Referred Judgements :-

DHULABHAI VS. STATE OF MADHYA PRADESH [RELIED ON]
LUCKNOW DEVELOPMENT AUTHORITY VS. M K GUPTA [RELIED ON]
MORGAN STANLEY MUTUAL FUND DRARVINDGUPTA VS. KARTICK DAS:SECURITIES AND EXCHANGE BOARD OF INDIA [RELIED ON]
SYNCO TEXTILES PVT LTD VS. GREAVES COTTON AND COMPANY LTD [APPROVED]
SECRETARY CONSUMER GUIDANCE AND RESEARCH SOCIETY OF INDIA VS. B P L INDIA LIMITED [APPROVED]
OSWAL FINE ARTS VS. H.M.T., MADRAS [APPROVED]

Cited Judgements :-

TIRUPATI BALAJI COLD STORAGE AND ICE FACTORY VS. NEW INDIA ASSURANCE CO [LAWS(NCD)-2002-12-112] [REFERRED TO]
TIRUPATI BALAJI COLD STORAGE AND ICE FACTORY VS. NEW INDIA ASSURANCE CO [LAWS(NCD)-2002-12-112] [REFERRED TO]
JAYA SHREE INSULATORS VS. WEST BENGAL STATE ELECTRICITY BOARD [LAWS(NCD)-2002-4-61] [REFERRED TO]
JAYA SHREE INSULATORS VS. WEST BENGAL STATE ELECTRICITY BOARD [LAWS(NCD)-2002-4-61] [REFERRED TO]
GUPTA PLASTIC INDUSTRIES VS. B S E S YAMUNA POWER LIMITED [LAWS(NCD)-2003-10-108] [REFERRED]
GUPTA PLASTIC INDUSTRIES VS. B S E S YAMUNA POWER LIMITED [LAWS(NCD)-2003-10-108] [REFERRED]
TOSOH INDIA PVT. LTD. VS. RAM KUMAR [LAWS(NCD)-2020-1-5] [REFERRED TO]
TOSOH INDIA PVT. LTD. VS. RAM KUMAR [LAWS(NCD)-2020-1-5] [REFERRED TO]
RAVI GOENKA VS. SANSKRITI AVASS BOYS HOSTEL [LAWS(NCD)-2018-1-91] [REFERRED TO]
RAVI GOENKA VS. SANSKRITI AVASS BOYS HOSTEL [LAWS(NCD)-2018-1-91] [REFERRED TO]
NATIONAL HORTICULTURE RESEARCH & DEVELOPMENT FOUNDATION VS. RAVINDER SINGH [LAWS(NCD)-2018-1-204] [REFERRED TO]
NATIONAL HORTICULTURE RESEARCH & DEVELOPMENT FOUNDATION VS. RAVINDER SINGH [LAWS(NCD)-2018-1-204] [REFERRED TO]
THANGAVEL PALANIVEL & ANR. VS. M/S. DLF SOUTHERN HOMES PRIVATE LTD. [LAWS(NCD)-2016-8-34] [REFERRED TO]
THANGAVEL PALANIVEL & ANR. VS. M/S. DLF SOUTHERN HOMES PRIVATE LTD. [LAWS(NCD)-2016-8-34] [REFERRED TO]
M/S. KAY JAY CONSTRUCTION CO. PVT. LTD. VS. DAULAT ALWANI [LAWS(NCD)-2016-5-13] [REFERRED TO]
M/S. KAY JAY CONSTRUCTION CO. PVT. LTD. VS. DAULAT ALWANI [LAWS(NCD)-2016-5-13] [REFERRED TO]
MANOHAR DAMECHA VS. LAVASA CORPORATION LIMITED [LAWS(NCD)-2016-2-92] [REFERRED TO]
MANOHAR DAMECHA VS. LAVASA CORPORATION LIMITED [LAWS(NCD)-2016-2-92] [REFERRED TO]
ANIL DUTT VS. BUSINESS PARK TOWN PLANNERS LTD [LAWS(NCD)-2013-10-30] [REFERRED TO]
ANIL DUTT VS. BUSINESS PARK TOWN PLANNERS LTD [LAWS(NCD)-2013-10-30] [REFERRED TO]
CATER PILLER INDIA PVT. LTD., GMMCO LTD. VS. SANTOSH PURUSHAN [LAWS(NCD)-2013-4-122] [REFERRED TO]
CATER PILLER INDIA PVT. LTD., GMMCO LTD. VS. SANTOSH PURUSHAN [LAWS(NCD)-2013-4-122] [REFERRED TO]
CATER PILLER INDIA PVT. LTD., GMMCO LTD. VS. SANTOSH PURUSHAN [LAWS(NCD)-2013-4-122] [REFERRED TO]
CATER PILLER INDIA PVT. LTD., GMMCO LTD. VS. SANTOSH PURUSHAN [LAWS(NCD)-2013-4-122] [REFERRED TO]
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR. VS. JITENDER NATH SHARMA [LAWS(NCD)-2013-7-64] [REFERRED TO]
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR. VS. JITENDER NATH SHARMA [LAWS(NCD)-2013-7-64] [REFERRED TO]
M/S. SHRIRAM FINANCE COMPANY LTD VS. AZIZ MIYA PATEL [LAWS(NCD)-2013-5-64] [REFERRED TO]
M/S. SHRIRAM FINANCE COMPANY LTD VS. AZIZ MIYA PATEL [LAWS(NCD)-2013-5-64] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY AND ORS VS. ANAND ESTATE PRIVATE LIMITED AND ORS [LAWS(NCD)-2012-7-183] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY AND ORS VS. ANAND ESTATE PRIVATE LIMITED AND ORS [LAWS(NCD)-2012-7-183] [REFERRED TO]
CHANDER BHUSHAN JAISWAL VS. HARYANA STATE INDUSTRIES DEVELOPMENT CORPORATION LTD [LAWS(NCD)-2012-5-41] [REFERRED TO]
CHANDER BHUSHAN JAISWAL VS. HARYANA STATE INDUSTRIES DEVELOPMENT CORPORATION LTD [LAWS(NCD)-2012-5-41] [REFERRED TO]
LEENA KALRA VS. HARYANA URBAN DEVELOPMENT AUTHORITY [LAWS(NCD)-2008-7-1] [REFERRED TO]
LEENA KALRA VS. HARYANA URBAN DEVELOPMENT AUTHORITY [LAWS(NCD)-2008-7-1] [REFERRED TO]
ASSOCIATED BULK MOVERS VS. RELIANCE INDUSTRIES LTD [LAWS(NCD)-2006-8-67] [REFERRED TO]
ASSOCIATED BULK MOVERS VS. RELIANCE INDUSTRIES LTD [LAWS(NCD)-2006-8-67] [REFERRED TO]
GULAB ROAD LINES VS. ORIENTAL INSURANCE CO LTD & ORS [LAWS(NCD)-2007-1-75] [REFERRED TO]
GULAB ROAD LINES VS. ORIENTAL INSURANCE CO LTD & ORS [LAWS(NCD)-2007-1-75] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. VISAKHA ENTERPRISE [LAWS(NCD)-2007-10-33] [REFERRED]
UNITED INDIA INSURANCE CO LTD VS. VISAKHA ENTERPRISE [LAWS(NCD)-2007-10-33] [REFERRED]
YAQOOB ALI KHAN VS. SINGH AUTO SERVICES TRACTOR COMPANY [LAWS(NCD)-2005-5-12] [RELIED ON]
YAQOOB ALI KHAN VS. SINGH AUTO SERVICES TRACTOR COMPANY [LAWS(NCD)-2005-5-12] [RELIED ON]
SWO-INDIA LTD. VS. RAJ ASSOCIATES AND ORS. [LAWS(NCD)-2015-7-24] [REFERRED TO]
SWO-INDIA LTD. VS. RAJ ASSOCIATES AND ORS. [LAWS(NCD)-2015-7-24] [REFERRED TO]
PARDEEP SINGH PAHAL VS. TDI INFRASTRUCTURE PVT. LTD. [LAWS(NCD)-2015-9-33] [REFERRED TO]
PARDEEP SINGH PAHAL VS. TDI INFRASTRUCTURE PVT. LTD. [LAWS(NCD)-2015-9-33] [REFERRED TO]
HEIGHTS TRADE PVT. LTD. VS. UCO BANK [LAWS(NCD)-2014-2-56] [REFERRED TO]
ALFA THERM LTD VS. UNITECH LIMITED [LAWS(NCD)-2015-12-161] [REFERRED]
ALFA THERM LTD VS. UNITECH LIMITED [LAWS(NCD)-2015-12-161] [REFERRED]
RAM DULARI VS. GOVT OF JAMMU & KASHMIR [LAWS(NCD)-2015-12-163] [REFERRED]
RAM DULARI VS. GOVT OF JAMMU & KASHMIR [LAWS(NCD)-2015-12-163] [REFERRED]
RELIANCE LIFE SCIENCES PVT. LTD. VS. PRAKASH KASHINATH NANVARE [LAWS(NCD)-2014-8-62] [REFERRED TO]
RELIANCE LIFE SCIENCES PVT. LTD. VS. PRAKASH KASHINATH NANVARE [LAWS(NCD)-2014-8-62] [REFERRED TO]
MSTC LTD. VS. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD. [LAWS(NCD)-2014-4-71] [REFERRED TO]
MSTC LTD. VS. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD. [LAWS(NCD)-2014-4-71] [REFERRED TO]
MADHU SAIGAL VS. OMAXE BUILDHOME PVT LTD [LAWS(NCD)-2014-3-93] [REFERRED TO]
MADHU SAIGAL VS. OMAXE BUILDHOME PVT LTD [LAWS(NCD)-2014-3-93] [REFERRED TO]
HEIGHTS TRADE PVT. LTD. VS. UCO BANK [LAWS(NCD)-2014-2-56] [REFERRED TO]
RAJSHREE AGGARWAL W/O NEERAJ KUMAR AGGARWAL VS. IDYLLIC RESORTS PRIVATE LIMITED [LAWS(NCD)-2014-12-69] [REFERRED TO]
RAJSHREE AGGARWAL W/O NEERAJ KUMAR AGGARWAL VS. IDYLLIC RESORTS PRIVATE LIMITED [LAWS(NCD)-2014-12-69] [REFERRED TO]
TIMES GUARANTEE FINANCIALS LTD. VS. SNEHAL PRAKASH GAVANKAR [LAWS(NCD)-2014-11-98] [REFERRED TO]
TIMES GUARANTEE FINANCIALS LTD. VS. SNEHAL PRAKASH GAVANKAR [LAWS(NCD)-2014-11-98] [REFERRED TO]
RAHUL JAIN VS. M/S. EXACT DEVELOPERS & PROMOTERS LTD [LAWS(NCD)-2023-7-26] [REFERRED TO]
