURT, GURDASPUR AND ANOTHER
[LAWS(P&H)-2014-11-212]
[REFERRED]
HUKAMTEJ SINGH VS. STATE OF PUNJAB AND OTHERS
[LAWS(P&H)-2014-11-271]
[REFERRED]
GHANASHYAM SHARMA VS. STATE OF SIKKIM
[LAWS(SIK)-2022-9-16]
[REFERRED TO]
NISHAN SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS
[LAWS(P&H)-2013-9-543]
[REFERRED TO]
VED PAL VS. MUNICIPAL CORPORATION FARIDABAD
[LAWS(P&H)-2014-1-137]
[REFERRED TO]
HARYANA STATE RED CROSS SOCIETY, CHANDIGARH VS. DALBIR SINGH
[LAWS(P&H)-2014-1-177]
[REFERRED TO]
BHANWAR LAL VS. STATE OF RAJASTHAN AND OTHERS
[LAWS(RAJ)-2016-1-246]
[REFERRED TO]
THE STATE OF RAJASTHAN AND ORS. VS. RAJU LAL
[LAWS(RAJ)-2015-4-151]
[REFERRED TO]
DHAKELI VS. STATE OF RAJASTHAN AND ANOTHER
[LAWS(RAJ)-2015-11-212]
[REFERRED TO]
RAJBIR SINGH VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
[LAWS(P&H)-2017-1-112]
[REFERRED TO]
GURPREET KAUR VS. PANJAB UNIVERSITY
[LAWS(P&H)-2017-10-11]
[REFERRED TO]
MANGI LAL GURJAR VS. MANAGING DIRECTOR, RFC, JAIPUR AND ANR
[LAWS(RAJ)-2014-3-353]
[REFERRED]
RAM CHANDRA MEENA VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2014-4-156]
[REFERRED TO]
RAM LAL DEWASI VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2014-4-183]
[REFERRED TO]
ITI LIMITED VS. SULTANA RAM
[LAWS(RAJ)-2015-1-12]
[REFERRED TO]
RAMAVTAR SHARMA & OTHERS VS. R S R T C & OTHERS
[LAWS(RAJ)-2015-1-355]
[REFERRED TO]
STATE OF RAJASTHAN VS. SUNIL KUMAR
[LAWS(RAJ)-2013-11-9]
[REFERRED TO]
STATE OF RAJASTHAN VS. MANJU
[LAWS(RAJ)-2013-12-33]
[REFERRED TO]
RAJASTHAN HOUSING BOARD VS. SUNDER LAL
[LAWS(RAJ)-2013-4-38]
[REFERRED TO]
AMMINI P T VS. UNION OF INDIA
[LAWS(RAJ)-2012-3-43]
[REFERRED]
NARAYAN VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2013-5-277]
[REFERRED TO]
STATE OF RAJASTHAN VS. CAPTAIN MURARI BADHADRRA
[LAWS(RAJ)-2012-8-59]
[REFERRED TO]
BHAGWAN SAHAI VS. UDYOG BHAWAN COMMON FACILITY
[LAWS(RAJ)-2008-9-49]
[REFERRED TO]
THE STATE OF TAMIL NADU REP. BY SECRETARY TO GOVER VS. M. SEENIAMMAL & OTHERS
[LAWS(MAD)-2014-4-199]
[REFERRED TO]
J MOHAN VS. UNION OF INDIA
[LAWS(MAD)-2014-8-245]
[REFERRED TO]
M.SEKAR VS. THE STATE OF TAMIL NADU
[LAWS(MAD)-2016-8-153]
[REFERRED TO]
V THANGA MANI VS. EMPLOYEES STATE INSURANCE CORPN
[LAWS(MAD)-2017-1-494]
[REFERRED TO]
UNION OF INDIA AND OTHERS VS. SATNAM SINGH AND OTHERS
[LAWS(P&H)-2008-5-203]
[REFERRED]
VIKRAM SINGH VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2009-1-283]
[REFERRED]
BHIM SINGH VS. STATE OF HARYANA
[LAWS(P&H)-2006-7-33]
[REFERRED TO]
BHUPAL GURUNG AND ORS. VS. THE STATE OF SIKKIM AND ORS.
[LAWS(SIK)-2015-6-15]
[REFERRED TO]
VIBHUTI SHANKAR PANDEY VS. STATE OF MADHYA PRADESH
[LAWS(SC)-2023-2-11]
[REFERRED TO]
TAJVIR SINGH SODHI VS. STATE OF JAMMU AND KASHMIR
[LAWS(SC)-2023-3-118]
[REFERRED TO]
BHARAT SANCHAR NIGAM LTD VS. DEO KUMAR RAI
[LAWS(SC)-2021-12-57]
[REFERRED TO]
BIPIN VS. UNION OF INDIA
[LAWS(SC)-2021-10-141]
[REFERRED TO]
K.V.ANIL MITHRA VS. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
[LAWS(SC)-2021-10-79]
[REFERRED TO]
P.SHARADAMMA VS. STATE OF TELANGANA
[LAWS(TLNG)-2023-12-105]
[REFERRED TO]
GUMMADADALA VENKATRAMAIAH VS. STATE OF TELANGANA
[LAWS(TLNG)-2024-6-8]
[REFERRED TO]
MANORANJAN MAJUMDER VS. FOOD CORPORATION OF INDIA
[LAWS(TRIP)-2014-2-40]
[REFERRED TO]
EXECUTIVE ENGINEER, KUMAON JAL SANSTHAN AND ANR. VS. VINOD LAL SAH AND ORS.
[LAWS(UTN)-2006-10-18]
[REFERRED TO]
SAGNIK PAL VS. NATIONAL INSTITUTE OF TECHNOLOGY
[LAWS(TRIP)-2019-5-13]
[REFERRED TO]
STATE OF TRIPURA VS. PARTHA SARATHI DATTA
[LAWS(TRIP)-2020-10-11]
[REFERRED TO]
STATE OF TRIPURA VS. SUKLA NAMA
[LAWS(TRIP)-2021-3-29]
[REFERRED TO]
A. ANIL KUMAR VS. THE STATE OF TELANGANA AND ORS.
[LAWS(TLNG)-2021-1-104]
[REFERRED TO]
UNION OF INDIA VS. UMA NATH RAI
[LAWS(MEGH)-2020-3-13]
[REFERRED TO]
PYNSKHEM NONGBRI VS. STATE OF MEGHALAYA
[LAWS(MEGH)-2022-11-27]
[REFERRED TO]
SUNITY NONGBRI VS. STATE OF MEGHALAYA AND ORS.
[LAWS(MEGH)-2015-7-12]
[REFERRED TO]
M. VENKATESAN VS. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION
[LAWS(MAD)-2023-9-165]
[REFERRED TO]
YANGLEM HEROJIT SINGH VS. STATE OF MANIPUR
[LAWS(MANIP)-2022-7-26]
[REFERRED TO]
ALL MANIPUR FOREST DEPARTMENT EMPLOYEES & WORKERS UNION VS. THE STATE OF MANIPUR AND ORS.
[LAWS(MANIP)-2015-9-9]
[REFERRED TO]
SANOUJAM SHYAMCHARAN SINGH VS. STATE OF MANIPUR
[LAWS(MANIP)-2020-2-9]
[REFERRED TO]
YUMNAMCHA DILIP KUMAR VS. STATE OF MANIPUR
[LAWS(MANIP)-2017-11-2]
[REFERRED TO]
KHADANGBAM SUBOL SINGH VS. STATE OF MANIPUR
[LAWS(MANIP)-2018-5-9]
[REFERRED TO]
KHUNDRAKPAM SUNILKESHORE VS. MANIPUR UNIVERSITY
[LAWS(MANIP)-2019-3-21]
[REFERRED TO]
DIRECTOR OF SCHOOL EDUCATION D. P. I. CAMPUS VS. M. VELAYUTHAM
[LAWS(MAD)-2023-6-146]
[REFERRED TO]
STATE OF PUNJAB VS. LAKHVINDER SINGH
[LAWS(SC)-2006-9-38]
[REFERRED TO]
RAM PRAVESH SINGH VS. STATE OF BIHAR
[LAWS(SC)-2006-9-54]
[REFERRED TO]
YAMUNA SHANKAR SHARMA VS. STATE OF RAJASTHAN
[LAWS(SC)-2007-1-39]
[REFERRED TO]
ACCOUNTS OFFICER APSRTC VS. K V RAMANA
[LAWS(SC)-2007-1-92]
[REFERRED TO]
PUNJAB STATE WAREHOUSING CORPN CHANDIGARH VS. MANMOHAN SINGH
[LAWS(SC)-2007-2-105]
[REFERRED TO]
UNION OF INDIA VS. KARTICK CHANDRA MONDAL
[LAWS(SC)-2010-1-36]
[REFERRED TO]
GENERAL MANAGER UTTARANCHAL JAL SANSTHAN VS. LAXMI DEVI
[LAWS(SC)-2009-5-167]
[REFERRED TO]
STATE OF M P VS. MD ABRAHIM
[LAWS(SC)-2009-5-59]
[REFERRED TO]
STATE OF WEST BENGAL VS. WEST BENGAL REGN COPY WRITERS ASSN
[LAWS(SC)-2009-5-126]
[REFERRED TO]
RATNAKARAN VS. L.B.S.CENTRE FOR SCIENCE AND TECHNOLOGY
[LAWS(KER)-2013-11-139]
[REFERRED TO]
RENJITH V S AND ORS VS. STATE OF KERALA
[LAWS(KER)-2013-12-116]
[REFERRED]
RAKESH G.NAIR VS. UNION OF INDIA
[LAWS(KER)-2012-11-43]
[REFERRED TO]
G. SREEKUMAR VS. STATE OF KERALA
[LAWS(KER)-2012-1-136]
[REFERRED TO]
VISHWANATH ROY VS. STATE OF BIHAR
[LAWS(PAT)-2011-12-55]
[REFERRED TO]
RAJENDRA PASWAN VS. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
[LAWS(PAT)-2012-5-125]
[REFERRED TO]
BINDA THAKUR VS. STATE OF BIHAR
[LAWS(PAT)-2011-11-65]
[REFERRED TO]
SHAFI O.P. VS. STATE OF KERALA
[LAWS(KER)-2016-6-129]
[REFERRED TO]
JAFAR K T VS. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
[LAWS(KER)-2017-2-204]
[REFERRED TO]
S. SHAKILA VS. REGISTRAR GENERAL, HIGH COURT, CHENNAI
[LAWS(MAD)-2022-1-34]
[REFERRED TO]
PARIMALA VS. SECRETARY TO GOVERNMENT, CHENNAI
[LAWS(MAD)-2022-1-377]
[REFERRED TO]
SUDARSHAN RAJPOOT VS. U P STATE ROAD TRANSPORT CORPORATION
[LAWS(SC)-2014-11-34]
[REFERRED TO]
AMARKANT RAI VS. STATE OF BIHAR AND ORS.
[LAWS(SC)-2015-3-25]
[REFERRED TO]
NIHAL SINGH VS. STATE OF PUNJAB
[LAWS(SC)-2013-8-9]
[REFERRED TO]
BALJIT SINGH SUDAN VS. STATE OF HARYANA
[LAWS(P&H)-2017-9-22]
[REFERRED TO]
MAHENDER SINGH VS. STATE OF HARYANA
[LAWS(P&H)-2017-9-81]
[REFERRED TO]
SURENDRA KUMAR AND ORS. VS. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY AND ORS.
[LAWS(SC)-2015-7-21]
[REFERRED TO]
PAWAN KUMAR VS. DISTRICT RED CROSS SOCIETY AND ORS.
[LAWS(P&H)-2020-3-208]
[REFERRED TO]
YOGESH TYAGI AND ANOTHER VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2018-5-111]
[REFERRED TO]
CHANDER KANTA VERMA VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2018-2-184]
[REFERRED TO]
PREM SINGH VS. STATE OF UTTAR PRADESH
[LAWS(SC)-2019-9-8]
[REFERRED TO]
PANDURANG SITARAM JADHAV VS. STATE OF MAHARASHTRA
[LAWS(SC)-2019-9-116]
[REFERRED TO]
YOGESH MAHAJAN VS. PROF. R.C. DEKA, DIRECTOR
[LAWS(SC)-2018-1-49]
[REFERRED TO]
THE STATE OF BIHAR VS. KIRTI NARAYAN PRASAD
[LAWS(SC)-2018-11-73]
[REFERRED TO]
LALIT SINGH VS. STATE OF UTTARAKHAND AND OTHERS
[LAWS(UTN)-2017-7-91]
[REFERRED TO]
POONAM BHARGAVA VS. APPAREL TRAINING AND DESIGN CENTRE
[LAWS(DLH)-2021-2-59]
[REFERRED TO]
VED PRAKASH VS. APPAREL TRAINING AND DESIGN CENTRE
[LAWS(DLH)-2021-2-74]
[REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ITS WORK ASSISTANT
[LAWS(DLH)-2017-7-110]
[REFERRED TO]
MAMTA DHASMANA & ORS. VS. UNION OF INDIA AND ANR.
[LAWS(DLH)-2017-8-262]
[REFERRED TO]
RAJ KUMAR VS. SUPERINTENDENT ENGINEER
[LAWS(DLH)-2019-5-94]
[REFERRED TO]
MINISTRY OF EXTERNAL AFFAIRS VS. RAJENDER SINGH
[LAWS(DLH)-2019-5-331]
[REFERRED TO]
PRITHVI NATH PANDEY VS. MOTI LAL NEHRU COLLEGE & ORS
[LAWS(DLH)-2018-11-190]
[REFERRED TO]
INDU MUNSHI AND ORS VS. UOI AND ORS
[LAWS(DLH)-2018-5-446]
[REFERRED TO]
Brij Bhushan Singh Andanother VS. State of U.P.and Others
[LAWS(ALL)-2008-12-385]
[REFERRED TO]
RAJNEESH KUMAR VS. REGISTRAR CO-OPERATIVE SOCIETIES UTTARANCHAL
[LAWS(ALL)-2006-8-149]
[REFERRED TO]
MANJU MEHRA VS. VICE CHANCELLOR G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND
[LAWS(ALL)-2006-8-183]
[REFERRED TO]
ANUP BIHARI LAL SRIVASTAVA VS. J P RAI DIRECTOR NORTH CENTRAL ZONE CULTURAL CENTRE
[LAWS(ALL)-2006-8-321]
[REFERRED TO]
RAMVEER SINGH VS. GAIL INDIA LTD
[LAWS(ALL)-2006-9-53]
[REFERRED TO]
TEJ PAL KAUSHIK VS. STATE OF U P
[LAWS(ALL)-2008-4-79]
[REFERRED TO]
SUSHIL KUMAR TRIPATHI VS. JAGADGURU RAM BHADRACHARYA HANDICAPPED UNIVERSITY CHITRAKOOT AND
[LAWS(ALL)-2008-2-103]
[REFERRED TO]
GOBARI YADAV VS. DISTRICT INSPECTOR OF SCHOOLS
[LAWS(ALL)-2008-2-268]
[REFERRED TO]
SUNIL KUMAR SRIVASTAVA VS. STATE OF U P
[LAWS(ALL)-2007-7-224]
[REFERRED TO]
B.P. SHARMA & CO. VS. BHARAT PETROLEUM CORPN. LTD
[LAWS(ALL)-2009-7-181]
[REFERRED TO]
NAZIM ALI VS. STATE OF U P
[LAWS(ALL)-2009-12-48]
[REFERRED TO]
STATE OF U P VS. PRESIDING OFFICER LABOUR COURT
[LAWS(ALL)-2009-4-8]
[REFERRED TO]
DHARAM SINGH VS. STATE OF U P
[LAWS(ALL)-2009-5-375]
[REFERRED TO]
DEVENDRA SINGH VS. THE STATE OF JHARKHAND
[LAWS(JHAR)-2014-12-43]
[REFERRED TO]
JAGPAL SINGH VS. STATE OF UTTARANCHAL
[LAWS(ALL)-2006-6-1]
[REFERRED TO]
OM PRAKASH TEWARI VS. LABOUR COURT GORAKHPUR
[LAWS(ALL)-2006-12-75]
[REFERRED TO]
EXECUTIVE ENGINEER KUMAON JAL SANSTHAN NAINITAL VS. VINOD LAL SAH
[LAWS(ALL)-2006-10-10]
[REFERRED TO]
MD. IRFAN GANI VS. STATE OF JHARKHAND
[LAWS(JHAR)-2012-9-107]
[REFERRED TO]
MADHESHWAR PRASAD VS. THE STATE OF JHARKHAND AND ORS.
[LAWS(JHAR)-2012-4-198]
[REFERRED TO]
SUMAN DEVI VS. STATE OF JHARKHAND
[LAWS(JHAR)-2014-7-79]
[REFERRED TO]
MANAGEMENT OF CPWD VS. ABDUL GAFFAR & ORS
[LAWS(DLH)-2015-12-41]
[REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. RAM MILAN
[LAWS(DLH)-2015-12-54]
[REFERRED TO]
NIGMA DEVI VS. STATE OF HIMACHAL PRADESH AND ORS.
[LAWS(HPH)-2010-11-262]
[REFERRED TO]
STATE OF H.P. AND ORS. VS. VIJAY KUMAR
[LAWS(HPH)-2010-4-166]
[REFERRED TO]
Municipal Council, Dharamshala VS. Saran Dass
[LAWS(HPH)-2008-6-25]
[REFERRED TO]
DUNI CHAND VS. STATE OF H.P.
[LAWS(HPH)-2009-12-33]
[REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. KRISHAN KUMAR
[LAWS(HPH)-2011-12-252]
[REFERRED TO]
STATE OF MAHARASHTA VS. PRESIDING OFFICER INDUSTRIAL COURT
[LAWS(BOM)-2006-7-184]
[REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. KACHARA VAHATUK SHRAMIK SANGH
[LAWS(BOM)-2007-11-141]
[REFERRED]
ESTERN COALFIELD LTD VS. UNION OF INDIA
[LAWS(CAL)-2009-9-57]
[REFERRED TO]
AIR INDIA LTD VS. PRESIDING OFFICER CGIT
[LAWS(DLH)-2011-7-381]
[REFERRED TO]
SHRI BAL KISHAN AND ORS. VS. UNION OF INDIA (UOI) AND ORS.
[LAWS(DLH)-2011-8-520]
[REFERRED TO]
DURGESH KUMAR NAYAK VS. PRINCIPAL JUDGE, FAMILY COURT, DWARKA
[LAWS(DLH)-2013-2-472]
[REFERRED]
LAXMI NARAIN VS. UNION OF INDIA
[LAWS(DLH)-2013-1-109]
[REFERRED TO]
AVINASH CHANDRA BHATEJA VS. UOI
[LAWS(DLH)-2013-10-32]
[REFERRED TO]
DEV SINGH VS. NATIONAL COMMISSION
[LAWS(DLH)-2013-10-33]
[REFERRED TO]
RITU KUSHWAHA VS. UNION OF INDIA
[LAWS(DLH)-2014-11-430]
[REFERRED TO]
SMT. MUKESH DEVI AND ORS. VS. UNION OF INDIA AND ORS.
[LAWS(DLH)-2013-3-293]
[REFERRED TO]
JEET RAM VS. OC, CWG DELHI 2010 AND ORS
[LAWS(DLH)-2013-3-355]
[REFERRED]
UNION OF INDIA AND ORS VS. VIJENDER SINGH AND ORS
[LAWS(DLH)-2013-4-528]
[REFERRED]
NARINDER SINGH AHUJA VS. SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE
[LAWS(DLH)-2014-11-2]
[REFERRED TO]
ASHOK KUMAR VS. VICE CHANCELLOR, RASTHRIYA SANSKRIT SANSTHAN
[LAWS(DLH)-2014-11-156]
[REFERRED TO]
J.P.SHARMA VS. JAWAHAR LAL NEHRU UNIVERSITY
[LAWS(DLH)-2013-5-203]
[REFERRED TO]
DHARMENDER VS. UNION OF INDIA
[LAWS(DLH)-2013-5-288]
[REFERRED TO]
INDIAN RAILWAY FINANCE CORP. LTD VS. RAJENDRA PRASAD
[LAWS(DLH)-2013-5-488]
[REFERRED TO]
NAVEEN DOBHAL VS. UNION OF INDIA
[LAWS(DLH)-2013-7-394]
[REFERRED TO]
S.K.TRIPATHI VS. SECY. AGRICULTURE PRODUCE MKT. COMMITTEE BOARD
[LAWS(DLH)-2013-7-395]
[REFERRED TO]
HARINDER PAL KAUR VS. DIRECTOR ESTABLISHMENT W/C DDA
[LAWS(DLH)-2013-9-338]
[REFERRED TO]
UNION OF INDIA VS. VINOD N C
[LAWS(CAL)-2010-3-45]
[REFERRED TO]
DIRECTOR OF SCHOOL EDUCATION WEST BENGAL VS. TARUN KUMAR GHOSH
[LAWS(CAL)-2010-4-101]
[REFERRED TO]
APURBA KANTI GHOSH VS. STATE OF WEST BENGAL
[LAWS(CAL)-2010-5-77]
[REFERRED TO]
PANANI BHUSAN MONDAL VS. STATE OF WEST BENGAL
[LAWS(CAL)-2010-6-105]
[REFERRED TO]
KAMALAKSHA GANGOPADHYAY VS. STATE OF WEST BENGAL
[LAWS(CAL)-2011-12-83]
[REFERRED TO]
ZORINA KHANTUN VS. STATE OF WEST BENGAL
[LAWS(CAL)-2008-1-27]
[REFERRED TO]
EASTERN COAL FIELDS LIMITED VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
[LAWS(CAL)-2008-7-65]
[REFERRED TO]
SRI TAPAN KUMAR DAS VS. STATE OF W.B. AND ORS.
[LAWS(CAL)-2006-9-107]
[REFERRED TO]
VRAJLAL BACHUBHAI KHACHARIYA VS. STATE OF GUJARAT AND ORS
[LAWS(GJH)-2017-9-17]
[REFERRED TO]
DEPUTY EXECUTIVE ENGINEER VS. DEVUBEN MANGABHAI
[LAWS(GJH)-2017-7-116]
[REFERRED TO]
YASH DINESHCHANDRA GAJJAR VS. STATE OF GUJARAT
[LAWS(GJH)-2018-9-331]
[REFERRED TO]
STATE OF GUJARAT VS. PRAJAPATI HITESH MOHANLAL
[LAWS(GJH)-2018-4-156]
[REFERRED TO]
TEJMALBHAI RANCHHODBHAI DESAI VS. STATE OF GUJARAT
[LAWS(GJH)-2018-6-218]
[REFERRED TO]
ALPESH NATVARBHAI GAJJAR VS. STATE OF GUJARAT
[LAWS(GJH)-2018-7-50]
[REFERRED TO]
MAHESHBHAI JAGUBHAI NALIYAPARA VS. SUPERINTENDENT AND ORS.
[LAWS(GJH)-2015-8-53]
[REFERRED TO]
DAHYABHAI VAJESING AANJNA PATEL VS. STATE OF GUJARAT AND ORS.
[LAWS(GJH)-2016-4-99]
[REFERRED TO]
GUJARAT AGRO INDUSTRIES CORPORATION LTD VS. RAMNIKLAL TALSIBHAI SITAPARA
[LAWS(GJH)-2016-6-460]
[REFERRED TO]
MAHAMMAD ISHAQ SULEMAN KADIWAL VS. PALANPUR NAGARPALIKA
[LAWS(GJH)-2016-7-297]
[REFERRED TO]
GUJARAT POLLUTION CONTROL BOARD VS. RASIKLAL P DHANDHUKIA
[LAWS(GJH)-2019-4-194]
[REFERRED TO]
STATE OF GUJARAT VS. VINODBHAI SHIVRAMBHAI RATHOD
[LAWS(GJH)-2019-5-111]
[REFERRED TO]
MANJUNATHA M N VS. DIRECTOR OF MUNICIPAL ADMINISTRATION BANGLORE
[LAWS(KAR)-2009-12-16]
[REFERRED TO]
M.M. NAJEEMA VS. KERALA STATE BEVERAGES CORPORATION
[LAWS(KER)-2012-11-536]
[REFERRED TO]
ASHOK NAMDEO SANGALE VS. UNION OF INDIA
[LAWS(BOM)-2014-6-98]
[REFERRED TO]
DHANAJI R. RANE VS. STATE OF GOA
[LAWS(BOM)-2013-8-61]
[REFERRED TO]
BALAJI VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2014-5-93]
[REFERRED TO]
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. VS. MANIK VITTHAL KAWLE
[LAWS(BOM)-2014-9-118]
[REFERRED TO]
GENERAL MANAGER, BSNL VS. SANJAY FATTU DESAI
[LAWS(BOM)-2013-1-318]
[REFERRED TO]
THE REGISTRAR, UNIVERSITY OF MUMBAI VS. PARAG BHASKAR GHAG AND OTHERS
[LAWS(BOM)-2016-8-269]
[REFERRED TO]
STATE OF GUJARAT VS. BALEVIA DEVJIBHAI BHIMJIBHAI WATCHMAN
[LAWS(GJH)-2014-8-183]
[REFERRED TO]
PWD EMPLOYEES UNION AND ORS VS. STATE OF GUJARAT AND ORS
[LAWS(GJH)-2014-8-272]
[REFERRED TO]
OMPRAKASH SHAHARE VS. K.R. MANDAVI PRINCIPAL
[LAWS(CHH)-2022-3-25]
[REFERRED TO]
PRAHLAD KUMAR SONI VS. SECRETARY
[LAWS(CHH)-2019-9-44]
[REFERRED TO]
DARBAR SINGH PORTE VS. STATE OF C.G
[LAWS(CHH)-2009-12-35]
[REFERRED TO]
KIRTICHAND EKKA VS. STATE OF C.G.AND ORS.
[LAWS(CHH)-2009-12-64]
[REFERRED TO]
STATE OF CHHATTISGARH VS. SUB DIVISIONAL OFFICER, PUBLIC WORKS DEPARTMENT
[LAWS(CHH)-2016-3-59]
[REFERRED]
GOPI SAO S/O B P SAO VS. STATE OF CHHATTISGARH THR SECRETARY
[LAWS(CHH)-2018-12-49]
[REFERRED TO]
MANIK RAMCHANDRA WAGHMODE VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2009-8-42]
[REFERRED TO]
PASCHIM GUJARAT VIJ CO LTD VS. B. M. JOSHI
[LAWS(GJH)-2023-8-824]
[REFERRED TO]
STATE OF GUJARAT VS. KABHAIBHAI SARDARBHAI BARIYA
[LAWS(GJH)-2022-7-457]
[REFERRED TO]
GUJARAT POLLUTION CONTROL BOARD VS. ANILBHAI PRABHUBHAI PATEL
[LAWS(GJH)-2022-9-637]
[REFERRED TO]
STATE OF GUJARAT VS. GOHEL VISHAL CHHAGANBHAI
[LAWS(GJH)-2023-2-385]
[REFERRED TO]
PRAMOD KUMAR SHARMA VS. PRINCIPAL SECRETARY, INFO. & TECH.
[LAWS(ALL)-2017-4-190]
[REFERRED TO]
HANUMAN SINGH 8919(S/S)1993 VS. STATE OF U P THROU PRIN SECY DEPTT OF MADHYAMIK EDU & ORS
[LAWS(ALL)-2017-12-77]
[REFERRED TO]
UNION OF INDIA VS. RAVINDRA KUMAR
[LAWS(ALL)-2016-4-245]
[REFERRED]
BIRENDRA SINGH VS. STATE OF U.P. AND ORS.
[LAWS(ALL)-2016-1-20]
[REFERRED TO]
STATE OF U.P. AND ORS. VS. RAJENDRA SINGH AND ORS.
[LAWS(ALL)-2015-5-283]
[REFERRED TO]
K. RAGUPATHI VS. STATE OF U.P.
[LAWS(ALL)-2018-12-190]
[REFERRED TO]
PREM KUMAR VERMA AND OTHERS VS. STATE OF U P THROUGH PRIN SECY , NAGAR VIKAS GOVT
[LAWS(ALL)-2018-2-214]
[REFERRED TO]
NEERAJ BABU VS. STATE OF U P
[LAWS(ALL)-2018-2-222]
[REFERRED TO]
RAM DAYAL LAKHERA AND 2 OTHERS VS. STATE OF U P AND 2 OTHERS
[LAWS(ALL)-2018-2-238]
[REFERRED TO]
REETA VS. STATE OF U.P.
[LAWS(ALL)-2020-1-521]
[REFERRED TO]
PRASHANT SHUKLA VS. STATE OF U.P.
[LAWS(ALL)-2021-11-92]
[REFERRED TO]
MOHD. ZAHIR ALAM VS. MANAGING DIRECTOR, U.P. INDUSTRIAL CO-OPERATIVE ASSOCIATION LTD.
[LAWS(ALL)-2019-2-322]
[REFERRED TO]
SITARAM VS. PRINCIPAL SECY. RURAL ENGINEERING DEPT.
[LAWS(ALL)-2019-10-62]
[REFERRED TO]
JANG BAHADUR SINGH VS. STATE OF U.P.
[LAWS(ALL)-2019-10-120]
[REFERRED TO]
ZEESHAN AHMAD VS. STATE OF U.P.
[LAWS(ALL)-2019-10-129]
[REFERRED TO]
JAGPAL SINGH VS. STATE OF U.P.
[LAWS(ALL)-2019-10-130]
[REFERRED TO]
ABHAI PRATAP SINGH AND ANOTHER VS. STATE OF U P AND 3 OTHERS
[LAWS(ALL)-2019-5-111]
[REFERRED TO]
STATE OF U.P. THRU SECY. LOK NIRMAN VS. SANJU LAL
[LAWS(ALL)-2019-8-48]
[REFERRED TO]
CHANCHAL KUMAR TIWARI VS. SHRI HARI SHANKAR
[LAWS(ALL)-2010-8-135]
[REFERRED TO]
SRI KESHAN YADAV VS. STATE OF U.P. THROUGH PRINCIPAL SECY. RURAL ENG. SERVICES
[LAWS(ALL)-2010-8-448]
[REFERRED TO]
PAWAN KUMAR YADAV VS. STATE OF UP
[LAWS(ALL)-2010-9-119]
[REFERRED TO]
HAIDAR ALI VS. AKHILESH KUMAR SINGH
[LAWS(ALL)-2023-3-126]
[REFERRED TO]
MADHYANCHAL VIDYUT VITARAN NIGAM LTD. VS. STATE OF U.P.
[LAWS(ALL)-2023-5-74]
[REFERRED TO]
BHAGWAN DIN VS. DISTRICT MAGISTRATE, KAUSHAMBI
[LAWS(ALL)-2020-4-50]
[REFERRED TO]
U.P.STATE WAREHOUSING CORPORATION VS. SUNIL KUMAR SRIVASTAVA
[LAWS(ALL)-2013-3-55]
[REFERRED TO]
M.K. MISRA VS. U.P. SMALL INDUSTRIES CORPORATION LTD
[LAWS(ALL)-2012-11-31]
[REFERRED TO]
RAM BILAS VS. STATE OF U.P. AND OTHERS
[LAWS(ALL)-2012-2-468]
[REFERRED TO]
DHAN RAJ AND ORS VS. STATE OF U P AND ORS
[LAWS(ALL)-2011-8-373]
[REFERRED]
DHAN RAJ AND ORS VS. STATE OF U P AND ORS
[LAWS(ALL)-2011-8-373]
[REFERRED]
U P SECONDARY EDUCATION SERVICE SELECTION BOARD VS. STATE OF U P
[LAWS(ALL)-2011-1-124]
[REFERRED TO]
PURVANCHAL VIDYUT VITRAN NIGAM LTD VS. STATE OF U P
[LAWS(ALL)-2011-2-59]
[REFERRED TO]
PRINCIPAL SECRETARY, FOOD AND CIVIL SUPPLIES AND ORS. VS. RAJ KUMAR KANAUJIA AND ORS.
[LAWS(ALL)-2011-4-478]
[REFERRED TO]
RAM TIRATH SINGH VS. STATE OF U.P. AND ORS.
[LAWS(ALL)-2011-5-513]
[REFERRED TO]
SANJEEV KUMAR VS. STATE OF U.P. AND ORS.
[LAWS(ALL)-2015-10-7]
[REFERRED TO]
SURENDRA VS. STATE OF U.P.
[LAWS(ALL)-2014-9-103]
[REFERRED TO]
ANIL KUMAR VS. INDIAN AIRLINESH
[LAWS(ALL)-2014-12-319]
[REFERRED TO]
CHANDRA SHEKHAR VS. DISTRICT JUDGE, SIDDHARTH NAGAR
[LAWS(ALL)-2014-3-332]
[REFERRED TO]
SHEO NARAIN NAGAR VS. STATE OF U P
[LAWS(ALL)-2014-8-509]
[REFERRED TO]
ARUN BHATIA AND 3 ORS VS. STATE OF U P AND 2 ORS
[LAWS(ALL)-2014-10-211]
[REFERRED TO]
RAVI KUMAR SHARMA AND 4 ORS VS. HIGH COURT OF JUDICATURE AT ALLD
[LAWS(ALL)-2014-10-276]
[REFERRED TO]
VIKAS KUMAR VS. STATE OF U P
[LAWS(ALL)-2012-1-141]
[REFERRED TO]
SATYA PRAKASH TEWARI AND OTHERS VS. STATE OF U.P. AND OTHERS
[LAWS(ALL)-2013-4-269]
[REFERRED TO]
D RADHA VS. GOVERNMENT OF A P
[LAWS(APH)-2006-8-81]
[REFERRED TO]
RAO V B J CHELIKANI VS. GOVERNMENT OF ANDHRA PRADESH
[LAWS(APH)-2010-1-35]
[REFERRED TO]
M LOOKAS BABU VS. STATE OF A P
[LAWS(APH)-2009-3-34]
[REFERRED TO]
M. ANANTHAGIRI AND ORS. VS. THE A.P. CENTRAL POWER DISTRIBUTION COMPANY LTD. AND ORS.
[LAWS(APH)-2015-7-38]
[REFERRED TO]
LIEUTENANT GOVERNOR VS. ANTONY
[LAWS(CAL)-2022-7-140]
[REFERRED TO]
CENTRAL BANK OF INDIA VS. SANJAY SUTRADHAR
[LAWS(CAL)-2023-11-58]
[REFERRED TO]
SIRSHENDU GHOSH VS. STATE OF WEST BENGAL
[LAWS(CAL)-2021-12-104]
[REFERRED TO]
SATYENDRA NARAIN SINGH VS. STATE OF WEST BENGAL
[LAWS(CAL)-2019-8-24]
[REFERRED TO]
ATLUR KRISHNAIAH AND ORS. VS. THE CHAIRMAN, ANDHRA PRAGATHI GRAMEENA BANK AND ORS.
[LAWS(APH)-2017-4-10]
[REFERRED TO]
MANEPALLI SATYANARAYANA MURTHY VS. STATE OF ANDHRA PRADESH
[LAWS(APH)-2023-2-167]
[REFERRED TO]
B. SRINIVASULU VS. STATE OF ANDHRA PRADESH
[LAWS(APH)-2023-3-109]
[REFERRED TO]
K. GANGADHAR VS. STATE OF ANDHRA PRADESH
[LAWS(APH)-2022-9-43]
[REFERRED TO]
P. KHADER BASHA VS. STATE OF ANDHRA PRADESH
[LAWS(APH)-2022-8-46]
[REFERRED TO]
NARASIMHA RAO VS. STATE OF ANDHRA PRADESH
[LAWS(APH)-2022-7-43]
[REFERRED TO]
P.SOMA SEKHARA VS. SHASHIBHUSHAN KUMAR, IAS
[LAWS(APH)-2024-6-45]
[REFERRED TO]
KUSHAL SARMAH VS. STATE OF ASSAM
[LAWS(GAU)-2006-11-18]
[REFERRED TO]
BHABANI SARMA VS. STATE OF ASSAM
[LAWS(GAU)-2008-5-29]
[REFERRED TO]
JITENDRA KALITA VS. STATE OF ASSAM
[LAWS(GAU)-2006-5-49]
[REFERRED TO]
NEIDILHOU ANGAMI VS. STATE OF NAGALAND
[LAWS(GAU)-2009-5-58]
[REFERRED TO]
TAPAN ROY BARMAN VS. PRASAR BHARATI BROADCASTING CORPORATION OF INDIA LTD
[LAWS(GAU)-2009-8-44]
[REFERRED TO]
SRI GOLAP SENA SINHA AND OTHERS VS. STATE OF MEGHALAYA AND OTHERS
[LAWS(GAU)-2010-10-25]
[REFERRED TO]
THE STATE OF ASSAM AND ORS. VS. MS. ANJALI THAPA AND ANR.
[LAWS(GAU)-2013-3-79]
[REFERRED TO]
NOBI ALI AHMED VS. STATE OF ARUNACHAL PRADESH AND ORS.
[LAWS(GAU)-2015-3-129]
[REFERRED TO]
BHASKAR SAIKIA AND 9 ORS VS. STATE OF ASSAM AND ORS
[LAWS(GAU)-2018-12-38]
[REFERRED TO]
RUMI GOGOI VS. STATE OF ASSAM
[LAWS(GAU)-2012-2-94]
[REFERRED TO]
BANSHANBOR MUKHIM VS. STATE OF MEGHALAYA & ORS.
[LAWS(GAU)-2010-4-68]
[REFERRED TO]
MONYA TAIPODIA VS. STATE OF ARUNACHAL PRADESH
[LAWS(GAU)-2012-4-97]
[REFERRED TO]
FINESON POJAR VS. STATE OF NAGALAND
[LAWS(GAU)-2011-10-23]
[REFERRED TO]
KINGKUMANI SHARMA VS. STATE OF ASSAM
[LAWS(GAU)-2011-3-3]
[REFERRED TO]
STATE OF MANIPUR VS. HEIKRUJAM MEINO SINGH
[LAWS(GAU)-2010-8-70]
[REFERRED TO]
DALIMI TAYE PATIR VS. STATE OF ASSAM
[LAWS(GAU)-2008-6-62]
[REFERRED TO]
AFRUJA SAKIA YASMIN AHMED VS. DISTRICT AND SESSIONS JUDGE GOLAGHAT
[LAWS(GAU)-2008-8-7]
[REFERRED TO]
RAMESH KUMAR VS. MANAGING DIRECTOR AND ANOTHER
[LAWS(HPH)-2017-11-23]
[REFERRED TO]
KEWAL SINGH SHANDIL AND OTHERS VS. UNION OF INDIA AND OTHERS
[LAWS(HPH)-2016-7-305]
[REFERRED TO]
LILYPUII CHHANGTE VS. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY TO GOVT OF MIZORAM, AIZAWL
[LAWS(GAU)-2018-6-114]
[REFERRED TO]
MAHARASHTRA STATE ELECTRICITY BOARD VS. SUDHIR KAMALKAR AYACHIT
[LAWS(BOM)-2022-1-2]
[REFERRED TO]
DHULE MUNICIPAL COUNCIL VS. GANESH (KISHOR) MADHUKAR PATIL
[LAWS(BOM)-2022-1-22]
[REFERRED TO]
RUPIN GANGARAM NAIK VS. STATE OF GOA
[LAWS(BOM)-2022-1-202]
[REFERRED TO]
OIL & NATURAL GAS CORPORATION LTD. VS. PETROLEUM EMPLOYEES UNION
[LAWS(BOM)-2023-6-587]
[REFERRED TO]
SHARAD VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2022-8-197]
[REFERRED TO]
PRAMOD V. BHATRE VS. LIFE INSURANCE CORPORATION OF INDIA
[LAWS(BOM)-2022-4-102]
[REFERRED TO]
UTKARSH VS. CHAIRMAN AND MD, AIR INDIA LTD. AND ORS.
[LAWS(DLH)-2016-2-98]
[REFERRED TO]
JYOTI VS. LIFE INSURANCE CORPORATION OF INDIA
[LAWS(DLH)-2016-7-76]
[REFERRED TO]
UNION OF INDIA AND ANR VS. KALI CHARAN AND ANR
[LAWS(DLH)-2016-8-487]
[REFERRED]
KHAZAN SINGH VS. UNION OF INDIA & ANR
[LAWS(DLH)-2017-3-68]
[REFERRED TO]
RAM SINGH VS. UNION OF INDIA (UOI) AND ANR.
[LAWS(CA)-2009-6-26]
[REFERRED TO]
R.C. KASHYAP VS. UNION OF INDIA
[LAWS(CA)-2014-10-10]
[REFERRED TO]
RAM SAJIVAN RAY VS. UNION OF INDIA THROUGH THE CHAIRMAN AND OTHERS
[LAWS(CA)-2014-4-19]
[REFERRED TO]
RAM BHAROSA AND ORS. VS. UNION OF INDIA AND ORS.
[LAWS(CA)-2015-3-5]
[REFERRED TO]
THE SUPERINTENDING ENGINEER, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. VS. P. KOTHANDAM AND ORS.
[LAWS(MAD)-2015-10-42]
[REFERRED TO]
M. RAJAN AND ORS. VS. OIL AND NATURAL GAS AND ORS.
[LAWS(MAD)-2015-11-110]
[REFERRED TO]
M. UDHAYA SOORIYAN VS. THE SECRETARY TO GOVERNMENT AND ORS.
[LAWS(MAD)-2015-2-78]
[REFERRED TO]
S J VALLI ALIAS S VALLIAMMAL VS. VICE CHANCELLOR THE TAMIL NADU DR MGR MEDICAL UNIVERSITY
[LAWS(MAD)-2012-3-48]
[REFERRED TO]
V GANAPTHY VS. STATE OF TAMIL NADU
[LAWS(MAD)-2012-9-326]
[REFERRED TO]
SINTU PODDAR VS. STATE OF JHARKHAND
[LAWS(JHAR)-2009-8-71]
[REFERRED TO]
K.S. SABU VS. UNION OF INDIA
[LAWS(KER)-2018-2-439]
[REFERRED TO]
AMARENDRA KUMAR VS. STATE OF JHARKHAND
[LAWS(JHAR)-2007-3-73]
[REFERRED TO]
AREA) OF B.C.C.L.THROUGH SRI DINESH CHANDRA JHA, GENERAL MANAGER VS. THEIR WORKMEN REPRESENTED BY THE SECRETARY, JANTA MAZDOOR SANGH
[LAWS(JHAR)-2007-9-40]
[REFERRED TO]
Rana Pratap Singh VS. State Of Jharkhand
[LAWS(JHAR)-2008-2-81]
[REFERRED TO]
SUDARSANAN K VS. STATE OF KERALA
[LAWS(KER)-2019-6-168]
[REFERRED TO]
NITHEESH M K VS. COCHIN DEVASWOM BOARD REP BY ITS SECRETARY
[LAWS(KER)-2018-5-75]
[REFERRED TO]
K K SOBHANAKUMARI AMMA VS. SANKARACHARYA UNIVERSITY OF SANSKRIT KALADY
[LAWS(KER)-2018-6-53]
[REFERRED TO]
SHAM SAROOP AND OTHERS VS. STATE OF JAMMU AND KASHMIR AND OTHERS
[LAWS(J&K)-2017-3-51]
[REFERRED TO]
ATEEQ VS. SANDEEP SHARMA & ORS.
[LAWS(J&K)-2016-2-51]
[REFERRED TO]
JESINGBHAI HIRABHAI DAMOR VS. RANGE FOREST OFFICER SHRI
[LAWS(GJH)-2022-10-532]
[REFERRED TO]
KHATA MADHUBHAI JIVABHAI VS. STATE OF GUJARAT
[LAWS(GJH)-2022-12-1050]
[REFERRED TO]
HARI SHOOR VS. STATE OF J&K
[LAWS(J&K)-2012-11-20]
[REFERRED TO]
NARESH KUMAR VS. STATE OF J&K & ORS.
[LAWS(J&K)-2015-11-16]
[REFERRED TO]
RAM LAKHAN VS. FOOD CORPORATION OF INDIA AND ORS.
[LAWS(J&K)-2015-12-75]
[REFERRED TO]
GARIYADHAR NAGAR PALIKA VS. MAHESHGIRI GURUGIRI GOSWAMI
[LAWS(GJH)-2021-7-348]
[REFERRED TO]
SHAILESHKUMAR LALABHAI RAJAT VS. STATE OF GUJARAT
[LAWS(GJH)-2021-3-286]
[REFERRED TO]
UNION OF INDIA VS. PRAMOD KUMAR AND ORS.
[LAWS(DLH)-2011-2-523]
[REFERRED TO]
SHALU KATARIA VS. DIRECTOR OF EDUCATION
[LAWS(DLH)-2010-12-208]
[REFERRED TO]
MAYA DEVI VS. FAMILY WELFARE PLANNING CENTRE AND ORS
[LAWS(DLH)-2010-12-435]
[REFERRED]
KIRAN BALA AND ORS. VS. UNION OF INDIA (UOI) AND ORS.