RAHUL JAIN VS. M/S. EXACT DEVELOPERS & PROMOTERS LTD [LAWS(NCD)-2023-7-26] [REFERRED TO]
HEMANT VS. M/S. ZENAL CONSTRUCTION PRIVATE LIMITED [LAWS(NCD)-2023-6-34] [REFERRED TO]
HEMANT VS. M/S. ZENAL CONSTRUCTION PRIVATE LIMITED [LAWS(NCD)-2023-6-34] [REFERRED TO]
JAWAHARLAL NEHRU PORT TRUST VS. ORIENTAL BANK OF COMMERCE [LAWS(NCD)-2023-3-57] [REFERRED TO]
JAWAHARLAL NEHRU PORT TRUST VS. ORIENTAL BANK OF COMMERCE [LAWS(NCD)-2023-3-57] [REFERRED TO]
AMARJEET SINGH VS. IREO GRACE REALTECH PVT. LTD. [LAWS(NCD)-2022-7-23] [REFERRED TO]
AMARJEET SINGH VS. IREO GRACE REALTECH PVT. LTD. [LAWS(NCD)-2022-7-23] [REFERRED TO]
NAKODA MACHINERY PVT. LTD VS. JOHN CRASTA [LAWS(NCD)-2021-9-35] [REFERRED TO]
NAKODA MACHINERY PVT. LTD VS. JOHN CRASTA [LAWS(NCD)-2021-9-35] [REFERRED TO]
EICHER MOTORS LTD. VS. AVINASH SHETYE [LAWS(NCD)-2023-12-36] [REFERRED TO]
EICHER MOTORS LTD. VS. AVINASH SHETYE [LAWS(NCD)-2023-12-36] [REFERRED TO]
GAURAV GUPTA VS. RAHEJA DEVELOPERS LTD [LAWS(NCD)-2023-11-4] [REFERRED TO]
GAURAV GUPTA VS. RAHEJA DEVELOPERS LTD [LAWS(NCD)-2023-11-4] [REFERRED TO]
N. PREMKUMAR VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-8-55] [REFERRED TO]
N. PREMKUMAR VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-8-55] [REFERRED TO]
UPKAR ROAD LINES VS. PFIZER LIMITED [LAWS(P&H)-2006-7-547] [REFERRED TO]
UPKAR ROAD LINES VS. PFIZER LIMITED [LAWS(P&H)-2006-7-547] [REFERRED TO]
AJAY KRISHAN SHINGHAL VS. UNION OF INDIA [LAWS(SC)-1996-8-183] [REFERRED TO]
AJAY KRISHAN SHINGHAL VS. UNION OF INDIA [LAWS(SC)-1996-8-183] [REFERRED TO]
KALPAVRUKSHA CHARITABLE TRUST VS. TOSHNIWAL BROTHERS BOMBAY PRIVATE LIMITED [LAWS(SC)-1999-10-120] [REFERRED]
KALPAVRUKSHA CHARITABLE TRUST VS. TOSHNIWAL BROTHERS BOMBAY PRIVATE LIMITED [LAWS(SC)-1999-10-120] [REFERRED]
SAI KRUPA BUILDERS VS. MANDA RANI [LAWS(NCD)-2024-6-7] [REFERRED TO]
SAI KRUPA BUILDERS VS. MANDA RANI [LAWS(NCD)-2024-6-7] [REFERRED TO]
ANIL KUMAR BANERJEE VS. INDIAN OIL CORPORATION [LAWS(CAL)-2004-6-72] [REFERRED TO]
ANIL KUMAR BANERJEE VS. INDIAN OIL CORPORATION [LAWS(CAL)-2004-6-72] [REFERRED TO]
PRISCA CAROLINE FERNANDES VS. PRAVIN KUMAR B. JAIN [LAWS(NCD)-2020-6-52] [REFERRED TO]
PRISCA CAROLINE FERNANDES VS. PRAVIN KUMAR B. JAIN [LAWS(NCD)-2020-6-52] [REFERRED TO]
VAMAN NAGESH UPASKAR VS. INDIA INFOLINE LTD [LAWS(NCD)-2020-10-17] [REFERRED TO]
VAMAN NAGESH UPASKAR VS. INDIA INFOLINE LTD [LAWS(NCD)-2020-10-17] [REFERRED TO]
PARMOD KUMAR MADAN VS. DLF LTD. [LAWS(NCD)-2021-12-46] [REFERRED TO]
PARMOD KUMAR MADAN VS. DLF LTD. [LAWS(NCD)-2021-12-46] [REFERRED TO]
DOMINANT BUSINESS GROUP VS. A. K. BANSAL & CO [LAWS(NCD)-2019-11-40] [REFERRED TO]
DOMINANT BUSINESS GROUP VS. A. K. BANSAL & CO [LAWS(NCD)-2019-11-40] [REFERRED TO]
SUMITESH ANAND VS. IMPERIA STRUCTURES LTD. [LAWS(NCD)-2019-12-7] [REFERRED TO]
SUMITESH ANAND VS. IMPERIA STRUCTURES LTD. [LAWS(NCD)-2019-12-7] [REFERRED TO]
LEELAVATI VS. VSR INTRATECH PVT. LTD. [LAWS(NCD)-2017-7-22] [REFERRED TO]
LEELAVATI VS. VSR INTRATECH PVT. LTD. [LAWS(NCD)-2017-7-22] [REFERRED TO]
AASHISH OBERAI HOUSE VS. EMAAR MGF LAND LIMITED ECE HOUSE [LAWS(NCD)-2016-9-61] [REFERRED TO]
AASHISH OBERAI HOUSE VS. EMAAR MGF LAND LIMITED ECE HOUSE [LAWS(NCD)-2016-9-61] [REFERRED TO]
NAVSHAKTI TEXTILES PROCESSOR PVT LTD VS. UNITECH LTD & ANR ; BAJAJ CAPITAL LIMITED [LAWS(NCD)-2017-10-111] [REFERRED TO]
NAVSHAKTI TEXTILES PROCESSOR PVT LTD VS. UNITECH LTD & ANR ; BAJAJ CAPITAL LIMITED [LAWS(NCD)-2017-10-111] [REFERRED TO]
SIDHMUKH FLEXIBLE PACKAGING PVT LTD VS. STATE BANK OF INDIA & 2 ORS [LAWS(NCD)-2016-7-101] [REFERRED]
SIDHMUKH FLEXIBLE PACKAGING PVT LTD VS. STATE BANK OF INDIA & 2 ORS [LAWS(NCD)-2016-7-101] [REFERRED]
MR. SUDHIR M. TREHAN MANAGING DIRECTOR OF COMPLAINANT VS. DAIMLER CHRYSLER INDIA PRIVATE LIMITED [LAWS(NCD)-2016-7-105] [REFERRED TO]
MR. SUDHIR M. TREHAN MANAGING DIRECTOR OF COMPLAINANT VS. DAIMLER CHRYSLER INDIA PRIVATE LIMITED [LAWS(NCD)-2016-7-105] [REFERRED TO]
MEHMOODA SHEIKH VS. M/S. DISTINCT INFRASTRUCTURE LTD. [LAWS(NCD)-2016-3-20] [REFERRED TO]
MEHMOODA SHEIKH VS. M/S. DISTINCT INFRASTRUCTURE LTD. [LAWS(NCD)-2016-3-20] [REFERRED TO]
MEHAK INFRASTRUCTURE PVT LTD VS. JAI PRAKASH ASSOCIATED LTD [LAWS(NCD)-2016-5-184] [REFERRED]
MEHAK INFRASTRUCTURE PVT LTD VS. JAI PRAKASH ASSOCIATED LTD [LAWS(NCD)-2016-5-184] [REFERRED]
SHRIRAM TRANSPORT FINANCE CO. LTD. & ANR. 2ND FLOOR, HASSAN ARCADE, OPP R.T OFFICE,KANNUR KERALA AND ANOTHER VS. K. LATHA W/O N.V SREEDHARAN NEDUMBA P.O VALIYA POYIL, KASARAGOD KERALA. [LAWS(NCD)-2016-3-71] [REFERRED]
SHRIRAM TRANSPORT FINANCE CO. LTD. & ANR. 2ND FLOOR, HASSAN ARCADE, OPP R.T OFFICE,KANNUR KERALA AND ANOTHER VS. K. LATHA W/O N.V SREEDHARAN NEDUMBA P.O VALIYA POYIL, KASARAGOD KERALA. [LAWS(NCD)-2016-3-71] [REFERRED]
KRRISH FLORENCE ESTATE BUYERS WELFARE ASSOCIATION VS. ANGLE INFRASTRUCTURE PRIVATE LIMITED [LAWS(NCD)-2015-8-238] [REFERRED]
KRRISH FLORENCE ESTATE BUYERS WELFARE ASSOCIATION VS. ANGLE INFRASTRUCTURE PRIVATE LIMITED [LAWS(NCD)-2015-8-238] [REFERRED]
MANU TALWAR AND ORS. VS. BPTP LTD. [LAWS(NCD)-2015-9-35] [REFERRED TO]
MANU TALWAR AND ORS. VS. BPTP LTD. [LAWS(NCD)-2015-9-35] [REFERRED TO]
SHAMEEM JAHAN VS. STATE BANK OF INDIA AND ORS. [LAWS(NCD)-2015-9-69] [REFERRED TO]
SHAMEEM JAHAN VS. STATE BANK OF INDIA AND ORS. [LAWS(NCD)-2015-9-69] [REFERRED TO]
VED KUMARI AND ASHISH KAUL VS. M/S. OMAXE BUILDHOME PVT. LTD. [LAWS(NCD)-2014-3-63] [REFERRED TO]
VED KUMARI AND ASHISH KAUL VS. M/S. OMAXE BUILDHOME PVT. LTD. [LAWS(NCD)-2014-3-63] [REFERRED TO]
RAKESH KUMAR SHARMA VS. ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. [LAWS(NCD)-2014-3-72] [REFERRED TO]
RAKESH KUMAR SHARMA VS. ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. [LAWS(NCD)-2014-3-72] [REFERRED TO]
M/S. NIDHI KNITWEARS (P) LTD. THROUGH ITS MANAGING DIRECTOR VS. MANAGER BANK OF MAHARASHTRA, LUDHIANA AND THE BANK OF MAHARASHTRA [LAWS(NCD)-2014-5-92] [REFERRED TO]
M/S. NIDHI KNITWEARS (P) LTD. THROUGH ITS MANAGING DIRECTOR VS. MANAGER BANK OF MAHARASHTRA, LUDHIANA AND THE BANK OF MAHARASHTRA [LAWS(NCD)-2014-5-92] [REFERRED TO]
WIPRO GE HEALTHCARE PVT. LTD. VS. AJMER HOSPITAL & RESEARCH INSTITUTE [LAWS(NCD)-2014-9-126] [REFERRED TO]
WIPRO GE HEALTHCARE PVT. LTD. VS. AJMER HOSPITAL & RESEARCH INSTITUTE [LAWS(NCD)-2014-9-126] [REFERRED TO]