[LAWS(DLH)-2010-5-271]
[REFERRED TO]
THE MUNICIPAL CORPORATION OF DELHI VS. SMT. KRISHNA
[LAWS(DLH)-2009-5-481]
[REFERRED TO]
MANGAL SINGH VS. CHAIRMAN NATIONAL RESEARCH DEVELOPMENT CORPORTION
[LAWS(DLH)-2009-8-173]
[REFERRED TO]
MUNIRAJ SINGH CHAUHAN VS. UNION OF INDIA
[LAWS(DLH)-2006-8-139]
[REFERRED TO]
AZHAR MOHD KHAN VS. UNION OF INDIA AND ANOTHER
[LAWS(DLH)-2007-3-300]
[REFERRED]
PATIRAM SAHU VS. STATE OF C G
[LAWS(CHH)-2006-5-23]
[REFERRED TO]
SARASWATI SAHU VS. STATE OF M P
[LAWS(CHH)-2006-7-32]
[REFERRED TO]
SECRETARY/MANAGER RAJKOT KELAVANI MANDAL VS. NAYANBHAI NANDLALBHAI JOSHI MARUTIKRUPA
[LAWS(GJH)-2008-8-304]
[REFERRED TO]
STATE OF GUJARAT & ORS VS. GAJAJI GOPALJI JADEJA & ORS
[LAWS(GJH)-2011-4-289]
[REFERRED TO]
MAHENDRASINH SAMATSINH VAGHELA VS. DIRECTOR OF RESEARCH
[LAWS(GJH)-2010-9-73]
[REFERRED TO]
SHREE YOGEKSHEM FOUNDATION FOR HUMAN DIGNITY VS. STATE OF GUJARAT
[LAWS(GJH)-2012-1-138]
[REFERRED TO]
PALITANA MUNICIPALITY VS. LALUBHA PRAVINSINH PARMAR
[LAWS(GJH)-2012-11-134]
[REFERRED TO]
JUNAGADH AGRICULTURAL UNIVERSITY VS. MALTIBEN V DAVE
[LAWS(GJH)-2013-8-155]
[REFERRED TO]
INDIAN OIL CORPORATION VS. CHIEF LABOUR COMMISSIONER (CENTRAL) AND ORS.
[LAWS(GJH)-2014-5-64]
[REFERRED TO]
AMRELI MUNICIPALITY VS. SAURASHTRA SHRAMIK SANGH
[LAWS(GJH)-2014-10-41]
[REFERRED TO]
P. CHINNA MARUTHUPANDY AND ORS. VS. VANITHA AND ORS.
[LAWS(MAD)-2016-1-204]
[REFERRED TO]
P.MARIADOSS VS. THE DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT
[LAWS(MAD)-2016-7-135]
[REFERRED]
V MANOHARAN VS. UNION OF INDIA
[LAWS(MAD)-2016-7-303]
[REFERRED]
KISHOR BHAGWAN DHANGAR VS. THE CHIEF OFFICER
[LAWS(BOM)-2018-3-51]
[REFERRED TO]
MAHARANA PRATAP SHIKSHAN SANSTHA VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2018-3-278]
[REFERRED TO]
MILIND S/O SADHUJI ORKE VS. MEMBER, INDUSTRIAL COURT, NAGPUR BENCH, NAGPUR
[LAWS(BOM)-2017-8-313]
[REFERRED TO]
RANJIT SINGH BHADORIYA & ANR VS. STATE OF M P & ORS
[LAWS(MPH)-2016-3-200]
[REFERRED TO]
RAMESH SAINI VS. STATE OF M P
[LAWS(MPH)-2016-5-73]
[REFERRED TO]
DINESH KUMAR JAAT VS. MUNICIPAL CORPORATION
[LAWS(MPH)-2016-2-73]
[REFERRED TO]
SMT. MUNNI DEVI AND ANR. VS. THE STATE OF M.P. & ORS.
[LAWS(MPH)-2016-3-94]
[REFERRED TO]
SUPERINTENDING ENGINEER MADURAI ELECTRICITY DISTRIBUTION CIRCLE VS. INSPECTOR OF LABOUR
[LAWS(MAD)-2010-9-8]
[REFERRED TO]
S K VENKATESAN VS. PRESIDING OFFICER LABOUR COURT
[LAWS(MAD)-2011-4-170]
[REFERRED TO]
PROJECT OFFICER, I.C.D.S. VS. MOHANLAL KUMHAR
[LAWS(MPH)-2017-10-111]
[REFERRED TO]
MUNICIPAL CORPORATION UJJAIN VS. ABHISHEK BHATT
[LAWS(MPH)-2018-11-90]
[REFERRED TO]
SUPERINTENDING ENGINEER NAGAPATTINAM VS. INSPECTOR OF LABOUR
[LAWS(MAD)-2008-10-143]
[REFERRED TO]
KRISHNA DEVI VS. BBMB
[LAWS(HPH)-2024-3-46]
[REFERRED TO]
KRISHNA DEVI VS. BBMB
[LAWS(HPH)-2024-3-46]
[REFERRED TO]
M D IQBAL BASHA VS. OIL AND NATURAL GAS CORPORATION LTD
[LAWS(MAD)-2010-2-428]
[REFERRED TO]
THAMILAGA THOZHICHALAI MATRUM POTHU THOZHILALARGAL SANGAM VS. UNION OF INDIA
[LAWS(MAD)-2010-3-513]
[REFERRED TO]
K USHA VS. STATE OF KERALA
[LAWS(KER)-2007-12-30]
[REFERRED TO]
NARESH KUMAR VS. STATE OF J AND K
[LAWS(J&K)-2010-3-25]
[REFERRED TO]
STATE OF KERALA VS. T C VALSAMMA
[LAWS(KER)-2010-3-12]
[REFERRED TO]
RAKESH SHARMA VS. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
[LAWS(MPH)-2019-7-106]
[REFERRED TO]
RAJENDRA SINGH VS. THE STATE OF M.P. AND ORS.
[LAWS(MPH)-2020-3-317]
[REFERRED TO]
SATISH MALVIYA VS. PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT AND OTHERS
[LAWS(MPH)-2020-6-68]
[REFERRED TO]
JYOTSNA RAJGURU VS. MPTRIFAC
[LAWS(MPH)-2021-6-32]
[REFERRED TO]
KAVITA DEHALWAR VS. UNION OF INDIA
[LAWS(MPH)-2022-7-112]
[REFERRED TO]
PRAMOD MEHTA @ PRAMOD SINGH VS. ELECTRICITY BOARD AND ORS.
[LAWS(PAT)-2013-3-87]
[REFERRED]
MADAN LAL YADAV VS. THE STATE OF BIHAR AND ORS.
[LAWS(PAT)-2014-9-94]
[REFERRED TO]
PRADIP KR DAS VS. KARBI ANGLONG AUTONOMOUS COUNCIL
[LAWS(GAU)-2021-4-7]
[REFERRED TO]
RAJKUMAR KACHARI VS. STATE OF ASSAM
[LAWS(GAU)-2021-6-6]
[REFERRED TO]
SECRETARY TO GOVERNMENT DEPARTMENT OF FOREST ENVIRONMENT & ECOLOGY VS. B.V. RANGASWAMY
[LAWS(KAR)-2013-9-106]
[REFERRED TO]
M. BYRAPPA VS. STATE OF KARNATAKA AND ORS.
[LAWS(KAR)-2015-4-177]
[REFERRED TO]
SATYA NARAYAN PATTNAIK VS. ZONAL MANAGER, UCO BANK AND ORS.
[LAWS(ORI)-2014-11-63]
[REFERRED TO]
YAMINI KANTA SWAIN VS. STATE OF ORISSA
[LAWS(ORI)-2014-6-17]
[REFERRED TO]
JAYASEN PATRA AND ORS. VS. ORISSA POWER GENERATION CORPORATION LIMITED AND ORS.
[LAWS(ORI)-2015-10-39]
[REFERRED TO]
UMESH CHANDRA PANDA VS. STATE OF ORISSA
[LAWS(ORI)-2017-4-53]
[REFERRED TO]
STATE OF ODISHA AND OTHERS VS. TAPAN KUMAR MOHANTY AND ANOTHER
[LAWS(ORI)-2017-7-97]
[REFERRED TO]
SANATANA SAHOO VS. STATE OF ODISHA & ORS.
[LAWS(ORI)-2017-11-131]
[REFERRED TO]
G. RAVI S/O G. CHANNABASAPPA VS. STATE OF KARNATAKA
[LAWS(KAR)-2012-7-441]
[REFERRED TO]
STATE OF GUJARAT VS. BEROJGAR A T D UNION
[LAWS(GJH)-2007-2-188]
[REFERRED TO]
PURNIMA HORE VS. STATE OF ASSAM
[LAWS(GAU)-2023-3-50]
[REFERRED TO]
T. LEMBA PHOM VS. STATE OF NAGALAND
[LAWS(GAU)-2023-9-60]
[REFERRED TO]
PAOLAM VS. STATE OF NAGALAND
[LAWS(GAU)-2023-6-123]
[REFERRED TO]
EXECUTIVE ENGINEER VS. PRESIDING OFFICER LABOUR COURT
[LAWS(P&H)-2008-9-12]
[REFERRED TO]
HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD AND ANOTHER VS. PRESIDING OFFICER, LABOUR COURT, ROHTAK AND ANOTHER
[LAWS(P&H)-2009-1-264]
[REFERRED]
TRIPTA DEVI AND OTHERS VS. SECRETARY, DEPARTMENT OF EXCISE AND TAXATION, UNION TERRITORY, CHANDIGARH AND OTHERS
[LAWS(P&H)-2008-7-142]
[REFERRED]
VIVEK POULSATY VS. STATE OF HARYANA
[LAWS(P&H)-2006-4-17]
[REFERRED TO]
KRISHAN DEVI VS. STATE OF HARYANA
[LAWS(P&H)-2006-4-122]
[REFERRED TO]
RAM RATTAN VS. STATE OF HARYANA
[LAWS(P&H)-2006-5-29]
[REFERRED TO]
BALWINDER SINGH VS. STATE OF HARYANA
[LAWS(P&H)-2006-5-514]
[REFERRED]
SANDEEP VS. STATE OF HARYANA
[LAWS(P&H)-2006-5-531]
[REFERRED]
JASWANT SINGH VS. STATE OF HARYANA
[LAWS(P&H)-2006-7-415]
[REFERRED TO]
DES RAJ VS. STATE OF HARYANA
[LAWS(P&H)-2006-8-518]
[REFERRED]
M.SELVARAJU VS. UNION TERRITORY OF PONDY
[LAWS(MAD)-2019-1-631]
[REFERRED TO]
LAILA BAI VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2020-12-91]
[REFERRED TO]
SUPERINTENDING ENGINEER VS. INSPECTOR OF LABOUR
[LAWS(MAD)-2019-9-261]
[REFERRED TO]
KARMAVEERAR KAMARAJAR SECTION WRITERS PROGRESSIVE ASSOCIATION VS. CHIEF ELECTORAL OFFICER & PRINCIPAL SECRETARY TO GOVERNMENT, PUBLIC (ELECTIONS V) DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENNAI
[LAWS(MAD)-2018-7-84]
[REFERRED TO]
A. MICHAEL VS. STATE OF TAMIL NADU AND ORS.
[LAWS(MAD)-2018-6-1486]
[REFERRED TO]
SUPERINTENDING ENGINEER AND OTHER VS. INSPECTOR OF LABOUR AND OTHER
[LAWS(MAD)-2018-6-811]
[REFERRED TO]
S. RAJENDRAN VS. SECRETARY MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
[LAWS(MAD)-2018-3-969]
[REFERRED TO]
A ANANDHI VS. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, CHENNAI
[LAWS(MAD)-2018-11-104]
[REFERRED TO]
A. GANESAN VS. THE STATE OF TAMIL NADU
[LAWS(MAD)-2018-2-361]
[REFERRED TO]
P. SURESH VS. THE DIRECTOR OF PUBLIC LIBRARIES
[LAWS(MAD)-2018-2-380]
[REFERRED TO]
S.VETTYVEL KUMAR VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-12-184]
[REFERRED TO]
S.VETTYVEL KUMAR VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-12-184]
[REFERRED TO]
AIR INDIA LTD. VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
[LAWS(MAD)-2019-10-18]
[REFERRED TO]
S.SARAVANAN VS. SUPERINTENDING ENGINEER
[LAWS(MAD)-2019-10-159]
[REFERRED TO]
S.KUPPUSAMY VS. CHAIRMAN CUM MANAGING DIRECTOR
[LAWS(MAD)-2019-10-160]
[REFERRED TO]
M.RAJENDRAN VS. TAMILNADU ELECTRICITY GENERATION
[LAWS(MAD)-2019-11-154]
[REFERRED TO]
AMMAKANNU VS. SECRETARY TO GOVERNMENT
[LAWS(MAD)-2019-11-712]
[REFERRED TO]
K.M.CHINNASAMY VS. INSPECTOR OF LABOUR
[LAWS(MAD)-2019-11-868]
[REFERRED TO]
S.THANGADURAI VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-3-589]
[REFERRED TO]
D.RAMESHKUMAR VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-3-609]
[REFERRED TO]
D.RAMESHKUMAR VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-3-609]
[REFERRED TO]
R.KUMAR VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-4-428]
[REFERRED TO]
R.KUMAR VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-4-428]
[REFERRED TO]
AMIT JHA VS. UNION OF INDIA,
[LAWS(MAD)-2019-4-720]
[REFERRED TO]
K.CHINNAMARI VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-6-73]
[REFERRED TO]
S.SHANMUGAM VS. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
[LAWS(MAD)-2019-6-98]
[REFERRED TO]
S.RAJESHWARI VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2019-6-326]
[REFERRED TO]
P.MURUGAN VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-6-472]
[REFERRED TO]
K.SANGEETHA VS. TAMILNADU DR.AMBEDKAR LAW UNIVERSITY
[LAWS(MAD)-2019-8-254]
[REFERRED TO]
BIHAR RAJYA JAIL CHATURTHVARGIYA KAMGAR UNION VS. STATE OF BIHAR
[LAWS(PAT)-2015-9-178]
[REFERRED]
LAKHAN LAL PRASAD, SON OF DAROGA LAL, RESIDENT OF VILLAGE + P.O. KONAND, P.S. VS. THE STATE OF BIHAR THROUGH THE SECRETARY
[LAWS(PAT)-2016-8-104]
[REFERRED TO]
MITHILESH KUMAR SINGH VS. STATE OF BIHAR
[LAWS(PAT)-2019-9-88]
[REFERRED TO]
RAM KRISHNA JHA VS. STATE OF BIHAR
[LAWS(PAT)-2020-6-23]
[REFERRED TO]
THE STATE OF BIHAR VS. BALESHWAR PRASAD SAH
[LAWS(PAT)-2019-6-6]
[REFERRED TO]
SANTOSH KUMAR CHOUDHARY & ORS VS. THE STATE OF BIHAR & ORS
[LAWS(PAT)-2019-1-119]
[REFERRED TO]
SAIRUL VS. STATE OF BIHAR
[LAWS(PAT)-2019-10-30]
[REFERRED TO]
STATE OF BIHAR VS. SRI BHAGWAN SINGH
[LAWS(PAT)-2017-11-262]
[REFERRED TO]
RAM KRISHNA DUBEY VS. STATE OF BIHAR AND ORS.
[LAWS(PAT)-2008-1-206]
[REFERRED TO]
NAGESHWAR PRASAD SINGH VS. STATE OF BIHAR WITH
[LAWS(PAT)-2008-10-79]
[REFERRED TO]
UNION OF INDIA VS. RADHIKA DEVI WIFE OF LATE NATHUNI MAHOTO
[LAWS(PAT)-2008-11-222]
[REFERRED TO]
STATE OF BIHAR VS. BIVEKANAND SINGH
[LAWS(PAT)-2008-12-184]
[REFERRED TO]
BHADO PASWAN VS. STATE OF BIHAR
[LAWS(PAT)-2006-11-160]
[REFERRED TO]
RANVIR KUMAR THAKUR VS. STATE OF BIHAR
[LAWS(PAT)-2006-8-86]
[REFERRED TO]
RAM DHANI SINGH VS. STATE OF BIHAR
[LAWS(PAT)-2007-4-3]
[REFERRED TOSC FARWELL,L.J.,IN LATHAM V. RICAHARD JOHNSON AND NEPHEW LTD.]
CHIF POSTMASTER GENERAL G P O PATNA BIHAR VS. REGIONAL LABOUR COMMISSIONER PATNA
[LAWS(PAT)-2012-7-86]
[REFERRED TO]
HARISHCHANDRA CHAUDHARY SON OF LATE YADUNANDAN CHAUDHARY VS. STATE OF BIHAR
[LAWS(PAT)-2012-1-120]
[REFERRED TO]
RAGINI KUMARI W/O SRI NAVIN KUMAR VS. STATE OF BIHAR
[LAWS(PAT)-2012-11-45]
[REFERRED TO]
RAM DEO PRASAD VS. STATE OF BIHAR
[LAWS(PAT)-2011-1-25]
[REFERRED TO]
C.K. SATHIAN VS. KERALA FOREST DEVELOPMENT CORPORATION LTD.
[LAWS(KER)-2014-4-98]
[REFERRED TO]
PRAKASH VS. UNION OF INDIA
[LAWS(KER)-2014-5-9]
[REFERRED TO]
VIJAY KUMAR VS. TRAVANCORE DEVASWOM BOARD-TDB
[LAWS(KER)-2022-8-319]
[REFERRED TO]
RAHUL KUMAR VS. STATE OF BIHAR
[LAWS(PAT)-2024-2-101]
[REFERRED TO]
DINESHWAR PRASAD YADAV, S/O LATE CHHOTU YADAV, R/O VILLAGE VS. THE STATE OF JHARKHAND, THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, AT PROJECT BUILDING, RANCHI, PO
[LAWS(JHAR)-2016-10-15]
[REFERRED TO]
EMPLOYERS IN RELATION TO THE MANAGEMENT OF RAJRAPPA WASHERY OF CENTRAL COALFIELDS LIMITED VS. THE PRESIDING OFFICER AND ORS.
[LAWS(JHAR)-2015-8-32]
[REFERRED TO]
JAI PRAKASH PRASAD AND ORS. VS. THE STATE OF JHARKHAND AND ORS.
[LAWS(JHAR)-2016-1-58]
[REFERRED TO]
HIMANSHU KUMAR THAKUR VS. STATE OF JHARKHAND
[LAWS(JHAR)-2021-3-3]
[REFERRED TO]
MANAGEMENT OF BOKARO STEEL PLANT OF STEEL AUTHORITY OF INDIA LTD., BOKARO STEEL CITY, DISTRICT VS. THE GENERAL SECRETARY, BOKARO KARAMCHARI PANCHAYAT, SECTOR
[LAWS(JHAR)-2016-9-27]
[REFERRED TO]
SINTU PODDAR AND ANOTHER VS. STATE OF JHARKHAND AND OTHERS
[LAWS(JHAR)-2017-5-93]
[REFERRED TO]
NANI MOHAN ROY VS. UNION OF INDIA AND OTHERS
[LAWS(JHAR)-2017-8-145]
[REFERRED TO]
JHARKHAND RAJYA KARA DAINIK KARMI ASSOCIATION VS. STATE OF JHARKHAND
[LAWS(JHAR)-2019-2-98]
[REFERRED TO]
ANITA PRASAD WIFE OF SUBASH PRASAD VS. STATE OF JHARKHAND
[LAWS(JHAR)-2021-1-8]
[REFERRED TO]
SUKHDEO MUNDA VS. CHIEF MANAGING DIRECTOR
[LAWS(JHAR)-2021-6-76]
[REFERRED TO]
G BASKAR DON BOSCO VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2006-11-140]
[REFERRED TO]
V MUTHUKUMARASAMY VS. CHAIRMAN L I C CENTRAL OFFICE
[LAWS(MAD)-2007-1-386]
[REFERRED TO]
R FRANCIS VS. GOVERNMENT OF TAMILNADU
[LAWS(MAD)-2007-10-283]
[REFERRED TO]
JAGADESSH BASAPUR, S/O B BASAVARAJ VS. STATE OF KARNATAKA, REP BY ITS PRINCIPAL SECRETARY
[LAWS(KAR)-2019-4-182]
[REFERRED TO]
BIKRAM SINGH KOHLI VS. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
[LAWS(P&H)-2016-4-46]
[REFERRED TO]
KARAN SINGH VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2014-3-180]
[REFERRED TO]
NORTHERN ZONE INSURANCE EMPLOYEES ASSOCIATION VS. LIFE INSURANCE CORPORATION OF INDIA
[LAWS(RAJ)-2014-3-213]
[REFERRED TO]
SHAFI MOHAMMED VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2014-5-135]
[REFERRED TO]
K.L. MEENA VS. UNION OF INDIA
[LAWS(RAJ)-2014-8-11]
[REFERRED TO]
UOI VS. NATHU LAL CHARPOTA
[LAWS(RAJ)-2015-1-75]
[REFERRED TO]
CHHITAR MAL MEENA VS. THE JUDGE, LABOUR COURT AND ORS.
[LAWS(RAJ)-2015-1-296]
[REFERRED TO]
EXECUTIVE ENGINEER, PWD AND ORS. VS. HAR CHANDI AND ORS.
[LAWS(RAJ)-2015-11-82]
[REFERRED TO]
PRABHATI LAL GURJAR VS. STATE OF RAJ. AND ORS.
[LAWS(RAJ)-2015-4-45]
[REFERRED TO]
COLLECTOR AND DISTRICT MAGISTRATE, DHENKANAL VS. ARABINDA PANDA
[LAWS(ORI)-2021-6-30]
[REFERRED TO]
KALYANI PATTNAIK VS. REGISTRAR, UTKAL UNIVERSITY
[LAWS(ORI)-2019-12-41]
[REFERRED TO]
AMAR KUMAR BEHERA VS. STATE OF ODISHA
[LAWS(ORI)-2022-2-59]
[REFERRED TO]
GANESWAR SAHU VS. STATE OF ODISHA
[LAWS(ORI)-2022-8-122]
[REFERRED TO]
SATTO VS. HEAD MISTRESS
[LAWS(P&H)-2014-8-99]
[REFERRED TO]
GENERAL MANAGER (MINING) DISTRICT INDUSTRIES CENTER VS. BALBIR CHAND AND ORS.
[LAWS(P&H)-2014-9-199]
[REFERRED TO]
DIRECTOR, PRIMARY EDUCATION, HARYANA VS. SURESH KUMAR
[LAWS(P&H)-2014-5-18]
[REFERRED TO]
RAM NIWAS SINGH VS. PRESIDING OFFICER, LABOUR COURT, PATIALA
[LAWS(P&H)-2014-3-301]
[REFERRED TO]
SUREKHA RANI VS. STATE OF HARYANA
[LAWS(P&H)-2013-9-130]
[REFERRED TO]
GURCHARAN SINGH VS. LABOUR COURT, PATIALA AND OTHERS
[LAWS(P&H)-2012-7-299]
[REFERRED]
CHANDIGARH ADMINISTRATION, CHANDIGARH VS. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH
[LAWS(P&H)-2011-6-16]
[REFERRED TO]
MOHAMMAD FAROOKH AND ANOTHER VS. THE STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2012-9-180]
[REFERRED TO]
SIDAK BALA VS. STATE OF PUNJAB
[LAWS(P&H)-2013-1-215]
[REFERRED TO]
MAHESH RAJAK VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2012-5-68]
[REFERRED TO]
GANENDRA KUMAR MISHRA VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2014-4-46]
[REFERRED TO]
RAM GOPAL VS. PRESIDING OFFICER INDUSTRIAL CUM LABOUR COURT I FARIDABAD
[LAWS(P&H)-2009-7-12]
[REFERRED TO]
MAHIPAL SINGH VS. UNION OF INDIA
[LAWS(MPH)-2014-10-5]
[REFERRED TO]
SHER SINGH VS. STATE FARMS CORPORATION OF INDIA LIMITED
[LAWS(P&H)-2010-4-546]
[REFERRED]
RAKESH S/O PARSHURAM YADAV AND OTHERS VS. STATE OF M.P. AND OTHERS
[LAWS(MPH)-2006-11-120]
[REFERRED]
PRAKASH CHANDRA KEIN VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2010-3-77]
[REFERRED TO]
STATE OF M P VS. RAJESH AHIRWAR
[LAWS(MPH)-2010-5-41]
[REFERRED TO]
ANIL KUMAR PUROHIT VS. HARI SINGH GAUR VISHWA VIDHYALAYA SAGAR
[LAWS(MPH)-2010-9-27]
[REFERRED TO]
RAJENDRA PRASAD DUBEY VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2013-1-192]
[REFERRED TO]
S K DUBEY VS. COMMISSIONER OF COMMERCIAL TAX AND OTHERS
[LAWS(MPH)-2013-7-376]
[REFERRED]
S K SHUKLA VS. STATE OF MP AND OTHERS
[LAWS(MPH)-2013-7-453]
[REFERRED]
SUSHIL KUMAR KARARE SON OF SHRI BANSHI LAL KARARE, AGED ABOUT 40 YEARS, BHOPAL (M.P.) 462001 AND OTHERS VS. UNION OF INDIA, THROUGH SECRETARY, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE, NEW DELHI 110 001 AND OTHERS
[LAWS(MPH)-2013-10-187]
[REFERRED]
STATE OF HIMACHAL PRADESH AND ORS. VS. HARI DUTT
[LAWS(HPH)-2015-7-137]
[REFERRED TO]
BIMLA DEVI VS. ARUN SHARMA
[LAWS(HPH)-2013-6-87]
[REFERRED TO]
ABHINAV SONI VS. STATE OF HIMACHAL PRADESH
[LAWS(HPH)-2011-8-118]
[REFERRED TO]
YADOPATI VS. STATE OF HIMACHAL PRADESH
[LAWS(HPH)-2012-1-170]
[REFERRED TO]
SUKHWINDER SINGH VS. PUNJAB FINANCIAL CORPORATION LTD
[LAWS(P&H)-2013-4-691]
[REFERRED]
K SEKAR VS. STATE
[LAWS(MAD)-2018-2-668]
[REFERRED TO]
K. AYYANAR VS. SECRETARY, TAMIL NADU NEWS PUBLIC RELATION DEPARTMENT AND ANOTHER
[LAWS(MAD)-2018-2-1063]
[REFERRED TO]
K. KUMARAVEL VS. STATE REPRESENTED BY THE SECRETARY AND OTHERS
[LAWS(MAD)-2018-2-1160]
[REFERRED TO]
C SAKTHIVEL VS. SECRETARY TO GOVERNMENT FINANCE DEPARTMENT
[LAWS(MAD)-2018-10-218]
[REFERRED TO]
G ALADIYAN VS. SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT
[LAWS(MAD)-2018-10-228]
[REFERRED TO]
G LAKSHMI VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2018-10-378]
[REFERRED TO]
BHUWAN CHANDRA JOSHI VS. STATE OF UTTARAKHAND AND ANOTHER
[LAWS(UTN)-2018-5-1]
[REFERRED TO]
STATE OF UTTARAKHAND VS. PRAKASHI LAL
[LAWS(UTN)-2019-7-162]
[REFERRED TO]
State of Uttarakhand & others VS. Uttarakhand Sangrah Kurk Amin Parishad & another
[LAWS(UTN)-2010-9-87]
[REFERRED TO]
UTTARAKHAND VAN VIKASH NIGAM VS. SURESH CHANDRA AULI
[LAWS(UTN)-2011-12-60]
[REFERRED TO]
KUSHAL SINGH VS. STATE OF UTTARAKHAND AND ORS.
[LAWS(UTN)-2011-4-47]
[REFERRED TO]
KHEEMANAND VS. MANAGING DIRECTOR & ANOTHER
[LAWS(UTN)-2012-4-144]
[REFERRED TO]
BALBEER SINGH POKHARIYA VS. STATE OF UTTARAKHAND
[LAWS(UTN)-2021-1-37]
[REFERRED TO]
HARKA SINGH LAMA VS. STATE OF SIKKIM
[LAWS(SIK)-2011-8-5]
[REFERRED TO]
SWARNA SMRITI PRADHAN VS. STATE OF SIKKIM
[LAWS(SIK)-2022-5-14]
[REFERRED TO]
KHAJA NIZAMUDDIN VS. SIDDIPET MUNICIPALITY
[LAWS(TLNG)-2019-1-224]
[REFERRED TO]
SADHANA GODIKA VS. THE MANAGING COMMITTEE AND ORS.
[LAWS(RAJ)-2016-5-1]
[REFERRED TO]
STATE OF RAJ VS. CHANDRA RAM
[LAWS(RAJ)-2017-7-68]
[REFERRED TO]
KRISHNA KUMAR VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2021-6-94]
[REFERRED TO]
TARA CHAND VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2022-1-71]
[REFERRED TO]
CHAUDHARY CHARAN SINGH, HARYANA AGRICULTURAL UNIVERSITY, HISAR VS. MONIKA
[LAWS(SC)-2024-11-76]
[REFERRED TO]
RAM SHARAN MAURYA VS. STATE OF U.P. AND OTHERS
[LAWS(SC)-2020-11-29]
[REFERRED TO]
RAJNISH KUMAR MISHRA VS. STATE OF UTTAR PRADESH
[LAWS(SC)-2019-12-52]
[REFERRED TO]
M MARIA RATHNA GRACY VS. UNION TERRITORY OF PUDUCHERRY
[LAWS(MAD)-2017-12-347]
[REFERRED TO]
SHYAM LAL VS. THE RAJASTHAN FINANCIAL CORPORATION
[LAWS(RAJ)-2007-7-101]
[REFERRED TO]
SURENDRA KUMAR VYAS VS. STATE
[LAWS(RAJ)-2008-3-11]
[REFERRED TO]
PARAS KUMAR JAIN VS. STATE OF RAJASTHAN & OTHERS
[LAWS(RAJ)-2010-3-160]
[REFERRED]
JAGMOHAN SAIN VS. STATE OF RAJASTHAN & ORS.
[LAWS(RAJ)-2010-9-91]
[REFERRED TO]
RADHEY SHYAM SHARMA VS. STATE
[LAWS(RAJ)-2009-8-34]
[REFERRED TO]
DURGA RAM VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2009-8-386]
[REFERRED TO]
MAHENDRA SINGH AND NAVRATAN LAL REGAR VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2010-1-24]
[REFERRED TO]
OM PRAKASH ASERI VS. STATE OF RAJ & ORS
[LAWS(RAJ)-2012-4-326]
[REFERRED]
SHYAM LAL GURJAR VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2013-4-91]
[REFERRED TO]
OM PRAKASH SWAMI VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2013-9-82]
[REFERRED TO]
UNION OF INDIA VS. C ARUMUGAM
[LAWS(MAD)-2016-9-115]
[REFERRED]
GOPI RAM VS. JUDGE, LABOUR COURT NO 1
[LAWS(RAJ)-2019-8-18]
[REFERRED TO]
SREELAL SREEDHARAN VS. STATE OF KERALA
[LAWS(KER)-2017-10-198]
[REFERRED TO]
KANAKAVENI, K. VS. KASARGOD MUNICIPALITY
[LAWS(KER)-2014-7-227]
[REFERRED TO]
RAJAN M. VS. UNION OF INDIA
[LAWS(KER)-2014-8-766]
[REFERRED TO]
NEPHIN P B VS. STATE OF KERALA AND ORS
[LAWS(KER)-2015-11-230]
[REFERRED]
MANAGING DIRECTOR, KSBC LTD. VS. P.P. SURESH AND ORS.
[LAWS(KER)-2015-12-151]
[REFERRED TO]
SOUTH MALABAR GRAMIN BANK AND OTHERS VS. K RAMACHANDRAN AND OTHERS
[LAWS(KER)-2015-12-220]
[REFERRED]
K.L. FRANCIS VS. THE KERALA STATE ROAD TRANSPORT CORPORATION AND ORS.
[LAWS(KER)-2015-2-49]
[REFERRED TO]
PRASAD V.M. AND ORS. VS. STATE OF KERALA AND ORS.
[LAWS(KER)-2015-2-168]
[REFERRED TO]
M. SELVAM VS. PRINCIPAL SECRETARY TO GOVERNMENT
[LAWS(MAD)-2022-12-151]
[REFERRED TO]
N.KARUNANIDHI VS. UNION OF INDIA
[LAWS(MAD)-2022-4-79]
[REFERRED TO]
FINANCIAL SERVICE EXECUTIVES WELFARE ASSOCIATION AND ORS. VS. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
[LAWS(KER)-2015-3-13]
[REFERRED TO]
GOVERNMENT OF TAMIL NADU VS. A.PERUMAL
[LAWS(MAD)-2022-9-145]
[REFERRED TO]
RYMPHANG MONLANG SYNNAH VS. STATE OF MEGHALAYA
[LAWS(MEGH)-2019-7-21]
[REFERRED TO]
STATE OF GUJARAT VS. KARSHANBHAI K RABARI
[LAWS(SC)-2006-7-93]
[REFERRED TO]
STATE OF HARYANA VS. SAROJ BALA
[LAWS(SC)-2007-1-63]
[REFERRED TO]
NATIONAL FERTILIZER LTD VS. SOMVIR SINGH
[LAWS(SC)-2006-5-38]
[REFERRED TO]
UNION OF INDIA VS. S NAGARAJAN
[LAWS(SC)-2008-9-60]
[REFERRED TO]
STATE C B I VS. SASHI BALASUBRAMANIAN
[LAWS(SC)-2006-10-81]
[REFERRED TO]
OINAM VS. STATE OF MANIPUR
[LAWS(MANIP)-2019-6-1]
[REFERRED TO]
SHALINI CHINGTHAM VS. MANIPUR PUBLIC SERVICE COMMISSION
[LAWS(MANIP)-2019-10-6]
[REFERRED TO]
RAM KUMAR GIJROYA VS. DELHI SUBORDINATE SERVICES SELECTION BOARD & ANR.
[LAWS(SC)-2016-2-58]
[REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. D. SANKAR AND ANOTHER
[LAWS(SC)-2016-3-144]
[REFERRED TO]
MALATHI DAS (RETD.) NOW P.B. MAHISHY VS. SURESH
[LAWS(SC)-2014-3-15]
[REFERRED TO]
ONGC LTD. VS. PETROLEUM COAL LABOUR UNION AND ORS.
[LAWS(SC)-2015-4-55]
[REFERRED TO]
U P POWER CORPORATION LTD VS. BIJLI MAZDOOR SANGH
[LAWS(SC)-2007-4-91]
[REFERRED TO]
RAJKUMAR S/O ROHITLAL MISHRA VS. JALAGAON MUNICIPAL CORPORATION
[LAWS(SC)-2013-2-2]
[REFERRED TO]
BRIJ MOHAN LAL VS. UNION OF INDIA
[LAWS(SC)-2012-4-18]
[REFERRED TO]
SANTURAM YADAV VS. SECRETARY KRISHI UPAJ M S BE METARA
[LAWS(SC)-2010-2-60]
[REFERRED TO]
ANOOP SHARMA VS. EXECUTIVE ENGINEER PUBLIC HEALTH DIVISION
[LAWS(SC)-2010-4-48]
[REFERRED TO]
LAXMI RANI SARKAR VS. STATE OF TRIPURA
[LAWS(TRIP)-2019-6-41]
[REFERRED TO]
D.UPPALAIAH VS. STATE OF TELANGANA
[LAWS(TLNG)-2022-12-66]
[REFERRED TO]
DURGAM RAJENDER VS. A.P. STATE HANDLOOM WEARERS CO-OPERATIVE SOCIETY LTD.
[LAWS(TLNG)-2022-8-90]
[REFERRED TO]
GEETANJALI PATTNAIK VS. DISTRICT JUDGE BALASORE
[LAWS(ORI)-2010-3-40]
[REFERRED TO]
JAGAR RAM VS. STATE OF PUNJAB AND OTHERS
[LAWS(P&H)-2018-12-6]
[REFERRED TO]
RAM KARAN VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2018-12-20]
[REFERRED TO]
SUMER SINGH VS. STATE OF HARYANA
[LAWS(P&H)-2020-2-183]
[REFERRED TO]
SURJEET KAUR VS. STATE OF PUNJAB
[LAWS(P&H)-2020-10-124]
[REFERRED TO]
STATE OF HARYANA VS. SARAN LATA
[LAWS(P&H)-2024-2-99]
[REFERRED TO]
STATE OF HARYANA VS. SARAN LATA
[LAWS(P&H)-2024-2-99]
[REFERRED TO]
UPENDRA SINGH VS. STATE OF BIHAR
[LAWS(SC)-2018-2-60]
[REFERRED TO]
NORTH DELHI MUNICIPAL CORPORATION VS. HARLEEN KAUR
[LAWS(SC)-2019-11-109]
[REFERRED TO]
STATE OF HARYANA VS. BALWINDER SINGH
[LAWS(P&H)-2022-12-155]
[REFERRED TO]
NIMAI CHARAN DASADHIKARI VS. STATE OF WEST BENGAL
[LAWS(CAL)-2024-5-101]
[REFERRED TO]
NAYAN BISWAS VS. STATE OF WEST BENGAL
[LAWS(CAL)-2024-4-70]
[REFERRED TO]
JARJUM YOMGAM VS. STATE OF A P
[LAWS(GAU)-2020-3-118]
[REFERRED TO]
HINDUSTAN LEVER LIMITED VS. INDUSTRIAL TRIBUNAL IV NEW AGRA
[LAWS(ALL)-2007-7-46]
[REFERRED TO]
SIEL LIMITED VS. STATE OF U.P.
[LAWS(ALL)-2007-11-197]
[REFERRED TO]
STATE OF U.P. VS. CHATURTH SHRENI KARMACHARI SANGH AND OTHERS
[LAWS(ALL)-2006-9-364]
[REFERRED TO]
GOVIND SINGH BISHT VS. STATE OF U P
[LAWS(ALL)-2007-11-91]
[REFERRED TO]
JAGAT SINGH VS. DIRECTOR OF EDUCATION
[LAWS(ALL)-2006-8-150]
[REFERRED TO]
SITARAM VS. UNION OF INDIA
[LAWS(ALL)-2006-8-220]
[REFERRED TO]
HARI BANSH DWIVEDI VS. VICE CHANCELLOR MAHATMA GANDHI KASHI VIDYAPITH VARANASI
[LAWS(ALL)-2006-8-320]
[REFERRED TO]
HARI BANSH DWIVEDI VS. VICE CHANCELLOR MAHATMA GANDHI KASHI VIDYAPITH VARANASI
[LAWS(ALL)-2006-8-320]
[REFERRED TO]
KRISHI UTPADAN MANDI SAMITI NAUBASTI VS. PRESIDING OFFICER LABOUR COURT 1ST U P KANPUR
[LAWS(ALL)-2009-7-143]
[REFERRED TO]
RAFI ABBAS VS. STATE OF U P
[LAWS(ALL)-2009-1-149]
[REFERRED TO]
MEENAWATI VS. DIRECTOR OF EDUCATION HIGHER U P
[LAWS(ALL)-2009-11-27]
[REFERRED TO]
RAVI SHANKAR VS. DELHI STATE CIVIL SUPPLIES COPORATION LTD
[LAWS(DLH)-2013-5-298]
[REFERRED TO]
AMRISH CHANANA VS. GOVT OF NCT OF DELHI
[LAWS(DLH)-2013-5-477]
[REFERRED TO]
KANISHK SHARMA VS. UNIVERSITY GRANT COMMISSION
[LAWS(DLH)-2013-7-138]
[REFERRED TO]
KAMLESH KUMAR SINGH VS. UNION OF INDIA
[LAWS(DLH)-2013-7-459]
[REFERRED TO]
BIRMANAND VS. UNION OF INDIA
[LAWS(DLH)-2013-8-23]
[REFERRED TO]
ANJANI KUMAR JHA VS. DIR. DELHI INSTT. OF TECHNOLOGY
[LAWS(DLH)-2013-5-184]
[REFERRED TO]
RAJENDRA SINGH AND ORS VS. UNIVERSITY OF DELHI AND ORS
[LAWS(DLH)-2013-4-484]
[REFERRED]
N K SAXENA & ORS VS. GOVT OF DELHI & ORS
[LAWS(DLH)-2013-4-498]
[REFERRED]
NEERAJ KUMAR GUPTA VS. DELHI VIDYUT BOARD
[LAWS(DLH)-2013-10-284]
[REFERRED TO]
MRS. JAHAN ARA AND ANR. VS. JAMIA MILIA ISLAMIA UNIVERSITY
[LAWS(DLH)-2013-2-371]
[REFERRED TO]
DHIRAJ KUMAR & ANR. VS. UNION OF INDIA & ANR.
[LAWS(DLH)-2012-5-716]
[REFERRED TO]
KAVITA DHALLA VS. GOVT. OF NCT OF DELHI
[LAWS(DLH)-2013-10-98]
[REFERRED TO]
SEEMA CHATURVEDI VS. NAVYUG SCHOOL EDUCATIONAL SOCIETY
[LAWS(DLH)-2013-1-95]
[REFERRED TO]
ASHOK KUMAR VS. CENTRAL WAREHOUSING CORPORATION
[LAWS(DLH)-2013-1-172]
[REFERRED TO]
COUNCIL FOR ADVANCEMENT OF PEOPLES ACTION & RURAL VS. RAMESH CHANDER
[LAWS(DLH)-2013-1-457]
[REFERRED]
FOOD CORPORATION OF INDIA VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL ASANSOL
[LAWS(CAL)-2009-2-93]
[REFERRED TO]
STATE OF WEST BENGAL VS. PRABIRKUMAR DAS
[LAWS(CAL)-2009-5-23]
[REFERRED TO]
ANANTA KUMAR DAS VS. PRINCIPAL VIJAYGARH JYOTISH RAY COLLEGE
[LAWS(CAL)-2010-2-18]
[REFERRED TO]
INDIAN COUNCIL OF AGRICULTURAL RESEARCH VS. TARAMONI
[LAWS(CAL)-2008-4-25]
[REFERRED TO]
INDIAN COUNCIL OF AGRICULTURAL RESEARCH VS. TARAMONI
[LAWS(CAL)-2008-4-25]
[REFERRED TO]
SRI AMAR KUMAR BARIK AND ORS. VS. NATIONAL INSTRUMENTS LIMITED AND ORS.
[LAWS(CAL)-2009-10-25]
[REFERRED TO]
SARAT KUMAR RAY VS. STATE OF WEST BENGAL
[LAWS(CAL)-2010-4-29]
[REFERRED TO]
STATE OF WEST BENGAL VS. SASTI KUMAR CHOWDHURY
[LAWS(CAL)-2011-1-112]
[REFERRED TO]
P.D. SINGH VS. UOI & ORS.
[LAWS(DLH)-2012-10-331]
[REFERRED TO]
STATE OF WEST BENGAL VS. KINKAR KARMAKAR
[LAWS(CAL)-2008-1-95]
[REFERRED TO]
STATE OF WEST BENGAL VS. MOSTAFIZER RAHAMAN
[LAWS(CAL)-2008-2-35]
[REFERRED TO]
ALOK KUMAR KHATUA VS. STATE OF WEST BENGAL AND OTHERS
[LAWS(CAL)-2006-11-88]
[REFERRED TO]
JOAQUINA GOMES VS. STATE OF GOA
[LAWS(BOM)-2023-2-101]
[REFERRED TO]
MRS. SEEMA BANSAL VS. UNIVERSITY OF DELHI
[LAWS(DLH)-2017-3-234]
[REFERRED TO]
MAHINDER SINGH VS. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH, THROUGH ITS DIRECTOR GENERAL, RAFI MARG, NEW DELHI
[LAWS(CA)-2012-1-21]
[REFERRED TO]
C VS. UNION OF INDIA, THROUGH THE SECRETARY
[LAWS(CA)-2014-2-37]
[REFERRED TO]
SUDERSHAN KUMAR VS. NEW DELHI MUNICIPAL COUNCIL
[LAWS(CA)-2014-8-40]
[REFERRED TO]
RAJ KUMAR VS. NEW DELHI MUNICIPAL COUNCIL
[LAWS(CA)-2015-1-10]
[REFERRED TO]
R R SHARMA & ANR. VS. JAWAHARLAL NEHRU UNIVERSITY & ANR.
[LAWS(DLH)-2019-3-1]
[REFERRED TO]
DELHI JAL BOARD VS. VIMAL KUMAR
[LAWS(DLH)-2018-4-63]
[REFERRED TO]
RAHUL SHARMA VS. NORTH DELHI MUNICIPAL CORPORATION & ORS.