M B INDUSTRIES VS. SUSHIL BHATAR AND ORS [LAWS(NCD)-2013-5-141] [REFERRED TO]
M B INDUSTRIES VS. SUSHIL BHATAR AND ORS [LAWS(NCD)-2013-5-141] [REFERRED TO]
JASOBANTA NARAYAN RAM VS. BRANCH MANAGER, L & T FINANCE LIMITED [LAWS(NCD)-2014-3-8] [REFERRED TO]
JASOBANTA NARAYAN RAM VS. BRANCH MANAGER, L & T FINANCE LIMITED [LAWS(NCD)-2014-3-8] [REFERRED TO]
CONSUMER EDUCATION & RESEARCH SOCIETY VS. SR BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA [LAWS(NCD)-2014-11-121] [REFERRED TO]
CONSUMER EDUCATION & RESEARCH SOCIETY VS. SR BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA [LAWS(NCD)-2014-11-121] [REFERRED TO]
TRANSASIA BIO-MEDICALS LTD. VS. DEEPAK KUMAR JINDAL [LAWS(NCD)-2015-11-52] [REFERRED TO]
TRANSASIA BIO-MEDICALS LTD. VS. DEEPAK KUMAR JINDAL [LAWS(NCD)-2015-11-52] [REFERRED TO]
M/S. KONE ELEVATOR INDIA (P) LTD. 50, VANAGARAM ROAD, AYANAMBAKKAM, CHENNAI VS. SAKET MEDICAL AND RESEARCH CENTRE (PVT.) LTD. SECTOR [LAWS(NCD)-2015-7-223] [REFERRED TO]
M/S. KONE ELEVATOR INDIA (P) LTD. 50, VANAGARAM ROAD, AYANAMBAKKAM, CHENNAI VS. SAKET MEDICAL AND RESEARCH CENTRE (PVT.) LTD. SECTOR [LAWS(NCD)-2015-7-223] [REFERRED TO]
BENGAL ROWING CLUB VS. KING FISHER ELEVATOR INDUSTRIES PVT LTD & ANR [LAWS(NCD)-2015-7-101] [REFERRED TO]
BENGAL ROWING CLUB VS. KING FISHER ELEVATOR INDUSTRIES PVT LTD & ANR [LAWS(NCD)-2015-7-101] [REFERRED TO]
LOKMAN AHMED BUX VS. CITICORP FINANCE (INDIA) LTD & ORS ; REGIONAL TRANSPORT OFFICER R T O ; JUDHISTIRA MOHANTY; CHIEF GENERAL MANAGER ; REGIONAL DIRECTOR [LAWS(NCD)-2015-5-215] [REFERRED]
LOKMAN AHMED BUX VS. CITICORP FINANCE (INDIA) LTD & ORS ; REGIONAL TRANSPORT OFFICER R T O ; JUDHISTIRA MOHANTY; CHIEF GENERAL MANAGER ; REGIONAL DIRECTOR [LAWS(NCD)-2015-5-215] [REFERRED]
YELCHURI SUBRAHMANYAM VS. BUDDI SANKARA BABU [LAWS(NCD)-2015-3-54] [REFERRED TO]
YELCHURI SUBRAHMANYAM VS. BUDDI SANKARA BABU [LAWS(NCD)-2015-3-54] [REFERRED TO]
SANTOSH JOHARI AND ORS. VS. UNITECH LTD. [LAWS(NCD)-2015-6-13] [REFERRED TO]
SANTOSH JOHARI AND ORS. VS. UNITECH LTD. [LAWS(NCD)-2015-6-13] [REFERRED TO]
ARSHDEEP SINGH LAMBA VS. GOLD CAUSE CONSTRUCTIONS PVT LTD [LAWS(NCD)-2015-4-70] [REFERRED TO]
ARSHDEEP SINGH LAMBA VS. GOLD CAUSE CONSTRUCTIONS PVT LTD [LAWS(NCD)-2015-4-70] [REFERRED TO]
JAYANTILAL TRIKAMBHAI BRAHAMBHATT VS. ABHINAV GOLD INTERNATIONAL MARKETING PVT. LTD [LAWS(NCD)-2012-9-28] [REFERRED TO]
JAYANTILAL TRIKAMBHAI BRAHAMBHATT VS. ABHINAV GOLD INTERNATIONAL MARKETING PVT. LTD [LAWS(NCD)-2012-9-28] [REFERRED TO]
GENERAL MOTORS INDIA PVT. LTD VS. G.S. FERTILIZERS (P) LTD [LAWS(NCD)-2013-2-13] [REFERRED TO]
GENERAL MOTORS INDIA PVT. LTD VS. G.S. FERTILIZERS (P) LTD [LAWS(NCD)-2013-2-13] [REFERRED TO]
GUJARAT SCHEDULED CASTE DEVELOPMENT CORPORATION VS. AHMEDABAD MAHILA NAGRIK CO-OPERATIVE BANK LTD. [LAWS(NCD)-2013-4-107] [REFERRED TO]
GUJARAT SCHEDULED CASTE DEVELOPMENT CORPORATION VS. AHMEDABAD MAHILA NAGRIK CO-OPERATIVE BANK LTD. [LAWS(NCD)-2013-4-107] [REFERRED TO]
KRISHAN LAL KALRA VS. HARYANA URBAN DEVELOPMENT [LAWS(NCD)-2012-11-39] [REFERRED TO]
KRISHAN LAL KALRA VS. HARYANA URBAN DEVELOPMENT [LAWS(NCD)-2012-11-39] [REFERRED TO]
JAI PRAKASH SAHU VS. TATA MOTORS LTD. AND ORS. [LAWS(CHHCDRC)-2015-2-4] [REFERRED TO]
JAI PRAKASH SAHU VS. TATA MOTORS LTD. AND ORS. [LAWS(CHHCDRC)-2015-2-4] [REFERRED TO]
HARI CHAND VS. HARYANA STATE ELECTRICITY BOARD [LAWS(NCD)-2010-7-15] [REFERRED TO]
HARI CHAND VS. HARYANA STATE ELECTRICITY BOARD [LAWS(NCD)-2010-7-15] [REFERRED TO]
AGARWAL ENTERPRISES VS. MAERSKS INDIA LTD [LAWS(NCD)-2008-1-82] [REFERRED TO]
AGARWAL ENTERPRISES VS. MAERSKS INDIA LTD [LAWS(NCD)-2008-1-82] [REFERRED TO]
DURGA ENTERPRISES VS. ORIENTAL INSURANCE CO LTD [LAWS(NCD)-2008-5-5] [REFERRED TO]
DURGA ENTERPRISES VS. ORIENTAL INSURANCE CO LTD [LAWS(NCD)-2008-5-5] [REFERRED TO]
SHEEL KUMAR NARENDRA PAPER PRODUCTS VS. NATIONAL INSURANCE CO LTD [LAWS(NCD)-2008-7-70] [REFERRED TO]
SHEEL KUMAR NARENDRA PAPER PRODUCTS VS. NATIONAL INSURANCE CO LTD [LAWS(NCD)-2008-7-70] [REFERRED TO]
SURYA PRAKASH MAHAPATRA VS. CONTROLLER OF EXAMINATION SUMBALPUR UNIVERSITY & ORS [LAWS(NCD)-2007-12-67] [REFERRED]
SURYA PRAKASH MAHAPATRA VS. CONTROLLER OF EXAMINATION SUMBALPUR UNIVERSITY & ORS [LAWS(NCD)-2007-12-67] [REFERRED]
R S RAMA CHANDRA MURTY VS. K VIRENDRA REDDY [LAWS(NCD)-2007-7-77] [RELIED ON]
R S RAMA CHANDRA MURTY VS. K VIRENDRA REDDY [LAWS(NCD)-2007-7-77] [RELIED ON]
VAAHO PHOTO COLORN VS. UNITED INDIA INSURANCE CO LTD [LAWS(NCD)-2006-7-104] [REFERRED TO]
VAAHO PHOTO COLORN VS. UNITED INDIA INSURANCE CO LTD [LAWS(NCD)-2006-7-104] [REFERRED TO]
INDIRABEN MADHUBHAI BEDEKAR VS. NEW INDIA ASSURANCE CO LTD [LAWS(NCD)-2004-7-262] [REFERRED]
INDIRABEN MADHUBHAI BEDEKAR VS. NEW INDIA ASSURANCE CO LTD [LAWS(NCD)-2004-7-262] [REFERRED]
ARJUN THAKURDAS NIHALANI VS. STATE OF MAHARASHTRA [LAWS(NCD)-2002-10-73] [REFFERD TO]
ARJUN THAKURDAS NIHALANI VS. STATE OF MAHARASHTRA [LAWS(NCD)-2002-10-73] [REFFERD TO]
MADHAVI VS. CHAIRMAN APPOLLO HOSPITAL [LAWS(NCD)-2002-4-91] [REFERRED]
MADHAVI VS. CHAIRMAN APPOLLO HOSPITAL [LAWS(NCD)-2002-4-91] [REFERRED]
OM PRAKASH SAHNI AND ANOTHER VS. STATE BANK OF INDIA AND ANOTHER [LAWS(NCD)-2003-1-179] [REFERRED TO]
OM PRAKASH SAHNI AND ANOTHER VS. STATE BANK OF INDIA AND ANOTHER [LAWS(NCD)-2003-1-179] [REFERRED TO]
MODI OLIVETTI LTD VS. INTERSOFT PROFESSIONALS [LAWS(NCD)-1996-6-62] [FOLLOWED ON]
MODI OLIVETTI LTD VS. INTERSOFT PROFESSIONALS [LAWS(NCD)-1996-6-62] [FOLLOWED ON]
HARSOLIA MOTORS VS. NATIONAL INSURANCE CO LTD [LAWS(NCD)-2004-12-29] [REFERRED TO]
HARSOLIA MOTORS VS. NATIONAL INSURANCE CO LTD [LAWS(NCD)-2004-12-29] [REFERRED TO]
WOODS BIRCH HAZEL RESIDENTS ASSOCIATION VS. MANAGING DIRECTOR, BENGAL UNITED CREDIT, BELANI HOUSING COMPANY LIMITED [LAWS(CAL)-2019-4-75] [REFERRED TO]
WOODS BIRCH HAZEL RESIDENTS ASSOCIATION VS. MANAGING DIRECTOR, BENGAL UNITED CREDIT, BELANI HOUSING COMPANY LIMITED [LAWS(CAL)-2019-4-75] [REFERRED TO]
RADIANT CABLES LIMITED VS. HINDUSTAN COPPER LIMITED [LAWS(APCDRC)-1999-2-16] [REFERRED TO]
RADIANT CABLES LIMITED VS. HINDUSTAN COPPER LIMITED [LAWS(APCDRC)-1999-2-16] [REFERRED TO]
ANIL SETHI VS. PRESIDENT CONSUMERS PROTECTION DISTRICT FORUM [LAWS(ALL)-1996-1-30] [REFERRED TO]
ANIL SETHI VS. PRESIDENT CONSUMERS PROTECTION DISTRICT FORUM [LAWS(ALL)-1996-1-30] [REFERRED TO]
NANDAN BIOMATRIX LTD. VS. S. AMBIKA DEVI [LAWS(SC)-2020-3-50] [REFERRED TO]