[LAWS(DLH)-2018-6-26]
[REFERRED TO]
HEMANT BABRUVAHAN PARCHAKE VS. SOCIAL WELFARE OFFICER
[LAWS(BOM)-2021-6-39]
[REFERRED TO]
HEMANT BABRUVAHAN PARCHAKE VS. SOCIAL WELFARE OFFICER
[LAWS(BOM)-2021-6-39]
[REFERRED TO]
UNIVERSITY OF DELHI AND ORS. VS. NALINI PRABHAKAR
[LAWS(DLH)-2015-5-495]
[REFERRED TO]
VANDANA VS. GOVT OF NCT OF DELHI
[LAWS(DLH)-2014-9-286]
[REFERRED TO]
ABHINAV CHAUDHARY VS. DELHI TECHNOLOGICAL UNIVERSITY
[LAWS(DLH)-2015-1-160]
[REFERRED TO]
MUKUL MISHRA VS. DELHI ELECTRICITY REGULATORY COMMISSION AND ORS.
[LAWS(DLH)-2015-12-179]
[REFERRED TO]
RAM MANN VS. DELHI STATE IND. DEV. CORPN. AND ORS.
[LAWS(DLH)-2015-2-410]
[REFERRED TO]
MAHIPAL SHARMA VS. NEW DELHI MUNICIPAL COUNCIL
[LAWS(DLH)-2014-5-259]
[REFERRED TO]
POOJA SAXENA VS. UNION BANK OF INDIA
[LAWS(DLH)-2014-8-329]
[REFERRED TO]
DISTRICT INSPECTOR OF SCHOOLS VS. BUDDHISWAR PRAMANIK
[LAWS(CAL)-2022-11-15]
[REFERRED TO]
DR. AULIE BANERJEE VS. MAULANA ABUL KALAM AZAD UNIVERSITY
[LAWS(CAL)-2019-12-33]
[REFERRED TO]
A. SUBRAMANIAM VS. THE LIEUTENANT GOVERNOR AND ORS.
[LAWS(CAL)-2019-12-216]
[REFERRED TO]
KHEPU SARKAR VS. STATE OF WEST BENGAL
[LAWS(CAL)-2016-5-81]
[REFERRED TO]
VASKAR ROY VS. THE SYNDICATE BANK & OTHERS
[LAWS(CAL)-2016-8-63]
[REFERRED TO]
ARUN KUMAR PANDA VS. ZONAL OFFICER, STATE BANK OF INDIA & ORS
[LAWS(CAL)-2017-11-133]
[REFERRED TO]
PREMJIT GUHA THAKURTA VS. KOLKATA MUNICIPAL CORPORATION
[LAWS(CAL)-2017-5-82]
[REFERRED TO]
RANJIT SARKAR & ORS VS. UNIVERSITY OF KALYANI & ORS
[LAWS(CAL)-2017-5-123]
[REFERRED TO]
LALIT KUMAR SHAKYA VS. UNION OF INDIA
[LAWS(ALL)-2014-4-302]
[REFERRED TO]
STATE OF U P VS. PRASIDH PRASAD
[LAWS(ALL)-2014-3-229]
[REFERRED TO]
SANJEEV KUMAR VS. STATE OF U P
[LAWS(ALL)-2014-10-91]
[REFERRED TO]
ARCHANA SRIVASTAVA VS. STATE OF U P AND 2 ORS
[LAWS(ALL)-2014-10-176]
[REFERRED TO]
CHAIRMAN, TOWN AREA VS. STATE OF U.P.
[LAWS(ALL)-2013-9-234]
[REFERRED TO]
STATE OF U.P. VS. UMA PATI PANDEY
[LAWS(ALL)-2014-1-143]
[REFERRED TO]
JHARNA SAHA VS. STATE OF WEST BENGAL
[LAWS(CAL)-2012-8-72]
[REFERRED TO]
KALYAN BISWAS VS. STATE OF WEST BENGAL
[LAWS(CAL)-2014-1-10]
[REFERRED TO]
GYANENDRA SUNAR VS. STATE OF WEST BENGAL
[LAWS(CAL)-2013-2-20]
[REFERRED TO]
ANIL KUMAR VS. INDIAN AIRLINES CHAIRMAN
[LAWS(ALL)-2014-8-445]
[REFERRED TO]
GOPAL CHANDRA DATTA VS. THE STATE OF WEST BENGAL & ORS.
[LAWS(CAL)-2012-2-166]
[REFERRED TO]
MD MAINUDDIN MONDAL VS. STATE OF WEST BENGAL
[LAWS(CAL)-2012-4-85]
[REFERRED TO]
RAM SEWAK YADAV VS. STATE OF U. P.
[LAWS(ALL)-2024-2-179]
[REFERRED TO]
SHYAM KUMAR VS. STATE OF U. P.
[LAWS(ALL)-2023-2-171]
[REFERRED TO]
ANIL KUMAR DUBEY VS. STATE OF U P
[LAWS(ALL)-2011-4-113]
[REFERRED TO]
PREM KUMAR RAI VS. STATE OF U P
[LAWS(ALL)-2011-8-110]
[REFERRED TO]
ANJANI KUMAR DUBEY VS. HIGH COURT OF JUDICATURE AT ALLAHABAD
[LAWS(ALL)-2013-1-108]
[REFERRED TO]
CHANDRA PRAKASH VS. STATE OF U P AND OTHERS
[LAWS(ALL)-2013-10-337]
[REFERRED]
STATE OF U P EXECUTIVE ENGINEER VS. MAHENDRA PAL SINGH
[LAWS(ALL)-2011-11-171]
[REFERRED TO]
RAM CHANDRA VS. UNION OF INDIA
[LAWS(ALL)-2013-10-138]
[REFERRED TO]
U.P.S.R.T.C. VS. ROADWAYS KARAMCHARI SANYUKT PARISHAD
[LAWS(ALL)-2013-5-270]
[REFERRED TO]
BRAJ KUMAR VS. STATE OF U.P.
[LAWS(ALL)-2012-5-327]
[REFERRED TO]
ASHISH SINGH VS. HIGH COURT OF JUDICATURE AT ALLAHABAD
[LAWS(ALL)-2012-8-96]
[REFERRED TO]
ARVIND KUMAR TRIPATHI VS. STATE OF U.P.
[LAWS(ALL)-2012-9-90]
[REFERRED TO]
RAM PAL SINGH VS. STATE OF U P
[LAWS(ALL)-2012-12-161]
[REFERRED TO]
RAFAT ALAM VS. VICE CHANCELLOR, ALIGARH MUSLIM UNIVERSITY ALIGARH & ORS
[LAWS(ALL)-2018-11-149]
[REFERRED TO]
DILEEP KUMAR YADAV AND ANOTHER VS. RAJYA KRISHI UTPADAN MANDI PARISHAD AND 3 OTHERS
[LAWS(ALL)-2018-11-166]
[REFERRED TO]
MANJUR ALI VS. SPECIAL SECRETARY (LOCAL BODIES) U P STATE
[LAWS(ALL)-2018-11-187]
[REFERRED TO]
SHIV CHANDRA BAHADUR VS. STATE OF U.P.
[LAWS(ALL)-2018-11-246]
[REFERRED TO]
RAM KISHAN VS. STATE OF U.P.
[LAWS(ALL)-2016-4-118]
[REFERRED TO]
DR. ANANT RAM DWIVEDI VS. STATE OF U.P. THRU PRIN.SECY.MEDICAL EDU.CIVIL SECTT.& ORS.
[LAWS(ALL)-2017-7-1]
[REFERRED TO]
RAM NARESH SINGH VS. U.P. STATE SOCIAL WELFARE
[LAWS(ALL)-2017-7-52]
[REFERRED TO]
U.P. SMALL INDUSTRIES CORPORATION LTD. VS. PRESIDING OFFICER/LABOUR COURT
[LAWS(ALL)-2017-7-131]
[REFERRED TO]
UMESH KUMAR SINGH AND OTHERS VS. STATE OF U.P. AND OTHERS
[LAWS(ALL)-2017-9-254]
[REFERRED TO]
TULSI YADAV VS. STATE OF U.P.
[LAWS(ALL)-2017-4-153]
[REFERRED TO]
RIZWAN ANSARI VS. DIRECTOR OF EDUCATION (BASIC) & OTHERS
[LAWS(ALL)-2017-9-289]
[REFERRED TO]
ABHA SRIVASTAV AND 7 ORS VS. STATE OF U P AND 4 ORS
[LAWS(ALL)-2016-9-40]
[REFERRED]
ASHOK KUMAR SINGH VS. UNION OF INDIA AND OTHERS
[LAWS(ALL)-2017-1-253]
[REFERRED TO]
SHALEEN SHIVHARE & OTHERS VS. RESERVE BANK OF INDIA, THRU ITS GOVERNOR & ANOTHER
[LAWS(ALL)-2017-12-317]
[REFERRED TO]
U.P.S.R.T.C. VS. SATISH CHANDRA
[LAWS(ALL)-2017-2-156]
[REFERRED TO]
AJIT SINGH PATEL AND 10 OTHERS; SHIVAM KUMAR NAYAK AND 13 OTHERS; PRAVEEN KUMAR GAUTAM; ANAND MISHRA AND 8 OTHERS; MOHAMMAD SHAMS; SYED AHMAD ALI; KAILASH VISHWAKARMA; SAMRAH AHMAD; RAJESH KUMAR AND 2 OTHERS; ABHISHEK KUMAR SINGH AND ANOTHER VS. STATE OF U P AND 3 OTHERS
[LAWS(ALL)-2017-11-172]
[REFERRED TO]
RAM SHRI AND ORS. VS. STATE OF U.P. AND ORS.
[LAWS(ALL)-2015-2-247]
[REFERRED TO]
STATE OF U.P. AND ORS. VS. RAJ KARAN AND ORS.
[LAWS(ALL)-2015-9-122]
[REFERRED TO]
HARISH KUMAR MISHRA & ORS. VS. STATE OF U.P. THRU. SECY. NAGAR VIKAS, GOVT. OF U.P. & ORS.
[LAWS(ALL)-2016-12-155]
[REFERRED TO]
ANIL KUMAR VS. INDUSTRIAL TRIBUNAL-II U P LKO & ANOR
[LAWS(ALL)-2016-5-353]
[REFERRED]
STATE OF U. P. VS. RAJ BAHADUR PASTOR
[LAWS(ALL)-2022-1-125]
[REFERRED TO]
MOOL CHAND VS. STATE OF U.P.
[LAWS(ALL)-2019-10-204]
[REFERRED TO]
HARCHARAN VS. STATE OF U.P.
[LAWS(ALL)-2019-10-171]
[REFERRED TO]
TIRATH RAM MISHRA VS. STATE OF U.P.
[LAWS(ALL)-2019-9-290]
[REFERRED TO]
STATE OF CHHATTISGARH VS. UMENDI
[LAWS(CHH)-2011-2-41]
[REFERRED TO]
MAHATMA PHULE KRISHI VIDHYAPEETH VS. VITTHAL SAKHARAM KADAM
[LAWS(BOM)-2009-10-108]
[REFERRED TO]
ANJALI C DHAMANGAONKAR VS. MUNICIPAL CORPORATION OF GREATER MUMBAI
[LAWS(BOM)-2009-12-2]
[REFERRED TO]
MARIYAM ALI VS. STATE OF C G
[LAWS(CHH)-2010-3-46]
[REFERRED TO]
SRI PRABHAKAR BAGDE VS. DISTRICT MANAGER FOOD CORPORATION OF INDIA
[LAWS(CHH)-2011-11-60]
[REFERRED TO]
SHALINI HINDURAO SHINDE VS. SHIROOR MUNICIPAL COUNSIL
[LAWS(BOM)-2008-1-17]
[REFERRED TO]
ARVIND G CHAUDHARI VS. DHANRAJ NATHU PATIL
[LAWS(BOM)-2008-6-120]
[REFERRED TO]
RAIGAD ZILLA PARISHAD VS. GAJANAN H PATIL
[LAWS(BOM)-2008-10-170]
[REFERRED TO]
EXECUTIVE ENGINEER M I ZILLA PARISHAD BHANDARA VS. SATPAL PURANDAL PARDHI
[LAWS(BOM)-2008-10-181]
[REFERRED TO]
PRAMOD DAMODAR TATTE VS. JOINT DIRECTOR OF HEALTH SERVICE PUNE
[LAWS(BOM)-2008-11-37]
[REFERRED TO]
DIVISIONAL SECRETARY MAHARASHTRA VS. MOHD NAIM
[LAWS(BOM)-2008-11-48]
[REFERRED TO]
RAVI NEGI VS. BALVANTRAY MEHTA VIDYA BHAWAN ANGURIDEVI SHERSINGH MEMORIAL ACADEM
[LAWS(DLH)-2021-1-54]
[REFERRED TO]
MANAGEMENT OF NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. VINITA
[LAWS(DLH)-2021-1-151]
[REFERRED TO]
CHAMAN GIRI VS. UNION OF INDIA
[LAWS(DLH)-2020-12-72]
[REFERRED TO]
VASUDEV VS. UNION OF INDIA
[LAWS(DLH)-2020-2-61]
[REFERRED TO]
DELHI PUBLIC LIBRARY VS. GOVT OF NCT OF DELHI
[LAWS(DLH)-2019-8-125]
[REFERRED TO]
RABEL GUHAROY VS. UNION OF INDIA
[LAWS(DLH)-2022-8-95]
[REFERRED TO]
NATIONAL INSTITUTE OF IMMUNOLOGY VS. VINOD KUMAR GUPTA
[LAWS(DLH)-2023-6-24]
[REFERRED TO]
HARYANA ROADWAYS VS. YUNUS KHAN
[LAWS(DLH)-2023-3-244]
[REFERRED TO]
DERHA RAM VERMA VS. CHAIRMAN, BILASPUR RAIPUR KSHETRIYA GRAMIN BANK
[LAWS(CHH)-2023-7-13]
[REFERRED TO]
JOGINDER SINGH VS. DIVISIONAL FOREST OFFICER
[LAWS(CHH)-2018-1-155]
[REFERRED TO]
GULREJ SHAH VS. STATE OF CHHATTISGARH
[LAWS(CHH)-2019-5-117]
[REFERRED TO]
DEPUTY EXECUTIVE ENGINEER VS. PARSOTTAMBHAI KANJIBHAI MADHAK
[LAWS(GJH)-2022-6-1524]
[REFERRED TO]
VIJAY KUMAR GUPTA VS. GURU GHASIDAS UNIVERSITY
[LAWS(CHH)-2023-3-86]
[REFERRED TO]
REGISTRAR, GURU GHASIDAS VS. SHRI NAGENDRA SHARMA
[LAWS(CHH)-2024-4-1]
[REFERRED TO]
NIRMALABEN BHARATBHAI SAGATHIYA VS. PRESIDING OFFICER, LABOUR COURT
[LAWS(GJH)-2022-8-1061]
[REFERRED TO]
SOLANKI PANKITKUMAR PRAVINBHAI VS. STATE OF GUJARAT
[LAWS(GJH)-2023-4-134]
[REFERRED TO]
EXECUTIVE ENGINEER, APSRTC VS. K. KANAKAIAH AND ORS.
[LAWS(APH)-2015-6-105]
[REFERRED TO]
BADAVATH SURESH AND ORS. VS. THE STATE OF TELANGANA, HIGHER EDUCATION DEPT. AND ORS.
[LAWS(APH)-2015-12-58]
[REFERRED TO]
K MANI VS. STATE OF KERALA
[LAWS(KER)-2014-8-879]
[REFERRED TO]
WORKMEN OF SYNDICATE AGRICULTURE FOUNDATION AND SYNDICATE BANK VS. SYNDICATE BANK
[LAWS(KAR)-2006-12-14]
[REFERRED TO]
MANAGEMENT OF MYSORE PAPER MILLS LIMITED VS. GENERAL SECRETARY MYSORE PAPER MILLS WORKERS ASSOCIATION
[LAWS(KAR)-2009-5-1]
[REFERRED TO]
S.J. Kumaraswamy S/o S.K. Javaregowda, Assistant and others VS. State of Karnataka by its Secretary Department of Education and Rajiv Gandhi University of Health and Science by its Registrar
[LAWS(KAR)-2010-9-109]
[REFERRED TO]
DEPUTY EXECUTIVE ENGINEER VS. PRAVINKUMAR NANALAL MODI
[LAWS(GJH)-2018-7-113]
[REFERRED TO]
KAYSINH BHUPATSINH MAKWANA AND 31 VS. STATE OF GUJARAT THRO THE SPECIAL SECRETARY AND 2
[LAWS(GJH)-2018-1-440]
[REFERRED TO]
ARVINDBHAI JIVABHAI PARMAR VS. STATE OF GUJARAT
[LAWS(GJH)-2018-3-151]
[REFERRED TO]
MANOJGIRI GIRJASHANKERGIRI AND 3 VS. UNION BANK OF INDIA AND 4
[LAWS(GJH)-2017-4-455]
[REFERRED TO]
CHIEF MANAGER VS. ANIL POPATLAL GHELANI AND ORS.
[LAWS(GJH)-2015-6-56]
[REFERRED TO]
KANTABEN NANABHAI BHANGI (VALMIKI) VS. STATE OF GUJARAT & 4
[LAWS(GJH)-2015-7-220]
[REFERRED]
PATEL AMIT BABULAL AND ORS. VS. STATE OF GUJARAT AND ORS.
[LAWS(GJH)-2015-8-23]
[REFERRED TO]
RAJULA MUNICIPALITY VS. BHAGUBHAI APABHAI DHAKHADA & 9
[LAWS(GJH)-2015-9-172]
[REFERRED]
ZAVERI KALPESH ARUNBHAI & 51 VS. STATE OF GUJARAT & 8
[LAWS(GJH)-2016-8-169]
[REFERRED]
SAVARKUNDLA NAGAR PALIKA VS. MUNICIPAL EMPLOYEES ASSOCIATION
[LAWS(GJH)-2016-6-330]
[REFERRED TO]
MUKUNDBHAI MANGALDAS SHRIMALI VS. STATE OF GUJARAT
[LAWS(GJH)-2016-6-344]
[REFERRED TO]
BHAGWAN RAGHURAMBHAI JANI VS. DISTRICT PANCHAYAT AND 1 ANOTHER
[LAWS(GJH)-2016-6-490]
[REFERRED TO]
ABED ULLHAH SAYYED SHHOUTAK ALI MOHAMMAD ALI VS. THE PRESIDENT,
[LAWS(BOM)-2013-12-229]
[REFERRED TO]
MINE OF WESTERN COALFIELDS LTD VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT NO 2, MUMBAI AND ORS
[LAWS(BOM)-2011-1-215]
[REFERRED]
RAM AND ORS. VS. THE STATE OF MAHARASHTRA AND ORS.
[LAWS(BOM)-2015-10-104]
[REFERRED TO]
UNION OF INDIA AND ORS. VS. SUMLA SHANKAR CHAVAN
[LAWS(BOM)-2015-2-17]
[REFERRED TO]
VAIDYA MAYUR VS. THE STATE OF MAHARASHTRA AND ORS.
[LAWS(BOM)-2016-2-140]
[REFERRED TO]
VAIDYA MAYUR VS. THE STATE OF MAHARASHTRA AND ORS.
[LAWS(BOM)-2016-2-140]
[REFERRED TO]
UNIVERSITY OF DELHI VS. SUSHIL KUMAR
[LAWS(DLH)-2006-10-149]
[REFERRED TO]
NAVAL KISHOR NAGAR VS. UOI
[LAWS(DLH)-2006-11-55]
[REFERRED TO]
NAVAL KISHOR NAGAR VS. UOI
[LAWS(DLH)-2006-11-55]
[REFERRED TO]
EXECUTIVE DIRECTOR/BASIN MANAGER OIL AND NATURAL GAS CORPORATION LTD VS. ONGC EMPLOYEES MAZDOOR SABHA & 2
[LAWS(GJH)-2015-4-281]
[REFERRED TO]
MANGALA D/O KESHAV MULE VS. PRESIDENT, MANAV SAMAJ UNNATI MANDAL
[LAWS(BOM)-2016-7-207]
[REFERRED]
STATE OF MAHARASHTRA VS. SADASHIV MAROTI DOKE
[LAWS(BOM)-2010-11-6]
[REFERRED TO]
SECRETARY TO GOVERNMENT VS. BALIRAM KAWADUJI SHIVARHUKE
[LAWS(BOM)-2010-2-16]
[REFERRED]
SANJAY LALBAHADUR DIVEDI VS. SHRIKRISHNA VYAYAM SHALA SECRETARY
[LAWS(BOM)-2010-2-97]
[REFERRED TO]
CHAIRMAN, ARMY PUBLIC SCHOOL VS. URMILA CHAUHAN
[LAWS(HPH)-2022-3-3]
[REFERRED TO]
RAJINDER KUMAR VS. STATE OF H.P.
[LAWS(HPH)-2019-12-226]
[REFERRED TO]
STATE OF MEGHALAYA AND ORS. VS. MEJOSH MARAK MTI RIMA AND ORS.
[LAWS(GAU)-2010-9-93]
[REFERRED TO]
K ZORAMMAWIA VS. STATE OF MIZORAM
[LAWS(GAU)-2013-1-63]
[REFERRED TO]
SAILENDRA KR. BORAH AND ORS. VS. STATE OF ASSAM
[LAWS(GAU)-2015-9-51]
[REFERRED TO]
PRADIP CHAKRABORTY VS. STATE OF ASSAM
[LAWS(GAU)-2013-12-12]
[REFERRED TO]
TAYENJAM HEROJIT SINGH AND ORS. VS. STATE OF MANIPUR AND ORS.
[LAWS(GAU)-2013-2-94]
[REFERRED]
R. LALTHLAMUANA @ R.L.T MUANA, COURT OFFICER (RTD.), AND ORS. VS. STATE OF MIZORAM AND ORS.
[LAWS(GAU)-2017-9-113]
[REFERRED TO]
NILOTPAL DAS AND 8 ORS VS. STATE OF ASSAM AND ORS
[LAWS(GAU)-2018-7-53]
[REFERRED TO]
MRS. ARIFA BEGUM AND 19 ORS VS. THE STATE OF ASSAM AND 3 ORS
[LAWS(GAU)-2019-2-26]
[REFERRED TO]
AGAINST CORRUPTION AND UNABATED TAXATION (ACAUT) VS. STATE OF NAGALAND
[LAWS(GAU)-2018-8-145]
[REFERRED TO]
MUNIN DUTTA S/O LT MANI DUTTA VS. STATE OF ASSAM AND 2 ORS
[LAWS(GAU)-2018-9-13]
[REFERRED TO]
TAING TARIN VS. STATE OF ARUNACHAL PRADESH
[LAWS(GAU)-2018-2-108]
[REFERRED TO]
STATE OF ASSAM VS. NIRMALI BORA
[LAWS(GAU)-2008-7-32]
[REFERRED TO]
MANASHI GOSWAMI VS. STATE OF ASSAM
[LAWS(GAU)-2008-12-24]
[REFERRED TO]
DIRECTOR GENERAL OF POLICE VS. B BARNALATA DEVI
[LAWS(GAU)-2007-1-40]
[REFERRED TO]
SUBHASH DEBNATH VS. ONGC LTD
[LAWS(GAU)-2010-11-42]
[REFERRED TO]
HABIBUR RAHMAN VS. STATE OF ASSAM
[LAWS(GAU)-2010-5-20]
[REFERRED TO]
T.MUNI RAM PRASAD VS. STATE OF A.P.
[LAWS(APH)-2024-3-90]
[REFERRED TO]
MIRA ROY VS. STATE OF TRIPURA
[LAWS(GAU)-2007-1-1]
[REFERRED TO]
JETPUR NAVAGADH MUNICIPALITY VS. PATHAN YUNUSKHAN JAMYALKHAN
[LAWS(GJH)-2024-4-284]
[REFERRED TO]
TUMAKURU CITY CORPORATION VS. TUMKURU POURA KARMIKARA SANGHA (REGD. )
[LAWS(KAR)-2022-12-116]
[REFERRED TO]
MAHADEVAPPA VS. CHIEF SECRETARY, GOVERNMENT OF KARNATAKA
[LAWS(KAR)-2019-3-295]
[REFERRED TO]
KANTAHARAJU M S/O MALLAIAH VS. STATE OF KARNATAKA BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF HIGHER EDUCATION
[LAWS(KAR)-2019-4-69]
[REFERRED TO]
MURUGA VS. STATE OF KARNATAKA
[LAWS(KAR)-2020-10-256]
[REFERRED TO]
JAGJIT SINGH AND ORS VS. STATE OF PUNJAB AND ORS
[LAWS(P&H)-2007-10-162]
[REFERRED]
PHOOL CHAND VS. STATE OF HARYANA
[LAWS(P&H)-2007-3-290]
[REFERRED TO]
MAHENDER VS. STATE OF HARYANA
[LAWS(P&H)-2006-4-150]
[REFERRED TO]
MAHENDER SINGH VS. STATE OF HARYANA
[LAWS(P&H)-2006-4-151]
[REFERRED TO]
RAJINDER KUMAR VS. STATE OF HARYANA
[LAWS(P&H)-2006-4-339]
[REFERRED]
SUNITA RANI VS. STATE OF HARYANA
[LAWS(P&H)-2006-5-50]
[REFERRED TO]
ASHA VS. STATE OF HARYANA
[LAWS(P&H)-2006-5-62]
[REFERRED TO]
SATYA VAN VS. STATE OF HARYANA
[LAWS(P&H)-2006-5-107]
[REFERRED TO]
MOHIT SETHI VS. STATE OF HARYANA
[LAWS(P&H)-2006-5-146]
[REFERRED TO]
CHHOTE LAL VS. STATE OF HARYANA
[LAWS(P&H)-2006-7-36]
[REFERRED TO]
SAVITA ARYA VS. STATE OF HARYANA
[LAWS(P&H)-2006-7-700]
[REFERRED]
MAHESH KUMAR VS. PRESIDING OFFICER
[LAWS(P&H)-2008-4-175]
[REFERRED]
MEHAM CO OPERATIVE SUGAR MILL LTD VS. PRESIDING OFFICER
[LAWS(P&H)-2008-9-14]
[REFERRED TO]
C PUSHPA VS. STATE OF TAMIL NADU REP BY ITS SECRETARY
[LAWS(MAD)-2018-9-540]
[REFERRED TO]
C SAKTHIVEL VS. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT
[LAWS(MAD)-2018-9-548]
[REFERRED TO]
J ELAVARASI VS. STATE OF TAMIL NADU
[LAWS(MAD)-2018-9-446]
[REFERRED TO]
EDMOND CHELLAIAH VS. CHIEF SECRETARY
[LAWS(MAD)-2019-10-151]
[REFERRED TO]
MR. P. THIRUMAHILMARAN VS. THE DISTRICT COLLECTOR, DINDIGUL AND OTHERS
[LAWS(MAD)-2018-2-326]
[REFERRED TO]
V. BASKARAN VS. SECRETARY TO THE GOVERNMENT OF TAMIL NADU (EDUCATION) ST. GEORGE FORT
[LAWS(MAD)-2018-2-363]
[REFERRED TO]
B. NAGARAJAN VS. THE PRINCIPAL SECRETARY TO GOVERNMENT
[LAWS(MAD)-2018-2-372]
[REFERRED TO]
B. NAGARAJAN VS. THE PRINCIPAL SECRETARY TO GOVERNMENT
[LAWS(MAD)-2018-2-372]
[REFERRED TO]
U. ELANGOVAN VS. THE COMMISSIONER
[LAWS(MAD)-2018-2-403]
[REFERRED TO]
R PAPPATHI VS. DIRECTOR, DEPARTMENT OF SCHOOL EDUCATION
[LAWS(MAD)-2018-2-502]
[REFERRED TO]
J VENKATESAN VS. VICE-CHANCELLOR, MADURAI KAMARAJ UNIVERSITY
[LAWS(MAD)-2018-2-585]
[REFERRED TO]
G SHANMUGAM VS. DEPUTY GENERAL MANAGER (B&C)
[LAWS(MAD)-2018-2-661]
[REFERRED TO]
P.J. JOHNY AND OTHERS VS. DIRECTOR OF HORTICULTURE, CHENNAI AND OTHERS
[LAWS(MAD)-2018-2-1156]
[REFERRED TO]
R VEERAMANI VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2018-3-218]
[REFERRED TO]
M. NAGARAJAN VS. PRINCIPAL CHIEF CONSERVATOR OF FOREST & ORS.
[LAWS(MAD)-2018-3-982]
[REFERRED TO]
S NAVISAMMAL VS. STATE OF TAMIL NADU
[LAWS(MAD)-2018-3-1324]
[REFERRED TO]
S SIVAMAHESWARI VS. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY
[LAWS(MAD)-2018-4-363]
[REFERRED TO]
S SIVAMAHESWARI VS. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY
[LAWS(MAD)-2018-4-363]
[REFERRED TO]
M VINSLAL VS. STATE OF TAMIL NADU
[LAWS(MAD)-2018-4-1573]
[REFERRED TO]
C DURAIRAJ VS. STATE OF TAMIL NADU
[LAWS(MAD)-2018-6-291]
[REFERRED TO]
V NANDA GOPAL VS. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, RURAL DEVELOPMENT DEPARTMENT
[LAWS(MAD)-2018-6-584]
[REFERRED TO]
G. SIVAKUMAR VS. GOVERNMENT OF TAMIL NADU & ORS.
[LAWS(MAD)-2018-6-1644]
[REFERRED TO]
N RANI VS. PRESIDING OFFICER, III ADDITIONAL LABOUR COURT, CHENNAI
[LAWS(MAD)-2018-7-19]
[REFERRED TO]
G.CHANDRAMOHAN VS. DIRECTOR INSTITUTE OF ROAD TRANSPORT TARAMANI
[LAWS(MAD)-2019-4-278]
[REFERRED TO]
SUPERINTENDING ENGINEER VS. INSPECTOR OF LABOUR
[LAWS(MAD)-2019-11-709]
[REFERRED TO]
MANAGER (ADMINISTRATION AND PERSONNEL), FOOTWEAR DESIGN AND DEVELOPMENT INSTITUTE AND ORS. VS. KAUSHIK GHOSH
[LAWS(MAD)-2019-11-1070]
[REFERRED TO]
P.V.MURUGANANDAM VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2019-2-271]
[REFERRED TO]
K.G.SAMPATHKUMAR VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2019-2-334]
[REFERRED TO]
T.PORKODI VS. COMMISSIONER
[LAWS(MAD)-2019-2-378]
[REFERRED TO]
A.GANESH VS. LIFE INSURANCE CORPORATION OF INDIA
[LAWS(MAD)-2019-2-382]
[REFERRED TO]
R.SHANKAR VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-3-317]
[REFERRED TO]
R.SHANKAR VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-3-317]
[REFERRED TO]
V.PALANIAPPAN VS. DIRECTOR OF AGRICULTURE CHEPAUK
[LAWS(MAD)-2019-3-440]
[REFERRED TO]
S.SELVAM VS. SENIOR MANAGER - HRD AIR INDIA LIMITED
[LAWS(MAD)-2020-6-81]
[REFERRED TO]
PRINCIPAL SECRETARY VS. G. UDAYA KUMAR
[LAWS(MAD)-2020-1-356]
[REFERRED TO]
I.CHRISTOPHER PUNNAGAI SELVAN VS. SECRETARY TO GOVERNMENT
[LAWS(MAD)-2019-7-300]
[REFERRED TO]
B. RAJA VS. STATE
[LAWS(MAD)-2019-7-571]
[REFERRED TO]
R.VENKATRAMAN VS. SECRETARY TO GOVERNMENT
[LAWS(MAD)-2019-6-204]
[REFERRED TO]
R.SENTHILKUMAR VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2019-8-226]
[REFERRED TO]
P.BANUMATHI VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-8-257]
[REFERRED TO]
GENERAL MANAGER VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
[LAWS(MAD)-2019-8-312]
[REFERRED TO]
K.M.PALANISAMY VS. PRESIDING OFFICER LABOUR COURT
[LAWS(MAD)-2019-9-86]
[REFERRED TO]
NARASIMHA NAYAK VS. STATE OF KARNATAKA
[LAWS(KAR)-2023-7-222]
[REFERRED TO]
SYED KAREEMULLA QUADRI VS. STATE OF KARNATAKA
[LAWS(KAR)-2022-7-337]
[REFERRED TO]
RAGHAVENDRA VS. STATE OF KARNATAKA
[LAWS(KAR)-2024-3-91]
[REFERRED TO]
AROCKIA DOSS VS. UNION OF INDIA, REP BY ITS JOINT SECRETARY
[LAWS(MAD)-2017-9-203]
[REFERRED TO]
VELLADATHAN S/O. DEVAPITCHAI, TEMPORARY ASSISTANT VS. UTI INFASTRUCTURE TECHNOLOGY & SERVICES LTD.
[LAWS(MAD)-2018-1-502]
[REFERRED TO]
A RAMACHANDRAN VS. DIRECTOR OF TOWN PANCHAYAT, KURALAGAM
[LAWS(MAD)-2018-1-742]
[REFERRED TO]
SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT & PANCHAYAT RAJ DEPARTMENT VS. N ARUMUGAM
[LAWS(MAD)-2018-10-187]
[REFERRED TO]
VIKRANT KATOCH VS. UNION OF INDIA
[LAWS(HPH)-2013-10-22]
[REFERRED TO]
AJAY KUMAR SINGH VS. STATE OF BIHAR
[LAWS(PAT)-2015-7-4]
[REFERRED TO]
KHELANAND THAKUR VS. THE STATE OF BIHAR AND ORS.
[LAWS(PAT)-2015-7-31]
[REFERRED TO]
KAMLA DEVI VS. STATE OF H P
[LAWS(HPH)-2010-1-149]
[REFERRED]
PRABHA AGRAWAL VS. STATE OF M.P.
[LAWS(MPH)-2020-3-34]
[REFERRED TO]
KHALID AHMED KURESHI VS. STATE OF M.P.
[LAWS(MPH)-2020-1-194]
[REFERRED TO]
HARIOM AND VS. STATE OF M.P.
[LAWS(MPH)-2020-8-322]
[REFERRED TO]
RAM SEVAK YADAV VS. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT. OF BIHAR, OLD
[LAWS(PAT)-2013-2-1]
[REFERRED TO]
SUDHIR KUMAR SINGH VS. THE STATE OF BIHAR
[LAWS(PAT)-2014-10-25]
[REFERRED TO]
RAJESH KUMAR VS. STATE OF BIHAR
[LAWS(PAT)-2014-10-46]
[REFERRED TO]
RAMESHWAR PRASAD PYASI VS. STATE OF M.P.
[LAWS(MPH)-2023-2-121]
[REFERRED TO]
NATIONAL HEALTH MISSION VS. RAMENDRA SINGH NARWARIYA
[LAWS(MPH)-2021-4-42]
[REFERRED TO]
STATE OF BIHAR VS. AMRENDRA KUMAR RAM
[LAWS(PAT)-2008-12-120]
[REFERRED TO]
SHAILENDRA KUMAR VERMA @ SHAILENDRA PRASAD VS. STATE OF BIHAR
[LAWS(PAT)-2006-11-128]
[REFERRED TO]
SUSHIL KUMAR CHOUDHARY VS. UNION OF INDIA
[LAWS(PAT)-2007-1-73]
[REFERRED TO]
BACHCHA RAI VS. STATE OF BIHAR
[LAWS(PAT)-2007-11-32]
[REFERRED TO]
AJAY KUMAR SINGH VS. STATE OF BIHAR
[LAWS(PAT)-2007-11-47]
[REFERRED TO]
ASHOK KUMAR VS. STATE OF BIHAR
[LAWS(PAT)-2007-2-125]
[REFERRED TO]
CHANDRA SHARMA VS. STATE OF BIHAR
[LAWS(PAT)-2007-4-11]
[REFERRED TO]
STATE OF BIHAR VS. RAM BUJHAN YADAV
[LAWS(PAT)-2011-7-87]
[REFERRED TO]
KESHAW PRASAD SINGH AND ORS VS. STATE OF BIHAR & ORS
[LAWS(PAT)-2011-8-211]
[REFERRED]
GANESH CHANDRA VERMA SON OF SRI SHIV KUMAR VERMA VS. STATE OF BIHAR
[LAWS(PAT)-2012-1-72]
[REFERRED TO]
SAVITA KUMARI VS. STATE OF BIHAR
[LAWS(PAT)-2012-11-62]
[REFERRED TO]
ABHAY NATHJHA S/O SHRI BISHWANATH JHA VS. BIHAR SCHOOL EXAMINATION BOARD
[LAWS(PAT)-2012-12-27]
[REFERRED TO]
UMESH RAM VS. STATE OF JHARKHAND AND OTHERS
[LAWS(JHAR)-2013-9-144]
[REFERRED TO]
EMPLOYER IN RELATION TO THE MANAGEMENT OF RAJHARA VS. PRESIDENT RAJHARA
[LAWS(JHAR)-2014-3-7]
[REFERRED TO]
STATE OF BIHAR VS. BIMAL KUMAR ROY
[LAWS(PAT)-2024-1-103]
[REFERRED TO]
STATE OF JHARKHAND VS. RAM PRAVESH KUMAR
[LAWS(JHAR)-2014-8-1]
[REFERRED TO]
ARVIND KUMAR VS. STATE OF BIHAR
[LAWS(PAT)-2023-12-48]
[REFERRED TO]
BIPIN KUMAR VS. STATE OF JHARKHAND AND ORS.
[LAWS(JHAR)-2015-11-37]
[REFERRED TO]
SUMAN DEVI VS. STATE OF JHARKHAND AND ORS.
[LAWS(JHAR)-2015-8-104]
[REFERRED TO]
SUNIL KUMAR YADAV VS. STATE OF JHARKHAND
[LAWS(JHAR)-2022-12-28]
[REFERRED TO]
ANIL KUMAR SINHA VS. STATE OF JHARKHAND
[LAWS(JHAR)-2016-11-8]
[REFERRED TO]
SHASTICHARAN MAHATO S/O LATE DURGACHARAN MAHATO, RESIDENT OF VILLAGE VS. THE STATE OF JHARKHAND THROUGH THE SECRETARY, FOREST AND ENVIRONMENT DEPT. GOVT OF JHARKHAND, PROJECT BUILDING P.O & P.S DHURWA, RANCHI
[LAWS(JHAR)-2016-11-71]
[REFERRED TO]
JHARKHAND VAN DAINIK VETAN BHOGI KARAMCHARI SANGH, EAST SINGHBHUM THROUGH ITS PRESIDENT JADAV SOREN, SON OF LATE CHHOTO SOREN, VILLAGE PARASIA, P.O. DANDUDIH, P.S. BARSOL, DISTRICT EAST SINGHBHUM VS. THE STATE OF JHARKHAND
[LAWS(JHAR)-2017-1-85]
[REFERRED TO]
PRAKASH MAHTO VS. STATE OF JHARKHAND
[LAWS(JHAR)-2018-12-75]
[REFERRED TO]
RAM SAHAY THAKUR, S/O LATE JHAMMAN THAKUR VS. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT
[LAWS(JHAR)-2018-5-84]
[REFERRED TO]
AMMINI VS. STATE OF KERALA
[LAWS(KER)-2022-6-62]
[REFERRED TO]
PREM KUMAR THAKUR VS. STATE OF JHARKHAND
[LAWS(JHAR)-2022-4-73]
[REFERRED TO]
BABBULAL PATEL VS. STATE OF M P & OTHERS
[LAWS(MPH)-2013-10-354]
[REFERRED]
KISHORI LAL PRAJAPATI VS. STATE OF M P
[LAWS(MPH)-2012-7-19]
[REFERRED TO]
BRAJMOHAN SHRIVASTAVA VS. STATE OF M P
[LAWS(MPH)-2012-6-128]
[REFERRED TO]
SIYARAM RAIKWAR VS. STATE OF MP AND OTHERS
[LAWS(MPH)-2012-12-130]
[REFERRED TO]
SOMLA CHOUHAN VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2014-6-130]
[REFERRED TO]
SANJAY CHAKRAVARTI VS. STATE OF MP AND ORS
[LAWS(MPH)-2013-8-291]
[REFERRED]
KANWALJEET KAUR W/O GURPREET SINGH AND RAMAN KUMAR VS. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF HUMAN RESOURCES DEVELOPMENT, EDUCATION DEPARTMENT AND ORS.
[LAWS(P&H)-2009-7-252]
[REFERRED TO]
SUDESH KUMAR GILL VS. STATE OF HARYANA
[LAWS(P&H)-2010-9-556]
[REFERRED]
TARLOK SINGH VS. STATE OF PUNJAB
[LAWS(P&H)-2010-3-170]
[REFERRED TO]
AMRIK SINGH AND ORS VS. PUNJAB MANDI BOARD THROUGH ITS CHAIRMAN AND ORS
[LAWS(P&H)-2010-4-369]
[REFERRED]
DEEPAK KUMAR GAUR VS. STATE OF HARYANA
[LAWS(P&H)-2010-5-12]
[REFERRED TO]
HANS RAJ VS. PUNJAB AND SIND BANK PATIALA
[LAWS(P&H)-2010-5-98]
[REFERRED TO]
PRAKASH VS. STATE OF M P
[LAWS(MPH)-2011-4-2]
[REFERRED]
M P DWIVEDI VS. M P VIDHAN SABHA SECRETARIATE BHOPAL
[LAWS(MPH)-2008-1-49]
[REFERRED TO]
M SELVENDRAN VS. LABOUR COMMISSIONER
[LAWS(MPH)-2010-10-63]
[REFERRED TO]
GOMATI BAI VS. STATE OF M.P
[LAWS(MPH)-2012-10-74]
[REFERRED TO]
A S PILLAI VS. UNION OF INDIA
[LAWS(MAD)-2007-11-33]
[REFERRED TO]
TAMIL NADU COMPUTER SCIENCE B ED GRADUATE TEACHERS WELFARE SOCIETY VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2007-3-234]
[REFERRED TO]
P KALAIARASI VS. REGISTRAR MADURAI KAMARAJ UNIVERSITY
[LAWS(MAD)-2006-9-185]
[REFERRED TO]
NAWAL KUMAR VS. STATE OF BIHAR
[LAWS(PAT)-2022-2-68]
[REFERRED TO]
CHHOTU KUMAR SAW VS. STATE OF BIHAR
[LAWS(PAT)-2022-4-69]
[REFERRED TO]
NAWAL KISHORE SINGH VS. EXECUTIVE DIRECTOR I/C (RS)
[LAWS(PAT)-2022-12-74]
[REFERRED TO]
KISHORE KUMAR DAS VS. STATE OF BIHAR
[LAWS(PAT)-2019-7-44]
[REFERRED TO]
JAI PRAKASH UNIVERSITY VS. STATE OF BIHAR
[LAWS(PAT)-2019-7-118]
[REFERRED TO]
ADITYA SHANKAR SINGH VS. UNION OF INDIA
[LAWS(PAT)-2021-10-29]
[REFERRED TO]
BIMAL KUMAR ROY AND ORS. VS. THE STATE OF BIHAR AND ORS.
[LAWS(PAT)-2021-2-11]
[REFERRED TO]
SUJIT KUMAR AND OTHERS VS. THE STATE OF BIHAR
[LAWS(PAT)-2018-10-112]
[REFERRED TO]
MAKESH SHARMA VS. STATE OF BIHAR
[LAWS(PAT)-2018-11-57]
[REFERRED TO]
THE STATE OF BIHAR VS. RAM BADAN SINGH
[LAWS(PAT)-2016-6-76]
[REFERRED TO]
SUKHPAL SON OF SRI SUNEHRA SINGH VS. STATE OF HARYANA
[LAWS(P&H)-2013-1-197]
[REFERRED TO]
UNION OF INDIA VS. GANGA RAM
[LAWS(P&H)-2012-10-24]
[REFERRED TO]
NISHAN SINGH VS. STATE OF PUNJAB
[LAWS(P&H)-2013-2-104]
[REFERRED TO]
UNION OF INDIA VS. RAM PAL
[LAWS(P&H)-2013-2-193]
[REFERRED TO]
H S A M B & ANOTHER VS. KUMAR PAL & OTHERS
[LAWS(P&H)-2013-3-412]
[REFERRED]
GOVIND TIWARI SON OF LATE RAM PRAVESH TIWARI RESIDENT OF VILLAGE VS. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, WATER RESOURCES DEPARTMENT, BIHAR, PATNA
[LAWS(PAT)-2016-10-20]
[REFERRED TO]
GYAN SINGH YADAV VS. STATE OF M.P. AND OTHERS
[LAWS(MPH)-2018-5-355]
[REFERRED TO]
SHIVPURI GOSWAMI VS. STATE OF M.P.
[LAWS(MPH)-2018-3-213]
[REFERRED TO]
RASHID ALI VS. THE STATE OF MADHYA PRADESH
[LAWS(MPH)-2017-8-45]
[REFERRED TO]
SATISH KUMAR VERMA VS. STATE OF MADHYA PRADESH & OTHERS
[LAWS(MPH)-2017-9-127]
[REFERRED TO]
SAURABH SINGH BAGHEL & OTHERS VS. STATE OF MADHYA PRADESH & OTHERS
[LAWS(MPH)-2018-10-7]
[REFERRED TO]
AMIT KUMAR VERMA VS. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
[LAWS(MPH)-2019-7-81]
[REFERRED TO]
ROBIN THOMAS VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2019-9-77]
[REFERRED TO]
DURGESH KUMAR SONI VS. STATE OF M.P.
[LAWS(MPH)-2019-7-137]
[REFERRED TO]
ARVIND KUMAR MEHRA VS. STATE OF M.P. AND OTHERS
[LAWS(MPH)-2018-7-261]
[REFERRED TO]
RAJENDRA SINGH CHAUHAN VS. STATE OF M.P.
[LAWS(MPH)-2019-5-139]
[REFERRED TO]
MUNICIPAL COUNCIL VS. PRESIDING OFFICER, LABOUR COURT
[LAWS(P&H)-2014-10-11]
[REFERRED TO]
M LATHA VS. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD
[LAWS(MAD)-2009-11-353]
[REFERRED TO]
PUDUCHERRY COMPUTER SCIENCE AND B ED GRADUATES WELFARE ASSOCIATION VS. DIRECTOR OF SCHOOL EDUCATION
[LAWS(MAD)-2009-4-97]
[REFERRED TO]
REGISTRAR MADURAI KAMARAJ UNIVERSITY PALKALAI NAGAR MADURAI VS. MADURAI KAMARAJ UNIVERSITY PALKALAI KALAGA ANAITHU VIDUTHI OOLIYARGAL SANGAM
[LAWS(MAD)-2007-8-215]
[REFERRED TO]
V KUMAR VS. DIRECTOR OF INFORMATION AND TOURISM DEPARTMENT
[LAWS(MAD)-2008-8-288]
[REFERRED TO]
HARNEK SINGH VS. PRESIDING OFFICER & OTHERS
[LAWS(P&H)-2014-11-581]
[REFERRED]
KARAM SINGH VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA
[LAWS(P&H)-2014-3-352]
[REFERRED TO]
JAI BHAGWAN VS. HARYANA VIDYUT PRASARAN NIGAM LTD
[LAWS(P&H)-2014-7-429]
[REFERRED TO]
SECRETARY TO GOVERNMENT AND ORS VS. V PANDIAN
[LAWS(MAD)-2010-11-502]
[REFERRED]
S MUTHUKUMAR AND ORS ETC ETC VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2010-11-541]
[REFERRED]
R GOVINDAN VS. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
[LAWS(MAD)-2009-6-282]
[RELIED ON]
PERSONNEL MANAGER HINDUSTAN PETROLEUM CORPORATION LTD VS. THULUKKANAM
[LAWS(MAD)-2009-8-125]
[REFERRED TO]
P SUNDARAMURTHY VS. DISTRICT COLLECTOR VILLUPURAM DISTRICT
[LAWS(MAD)-2009-8-218]
[REFERRED TO]
MANAGEMENT OF RYAN TEA DIVISION TAMILNADU TEA PLANTATION CORPN LTD VS. PRESIDING OFFICER
[LAWS(MAD)-2010-3-269]
[REFERRED TO]
EXECUTIVE ENGINEER TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD VS. R MUNUSAMY
[LAWS(MAD)-2011-4-49]
[REFERRED TO]
HEM SINGH KUSHWAH VS. GOVT. OF INDIA
[LAWS(MPH)-2015-1-42]
[REFERRED TO]
J SUNDARA VS. UNION OF INDIA
[LAWS(MAD)-2010-7-491]
[REFERRED TO]
DR. PRANATI SATAPATHY VS. STATE OF ODISHA AND OTHERS
[LAWS(ORI)-2018-4-143]
[REFERRED TO]
DR. PRASANT KUMAR MISHRA VS. STATE OF ORISSA AND OTHERS
[LAWS(ORI)-2015-12-90]
[REFERRED TO]
LAXMI KANTA PATRO VS. STATE OF ODISHA
[LAWS(ORI)-2024-2-74]
[REFERRED TO]
BISWANATH DHAR VS. STATE OF ODISHA
[LAWS(ORI)-2023-4-141]
[REFERRED TO]
BHOLANATH MISHRA VS. STATE OF ODISHA
[LAWS(ORI)-2023-10-57]
[REFERRED TO]
DEBENDRANATH SAHOO VS. STATE OF ODISHA
[LAWS(ORI)-2022-9-57]
[REFERRED TO]
GOPAL SIMPI AND ORS. VS. THE STATE OF KARNATAKA AND ORS.
[LAWS(KAR)-2016-3-63]
[REFERRED TO]
PEER BHAKTAR VS. HINDUSTAN AERONAUTICS LTD
[LAWS(KAR)-2018-12-140]
[REFERRED TO]
ARUNIMA GOGOI VS. STATE OF ASSAM
[LAWS(GAU)-2023-9-54]
[REFERRED TO]
AGRICULTURAL AND PROCESSED FOOD PRODUCTS EXPORTS DEVELOPMENT AUTHORITY VS. UNION OF INDIA
[LAWS(GAU)-2023-9-77]
[REFERRED TO]
DEBASIS PATTNAIK VS. STATE OF ORISSA
[LAWS(ORI)-2006-7-82]
[REFERRED TO]
MEERA PIRI VS. STATE OF ORISSA
[LAWS(ORI)-2007-8-7]
[REFERRED TO]
Kanhu Charan Sethy VS. State of Orissa
[LAWS(ORI)-2009-3-39]
[REFERRED TO]
RABIN CH. SARMA VS. STATE OF ASSAM
[LAWS(GAU)-2022-7-30]
[REFERRED TO]
NILESHKUMAR JAYANTILAL VAIDYA VS. STATE OF GUJARAT
[LAWS(GJH)-2007-4-136]
[REFERRED TO]
NAGESH ANNIGERI VS. STATE OF KARNATAKA
[LAWS(KAR)-2013-3-92]
[REFERRED TO]
STATE OF KARNATAKA VS. R.JAGADEESH
[LAWS(KAR)-2013-11-53]
[REFERRED TO]
STATE OF KARNATAKA BY ITS PRINCIPAL SECRETARY TO GOVERNMENT VS. SRI A.N. SUBRAMANYA AND ORS.
[LAWS(KAR)-2013-12-414]
[REFERRED TO]
ERAPPA VS. STATE OF KARNATAKA
[LAWS(KAR)-2014-4-406]
[REFERRED TO]
STATE OF J AND K VS. AFSHAN MAJID
[LAWS(J&K)-2007-11-16]
[REFERRED TO]
STATE OF J AND K VS. ESTATES DEPARTMENT CASUAL LABOURERS
[LAWS(J&K)-2011-6-14]
[REFERRED TO]
K R MANOJ VS. KERALA STATE BEVERAGES CORPORATION
[LAWS(KER)-2006-8-94]
[REFERRED TO]
USHA K. VS. STATE OF KERALA
[LAWS(KER)-2007-11-64]
[REFERRED TO]
PREMAKUMARI A VS. STATE OF KERALA
[LAWS(KER)-2010-7-84]
[REFERRED TO]
T.K. BIJU, S/O. T.G. KUNJUMON VS. STATE OF KERALA, REPRESENTED BY THE
[LAWS(KER)-2010-9-649]
[REFERRED TO]
PURUSHOTTAM K VANKAR VS. STATE OF GUJARAT
[LAWS(GJH)-2008-2-305]
[REFERRED TO]
STATE OF GUJARAT VS. NARENDRABHAI JETHABHAI SOLANKI
[LAWS(GJH)-2010-11-42]
[REFERRED TO]
THAKOREBHAI CHAMPAKLAL PANCHOLI VS. SANKHEDA VILLAGE PANCHAYAT
[LAWS(GJH)-2010-6-35]
[REFERRED TO]
STATE OF GUJARAT VS. SECRETARY MAJURMAHAJAN SANGH
[LAWS(GJH)-2010-8-244]
[REFERRED TO]
GUJARAT HOUSING BOARD VS. PRAFULBHAI DUDHREJIA THRO HEIR-PRABHUDAS MOHANDAS DUDHREJIA
[LAWS(GJH)-2010-9-307]
[REFERRED TO]
STATE OF GUJARAT VS. LILABEN D PARMAR
[LAWS(GJH)-2011-11-36]
[REFERRED TO]
HIRALAL L PATEL VS. SNEHALBEN BHARATBHAI PATEL
[LAWS(GJH)-2013-7-95]
[REFERRED TO]
HAKMAJI BHABHUTAJI TANK VS. STATE OF GUJARAT AND ORS
[LAWS(GJH)-2013-9-218]
[REFERRED TO]
BANTVA MUNICIPALITY VS. AMRITLAL HARJI CHAUHAN & 1
[LAWS(GJH)-2014-3-172]
[REFERRED TO]
RAMAJI BHAVANJI CHAUHAN VS. STATE OF GUJARAT
[LAWS(GJH)-2011-7-173]
[REFERRED TO]
THARAKESHWARI AND ORS. VS. PONDICHERRY UNIVERSITY AND ORS.
[LAWS(MAD)-2015-10-113]
[REFERRED TO]
K.B.N. KARTHIKA VS. A. VINCENT
[LAWS(MAD)-2014-7-50]
[REFERRED TO]
SADASHIV S/O BHAURAO RASHINKAR VS. EXECUTIVE ENGINEER, PUBLIC WORKS DIVISION, SANGAMNER, TALUKA SANGAMNER, DISTRICT AHMEDNAGAR
[LAWS(BOM)-2018-1-250]
[REFERRED TO]
VIJAY PANDURANG SAWANT VS. SAVITRIBAI PHULE
[LAWS(BOM)-2021-12-142]
[REFERRED TO]
RAVI K. TALE AND ORS. VS. STATE OF MAHARASHTRA AND ORS.
[LAWS(BOM)-2020-8-187]
[REFERRED TO]
GAJANAN RAJESHWAR DEBADWAR VS. SECRETARY
[LAWS(BOM)-2019-4-163]
[REFERRED TO]
DINESH KUMAR VS. NETAJI SUBHASH INSTITUTE OF TEC
[LAWS(DLH)-2006-5-226]
[REFERRED TO]
RAJENDRA KARAN SINGH VS. UNION OF INDIA
[LAWS(DLH)-2006-8-130]
[REFERRED TO]
KISHAN SWAROOP VS. PROJECT AND EQUIPMENT CORPORATION OF INDIA LTD
[LAWS(DLH)-2007-10-1]
[REFERRED TO]
PYARE LAL VS. NEW DELHI MUNICIPAL COMMITTEE
[LAWS(DLH)-2007-12-42]
[REFERRED TO]
PINTOO KUMAR VS. UNION OF INDIA
[LAWS(DLH)-2007-9-197]
[REFERRED TO]
MR. RAJINDER PRASAD VS. NHRC THROUGH ITS SECRETARY GENERAL
[LAWS(DLH)-2009-5-433]
[REFERRED TO]
DIR GEN WORKS CPWD VS. DAVINDER SINGH
[LAWS(DLH)-2008-2-357]
[REFERRED TO]
P K SHARMA VS. MCD
[LAWS(DLH)-2008-2-359]
[REFERRED TO]
INDIAN OIL CORPORATION LTD VS. UNION OF INDIA
[LAWS(DLH)-2009-1-44]
[REFERRED TO]
PRAMOD KUMAR VS. NEW DELHI MUNICIPAL COUNCIL
[LAWS(DLH)-2009-8-198]
[REFERRED TO]
RAMESHWAR DAYAL VS. DELHI TRANSPORT CORPORATION
[LAWS(DLH)-2009-12-100]
[REFERRED TO]
IRCON INTERNATIONAL LTD VS. UNION OF INDIA
[LAWS(DLH)-2011-7-167]
[REFERRED TO]
RAVAL RANDHIRBHAI VINUBHAI VS. DEPUTY CONSERVATOR OF FOREST
[LAWS(GJH)-2020-5-323]
[REFERRED TO]
ANAND MAKKER VS. I I T
[LAWS(DLH)-2011-11-219]
[REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. NARENDER KUMAR
[LAWS(DLH)-2010-5-34]
[REFERRED TO]
KAMAL KISHORE VERMA VS. STATE
[LAWS(J&K)-2013-10-11]
[REFERRED TO]
MUNEER AHMAD TANTREY VS. STATE OF JAMMU AND KASHMIR AND OTHERS
[LAWS(J&K)-2013-4-31]
[REFERRED]
ABDUL RAHIM MIR VS. UNION OF INDIA
[LAWS(J&K)-2012-7-41]
[REFERRED TO]
INDUBEN SURESHBHAI CHAUHAN VS. STATE OF GUJARAT
[LAWS(GJH)-2021-3-324]
[REFERRED TO]
AGRICULTURE PRODUCE MARKET COMMITTEE VS. MANSINGH KHADAKSING BHIST
[LAWS(GJH)-2021-6-178]
[REFERRED TO]
KALOTARA JAGDISHBHAI ALIAS JAGA LAXAMNSINH RABARI VS. GUJARAT SHEEP AND WOOL DEVELOPMENT CORPORATION LTD
[LAWS(GJH)-2021-7-43]
[REFERRED TO]
YOGENDRA YADAV VS. STATE OF JHARKHAND
[LAWS(JHAR)-2007-4-86]
[REFERRED TO]
Nilam Pandey @ Nilam Choubey VS. State of Jharkhand through Secretary, Higher Education, Government....of Jharkhand
[LAWS(JHAR)-2008-8-111]
[REFERRED TO]
Suresh Bhandari VS. State of Jharkhand
[LAWS(JHAR)-2009-2-74]
[REFERRED TO]
MITHILESH KUMAR SINHA VS. STATE OF JHARKHAND
[LAWS(JHAR)-2009-4-94]
[REFERRED TO]
RAJ KISHORE BANRA VS. STATE OF JHARKHAND : DEPUTY COMMISSIONER, SINGHBHUM WEST, CHAIBASA : PRINCIPAL CHIEF CONSERVATOR OF FOREST, JHARKHAND, RANCHI : CHIEF CONSERVATOR OF FOREST
[LAWS(JHAR)-2009-8-17]
[REFERRED TO]
UNION TERRITORY OF J&K VS. FAROOQ AHMED SHEIKH
[LAWS(J&K)-2021-9-10]
[REFERRED TO]
FAROOQ AHMED SHEIKH VS. RAKESH KUMAR GUPTA
[LAWS(J&K)-2019-9-24]
[REFERRED TO]
INDIAN BANK VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
[LAWS(MAD)-2013-4-101]
[REFERRED TO]
COMMISSIONER, THIRUVALLUR MUNICIPALITY VS. K. SAMPATH
[LAWS(MAD)-2014-12-369]
[REFERRED TO]
S AROKIAM VS. CHAIRMAN OF TAMIL NADU SLUM CLEARANCE BOARD
[LAWS(MAD)-2012-7-401]
[REFERRED TO]
K MALATHI VS. GOVERNMENT OF TAMIL NADU REP.BY THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT
[LAWS(MAD)-2012-1-120]
[REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD VS. PETROLEUM COAL LABOUR UNION
[LAWS(MAD)-2011-8-299]
[REFERRED TO]
MANIYAN T VS. STATE OF KERALA
[LAWS(KER)-2019-6-20]
[REFERRED TO]
THE INFORMATION KERALA MISSION VS. MURUKADAS R.
[LAWS(KER)-2020-11-25]
[REFERRED TO]
M SIVASHANMUGAM VS. GOVERNMENT OF TAMILNADU
[LAWS(MAD)-2011-7-183]
[REFERRED]
SHAJAHAN T K VS. ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP KAVARATI ISLAND
[LAWS(KER)-2020-9-400]
[REFERRED TO]
LAKHA SINGH AND ORS. VS. STATE OF PUNJAB AND ORS.
[LAWS(P&H)-2015-10-86]
[REFERRED TO]
LAL JI VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
[LAWS(P&H)-2015-12-143]
[REFERRED TO]
UNION OF INDIA & ORS VS. SHIV RAM SINGH; SUGREEV
[LAWS(RAJ)-2014-12-297]
[REFERRED]
ANIL AND ORS. VS. STATE OF RAJASTHAN AND ORS.
[LAWS(RAJ)-2014-3-272]
[REFERRED TO]
PARMJIT SINGH AND ORS. VS. STATE OF PUNJAB AND ORS.
[LAWS(P&H)-2016-4-5]
[REFERRED TO]
ALL INDIA LIC SMES GROUP/ASSOCIATION VS. LIFE INSURANCE CORPORATION OF INDIA
[LAWS(P&H)-2016-6-69]
[REFERRED TO]
BALBIR SINGH & ORS VS. STATE OF PUNJAB & ORS
[LAWS(P&H)-2015-9-775]
[REFERRED]
PRITI SINGH AND ORS. VS. REGISTRAR, UNIVERSITY OF RAJASTHAN JAIPUR AND ORS.
[LAWS(RAJ)-2016-1-42]
[REFERRED TO]
LOON SINGH AND ORS. VS. STATE OF RAJASTHAN AND ORS.
[LAWS(RAJ)-2018-4-161]
[REFERRED TO]
LATOOR LAL MEGHWAL VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2019-11-34]
[REFERRED TO]
STATE OF RAJASTHAN VS. SANJEEV KUMAR SHARMA
[LAWS(RAJ)-2014-8-51]
[REFERRED TO]
PASCHIMI RAJASTHAN DUGHDH UTPADAK SAHAKARI SANGH VS. DEEN MOHD.
[LAWS(RAJ)-2015-1-28]
[REFERRED TO]
MAHESH VS. PRESIDING OFFICER, LABOUR COURT NO. 2 AND ORS.
[LAWS(RAJ)-2015-1-299]
[REFERRED TO]
SUPERINTENDING ENGINEER, P.H.E.D. VS. GOPAL
[LAWS(RAJ)-2014-4-334]
[REFERRED TO]
BHANWARLAL VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2014-5-211]
[REFERRED TO]
PRADEEP KUMAR SWARANKAR VS. BOARD OF SECONDARY EDUCATION RAJASTHAN
[LAWS(RAJ)-2015-4-371]
[REFERRED TO]
YADVENDRA SINGH VS. STATE OF RAJASTHAN AND ORS.
[LAWS(RAJ)-2015-5-253]
[REFERRED TO]
MANIPATI LINGAM VS. STATE OF TELANGANA
[LAWS(TLNG)-2022-12-7]
[REFERRED TO]
PRAMOD CHANDRA PANT VS. STATE OF UTTARAKHAND AND OTHERS
[LAWS(UTN)-2018-5-68]
[REFERRED TO]
STATE OF TRIPURA VS. LAXMI RANI SARKAR
[LAWS(TRIP)-2022-4-39]
[REFERRED TO]
M. JYOTHI VS. CHAIRMAN AND MANAGING DIRECTOR
[LAWS(TLNG)-2023-7-24]
[REFERRED TO]
DIPTI BIKASH GHOSH VS. UNION OF INDIA
[LAWS(TRIP)-2020-7-4]
[REFERRED TO]
TRIPURA STATE OF COUNCIL FOR SCIENCE & TECHNOLOGY VS. STATE OF TRIPURA
[LAWS(TRIP)-2020-7-66]
[REFERRED TO]
LAKE DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY VS. MAHESH CHANDRA JOSHI
[LAWS(UTN)-2010-2-57]
[REFERRED TO]
PUSHPA DEVI VS. STATE OF UTTARAKHAND
[LAWS(UTN)-2010-6-113]
[REFERRED TO]
ROHITASH KHARERA VS. DIRECTOR GENERAL OF POLICE AND OTHERS
[LAWS(RAJ)-2011-2-211]
[REFERRED]
MUKESH KUMAR VS. STATE OF RAJ
[LAWS(RAJ)-2009-11-163]
[REFERRED]
SANTOSH VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2006-11-16]
[REFERRED TO]
NATHO DEVI VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2006-9-18]
[REFERRED TO]
A JAISANKAR VS. STATE
[LAWS(MAD)-2016-6-401]
[REFERRED]
GOVERNMENT OF TAMIL NADU AND ORS. VS. M. VINCENT AND ORS.
[LAWS(MAD)-2016-4-101]
[REFERRED TO]
UNION OF INDIA VS. THE CENTRAL ADMINISTRATIVE TRIBUNAL
[LAWS(MAD)-2016-9-56]
[REFERRED TO]
R. ANGAYARKANI VS. SECRETARY TO THE GOVERNMENT
[LAWS(MAD)-2017-1-234]
[REFERRED TO]
R SANKARA NARAYANAN VS. SECRETARY TO GOVERNMENT OF TAMILNADU MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
[LAWS(MAD)-2017-10-321]
[REFERRED TO]
GUOTAM KUMAR SHARMA VS. STATE OF RAJ.
[LAWS(RAJ)-2014-11-42]
[REFERRED TO]
UTTARAKHAND VIDHAN SABHA SECRETARIAT DEHRADUN VS. BHUPENDRA SINGH BISHT
[LAWS(UTN)-2022-11-17]
[REFERRED TO]
GIRISH CHANDRA JOSHI VS. STATE OF UTTARAKHAND
[LAWS(UTN)-2020-10-57]
[REFERRED TO]
UNIVERSITY OF RAJASTHAN VS. PREM LATA AGARWAL
[LAWS(RAJ)-2011-9-59]
[REFERRED TO]
ROSHNI DEVI VS. STATE OF UTTARAKHAND AND OTHERS
[LAWS(UTN)-2015-7-78]
[REFERRED]
BISHWANATH DAS VS. STATE OF JHARKHAND
[LAWS(SC)-2015-8-101]
[REFERRED TO]
INDIAN OIL COR LTD VS. UNION OF INDIA
[LAWS(ORI)-2011-4-16]
[REFERRED TO]
MANAGEMENT OF STATE BANK OF INDIA VS. BHASKAR MOHARANA
[LAWS(ORI)-2012-2-15]
[REFERRED TO]
UMRALA GRAM PANCHAYAT VS. THE SECRETARY, MUNICIPAL EMPLOYEES UNION AND ORS.
[LAWS(SC)-2015-3-97]
[REFERRED TO]
STATE OF BIHAR VS. CHANDRESHWAR PATHAK
[LAWS(SC)-2014-8-9]
[REFERRED TO]
B.S.N.L. VS. BHURUMAL
[LAWS(SC)-2013-12-22]
[REFERRED TO]
STATE OF MAHARASHTRA AND ORS. VS. SANJAY BHALCHANDRA UMBRAJKAR AND ORS.
[LAWS(SC)-2011-7-178]
[REFERRED TO]
STATE OF BIHAR VS. MITHILESH KUMAR
[LAWS(SC)-2010-8-1]
[REFERRED TO]
DURGAPUR CASUAL WORKERS UNION VS. FOOD CORPORATION OF INDIA
[LAWS(SC)-2014-12-18]
[REFERRED TO]
HARI NANDAN PRASAD VS. EMPLOYER I/R TO MANGMT. OF FCI
[LAWS(SC)-2014-2-28]
[REFERRED TO]
AMARENDRA KUMAR MOHAPATRA VS. STATE OF ORISSA
[LAWS(SC)-2014-2-36]
[REFERRED TO]
UNION OF INDIA VS. PARUL DEBNATH
[LAWS(SC)-2009-5-196]
[REFERRED TO]
STATE OF KARNATAKA VS. GADILLINGAPPA
[LAWS(SC)-2010-1-78]
[REFERRED TO]
UNION OF INDIA VS. VARTAK LABOUR UNION
[LAWS(SC)-2011-3-30]
[REFERRED TO]
STATE OF PUNJAB VS. BAHADUR SINGH
[LAWS(SC)-2008-12-66]
[REFERRED TO]
MANAGEMENT ASSISTANT SALT COMMISSIONER VS. SECRETARY CENTRAL SALT MAZDOOR UNION
[LAWS(SC)-2008-2-38]
[REFERRED TO]
STATE OF KARNATAKA VS. G V CHANDRASHEKAR
[LAWS(SC)-2009-2-95]
[REFERRED TO]
PINAKI CHATTERJEE VS. CENTRAL ADMINISTRATIVE TRIBUNAL
[LAWS(SC)-2009-3-138]
[REFERRED TO]
STATE OF M P VS. LALIT KUMAR VERMA
[LAWS(SC)-2006-11-139]
[REFERRED TO]
CHIEF COMMISSIONER OF INCOM TAX VS. LEENA JAIN
[LAWS(SC)-2006-11-177]
[REFERRED TO]
MUNICIPAL CORPORATION VS. OM PRAKASH DUBEY
[LAWS(SC)-2006-12-62]
[REFERRED TO]
STATE OF MANIPUR, REPRESENTED BY COMMISSIONER /SECRETARY, AGRICULTURE, GOVT OF MANIPUR VS. T GUNACHANDRA SINGH, S/O T GOURAHARI SINGH
[LAWS(MANIP)-2017-8-7]
[REFERRED TO]
C S AZAD KRISHI EVEM PRODYOGIKI VISHWA VS. UNITED TRADES CONGRESS
[LAWS(SC)-2007-12-59]
[REFERRED TO]
NATIONAL INSTITUTE OF TECHNOLOGY VS. NIRAJ KUMAR SINGH
[LAWS(SC)-2007-2-81]
[REFERRED TO]
MADHYA PRADESH ADMINISTRATION VS. TRIBHUBAN
[LAWS(SC)-2007-4-18]
[REFERRED TO]
STATE OF KERALA VS. K PRASADA
[LAWS(SC)-2007-7-6]
[REFERRED TO]
ACCOUNTS OFFICER A AND I A P SRTC VS. P CHANDRA SEKHARA RAO
[LAWS(SC)-2006-7-5]
[REFERRED TO]
R S GARG VS. STATE OF U P
[LAWS(SC)-2006-7-29]
[REFERRED TO]
M. SHANMUGAM VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2023-1-210]
[REFERRED TO]
THOL. THIRUMAAVALAVAN VS. PRINCIPAL SECRETARY DEPARTMENT OF LAW GOVERNMENT OF TAMILNADU
[LAWS(MAD)-2023-12-2]
[REFERRED TO]
D. ISSAC VS. UNION OF INDIA
[LAWS(MAD)-2023-2-12]
[REFERRED TO]
DIVISIONAL PERSONNEL OFFICER VS. PRESIDING OFFICER
[LAWS(MAD)-2023-6-128]
[REFERRED TO]
TAMIL NADU JUDICIAL EMPLOYEES ASSOCIATION VS. STATE OF TAMIL NADU
[LAWS(MAD)-2024-3-174]
[REFERRED TO]
YAIKHOM JOYKUMAR SINGH VS. STATE OF MANIPUR
[LAWS(MANIP)-2021-1-9]
[REFERRED TO]
THOUNAOJAM PRIYORANJAN VS. STATE OF MANIPUR
[LAWS(MANIP)-2022-6-9]
[REFERRED TO]
TANBOR LANGBNANG VS. NORTH EASTERN HILL UNIVERSITY
[LAWS(MEGH)-2013-9-1]
[REFERRED TO]
SOPHIOR LYNGDOH NONGRANG VS. STATE OF MEGHALAYA
[LAWS(MEGH)-2016-11-2]
[REFERRED TO]
G.R.RADHAKRISHNA VS. GOVERNMENT OF TAMILNADU
[LAWS(MAD)-2020-9-262]
[REFERRED TO]
K.EZHILARASI VS. GOVERNMENT OF INDIA
[LAWS(MAD)-2021-6-267]
[REFERRED TO]
PALANI AGRICULTURAL PRODUCTS COOPERATIVE MARKETING SOCIETY LIMITED VS. DEPUTY COMMISSIONER OF LABOUR
[LAWS(MAD)-2021-8-59]
[REFERRED TO]
BINUKUMAR R. VS. STATE OF KERALA
[LAWS(KER)-2017-2-176]
[REFERRED TO]
V. KRISHNANKUTTY VS. LABOUR COURT, KOLLAM AND ORS.
[LAWS(KER)-2015-9-164]
[REFERRED TO]
JOLLY P.G. VS. UNION OF INDIA AND ORS.
[LAWS(KER)-2015-11-174]
[REFERRED TO]
GENERAL SECRETARY, KERALA UNION PLANTATION WORKERS UNION VS. SENIOR MANAGER, TATA COFFEE LTD
[LAWS(KER)-2015-2-256]
[REFERRED TO]
SANJAY KUMAR VS. UNION OF INDIA
[LAWS(P&H)-2020-2-251]
[REFERRED TO]
NAJAR SINGH VS. STATE OF PUNJAB
[LAWS(P&H)-2021-12-116]
[REFERRED TO]
AVTAR SINGH KALRA AND OTHERS VS. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH AND ANOTHER
[LAWS(P&H)-2017-3-3]
[REFERRED TO]
DR. SUSANTA KUMAR BEHERA VS. STATE OF ORISSA
[LAWS(ORI)-2012-9-52]
[REFERRED TO]
VISHAVDEEP SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS
[LAWS(P&H)-2018-10-139]
[REFERRED TO]
SANT LAL VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2017-7-268]
[REFERRED TO]
SECRETARY TO GOVT. COMMERCIAL TAXES AND REGISTRATION DEPARTMENT, SECRETARIAT AND ANR. VS. A. SINGAMUTHU
[LAWS(SC)-2017-3-7]
[REFERRED TO]
UNION OF INDIA & ORS VS. CENTRAL ADMINISTRATIVE TRIBUNAL & ORS ETC ETC
[LAWS(SC)-2019-1-63]
[REFERRED TO]
ONGC EMPLOYEES MAZDOOR SABHA VS. EXECUTIVE DIRECTOR BASIN MANAGER, OIL & NATURAL GAS CORPORATION (INDIA) LTD.
[LAWS(SC)-2020-2-115]
[REFERRED TO]
VICE CHANCELLOR ANAND AGRICULTURE UNIVERSITY VS. KANUBHAI NANUBHAI VAGHELA
[LAWS(SC)-2021-7-33]
[REFERRED TO]
THE DIST. ANIMAL HUSBANDRY OFFICER VS. THE JUDGE LABOUR COURT
[LAWS(RAJ)-2017-7-127]
[REFERRED TO]
BARKAT KHAN VS. STATE
[LAWS(RAJ)-2022-4-184]
[REFERRED TO]
STATE OF RAJASTHAN VS. RAJU DEVI
[LAWS(RAJ)-2021-3-61]
[REFERRED TO]
NATHI DEVI MEGHWAL VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2022-1-131]
[REFERRED TO]
NATIONAL SEEDS CORPORATION VS. JUDGE, LABOUR COURT, BHARATPUR.
[LAWS(RAJ)-2019-8-9]
[REFERRED TO]
MAHENDRA SINGH VS. LABOUR COURT NO.2
[LAWS(RAJ)-2019-8-22]
[REFERRED TO]
ASHOK KUMAR DAS VS. STATE BANK OF BIKANER
[LAWS(JHAR)-2006-11-15]
[REFERRED TO]
DHANBAD VS. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
[LAWS(JHAR)-2006-12-36]
[REFERRED TO]
JAMMU AND KASHMIR BANK LTD. VS. SWARAN SINGH
[LAWS(J&K)-2013-9-19]
[REFERRED]
NATIONAL TEXTILE CORPORATION LTD. VS. THE PRESIDING OFFICER
[LAWS(DLH)-2009-5-424]
[REFERRED TO]
RAMESH CHAND VS. THE REGISTRAR, DELHI HIGH COURT AND ANR.
[LAWS(DLH)-2010-5-280]
[REFERRED TO]
MANAGEMENT OF MUNICIPAL CORPORATION OF DELHI VS. DELHI ADMINISTRATION
[LAWS(DLH)-2010-4-71]
[REFERRED TO]
MANAGEMENT OF CPWD VS. HAR LAL
[LAWS(DLH)-2011-3-201]
[REFERRED TO]
M.I. KURUVILLA VS. THE CHAIRMAN, RUBBER BOARD, KOTTAYAM AND ORS.
[LAWS(KER)-2018-6-454]
[REFERRED TO]
RAGHAVAN A. VS. LIFE INSURANCE CORPORATION OF INDIA
[LAWS(KER)-2020-1-140]
[REFERRED TO]
STATE OF KERALA VS. SEENA K.T.
[LAWS(KER)-2020-1-177]
[REFERRED TO]
SANTHOSH K V VS. MALABAR REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD (MILMA), KANNUR
[LAWS(KER)-2018-2-352]
[REFERRED TO]
Nathu Ram And Krishna Deo Prasad VS. State Of Bihar (Now Jharkhand)
[LAWS(JHAR)-2006-9-64]
[REFERRED TO]
RAGHAB KUMAR VS. STATE OF JHARKHAND
[LAWS(JHAR)-2007-7-80]
[REFERRED TO]
PRABHUNATH DUBEY VS. STATE OF JHARKHAND
[LAWS(JHAR)-2009-3-13]
[REFERRED TO]
LAL BABU SINGH VS. STATE OF JHARKHAND
[LAWS(JHAR)-2010-1-288]
[REFERRED]
UNION OF INDIA VS. T.S.NAJIMUDEEN
[LAWS(KER)-2020-11-655]
[REFERRED TO]
SHAJAHAN T.K. VS. ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP
[LAWS(KER)-2020-8-100]
[REFERRED TO]
A MURUGESAN VS. STATE OF TAMILNADU
[LAWS(MAD)-2011-8-405]
[REFERRED TO]
R SRIMATHI VS. DIRECTOR OF RURAL DEVELOPMENT SAIDAPET
[LAWS(MAD)-2011-9-93]
[REFERRED TO]
R.VIMALA VS. DIRECTORATE OF COLLEGIATE EDUCATION
[LAWS(MAD)-2013-1-57]
[REFERRED TO]
M.MUTHUSWAMY VS. PRINCIPAL PACHAIYAPPAN COLLEGE
[LAWS(MAD)-2013-1-142]
[REFERRED TO]
NATIONAL LEPROSY MEDICAL EMPLOYEES UNION VS. THE STATE OF TAMIL NADU AND ORS.
[LAWS(MAD)-2015-9-158]
[REFERRED TO]
LAKSHMI AND ORS. VS. MANONMANIAM SUNDARANAR UNIVERSITY
[LAWS(MAD)-2015-10-162]
[REFERRED TO]
THIRUVALLUVAR UNIVERSITY EMPLOYEES UNION VS. THIRUVALLUVAR UNIVERSITY AND ORS.
[LAWS(MAD)-2015-3-450]
[REFERRED TO]
G SAVITHRI VS. INDUSTRIAL TRIBUNAL OF TAMIL NADU; DIRECTOR, NATIONAL SILK WORM SEED PROJECT, CENTRAL SILK BOARD, SENIOR RESEARCH OFFICER, SILK WORM SEED PRODUCTION CENTRE
[LAWS(MAD)-2007-6-439]
[REFERRED]
C GOPAL VS. TAMIL NADU CO-OPERATIVE STATE AGRICUL;CHRE
[LAWS(MAD)-2008-2-132]
[REFERRED TO]
STATE OF TAMIL NADU VS. S S SOMASUNDRAM PERIYA PULLYAMPATTI VILLAGE
[LAWS(MAD)-2008-3-351]
[REFERRED TO]
O JAYARAMAN VS. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES MADURAI
[LAWS(MAD)-2008-8-335]
[REFERRED TO]
K SELVARAJU VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2010-11-272]
[REFERRED TO]
V UDAYAKUMAR VS. STATE OF TAMILNADU
[LAWS(MAD)-2011-1-34]
[REFERRED TO]
N KOTHANDAPANI VS. MANAGING DIRECTOR FOOD CORPORATION OF INDIA
[LAWS(MAD)-2011-1-86]
[REFERRED TO]
DEVA ASIR VS. THE SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, STATE OF TAMIL NADU AND ORS.
[LAWS(MAD)-2016-1-181]
[REFERRED TO]
M/S. HOTEL A.R.A.P. (P) LTD. VS. M/S.BUHARI SONS PVT. LTD.
[LAWS(MAD)-2016-10-122]
[REFERRED TO]
CHAUDHARY SARWAN KUMAR VS. BIHARI LAL
[LAWS(HPH)-2022-6-153]
[REFERRED TO]
SHYAM SUNDAR BHAVSAR VS. B.R. NAIDU
[LAWS(MPH)-2017-12-101]
[REFERRED TO]
SANJAY KUMAR GANGRADE VS. NARMADA VALLEY DEVELOPMENT DEPARTMENT
[LAWS(MPH)-2016-3-23]
[REFERRED TO]
IMRAN KHAN VS. ENERGY DEPARTMENT
[LAWS(MPH)-2016-4-101]
[REFERRED TO]
DEVIKA PATIL VS. AJATSHATRU SHRIVASTAVA
[LAWS(MPH)-2016-4-158]
[REFERRED]
KANA VS. STATE OF M.P.
[LAWS(MPH)-2020-1-184]
[REFERRED TO]
NAGAR PALIKA PARISHAD, NAGDA VS. NIGAM KARAMCHARI MAHASANGH, UJJAIN AND OTHERS
[LAWS(MPH)-2018-8-335]
[REFERRED TO]
MANOJ KUMAR VS. STATE OF MP & OTHERS
[LAWS(MPH)-2018-9-2]
[REFERRED TO]
SMT. SHABOO BAI AND OTHERS VS. STATE OF M.P. AND OTHERS
[LAWS(MPH)-2018-5-234]
[REFERRED TO]
STATE OF M P VS. RAJENDRA KUMAR JAIN
[LAWS(MPH)-2018-5-112]
[REFERRED TO]
PANDHARI YADAV AND OTHERS VS. STATE OF M.P. AND OTHERS
[LAWS(MPH)-2018-3-436]
[REFERRED TO]
BHAVNAGAR DISTRICT PANCHAYAT VS. BABUBHAI MOHANBHAI GARANIA
[LAWS(GJH)-2010-3-113]
[REFERRED TO]
SUPERINTENDING ENGINEER VS. SECRETARY
[LAWS(GJH)-2010-11-110]
[REFERRED TO]
DASHRATBHAI NARANBHAI TADVI & 10 VS. STATE OF GUJARAT & 1
[LAWS(GJH)-2010-8-648]
[REFERRED TO]
BABUBHAI RATNABHAI CHAMAR VS. GUJARAT SCHEDULE CASTE ECONOMIC DEVELOPMENT CORP LTD
[LAWS(GJH)-2010-5-173]
[REFERRED TO]
BRAHMBHATT GIRISHKUMAR JETHALAL VS. STATE OF GUJARAT
[LAWS(GJH)-2008-9-185]
[REFERRED TO]
INDIAN OIL CORPORATION LTD. VS. GENERAL SECRETARY, VADODARA KAMDAR UNION
[LAWS(GJH)-2009-9-386]
[REFERRED TO]
GUJARAT MAZDOOR PANCHAYAT VS. INDIAN AIRLINES LTD
[LAWS(GJH)-2010-1-34]
[REFERRED TO]
PALITANA NAGARPALIKA VS. KALUBHAI BACHUBHAI NAIYA
[LAWS(GJH)-2010-10-231]
[REFERRED TO]
JAYASWAL PRAFULKUMAR PRAVINCHANDRA VS. REGISTRAR
[LAWS(GJH)-2008-1-30]
[REFERRED TO]
MANIRAM YADAV VS. VICE CHANCELLOR, INDIRA KALA SANGIT VISHWAVIDYALAYA
[LAWS(CHH)-2006-11-27]
[REFERRED TO]
RANJIT GURNATH CHATTRE & ORS VS. BHIWANDI NIZAMPURA CITY MUNICIPAL CORPORATION & ANR
[LAWS(BOM)-2018-5-45]
[REFERRED TO]
VIKAS DHANAJI SAWANT VS. STATE OF MAHARASHTRA & ORS
[LAWS(BOM)-2018-6-26]
[REFERRED TO]
LAXMIKANT D KOLVEKAR, CHIEF ELECTRICAL ENGINEER VS. STATE OF GOA, THROUGH SECRETARY
[LAWS(BOM)-2018-6-138]
[REFERRED TO]
ADMINISTATOR BARVALA GRAM PANCHAYAT VS. STATE OF GUJARAT AND ANR
[LAWS(GJH)-2010-4-300]
[REFERRED TO]
MOHANBHAI KARMANBHAI SORALA VS. BHAVNAGAR MUNICIPAL CORPORATION
[LAWS(GJH)-2011-3-21]
[REFERRED TO]
PANCHMAHALS DISTRICT PANCHAYAT VS. MANILAL P PRAJAPATI
[LAWS(GJH)-2012-9-69]
[REFERRED TO]
ANKUR PRAVINBHAI GANATRA VS. BAGASARA NAGARPALIKA & 1
[LAWS(GJH)-2012-9-298]
[REFERRED TO]
RAMESHGIRI B GIRINAMA VS. STATE OF GUJARAT & 3
[LAWS(GJH)-2012-3-594]
[REFERRED TO]
RAMESHGIRI B GIRINAMA VS. STATE OF GUJARAT & 3
[LAWS(GJH)-2012-3-594]
[REFERRED TO]
DHIRAJLAL MANJIBHAI POSHIYA VS. DISTRICT PANCHAYAT JUNAGADH AND ORS
[LAWS(GJH)-2013-7-635]
[REFERRED TO]
STATE OF GUJARAT VS. VINODRAI PRABHASHANER VYAS
[LAWS(GJH)-2013-3-183]
[REFERRED TO]
ONGC EMPLOYEES MAZDOOR SABHA VS. ONGC LIMITED
[LAWS(GJH)-2013-4-85]
[REFERRED TO]
LAXMAN BHIKUBHAI PARMAR VS. UNION OF INDIA AND ORS.
[LAWS(GJH)-2014-12-163]
[REFERRED TO]
PRANABA KUMAR PANDA VS. STATE OF ORISSA
[LAWS(ORI)-2009-6-14]
[REFERRED TO]
MOHAMMED AFSAR AND ORS. VS. STATE OF ORISSA AND ORS.
[LAWS(ORI)-2009-7-79]
[REFERRED TO]
ANIL KUMAR DAS VS. STATE OF ORISSA
[LAWS(ORI)-2009-8-50]
[REFERRED TO]
NIRUPAMA TRIPATHY VS. UNION OF INDIA
[LAWS(ORI)-2010-11-6]
[REFERRED TO]
NISHA JAYAPRAKASH VS. REGISTRAR KERALA AGRICULTURAL
[LAWS(KER)-2010-12-464]
[REFERRED TO]
BANTVA MUNICIPALITY VS. NITABEN VINUBHAI UPADHYAYA & 1
[LAWS(GJH)-2014-3-267]
[REFERRED]
SHAHEENA FIRDOUS VS. STATE
[LAWS(J&K)-2007-5-16]
[REFERRED TO]
STATE OF NAGALAND VS. VILLAGE GUARD ASSOCIATION OF NAGALAND
[LAWS(GAU)-2021-1-24]
[REFERRED TO]
HANPHUBA YIMCHUNGER VS. STATE OF NAGALAND
[LAWS(GAU)-2023-7-21]
[REFERRED TO]
MONUJ DOWERAH VS. THE STATE OF ASSAM
[LAWS(GAU)-2022-5-83]
[REFERRED TO]
STATE OF ASSAM VS. AJIT GOGOI
[LAWS(GAU)-2022-8-86]
[REFERRED TO]
PRANJAL DUTTA VS. UNION OF INDIA
[LAWS(GAU)-2024-4-129]
[REFERRED TO]
KARAMJIT SINGH VS. STATE OF ASSAM
[LAWS(GAU)-2024-7-12]
[REFERRED TO]
ASHOK GIRI MAHATO VS. STATE OF ARUNACHAL PRADESH
[LAWS(GAU)-2021-3-119]
[REFERRED TO]
P K VASAVDA VS. STATE OF GUJARAT
[LAWS(GJH)-2007-2-21]
[REFERRED TO]
AERONAUTICAL DEVELOPMENT AGENCY VS. V NANJAMMA
[LAWS(KAR)-2012-5-16]
[REFERRED TO]
SUJATHA A. VS. STATE OF KARNATAKA AND ORS.
[LAWS(KAR)-2016-1-303]
[REFERRED TO]
GENERAL SECRETARY, HINDUSTAN LATEX LIMITED VS. THE GENERAL MANAGER, HINDUSTAN LATEX LIMITED
[LAWS(KAR)-2015-8-194]
[REFERRED TO]
BASALINGAPPA VS. STATE OF KARNATAKA
[LAWS(KAR)-2015-6-250]
[REFERRED TO]
RAMADEVI VS. STATE OF KARNATAKA
[LAWS(KAR)-2015-6-262]
[REFERRED TO]
JASVIR SINGH VS. STATE OF HARYANA
[LAWS(P&H)-2014-5-283]
[REFERRED TO]
MOHINDER SINGH VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CHANDIGARH AND ANOTHER
[LAWS(P&H)-2014-8-533]
[REFERRED]
GURU NANAK DEV UNIVERSITY VS. PRESIDING OFFICER
[LAWS(P&H)-2014-1-335]
[REFERRED TO]
GENERAL MANAGER TELECOM/BHARAT SANCHAR NIGAM LIMITED VS. SURESH KUMAR AND ORS.