NANDAN BIOMATRIX LTD. VS. S. AMBIKA DEVI [LAWS(SC)-2020-3-50] [REFERRED TO]
SHOBHA VS. SWASTIK BUILDERS [LAWS(BOM)-2009-10-21] [REFERRED TO]
SHOBHA VS. SWASTIK BUILDERS [LAWS(BOM)-2009-10-21] [REFERRED TO]
VOLVO INDIA PRIVATE LTD. VS. M/S. KRISHNA CONSTRUCTION AND TRANSPORTATION [LAWS(NCD)-2024-3-6] [REFERRED TO]
VOLVO INDIA PRIVATE LTD. VS. M/S. KRISHNA CONSTRUCTION AND TRANSPORTATION [LAWS(NCD)-2024-3-6] [REFERRED TO]
KHEMKA HERBS & SPICE PVT. LTD. VS. BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD [LAWS(NCD)-2024-1-90] [REFERRED TO]
KHEMKA HERBS & SPICE PVT. LTD. VS. BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD [LAWS(NCD)-2024-1-90] [REFERRED TO]
M. PRERNA PAI VS. TRISHUL DEVELOPERS [LAWS(NCD)-2022-10-7] [REFERRED TO]
NIRAJ KUMAR PANT VS. EMAAR MGF LAND LIMITED [LAWS(NCD)-2022-10-8] [REFERRED TO]
NIRAJ KUMAR PANT VS. EMAAR MGF LAND LIMITED [LAWS(NCD)-2022-10-8] [REFERRED TO]
M. PRERNA PAI VS. TRISHUL DEVELOPERS [LAWS(NCD)-2022-10-7] [REFERRED TO]
LILAVATI KIRTILAL MEHTA MEDICAL TRUST VS. UNIQUE SHANTI DEVELOPERS [LAWS(SC)-2019-11-43] [REFERRED TO]
LILAVATI KIRTILAL MEHTA MEDICAL TRUST VS. UNIQUE SHANTI DEVELOPERS [LAWS(SC)-2019-11-43] [REFERRED TO]
JAL SANSTHAN,AGRA VS. SMT. KRISHNA KUMARI [LAWS(ALL)-2016-3-205] [REFERRED TO]
JAL SANSTHAN,AGRA VS. SMT. KRISHNA KUMARI [LAWS(ALL)-2016-3-205] [REFERRED TO]
ASIAN TOWNSVILLE FARMS LTD VS. STATE OF U P & OTHERS [LAWS(ALL)-2016-5-256] [REFERRED]
ASIAN TOWNSVILLE FARMS LTD VS. STATE OF U P & OTHERS [LAWS(ALL)-2016-5-256] [REFERRED]
AAKASH EDUCATION SOCIETY CHITHERA VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2016-7-108] [REFERRED]
AAKASH EDUCATION SOCIETY CHITHERA VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2016-7-108] [REFERRED]
SORAN SINGH VS. COLLECTOR AGRA & OTHERS [LAWS(ALL)-2018-3-398] [REFERRED TO]
SORAN SINGH VS. COLLECTOR AGRA & OTHERS [LAWS(ALL)-2018-3-398] [REFERRED TO]
SANJEEV KUMAR & BROTHERS VS. THE CALCUTTA TRAMWAYS COMPANY (1978) LTD. AND ORS. [LAWS(CAL)-2015-7-87] [REFERRED TO]
SANJEEV KUMAR & BROTHERS VS. THE CALCUTTA TRAMWAYS COMPANY (1978) LTD. AND ORS. [LAWS(CAL)-2015-7-87] [REFERRED TO]
M/S. INTERNATIONAL TRACTORS LTD VS. PAL CONSTRUCTIONS COMPANY [LAWS(J&K)-2012-10-1] [REFERRED TO]
M/S. INTERNATIONAL TRACTORS LTD VS. PAL CONSTRUCTIONS COMPANY [LAWS(J&K)-2012-10-1] [REFERRED TO]
FORCE MOTORS LIMITED VS. BRANCH MANAGER, PUNJAB AND SIND BANK [LAWS(NCD)-2014-10-65] [REFERRED TO]
FORCE MOTORS LIMITED VS. BRANCH MANAGER, PUNJAB AND SIND BANK [LAWS(NCD)-2014-10-65] [REFERRED TO]
KUNJ BIHARI LAL VS. URBAN IMPROVEMENT CO. PVT. LTD. [LAWS(NCD)-2014-3-16] [REFERRED TO]
KUNJ BIHARI LAL VS. URBAN IMPROVEMENT CO. PVT. LTD. [LAWS(NCD)-2014-3-16] [REFERRED TO]
MAX INFRA (INDIA) LTD VS. ASHOK LEYLAND LTD [LAWS(NCD)-2014-5-102] [REFERRED TO]
MAX INFRA (INDIA) LTD VS. ASHOK LEYLAND LTD [LAWS(NCD)-2014-5-102] [REFERRED TO]
VARGHESE SILVESTER SHANTISADAN VS. ARCHANA DHAWAN NURTURE CLINIC [LAWS(NCD)-2014-8-65] [REFERRED TO]
VARGHESE SILVESTER SHANTISADAN VS. ARCHANA DHAWAN NURTURE CLINIC [LAWS(NCD)-2014-8-65] [REFERRED TO]
BABASAHAB AMBEDKAR BACKWARD CLASS CO-OPERATE SPINNING MILL LTD VS. MAHARASHTRA STATE ELECTRICTTY BOARD & ORS [LAWS(NCD)-2015-10-216] [REFERRED]
BABASAHAB AMBEDKAR BACKWARD CLASS CO-OPERATE SPINNING MILL LTD VS. MAHARASHTRA STATE ELECTRICTTY BOARD & ORS [LAWS(NCD)-2015-10-216] [REFERRED]
KAMLESH BOHRA MAHAJAN VS. RAMLAL S/O DALCHANDJI [LAWS(NCD)-2015-11-92] [REFERRED]
KAMLESH BOHRA MAHAJAN VS. RAMLAL S/O DALCHANDJI [LAWS(NCD)-2015-11-92] [REFERRED]
SYED SHAKIRALI VS. A LAVANYA; MANAGER, SHRIRAM TRANSPORT FINANCE COMPANY LTD [LAWS(NCD)-2015-3-58] [REFERRED TO]
SYED SHAKIRALI VS. A LAVANYA; MANAGER, SHRIRAM TRANSPORT FINANCE COMPANY LTD [LAWS(NCD)-2015-3-58] [REFERRED TO]
ASHWANI KHANNA VS. GOLD CAUSE CONSTRUCTIONS PVT LTD [LAWS(NCD)-2015-4-67] [REFERRED TO]
ASHWANI KHANNA VS. GOLD CAUSE CONSTRUCTIONS PVT LTD [LAWS(NCD)-2015-4-67] [REFERRED TO]
ASHISH AHUJA VS. GOLD CAUSE CONSTRUCTIONS PVT LTD [LAWS(NCD)-2015-4-68] [REFERRED TO]
ASHISH AHUJA VS. GOLD CAUSE CONSTRUCTIONS PVT LTD [LAWS(NCD)-2015-4-68] [REFERRED TO]
MONOTYPE INDIA LTD. AND ORS. VS. SHAILENDRA VERMA AND ORS. [LAWS(NCD)-2016-2-78] [REFERRED TO]
MONOTYPE INDIA LTD. AND ORS. VS. SHAILENDRA VERMA AND ORS. [LAWS(NCD)-2016-2-78] [REFERRED TO]
HDFC BANK LTD. HAVING ITS REGISTERED OFFICE AT HDFC BANK HOUSE, SENAPATI BAPAT MARG, LOWER PAREL (WEST) MUMBAI VS. LAXMI URBAN CO [LAWS(NCD)-2016-2-112] [REFERRED]
HDFC BANK LTD. HAVING ITS REGISTERED OFFICE AT HDFC BANK HOUSE, SENAPATI BAPAT MARG, LOWER PAREL (WEST) MUMBAI VS. LAXMI URBAN CO [LAWS(NCD)-2016-2-112] [REFERRED]
VINOD REDDY VS. IVR PRIME URBAN DEVELOPERS LTD & ANR [LAWS(NCD)-2016-2-155] [REFERRED]
VINOD REDDY VS. IVR PRIME URBAN DEVELOPERS LTD & ANR [LAWS(NCD)-2016-2-155] [REFERRED]
APS INTERNATIONAL PRIVATE LIMITED AND ORS. VS. EMAAR MGF LAND LIMITED [LAWS(NCD)-2015-9-48] [REFERRED TO]
APS INTERNATIONAL PRIVATE LIMITED AND ORS. VS. EMAAR MGF LAND LIMITED [LAWS(NCD)-2015-9-48] [REFERRED TO]
M/S. IREO FIVERIVER PVT. LTD. VS. SURINDER KUMAR SINGLA & ANR. [LAWS(NCD)-2016-11-52] [REFERRED TO]
M/S. IREO FIVERIVER PVT. LTD. VS. SURINDER KUMAR SINGLA & ANR. [LAWS(NCD)-2016-11-52] [REFERRED TO]
BHAGWANJI D PATEL VS. CHAIRMAN AND MANAGING DIRECTOR [LAWS(NCD)-2011-5-6] [REFERRED TO]
BHAGWANJI D PATEL VS. CHAIRMAN AND MANAGING DIRECTOR [LAWS(NCD)-2011-5-6] [REFERRED TO]
R D GOEL & CO PVT LTD VS. NITCO ROADWAYS PVT LTD [LAWS(NCD)-2010-3-13] [REFERRED TO]
R D GOEL & CO PVT LTD VS. NITCO ROADWAYS PVT LTD [LAWS(NCD)-2010-3-13] [REFERRED TO]
SAAVI GUPTA VS. OMAXE AZORIM DEVELOPERS PVT. LTD [LAWS(NCD)-2012-10-2] [REFERRED TO]
SAAVI GUPTA VS. OMAXE AZORIM DEVELOPERS PVT. LTD [LAWS(NCD)-2012-10-2] [REFERRED TO]
RICHA & CO VS. DLF UNIVERSAL LTD [LAWS(NCD)-2012-10-6] [REFERRED TO]
RICHA & CO VS. DLF UNIVERSAL LTD [LAWS(NCD)-2012-10-6] [REFERRED TO]
SUBODH KUMAR BAHETI VS. DELHI DEVELOPMENT AUTHORITY [LAWS(NCD)-2012-10-82] [REFERRED TO]
SUBODH KUMAR BAHETI VS. DELHI DEVELOPMENT AUTHORITY [LAWS(NCD)-2012-10-82] [REFERRED TO]
MCS COMPUTER SERVICES P LTD VS. ALLENA AUTO INDUSTRIES PVT LTD [LAWS(NCD)-2012-3-16] [REFERRED TO]
MCS COMPUTER SERVICES P LTD VS. ALLENA AUTO INDUSTRIES PVT LTD [LAWS(NCD)-2012-3-16] [REFERRED TO]
PARTAP SINGH YADAV VS. HARYANA URBAN DEVELOPMENT AUTHORITY [LAWS(NCD)-2012-9-72] [REFERRED TO]