[LAWS(P&H)-2014-10-92]
[REFERRED TO]
SUJATA DAS VS. STATE OF ODISHA
[LAWS(ORI)-2023-3-32]
[REFERRED TO]
SUNIRMAL MUKHERJEE VS. STATE OF ODISHA
[LAWS(ORI)-2023-9-96]
[REFERRED TO]
UCO BANK REPRESENTED BY ITS GENERAL MANAGER VS. SK FAYAJUDDIN
[LAWS(ORI)-2019-12-23]
[REFERRED TO]
SRIKANTA KUMAR BEHERA VS. STATE OF ODISHA
[LAWS(ORI)-2022-12-68]
[REFERRED TO]
GOPAL NAIK VS. CHAIRMAN-CUM-MANAGING DIRECTOR, INDIAN AIR LINES L
[LAWS(ORI)-2018-3-57]
[REFERRED TO]
KAPILENDRA ROUT VS. STATE OF ORISSA AND OTHERS
[LAWS(ORI)-2017-10-106]
[REFERRED TO]
STATE OF ODISHA VS. MANOJ KUMAR PARIDA AND ORS.
[LAWS(ORI)-2015-5-46]
[REFERRED TO]
STATE OF KARNATAKA VS. RAMADEVI
[LAWS(KAR)-2016-6-279]
[REFERRED]
BANK OF MAHARASHTRA VS. CENTRAL COMMITTEE MEMBER, BANK OF MAHARASHTRA EMPLOYEES UNION
[LAWS(KAR)-2017-12-89]
[REFERRED TO]
DHEERU NAYAK S/O GOVINDAPPA VS. UNION OF INDIA REPRESENTED BY ITS SECRETARY
[LAWS(KAR)-2018-10-106]
[REFERRED TO]
ALL INDIA INSTITUTE OF SPEECH AND HEARING VS. SMT. P. DIVYA AND OTHERS
[LAWS(KAR)-2018-6-79]
[REFERRED TO]
NINGAPPA VS. STATE OF KARNATAKA
[LAWS(KAR)-2018-9-262]
[REFERRED TO]
SANNA FAKIRAPPA VS. STATE OF KARNATAKA
[LAWS(KAR)-2019-11-69]
[REFERRED TO]
MANJULABEN DHIRAJLAL JOSHI VS. KODINAR MUNICIPALITY
[LAWS(GJH)-2024-4-201]
[REFERRED TO]
UNION OF INDIA AND ORS. VS. MUNISH KUMAR AND ORS.
[LAWS(P&H)-2015-3-316]
[REFERRED TO]
SUDHA RANI VS. THE PRESIDING OFFICER AND ORS.
[LAWS(P&H)-2015-11-175]
[REFERRED TO]
STATE OF KARNATAKA VS. N. B. BALIHALLI
[LAWS(KAR)-2021-7-84]
[REFERRED TO]
D MOHAN VS. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
[LAWS(MAD)-2006-7-259]
[REFERRED TO]
M ELUMALAI VS. M BHUVANESWARI
[LAWS(MAD)-2007-4-340]
[REFERRED TO]
RAJNEESH TRIPATHI VS. RANI DURGAWATI VISHWA VIDYALAYA
[LAWS(MPH)-2010-1-151]
[REFERRED TO]
GURUPADAPPA VS. STATE OF KARNATAKA
[LAWS(KAR)-2023-1-52]
[REFERRED TO]
SANTOSH KUMARI RANA AND ORS. VS. UNION OF INDIA AND ORS.
[LAWS(HPH)-2015-12-1]
[REFERRED TO]
SEEMA MEHTA VS. CHAIRMAN-CUM-DEPUTY COMMISSIONER AND ORS.
[LAWS(HPH)-2015-5-50]
[REFERRED TO]
ALL HIMACHAL MICRO HYDEL (100 KW) NGOS AND SOCIETIES ASSOCIATION THROUGH ITS PRESIDENT SH VARINDER THAKUR VS. STATE OF H P THROUGH PRINCIPAL SECRETARY, NON-CONVENTIONAL ENERGY SOURCES-CUM-SECRETARY POWER, GOVERNMENT OF H P AND OTHERS
[LAWS(HPH)-2016-11-235]
[REFERRED TO]
M MANOHARAN VS. DIRECTOR OF ANIMAL HUSBANDRY AND MEDICAL SERVICES, CHENNAI
[LAWS(MAD)-2018-7-48]
[REFERRED TO]
B. NARAYANAMOORTHY VS. THE STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, FORT ST. GEORGE, CHENNAI AND OTHERS
[LAWS(MAD)-2018-2-338]
[REFERRED TO]
N. NALLENDRAN VS. THE COMMISSIONER OF TOWN PANCHAYAT
[LAWS(MAD)-2018-2-355]
[REFERRED TO]
L. KANNAN VS. SECRETARY TO THE GOVERNMENT OF TAMIL NADU (EDUCATION) ST. GEORGE FORT
[LAWS(MAD)-2018-2-374]
[REFERRED TO]
N. JEGADAMBAL VS. SECRETARY TO GOVERNMENT, DEPARTMENT OF CO
[LAWS(MAD)-2018-2-1019]
[REFERRED TO]
K. SELVADURAI AND OTHERS VS. UNION OF INDIA AND ANOTHER
[LAWS(MAD)-2018-2-1199]
[REFERRED TO]
U CHINNAMARIAPPAN VS. STATE
[LAWS(MAD)-2018-3-1390]
[REFERRED TO]
K RAMANATHAN THIRUMURUGAN VS. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENTSENTHILKUMAR
[LAWS(MAD)-2019-1-68]
[REFERRED TO]
K.MURTHY VS. SUPERINTENDING ENGINEER
[LAWS(MAD)-2019-10-153]
[REFERRED TO]
G SUGUMARAN VS. STATE OF TAMIL NADU
[LAWS(MAD)-2018-9-313]
[REFERRED TO]
MANAGEMENT TAMILNADU KHADI AND VILLAGE INDUSTRIES BOARD VS. WORKMEN REP BY SECRETARY, INDUSTRIAL ESTATE GENERAL WORKERS UNION
[LAWS(MAD)-2018-7-575]
[REFERRED TO]
T.K.ARIGOPAL VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-2-333]
[REFERRED TO]
C.GOVINDARAJU VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2019-2-343]
[REFERRED TO]
A KUPPAN VS. STATE REPRESENTED BY ITS CHIEF SECRETARY
[LAWS(MAD)-2019-3-160]
[REFERRED TO]
S.MARIMUTHU VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-3-366]
[REFERRED TO]
S.MARIMUTHU VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-3-366]
[REFERRED TO]
P.DHANDAYUTHAPANI VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-3-367]
[REFERRED TO]
V.SEKAR VS. PRINCIPAL SECRETARY PUBLIC WORKS DEPARTMENT
[LAWS(MAD)-2019-3-442]
[REFERRED TO]
V.SEKAR VS. PRINCIPAL SECRETARY PUBLIC WORKS DEPARTMENT
[LAWS(MAD)-2019-3-442]
[REFERRED TO]
M.SHANMUGAM VS. GOVERNMENT OF TAMIL NADU,
[LAWS(MAD)-2019-3-486]
[REFERRED TO]
JODHPUR VIDYUT VITRAN NIGAM LTD VS. NANU RAM
[LAWS(SC)-2006-11-155]
[REFERRED TO]
PRINCIPAL MEHAR CHAND POLYTECHNIC VS. ANU LAMBA
[LAWS(SC)-2006-8-105]
[REFERRED TO]
STATE OF HARYANA VS. SAROJ BALA
[LAWS(SC)-2007-1-23]
[REFERRED TO]
UTTRANCHAL FOREST DEVELOPMENT CORPORATION VS. M C JOSHI
[LAWS(SC)-2007-2-52]
[REFERRED TO]
MAHADEO BHAU KHILARE VS. STATE OF MAHARASHTRA
[LAWS(SC)-2007-5-75]
[REFERRED TO]
OFFICIAL LIQUIDATOR VS. DAYANAND
[LAWS(SC)-2008-11-120]
[REFERRED TO]
VEER KUNWAR SINGH UNIVERSITY AD HOC TEACHERS ASSOCIATION VS. BIHAR STATE UNIVERSITY C C SERVICE COMMISSION
[LAWS(SC)-2007-5-186]
[FOLLOWED ON]
MARATHWADA AGRICULTURAL UNIVERSITY VS. MARATHWADA KRISHI VIDYAPITH M S K S
[LAWS(SC)-2007-8-109]
[REFERRED TO]
VIJAY KUMAR VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNALCUM-LABOUR COURT, GURGAON AND ANOTHER
[LAWS(P&H)-2013-4-569]
[REFERRED]
LAKHANLAL YADAV AND ORS VS. STATE OF M P AND ANOTHER
[LAWS(MPH)-2012-7-352]
[REFERRED]
JITENDRA SINGH VS. STATE OF MP & OTHERS
[LAWS(MPH)-2012-10-221]
[REFERRED TO]
SUBESH SINGH VS. STATE OF M P & ORS
[LAWS(MPH)-2013-3-215]
[REFERRED]
MUNNALAL SAKET VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2013-9-85]
[REFERRED TO]
OM PRAKASH AND ORS. VS. UNION OF INDIA AND ORS.
[LAWS(MPH)-2014-11-184]
[REFERRED TO]
RAJESH PRAKASH VS. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH
[LAWS(P&H)-2010-2-213]
[REFERRED TO]
STATE OF HARYANA VS. FATEH SINGH
[LAWS(P&H)-2010-5-72]
[REFERRED TO]
SURAJ BHAN VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2012-3-227]
[REFERRED]
MOHINDER SINGH AND ANOTHER VS. HARYANA TOURISM CORPORATION LTD
[LAWS(P&H)-2011-4-428]
[REFERRED]
MOHINDER SINGH AND ANOTHER VS. HARYANA TOURISM CORPORATION LTD
[LAWS(P&H)-2011-4-428]
[REFERRED]
K.SASIKUMAR VS. CHAIRMAN CUM MANAGING DIRECTOR
[LAWS(MAD)-2019-11-155]
[REFERRED TO]
MANAGEMENT VS. RADHAKRISHNAN
[LAWS(MAD)-2019-11-169]
[REFERRED TO]
ANNA THOZHIL SANGAM VS. CHAIRMAN
[LAWS(MAD)-2019-11-204]
[REFERRED TO]
EXECUTIVE ENGINEER, TWAD BOARD, MAINTENANCE DIVISION VS. INSPECTOR OF LABOURS, MADURAI
[LAWS(MAD)-2020-11-71]
[REFERRED TO]
SUNDARARAJAN VS. CHAIRMAN & MANAGING DIRECTOR
[LAWS(MAD)-2019-4-370]
[REFERRED TO]
V.KARUPPASAMY VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-6-315]
[REFERRED TO]
V.KARUPPASAMY VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-6-315]
[REFERRED TO]
P.VENKATACHALAM VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-6-316]
[REFERRED TO]
K.SASILET RAJ VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-6-346]
[REFERRED TO]
GEORGE VS. DIRECTOR OF RURAL DEVELOPMENT
[LAWS(MAD)-2019-7-302]
[REFERRED TO]
R.NEHRU VS. SECRETARY TO GOVERNMENT
[LAWS(MAD)-2019-7-328]
[REFERRED TO]
V.SUBRAMANIAN VS. DIRECTOR TAMIL NADU FIRE AND RESCUE SERVICES DEPARTMENT
[LAWS(MAD)-2019-7-496]
[REFERRED TO]
INDUSTRIAL ESTATES AND GENERAL WORKERS UNION (CITU) VS. GOVERNMENT OF TAMIL NADU AND ORS.
[LAWS(MAD)-2020-3-258]
[REFERRED TO]
PARVINDER MOHINDRU VS. SHRI MATA MANSA DEVI SHRINE BOARD, PANCHKULA AND ANOTHER
[LAWS(P&H)-2007-8-205]
[REFERRED]
SANTOSH SONI VS. STATE OF HARYANA
[LAWS(P&H)-2006-5-77]
[REFERRED TO]
PREM LATA VS. DIRECTOR HEALTH SERVICES HARYANA
[LAWS(P&H)-2006-7-128]
[REFERRED TO]
PREM BAHADUR VS. STATE OF HARYANA
[LAWS(P&H)-2006-8-43]
[REFERRED TO]
K. PRABHAKAR REDDY VS. THE STATE OF TELANGANA AND ORS.
[LAWS(TLNG)-2020-9-53]
[REFERRED TO]
AJAY SHARMA VS. STATE OF M.P .
[LAWS(MPH)-2020-8-245]
[REFERRED TO]
DHARMENDRA SINGH KUSHWAH VS. JANPAD PANCHAYAT
[LAWS(MPH)-2021-2-128]
[REFERRED TO]
SANJU JHA VS. UNION OF INDIA AND ORS
[LAWS(PAT)-2013-3-134]
[REFERRED TO]
SHAILESH KUMAR SINGH VS. STATE OF BIHAR
[LAWS(PAT)-2013-9-23]
[REFERRED TO]
SHEO NATH SAHNI VS. STATE OF BIHAR
[LAWS(PAT)-2013-9-55]
[REFERRED TO]
ROHIT RAJ VS. STATE OF BIHAR
[LAWS(PAT)-2022-11-69]
[REFERRED TO]
STATE OF KERALA VS. RADHAKRISHNAN NAIR
[LAWS(KER)-2022-2-182]
[REFERRED TO]
BHUWNESHWAR MISHRA VS. STATE OF BIHAR
[LAWS(PAT)-2019-8-121]
[REFERRED TO]
MANAGEMENT OF PUNJAB NATIONAL BANK ZONAL OFFICE VS. MINTU KUMAR SON OF LATE SHRI NARESH JHA
[LAWS(PAT)-2018-3-344]
[REFERRED TO]
LAKSHMESHWAR SINGH, SON OF RAMASHRAY SINGH VS. JAI PRAKASH UNIVERSITY
[LAWS(PAT)-2018-5-30]
[REFERRED TO]
RAMESH KUMAR AND OTHER VS. STATE OF BIHAR AND OTHERS
[LAWS(PAT)-2018-6-216]
[REFERRED TO]
SHANKAR RAM VS. THE STATE OF BIHAR AND ORS.
[LAWS(PAT)-2014-8-65]
[REFERRED TO]
BRAMDEV PRASAD, S/O SRI RAM BHAVAN SINGH RESIDENT OF VILLAGE CHAKPAKAULI, P.O. ANDA, P.S. PHULWARISARIF, DISTRICT PATNA VS. THE STATE OF BIHAR THROUGH THE SECRETARY, BUILDING CONSTRUCTION DEPARTMENT, GOVT. OF BIHAR, PATNA
[LAWS(PAT)-2016-2-108]
[REFERRED TO]
STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY, OLD SECRETARIAT BUILDING, PATNA, BIHAR VS. NARAYAN KUMAR, SON OF LATE SURESH KUMAR, RESIDENT OF VILLAGE AND POST KARNPUR, P.S. SUPAUL, DISTRICT SUPAUL
[LAWS(PAT)-2016-8-56]
[REFERRED TO]
AMRESH KUMAR SINGH SON OF SRI RADHA PRASAD SINGH VS. THE STATE OF BIHAR
[LAWS(PAT)-2017-8-234]
[REFERRED TO]
INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCES VS. RATNESH KUMAR CHOUDHARY S/O SHRI SUNDESHWAR PRASAD CHOUDHARY
[LAWS(PAT)-2011-12-67]
[RELIED ON]
STATE OF BIHAR VS. BIHAR HUMAN RIGHTS COMMISSION
[LAWS(PAT)-2012-12-25]
[REFERRED TO]
MITHILESH MISHRA VS. STATE OF BIHAR THROUGH THE DIRECTOR
[LAWS(PAT)-2011-11-23]
[REFERRED TO]
UNION OF INDIA THROUGH THE CHIEF POSTMASTER GENERAL VS. RAJ KUMAR SHARMA SON OF LATE RAM KISHUN THAKUR
[LAWS(PAT)-2010-7-160]
[REFERRED TO]
ASHUTOSH KUMAR; STATE OF BIHAR AND ORS VS. STATE OF BIHAR AND ORS ; MANISH BHUSHAN
[LAWS(PAT)-2007-1-169]
[REFERRED]
PAROPKARI SHARMA VS. STATE OF BIHAR
[LAWS(PAT)-2007-10-30]
[REFERRED TO]
RAM BINOD SINGH VS. BIHAR STATE ELECTRICITY BOARD
[LAWS(PAT)-2007-7-5]
[REFERRED]
MADAN MOHAN MISHRA VS. UNION OF INDIA
[LAWS(PAT)-2007-9-107]
[REFERRED TO]
DURGANAND JHA AND OTHERS VS. STATE OF BIHAR AND OTHERS
[LAWS(PAT)-2007-9-124]
[REFERRED TO]
AIJ-PT 1715204 KANTI DEVI VS. BANK OF BARODA PATNA HIGH COURT
[LAWS(PAT)-2008-3-64]
[REFERRED TO]
RAM AVTAR SINGH VS. STATE OF BIHAR
[LAWS(PAT)-2008-4-56]
[REFERRED TO]
VIJOY BAHADUR SHARMA VS. STATE OF BIHAR
[LAWS(PAT)-2008-8-37]
[REFERRED TO]
KAILASH MAHTO VS. STATE OF BIHAR
[LAWS(PAT)-2009-4-118]
[REFERRED TO]
ANUGRAH JHA VS. STATE OF BIHAR
[LAWS(PAT)-2009-7-13]
[RELIED ON ]
A. MUTHYALA AND ORS. VS. STATE OF ANDHRA PRADESH AND ORS.
[LAWS(APH)-2018-2-56]
[REFERRED TO]
M V SRINIVASAN AND OTHERS VS. SRI KRISHNADEVARAYA UNIVERSITY AND ANOTHER
[LAWS(APH)-2017-11-64]
[REFERRED TO]
G. SAYANNA VS. A.P.S.ROAD TRANSPORT CORPORATION REP BY ITS MANAGING DIRECTOR, MUSHEERABAD
[LAWS(APH)-2017-12-108]
[REFERRED TO]
BOGGADI RAMA CHANDRA REDDY AND ORS. VS. STATE OF ANDHRA PRADESH AND ORS.
[LAWS(APH)-2015-12-25]
[REFERRED TO]
KONDAMUDI CHANDRASEKHARA RAO VS. STATE BANK OF INDIA
[LAWS(APH)-2014-6-125]
[REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. RAJU BOLLA LECTURER IN BOTONY
[LAWS(APH)-2007-3-5]
[REFERRED TO]
KANDRAKOTA YESU VS. OIL AND NATURAL GAS CORPORATION LTD
[LAWS(APH)-2011-8-79]
[REFERRED]
MANAGEMENT OF DIVISIONAL ENGINEER TELECOMMUNICATIONS VS. VENKATAIAH SAYANNA
[LAWS(APH)-2006-7-25]
[REFERRED TO]
A V S S PRASAD VS. DIRECTOR NATIONAL INSTITUTE OF TECHNOLOGY
[LAWS(APH)-2006-7-90]
[REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. SK. NOORUDDIN
[LAWS(APH)-2023-1-107]
[REFERRED TO]
MIDITIPATI ASHOK KUMAR VS. HINDUSTAN SHIPYARD LIMITED
[LAWS(APH)-2021-7-20]
[REFERRED TO]
G SRINIVASA RAO VS. STATE OF ANDHRA PRADESH
[LAWS(APH)-2024-3-31]
[REFERRED TO]
VENKATESWARA UNIVERSITY VS. K.CHANDRAMOULI REDDY
[LAWS(APH)-2023-8-56]
[REFERRED TO]
NEHRU LOCHUNG VS. STATE OF ARUNACHAL PRADESH
[LAWS(GAU)-2011-2-23]
[REFERRED TO]
STATE OF ARUNACHAL PRADESH VS. FOOD CORPORATION OF INDIA
[LAWS(GAU)-2011-3-59]
[REFERRED TO]
HUSSAIN ALI KHANDAKAR VS. STATE OF ASSAM
[LAWS(GAU)-2008-2-91]
[REFERRED TO]
JITENDRA KUMAR THAKURIA VS. STATE OF ASSAM
[LAWS(GAU)-2008-7-33]
[REFERRED TO]
SH. VANLALZAUVA ROYTE & ANR. VS. STATE OF MIZORAM & ORS.
[LAWS(GAU)-2007-12-33]
[REFERRED TO]
JOINT ACTION COMMITTEE OF PWD MANIPUR VS. STATE OF MANIPUR
[LAWS(GAU)-2007-4-4]
[REFERRED TO]
STATE OF NAGALAND VS. PUSHU KHIAMUNGAN
[LAWS(GAU)-2007-5-9]
[REFERRED TO]
TOP BAHADUR CHHETRI VS. UNION OF INDIA
[LAWS(GAU)-2007-8-60]
[REFERRED TO SC]
TOP BAHADUR CHHETRI VS. UNION OF INDIA
[LAWS(GAU)-2007-8-60]
[REFERRED TO]
STATE OF CHHATTISGARH AND OTHERS VS. MATHURA PRASAD RAJAK AND ANOTHER
[LAWS(CHH)-2018-1-71]
[REFERRED TO]
GAURAV VISHWAKERMA VS. STATE OF CHHATTISGARH
[LAWS(CHH)-2017-2-120]
[REFERRED TO]
KALAWATI PANDURANG FULZELE VS. DIVISIONAL COUNCILLER M S R T C CHANDRAPUR
[LAWS(BOM)-2007-6-192]
[REFERRED TO]
SHRIMANT MURLIDHAR MAGAR VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2009-12-176]
[REFERRED TO]
JAGDAMBA EDUCATION SOCIETY VS. RAJENDRA BABURAO GOLHAR
[LAWS(BOM)-2009-1-73]
[REFERRED TO]
SACHIN SAHEBRAO PATIL VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2009-1-243]
[REFERRED]
RICHA MISHRA VS. STATE OF C.G
[LAWS(CHH)-2009-11-43]
[REFERRED TO]
DIVISIONAL FOREST OFFICER VS. CHAMARIN BAI
[LAWS(CHH)-2009-12-40]
[REFERRED TO]
DHANIRAM VS. STATE OF CHHATTISGARH
[LAWS(CHH)-2011-1-81]
[REFERRED TO]
BANSHILAL GOND VS. STATE OF CHHATTISGARH
[LAWS(CHH)-2017-12-27]
[REFERRED TO]
SUNIL JANARDAN SHEREKAR VS. NAGAR PARISHAD YAVATMAL
[LAWS(BOM)-2006-11-90]
[REFERRED TO]
MAHESHCHAND BOOPSINGH VS. OIL AND NATURAL GAS COMMISSION
[LAWS(BOM)-2006-6-8]
[REFERRED TO]
DIPALI KALITA D/O DINANATH KALITA VILL VS. STATE OF ASSAM AND ORS
[LAWS(GAU)-2019-4-62]
[REFERRED TO]
RIKBI TAIPODIA VS. STATE OF ARUNACHAL PRADESH
[LAWS(GAU)-2019-3-124]
[REFERRED TO]
BHABATOSH KUMAR ROY VS. STATE OF ASSAM
[LAWS(GAU)-2012-6-88]
[REFERRED TO]
HARUNAL RASHID VS. STATE OF ASSAM AND OTHERS
[LAWS(GAU)-2013-4-45]
[REFERRED TO]
TAPIYAR MOYONG AND ORS. VS. STATE OF ARUNACHAL PRADESH AND ORS.
[LAWS(GAU)-2015-3-119]
[REFERRED TO]
SRI BIPUL CHANDRA BARMAN VS. THE STATE OF ASSAM AND OTHERS
[LAWS(GAU)-2017-2-84]
[REFERRED TO]
CHANDAN KESHAB DAS VS. STATE OF ASSAM
[LAWS(GAU)-2012-2-66]
[REFERRED TO]
SMTI. WATIJUNGLA VS. STATE OF NAGALAND AND OTHERS
[LAWS(GAU)-2011-5-83]
[REFERRED TO]
NEMAI CH CHATTERJEE VS. STATE OF WEST BENGAL
[LAWS(CAL)-2014-4-92]
[REFERRED TO]
ALOK KUMAR KAR VS. CHAIRMAN-CUM-MANAGING DIRECTOR INDIAN AIRLINES LIMITED
[LAWS(CAL)-2012-4-5]
[REFERRED TO]
TARUN KUMAR KAYAL VS. STATE OF WEST BENGAL
[LAWS(CAL)-2012-6-90]
[REFERRED TO]
SHIBA PRASAD ROY AND ORS. VS. THE STATE OF WEST BENGAL AND ORS.
[LAWS(CAL)-2015-11-6]
[REFERRED TO]
KAKALI ROY VS. STATE OF WEST BENGAL
[LAWS(CAL)-2015-5-35]
[REFERRED TO]
GOBINDA CHANDRA MONDAL VS. PRINCIPAL RABINDRA MAHAVIDYALAYA
[LAWS(CAL)-2012-9-107]
[REFERRED TO]
KAZI GHOLAM MURTAZA KAMAL & ORS VS. STATE OF WEST BENGAL & ORS
[LAWS(CAL)-2017-8-106]
[REFERRED TO]
SISIR KUMAR GHOSH VS. STATE OF WEST BENGAL
[LAWS(CAL)-2018-3-16]
[REFERRED TO]
SHYAMAL DUTTA AND ANR VS. UNION OF INDIA AND ORS
[LAWS(CAL)-2019-3-149]
[REFERRED TO]
ALIAH UNIVERSITY VS. SK. MARJAMAL HAQUE
[LAWS(CAL)-2019-11-6]
[REFERRED TO]
DEBDAS SAHA VS. STATE OF WEST BENGAL
[LAWS(CAL)-2019-11-57]
[REFERRED TO]
DEVI PRASAD MISRA VS. STATE OF U.P.
[LAWS(ALL)-2014-8-237]
[REFERRED TO]
RAJESH KUMAR SHARMA VS. UNION OF INDIA
[LAWS(ALL)-2014-5-83]
[REFERRED TO]
GIRJA KISHORE VS. STATE OF U. P.
[LAWS(ALL)-2013-9-133]
[REFERRED TO]
RAJENDRA KUMAR YADAV VS. DIRECTOR OF SOCIAL WELFARE U P LUCKNOW
[LAWS(ALL)-2014-1-360]
[REFERRED TO]
SHRAWAN KUMAR GIRI VS. STATE OF U P
[LAWS(ALL)-2014-1-434]
[REFERRED TO]
DHARMENDRA SINGH RATHOR VS. HONBLE CHIEF JUSTICE
[LAWS(ALL)-2014-10-119]
[REFERRED TO]
MAYANK AGARWAL AND 3 ORS VS. HIGH COURT OF JUDICATURE
[LAWS(ALL)-2014-10-222]
[REFERRED TO]
RAJESH KUMAR SHARMA VS. STATE OF U P
[LAWS(ALL)-2014-10-239]
[REFERRED TO]
ANJU PANDEY VS. STATE OF U.P.
[LAWS(ALL)-2013-8-62]
[REFERRED TO]
REGIONAL MANAGER BANK OF INDIA VS. CENTRAL GOVERNMENT
[LAWS(ALL)-2013-4-90]
[REFERRED TO]
GOPAL SINGH KHATI VS. REGIONAL FOOD CONTROLLER, MEERUT
[LAWS(ALL)-2012-4-197]
[REFERRED TO]
UNION OF INDIA VS. JAHANGIR KHAN
[LAWS(ALL)-2012-10-179]
[REFERRED TO]
BRIJENDRA SINGH VS. STATE OF U P AND OTHERS
[LAWS(ALL)-2013-10-326]
[REFERRED]
HARISH KUMAR VS. STATE OF U.P.
[LAWS(ALL)-2013-11-8]
[REFERRED TO]
RAGHVENDRA TEWARI VS. PRESIDING OFFICER
[LAWS(ALL)-2012-9-305]
[REFERRED TO]
KASHI PRASAD VS. STATE OF U P
[LAWS(ALL)-2011-7-120]
[REFERRED TO]
SANJAY KUMAR VS. STATE OF U.P. THROUGH ITS SECY. SERICULTURE DEVELOPMENT
[LAWS(ALL)-2011-11-401]
[REFERRED TO]
UNION OF INDIA VS. SHYAM LAL SHUKLA
[LAWS(ALL)-2011-12-69]
[RELIED ON]
ASHOK KUMAR TIWARI {STATE} VS. STATE OF U.P. THROUGH SECRETARY RURAL DEVELOPMENT & 3 ORS.
[LAWS(ALL)-2012-1-743]
[REFERRED TO]
VIJAY SHANKAR SHUKLA VS. STATE OF U.P.
[LAWS(ALL)-2010-12-103]
[REFERRED TO]
DINESH KUMAR ARYA VS. STATE OF U.P.
[LAWS(ALL)-2010-5-337]
[REFERRED TO]
VIDYUT SEVA AYOG UTTAR PRADESH POWER CORPORATION LTD LUCKNOW VS. SOBHA RAM YADAV
[LAWS(ALL)-2010-8-182]
[REFERRED TO]
DESH RAJ VS. DELHI JAL BOARD
[LAWS(DLH)-2006-5-148]
[REFERRED TO]
JOGINDER KUMAR VS. DELHI COMMISSION FOR WOMEN
[LAWS(DLH)-2006-8-119]
[REFERRED TO]
NEW DELHI MUNICIPAL COUNCIL VS. ANIL KUMAR GUPTA
[LAWS(DLH)-2006-9-121]
[REFERRED TO]
JAI NATH RAI VS. REGISTRAR BANARAS HINDU UNIVERSITY
[LAWS(ALL)-2011-1-28]
[REFERRED TO]
PRABHAKAR YADAV VS. STATE OF U P AND 4 OTHERS
[LAWS(ALL)-2018-4-193]
[REFERRED TO]
JAIVINDRA AND 19 OTHERS VS. STATE OF U P AND 4 OTHERS
[LAWS(ALL)-2018-3-64]
[REFERRED TO]
VISHWANATH PRASAD AND OTHERS VS. STATE OF U P AND OTHERS
[LAWS(ALL)-2017-11-147]
[REFERRED TO]
ZILA SAHKARI BANK LTD VS. RUDRA SEN SINGH ADULT
[LAWS(ALL)-2017-5-619]
[REFERRED TO]
SALAMAT ULLAH KHAN VS. STATE OF U.P.
[LAWS(ALL)-2017-6-6]
[REFERRED TO]
RICHA GAUR VS. KAMAL KISHORE GAUR
[LAWS(ALL)-2019-10-229]
[REFERRED TO]
HIRA LAL VS. STATE OF U.P
[LAWS(ALL)-2019-10-279]
[REFERRED TO]
SEEMA & ORS. VS. UNION OF INDIA THRU. SECY. HUMAN RESOURCES & ORS.
[LAWS(ALL)-2018-5-772]
[REFERRED TO]
BRAHAMANAND SINGH & 14 ORS. VS. STATE OF U.P. THROUGH PRIN. SECY. REVENUE LKO. & ORS.
[LAWS(ALL)-2017-9-174]
[REFERRED TO]
RAJ KUMAR VS. STATE OF U P
[LAWS(ALL)-2018-4-318]
[REFERRED TO]
HARI SHANKAR VS. UNION OF INDIA
[LAWS(ALL)-2015-4-385]
[REFERRED TO]
JITENDRA KUMAR SINHA VS. DIRECTOR PRINTING AND STATIONARY U P ALLD & ANOTHE
[LAWS(ALL)-2015-9-403]
[REFERRED]
AJAY KUMAR MISRA AND ORS. VS. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS.
[LAWS(ALL)-2015-8-142]
[REFERRED TO]
AJAY KUMAR MISRA AND ORS. VS. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS.
[LAWS(ALL)-2015-8-142]
[REFERRED TO]
HASEEN JAHAN VS. STATE OF U.P. AND ORS.
[LAWS(ALL)-2015-8-229]
[REFERRED TO]
SACHCHIDA NAND RAI VS. THE D.I.O.S. AND ORS.
[LAWS(ALL)-2015-3-30]
[REFERRED TO]
KRISHNA KUMAR VS. STATE OF U.P. THRU. PRIN. SECY. LOK NIRMAN VIBHAG
[LAWS(ALL)-2017-2-147]
[REFERRED TO]
STATE OF U.P. VS. SUKH LAL
[LAWS(ALL)-2019-9-287]
[REFERRED TO]
SINCHAI MAZDOOR SANGH AND ORS. VS. STATE OF U.P. AND ORS.
[LAWS(ALL)-2020-1-609]
[REFERRED TO]
YOGENDRA SINGH INDOLIA VS. STATE OF U.P.
[LAWS(ALL)-2020-2-387]
[REFERRED TO]
HRIDESH KUMAR VS. STATE OF U.P.
[LAWS(ALL)-2019-12-152]
[REFERRED TO]
HANUMAN PRASAD PANDEY AND 12 ORS VS. STATE OF U P THRU PRIN SECY AGRICULTURE EDU LUCKNOW & ORS
[LAWS(ALL)-2019-5-235]
[REFERRED TO]
SONU KUMAR VS. STATE OF U P AND 4 OTHERS
[LAWS(ALL)-2019-4-229]
[REFERRED TO]
RAKESH SHUKLA VS. PRINCIPAL SECRETARY FOREST AND OTHERS
[LAWS(ALL)-2019-1-41]
[REFERRED TO]
BHUPENDRA TIWARI AND 14 OTHERS VS. UNION OF INDIA AND OTHERS
[LAWS(ALL)-2019-1-61]
[REFERRED TO]
U. O. I VS. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
[LAWS(ALL)-2022-12-95]
[REFERRED TO]
VIVEK KUMAR KHANDELWAL AND ORS., VS. GOVERNMENT OF N.C.T. OF DELHI THROUGH ITS PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT,
[LAWS(DLH)-2007-10-372]
[REFERRED TO]
SANJAY SINGH KUSHWAH VS. RESIDENT COMMISSIONER M P BHAWAN GOVT OF MP
[LAWS(DLH)-2007-2-72]
[REFERRED TO]
GOVT OF NCT OF DELHI VS. ITS WORKMEN
[LAWS(DLH)-2007-2-79]
[REFERRED TO]
BALERAM VS. M C D
[LAWS(DLH)-2007-2-172]
[REFERRED TO]
POONAM MALHOTRA VS. ARYA MODEL SCHOOL
[LAWS(DLH)-2007-5-82]
[REFERRED TO]
VIVEK KUMAR KHANDELWAL AND OTHERS VS. GOVERNMENT OF N.C.T. OF DELHI
[LAWS(DLH)-2007-1-231]
[REFERRED TO]
KHEM CHAND VS. M C D
[LAWS(DLH)-2008-10-77]
[REFERRED TO]
C A INDIRA VS. STATE OF KERALA
[LAWS(KER)-2011-8-128]
[REFERRED TO]
CHIEF OFFICER VS. MOTABHAI SHARDULBHAI
[LAWS(GJH)-2017-3-476]
[REFERRED TO]
RAMESHKUMAR JETHALAL THAKKAR VS. DISTRICT DEVELOPMENT OFFICER
[LAWS(GJH)-2017-3-499]
[REFERRED TO]
MAHAVIRSINH NARAPATSINH JADEJA VS. SAURASHTRA UNIVERSITY & 2 OTHER (S)
[LAWS(GJH)-2019-5-24]
[REFERRED TO]
PARMAR RAMSINH NATHABHAI & 120 OTHER (S) VS. STATE OF GUJARAT & 2 OTHER (S)
[LAWS(GJH)-2019-4-51]
[REFERRED TO]
MEGHA CHANDRAKANT KALE VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2014-3-39]
[REFERRED TO]
MEGHA CHANDRAKANT KALE VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2014-3-39]
[REFERRED TO]
CHIEF EXECUTIVE OFFICER VS. VAIJINATH S/O ABASAHEB SHINDE
[LAWS(BOM)-2013-3-16]
[REFERRED TO]
SACHIN AMBADAS DAWALE VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2013-10-167]
[REFERRED TO]
VIJAY BHUJANGRAO DESHMUKH AND ORS. VS. ZILLA PARISHAD, AMRAVATI AND ORS.
[LAWS(BOM)-2015-4-224]
[REFERRED TO]
THE CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD JALNA VS. BABU AND ORS.
[LAWS(BOM)-2015-9-85]
[REFERRED TO]
NARHARI TATYABA DAWALE VS. THE CHIEF EXECUTIVE OFFICER,ZILLA PARISHAD, JALNA
[LAWS(BOM)-2016-10-40]
[REFERRED TO]
GAURISHANKAR GANGARAM PANDYA VS. STATE OF GUJARAT
[LAWS(GJH)-2016-4-8]
[REFERRED TO]
SAURASHTRA SHRAMIK SANGH VS. AMRELI MUNICIPALITY AND ANOTHER
[LAWS(GJH)-2016-8-207]
[REFERRED TO]
CHETANKUMAR SURESHBHAI PATEL VS. OIL AND NATURAL GAS CORPORATION LIMITED
[LAWS(GJH)-2016-6-201]
[REFERRED TO]
CHETANKUMAR SURESHBHAI PATEL VS. OIL AND NATURAL GAS CORPORATION LIMITED
[LAWS(GJH)-2016-6-201]
[REFERRED TO]
PRAJAPATI HITESH MOHANLAL VS. STATE OF GUJARAT
[LAWS(GJH)-2016-7-235]
[REFERRED TO]
THE STATE OF MAHARASHTRA VS. SMT. MEENA A. KUWALEKAR
[LAWS(BOM)-2016-4-61]
[REFERRED TO]
VIKAS ASHOKRAO DEKATE VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2016-5-43]
[REFERRED TO]
SHIPPING CORPORATION OF INDIA LTD VS. LAL BAVTA HOTEL AUR BAKERY MAZDOOR UNION & ANR
[LAWS(BOM)-2016-7-218]
[REFERRED]
VINOD KUMAR PANDEY VS. STATE OF JHARKHAND
[LAWS(JHAR)-2023-12-115]
[REFERRED TO]
STATE OF JHARKHAND VS. UNMILIKA DAS
[LAWS(JHAR)-2023-1-6]
[REFERRED TO]
SHYAM NANDAN SINGH VS. STATE OF JHARKHAND
[LAWS(JHAR)-2023-10-50]
[REFERRED TO]
KAILASH MISHRA VS. UNION OF INDIA
[LAWS(JHAR)-2021-3-63]
[REFERRED TO]
DAYA SHANKAR PRASAD KARN VS. THE STATE OF JHARKHAND AND ORS.
[LAWS(JHAR)-2015-8-67]
[REFERRED TO]
RAZIYA BEGUM VS. THE STATE OF JHARKHAND AND ORS.
[LAWS(JHAR)-2015-9-39]
[REFERRED TO]
BADRI PRASAD MITRA VS. THE STATE OF JHARKHAND AND ORS.
[LAWS(JHAR)-2015-10-51]
[REFERRED TO]
ASHOK KUMAR TIWARY AND ORS. VS. THE STATE OF JHARKHAND AND ORS.
[LAWS(JHAR)-2015-10-119]
[REFERRED TO]
HEAVY ENGINEERING CORPORATION LIMITED VS. THEIR WORKMEN AND ORS
[LAWS(JHAR)-2016-8-91]
[REFERRED]
THE MANAGEMENT OF JHARKHAND STATE VS. THE WORKMAN
[LAWS(JHAR)-2017-6-143]
[REFERRED TO]
RAJENDRA SINGH VS. STATE OF JHARKHAND
[LAWS(JHAR)-2017-9-46]
[REFERRED TO]
ANIL KUMAR SHRIVASTAVA VS. STATE OF JHARKHAND
[LAWS(JHAR)-2018-12-133]
[REFERRED TO]
BASUDEO KUMAR BAKHLA AND ANOTHER VS. STATE OF JHARKHAND AND OTHERS
[LAWS(JHAR)-2018-2-177]
[REFERRED TO]
RAJEN BARAIK, S/O LATE HARKAM BARAIK VS. STATE OF JHARKHAND
[LAWS(JHAR)-2018-5-67]
[REFERRED TO]
CHANDRIKA PASWAN VS. STATE OF JHARKHAND THROUGH CHIEF SECRETARY GOVT OF JHARKHAND
[LAWS(JHAR)-2018-8-147]
[REFERRED TO]
KASHINATH SHETYE VS. STATE OF GOA
[LAWS(BOM)-2010-6-141]
[REFERRED TO]
WORKMEN OF TARODA OPENCAST MINE OF WESTERN COALFIELDS LIMITED VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
[LAWS(BOM)-2011-1-36]
[REFERRED TO]
UNION OF INDIA VS. HEMANT SHAMRAO SANKPAL
[LAWS(BOM)-2011-4-20]
[REFERRED TO]
STATE OF MAHARASHTRA VS. RAMA RANGNATH TAMBE
[LAWS(BOM)-2010-11-52]
[REFERRED TO]
GENERAL MANAGER HINDUSTAN PETROLEUM CORPORATION LTD VS. GENERAL SECRETARY GENERAL EMPLOYEES ASSOCIATION
[LAWS(BOM)-2010-3-9]
[REFERRED TO]
UNION OF INDIA & ORS VS. BASANT KUMAR
[LAWS(DLH)-2018-10-172]
[REFERRED TO]
PROJECT DIR DEP OF RURAL DEVEL VS. ITS WORKMEN THR D P V V I E UN
[LAWS(DLH)-2019-3-158]
[REFERRED TO]
VINAY KUMAR SRIVASTAVA VS. UNION OF INDIA
[LAWS(CA)-2013-10-12]
[REFERRED TO]
JIGNESH B. PANWALA VS. THE ADMINISTRATOR
[LAWS(CA)-2013-12-9]
[REFERRED TO]
M.C. DAS VS. A.G. GEETHA
[LAWS(CA)-2014-8-45]
[REFERRED TO]
DELHI JAL BOARD VS. ITS WORKMEN
[LAWS(DLH)-2017-11-8]
[REFERRED TO]
INTER UNIVERSITY ACCELERATOR CENTRE VS. MANISHA RANI
[LAWS(DLH)-2023-8-104]
[REFERRED TO]
RAMESH MAHTO VS. STATE OF JHARKHAND
[LAWS(JHAR)-2012-7-219]
[REFERRED TO]
HRIDAY NARAYAN BHANDARI VS. STATE OF BIHAR
[LAWS(JHAR)-2012-8-7]
[REFERRED TO]
AGRA DEVELOPMENT AUTHORITY VS. PRESIDING OFFICER LABOUR COURT
[LAWS(ALL)-2008-1-215]
[REFERRED TO]
HARIKANT MISHRA VS. STATE OF U P
[LAWS(ALL)-2008-2-99]
[REFERRED TO]
SEEMABEN RASIKBHAI SAGATHIYA VS. PRESIDING OFFICER
[LAWS(GJH)-2022-8-142]
[REFERRED TO]
PREM SHANKAR PANDEY VS. NATIONAL THERMAL POWER CORPORATION LTD
[LAWS(ALL)-2009-5-769]
[REFERRED TO]
RAKESH CHANDRA SRIVASTAVA VS. STATE OF U P
[LAWS(ALL)-2007-10-17]
[REFERRED TO]
RAJIV SHARMA VS. U P STATE PUBLIC SERVICE TRIBUNAL
[LAWS(ALL)-2007-12-120]
[REFERRED TO]
RAGHAVENDRA DWIVEDI VS. STATE OF U P
[LAWS(ALL)-2007-2-238]
[REFERRED TO]
NAND LAL VS. STATE OF U P
[LAWS(ALL)-2006-8-190]
[REFERRED TO]
VED PRAKASH SHUKLA VS. STATE OF U P
[LAWS(ALL)-2006-12-66]
[REFERRED TO]
DEBANDRA NATH MONDAL VS. RATAN KUMAR DAS
[LAWS(CAL)-2008-2-80]
[REFERRED TO]
WEST BENGAL REGISTRATION COPYWRITERS ASSOCATION VS. STATE OF WEST BENGAL SERVICE
[LAWS(CAL)-2007-4-52]
[REFERRED TO]
SWATI MUKHOPADHYAY VS. KUNTAL BOSE
[LAWS(CAL)-2010-8-141]
[REFERRED]
AMAR NATH CHOWDHURY VS. UNION OF INDIA
[LAWS(CAL)-2008-5-94]
[REFERRED TO]
SANDEEP VERMA VS. STATE OF C.G.