PARTAP SINGH YADAV VS. HARYANA URBAN DEVELOPMENT AUTHORITY [LAWS(NCD)-2012-9-72] [REFERRED TO]
TAINWALA PERSONAL CARE PRODUCT PVT. LTD VS. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD [LAWS(NCD)-2013-11-25] [REFERRED TO]
TAINWALA PERSONAL CARE PRODUCT PVT. LTD VS. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD [LAWS(NCD)-2013-11-25] [REFERRED TO]
BHARTIYA SAMRUDDHI FINANCE LTD. (BASIX), RANCHI VS. STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2009-10-80] [REFERRED TO]
BHARTIYA SAMRUDDHI FINANCE LTD. (BASIX), RANCHI VS. STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2009-10-80] [REFERRED TO]
JAIPUR BULK CARRIER VS. MUKESH OIL MILL PVT LTD [LAWS(NCD)-2007-10-80] [REFERRED]
JAIPUR BULK CARRIER VS. MUKESH OIL MILL PVT LTD [LAWS(NCD)-2007-10-80] [REFERRED]
SURRINDER SINGH VS. ORIENTAL INSURANCE CO LTD [LAWS(NCD)-2007-11-15] [REFERRED TO]
SURRINDER SINGH VS. ORIENTAL INSURANCE CO LTD [LAWS(NCD)-2007-11-15] [REFERRED TO]
SHAKUNTALA HANDLOOMS VS. DENA BANK [LAWS(NCD)-2007-7-61] [RELIED ON]
SHAKUNTALA HANDLOOMS VS. DENA BANK [LAWS(NCD)-2007-7-61] [RELIED ON]
VISHNU TEX VS. NEW INDIA ASSURANCE CO LTD [LAWS(NCD)-2008-1-35] [REFERRED TO]
VISHNU TEX VS. NEW INDIA ASSURANCE CO LTD [LAWS(NCD)-2008-1-35] [REFERRED TO]
SYNDICATE BANK REPRESENTATED BY AUTHORIZED REPRESENTATIVE VS. LAXMI NIVAS PLASTICS PVT LTD & 3 ORS [LAWS(NCD)-2019-3-51] [REFERRED TO]
SYNDICATE BANK REPRESENTATED BY AUTHORIZED REPRESENTATIVE VS. LAXMI NIVAS PLASTICS PVT LTD & 3 ORS [LAWS(NCD)-2019-3-51] [REFERRED TO]
VAIDEHI AKASH HOUSING PVT. LTD. VS. B. VIJAYKUMAR & SONS PVT. LTD. [LAWS(NCD)-2019-12-61] [REFERRED TO]
VAIDEHI AKASH HOUSING PVT. LTD. VS. B. VIJAYKUMAR & SONS PVT. LTD. [LAWS(NCD)-2019-12-61] [REFERRED TO]
PRANAV MITTAL S/O VINAY MITTAL, R/O 62 C, NEHRU NAGAR, AGRA VS. M/S. DYNAMIC INFRA DEVELOPERS (P) LTD. & 4 ORS. REGISTERED OFFICE AT: 30/27, EAST PATEL NAGAR, 1ST FLOOR, NEW DELHI [LAWS(NCD)-2017-2-55] [REFERRED TO]
PRANAV MITTAL S/O VINAY MITTAL, R/O 62 C, NEHRU NAGAR, AGRA VS. M/S. DYNAMIC INFRA DEVELOPERS (P) LTD. & 4 ORS. REGISTERED OFFICE AT: 30/27, EAST PATEL NAGAR, 1ST FLOOR, NEW DELHI [LAWS(NCD)-2017-2-55] [REFERRED TO]
M/S. GANNON DUNKERLEY & CO. LTD. VS. M/S. UNITECH LIMITED & ANR. [LAWS(NCD)-2017-11-12] [REFERRED TO]
M/S. GANNON DUNKERLEY & CO. LTD. VS. M/S. UNITECH LIMITED & ANR. [LAWS(NCD)-2017-11-12] [REFERRED TO]
SECURITY HI TECH GRAPHICS PVT LTD VS. S O T C HOLIDAY INDIA PVT LTD & 2 ORS [LAWS(NCD)-2018-4-68] [REFERRED TO]
SECURITY HI TECH GRAPHICS PVT LTD VS. S O T C HOLIDAY INDIA PVT LTD & 2 ORS [LAWS(NCD)-2018-4-68] [REFERRED TO]
REETU JHAMAT VS. NEELKANTH HOSPITAL & 2 ORS [LAWS(NCD)-2018-5-51] [REFERRED TO]
REETU JHAMAT VS. NEELKANTH HOSPITAL & 2 ORS [LAWS(NCD)-2018-5-51] [REFERRED TO]
DR. POONAM AGGARWAL WIFE OF DR. O.P. AGARWAL R/O. A VS. M/S. GUJRAL ASSOCIATES & ANR. THROUGH ITS PARTNER MR. PARAMJEET SINGH GUJRAL, GUJRAL APARTMENTS OPPOSITE JAIN, TEMPLE, RAMPUR GARDEN, BAREILLY [LAWS(NCD)-2017-3-20] [REFERRED TO]
DR. POONAM AGGARWAL WIFE OF DR. O.P. AGARWAL R/O. A VS. M/S. GUJRAL ASSOCIATES & ANR. THROUGH ITS PARTNER MR. PARAMJEET SINGH GUJRAL, GUJRAL APARTMENTS OPPOSITE JAIN, TEMPLE, RAMPUR GARDEN, BAREILLY [LAWS(NCD)-2017-3-20] [REFERRED TO]
JATINDER KAUR VS. OMAXE LTD [LAWS(NCD)-2020-2-25] [REFERRED TO]
JATINDER KAUR VS. OMAXE LTD [LAWS(NCD)-2020-2-25] [REFERRED TO]
THE BRANCH EXECUTIVE, GODEREJ SOAPS LIMITED AND ANOTHER VS. M. V. HARSHAVARDHANA REDDY AND ANOTHER [LAWS(NCD)-1996-6-152] [REFERRED TO]
THE BRANCH EXECUTIVE, GODEREJ SOAPS LIMITED AND ANOTHER VS. M. V. HARSHAVARDHANA REDDY AND ANOTHER [LAWS(NCD)-1996-6-152] [REFERRED TO]
RADHARANI CHEMICALS PVT LTD VS. CHAIRMAN GRID CORPORATION OF ORISSA [LAWS(NCD)-2002-11-15] [REFERRED TO]
RADHARANI CHEMICALS PVT LTD VS. CHAIRMAN GRID CORPORATION OF ORISSA [LAWS(NCD)-2002-11-15] [REFERRED TO]
BABY THANKAPPAN COLOR LAB VS. TRASIBA ELECTRONICS [LAWS(NCD)-1998-2-21] [REFERRED]
BABY THANKAPPAN COLOR LAB VS. TRASIBA ELECTRONICS [LAWS(NCD)-1998-2-21] [REFERRED]
STATE OF KARNATAKA VS. VISHWABARATHI HOUSE BUILDING CO OPERATIVE SOCIETY [LAWS(SC)-2003-1-80] [REFERRED TO]
STATE OF KARNATAKA VS. VISHWABARATHI HOUSE BUILDING CO OPERATIVE SOCIETY [LAWS(SC)-2003-1-80] [REFERRED TO]
HDFC BANK LTD. VS. SATISH GUPTA [LAWS(NCD)-2023-3-49] [REFERRED TO]
HDFC BANK LTD. VS. SATISH GUPTA [LAWS(NCD)-2023-3-49] [REFERRED TO]
K.S. BEHGAL VS. VARIAN MEDICAL SYSTEMS INTERNATIONAL INDIA PVT. LTD. [LAWS(NCD)-2023-12-80] [REFERRED TO]
K.S. BEHGAL VS. VARIAN MEDICAL SYSTEMS INTERNATIONAL INDIA PVT. LTD. [LAWS(NCD)-2023-12-80] [REFERRED TO]
MONIKA DHINGRA VS. PIONEER URBAN LAND & INFRASTRUCTURE LIMITED [LAWS(NCD)-2023-11-37] [REFERRED TO]
MONIKA DHINGRA VS. PIONEER URBAN LAND & INFRASTRUCTURE LIMITED [LAWS(NCD)-2023-11-37] [REFERRED TO]
PAWAN HANS LIMITED VS. NEW INDIA ASSURANCE COMPANY LIMITED [LAWS(NCD)-2024-3-2] [REFERRED TO]
PAWAN HANS LIMITED VS. NEW INDIA ASSURANCE COMPANY LIMITED [LAWS(NCD)-2024-3-2] [REFERRED TO]
VENUS AUTO TRADERS AND ORS. VS. GULFAM [LAWS(UTNCDRC)-2015-5-1] [REFERRED TO]
VENUS AUTO TRADERS AND ORS. VS. GULFAM [LAWS(UTNCDRC)-2015-5-1] [REFERRED TO]
TRANS MEDITERRANEAN AIRWAYS VS. UNIVERSAL EXPORTS [LAWS(SC)-2011-9-129] [REFERRED TO]
TRANS MEDITERRANEAN AIRWAYS VS. UNIVERSAL EXPORTS [LAWS(SC)-2011-9-129] [REFERRED TO]
BUNGA DANIEL BABU VS. M/S SRI VASUDEVA CONSTRUCTIONS & ORS [LAWS(SC)-2016-7-50] [REFERRED TO]
BUNGA DANIEL BABU VS. M/S SRI VASUDEVA CONSTRUCTIONS & ORS [LAWS(SC)-2016-7-50] [REFERRED TO]
ALPHA G CORP DEVELOPMENT PRIVATE LIMITED VS. AUDI GURGAON SHOW ROOM [LAWS(HRCDRC)-2013-7-1] [REFERRED TO]
ALPHA G CORP DEVELOPMENT PRIVATE LIMITED VS. AUDI GURGAON SHOW ROOM [LAWS(HRCDRC)-2013-7-1] [REFERRED TO]
JUSTICE P.N.NAG (RETD.) VS. STATE OF H.P. [LAWS(HPH)-2002-7-15] [REFERRED]
JUSTICE P.N.NAG (RETD.) VS. STATE OF H.P. [LAWS(HPH)-2002-7-15] [REFERRED]
Peerless General Finance and Investment Co LTD VS. District Consumer Redressal Forum [LAWS(CAL)-1996-2-5] [REFERRED TO]
Peerless General Finance and Investment Co LTD VS. District Consumer Redressal Forum [LAWS(CAL)-1996-2-5] [REFERRED TO]
K SELVARAJ VS. SHEIK IBRAHIM [LAWS(MAD)-2003-8-75] [REFERRED TO]
K SELVARAJ VS. SHEIK IBRAHIM [LAWS(MAD)-2003-8-75] [REFERRED TO]
KRITHIKA MULLENGADA MAGAR VS. WIPRO LIMITED BANGALORE [LAWS(KAR)-2009-10-44] [REFERRED TO]