[LAWS(CHH)-2023-2-83]
[REFERRED TO]
ARJUN RAM SAHU VS. STATE OF CHHATTISGARH
[LAWS(CHH)-2024-4-69]
[REFERRED TO]
VISHNU SAHU VS. STATE OF CHHATTISGARH
[LAWS(CHH)-2024-2-49]
[REFERRED TO]
LABDDHI POLY PLAST ENGINEERS VS. ASWINKUMAR MOHANLAL GOHIL
[LAWS(GJH)-2022-5-261]
[REFERRED TO]
NATWARSINH VIRSINH KOLI VS. DEPUTY RANGE FOREST OFFICER
[LAWS(GJH)-2023-6-1510]
[REFERRED TO]
OM PARKASH VS. STATE OF H.P AND ORS.
[LAWS(HPH)-2011-4-348]
[REFERRED TO]
SAROJNI DEVI VS. STATE OF HIMACHAL PRADESH
[LAWS(HPH)-2010-8-244]
[REFERRED TO]
MAHIPAL SINGH VS. NATIONAL SEEDS CORPORATION
[LAWS(DLH)-2015-7-256]
[REFERRED TO]
DIRECTORATE OF ADULT EDUCATION VS. BIRENDER KUMAR & ORS
[LAWS(DLH)-2015-7-425]
[REFERRED]
RAM SINGH VS. THE MANAGEMENT OF CPWD
[LAWS(DLH)-2015-9-92]
[REFERRED TO]
VIKRAM PRASAD VS. UNION OF INDIA AND ORS.
[LAWS(DLH)-2015-10-192]
[REFERRED TO]
UNION OF INDIA AND ORS VS. DEVENDER KUMAR
[LAWS(DLH)-2014-2-474]
[REFERRED]
RAJENDER SINGH VS. UOI
[LAWS(DLH)-2014-12-60]
[REFERRED TO]
BIJENDER AND ORS VS. CHAIRMAN, AIRPORTS AUTHORITY OF INDIA AND ANR
[LAWS(DLH)-2013-3-382]
[REFERRED]
MADHU SHARMA VS. GNCTD OF DELHI
[LAWS(DLH)-2013-4-279]
[REFERRED TO]
SMT. GURJEET KAUR AND ORS. VS. GNCT OF DELHI & ORS.
[LAWS(DLH)-2013-7-641]
[REFERRED TO]
NIHAL SINGH VS. UOI
[LAWS(DLH)-2013-10-143]
[REFERRED TO]
ANUJ KUMAR VERMA VS. UNION OF INDIA THROUGH ITS SECRETARY
[LAWS(DLH)-2013-10-247]
[REFERRED TO]
SH PRAVEEN KUMAR VS. DELHI STATE INDUSTRIAL INFRASTRUCTURE
[LAWS(DLH)-2012-8-304]
[REFERRED TO]
P.K. SHARMA VS. MUNICIPAL CORPORATION OF DELHI
[LAWS(DLH)-2013-3-4]
[REFERRED TO]
GOVIND SINGH RANA VS. NATIONAL TECHNICAL RESEARCH ORGANISATION
[LAWS(DLH)-2013-1-39]
[REFERRED TO]
CHANDER DUTT VS. NEHRU YUVA KENDRA SANGATHAN
[LAWS(DLH)-2012-5-717]
[REFERRED TO]
KRISHAN CHANDER GOPAL SINGH & ANR. VS. P.O., LABOUR COURT NO. 1 DELHI & ANR.
[LAWS(DLH)-2012-11-375]
[REFERRED TO]
NALINI PRABHAKAR VS. UNIVERSITY OF DELHI
[LAWS(DLH)-2011-7-401]
[REFERRED TO]
SHARMILA DEVI SHARMA VS. DR. Y.S. PARMAR UNIVERSITY AND ANOTHER
[LAWS(HPH)-2009-5-55]
[REFERRED TO]
STATE OF H.P. VS. RAM LAL
[LAWS(HPH)-2012-5-292]
[REFERRED TO]
MUNICIPAL CORPORATION OF CITY OF JALGAON VS. MIRAJ MAHILA AUDYOGIK COOPERATIVE SOCIETY LTD
[LAWS(BOM)-2023-8-19]
[REFERRED TO]
TIKAM CHAND VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2013-1-52]
[REFERRED TO]
TIKAM CHAND VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2013-1-52]
[REFERRED TO]
TILOK SINGH VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2013-10-43]
[REFERRED TO]
ASHOK KUMAR VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2012-1-70]
[REFERRED TO]
P AGASTHIAN VS. DIRECTOR (HUMAN RESOURCE) OIL AND NATURAL GAS CORPORATION LIMITED
[LAWS(MAD)-2017-10-312]
[REFERRED TO]
ARCHANA VS. STATE OF RAJASTHAN & OTHERS
[LAWS(RAJ)-2013-7-367]
[REFERRED]
STATE OF RAJASTHAN & ANR. VS. SHANKAR LAL KUMHAR
[LAWS(RAJ)-2013-9-352]
[REFERRED TO]
KAMLA JOSHI VS. STATE
[LAWS(UTN)-2011-5-16]
[REFERRED TO]
RESIDENT ENGINEER, RAJASTHAN HOUSING BOARD, PALI VS. JUDGE, INDUSTRIAL DISPUTES TRIBUNAL & ANOTHER
[LAWS(RAJ)-2011-1-181]
[REFERRED TO]
SARITA VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2009-5-21]
[REFERRED TO]
GOPAL SINGH VS. STATE
[LAWS(RAJ)-2009-5-122]
[REFERRED]
STATE OF UTTARAKHAND VS. MANOJ KUMAR.
[LAWS(UTN)-2019-12-55]
[REFERRED TO]
KAILASH CHANDRA PANERU VS. VICE CHANCELLOR OF GOVIND BALLABH PANT AGRICULTURE AND TECHNOLOGY UNIVERSITY PANT NAGAR AND OTHERS
[LAWS(UTN)-2017-9-67]
[REFERRED TO]
EXECUTIVE ENGINEER RURAL ENGINEERING SERVICES & ANOTHER VS. GANESH DUTT JOSHI
[LAWS(UTN)-2018-7-73]
[REFERRED TO]
RANBIR SINGH VS. SK ROY, CHAIRMAN, LIFE INSURANCE CORP. OF INDIA
[LAWS(SC)-2022-4-87]
[REFERRED TO]
STATE OF BIHAR VS. DEVENDRA SHARMA
[LAWS(SC)-2019-10-65]
[REFERRED TO]
VINOD RAVJIBHAI RAJPUT VS. STATE OF GUJARAT
[LAWS(SC)-2020-2-48]
[REFERRED TO]
UNION OF INDIA VS. ILMO DEVI
[LAWS(SC)-2021-10-26]
[REFERRED TO]
ASHISH KUMAR JHA VS. STATE OF SIKKIM
[LAWS(SIK)-2010-8-3]
[REFERRED TO]
NAW RAJ BHATTARAI VS. STATE OF SIKKIM
[LAWS(SIK)-2021-4-4]
[REFERRED TO]
SONAM THENDUP BHUTIA VS. STATE OF SIKKIM
[LAWS(SIK)-2022-11-1]
[REFERRED TO]
SHIV KUMAR AND ORS. VS. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
[LAWS(P&H)-2015-5-110]
[REFERRED TO]
SHARDA DEVI VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2016-7-82]
[REFERRED TO]
KARNAIL SINGH VS. STATE OF PUNJAB AND ORS.
[LAWS(P&H)-2015-9-393]
[REFERRED TO]
VINOD KUMAR VS. UNION OF INDIA
[LAWS(SC)-2024-1-103]
[REFERRED TO]
SIVANANDAN C.T. VS. HIGH COURT OF KERALA
[LAWS(SC)-2023-7-79]
[REFERRED TO]
MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY UDAIPUR VS. SURESH CHANDRA MEHTA
[LAWS(RAJ)-2023-8-133]
[REFERRED TO]
STATE OF TAMIL NADU VS. T GOPAL
[LAWS(MAD)-2016-9-133]
[REFERRED]
OM PRAKASH VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2022-10-74]
[REFERRED TO]
MANAGING COMMITTEE VS. RAJASTHAN NON GOVERNMENT EDUCATIONAL INSTITUTION TRIBUNAL, JAIPUR
[LAWS(RAJ)-2022-4-29]
[REFERRED TO]
EXECUTIVE ENGINEER, IRRIGATION DEPARTMENT VS. SARDAR SINGH
[LAWS(RAJ)-2023-2-129]
[REFERRED TO]
SURENDRA KUMAR GURJAR S/O SHRI MOHAN LAL AND OTHERS VS. STATE OF RAJASTHAN THROUGH THE PRINCIPAL SECRETARY, MEDICAL & HEALTH DEPARTMENT, GOVERNMENT SECRETARIAT, JAIPUR
[LAWS(RAJ)-2017-4-2]
[REFERRED TO]
SMT. ANITA GOSWAMI WIFE OF LATE SHRI ANIL GOSWAMI VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2018-1-296]
[REFERRED TO]
UNION OF INDIA AND ORS. VS. JEEVAN SINGH GEHLOT AND ORS.
[LAWS(RAJ)-2015-3-54]
[REFERRED TO]
RAJESH KUMAR VS. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
[LAWS(RAJ)-2015-1-188]
[REFERRED TO]
DEEPAK KUMAR AND ORS. VS. BOARD OF SECONDARY EDUCATION RAJASTHAN AND ORS.
[LAWS(RAJ)-2015-2-32]
[REFERRED TO]
TARA CHAND VS. STATE OF RAJASTHAN & ORS.
[LAWS(RAJ)-2014-2-353]
[REFERRED TO]
UNIVERSITY OF RAJASTHAN VS. VINEETA CHAUHAN
[LAWS(RAJ)-2014-4-68]
[REFERRED TO]
NISHA MATHUR VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2014-7-91]
[REFERRED TO]
ASSISTANT ENGINEER, MICROWAVE PROJECT AND ORS. VS. RAMESH CHAND
[LAWS(RAJ)-2014-7-175]
[REFERRED TO]
CENTRE FOR ENVIRONMENT AND FOOD SECURITY VS. UNION OF INDIA
[LAWS(SC)-2010-12-42]
[REFERRED TO]
MAN SINGH VS. COMMISSIONER GARHWAL
[LAWS(SC)-2009-3-65]
[REFERRED TO]
STATE OF BIHAR VS. UPENDRA NARAYAN SINGH
[LAWS(SC)-2009-3-191]
[RELIED UPON]
KRISHAN SINGH VS. EXECUTIVE ENGINEER HARYANA STATE AGRICULTURAL MARKETING BOARD
[LAWS(SC)-2010-3-62]
[REFERRED TO]
DEVINDER SINGH VS. MUNICIPAL COUNCIL SANAUR
[LAWS(SC)-2011-4-23]
[REFERRED TO]
NAND KUMAR VS. STATE OF BIHAR
[LAWS(SC)-2014-2-76]
[REFERRED TO]
ARBIND KUMAR VS. STATE OF JHARKHAND & ORS.
[LAWS(SC)-2016-10-74]
[REFERRED TO]
TAMILNADU TERMINATED FULL TIME TEMPORARY LIC EMPLOYEES ASSOCIATION VS. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
[LAWS(SC)-2015-3-100]
[REFERRED TO]
PRATAP KISHORE PANDA & ORS VS. AGNI CHARAN DAS & ORS
[LAWS(SC)-2015-10-49]
[REFERRED TO]
YASHWANT ARJUN MORE AND ORS. VS. STATE OF MAHARASHTRA AND ORS.
[LAWS(SC)-2011-8-158]
[REFERRED TO]
A. SIVAKUMAR VS. SECRETARY TO GOVERNMENT, FOOD, CO-OP. AND CONSUMER PROTECTION DEPT. AND ORS.
[LAWS(MAD)-2021-2-269]
[REFERRED TO]
ANCY. K VS. STATE OF KERALA
[LAWS(KER)-2017-9-102]
[REFERRED TO]
SADANANDAN, AGED 60 YEARS, S/O. RAMAN, KUNNATHIL HOUSE, NANMINDA P.O., KOZHIKODE 673613 (COOK RELIEVED ON SUPERANNUATION) VS. THE STATE OF KERALA, REPRESENTED BY THE SECRETARY, FISHERIES & PORTS (D) DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM 695001
[LAWS(KER)-2016-9-118]
[REFERRED TO]
PAPPY JOSE G VS. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
[LAWS(KER)-2017-1-216]
[REFERRED TO]
REMIA MATHEW VS. VEGETABLE AND FRUIT PROMOTION COUNCIL
[LAWS(KER)-2017-11-276]
[REFERRED TO]
ABDUL AZIZ VS. STATE OF KERALA
[LAWS(KER)-2017-12-174]
[REFERRED TO]
KERALA STATE BEVARAGES (MANUFACTURING & MARKETING) CORPORATION VS. THE CANNANORE DISTRICT SHOP ESTABLISHMENT & GENERAL WORKERS UNION (INTUC) AND ORS.
[LAWS(KER)-2015-2-56]
[REFERRED TO]
BINOD KUMAR SINHA VS. THE STATE OF BIHAR
[LAWS(PAT)-2011-9-169]
[REFERRED TO]
R.ARUMUGAM VS. SECRETARY TO GOVERNMENT
[LAWS(MAD)-2022-7-5]
[REFERRED TO]
STATE OF MANIPUR; COMMISSIONER/SECRETARY, IFCD GOVT OF MANIPUR; CHIEF ENGINEER, IFCD(WING-I), GOVT OF MANIPUR VS. LAISHRAM KHOGENDRA SINGH
[LAWS(MANIP)-2013-7-14]
[REFERRED]
SHARMILA NAOREM VS. THE STATE OF MANIPUR
[LAWS(MANIP)-2015-1-7]
[REFERRED TO]
L. MOHEN SINGH VS. STATE OF MANIPUR
[LAWS(MANIP)-2016-2-4]
[REFERRED TO]
ASEM REBIKA DEVI AND ORS. VS. THE STATE OF MANIPUR AND ORS.
[LAWS(MANIP)-2016-3-8]
[REFERRED TO]
LAIRENLAKPAM POIREITON MEITEI VS. STATE OF MANIPUR
[LAWS(MANIP)-2021-2-2]
[REFERRED TO]
RATNA MUTUM VS. COMMISSIONER (ARTS & CULTURE), DIRECTORATE OF ARTS AND CULTURE
[LAWS(MANIP)-2021-3-9]
[REFERRED TO]
S. MALARKODI VS. TAMIL NADU CIVIL SUPPLIES CORPORATION
[LAWS(MAD)-2022-7-459]
[REFERRED TO]
SOLAIMAN SARKAR VS. STATE OF MEGHALAYA
[LAWS(MEGH)-2022-6-34]
[REFERRED TO]
LARIHUNDASHISHA KHARDEWSAW VS. STATE OF MEGHALAYA
[LAWS(MEGH)-2019-11-3]
[REFERRED TO]
RAVINDER REDDY VS. STATE OF TELANGANA
[LAWS(TLNG)-2022-12-48]
[REFERRED TO]
B. RAJASHEKAR VS. TELANGANA POLICE HOUSING CORPORATION LTD
[LAWS(TLNG)-2023-6-43]
[REFERRED TO]
M. ANURADHA VS. PRL SECY, PUBLIC HEALTH MUNICIPAL ENGG.
[LAWS(TLNG)-2022-7-57]
[REFERRED TO]
B.KARUNAKAR REDDY VS. STATE OF TELANGANA
[LAWS(TLNG)-2023-1-44]
[REFERRED TO]
JEEJULA VENKATESWARLU VS. EXECUTIVE ENGINEER
[LAWS(TLNG)-2023-12-42]
[REFERRED TO]
PRALOY GOSWAMI VS. STATE OF TRIPURA
[LAWS(TRIP)-2019-2-6]
[REFERRED TO]
DEEPAYAN GHOSH VS. STATE OF TRIPURA
[LAWS(TRIP)-2019-2-53]
[REFERRED TO]
SUBHASH ROY VS. STATE OF TRIPURA
[LAWS(TRIP)-2022-1-25]
[REFERRED TO]
GAJRAJ SINGH VS. LOK SEVA ADHIKARAN
[LAWS(UTN)-2007-7-10]
[REFERRED TO]
LOK NIRMAN VIBHAG DAINIK/KARYAPRABHARIT UNION AND ORS. VS. STATE OF UTTARAKHAND AND ORS.
[LAWS(UTN)-2010-12-203]
[REFERRED TO]
SMT. MANJU MEHRA VS. VICE CHANCELLOR, G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS.
[LAWS(UTN)-2006-8-38]
[REFERRED TO]
EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY BOARD VS. SUNIL SHANTRAM SATARKAR
[LAWS(SC)-2017-5-86]
[REFERRED TO]
YASH PAL & ORS VS. UNION OF INDIA & ORS
[LAWS(SC)-2017-1-8]
[REFERRED TO]
SHIKHA VS. STATE OF HARYANA
[LAWS(P&H)-2023-12-83]
[REFERRED TO]
MANPREET KAUR VS. STATE OF PUNJAB AND ORS.
[LAWS(P&H)-2019-7-494]
[REFERRED TO]
PADMA VS. LALA LAJPAT RAI UNIVERSITY
[LAWS(P&H)-2021-8-61]
[REFERRED TO]
USHABEN JOSHI VS. UNION OF INDIA
[LAWS(SC)-2024-8-79]
[REFERRED TO]
STATE OF BIHAR VS. JAWAHAR LAL RAM
[LAWS(SC)-2023-4-143]
[REFERRED TO]
DISTRICT RED CROSS SOCIETY VS. PRESIDING OFFICER
[LAWS(P&H)-2014-4-208]
[REFERRED TO]
MALKIAT SINGH VS. THE STATE OF PUNJAB
[LAWS(P&H)-2014-7-633]
[REFERRED TO]
SUNITA PRADHAN VS. STATE OF SIKKIM
[LAWS(SIK)-2022-4-13]
[REFERRED TO]
UNION OF INDIA VS. SANT LAL ETC. ETC.
[LAWS(SC)-2019-1-460]
[REFERRED TO]
STATE OF BIHAR & ORS VS. BIHAR SECONDARY TEACHERS STRUGGLE COMMITTEE, MUNGER & ORS
[LAWS(SC)-2019-5-57]
[REFERRED TO]
CHIEF PERSONNEL OFFICER VS. A.NISHANTH GEORGE
[LAWS(SC)-2022-1-80]
[REFERRED TO]
NEELIMA SRIVASTAVA VS. STATE OF UTTAR PRADESH
[LAWS(SC)-2021-8-30]
[REFERRED TO]
JEETUBHA KHANSANGJI JADEJA VS. KUTCHH DISTRICT PANCHAYAT
[LAWS(SC)-2022-9-131]
[REFERRED TO]
GOVT. OF NCT OF DELHI VS. M/S. K.L. RATHI STEELS LIMITED
[LAWS(SC)-2023-3-64]
[REFERRED TO]
STATE OF RAJASTHAN VS. BHANWAR LAL VERMA
[LAWS(RAJ)-2011-9-37]
[REFERRED TO]
RAJENDRA KUMAR SAINI VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2009-9-273]
[REFERRED TO]
UDAI PAL VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2011-5-30]
[REFERRED TO]
RAJENDRA KUMAR VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2006-5-54]
[REFERRED TO]
PRADEEP KUMAR SINGH VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2021-9-70]
[REFERRED TO]
SOHAN SINGH VS. UNION OF INDIA
[LAWS(RAJ)-2022-5-361]
[REFERRED TO]
HEMENDRA GARG SO GIRRAJ PRASAD GARG VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2019-4-38]
[REFERRED TO]
KHUBI KHAN VS. STATE OF HARYANA AND ORS.
[LAWS(P&H)-2015-3-85]
[REFERRED TO]
VICE CHANCELLOR, KURUKSHETRA AND ORS. VS. RAJ RANI AND ORS.
[LAWS(P&H)-2015-10-194]
[REFERRED TO]
PIARA VS. PRESIDING OFFICER, LABOUR COURT, AMBALA AND OTHERS
[LAWS(P&H)-2015-12-312]
[REFERRED TO]
MAGHAR DASS VS. INDUSTRIAL TRIBUNAL PATIALA & ORS.
[LAWS(P&H)-2015-12-583]
[REFERRED TO]
MAHENDER SINGH AND ORS. VS. HUDA AND ORS.
[LAWS(P&H)-2015-5-529]
[REFERRED TO]
UNION OF INDIA VS. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
[LAWS(P&H)-2015-3-470]
[REFERRED TO]
SHILPA JINDAL VS. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH CHANDIGARH AND OTHERS
[LAWS(P&H)-2016-4-153]
[REFERRED TO]
SUNIL KUMAR PAREEK & ORS VS. STATE OF RAJASTHAN & ORS
[LAWS(RAJ)-2014-11-231]
[REFERRED]
SECRETARY, JAIPUR ZILA KRIDA PARISHAD VS. CHANDA DEVI AND ORS.
[LAWS(RAJ)-2014-12-193]
[REFERRED TO]
SUBHASH KUMARI VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2016-8-143]
[REFERRED TO]
JAI KISHAN SHARMA VS. RAJASTHAN HOUSING BOARD AND ORS.
[LAWS(RAJ)-2016-3-24]
[REFERRED TO]
BABY CHOUDHARY VS. THE STATE OF RAJASTHAN AND ORS.
[LAWS(RAJ)-2015-5-18]
[REFERRED TO]
DAMODAR PRASAD MEENA VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2014-3-198]
[REFERRED TO]
DINESH KUMAR SHARMA VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2014-5-26]
[REFERRED TO]
GORU RAM VS. STATE OF RAJASTHAN AND ORS.
[LAWS(RAJ)-2014-8-75]
[REFERRED TO]
SWAPAN PAUL VS. THE STATE OF TRIPURA AND ORS.
[LAWS(TRIP)-2016-2-18]
[REFERRED TO]
STATE OF TRIPURA VS. MAUSUMI KHAN
[LAWS(TRIP)-2021-1-32]
[REFERRED TO]
SANKAR LASKAR VS. UNION OF INDIA
[LAWS(TRIP)-2021-2-50]
[REFERRED TO]
GOVIND PRASAD GAIROLA VS. THE STATE OF U.P. AND ORS.
[LAWS(UTN)-2006-2-29]
[REFERRED TO]
KHALIL KUMAR VS. INDIAN BANK
[LAWS(P&H)-2018-2-371]
[REFERRED TO]
K.PRABHAKAR VS. STATE OF TELANGANA
[LAWS(TLNG)-2021-12-37]
[REFERRED TO]
GOLANUKONDA KARUNAKAR VS. A.P.GRAMEENA VIKAS BANK
[LAWS(TLNG)-2020-1-9]
[REFERRED TO]
M.RAMESH VS. STATE OF TELANGANA
[LAWS(TLNG)-2022-12-53]
[REFERRED TO]
GUVVALA SWAMY VS. STATE OF TELANGANA
[LAWS(TLNG)-2022-12-62]
[REFERRED TO]
STATE OF KARNATAKA VS. GANAPATHI CHAYA NAYAK
[LAWS(SC)-2010-1-66]
[REFERRED TO]
UNION OF INDIA VS. A S PILLAI
[LAWS(SC)-2010-11-4]
[REFERRED TO]
BHUPENDRA NATH HAZARIKA VS. STATE OF ASSAM
[LAWS(SC)-2012-11-46]
[REFERRED TO]
SATYA PRAKASH VS. STATE OF BIHAR
[LAWS(SC)-2010-3-16]
[REFERRED TO]
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, CHENNAI VS. THIRU R. GOVINDASWAMY
[LAWS(SC)-2014-2-47]
[REFERRED TO]
S. SIVAGURU VS. S. SIVAGURU
[LAWS(SC)-2013-5-23]
[REFERRED TO]
STATE OF U P VS. REKHA RANI
[LAWS(SC)-2011-3-52]
[REFERRED TO]
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT VS. SUBHASH SINDHI COOPERATIVE HOUSING SOCIETY
[LAWS(SC)-2013-2-20]
[REFERRED TO]
BHARAT SINGH VS. UNION OF INDIA
[LAWS(SC)-2016-9-90]
[REFERRED TO]
MOHAN SINGH AND ORS. VS. THE CHAIRMAN RAILWAY BOARD AND ORS.
[LAWS(SC)-2015-8-1]
[REFERRED TO]
DEO NANDAN RAI VS. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
[LAWS(PAT)-2012-5-61]
[REFERRED TO]
STATE OF BIHAR VS. BALMIKI RAJAK
[LAWS(PAT)-2008-4-17]
[REFERRED TO]
PRAKASH CHANDRA SINHA VS. STATE OF BIHAR
[LAWS(PAT)-2010-2-54]
[REFERRED TO]
SANTHOSH K KEEZHANATHAZHEKUNIYIL VS. STATE OF KERALA
[LAWS(KER)-2014-3-241]
[REFERRED TO]
CHERIYA KOYA A VS. UNION OF INDIA REPRESENTED BY SECRETARY
[LAWS(KER)-2017-11-281]
[REFERRED TO]
V P GEORGE VS. UNION OF INDIA REPRESENTED BY SECRETARY
[LAWS(KER)-2017-3-241]
[REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. THE GENERAL SECRETARY, COCHIN REFINERIES EMPLOYEES CONSUMER CO
[LAWS(KER)-2017-8-254]
[REFERRED TO]
SUBAIDA M.P. VS. STATE OF KERALA
[LAWS(KER)-2017-8-383]
[REFERRED TO]
STATE OF KERALA VS. A. RAJAGOPAL
[LAWS(KER)-2014-10-269]
[REFERRED TO]
KERALA STATE WOMENS DEVELOPMENT CORPORATION LTD VS. BEENA P M
[LAWS(KER)-2013-9-52]
[REFERRED TO]
ANANDAVALLY M K VS. P G JAIRAJ
[LAWS(KER)-2013-12-90]
[REFERRED TO]
THE DIRECTOR OF SCHOOL EDUCATION (HIGHER SECONDARY) AND ORS. VS. A. INPAVALLI AND ORS.
[LAWS(MAD)-2020-9-993]
[REFERRED TO]
WAHENGBAM BIKENDRO SINGH AND ORS. VS. THE STATE OF MANIPUR AND ORS.
[LAWS(MANIP)-2015-10-2]
[REFERRED TO]
DHRUBA OINAM VS. STATE OF MANIPUR
[LAWS(MANIP)-2019-8-38]
[REFERRED TO]
K. SUBRAMANIAN VS. STATE OF TAMIL NADU
[LAWS(MAD)-2022-7-397]
[REFERRED TO]
GENERAL MANAGER VS. VANGI VANIGA THODARBALARGAL SANGAM
[LAWS(MAD)-2023-6-79]
[REFERRED TO]
SECRETARY TO GOVERNMENT FOR WOMEN AND CHILD WELFARE DEPARTMENT PUDUCHERRY VS. S. ANBU
[LAWS(MAD)-2023-6-105]
[REFERRED TO]
S NARAYANA VS. MD AHMEDULLA KHAN
[LAWS(SC)-2006-5-53]
[REFERRED TO]
INDERPREET SINGH KAHLON VS. STATE OF PUNJAB
[LAWS(SC)-2006-5-59]
[REFERRED TO]
HINDUSTAN AERONAUTICS LTD VS. DAN BAHADUR SINGH
[LAWS(SC)-2007-4-131]
[REFERRED TO]
NAGAR MAHAPALIKA VS. STATE OF U P
[LAWS(SC)-2006-5-16]
[REFERRED TO]
NAGAR MAHAPALIKA KANPUR VS. VIBHA SHUKLA
[LAWS(SC)-2007-5-173]
[LIED ON]
STATE OF M P VS. MUNNIBAI
[LAWS(SC)-2008-8-140]
[REFERRED TO]
STATE OF MANIPUR VS. N. APABI SINGH
[LAWS(MANIP)-2023-11-6]
[REFERRED TO]
VERONICA LAL AND OTHERS VS. STATE OF UTTARAKHAND AND OTHERS
[LAWS(UTN)-2019-1-5]
[REFERRED TO]
STATE OF UTTARAKHAND VS. BIRENDRA DUTT BADOLA
[LAWS(UTN)-2019-10-7]
[REFERRED TO]
RAJANI BHATT VS. STATE OF UTTARAKHAND AND ORS.
[LAWS(UTN)-2020-2-75]
[REFERRED TO]
ROOP SINGH NEGI VS. STATE OF UTTARAKHAND
[LAWS(UTN)-2020-6-7]
[REFERRED TO]
BALVINDER SINGH VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2013-7-62]
[REFERRED TO]
MAHENDER KUMAR VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2013-9-100]
[REFERRED TO]
HARI SINGH VS. STATE OF RAJASTHAN
[LAWS(RAJ)-2014-1-70]
[REFERRED TO]
NANDAN SINGH NAYAL AND 28 ORS. VS. STATE OF UTTARAKHAND THROUGH CHIEF SECRETARY
[LAWS(UTN)-2011-7-169]
[REFERRED TO]
GANESH PRASAD DANGWAL VS. STATE OF UTTARAKHAND
[LAWS(UTN)-2013-5-26]
[REFERRED TO]
DIWAKAR PRASAD PUROHIT AND ORS. VS. RAGHAV LANGAR AND ORS.
[LAWS(UTN)-2015-3-101]
[REFERRED TO]
SURAJ SHARMA AND ANOTHER VS. STATE OF UTTARAKHAND AND OTHERS
[LAWS(UTN)-2015-7-105]
[REFERRED]
KISHAN SWAROOP VS. STATE PUBLIC SERVICE TRIBUNAL
[LAWS(ALL)-2014-8-139]
[REFERRED TO]
SUMER SINGH VS. STATE OF U P SACHIVALAYA PRASHASHAN PRIN SCY
[LAWS(ALL)-2014-8-521]
[REFERRED TO]
P K SRIVASTAVA VS. MANAGING DIRECTOR, U P STATE SPINNING MILLS
[LAWS(ALL)-2014-5-431]
[REFERRED TO]
RAM SARAN VS. STATE OF U P
[LAWS(ALL)-2014-4-70]
[REFERRED TO]
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY VS. SURENDRA KUMAR
[LAWS(ALL)-2013-10-70]
[REFERRED TO]
MURARI LAL AND ORS. VS. STATE OF U.P. AND ORS.
[LAWS(ALL)-2014-11-257]
[REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. WORKMEN OF STEEL AUTHORITY OF INDIA LIMITED & OTHERS
[LAWS(CAL)-2017-1-54]
[REFERRED TO]
DEBASISH MAITY AND OTHERS VS. UNION OF INDIA AND OTHERS
[LAWS(CAL)-2018-10-33]
[REFERRED TO]
STATE OF WEST BENGAL & ORS. VS. NIMAI CHANDRA MONDAL & ORS.
[LAWS(CAL)-2018-6-121]
[REFERRED TO]
TAPAN GHOSH VS. STATE OF WEST BENGAL AND ORS.
[LAWS(CAL)-2018-6-199]
[REFERRED TO]
MANTU GHOSH AND ORS. VS. RAIGANJ UNIVERSITY AND ORS.
[LAWS(CAL)-2018-7-347]
[REFERRED TO]
ASIT RANJAN GAYEN VS. STATE OF WEST BENGAL
[LAWS(CAL)-2019-11-137]
[REFERRED TO]
SHREE HARI AGRO INDUSTRIES LTD VS. DEEPAK VEGPRO PRIVATE LIMITED
[LAWS(CAL)-2015-9-93]
[REFERRED]
BISHNU SARKAR VS. HONOURABLE CHIF JUSTICE HONOURABL HIGH COURT CALCUTTA
[LAWS(CAL)-2012-7-140]
[REFERRED TO]
IN THE FUNIA DONE VS. STATE
[LAWS(CAL)-2012-9-126]
[REFERRED TO]
SUBRATA DEB VS. STATE OF WEST BENGAL
[LAWS(CAL)-2013-11-50]
[REFERRED TO]
DEBLEENA GHOSH VS. STATE OF WEST BENGAL
[LAWS(CAL)-2013-7-1]
[REFERRED TO]
HARENDRA BAHADUR SINGH VS. UPSRTC., LUCKNOW
[LAWS(ALL)-2011-5-405]
[REFERRED TO]
JITENDRA PRAKASH PANDEY VS. BOARD OF REVENUE LUCKNOW
[LAWS(ALL)-2010-5-95]
[REFERRED TO]
STATE OF U.P. VS. PRABHU NARAIN SHARMA
[LAWS(ALL)-2010-7-183]
[REFERRED TO]
PURSHOTTAM VS. STATE OF U.P. AND OTHERS
[LAWS(ALL)-2012-8-304]
[REFERRED TO]
HIRA LAL VS. STATE OF U P
[LAWS(ALL)-2011-9-113]
[REFERRED TO]
MEWA LAL VS. STATE OF U P
[LAWS(ALL)-2012-1-109]
[REFERRED TO]
ASHOK KUMAR VS. UNION OF INDIA
[LAWS(ALL)-2012-5-132]
[REFERRED TO]
BHAWANI PRASAD SAHU VS. STATE OF U.P.
[LAWS(ALL)-2023-5-59]
[REFERRED TO]
KALAMUDDIN VS. STATE OF U.P.
[LAWS(ALL)-2023-3-33]
[REFERRED TO]
KARMESH PRATAP SINGH VS. STATE OF U. P.
[LAWS(ALL)-2024-3-111]
[REFERRED TO]
DINESH RAI VS. STATE
[LAWS(ALL)-2011-12-201]
[REFERRED TO]
GULAICHI DEVI VS. STATE OF U.P.
[LAWS(ALL)-2019-9-369]
[REFERRED TO]
RAJ KUMAR SHARMA VS. STATE OF U.P.
[LAWS(ALL)-2019-11-395]
[REFERRED TO]
RAMAKANT GUPTA VS. STATE OF U.P.
[LAWS(ALL)-2019-10-63]
[REFERRED TO]
BINDESHWARI PRASAD SHUKLA VS. STATE CANE SERVICE AUTHORITY THROUGH SECY LKO & OR
[LAWS(ALL)-2018-3-413]
[REFERRED TO]
KISHAN KUMAR SHARMA VS. STATE OF U.P.
[LAWS(ALL)-2019-10-131]
[REFERRED TO]
RENU SINGH RATHORE VS. U P STATE INDUSTRIAL DEVELOPMENT CORP LTD AND ANOTHER
[LAWS(ALL)-2018-11-17]
[REFERRED TO]
RAJ NATH VS. DIRECTOR/JOINT DIRECTOR,U E K PRASANSKARAN & OTHERS
[LAWS(ALL)-2018-11-146]
[REFERRED TO]
ZILA BASIC SHIKSHA ADHIKARI VS. SEETA RAM
[LAWS(ALL)-2017-5-647]
[REFERRED TO]
WAHID HUSAIN VS. PRACHARYA ZILA SHIKSHA AUR PRASHIKSHAN SANSTHAN AND ANOTHER
[LAWS(ALL)-2017-9-202]
[REFERRED TO]
ASHOK KUMAR MAURYA VS. DISTRICT MAGISTRATE FAIZABAD
[LAWS(ALL)-2017-12-177]
[REFERRED TO]
RAJENDRA SINGH VS. STATE OF U.P.
[LAWS(ALL)-2017-3-177]
[REFERRED TO]
DISTRICT BASIC EDUCATION OFFICER RAEBARELI VS. BANS RAJ
[LAWS(ALL)-2017-1-303]
[REFERRED TO]
LUXMIKANT VERMA VS. STATE OF U.P. AND 3 OTHERS
[LAWS(ALL)-2017-2-82]
[REFERRED TO]
HARI SHANKAR OJHA AND ORS. VS. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
[LAWS(ALL)-2015-8-105]
[REFERRED TO]
SURESH CHAND SONKAR VS. U P PUBLIC SERVICE COMMISSION
[LAWS(ALL)-2015-3-93]
[REFERRED TO]
U.P. STATE ELECTRICITY BOARD AND ORS. VS. STATE OF U.P. AND ORS.
[LAWS(ALL)-2016-4-225]
[REFERRED]
JAMAN SINGH BISHT VS. U.P. RAJKIYA NIRMAN NIGAM LTD. AND ORS.
[LAWS(ALL)-2016-7-26]
[REFERRED]
ANITA MEHROTRA VS. MIRANDA HOUSE
[LAWS(DLH)-2013-11-189]
[REFERRED TO]
SUSHIL KUMAR VS. UNIVERSITY GRANTS COMMISSION
[LAWS(DLH)-2013-7-171]
[REFERRED TO]
RAJESH KUMAR & ORS VS. HONORARY JOINT SECRETARY, AFWWA & ANR
[LAWS(DLH)-2013-4-473]
[REFERRED]
BACHHAN LAL VS. UNION OF INDIA
[LAWS(DLH)-2013-5-100]
[REFERRED TO]
BIHARI LAL VS. MCD
[LAWS(DLH)-2013-5-236]
[REFERRED TO]
DIRECTOR GENERAL VS. SURESH PAL
[LAWS(DLH)-2014-3-195]
[REFERRED TO]
ANAND SINGH VS. UNIVERSITY GRANTS COMMISSION
[LAWS(DLH)-2013-7-467]
[REFERRED TO]
KHEM VERMA VS. UNIVERSITY OF DELHI
[LAWS(DLH)-2013-7-472]
[REFERRED TO]
BHOOP SINGH VS. DIRECTOR GENERAL, CPWD
[LAWS(DLH)-2013-9-552]
[REFERRED TO]
RAM SANJIVAN & ORS VS. DELHI POLICE PUBLIC SCHOOL & ORS
[LAWS(DLH)-2015-12-518]
[REFERRED]
DAULAT RAM AND ORS. VS. NATIONAL OPEN SCHOOL AND ORS.
[LAWS(DLH)-2015-11-293]
[REFERRED TO]
CAPTAIN SURESH NATH JHA VS. INSTITUTE FOR STEEL DEVELOPMENT AND GROWTH AND ORS
[LAWS(DLH)-2015-11-359]
[REFERRED]
POOJA SHARMA VS. STATE (NCT OF DELHI) & ANR
[LAWS(DLH)-2015-2-631]
[REFERRED]
GOVT SCHOOL TEACHERS ASSOCIATION (MIGRANTS) REGD VS. UNION OF INDIA
[LAWS(DLH)-2015-5-114]
[REFERRED TO]
M. BALAJI NAIK VS. STATE OF ANDHRA PRADESH
[LAWS(APH)-2023-2-152]
[REFERRED TO]
L.ADISESHU BABU VS. STATE OF A.P
[LAWS(APH)-2023-5-68]
[REFERRED TO]
STATE OF A.P. VS. RAVI
[LAWS(APH)-2023-7-72]
[REFERRED TO]
B.S. RAMAKRISHNAM RAJU VS. SYAMALA RAO
[LAWS(APH)-2023-11-44]
[REFERRED TO]
S.SUDHAMANI VS. STATE OF ANDHRA PRADESH
[LAWS(APH)-2021-11-3]
[REFERRED TO]
GANGIKUNTAL SRIDHAR AND OTHERS VS. THE STATE OF ANDHRA PRADESH
[LAWS(APH)-2016-11-8]
[REFERRED TO]
MAHASIVABHATTU VENUGOPALKRISHNAMRAJU AND ORS. VS. THE STATE OF A.P. AND ORS.
[LAWS(APH)-2015-8-41]
[REFERRED TO]
KODALI RAJU VS. APSRTC HYDERABAD
[LAWS(APH)-2010-9-13]
[REFERRED TO]
D POORNACHANDRA RAO VS. TIRUMALA TIRUPATI DEVASTHANAMS TIRUPATI
[LAWS(APH)-2009-9-56]
[REFERRED TO]
KANDRAKOTA YESU VS. OIL AND NATURAL GAS CORPORATION LTD
[LAWS(APH)-2011-8-28]
[REFERRED TO]
BRAHMA PRASAD VS. STATE OF U P
[LAWS(ALL)-2009-4-309]
[REFERRED TO]
DALJEET SINGH VS. STATE OF U P
[LAWS(ALL)-2007-7-159]
[REFERRED TO]
SUBODH CHANDRA BARMAN VS. STATE OF WEST BENGAL AND ORS.
[LAWS(CAL)-2006-9-104]
[REFERRED TO]
SHRIKANTA HALDER VS. STATE OF WEST BENGAL AND ORS.
[LAWS(CAL)-2006-9-106]
[REFERRED TO]
HARADHAN BERA VS. STATE OF WEST BENGAL
[LAWS(CAL)-2010-10-42]
[REFERRED TO]
PURNENDU BISWAS VS. STATE OF WEST BENGAL
[LAWS(CAL)-2008-5-56]
[REFERRED TO]
BARUN KUMAR SUKUL VS. STEEL AUTHORITY OF INDIA
[LAWS(CAL)-2009-3-62]
[REFERRED TO]
RABINDRA NATH GHOSH VS. STATE OF WEST BENGAL
[LAWS(CAL)-2009-8-20]
[REFERRED TO]
BABLU MITRA VS. STATE OF WEST BENGAL
[LAWS(CAL)-2009-8-65]
[REFERRED]
FOOD CORPORATION OF INDIA VS. CENTRALGOVT INDUSTRIAL TRIBUNAL
[LAWS(CAL)-2009-8-84]
[REFERRED TO]
GOURI SANTRA VS. STATE OF WEST BENGAL
[LAWS(CAL)-2011-9-79]
[REFERRED TO]
D S I I D C VS. PRAVIN KUMAR SHARMA
[LAWS(DLH)-2012-5-456]
[REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD VS. BHARAT PAL
[LAWS(DLH)-2012-9-332]
[REFERRED TO]
ROOPA SHARMA AND ORS. VS. DIRECTORATE OF EDUCATION AND ORS.
[LAWS(DLH)-2011-9-600]
[REFERRED TO]
SANJIB DAS VS. ASSAM POWER DISTRIBUTION COMPANY LTD.
[LAWS(GAU)-2021-2-88]
[REFERRED TO]
JADUMONI NATH VS. STATE OF ASSAM
[LAWS(GAU)-2022-11-1]
[REFERRED TO]
UNION OF INDIA VS. MANCHUI JANIKHAM
[LAWS(GAU)-2022-5-97]
[REFERRED TO]
SK. BASHIAR RAHAMAN VS. STATE OF WEST BENGAL
[LAWS(CAL)-2022-12-58]
[REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIAANDANOTHER ETC VS. KAILASH NATH
[LAWS(ALL)-2007-12-142]
[REFERRED TO]
SUNITA SINGH VS. BAL VIKAS PARIYOJANA ADHIKARI MAU
[LAWS(ALL)-2006-8-225]
[REFERRED TO]
DR. NARENDRA KUMAR PANDEY AND ORS. VS. REGISTRAR, UNIVERSITY OF ALLAHABAD, AND ORS.
[LAWS(ALL)-2006-12-238]
[REFERRED TO]
STATE OF U P VS. RAJENDRA SINGH
[LAWS(ALL)-2008-4-237]
[REFERRED TO]
KRISHNA CHANDRA YADAV @ JHINKU YADAV VS. REGIONAL MANAGER, CENTRAL BANK OF INDIA, LUCKNOW A
[LAWS(ALL)-2008-5-259]
[REFERRED TO]
STATE OF U P VS. PRESIDING OFFICER LABOUR COURT
[LAWS(ALL)-2008-8-287]
[REFERRED TO]
JAGDISH PRASAD VS. U.P. AWAS EVAM VIKAS PARISHAD, LUCKNOW AND ANOTHER
[LAWS(ALL)-2009-1-229]
[REFERRED TO]
RAJA RAM AND JITENDRA SINGH VS. STATE OF U.P. AND ORS.
[LAWS(ALL)-2009-11-276]
[REFERRED TO]
EXPORT INSPECTION COUNCIL OF INDIA VS. MADHUKAR ARUN SAPKALE
[LAWS(BOM)-2007-4-150]
[REFERRED TO]
PRAMOD ANANTRAO PATHRE VS. STATE OF STATE OF MAHARASHTRA
[LAWS(BOM)-2007-5-5]
[REFERRED TO]
MUNICIPAL COUNCIL HINGANGHAT VS. SANJAY DHANRAJ YENORKAR
[LAWS(BOM)-2007-5-22]
[REFERRED TO]
ZABIR ANSARI VS. STATE OF JHARKHAND
[LAWS(JHAR)-2014-4-41]
[REFERRED TO]
MUNSHI YADAV VS. STATE OF JHARKHAND
[LAWS(JHAR)-2014-10-30]
[REFERRED TO]
VIJAY SINGH GOPE VS. STATE OF JHARKHAND AND ORS.
[LAWS(JHAR)-2014-11-82]
[REFERRED TO]
VINOD KUMAR SHARMA VS. UNION OF INDIA
[LAWS(DLH)-2024-7-116]
[REFERRED TO]
ARMY WELFARE HOUSING VS. PRESIDING OFFICER
[LAWS(DLH)-2022-7-206]
[REFERRED TO]
UOI VS. RAJU KUMAR SHAH
[LAWS(DLH)-2020-1-252]
[REFERRED TO]
JOGINDER SINGH VS. BHARAT SANCHAR NIGAM LTD
[LAWS(DLH)-2020-10-127]
[REFERRED TO]
CHANDER PRAKASH VS. APPAREL TRAINING AND DESIGN CENTRE
[LAWS(DLH)-2021-2-71]
[REFERRED TO]
SURAIYA TABASSUM VS. JAMIA MILLIA ISLAMIA
[LAWS(DLH)-2021-8-104]
[REFERRED TO]
YASHIKA ARORA VS. GOVT. OF NCT DELHI
[LAWS(DLH)-2021-9-121]
[REFERRED TO]
SAROJ KUMAR NAYAK VS. TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATION ON INDIA LIMITED
[LAWS(DLH)-2021-6-13]
[REFERRED TO]
UNION OF INDIA VS. MUNNI LAL & ORS.
[LAWS(DLH)-2017-2-258]
[REFERRED TO]
PENSION FUND REGULATORY & DEVELOPMENT AUTHORITY (PFRDA) VS. SUBROTO DAS
[LAWS(DLH)-2017-3-60]
[REFERRED TO]
MR. PXXX VS. MINISTRY OF HEALTH AND FAMILY WELFARE & ORS.
[LAWS(DLH)-2016-11-27]
[REFERRED TO]
MAHENDRA PRASAD YADAV VS. UNION OF INDIA & ORS
[LAWS(DLH)-2018-4-345]
[REFERRED TO]
BIMAL SAHA VS. STATE OF TRIPURA
[LAWS(GAU)-2011-1-66]
[REFERRED TO]
BIALAKBO ZELIANG VS. STATE OF NAGALAND
[LAWS(GAU)-2011-6-23]
[REFERRED TO]
ASH BAHADUR CHETRI VS. STATE OF ASSAM
[LAWS(GAU)-2006-11-63]
[REFERRED TO]
SUBHASH DEBNATH VS. OIL AND NATURAL GAS CORPORATION LTD
[LAWS(GAU)-2009-10-28]
[REFERRED TO]
VIVEK H WAHLANG VS. STATE OF MEGHALAYA
[LAWS(GAU)-2009-12-10]
[REFERRED TO]
SHRI HAMARBATHEW PUWEIN, S/O SHRI C. DIENGDOH R/O MAWKAWAK P.O. NONGSTOIN, WEST KHASI HILLS DISTRICT, MEGHALAYA VS. STATE OF MEGHALAYA REPRESENTED BY THE CHIEF SECRETARY, GOVT. OF MEGHALAYA, SHILLONG AND OTHERS
[LAWS(GAU)-2010-3-81]
[REFERRED TO]
TEKATEMJEN AO VS. STATE OF NAGALAND
[LAWS(GAU)-2014-11-28]
[REFERRED TO]
MASHRAF HUSSAIN LASKAR VS. STATE OF ASSAM
[LAWS(GAU)-2014-5-59]
[REFERRED TO]
ABDUL KADIR VS. CENTRAL ASSAM ELECTRICITY DISTRIBUTION COMPANY LTD
[LAWS(GAU)-2012-12-4]
[REFERRED TO]
MD HARUNAR RASHID VS. STATE OF ASSAM
[LAWS(GAU)-2019-6-27]
[REFERRED TO]
NETRA MOHAN SAIKIA VS. INDIAN OIL CORPORATION LTD.
[LAWS(GAU)-2018-6-165]
[REFERRED TO]
CHITRAMONI BURAGOHAIN VS. STATE OF ASSAM
[LAWS(GAU)-2018-12-88]
[REFERRED TO]
STATE OF ASSAM VS. SRI UPEN DAS
[LAWS(GAU)-2017-6-23]
[REFERRED TO]
BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY VS. NANDKISHOR HANUMANTRAO MASKE
[LAWS(BOM)-2023-10-98]
[REFERRED TO]
STATE OF MAHARASHTRA VS. ARJUN
[LAWS(BOM)-2023-10-171]
[REFERRED TO]
CHIEF OFFICER PEN MUNICIPAL COUNCIL VS. SHEKHAR B. ABHANG
[LAWS(BOM)-2024-5-18]
[REFERRED TO]
RAM SARAN S/O LATE NANHKOO LAL VS. UNION OF INDIA
[LAWS(CA)-2012-10-1]
[REFERRED TO]
RAM SARAN S/O LATE NANHKOO LAL VS. UNION OF INDIA
[LAWS(CA)-2012-10-1]
[REFERRED TO]
MAAN THAPA VS. MINISTRY OF SCIENCE & TECHNOLOGY
[LAWS(CA)-2013-7-1]
[REFERRED TO]
VISHAL GAJENDRA SURWASE VS. UNION OF INDIA
[LAWS(BOM)-2021-9-54]
[REFERRED TO]
SARDARSINH SABURSINH BARIYA VS. STATE OF GUJARAT
[LAWS(GJH)-2024-3-200]
[REFERRED TO]
AHMEDABAD MUNICIPAL CORPORATION VS. TRIVEDI PANKAJKUMAR BHIKHALAL
[LAWS(GJH)-2024-10-33]
[REFERRED TO]
DAVE GIRISHBHAI VALLABHBHAI VS. STATE OF GUJARAT
[LAWS(GJH)-2024-2-72]
[REFERRED TO]
KHEDA DISTRICT PANCHAYAT VS. VIKARAMSINH MOHANSINGH CHAUHAN
[LAWS(GJH)-2023-3-644]
[REFERRED TO]
CHIEF POST MASTER GENERAL VS. G. S. DUDHWALA
[LAWS(GJH)-2023-2-515]
[REFERRED TO]
SHAH SAMIR BHARATBHAI VS. STATE OF GUJARAT
[LAWS(GJH)-2023-7-184]
[REFERRED TO]
NANAK SINGH PARASTE VS. STATE OF CHHATTISGARH
[LAWS(CHH)-2023-4-30]
[REFERRED TO]
SANDEEPBHAI HARSHADRAY THAKAR VS. COMMISSIONER OF MUNICIPALITIES
[LAWS(GJH)-2022-2-406]
[REFERRED TO]
MORBI TALUKA PANCHAYAT VS. NATVARLAL NANJIBHAI MIYATRA
[LAWS(GJH)-2022-3-1179]
[REFERRED TO]
GHELABHAI MOTIBHAI BHANGI VS. DIRECTOR OF ANIMAL HUSBANDARY
[LAWS(GJH)-2022-5-420]
[REFERRED TO]
MADYAHAN BHOJAN YOJNA KARMACHARI SANGH VS. STATE OF GUJARAT
[LAWS(GJH)-2022-7-583]
[REFERRED TO]
DESAI BHAVANABEN FALJIBHAI VS. STATE GOVERNMENT
[LAWS(GJH)-2022-8-333]
[REFERRED TO]
NATVARSINH SABURSINH GOHIL VS. STATE OF GUJARAT
[LAWS(GJH)-2022-9-835]
[REFERRED TO]
SURAJ PRASAD SONI S/O JHUKURAM SONI VS. STATE OF CHHATTISGARH
[LAWS(CHH)-2015-11-52]
[REFERRED]
STATE OF CHHATTISGARH VS. GAUKARAN YADAV
[LAWS(CHH)-2016-3-36]
[REFERRED]
HINDI VIDYA BHAVAN MUMBAI VS. PRESIDING OFFICER SCHOOL TRIBUNAL MUMBAI
[LAWS(BOM)-2007-9-138]
[REFERRED TO]
PARKE DAVIS INDIA LTD VS. MAHADEV BHIKU JADHAV
[LAWS(BOM)-2008-1-139]
[REFERRED TO]
HEMANGI R BHURE VS. STATE OF M P
[LAWS(CHH)-2009-11-12]
[REFERRED TO]
ASHOK KALSHA VS. STATE OF C.G
[LAWS(CHH)-2009-11-37]
[REFERRED TO]
J N JAGANI & 28 ORS VS. STATE OF GUJARAT
[LAWS(GJH)-2016-8-110]
[REFERRED]
VALSAD DISTRICT CENTRAL CO. OP. BANK LTD. VS. BHASKAR Y. MEHTA
[LAWS(GJH)-2016-8-227]
[REFERRED TO]
MANIKBEN MANSUKH PARMAR VS. CHIEF GENERAL MANAGER, & 2
[LAWS(GJH)-2018-2-130]
[REFERRED TO]
PATEL VISHNUBHAI AMBALAL VS. STATE OF GUJARAT
[LAWS(GJH)-2018-5-187]
[REFERRED TO]
VERAVAL PATAN JOINT MUNICIPALITY VS. GARVI GUJARAT GENERAL KAMDAR MANDAL
[LAWS(GJH)-2019-6-140]
[REFERRED TO]
PRAVINKUMAR KHIMJIBHAI BAGDA VS. GUJARAT ECOLOGY COMMISSION
[LAWS(GJH)-2020-10-5]
[REFERRED TO]
AMIT BABULAL PATEL AND OTHERS VS. STATE OF GUJARAT THROUGH SECRETARY AND OTHERS
[LAWS(GJH)-2015-8-191]
[REFERRED TO]
DARJI CHIRAG UMESHKUMAR AND ORS. VS. STATE OF GUJARAT AND ORS.
[LAWS(GJH)-2016-4-177]
[REFERRED TO]
RAMESHBHAI JESANGBHAI SOLANKI VS. MEDICAL OFFICER
[LAWS(GJH)-2016-4-253]
[REFERRED TO]
BOTAD NAGAR PALIKA VS. K.P. NATHANI
[LAWS(GJH)-2015-3-192]
[REFERRED TO]
TALESHKUMAR MAGANBHAI PATEL AND ORS. VS. AHMEDABAD MUNICIPAL CORPORATION AND ORS.
[LAWS(GJH)-2015-6-123]
[REFERRED TO]
DHARMISHTHABEN J SHAH AND ORS VS. STATE OF GUJARAT AND ORS
[LAWS(GJH)-2014-7-267]
[REFERRED TO]
NATIONAL AVIATION CO. OF INDIA LTD VS. MUMBAI MAZDOOR SANGH
[LAWS(BOM)-2013-12-47]
[REFERRED TO]
STATE OF MAHARASHTRA VS. SANJAY RAMCHANDRA YADAV
[LAWS(BOM)-2013-12-110]
[REFERRED TO]
SHIRSHAL RAJENDRA POTDUKHE VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2016-7-111]
[REFERRED TO]
RASHTRASANT TUKADOJI MAHARAJ NAGPUR UNIVERSITY AND ORS. VS. HONBLE MEMBER AND ORS.
[LAWS(BOM)-2015-9-227]
[REFERRED TO]
CHIEF CONSERVATOR OF FORESTS VS. ASHIKQUE S/O JABBAR SHEIKH
[LAWS(BOM)-2012-3-28]
[REFERRED TO]
STATE OF MAHARASHTRA VS. MEHBOOBKHAN RASOOL KHAN PATHAN
[LAWS(BOM)-2011-4-7]
[REFERRED TO]
RAMESH RAGHOBAJI KIRTANE VS. CHANDRAPUR DISTRICT CENTRAL CO-OPERATIVE BANK LTD
[LAWS(BOM)-2012-5-117]
[REFERRED TO]
RUPENDRA JOSHI VS. MUNICIPAL CORPORATION
[LAWS(MPH)-2021-2-30]
[REFERRED TO]
ABHISHEK RAGHUVANSHI VS. STATE OF M.P.
[LAWS(MPH)-2022-3-32]
[REFERRED TO]
DEEPAK KALOSIA VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2022-1-67]
[REFERRED TO]
DARVARI SINGH VS. STATE OF M.P.
[LAWS(MPH)-2024-1-142]
[REFERRED TO]
DR. HARI SINGH GOUR VISHWAVIDHYALAYA AND ORS. VS. THE STATE OF M.P. AND ORS.
[LAWS(MPH)-2020-11-72]
[REFERRED TO]
STATE OF M.P. VS. ISHRAT MOHAMMAD
[LAWS(MPH)-2019-3-27]
[REFERRED TO]
HIGHER EDUCATION DEPARTMENT VS. RAM BAHADUR YADAV
[LAWS(MPH)-2019-2-165]
[REFERRED TO]
MD AFZAL HUSSAIN VS. HARI SINGH GOUR UNIVERSITY
[LAWS(MPH)-2018-8-194]
[REFERRED TO]
STATE OF MAHARASHTRA VS. PRAKASH RAJARAM HOLKAR
[LAWS(BOM)-2021-10-176]
[REFERRED TO]
RAJEEV VS. UNION OF INDIA AND OTHERS
[LAWS(BOM)-2019-3-12]
[REFERRED TO]
HARESHBHAI MOHANBHAI PATEL & ORS VS. UNION OF INDIA & ORS
[LAWS(BOM)-2018-7-161]
[REFERRED TO]
HARESHBHAI MOHANBHAI PATEL & ORS VS. UNION OF INDIA & ORS
[LAWS(BOM)-2018-7-161]
[REFERRED TO]
SUPERINTENDING ENGINEER VS. RANGANATH
[LAWS(KAR)-2013-8-59]
[REFERRED TO]
CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT, MYSORE VS. GENERAL SECRETARY MYSORE DIVISION WORKERS AND ORS
[LAWS(KAR)-2013-10-383]
[REFERRED]
RANGA VIDYA SAMSTHE VS. BLOCK EDUCATION OFFICER
[LAWS(KAR)-2013-10-438]
[REFERRED]
IMKONGCHUBA VS. STATE OF NAGALAND
[LAWS(GAU)-2024-7-23]
[REFERRED TO]
THE CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA AND ORS. VS. JAGADEVI AND ORS.
[LAWS(KAR)-2015-10-172]
[REFERRED TO]
THE SERICULTURE EXTENSION OFFICER, TECHNICAL SERVICE CENTRE AND ORS. VS. SHIVARAJ AND ORS.
[LAWS(KAR)-2015-11-181]
[REFERRED TO]
MAHENDRASINH MAVUBHA JADEJA VS. STATE OF GUJARAT
[LAWS(GJH)-2007-6-8]
[REFERRED TO]
JADAV NIKESHKUMAR MAFATLAL VS. STATE OF GUJARAT
[LAWS(GJH)-2006-9-49]
[REFERRED TO]
SUJIT KUMAR SINGHA VS. STATE OF ASSAM
[LAWS(GAU)-2024-6-8]
[REFERRED TO]
P MANOJ VS. PRINCIPLE SECRETARY TO GOVERNMENT
[LAWS(KER)-2010-10-182]
[REFERRED TO]
KANHU CHARAN SETHY VS. STATE OF ORISSA
[LAWS(ORI)-2009-3-92]
[REFERRED TO]
PRIYABRATA SAHU VS. STATE ORISSA
[LAWS(ORI)-2008-12-56]
[REFERRED TO]
HARYANA RAJYA BIJLEE BOARD SE BARKHAST KARAMCHARI AND ORS VS. HARYANA VIDYUT PARSARAN NIGAM LTD AND ORS
[LAWS(P&H)-2017-12-260]
[REFERRED TO]
BINOY KUMAR SINHA VS. STATE BANK OF INDIA
[LAWS(GAU)-2024-4-61]
[REFERRED TO]
SRI BATAKRUSHNA PALAI VS. STATE OF ORISSA
[LAWS(ORI)-2010-8-101]
[REFERRED TO]
N S JOSHI VS. PRINCIPAL DISTRICT JUDGE
[LAWS(GJH)-2013-6-3]
[REFERRED TO]
N.S. JOSHI & 15 OTHERS VS. PRINCIPAL DISTRICT JUDGE & 3 OTHERS
[LAWS(GJH)-2013-6-310]
[REFERRED TO]
JETHVA PREMJI RAJABHAI & 16 VS. STATE OF GUJARAT AND ORS
[LAWS(GJH)-2013-9-325]
[REFERRED TO]
GIRISH M DAS VS. STATE OF GUJARAT
[LAWS(GJH)-2014-2-1]
[REFERRED TO]
GIRDHARLAL SHAMJI TANK VS. SARDAR SAROVAR NARMADA NIGAM LTD
[LAWS(GJH)-2011-3-181]
[REFERRED TO]
M.P. RAJYA BEEJ EVAM FARM VIKAS NIGAM VS. PRESIDING OFFICER, LABOUR COURT
[LAWS(CHH)-2007-4-40]
[REFERRED TO]
R.K. SHARMA VS. STATE OF C.G
[LAWS(CHH)-2007-5-18]
[REFERRED TO]
KANIYALAL KALIDAS RANA VS. CHAIRMAN GUJARAT SECONDARY EDUCATION
[LAWS(GJH)-2008-2-140]
[REFERRED TO]
GUJARAT MARITIME BOARD VS. ASHOKKUMAR IJJATRAI ANJARIYA
[LAWS(GJH)-2008-9-178]
[REFERRED TO]
STATE OF GUJARAT THROUGH SUPERINTENDENT VS. SAURASHTRA SHRAMIK SANGH
[LAWS(GJH)-2012-12-5]
[REFERRED TO]
DINESHBHAI NANJIBHAI CHAVDA VS. DISTRICT JUDGE
[LAWS(GJH)-2010-4-131]
[REFERRED TO]
ARPITA B SHAH VS. STATE OF GUJARAT
[LAWS(GJH)-2010-4-240]
[REFERRED TO]
Management of Director, Microwave (Maintenance) VS. Workmen represented through the President, Orissa Telecom Microwave Mazdoor Sangh
[LAWS(ORI)-2007-6-37]
[REFERRED TO]
DHENKANAL MEHENTAR SANGHA VS. STATE OF ORISSA
[LAWS(ORI)-2008-12-19]
[REFERRED TO]
JOGINDER KOUR VS. UNION OF INDIA
[LAWS(J&K)-2008-9-30]
[REFERRED TO]
H.P. STATE ELECTRICITY BOARD VS. HEM RAJ
[LAWS(HPH)-2019-12-122]
[REFERRED TO]
TAMILNADU ARASU PANIYALAR SANGAM VS. GOVERNMENT OF TAMILNADU
[LAWS(MAD)-2011-8-325]
[REFERRED TO]
M.KENDRA DEVI VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2013-1-72]
[REFERRED TO]
N. VEERAPPAN VS. CHAIRMAN AND MANAGING DIRECTOR
[LAWS(MAD)-2013-9-31]
[REFERRED TO]
V C VADIVEL VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2014-7-184]
[REFERRED TO]
M. AALIAPPAN VS. VINOTH KHANNA
[LAWS(MAD)-2015-8-20]
[REFERRED TO]
EMIL MATHEW VS. UNION OF INDIA
[LAWS(MAD)-2015-1-2]
[REFERRED TO]
OIL AND NATURAL GAS CORPORATION LIMITED VS. PETROLEUM COAL LABOUR UNION
[LAWS(MAD)-2011-1-117]
[REFERRED TO]
RAMKUNWAR BAIRAGI VS. TRIBAL WELFARE DEPARTMENT
[LAWS(MPH)-2016-1-12]
[REFERRED TO]
RAJIV GANDHI PRODYOGIKIYA SHRAMIK VISHWAVIDYALAYA KARMCHARI SANGH VS. STATE OF M.P. AND ORS.
[LAWS(MPH)-2015-4-62]
[REFERRED TO]
JAGDISH PRASAD YADAV VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2017-7-108]
[REFERRED TO]
NASEEM KHAN AND OTHERS VS. STATE OF M P AND OTHERS
[LAWS(MPH)-2017-8-197]
[REFERRED TO]
STATE OF MADHYA PRADESH VS. RAMVEEER SINGH GURJAR
[LAWS(MPH)-2017-2-157]
[REFERRED TO]
ALL J&K BORDER ROADS LABOUR (GREF) UNION VS. UNION OF INDIA
[LAWS(J&K)-2020-2-32]
[REFERRED TO]
SYED SHUJAT HUSSAIN VS. STATE OF J & K
[LAWS(J&K)-2021-9-104]
[REFERRED TO]
RAFAT TABASUM VS. STATE OF J&K AND ORS
[LAWS(J&K)-2018-11-106]
[REFERRED TO]
JUNAGADH AGRICULTURE UNIVERSITY VS. MOHAN RAMSHIBHAI KESHWALA
[LAWS(GJH)-2021-6-352]
[REFERRED TO]
UPLETA MUNICIPALITY VS. VASANTIBEN LALJIBHAI PITRODA
[LAWS(GJH)-2022-1-1519]
[REFERRED TO]
NIRMALA KUNWAR VS. STATE OF BIHAR
[LAWS(JHAR)-2009-9-77]
[DISTINGUISHED]
Sanjeev Kumar Raha VS. Coal India Limited
[LAWS(JHAR)-2011-4-62]
[REFERRED TO]
V.V.MOHANAN VS. STATE OF KERALA
[LAWS(KER)-2020-11-722]
[REFERRED TO]
P DHANAJEYAM VS. VICE CHANCELLOR UNIVERSITY OF MADRAS
[LAWS(MAD)-2011-6-219]
[REFERRED TO]
ALL INDIA INSTITUTE OF MEDICAL SCIENCES VS. RAJ SINGH
[LAWS(DLH)-2007-3-209]
[REFERRED TO]
VIRENDER KUMAR DARALL VS. D S P C A
[LAWS(DLH)-2007-11-85]
[REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. DHAN SINGH
[LAWS(DLH)-2007-2-95]
[REFERRED TO]
YOGESH KUMAR VS. UNION OF INDIA
[LAWS(DLH)-2007-8-423]
[REFERRED]
KIRAN BALA VS. UNION OF INDIA
[LAWS(DLH)-2007-9-201]
[REFERRED TO]
RAJESH, JOGENDER AND JETHU VS. SECRETARY OF NCT GOVT. OF DELHI
[LAWS(DLH)-2008-5-418]
[REFERRED TO]
COMMISSIONER OF POLICE VS. RAJENDER SINGH
[LAWS(DLH)-2008-6-1]
[REFERRED TO]
MRS. LOVELY JYOTI VS. MOUNT CARMEL SCHOOL AND ANR.
[LAWS(DLH)-2009-3-314]
[REFERRED TO]
DHURENDER SINGH VS. STATE OF NCT OF DELHI
[LAWS(DLH)-2009-9-60]
[REFERRED TO]
UNION OF INDIA (UOI) AND ORS. VS. SHRI BANNU AND ORS.
[LAWS(DLH)-2011-5-472]
[REFERRED TO]
DELHI JAL BOARD VS. SHYAM LAL
[LAWS(DLH)-2010-3-283]
[REFERRED TO]
DEVINDER VS. INSTITUTE FOR THE PHYSICALLY HANDICAPPED
[LAWS(DLH)-2010-7-21]
[REFERRED TO]
BALLEY VS. M C D
[LAWS(DLH)-2010-3-57]
[REFERRED TO]
SHRI SHYAM BABU VS. GOVT. OF NCT OF DELHI
[LAWS(DLH)-2010-1-382]
[REFERRED TO]
JYOTI MITTAL VS. MAULANA AZAD NATIONAL INSTITUTE OF TECHNOLOGY
[LAWS(MPH)-2011-4-51]
[REFERRED TO]
MAMTA SHUKLA VS. STATE OF M P
[LAWS(MPH)-2011-4-74]
[REFERRED TO]
KEDAR PANDEY VS. STATE OF M P
[LAWS(MPH)-2013-11-146]
[REFERRED]
BESAHAN PRASAD VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2014-5-151]
[REFERRED TO]
SYED AKHTAR ALI & OTHERS VS. STATE OF MP AND OTHERS
[LAWS(MPH)-2012-12-131]
[REFERRED TO]
BALBIR KAUR VS. PRESIDING OFFICER AND ANOTHER
[LAWS(P&H)-2009-2-265]
[REFERRED]
RAJINDER KUMAR AND OTHERS VS. STATE OF PUNJAB & OTHERS
[LAWS(P&H)-2009-7-291]
[REFERRED]
DALBIR SHARMA VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND LABOUR COURT AND ORS
[LAWS(P&H)-2010-5-352]
[REFERRED]
S SRINIVASALU VS. MANAGEMENT OF BHARAT HEAVY ELECTRICALS LTD
[LAWS(MAD)-2007-10-157]
[REFERRED TO]
RAGHAVENDRA AGRAWAL VS. STATE OF M P
[LAWS(MPH)-2009-2-2]
[REFERRED TO]
M D KARNATAKA HANDLOOM DEV CORPN LTD VS. MAHADEVA LAXMAN RAVAL
[LAWS(SC)-2006-11-107]
[REFERRED TO]
STATE OF BIHAR VS. PAWAN KUMAR SINGH
[LAWS(PAT)-2013-6-46]
[REFERRED TO]
THE NATIONAL INSTITUTE OF TECHNOLOGY AND ORS. VS. BRAJ NANDAN SINGH AND ORS.
[LAWS(PAT)-2013-9-103]
[REFERRED TO]
INDIAN AIRLINES VS. CENTRAL GOVT. INDUSTRIAL TRIBUNAL
[LAWS(PAT)-2014-1-16]
[REFERRED TO]
HARDEV SINGH VS. STATE OF PUNJAB
[LAWS(P&H)-2013-2-141]
[REFERRED TO]
BHARAT SANCHAR NIGAM LTD VS. UNION OF INDIA
[LAWS(PAT)-2015-6-76]
[REFERRED]
THE STATE OF BIHAR THROUGH CHIEF SECRETARY, BIHAR, PATNA AND ANOTHER VS. MADHU KUMARI AND ORS.
[LAWS(PAT)-2014-9-115]
[REFERRED TO]
CHANDRACHUR PRASAD SINGH VS. THE STATE OF BIHAR AND ORS.
[LAWS(PAT)-2015-10-49]
[REFERRED TO]
MANSA CENTRAL COMPANY OPERATIVE BANK LTD VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
[LAWS(P&H)-2011-1-226]
[REFERRED TO]
DALIP SINGH AND ORS VS. STATE OF PUNJAB AND ORS
[LAWS(P&H)-2011-9-367]
[REFERRED]
UNION OF INDIA VS. SURINDER PAL
[LAWS(P&H)-2012-1-245]
[REFERRED]
MANJIT PAL SINGH AND OTHERS VS. STATE OF PUNJAB & OTHERS
[LAWS(P&H)-2013-1-355]
[REFERRED TO]
JAGMAL SINGH AND OTHERS VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2012-9-503]
[REFERRED]
ARUN KUMAR VS. STATE OF HARYANA
[LAWS(P&H)-2012-4-117]
[REFERRED TO]
DAMYANTI VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
[LAWS(P&H)-2012-3-50]
[REFERRED TO]
BALESHWAR PRASAD SAH VS. STATE OF BIHAR
[LAWS(PAT)-2019-6-80]
[REFERRED TO]
STATE OF BIHAR VS. MANOJ KUMAR SINGH
[LAWS(PAT)-2019-7-262]
[REFERRED TO]
RAJEN BARAIK VS. STATE OF JHARKHAND
[LAWS(JHAR)-2016-8-120]
[REFERRED TO]
BHARAT LAAL VS. STATE OF JHARKHAND
[LAWS(JHAR)-2018-12-86]
[REFERRED TO]
WORKMEN REPRESENTED BY BOKARO PROGRESSIVE FRONT VS. MANAGEMENT OF BOKARO STEEL PLANT OF M/S STEEL AUTH
[LAWS(JHAR)-2017-12-122]
[REFERRED TO]
THE STATE OF JHARKHAND, THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT (DIRECTORATE OF SECONDARY EDUCATION), GOVT. OF JHARKHAND, AT PROJECT BUILDING, P.O. & P.S. VS. KAFIL AHMED, SON OF LATE WASI AHMED, RESIDENT OF
[LAWS(JHAR)-2016-9-99]
[REFERRED TO]
RENU GUPTA VS. MANAGING COMMITTEE, KHALSA NATIONAL MIDDLE SCHOOL
[LAWS(JHAR)-2020-5-51]
[REFERRED TO]
THE STATE OF JHARKHAND VS. ARUN KUMAR
[LAWS(JHAR)-2016-2-35]
[REFERRED TO]
GAUTAM KUMAR VS. D.E.E., ELECTRIC LOCO SHED
[LAWS(JHAR)-2020-11-28]
[REFERRED TO]
PRIYANKA KUMARI VS. STATE OF JHARKHAND
[LAWS(JHAR)-2022-3-41]
[REFERRED TO]
BIPIN KUMAR VS. RANCHI REGIONAL DEVELOPMENT AUTHORITY
[LAWS(JHAR)-2021-6-10]
[REFERRED TO]
EMPLOYERS IN RELATION TO THE MANAGEMENT OF STEEL AUTHORITY OF INDIA LIMITED VS. THEIR WORKMEN, PLANT
[LAWS(JHAR)-2021-8-64]
[REFERRED TO]
MANAGEMENT OF KEDLA WASHERY OF CCL VS. THEIR WORKMAN
[LAWS(JHAR)-2024-2-42]
[REFERRED TO]
PRAMOD SINGH @ PARMOD SINGH VS. STATE OF BIHAR
[LAWS(PAT)-2007-8-142]
[REFERRED TO]
HARAPRIYA PATRA VS. STATE OF ODISHA
[LAWS(ORI)-2022-8-124]
[REFERRED TO]
BANK OF BARODA VS. TAPAN KUMAR DAS
[LAWS(ORI)-2020-9-24]
[REFERRED TO]
KALU CHARAN BEHERA VS. ODISHA ADMINISTRATIVE TRIBUNAL AND OTHERS
[LAWS(ORI)-2018-5-71]
[REFERRED TO]
NANDINI PRADHAN VS. REGISTRAR (ADMN.), ORISSA HIGH COURT
[LAWS(ORI)-2020-2-6]
[REFERRED TO]
BISHWONATH BEHERA VS. STATE OF ORISSA
[LAWS(ORI)-2020-2-66]
[REFERRED TO]
WORKMEN VS. MANAGEMENT OF DHENKANAL MUNICIPALITY
[LAWS(ORI)-2020-11-4]
[REFERRED TO]
KAILASH ROULA AND OTHERS VS. MANAGING DIRECTOR, ORISSA FOREST DEVELOPMENT CORPORATION LIMITED, BHUBANESWAR AND OTHERS
[LAWS(ORI)-2017-7-99]
[REFERRED TO]
NARAYAN DASH VS. STATE OF ODISHA
[LAWS(ORI)-2017-3-57]
[REFERRED TO]
BIMBADHAR PRADHAN AND ORS. VS. STATE OF ORISSA AND ORS.
[LAWS(ORI)-2015-12-11]
[REFERRED TO]
GAGAN BIHARI BHANJA AND ORS. VS. STATE OF ORISSA AND ORS.
[LAWS(ORI)-2015-9-46]
[REFERRED TO]
THE C.G.M., S.B.I. & ANR. VS. THE PRESIDENT, S.B.I. EMPLOYEES UNION
[LAWS(ORI)-2016-7-90]
[REFERRED TO]
THE PROJECT MANAGER, CATTLE & POULTRY FEED PROCESSING PLANT, ORISSA AGRO INDUSTRIES CORP. LTD. VS. P.O., LABOUR COURT, BHUBANESWAR AND ANOTHER
[LAWS(ORI)-2016-9-19]
[REFERRED TO]
JAYANTHI VS. STATE OF KARNATAKALABIC
[LAWS(KAR)-2018-10-362]
[REFERRED TO]
GAJENDRA PRASAD BEHERA VS. STATE OF ORISSA
[LAWS(ORI)-2014-3-65]
[REFERRED TO]
NARENDRA KUMAR VS. HARYANA LABOUR WELFARE BOARD
[LAWS(P&H)-2014-3-158]
[REFERRED TO]
LAKHBIR SINGH VS. PRESIDING OFFICER, LABOUR COURT, PATIALA
[LAWS(P&H)-2014-3-425]
[REFERRED TO]
STATE OF H.P. AND ORS. VS. ROOP LAL
[LAWS(HPH)-2010-4-182]
[REFERRED TO]
STATE OF ODISHA VS. RUSHAVA RANA
[LAWS(ORI)-2023-5-107]
[REFERRED TO]
PANCHAM KUMAR ROUT VS. STATE OF ODISHA
[LAWS(ORI)-2023-7-54]
[REFERRED TO]
RAM CHANDER VS. STATE OF HARYANA
[LAWS(P&H)-2013-9-235]
[REFERRED TO]
SURESH KUMAR VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2013-9-730]
[REFERRED]
HARSIMRAN SINGH VS. STATE OF PUNJAB AND OTHERS
[LAWS(P&H)-2014-12-281]
[REFERRED]
IRANAGOUDA B. BIRADAR VS. STATE OF KARNATAKA
[LAWS(KAR)-2023-6-283]
[REFERRED TO]
DHARAM PAL SINGH VS. STATE OF H.P. AND ORS.
[LAWS(HPH)-2015-3-84]
[REFERRED TO]
ASHWINIRAJ R. VS. SECRETARY
[LAWS(KAR)-2022-7-75]
[REFERRED TO]
I SRILAKSHMI VS. UNION OF INDIA
[LAWS(MAD)-2017-2-370]
[REFERRED TO]
KALIAMMAL PART-TIME SWEEPER VS. COMMISSIONER, ADI DRAVIDA WELFARE DEPARTMENT
[LAWS(MAD)-2018-3-205]
[REFERRED TO]
V ESLA VS. GOVERNMENT OF TAMILNADU
[LAWS(MAD)-2018-3-468]
[REFERRED TO]
G GOVINDARAJ VS. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT
[LAWS(MAD)-2018-2-505]
[REFERRED TO]
BALAMMAL VS. DIRECTOR OF TOWN PANCHAYAT
[LAWS(MAD)-2018-2-508]
[REFERRED TO]
S RAJI VS. GOVERNMENT OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT
[LAWS(MAD)-2018-2-664]
[REFERRED TO]
S SULOCHANA BAI VS. GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS SECRETARY
[LAWS(MAD)-2018-2-666]
[REFERRED TO]
K CHITHIRAIVELU VS. STATE OF TAMIL NADU
[LAWS(MAD)-2018-1-62]
[REFERRED TO]
M. MURALI VS. THE DISTRICT COLLECTOR, DINDIGUL DISTRICT, DINDIGUL AND ORS.
[LAWS(MAD)-2018-1-441]
[REFERRED TO]
R MUTHUMARI VS. DIRECTOR,ARCHEOLOGICAL DEPARTMENT
[LAWS(MAD)-2018-1-650]
[REFERRED TO]
K KARUNAKARAN VS. TAMIL NADU ELECTRICITY BOARD
[LAWS(MAD)-2018-1-691]
[REFERRED TO]
P RAJANGAM VS. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT
[LAWS(MAD)-2018-10-354]
[REFERRED TO]
T RAJA REDDY VS. STATE OF TAMIL NADU
[LAWS(MAD)-2018-10-562]
[REFERRED TO]
M. PAPPA VS. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, SCHOOL EDUCATION DEPARTMENT, FORT ST. GEORGE, CHENNAI – 600 009 AND OTHERS
[LAWS(MAD)-2018-2-325]
[REFERRED TO]
S. RAJENDRAN VS. THE STATE OF TAMIL NADU
[LAWS(MAD)-2018-2-368]
[REFERRED TO]
S.RAVICHANDRAN VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-3-515]
[REFERRED TO]
A.ANANDAN VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-3-525]
[REFERRED TO]
C.ANNAMALAI VS. DISTRICT COLLECTOR VILLUPURAM DISTRICT
[LAWS(MAD)-2019-3-554]
[REFERRED TO]
N SHANMUGAM VS. UNION OF INDIA
[LAWS(MAD)-2019-4-15]
[REFERRED TO]
M SAKTHIVEL VS. STATE OF TAMIL NADU REPRESENTED BY SECRETARY, PUBLIC WORKS DEPARTMENT
[LAWS(MAD)-2019-4-60]
[REFERRED TO]
M SAKTHIVEL VS. STATE OF TAMIL NADU REPRESENTED BY SECRETARY, PUBLIC WORKS DEPARTMENT
[LAWS(MAD)-2019-4-60]
[REFERRED TO]
G.BOSE VS. SECRETARY TO GOVERNMENT OF TAMILNADU
[LAWS(MAD)-2019-6-236]
[REFERRED TO]
V.SIVAKUMAR VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-6-324]
[REFERRED TO]
S.MARIAPPAN VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-6-327]
[REFERRED TO]
M RAVI VS. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
[LAWS(MAD)-2018-9-499]
[REFERRED TO]
G. SRINEVASAN AND OTHERS VS. DIVISIONAL ENGINEER
[LAWS(MAD)-2018-9-775]
[REFERRED TO]
A.VALARMATHI VS. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
[LAWS(MAD)-2019-1-423]
[REFERRED TO]
CENTRAL ORGANISATION OF TAMIL NADU VS. COMMISSIONER OF LABOUR
[LAWS(MAD)-2019-11-1048]
[REFERRED TO]
K.RAJARAMAN VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2019-2-190]
[REFERRED TO]
TAMIL NADU EDUCATION DEPARTMENT VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-2-211]
[REFERRED TO]
S ARUL ANTONY VS. STATE OF TAMIL NADU REP BY PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT SECRETARIAT
[LAWS(MAD)-2018-4-796]
[REFERRED TO]
A. BOOTHANATHA PILLAI VS. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY
[LAWS(MAD)-2018-3-941]
[REFERRED TO]
A. NOORJAHAN VS. STATE OF TAMIL NADU AND OTHERS
[LAWS(MAD)-2018-3-960]
[REFERRED TO]
R KARTHIKEYAN VS. PRINCIPAL SECRETARY, PUBLIC WORKS DEPARTMENT
[LAWS(MAD)-2018-4-44]
[REFERRED TO]
J RIJAY VS. UNION OF INDIA
[LAWS(MAD)-2018-4-76]
[REFERRED TO]
R RAMALEKSHMI VS. STATE OF TAMIL NADU, REPRESENTED BY SECRETARY, ENVIRONMENT AND FORESTS DEPARTMENT
[LAWS(MAD)-2018-7-460]
[REFERRED TO]
R PRABAVATHI VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2018-7-879]
[REFERRED TO]
M PRATHAP KUMAR VS. ENGINEER IN CHIEF & CHIEF ENGINEER GENERAL
[LAWS(MAD)-2018-7-1016]
[REFERRED TO]
K. SHANMUGAM VS. THE SECRETARY TO GOVERNMENT AND ORS.
[LAWS(MAD)-2018-7-1245]
[REFERRED TO]
DR. RAJENDRI KUMARI VS. KURUKSHETRA UNIVERSITY KURUKSHETRA AND OTHERS
[LAWS(P&H)-2006-10-563]
[REFERRED]
DIRECTOR VS. RAGHBIR SINGH
[LAWS(P&H)-2008-4-157]
[REFERRED]
DIRECTOR VS. SURINDER KUMAR
[LAWS(P&H)-2008-4-172]
[REFERRED]
UNION TERRITORY, CHANDIGARH ADMINISTRATION VS. JASPAL KAUR AND OTHERS
[LAWS(P&H)-2008-4-191]
[REFERRED]
GOVERNMENT COLLEGE SECTOR 1 LABOUR COURT AMBALA VS. PRESIDING OFFICER LABOUR COURT
[LAWS(P&H)-2008-9-11]
[REFERRED TO]
USHA RANI VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2006-11-170]
[REFERRED]
PARKASHO DEVI VS. STATE OF HARYANA
[LAWS(P&H)-2006-7-214]
[REFERRED TO]
HOME SECRETARY ST. GEORGE FORT VS. G.SUGUMARAN
[LAWS(MAD)-2019-9-79]
[REFERRED TO]
HOME SECRETARY ST. GEORGE FORT VS. G.SUGUMARAN
[LAWS(MAD)-2019-9-79]
[REFERRED TO]
M.SANKAR VS. CHAIRMAN
[LAWS(MAD)-2019-9-94]
[REFERRED TO]
R. AYYAPILLAI VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-7-123]
[REFERRED TO]
S.BALACHANDRAN VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2019-7-276]
[REFERRED TO]
P.PRASATH VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-7-306]
[REFERRED TO]
G.SEERALAN VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-8-243]
[REFERRED TO]
G.SEERALAN VS. STATE OF TAMIL NADU
[LAWS(MAD)-2019-8-243]
[REFERRED TO]
G.R.SRINIVASAN VS. SUPERINTENDING ENGINEER
[LAWS(MAD)-2019-11-261]
[REFERRED TO]
V.THAMILVENDAN VS. EXECUTIVE ENGINEER
[LAWS(MAD)-2019-11-980]
[REFERRED TO]
P RAMESH VS. SECRETARY TO GOVERNMENT OF TAMIL NADU AGRICULTURE(AU)DEPARTMENT
[LAWS(MAD)-2019-3-184]
[REFERRED TO]
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED VS. STATE OF KARNATAKA
[LAWS(KAR)-2019-7-178]
[REFERRED TO]
DIRECTOR, MUNICIPAL ADMINISTRATION DEPARTMENT VS. K.RAVI
[LAWS(KAR)-2020-1-159]
[REFERRED TO]
SANDHYA RANI VS. STATE OF KARNATAKA
[LAWS(KAR)-2020-12-168]
[REFERRED TO]
GOVERNMENT OF A P REP BY ITS PRINCIPAL SECRETARY, VS. N VENKAIAH AND OTHERS
[LAWS(APH)-2018-5-5]
[REFERRED TO]
GERMINA PETER VS. CHIEF OF NAVAL STAFF, NAVAL HEAD QUARTERS,NEW DELHI
[LAWS(APH)-2014-10-26]
[REFERRED TO]
KAKATIYA MEDICAL COLLEGE VS. A RAJAIAH
[LAWS(APH)-2011-6-85]
[REFERRED TO]
V.R.S.V.N.SAMBASIVA RAO VS. V.RAMA KRISHNA
[LAWS(APH)-2023-1-25]
[REFERRED TO]
P. SRINIVASULU VS. GOVERNEMNT OF ANDHRA PRADESH
[LAWS(APH)-2022-7-45]
[REFERRED TO]
DASARI UMADEVI VS. STATE OF A.P.
[LAWS(APH)-2023-3-48]
[REFERRED TO]
N. M. R. AIDED VS. B. RAJASEKHAR
[LAWS(APH)-2021-5-19]
[REFERRED TO]
SOMYA GUPTA VS. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
[LAWS(APH)-2019-1-10]
[REFERRED TO]
N.M.R.AIDED VS. B.RAJASEKHAR
[LAWS(APH)-2020-5-67]
[REFERRED TO]
T D BHAVANI VS. STATE OF AP
[LAWS(APH)-2020-8-24]
[REFERRED TO]
MANAGEMENT OF GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY VS. LOKESH KUMAR
[LAWS(DLH)-2022-9-186]
[REFERRED TO]
SHANTI PRASAD VS. UNION OF INDIA
[LAWS(DLH)-2023-10-100]
[REFERRED TO]
SOMYA GUPTA VS. GURU GOBIND SINGH INDRAPRASTHA
[LAWS(DLH)-2019-1-3]
[REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. DEPUTY LABOUR COMMISIONER
[LAWS(DLH)-2022-10-100]
[REFERRED TO]
B GOPALU VS. A.P. TRANSCO HYDERABAD REP. BY THE CHAIRMAN & MANAGING DIRECTOR
[LAWS(APH)-2011-10-57]
[REFERRED TO]
K GANESH VS. TIRUMALA TIRUPATHI DEVASTHANAM
[LAWS(APH)-2007-6-45]
[REFERRED TO]
JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LIMITED VS. PAWAN MISTRI
[LAWS(JHAR)-2012-5-102]
[REFERRED TO]
RANDHIR KUMAR VS. STATE OF JHARKHAND
[LAWS(JHAR)-2012-10-88]
[REFERRED TO]
D T C VS. KISHAN LAL (MASON)
[LAWS(DLH)-2018-6-48]
[REFERRED TO]
UOI VS. RAJU KUMAR SHAH
[LAWS(DLH)-2020-1-51]
[REFERRED TO]
AMRISH KUMAR & ORS VS. INDIAN INSTITUTE OF MASS COMMUNICATION
[LAWS(DLH)-2020-2-164]
[REFERRED TO]
MEDICAL SUPERINTENDENT, RURAL HOSPITAL VS. RAJASHREE LAKSHMAN YADAV
[LAWS(BOM)-2024-6-86]
[REFERRED TO]
UMESH V. PAWAR VS. M/S. HAFFKINE BIO-PHARMA
[LAWS(BOM)-2023-4-123]
[REFERRED TO]
PARASRAM S/O. RANGANATH GAIKWAD VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2024-9-49]
[REFERRED TO]
DINESH KUMAR VS. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF FINANCE & COMPANY AFFAIRS DEPARTMENT OF REVENUE, NORTH BLOCK NEW DELHI & OTHERS
[LAWS(CA)-2012-2-48]
[REFERRED TO]
VIJAY DHANKAR VS. CHIEF SECRETARY, GOVT. OF NCT OF DELHI 9TH FLOOR, A-WING, DELHI SECRETARIAT, I.P.ESTATE, NEW DELHI
[LAWS(CA)-2012-5-36]
[REFERRED TO]
CHANDAN SINGH RANA VS. UNION OF INDIA
[LAWS(CA)-2014-12-6]
[REFERRED TO]
SH. A.L. WAGHMARE AND ORS. VS. UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF AGRICULTURE & COOPERATION, SECRETARY, DEPARTMENT OF EXPENDITURE AND JOINT SECRETARY (CROPS), DEPARTMENT OF AGRICULTURE & COOPERATION,
[LAWS(CA)-2014-2-24]
[REFERRED TO]
AZAD KUMAR AND ORS. VS. EAST MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISSIONER AND ORS.