KRITHIKA MULLENGADA MAGAR VS. WIPRO LIMITED BANGALORE [LAWS(KAR)-2009-10-44] [REFERRED TO]
JACOB STEPHEN; G SIVAPRASAD; PADMINI SUDHEESH VS. STATE OF KERALA AND ORS [LAWS(KER)-2015-10-288] [REFERRED]
JACOB STEPHEN; G SIVAPRASAD; PADMINI SUDHEESH VS. STATE OF KERALA AND ORS [LAWS(KER)-2015-10-288] [REFERRED]
SHRIKANT G. MANTRI VS. PUNJAB NATIONAL BANK [LAWS(SC)-2022-2-83] [REFERRED TO]
SHRIKANT G. MANTRI VS. PUNJAB NATIONAL BANK [LAWS(SC)-2022-2-83] [REFERRED TO]
ALSON AUTOMOBILES PRIVATE LIMITED VS. J and K PROJECT CONSTRUCTION CORPORATION [LAWS(J&K)-2002-5-4] [REFERRED TO]
ALSON AUTOMOBILES PRIVATE LIMITED VS. J and K PROJECT CONSTRUCTION CORPORATION [LAWS(J&K)-2002-5-4] [REFERRED TO]
HARSOLIA MOTORS VS. NATIONAL INSURANCE CO LTD [LAWS(NCD)-2004-12-183] [REFERRED]
HARSOLIA MOTORS VS. NATIONAL INSURANCE CO LTD [LAWS(NCD)-2004-12-183] [REFERRED]
ATUL AUTO LIMITED CORPORATE VS. DEVIDAS & ANR [LAWS(NCD)-2016-2-135] [REFERRED]
SHRI KAMAL KUMAR JAIN & ANR. VS. M/S DLF COMMERCIAL COMPLEXES LTD. & ANR. [LAWS(NCD)-2016-12-34] [REFERRED TO]
SHRI KAMAL KUMAR JAIN & ANR. VS. M/S DLF COMMERCIAL COMPLEXES LTD. & ANR. [LAWS(NCD)-2016-12-34] [REFERRED TO]
ATUL AUTO LIMITED CORPORATE VS. DEVIDAS & ANR [LAWS(NCD)-2016-2-135] [REFERRED]
M/S. YASH DEVELOPERS, PROMOTERS & BUILDER VS. SOU. ASHA SITARAM SINH & ORS. [LAWS(NCD)-2016-1-70] [REFERRED TO]
M/S. YASH DEVELOPERS, PROMOTERS & BUILDER VS. SOU. ASHA SITARAM SINH & ORS. [LAWS(NCD)-2016-1-70] [REFERRED TO]
RISHI MALHOTRA R/O. HOUSE NO. 3815 W, DUNBAR DRIVE, PHOENIX, ARIZONA, U.S.A - 85041 VS. M/S. BLUE COAST INFRASTRUCTURE DEVELOPMENT PVT. LTD. AND 5 OTHERS ANTRIKSH BHAVAN, 22, KASTURBA GANDHI MARG, NEW DELHI [LAWS(NCD)-2017-2-6] [REFERRED TO]
RISHI MALHOTRA R/O. HOUSE NO. 3815 W, DUNBAR DRIVE, PHOENIX, ARIZONA, U.S.A - 85041 VS. M/S. BLUE COAST INFRASTRUCTURE DEVELOPMENT PVT. LTD. AND 5 OTHERS ANTRIKSH BHAVAN, 22, KASTURBA GANDHI MARG, NEW DELHI [LAWS(NCD)-2017-2-6] [REFERRED TO]
MAHARASHTRA TOURISM DEVELOPMENT CORPORATION VS. DENA BANK [LAWS(NCD)-2016-6-42] [REFERRED TO]
MAHARASHTRA TOURISM DEVELOPMENT CORPORATION VS. DENA BANK [LAWS(NCD)-2016-6-42] [REFERRED TO]
CENTRAL INSTITUTE OF MEDICINAL & AROMATICS PLANTS (CIMAP) & ANR VS. JAGDISH SINGH [LAWS(NCD)-2016-3-154] [REFERRED]
CENTRAL INSTITUTE OF MEDICINAL & AROMATICS PLANTS (CIMAP) & ANR VS. JAGDISH SINGH [LAWS(NCD)-2016-3-154] [REFERRED]
MUMBAI DISTRICT CENTRAL CO-OPERATIVE BANK LTD. VS. ICICI BANK LTD. [LAWS(NCD)-2018-3-71] [REFERRED TO]
MUMBAI DISTRICT CENTRAL CO-OPERATIVE BANK LTD. VS. ICICI BANK LTD. [LAWS(NCD)-2018-3-71] [REFERRED TO]
RAJEEV KUMAR SINGH VS. JAI PRAKASH ASSOCIATES LTD. [LAWS(NCD)-2020-6-38] [REFERRED TO]
RAJEEV KUMAR SINGH VS. JAI PRAKASH ASSOCIATES LTD. [LAWS(NCD)-2020-6-38] [REFERRED TO]
SHIV NATH VS. UNITED INDIA INSURANCE CO. LTD. [LAWS(NCD)-2020-11-29] [REFERRED TO]
SHIV NATH VS. UNITED INDIA INSURANCE CO. LTD. [LAWS(NCD)-2020-11-29] [REFERRED TO]
BHARATH EARTH MOVERS LIMITED VS. N. THRIVIKRAMAN POTTY [LAWS(NCD)-2019-8-27] [REFERRED TO]
BHARATH EARTH MOVERS LIMITED VS. N. THRIVIKRAMAN POTTY [LAWS(NCD)-2019-8-27] [REFERRED TO]
ANKUR GOYAL VS. M/S. RISE PROJECT PVT. LTD. [LAWS(NCD)-2020-10-5] [REFERRED TO]
ANKUR GOYAL VS. M/S. RISE PROJECT PVT. LTD. [LAWS(NCD)-2020-10-5] [REFERRED TO]
BOMBAY CYCLE AND MOTOR AGENCY LTD VS. MOHD SAYEED DADARKAR [LAWS(NCD)-2012-7-102] [REFERRED TO]
BOMBAY CYCLE AND MOTOR AGENCY LTD VS. MOHD SAYEED DADARKAR [LAWS(NCD)-2012-7-102] [REFERRED TO]
INDRAPRASTHA MEDICAL CORPORATION LTD VS. ALPINE INTERNATIONAL [LAWS(NCD)-2013-11-4] [REFERRED TO]
INDRAPRASTHA MEDICAL CORPORATION LTD VS. ALPINE INTERNATIONAL [LAWS(NCD)-2013-11-4] [REFERRED TO]
GAUR ARUNIMA IMPEX INTERNATIONAL PVT. LTD VS. U.P.HOUSING & DEVELOPMENT BOARD [LAWS(NCD)-2013-11-23] [REFERRED TO]
GAUR ARUNIMA IMPEX INTERNATIONAL PVT. LTD VS. U.P.HOUSING & DEVELOPMENT BOARD [LAWS(NCD)-2013-11-23] [REFERRED TO]
RAJASTHAN HOUSING BOARD AND ORS. VS. RAJU SEN AND ORS. [LAWS(NCD)-2014-11-90] [REFERRED TO]
RAJASTHAN HOUSING BOARD AND ORS. VS. RAJU SEN AND ORS. [LAWS(NCD)-2014-11-90] [REFERRED TO]
SVM ENGINEERS PVT LTD VS. ROYAL PALMS (I) PVT LTD [LAWS(NCD)-2014-12-64] [REFERRED TO]
SVM ENGINEERS PVT LTD VS. ROYAL PALMS (I) PVT LTD [LAWS(NCD)-2014-12-64] [REFERRED TO]
N.L.P. ORGANICS PVT. LTD. VS. CHAIRMAN-CUM-MANAGING DIRECTOR, INDIAN BANK [LAWS(NCD)-2014-7-32] [REFERRED TO]
N.L.P. ORGANICS PVT. LTD. VS. CHAIRMAN-CUM-MANAGING DIRECTOR, INDIAN BANK [LAWS(NCD)-2014-7-32] [REFERRED TO]
SHAHID M/S. ASIA ART PRINTERS VS. K.P. DHARMAIAN [LAWS(NCD)-2014-5-44] [REFERRED TO]
SHAHID M/S. ASIA ART PRINTERS VS. K.P. DHARMAIAN [LAWS(NCD)-2014-5-44] [REFERRED TO]
RG2, WZ-83, VILLAGE DASGHARA VS. ATC (CLEARING & SHIPPING) PVT LTD [LAWS(NCD)-2014-8-131] [REFERRED TO]
RG2, WZ-83, VILLAGE DASGHARA VS. ATC (CLEARING & SHIPPING) PVT LTD [LAWS(NCD)-2014-8-131] [REFERRED TO]
EMAAR MGF LAND LIMITED VS. BANGA CONSTRUCTIONS PRIVATE LIMITED [LAWS(NCD)-2015-3-158] [REFERRED TO]
EMAAR MGF LAND LIMITED VS. BANGA CONSTRUCTIONS PRIVATE LIMITED [LAWS(NCD)-2015-3-158] [REFERRED TO]
ELGI EQUIPMENTS LIMITED VS. MALATHI AND ORS. [LAWS(NCD)-2015-12-48] [REFERRED TO]
ELGI EQUIPMENTS LIMITED VS. MALATHI AND ORS. [LAWS(NCD)-2015-12-48] [REFERRED TO]
SHIRISH S. KIRTIKAR VS. STATE BANK OF PATIALA [LAWS(NCD)-2015-4-267] [REFERRED TO]
SHIRISH S. KIRTIKAR VS. STATE BANK OF PATIALA [LAWS(NCD)-2015-4-267] [REFERRED TO]
RAJASTHAN HOUSING BOARD AND ORS. VS. PRATAP SINGH [LAWS(NCD)-2015-4-20] [REFERRED TO]
RAJASTHAN HOUSING BOARD AND ORS. VS. PRATAP SINGH [LAWS(NCD)-2015-4-20] [REFERRED TO]
KISHAN MALHOTRA VS. GOLD CAUSE CONSTRUCTIONS PVT LTD [LAWS(NCD)-2015-4-71] [REFERRED TO]
KISHAN MALHOTRA VS. GOLD CAUSE CONSTRUCTIONS PVT LTD [LAWS(NCD)-2015-4-71] [REFERRED TO]
MANAGING DIRECTOR, NARANJA SAHAKAR SAKKARE KARKHANE VS. LAXMAN [LAWS(NCD)-2015-7-73] [REFERRED TO]
MANAGING DIRECTOR, NARANJA SAHAKAR SAKKARE KARKHANE VS. LAXMAN [LAWS(NCD)-2015-7-73] [REFERRED TO]
DLF LIMITED AND ORS. VS. ABDUL AZIM AND ORS. [LAWS(NCD)-2015-2-134] [REFERRED TO]
DLF LIMITED AND ORS. VS. ABDUL AZIM AND ORS. [LAWS(NCD)-2015-2-134] [REFERRED TO]
KISHORE KUMAR KOCHAR VS. STATE BANK OF BIKANER & JAIPUR [LAWS(NCD)-2015-9-21] [REFERRED TO]
KISHORE KUMAR KOCHAR VS. STATE BANK OF BIKANER & JAIPUR [LAWS(NCD)-2015-9-21] [REFERRED TO]
SHRI RAM TECHNICAL BATTERY VS. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. [LAWS(NCD)-2015-9-65] [REFERRED TO]
SHRI RAM TECHNICAL BATTERY VS. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. [LAWS(NCD)-2015-9-65] [REFERRED TO]
UNION OF INDIA AND ANOTHERN VS. GURVINDER SINGH [LAWS(NCD)-2008-6-7] [REFERRED TO]
UNION OF INDIA AND ANOTHERN VS. GURVINDER SINGH [LAWS(NCD)-2008-6-7] [REFERRED TO]
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED VS. SRINIVASA COTTON TRADERS [LAWS(NCD)-2010-2-29] [REFERRED TO]
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED VS. SRINIVASA COTTON TRADERS [LAWS(NCD)-2010-2-29] [REFERRED TO]
DHIR SINGH VS. HARYANA STATE ELECTRICITY BOARD [LAWS(NCD)-2007-4-97] [REFERRED TO]
DHIR SINGH VS. HARYANA STATE ELECTRICITY BOARD [LAWS(NCD)-2007-4-97] [REFERRED TO]
RASIK LAL BABU LAL PATADIA VS. ARYA BHATTACHARJEE [LAWS(NCD)-2007-7-55] [RELIED ON]
RASIK LAL BABU LAL PATADIA VS. ARYA BHATTACHARJEE [LAWS(NCD)-2007-7-55] [RELIED ON]
M/S WIMCO LTD. VS. ASHOK SEKHON AND ORS. [LAWS(NCD)-2008-1-120] [REFERRED TO]
M/S WIMCO LTD. VS. ASHOK SEKHON AND ORS. [LAWS(NCD)-2008-1-120] [REFERRED TO]
SHEELA BERNARD VS. PHIL SYSTEM LTD [LAWS(NCD)-2008-2-111] [REFERRED]
SHEELA BERNARD VS. PHIL SYSTEM LTD [LAWS(NCD)-2008-2-111] [REFERRED]
K S DABAS VS. RAJINDER KUMAR CHHABRA [LAWS(NCD)-2005-10-39] [RELIED ON]
K S DABAS VS. RAJINDER KUMAR CHHABRA [LAWS(NCD)-2005-10-39] [RELIED ON]
H.S. BHAKUNI VS. M/S. DIGITAL UPS MINILAB SYSTEMS [LAWS(NCD)-2022-2-20] [REFERRED TO]
H.S. BHAKUNI VS. M/S. DIGITAL UPS MINILAB SYSTEMS [LAWS(NCD)-2022-2-20] [REFERRED TO]
AKHILESH KUMAR NAITHANI VS. M3M INDIA PRIVATE LIMITED [LAWS(NCD)-2021-9-39] [REFERRED TO]
AKHILESH KUMAR NAITHANI VS. M3M INDIA PRIVATE LIMITED [LAWS(NCD)-2021-9-39] [REFERRED TO]
GURUPYARA BHATNAGAR VS. MVL CREDIT HOLDING AND LEASING LTD. [LAWS(NCD)-2024-1-82] [REFERRED TO]
GURUPYARA BHATNAGAR VS. MVL CREDIT HOLDING AND LEASING LTD. [LAWS(NCD)-2024-1-82] [REFERRED TO]
NITESH COLOUR LAB VS. JINDAL PHOTO FILM LTD. [LAWS(NCD)-2024-11-15] [REFERRED TO]
NITESH COLOUR LAB VS. JINDAL PHOTO FILM LTD. [LAWS(NCD)-2024-11-15] [REFERRED TO]
SURAT SINGH VS. EMAAR MGF LAND LIMITED [LAWS(NCD)-2023-4-68] [REFERRED TO]
SURAT SINGH VS. EMAAR MGF LAND LIMITED [LAWS(NCD)-2023-4-68] [REFERRED TO]
ANUBHAB CONSTRUCTION VS. CITY STAR GANGULY PROJECTS LLP [LAWS(NCD)-2023-5-18] [REFERRED TO]
ANUBHAB CONSTRUCTION VS. CITY STAR GANGULY PROJECTS LLP [LAWS(NCD)-2023-5-18] [REFERRED TO]
NG TECHNOLOGY VS. PUNJAB NATIONAL BANK [LAWS(NCD)-2023-8-53] [REFERRED TO]
NG TECHNOLOGY VS. PUNJAB NATIONAL BANK [LAWS(NCD)-2023-8-53] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. KIRAN [LAWS(NCD)-2024-6-46] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. KIRAN [LAWS(NCD)-2024-6-46] [REFERRED TO]
RANGE GOWDA VS. FIRE TECH BAKERY EQUPMENTS [LAWS(NCD)-2024-6-29] [REFERRED TO]
RANGE GOWDA VS. FIRE TECH BAKERY EQUPMENTS [LAWS(NCD)-2024-6-29] [REFERRED TO]
FORCE MOTORS LIMITED VS. RAVINDRAN [LAWS(NCD)-2024-2-34] [REFERRED TO]
KOTAK SECURITIES LTD. VS. C.K. PRADEEP [LAWS(NCD)-2024-2-26] [REFERRED TO]
KOTAK SECURITIES LTD. VS. C.K. PRADEEP [LAWS(NCD)-2024-2-26] [REFERRED TO]
FORCE MOTORS LIMITED VS. RAVINDRAN [LAWS(NCD)-2024-2-34] [REFERRED TO]
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD VS. DWARKA PRASAD [LAWS(NCD)-2024-11-3] [REFERRED TO]
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD VS. DWARKA PRASAD [LAWS(NCD)-2024-11-3] [REFERRED TO]
SANJIV KUMAR JAIN VS. LODHA CROWN BUILDMART PRIVATE LIMITED [LAWS(NCD)-2023-2-31] [REFERRED TO]
SANJIV KUMAR JAIN VS. LODHA CROWN BUILDMART PRIVATE LIMITED [LAWS(NCD)-2023-2-31] [REFERRED TO]
SHAILENDRA S/O MADANLAL MALARA VS. KULKAR CORPORATION [LAWS(NCD)-2013-7-82] [REFERRED]
SHAILENDRA S/O MADANLAL MALARA VS. KULKAR CORPORATION [LAWS(NCD)-2013-7-82] [REFERRED]
M/S AVERY INDIA LIMITED VS. M/S KAYBEE SULPHATES LIMITED [LAWS(NCD)-2014-1-3] [REFERRED TO]
M/S AVERY INDIA LIMITED VS. M/S KAYBEE SULPHATES LIMITED [LAWS(NCD)-2014-1-3] [REFERRED TO]
KAVIT AHUJA VS. SHIPRA ESTATE LTD [LAWS(NCD)-2015-2-79] [REFERRED TO]
KAVIT AHUJA VS. SHIPRA ESTATE LTD [LAWS(NCD)-2015-2-79] [REFERRED TO]
BACHAN NARAYAN SINGH VS. EICHER PLAN & MARKETING HEAD QUARTER EICHER MOTORS LTD. [LAWS(NCD)-2014-9-14] [REFERRED TO]
BACHAN NARAYAN SINGH VS. EICHER PLAN & MARKETING HEAD QUARTER EICHER MOTORS LTD. [LAWS(NCD)-2014-9-14] [REFERRED TO]
JAYEM IMPEX VS. HITESHBHAI GOKALBHAI MARU [LAWS(NCD)-2015-1-204] [REFERRED TO]
JAYEM IMPEX VS. HITESHBHAI GOKALBHAI MARU [LAWS(NCD)-2015-1-204] [REFERRED TO]
HARSORIA HEALTHCARE PVT LTD VS. ROYAL JORDANIAN AIRLINES [LAWS(NCD)-2015-5-13] [REFERRED TO]
HARSORIA HEALTHCARE PVT LTD VS. ROYAL JORDANIAN AIRLINES [LAWS(NCD)-2015-5-13] [REFERRED TO]
MANIK LAL VARMA GOVERNMENT COLLEGE VS. SATYA NARAYAN SHARMA & ANR [LAWS(NCD)-2016-3-134] [REFERRED]
MANIK LAL VARMA GOVERNMENT COLLEGE VS. SATYA NARAYAN SHARMA & ANR [LAWS(NCD)-2016-3-134] [REFERRED]
KRISHNA MALHOTRA W/O COLONEL SK MALHOTRA RESIDENT OF H.NO. D VS. BAJWA DEVELOPERS LIMITED REGISTERED OFFICE SCO 17 [LAWS(NCD)-2016-4-61] [REFERRED]
KRISHNA MALHOTRA W/O COLONEL SK MALHOTRA RESIDENT OF H.NO. D VS. BAJWA DEVELOPERS LIMITED REGISTERED OFFICE SCO 17 [LAWS(NCD)-2016-4-61] [REFERRED]
M/S. NIRMA LTD. NIRMAN HOUSE, ASHRAM ROAD AHMEDABAD VS. KESHAV DEV MAHESHWARI & ORS. MOHALLA TABELA, HATHRAS CITY ALIGARH UTTAR PRADESH [LAWS(NCD)-2016-4-116] [REFERRED TO]
M/S. NIRMA LTD. NIRMAN HOUSE, ASHRAM ROAD AHMEDABAD VS. KESHAV DEV MAHESHWARI & ORS. MOHALLA TABELA, HATHRAS CITY ALIGARH UTTAR PRADESH [LAWS(NCD)-2016-4-116] [REFERRED TO]
CROMPTON GREAVES LIMITED & ANR. VS. DAIMLER CHRYSLER INDIA PRIVTE LIMITED & ORS. [LAWS(NCD)-2016-7-16] [REFERRED TO]
CROMPTON GREAVES LIMITED & ANR. VS. DAIMLER CHRYSLER INDIA PRIVTE LIMITED & ORS. [LAWS(NCD)-2016-7-16] [REFERRED TO]
M GOPALKRISHNAN VS. COONOOR CONSUMER PROTECTION COUNCIL [LAWS(NCD)-2006-3-30] [RELIED ON]
M GOPALKRISHNAN VS. COONOOR CONSUMER PROTECTION COUNCIL [LAWS(NCD)-2006-3-30] [RELIED ON]
UNITED INDIA INSURANCE COMPANY LTD VS. NORTHERN CARRIERS PVT LTD [LAWS(NCD)-2006-9-6] [RELIED ON]
UNITED INDIA INSURANCE COMPANY LTD VS. NORTHERN CARRIERS PVT LTD [LAWS(NCD)-2006-9-6] [RELIED ON]
JAG MOHAN CHHABRA VS. DLF UNIVERSAL LTD [LAWS(NCD)-2007-8-26] [REFERRED TO]
JAG MOHAN CHHABRA VS. DLF UNIVERSAL LTD [LAWS(NCD)-2007-8-26] [REFERRED TO]
HARYANA URBAN DEVELOPMENT AUTHORITY VS. BHARGAVA APARELS PVT LTD [LAWS(NCD)-2006-7-20] [REFERRED TO]