[LAWS(CA)-2014-3-28]
[REFERRED TO]
RAJKUMAR PASWAN VS. UNIVERSITY OF DELHI
[LAWS(DLH)-2016-11-30]
[REFERRED TO]
PRINCIPAL, RAJA NARENDRA LAL KHAN WOMENS COLLEGE VS. STATE OF WEST BENGAL
[LAWS(CAL)-2023-11-37]
[REFERRED TO]
SATYABRATA GIRI VS. STATE OF WEST BENGAL
[LAWS(CAL)-2023-4-36]
[REFERRED TO]
TARAK BHATTACHARYA VS. STATE OF WEST BENGAL
[LAWS(CAL)-2024-1-2]
[REFERRED TO]
LEELAMRUT VS. MORMUGAO PORT TRUST
[LAWS(BOM)-2022-1-193]
[REFERRED TO]
KALYAN DOMBIVALI MUNICIPAL CORPORATION VS. ARUNA NIVRUTTI BRAHMARAKSHAS
[LAWS(BOM)-2023-6-228]
[REFERRED TO]
PIMPRI-CHINCHWAD MAHANAGARPALIKA VS. NATIONAL WOEKERS FEDERATION
[LAWS(BOM)-2023-12-132]
[REFERRED TO]
UDAI PRATAP SINGH VS. STATE OF U P
[LAWS(ALL)-2010-9-169]
[RERERRED TO]
MOHD. ATTEQUE VS. THE DIRECTOR/JOINT DIRECTOR (ADMN) RAJYA KRISHI UTPADAN AND ORS.
[LAWS(ALL)-2010-9-397]
[REFERRED TO]
BASUDEV PANDEY VS. STATE OF U P AND ORS
[LAWS(ALL)-2010-12-254]
[REFERRED]
MITHLESH KUMAR AND ORS. VS. SRI BRIJ MOHAN MEENA AND ORS.
[LAWS(ALL)-2010-7-404]
[REFERRED TO]
ASHOK KUMAR MISHRA VS. STATE OF U P THROUGH SECY VOCATIONAL AND TECHNICAL EDU
[LAWS(ALL)-2012-3-18]
[REFERRED TO]
NIKHIL SAXENA VS. U P JAL NIGAM
[LAWS(ALL)-2014-1-104]
[REFERRED TO]
MOHINI VERMA VS. UNION OF INDIA
[LAWS(ALL)-2014-3-220]
[REFERRED TO]
VIRENDRA PRATAP GIRI VS. STATE OF UP
[LAWS(ALL)-2014-10-59]
[REFERRED TO]
STATE OF U P VS. MAHIPAL SINGH
[LAWS(ALL)-2014-10-101]
[REFERRED TO]
TARUN KUMAR SINGHAL AND 3 ORS VS. HIGH COURT OF JUDICATURE AT ALLD
[LAWS(ALL)-2014-10-240]
[REFERRED TO]
ASIFUDDIN VS. STATE OF U P
[LAWS(ALL)-2014-5-341]
[REFERRED TO]
RAM PHER VS. STATE OF U P
[LAWS(ALL)-2012-1-38]
[REFERRED TO]
KAUSHAL KUMAR VS. STATE OF U.P. AND OTHERS
[LAWS(ALL)-2011-12-396]
[REFERRED TO]
RAM PRAVESH VS. CHIEF MEDICAL OFFICER GHAZIPUR
[LAWS(ALL)-2011-2-111]
[REFERRED TO]
SWAMI NATH PAL VS. STATE OF U P
[LAWS(ALL)-2012-8-174]
[REFERRED TO]
SURYA PRAKASH TEWARI VS. STATE OF U.P.
[LAWS(ALL)-2013-4-247]
[REFERRED TO]
VIRENDRA KUMAR VS. STATE OF U.P. AND OTHERS
[LAWS(ALL)-2013-4-273]
[REFERRED TO]
GHANSHYAM MISHRA VS. STATE OF U P & 3 ORS
[LAWS(ALL)-2013-5-524]
[REFERRED TO]
LIEUTENANT GOVERNOR VS. P. KATHIRESAN
[LAWS(CAL)-2021-9-81]
[REFERRED TO]
CALCUTTA STATE TRANSPORT CORPORATION VS. BIMAL CHANDRA ROY
[LAWS(CAL)-2021-3-86]
[REFERRED TO]
ABDUL AZAD VS. ABDUL AZAD
[LAWS(CAL)-2021-8-78]
[REFERRED TO]
SWAPAN KUMAR PANDA VS. ZONAL OFFICER, STATE BANK OF INDIA & ORS
[LAWS(CAL)-2017-11-131]
[REFERRED TO]
SALEMA KHATUN VS. THE STATE OF WEST BENGAL AND ORS.
[LAWS(CAL)-2018-6-162]
[REFERRED TO]
DIPAK HELA VS. STATE OF WEST BENGAL ORS
[LAWS(CAL)-2018-9-221]
[REFERRED TO]
RAMAASRE AND ORS. VS. STATE OF U.P. AND ORS.
[LAWS(ALL)-2015-11-51]
[REFERRED TO]
SATYA PRAKASH VS. STATE OF U.P. AND ORS.
[LAWS(ALL)-2014-9-337]
[REFERRED TO]
RAM SHANKER VS. STATE OF U P
[LAWS(ALL)-2014-5-506]
[REFERRED TO]
ABHISHEK TRIPATHI VS. STATE OF U.P. THROUGH SECY. SECONDARY EDUCATION, LKO. AND OTHERS
[LAWS(ALL)-2015-12-294]
[REFERRED TO]
STATE OF WEST BENGAL VS. PAPIA PRODHAN
[LAWS(CAL)-2012-3-43]
[REFERRED TO]
BINOY MAHATO VS. STATE OF WEST BENGAL
[LAWS(CAL)-2013-4-101]
[REFERRED TO]
KASHINATH DAS VS. STATE OF WEST BENGAL
[LAWS(CAL)-2013-1-86]
[REFERRED TO]
NAGAR NIGAM GHAZIABAD VS. PRESIDING OFFICER LABOUR COURT II
[LAWS(ALL)-2019-3-217]
[REFERRED TO]
KAMLA KANT UPADHYAYA VS. STATE OF U.P.
[LAWS(ALL)-2019-11-384]
[REFERRED TO]
RAM ASHOK VS. STATE OF U.P.
[LAWS(ALL)-2019-11-418]
[REFERRED TO]
HYDRO ELECTRIC EMPLOYEES UNION U.P. VS. INDUSTRIAL TRIBUNAL (I),U.P. ALLAHABAD AND OTHERS
[LAWS(ALL)-2019-12-345]
[REFERRED TO]
ATMA RAM SHARMA VS. STATE OF U.P.
[LAWS(ALL)-2019-10-128]
[REFERRED TO]
STATE OF U.P VS. NOORULAIN ANSARI
[LAWS(ALL)-2019-7-348]
[REFERRED TO]
BIPIN VS. UNION OF INDIA
[LAWS(ALL)-2021-10-70]
[REFERRED TO]
SAGHIRUL HASAN VS. STATE OF U.P.
[LAWS(ALL)-2021-8-200]
[REFERRED TO]
BALI RAM SINGH VS. STATE OF U.P.
[LAWS(ALL)-2021-12-160]
[REFERRED TO]
DUNCANS INDUSTRIES LTD. VS. STATE OF U.P. AND ORS.
[LAWS(ALL)-2020-8-68]
[REFERRED TO]
ASHOK KUMAR DIXIT VS. STATE OF U.P.
[LAWS(ALL)-2020-4-86]
[REFERRED TO]
R.L. SRIVASTAVA VS. SAM HIGINBOTTOM INSTITUTE OF AGRICULTURE AND ORS.
[LAWS(ALL)-2016-4-46]
[REFERRED TO]
KANPUR NAGAR NIGAM VS. U P STATE PUBLIC SERVICES TRIBUNAL LKO
[LAWS(ALL)-2016-4-247]
[REFERRED]
SHIV KUMAR SINGH AND OTHERS VS. STATE OF U.P.
[LAWS(ALL)-2016-5-58]
[REFERRED TO]
DEVI PRASAD PAL VS. STATE CHIEF INFORMATION ...
[LAWS(ALL)-2017-12-37]
[REFERRED TO]
GOPAL PRASAD VS. STATE OF U.P. AND ORS.
[LAWS(ALL)-2015-2-266]
[REFERRED TO]
SHIVAM RAJAN AND ORS. VS. STATE OF U.P. AND ORS.
[LAWS(ALL)-2015-9-112]
[REFERRED TO]
RAM ASHREY YADAV VS. STATE OF U.P.
[LAWS(ALL)-2017-4-120]
[REFERRED TO]
RAM KRISHNA VS. STATE OF U.P.
[LAWS(ALL)-2017-5-166]
[REFERRED TO]
BHARAT BHUSAN VS. STATE OF U.P.
[LAWS(ALL)-2018-11-214]
[REFERRED TO]
SHIV PRATAP AND OTHERS VS. STATE OF U P THROUGH PRINCIPAL SECRETARY, NAGAR VI
[LAWS(ALL)-2018-2-202]
[REFERRED TO]
STATE OF U P VS. NEELIMA SRIVASTAVA AND ANOTHER
[LAWS(ALL)-2018-5-33]
[REFERRED TO]
STATE OF U P VS. NEELIMA SRIVASTAVA AND ANOTHER
[LAWS(ALL)-2018-5-33]
[REFERRED TO]
UNION OF INDIA AND ORS. VS. DEVENDER KUMAR
[LAWS(DLH)-2015-2-351]
[REFERRED TO]
SHIVJI SHARMA VS. SECRETARY (LABOUR)
[LAWS(DLH)-2015-3-177]
[REFERRED TO]
SATISH KUMAR SINGH VS. STATE BANK OF INDIA AND ORS.
[LAWS(DLH)-2015-4-334]
[REFERRED TO]
UOI, SECRETARY MINISTRY OF DEFENCE VS. ANIL KUMAR
[LAWS(DLH)-2015-5-109]
[REFERRED TO]
BHUVNESH KUMAR VS. STATE OF HIMACHAL PRADESH
[LAWS(HPH)-2012-1-63]
[REFERRED TO]
SHRI BHAG CHAND VS. THE STATE OF H.P. AND OTHERS
[LAWS(HPH)-2013-4-159]
[REFERRED TO]
STATE OF H.P. AND ORS. VS. SHRI TRILOK CHAND
[LAWS(HPH)-2010-3-218]
[REFERRED TO]
HARISH KUMAR VS. STATE OF H.P.
[LAWS(HPH)-2013-10-3]
[REFERRED TO]
RANJU SRIVASTAVA VS. STATE OF U. P.
[LAWS(ALL)-2024-2-182]
[REFERRED TO]
ANIL VERMA AND ORS. VS. STATE OF H.P. AND ORS.
[LAWS(HPH)-2014-3-107]
[REFERRED TO]
MOHD. AZEEM VS. JAMIA MILIA ISLAMIA
[LAWS(DLH)-2013-10-165]
[REFERRED TO]
APEEJAY SCHOOL VS. GOVT OF NCT OF DELHI
[LAWS(DLH)-2012-5-414]
[REFERRED TO]
UNION OF INDIA VS. R.S.ATAL
[LAWS(DLH)-2013-1-8]
[REFERRED TO]
BASUDEB ROY VS. NATIONAL FERTILIZER LIMITED
[LAWS(DLH)-2012-10-392]
[REFERRED TO]
GURDAS RAM VS. UNION OF INDIA
[LAWS(DLH)-2012-11-28]
[REFERRED TO]
DARSHAN LAL CHOWDHARY VS. UNION OF INDIA
[LAWS(DLH)-2012-11-90]
[REFERRED TO]
EXECUTIVE ENGINEER CPWD VS. GURUCHARAN
[LAWS(DLH)-2011-7-459]
[REFERRED TO]
STATE OF WEST BENGAL VS. BAHR ALAM
[LAWS(CAL)-2008-8-80]
[REFERRED TO]
NAKUL MONDAL & ANR. VS. UNION OF INDIA & ORS.
[LAWS(CAL)-2009-7-108]
[REFERRED TO]
STATE OF WEST BENGAL VS. SASTI KUMAR CHOWDHURY
[LAWS(CAL)-2010-1-59]
[REFERRED TO]
BRAHM PAL SINGH VS. P.O., INDUSTRIAL TRIBUNAL NO.II
[LAWS(DLH)-2014-3-35]
[REFERRED TO]
JHARNA BANERJEE VS. UNION OF INDIA
[LAWS(DLH)-2015-1-134]
[REFERRED TO]
MEENU AND ORS. VS. INTEGRATED DISTRICT HEALTH SOCIETY AND ORS.
[LAWS(DLH)-2015-1-215]
[REFERRED TO]
RADHEY SHYAM VS. GNCT OF DELHI
[LAWS(DLH)-2015-1-290]
[REFERRED TO]
JAGJEET KAUR VS. GOVT. OF NCT OF DELHI
[LAWS(DLH)-2013-9-326]
[REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. LAXMI DEVI
[LAWS(DLH)-2014-1-116]
[REFERRED TO]
DAULAT RAM & ORS. VS. NATIONAL OPEN SCHOOL & ANR.
[LAWS(DLH)-2013-4-383]
[REFERRED TO]
DIRECTORATE OF ADULT EDUCATION VS. BIRENDER KUMAR
[LAWS(DLH)-2013-5-390]
[REFERRED TO]
SURESH PRASAD VS. DISTRICT MAGISTRATE
[LAWS(ALL)-2009-7-175]
[REFERRED TO]
KARTIK CHANDRA SINGHA VS. STATE OF WEST BENGAL
[LAWS(CAL)-2010-5-2]
[REFERRED TO]
DEBABRATA KUNDU VS. STATE OF WEST BENGAL
[LAWS(CAL)-2011-12-19]
[REFERRED TO]
RAMJI RAI VS. THE STATE OF WEST BENGAL AND ORS.
[LAWS(CAL)-2011-4-124]
[REFERRED TO]
STATE OF WEST BENGAL VS. SMRITIKANA MAITY
[LAWS(CAL)-2007-9-58]
[REFERRED TO]
STATE OF WEST BENGAL VS. SUMIT DAS
[LAWS(CAL)-2008-6-31]
[REFERRED TO]
PASCHIM BANGA VS. UNION OF IINDIA
[LAWS(CAL)-2006-11-5]
[REFERRED TO]
GUJARAT MAZDOOR SABHA & 1 VS. VALSAD NAGAR PALIKA & 3
[LAWS(GJH)-2018-11-67]
[REFERRED TO]
PRADEEPKUMAR SAMANTSINH PARMARALIAS BARIA VS. STATE OF GUJARAT
[LAWS(GJH)-2018-6-236]
[REFERRED TO]
Puspanjali M.C. and Others VS. Karnataka Power Transmission Corporation Ltd.
[LAWS(KAR)-2012-10-133]
[REFERRED TO]
DHARM NATH SINGH VS. STATE OF U P
[LAWS(ALL)-2005-9-359]
[REFERRED TO]
KASHINATH BIJAPUR DISTRICT VS. MANAGING DIRECTOR REPRESENTED BY ITS COMPANY SECRETARY
[LAWS(KAR)-2008-11-79]
[REFERRED TO]
VIRENDRA MANI TRIPATHI VS. STATE OF U P
[LAWS(ALL)-2006-8-158]
[REFERRED TO]
KUNWAR SINGH BISHT VS. STATE OF UTTARANCHAL
[LAWS(ALL)-2006-7-31]
[REFERRED TO]
SHIV SAGAR DUBEY VS. SABHAJEET SINGH
[LAWS(ALL)-2008-12-301]
[REFERRED TO]
CHIEF MANAGING DIRECTOR B S NA L VS. MASAN ALI
[LAWS(ALL)-2008-12-345]
[REFERRED TO]
U P RAJKIYA NIRMAN NIGAM VS. U P RAJKIYA NIRMAN KARAMCHARI SANGH
[LAWS(ALL)-2007-3-268]
[REFERRED TO]
ANIL DHONDU SHINDE VS. GOVIND JAGNNATH SAMANT
[LAWS(BOM)-2014-8-129]
[REFERRED TO]
MADHUKAR VS. MARATHWADA AGRICULTURAL UNIVERSITY AND ORS.
[LAWS(BOM)-2015-3-312]
[REFERRED TO]
RASHTRASANT TUKADOJI MAHARAJ VS. VICECHANCELLOR AND OTHERS
[LAWS(BOM)-2015-9-341]
[REFERRED]
NANDA VS. THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT AND ORS.
[LAWS(BOM)-2015-5-84]
[REFERRED TO]
THE MUNICIPAL COUNCIL, TIRORA VS. TULSIDAS BALIRAM BINDHADE
[LAWS(BOM)-2016-7-75]
[REFERRED TO]
NARCOTIC CONTROL BUREAU VS. HAIDERBEG RAHIMBEG MIRZA
[LAWS(GJH)-2016-7-426]
[REFERRED TO]
BABU N.S. VS. SARDAR PATEL INSTITUTE OF ECONOMIC AND SOCIAL RESEARCH
[LAWS(GJH)-2016-9-3]
[REFERRED TO]
RAJESHBHAI CHHAGANBHAI CHOKHALIYA & 3 VS. DIRECTOR GENERAL OF POLICE GUJARAT POLICE DEPARTMENT & 2
[LAWS(GJH)-2016-9-27]
[REFERRED]
JUNAGADH AGRICULTURAL UNIVERSITY VS. JAGDISH LAXMAN BUHECHA
[LAWS(GJH)-2016-12-99]
[REFERRED TO]
ZAVERBHAI DAHYABHAI VAGHELA VS. TALAJA MUNICIPALITY
[LAWS(GJH)-2015-8-54]
[REFERRED TO]
P VENUGOPAL VS. UNION OF INDIA
[LAWS(DLH)-2006-10-111]
[REFERRED TO]
MUNICIPAL COUNCIL, RAJURA VS. VIBHAVARI VITHAL SARAF (KU.), NAGPUR AND OTHERS
[LAWS(BOM)-2010-7-272]
[REFERRED TO]
DIVISIONAL FOREST MANAGER VS. SHRI VINAYAK KURNE
[LAWS(BOM)-2011-9-48]
[REFERRED TO]
HITENDRASINGH S/O BHUPENDRASINGH VS. PANJABRAO DESHMUKH KRISHI
[LAWS(BOM)-2012-8-41]
[REFERRED TO]
T S GOWRAMMA VS. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL
[LAWS(KAR)-2018-8-88]
[REFERRED TO]
MAHENDRA MOTORS VS. STATE OF GUJARAT
[LAWS(GJH)-2024-4-264]
[REFERRED TO]
MANISH BANSILAL BHAGAT VS. STATE OF GUJARAT
[LAWS(GJH)-2024-1-125]
[REFERRED TO]
MANISH BANSILAL BHAGAT VS. STATE OF GUJARAT
[LAWS(GJH)-2024-1-125]
[REFERRED TO]
VITTHALBHAI M RATHWA VS. STATE OF GUJARAT
[LAWS(GJH)-2024-1-126]
[REFERRED TO]
VITTHALBHAI M RATHWA VS. STATE OF GUJARAT
[LAWS(GJH)-2024-1-126]
[REFERRED TO]
KUMANBHAI CHATRABHJUBHAI HUJBHADARANIYA VS. MANAVADAR MUNICIPALITY
[LAWS(GJH)-2022-8-12]
[REFERRED TO]
RASMILABEN R THAKKER VS. INDEXT/C INDUSTRIAL EXTENSION COTTAGE
[LAWS(GJH)-2022-8-276]
[REFERRED TO]
AGRICULTURE PRODUCE MARKET COMMITTEE VS. JAMNAGAR DISTRICT MAZDOOR SANGH
[LAWS(GJH)-2023-4-2441]
[REFERRED TO]
NARAYAN SHUKLA VS. STATE OF CHHATTISGARH
[LAWS(CHH)-2023-10-2]
[REFERRED TO]
RAJESH KUMAR KASHYAP VS. STATE OF CHHATTISGARH
[LAWS(CHH)-2020-9-50]
[REFERRED TO]
RAJESH KUMAR GHOSH VS. STATE OF ASSAM
[LAWS(GAU)-2017-6-35]
[REFERRED TO]
N. BANGKUP LONGLENG VS. STATE OF NAGALAND.
[LAWS(GAU)-2019-11-290]
[REFERRED TO]
MD. ABDUL MANNAN AHMED AND 2 ORS. VS. STATE OF ASSAM
[LAWS(GAU)-2019-2-177]
[REFERRED TO]
HIMURJA AND ANOTHER VS. BIKRAM SINGH
[LAWS(HPH)-2016-5-73]
[REFERRED TO]
MD FARUK ALI VS. UNION OF INDIA AND 2 ORS
[LAWS(GAU)-2018-4-35]
[REFERRED TO]
MAN SINGH VS. STATE OF H P AND OTHERS
[LAWS(HPH)-2017-7-90]
[REFERRED TO]
ZAITHANMAWIA VS. STATE OF MIZORAM
[LAWS(GAU)-2016-3-42]
[REFERRED TO]
MD TAIZUDDIN AHMED VS. STATE OF ASSAM AND OTHERS
[LAWS(GAU)-2015-12-79]
[REFERRED]
IJUM NGOMDIR VS. THE STATE OF ARUNACHAL PRADESH
[LAWS(GAU)-2017-1-93]
[REFERRED TO]
BIMALA KALITA VS. UNION OF INDIA AND OTHERS
[LAWS(GAU)-2017-11-110]
[REFERRED TO]
HERAMBA KUMAR SAIKIA VS. STATE OF ASSAM
[LAWS(GAU)-2017-2-4]
[REFERRED TO]
RABBUL HUDA VS. STATE OF ASSAM
[LAWS(GAU)-2017-3-50]
[REFERRED TO]
KANAKLATA SAHA VS. STATE OF TRIPURA
[LAWS(GAU)-2006-12-45]
[REFERRED TO]
STATE OF MANIPUR VS. HIDANGMANYM BRAJAMANI SHARMA
[LAWS(GAU)-2007-1-48]
[REFERRED TO]
SODOU ASOM PRATHAMIK ARU MAJALIAMATRI SANTHA VS. STATE OF ASSAM
[LAWS(GAU)-2014-4-43]
[REFERRED TO]
LOHSKHEMBHA DKHAR VS. STATE OF MEGHALAYA
[LAWS(GAU)-2010-3-52]
[REFERRED TO]
STATE OF TRIPURA VS. PURANJOY NATH
[LAWS(GAU)-2011-4-44]
[REFERRED TO]
RAMESH BHAGWAN GANGE VS. STATE OF MAHARASHTRA
[LAWS(BOM)-2007-11-235]
[REFERRED]
GENERAL SECRETARY VS. DIRECTOR SOICIAL FORESTRY
[LAWS(BOM)-2008-12-99]
[REFERRED TO]
MAHINDRA AND MAHINDRA LTD VS. AVINASH D KAMBLE
[LAWS(BOM)-2008-3-110]
[REFERRED TO]
PREMLAL PATEL S/O GAJALU PATEL VS. STATE OF CHHATTISGARH
[LAWS(CHH)-2018-7-75]
[REFERRED TO]
SUSHIL KUMAR RATHORE S/O RAJENDRA SINGH RATHORE VS. STATE OF CHHATTISGARH
[LAWS(CHH)-2018-7-193]
[REFERRED TO]
GOPI CHANDRAKAR VS. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
[LAWS(CHH)-2018-2-47]
[REFERRED TO]
RAFIKUNNISA VS. NAGAR PALIKA PARISHAD KHARSIA
[LAWS(CHH)-2009-12-33]
[REFERRED TO]
M P URJA VIKAS NIGAM LTD VS. RUDRA PRASAD MISHRA
[LAWS(MPH)-2007-5-38]
[REFERRED TO]
RUDRA PRASAD MISHRA VS. M P URJA VIKAS NIGAM LIMITED
[LAWS(MPH)-2006-12-27]
[REFERRED TO]
Laxman Singh VS. Union of India
[LAWS(MPH)-2006-6-28]
[REFERRED TO]
Rajesh Sharma VS. State of M.P.
[LAWS(MPH)-2006-8-84]
[REFERRED TO]
RAKESH MISHRA VS. STATE OF M P
[LAWS(MPH)-2008-12-29]
[REFERRED TO]
MUSHTAQ KHAN VS. STATE OF M.P. AND ORS.
[LAWS(MPH)-2010-11-75]
[REFERRED TO]
MADHYA PRADESH RAJYA KRISHI UDYOG VIKAS NIGAM VS. NARESH CHAND TIWARI
[LAWS(MPH)-2014-11-136]
[REFERRED TO]
STATE BANK OF INDIA VS. SBI WORKMEN UNION
[LAWS(MPH)-2014-10-22]
[REFERRED TO]
STATE OF MADHYA PRADESH VS. RAMCHANDRA SINGH S/O BHERUSINGH
[LAWS(MPH)-2013-8-15]
[REFERRED TO]
AVTAR SINGH VS. STATE OF PUNJAB
[LAWS(P&H)-2011-11-105]
[REFERRED TO]
JAI PARKASH VS. STATE OF HARYANA AND ORS.
[LAWS(P&H)-2009-2-210]
[REFERRED TO]
ASHOK KUMAR VS. STATE OF HARYANA
[LAWS(P&H)-2010-4-113]
[REFERRED TO]
VED PARKASH AND ORS VS. STATE OF HARYANA AND ORS
[LAWS(P&H)-2010-5-391]
[REFERRED]
NAGAR PANCHAYAT KHAMANON VS. PARDEEP KUMAR
[LAWS(P&H)-2010-1-244]
[REFERRED TO]
MAHENDRA MASAT VS. STATE OF JHARKHAND
[LAWS(JHAR)-2019-11-128]
[REFERRED TO]
CENTRAL BANK OF INDIA VS. UNION OF INDIA
[LAWS(JHAR)-2020-11-26]
[REFERRED TO]
NAMITA GHOSH VS. HE STATE OF JHARKHAND
[LAWS(JHAR)-2021-12-17]
[REFERRED TO]
ASHOK KUMAR VS. STATE OF JHARKHAND
[LAWS(JHAR)-2019-7-56]
[REFERRED TO]
ZAFAR SHAHAB VS. STATE OF JHARKHAND
[LAWS(JHAR)-2023-12-74]
[REFERRED TO]
NIRMAL DHAROI VS. STATE OF JHARKHAND
[LAWS(JHAR)-2021-6-15]
[REFERRED TO]
LALDEV URAON VS. STATE OF JHARKHAND THROUGH SECRETARY, SOCIAL WELFARE,GOVT OF JHARKHAND
[LAWS(JHAR)-2017-9-19]
[REFERRED TO]
SATYENDRA NARAYAN RAI VS. STATE OF JHARKHAND
[LAWS(JHAR)-2018-12-66]
[REFERRED TO]
SUBHADRA JHA SON OF JAY BHADRA JHA VS. STATE OF JHARKHAND
[LAWS(JHAR)-2018-8-49]
[REFERRED TO]
ASHOK KUMAR PANDIT VS. STATE OF JHARKHAND AND ORS.
[LAWS(JHAR)-2015-12-59]
[REFERRED TO]
M/S. BHARAT COKING COAL LIMITED VS. THEIR WORKMEN
[LAWS(JHAR)-2013-7-11]
[REFERRED TO]
BABULOG JHA VS. THE STATE OF JHARKHAND
[LAWS(JHAR)-2014-12-33]
[REFERRED TO]
HARYANA AGRO INDUSTRIES CORPORATION LIMITED AND ANOTHER VS. SURENDER SINGH AND ANOTHER
[LAWS(P&H)-2013-11-563]
[REFERRED]
GITA PRASAD VS. STATE OF JHARKHAND AND ORS.
[LAWS(JHAR)-2015-8-48]
[REFERRED TO]
JAGDEV SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS
[LAWS(P&H)-2013-3-327]
[REFERRED]
SUPERINTENDENT OF POST OFFICES, DIVISIONAL OFFICE, MUFFASIL DIVISION, LUDHIANA VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, SECTOR 18, CHANDIGARH AND ANOTHER
[LAWS(P&H)-2013-1-480]
[REFERRED]
LABH SINGH VS. STATE OF HARYANA AND OTHERS
[LAWS(P&H)-2013-8-944]
[REFERRED TO]
YOGESH BANSAL VS. M.D.S.D. GIRLS COLLEGE, AMBALA CITY
[LAWS(P&H)-2013-8-69]
[REFERRED TO]
STATE OF ODISHA VS. PRAKASH KUMAR JENA
[LAWS(ORI)-2020-8-8]
[REFERRED TO]
RAJIB LOCHAN MAHANTA VS. UTKAL UNIVERSITY
[LAWS(ORI)-2021-3-34]
[REFERRED TO]
SRI B. RAMAN MURTY VS. SRI P.O. LABOUR COURT, BBSR
[LAWS(ORI)-2016-9-126]
[REFERRED TO]
PRASANA KUMAR MOHANTY VS. THE VICE CHANCELLOR, SHRI JAGANNATH SANSKRIT VISHVAVIDYALAYA AND TWO OTHERS
[LAWS(ORI)-2017-10-107]
[REFERRED TO]
DANDU NAYAK AND OTHERS VS. COMMISSIONER-CUM-SECRETARY TO GOVERNMENT, ODISHA & OTHERS
[LAWS(ORI)-2017-8-48]
[REFERRED TO]
GANAPATI PRASAD CHOUDHURY VS. STATE OF ORISSA & OTHERS
[LAWS(ORI)-2018-5-41]
[REFERRED TO]
STATE OF ODISHA AND OTHERS VS. SUDHANSHU KUMAR DAS AND ANOTHER
[LAWS(ORI)-2017-3-116]
[REFERRED TO]
NAGARAJ G HEDGE, S/O GANAPATHI HEDGE VS. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SE
[LAWS(KAR)-2018-3-285]
[REFERRED TO]
RATHNAMMA VS. STATE OF KARNATAKA
[LAWS(KAR)-2018-1-1]
[REFERRED TO]
P M BHARATH VS. STATE OF KARNATAKA
[LAWS(KAR)-2012-7-215]
[REFERRED TO]
DEPUTY GENERAL MANAGER, BHARAT SANCHAR NIGAM LIMITED VS. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR
[LAWS(P&H)-2014-1-174]
[REFERRED TO]
SUNDARA VS. STATE OF KARNATAKA
[LAWS(KAR)-2022-3-159]
[REFERRED TO]
G. P. SAROJAMMA VS. STATE OF KARNATAKA
[LAWS(KAR)-2021-3-137]
[REFERRED TO]
RANI MANGAMMAL TRANSPORT CORPORATION LTD VS. PRESIDING OFFICER LABOUR COURT TRICHY
[LAWS(MAD)-2006-10-60]
[REFERRED TO]
TAMIL NADU COMPUTER SCIENCE B ED GRADUATE TEACHERS WELFARE SOCIETY, REGD BO 77/2006 VS. P SELVARAJ
[LAWS(MAD)-2007-3-513]
[REFERRED]
N THANGAVEL VS. N CHELLAM
[LAWS(MAD)-2007-6-222]
[REFERRED TO]
JAI PRAKASH NARAIN SINGH VS. STATE OF BIHAR
[LAWS(PAT)-2018-5-67]
[REFERRED TO]
MANAGEMENT OF THE FOREST PLANTATION DIVISIONAL OFFICER VS. RAJENDRA PRASAD SINGH
[LAWS(PAT)-2013-9-45]
[REFERRED TO]
VINOD KUMAR MISHRA AND ORS. VS. THE STATE OF BIHAR AND ORS.
[LAWS(PAT)-2014-2-152]
[REFERRED TO]
ASHOK KUMAR AND ORS. VS. THE STATE OF BIHAR AND ORS.
[LAWS(PAT)-2015-7-65]
[REFERRED TO]
ANIL KUMAR SINGH VS. STATE OF BIHAR
[LAWS(PAT)-2006-8-70]
[REFERRED TO]
MANZOOR ALAM VS. STATE OF BIHAR
[LAWS(PAT)-2007-1-91]
[FOLLOWED]
SURESH YADAV VS. STATE OF BIHAR
[LAWS(PAT)-2007-11-36]
[REFERRED TO]
MITHILESH KUMAR SINGH VS. STATE OF BIHAR & ORS
[LAWS(PAT)-2007-5-149]
[REFERRED]
CHANDRASHEKHAR VS. STATE OF BIHAR
[LAWS(PAT)-2007-8-160]
[REFERRED TO]
VAKIL PRASAD S/O SRI GAURISHANKAR PRASAD VS. STATE OF BIHAR
[LAWS(PAT)-2009-11-60]
[REFERRED TO]
MAHESH PRASAD SINGH SON OF SHRI RAMDEO SINGH VS. STATE OF BIHAR WITH
[LAWS(PAT)-2009-12-82]
[REFERRED TO]
DIPAK KUMAR SINGH, S/O SRI VISHWANATH RAM VS. PAROPKARI SHARMA, S/O LATE RADHA KRISHNA SHARMA
[LAWS(PAT)-2009-2-121]
[REFERRED TO]
UNION OF INDIA VS. CENTRAL ADMINISTRATIVE TRIBUNAL PATNA BENCH
[LAWS(PAT)-2010-4-290]
[REFERRED TO]
ASHOK KUMAR SINGH VS. THE STATE OF BHIHAR & ORS.
[LAWS(PAT)-2012-3-198]
[REFERRED TO]
NARENDRA KUMAR SINGH VS. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, ROAD CONSTRUCTION
[LAWS(PAT)-2013-1-2]
[REFERRED TO]
SURESH YADAV VS. STATE OF BIHAR
[LAWS(PAT)-2011-7-11]
[DISTINGUISHED]
STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-SECRETARY,; ADDITIONAL SECRETARY TO GOVERNMENT ROAD CONSTRUCTION DEPARTMENT AND THE SECRETARY, RURAL DEVELOPMENT DEPARTMENT GOVT OF BIHAR VS. LAKSHMI NARYAN PRASAD SON OF RAM CHANDRA PRASAD
[LAWS(PAT)-2010-7-289]
[REFERRED]
YOGENDRA PD SINGH SON OF SRI BRAHMDEO PD SINGH AND ORS VS. STATE OF BIHAR AND ORS
[LAWS(PAT)-2010-8-249]
[REFERRED]
KSRTC-SWIFT LIMITED VS. NDUSTRIAL TRIBUNAL
[LAWS(KER)-2022-11-372]
[REFERRED TO]
SURESH GEORGE VS. KOCHI METRO RAIL LTD
[LAWS(KER)-2022-4-166]
[REFERRED TO]
SELVARAJ J.R. VS. STATE OF KERALA
[LAWS(KER)-2022-4-195]
[REFERRED TO]
STATE OF KERALA VS. KUNJUMOL MATHEW
[LAWS(KER)-2021-3-224]
[REFERRED TO]
RAJANI P. KUTTAN VS. STATE OF KERALA
[LAWS(KER)-2021-9-235]
[REFERRED TO]
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT VS. UNNIKRISHNA PILLAI J.
[LAWS(KER)-2022-7-73]
[REFERRED TO]
K. J. VARGHESE VS. STATE OF KERALA
[LAWS(KER)-2022-8-371]
[REFERRED TO]
ANAND SHRAMA VS. STATE OF BIHAR
[LAWS(PAT)-2022-5-108]
[REFERRED TO]
SANTOSH KUMAR VS. RAJENDRA AGRICULTURAL UNIVERSITY, BIHAR
[LAWS(PAT)-2022-6-69]
[REFERRED TO]
MOHD. SAGIR KHAN VS. STATE OF BIHAR
[LAWS(PAT)-2022-8-84]
[REFERRED TO]
YOUSAF V. AND ORS. VS. THE KERALA CO-OPERATIVE MILK MARKETING FEDERATION LTD. AND ORS.
[LAWS(KER)-2016-3-84]
[REFERRED TO]
K ANWAR VS. MAHATMA GANDHI UNIVERSITY
[LAWS(KER)-2014-8-871]
[REFERRED TO]
DIVYA GOPINATH VS. KERALA STATE CO-OP. AGRI. & RURAL DEVELOPMENT BANK LTD.
[LAWS(KER)-2016-6-165]
[REFERRED TO]
P SIVADASAN AND OTHERS VS. C VISWANATHAN AND OTHERS
[LAWS(KER)-2015-12-221]
[REFERRED]
R. GEETHA DEVI VS. SOMALAL T.M. AND ORS.
[LAWS(KER)-2015-6-80]
[REFERRED TO]
R. GEETHA DEVI VS. SOMALAL T.M. AND ORS.
[LAWS(KER)-2015-6-80]
[REFERRED TO]
ADMINISTRATOR, COSMOPOLITAN HOSPITALS (P) LTD. VS. REGIONAL PROVIDENT FUND COMMISSIONER, TVM. AND ORS.
[LAWS(KER)-2015-7-213]
[REFERRED TO]
R.NIRMALA VS. CHENNAI PORT TRUST
[LAWS(MAD)-2021-8-178]
[REFERRED TO]
K. SEKAR VS. GOVERNMENT OF TAMIL NADU
[LAWS(MAD)-2022-2-224]
[REFERRED TO]
AJITHA, K. AND OTHERS VS. GURUVAYOOR DEVASWOM MANAGING COMMITTEE AND OTHERS
[LAWS(KER)-2017-8-69]
[REFERRED TO]
THAMIZHANBANE VS. THE SUB DIVISIONAL ENGINEER-IN-CHARGE, PONDICHERRY
[LAWS(MAD)-2022-12-128]
[REFERRED TO]
STATE OF TAMIL NADU VS. J.MANIKANDAN
[LAWS(MAD)-2023-6-78]
[REFERRED TO]
SALAM CHANDRA SINGH VS. STATE OF MANIPUR
[LAWS(MANIP)-2018-12-2]
[REFERRED TO]
MANIPUR PUBLIC SERVICE COMMISSION THROUGH THE SECRETARY (MPSC) VS. SHRI ROSHAN KSHETRIMAYUM
[LAWS(MANIP)-2018-9-8]
[REFERRED TO]
BEAUTY SYIEMLIEH AND ORS. VS. THE STATE OF MEGHALAYA AND ORS.
[LAWS(MEGH)-2015-7-9]
[REFERRED TO]
GREMPILLA K. MOMIN VS. STATE OF MEGHALAYA
[LAWS(MEGH)-2019-7-52]
[REFERRED TO]
PROBIRTH D. MARAK VS. STATE OF MEGHALAYA
[LAWS(MEGH)-2020-10-1]
[REFERRED TO]
BLOOMINGSTAR J. DIENGDOH VS. STATE OF MEGHALAYA
[LAWS(MEGH)-2022-10-1]
[REFERRED TO]
STATE OF UTTARANCHAL VS. ALOK SHARMA
[LAWS(SC)-2009-4-102]
[REFERRED TO]
GOVT OF A P VS. K BRAHMANANDAM
[LAWS(SC)-2008-4-160]
[REFERRED TO]
TELECOM DISTRICT MANAGER VS. KESHAB DEB
[LAWS(SC)-2008-5-124]
[REFERRED TO]
STATE OF ORISSA VS. PRASANA KUMAR SAHOO
[LAWS(SC)-2007-4-124]
[REFERRED TO]
STATE OF JHARKHAND VS. MANSHU KUMBHKAR
[LAWS(SC)-2007-9-71]
[REFERRED TO]
COMMISSIONER MUNICIPAL CORPORATION HYDERABAD VS. P MARY MANORANJANI
[LAWS(SC)-2008-1-106]
[REFERRED TO]
RAJASTHAN KRISHI VISHVA VIDHYALAYA VS. DEVI SINGH
[LAWS(SC)-2008-2-11]
[REFERRED TO]
L PARMESWARAN VS. CHIEF PERSONAL OFFICER
[LAWS(SC)-2008-2-34]
[REFERRED TO]
CHIEF COMMISSIONER OF INCOME TAX VS. LEENA JAIN
[LAWS(SC)-2006-11-192]
[REFERRED TO]
U P GRAM PANCHAYAT ADHIKARI SANGH VS. DAYA RAM SAROJ
[LAWS(SC)-2006-12-80]
[REFERRED TO]
MUNICIPAL COUNCIL SUJANPUR VS. SURINDER KUMAR
[LAWS(SC)-2006-5-68]
[REFERRED TO]
GANGADHAR PILLAI VS. SIEMENS LTD
[LAWS(SC)-2006-11-27]
[REFERRED TO]
STATE OF GUJARAT VS. PWD EMPLOYEES UNION
[LAWS(GJH)-2007-5-82]
[REFERRED TO]
CHANDRASHEKARA AND ORS VS. DIRECTOR GENERAL ADMINISTRATIVE TRAINING INSTITUTE AND ORS
[LAWS(KAR)-2013-10-384]
[REFERRED]
STATE OF ASSAM VS. PADUM BORAH
[LAWS(GAU)-2023-3-22]
[REFERRED TO]
RATNESWAR KUMAR VS. CHIEF GENERAL MANAGER
[LAWS(GAU)-2019-9-116]
[REFERRED TO]
YASI GADUK VS. STATE OF ARUNACHAL PRADESH
[LAWS(GAU)-2020-3-119]
[REFERRED TO]
BONTI SAIKIA VS. UNION OF INDIA
[LAWS(GAU)-2021-11-69]
[REFERRED TO]
HASIBA BEGUM VS. STATE OF ASSAM
[LAWS(GAU)-2021-11-100]
[REFERRED TO]
ARUN NARAYAN HIWASE VS. STATE OF MADHYA PRADESH
[LAWS(MPH)-2020-12-16]
[REFERRED TO]
STATE OF M.P. AND ANOTHER VS. PRAKASH RATHORE
[LAWS(MPH)-2018-8-281]
[REFERRED TO]
VIJAY SINGH VS. STATE OF M.P. AND ORS.
[LAWS(MPH)-2018-6-125]
[REFERRED TO]
SATYAPRAKASHI PARSEDIA VS. STATE OF M P & ANR
[LAWS(MPH)-2018-7-54]
[REFERRED TO]
BHUPENDRA AND OTHERS VS. COMMISSIONER, INDORE MUNICIPAL CORP. AND OTHERS
[LAWS(MPH)-2018-7-219]
[REFERRED TO]
AVINASH CHANDRA VS. STATE OF M P
[LAWS(MPH)-2016-1-16]
[REFERRED TO]
SUNIL KUMAR DAYA VS. STATE OF M.P. AND ORS.
[LAWS(MPH)-2015-4-190]
[REFERRED TO]
DHANNALAL CHARAN VS. WATER RESOURCE DEPARTMENT
[LAWS(MPH)-2016-2-94]
[REFERRED TO]
DAYA SHANKAR VISHWAKARMA VS. V S VERMA & OTHERS
[LAWS(MPH)-2016-4-161]
[REFERRED]
DILIP KHEDE VS. THE STATE OF MADHYA PRADESH
[LAWS(MPH)-2017-1-11]
[REFERRED TO]
MANSHARAM VS. PUBLIC WORKS DEPARTMENT
[LAWS(MPH)-2016-4-11]
[REFERRED TO]
RADHARAM SHARMA VS. SAMRAT ASHOK TECHNOLOGICAL INSTITUTE & ANOTHER
[LAWS(MPH)-2018-2-71]
[REFERRED TO]
GANENDRA PRASAD TRIPATHI VS. STATE OF MADHYA PRADESH & OTHERS
[LAWS(MPH)-2017-8-219]
[REFERRED TO]
MANAGEMENT OF BHARAT HEAVY ELECTRICAL LTD VS. PRESIDING OFFICER
[LAWS(MAD)-2008-11-238]
[REFERRED TO]
KRISHAN PAL VS. STATE OF HIMACHAL PRADESH
[LAWS(HPH)-2023-4-117]
[REFERRED TO]
PRITAM SINGH VS. EXECUTIVE ENGINEER
[LAWS(HPH)-2023-5-48]