HARYANA URBAN DEVELOPMENT AUTHORITY VS. BHARGAVA APARELS PVT LTD [LAWS(NCD)-2006-7-20] [REFERRED TO]
VISHAMBER SUNDERDAS BADLANI & ANR VS. INDIAN BANK & 3 ORS [LAWS(NCD)-2007-9-74] [REFERRED TO]
VISHAMBER SUNDERDAS BADLANI & ANR VS. INDIAN BANK & 3 ORS [LAWS(NCD)-2007-9-74] [REFERRED TO]
BABU SINGH VS. LIFE INSURANCE CORPORATION OF INDIA LTD [LAWS(NCD)-2008-2-24] [REFERRED TO]
BABU SINGH VS. LIFE INSURANCE CORPORATION OF INDIA LTD [LAWS(NCD)-2008-2-24] [REFERRED TO]
BAI GULAB HARGOVANDAS JAGJIVANDASNI DIKARINA DIKARINA WILL & OTHER VS. STATE OF GUJARAT, SECRETARY & OTHER [LAWS(GJH)-2015-3-412] [REFERRED]
BAI GULAB HARGOVANDAS JAGJIVANDASNI DIKARINA DIKARINA WILL & OTHER VS. STATE OF GUJARAT, SECRETARY & OTHER [LAWS(GJH)-2015-3-412] [REFERRED]
M/S. GAUR ARUNIMA IMPEX INTERNATIONAL PVT. LTD VS. U.P.HOUSING & DEVELOPMENT BOARD [LAWS(NCD)-2013-10-85] [REFERRED TO]
M/S. GAUR ARUNIMA IMPEX INTERNATIONAL PVT. LTD VS. U.P.HOUSING & DEVELOPMENT BOARD [LAWS(NCD)-2013-10-85] [REFERRED TO]
BEENA SHARMA VS. ALLENGERS MEDICAL SYSTEMS LTD [LAWS(NCD)-2012-9-119] [REFERRED TO]
BEENA SHARMA VS. ALLENGERS MEDICAL SYSTEMS LTD [LAWS(NCD)-2012-9-119] [REFERRED TO]
JCB INDIA LTD VS. MALLAPPA SANGAPPA MANTRI [LAWS(NCD)-2012-8-5] [REFERRED TO]
JCB INDIA LTD VS. MALLAPPA SANGAPPA MANTRI [LAWS(NCD)-2012-8-5] [REFERRED TO]
M/S. OMAXE LIMITED VS. DIVYA KARUN [LAWS(NCD)-2020-8-45] [REFERRED TO]
M/S. OMAXE LIMITED VS. DIVYA KARUN [LAWS(NCD)-2020-8-45] [REFERRED TO]
UNION BANK OF INDIA & ANR VS. LEARNING SPIRAL PVT LTD & 2 ORS [LAWS(NCD)-2018-7-107] [REFERRED TO]
UNION BANK OF INDIA & ANR VS. LEARNING SPIRAL PVT LTD & 2 ORS [LAWS(NCD)-2018-7-107] [REFERRED TO]
METCO EXPORT INTERNATIONAL VS. FEDERAL BANK LIMITED & 2 ORS [LAWS(NCD)-2018-2-119] [REFERRED TO]
METCO EXPORT INTERNATIONAL VS. FEDERAL BANK LIMITED & 2 ORS [LAWS(NCD)-2018-2-119] [REFERRED TO]
KALA THAKUR W/O SH, KHAJAN SINGHTHAKUR VS. M/S. OMAXE LIMITED & ANR. FORMERLY OMAXE CONSTRUCTUON LTD. [LAWS(NCD)-2017-2-131] [REFERRED TO]
KALA THAKUR W/O SH, KHAJAN SINGHTHAKUR VS. M/S. OMAXE LIMITED & ANR. FORMERLY OMAXE CONSTRUCTUON LTD. [LAWS(NCD)-2017-2-131] [REFERRED TO]
SOMANY CERAMICS LIMITED VS. NATIONAL INSURANCE COMPANY LIMITED [LAWS(NCD)-2022-11-7] [REFERRED TO]
SOMANY CERAMICS LIMITED VS. NATIONAL INSURANCE COMPANY LIMITED [LAWS(NCD)-2022-11-7] [REFERRED TO]
JAMMU & KASHMIR BANK LTD VS. M/S. S.S. MILLS [LAWS(NCD)-2022-11-34] [REFERRED TO]
JAMMU & KASHMIR BANK LTD VS. M/S. S.S. MILLS [LAWS(NCD)-2022-11-34] [REFERRED TO]
HAMBIR MADHUKAR PAWAR VS. REGIONAL MANAGER, VINOD NANAJI KADAM [LAWS(NCD)-2022-12-61] [REFERRED TO]
HAMBIR MADHUKAR PAWAR VS. REGIONAL MANAGER, VINOD NANAJI KADAM [LAWS(NCD)-2022-12-61] [REFERRED TO]
SIMTECH INFRASTRUCTURE PVT. LTD VS. IREO GRACE REALTECH PVT. LTD. [LAWS(NCD)-2022-7-24] [REFERRED TO]
SIMTECH INFRASTRUCTURE PVT. LTD VS. IREO GRACE REALTECH PVT. LTD. [LAWS(NCD)-2022-7-24] [REFERRED TO]
M/S ASHOKA BUILDSTATE DEVELOPERS PVT. LTD. VS. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD. [LAWS(RAJ)-2017-4-100] [REFERRED TO]
M/S ASHOKA BUILDSTATE DEVELOPERS PVT. LTD. VS. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD. [LAWS(RAJ)-2017-4-100] [REFERRED TO]
LOK RAJ SAINI VS. M/S. CHINNAMMAN MARKETER PRIVATE LTD. [LAWS(HPH)-2013-11-59] [REFERRED TO]
LOK RAJ SAINI VS. M/S. CHINNAMMAN MARKETER PRIVATE LTD. [LAWS(HPH)-2013-11-59] [REFERRED TO]
PRODYUT NATH BHADURI VS. CHIEF JUSTICE OF CALCATTA HIGH COURT [LAWS(CAL)-2005-9-66] [REFERRED TO]
PRODYUT NATH BHADURI VS. CHIEF JUSTICE OF CALCATTA HIGH COURT [LAWS(CAL)-2005-9-66] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. HARSOLIA MOTORS [LAWS(SC)-2023-4-43] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. HARSOLIA MOTORS [LAWS(SC)-2023-4-43] [REFERRED TO]
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION VS. MEDICAL COLLEGE OF ALTERNATIVE MEDICINES CALCUTTA [LAWS(NCD)-1996-9-93] [REFERRED]
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION VS. MEDICAL COLLEGE OF ALTERNATIVE MEDICINES CALCUTTA [LAWS(NCD)-1996-9-93] [REFERRED]
DONERIA IRON AND STEEL VS. UPSEB POWER CORPORATION [LAWS(NCD)-2002-7-37] [REFERRED]
DONERIA IRON AND STEEL VS. UPSEB POWER CORPORATION [LAWS(NCD)-2002-7-37] [REFERRED]
MOHAMMED ZUBER VS. STATE BANK OF INDIA [LAWS(NCD)-2003-11-1] [RELIED ON]
MOHAMMED ZUBER VS. STATE BANK OF INDIA [LAWS(NCD)-2003-11-1] [RELIED ON]
C VENKATACHALAM VS. AJITKUMAR C SHAH [LAWS(SC)-2011-8-81] [REFERRED TO]
C VENKATACHALAM VS. AJITKUMAR C SHAH [LAWS(SC)-2011-8-81] [REFERRED TO]
NATIONAL SEEDS CORPORATION LTD VS. M MADHUSUDHAN REDDY [LAWS(SC)-2012-1-60] [REFERRED TO]
JOSEPH VS. UNION OF INDIA [LAWS(KER)-1997-5-8] [REFERRED TO]
JOSEPH VS. UNION OF INDIA [LAWS(KER)-1997-5-8] [REFERRED TO]
SANJAY KUMAR JOSHI VS. MUNICIPAL BOARD [LAWS(SC)-2014-9-149] [REFERRED TO]
SANJAY KUMAR JOSHI VS. MUNICIPAL BOARD [LAWS(SC)-2014-9-149] [REFERRED TO]
NATIONAL SEEDS CORPORATION LTD VS. M MADHUSUDHAN REDDY [LAWS(SC)-2012-1-60] [REFERRED TO]
UNIVERSAL CONSORTIUM OF ENGINEERS (P) LTD AND ANR VS. SANU CONSTRUCTION AND ORS [LAWS(CAL)-2019-2-68] [REFERRED TO]
UNIVERSAL CONSORTIUM OF ENGINEERS (P) LTD AND ANR VS. SANU CONSTRUCTION AND ORS [LAWS(CAL)-2019-2-68] [REFERRED TO]
ANIRBAN CHAKRABORTY VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2019-5-52] [REFERRED TO]
ANIRBAN CHAKRABORTY VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2019-5-52] [REFERRED TO]
E.M. GIREESH BABU VS. VENU K. AND ORS. [LAWS(KER)-2015-6-124] [REFERRED TO]
E.M. GIREESH BABU VS. VENU K. AND ORS. [LAWS(KER)-2015-6-124] [REFERRED TO]
GMMCO LIMITED VS. ECOVINAL INTERNATIONAL PRIVATE LIMITED [LAWS(SC)-2015-1-123] [REFERRED TO]
GMMCO LIMITED VS. ECOVINAL INTERNATIONAL PRIVATE LIMITED [LAWS(SC)-2015-1-123] [REFERRED TO]
SWAMI NARENDRA BRAHMACHARI VS. STATE OF BIHAR [LAWS(PAT)-2010-4-102] [REFERRED TO]
SWAMI NARENDRA BRAHMACHARI VS. STATE OF BIHAR [LAWS(PAT)-2010-4-102] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. RADHARANI [LAWS(MPH)-1997-8-43] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. RADHARANI [LAWS(MPH)-1997-8-43] [REFERRED TO]
SUNIL KOHLI VS. PUREARTH INFRASTRUCTURE LTD. [LAWS(SC)-2019-10-40] [REFERRED TO]
SUNIL KOHLI VS. PUREARTH INFRASTRUCTURE LTD. [LAWS(SC)-2019-10-40] [REFERRED TO]
ROHIT CHAUDHARY VS. VIPUL LTD [LAWS(SC)-2023-9-20] [REFERRED TO]
ROHIT CHAUDHARY VS. VIPUL LTD [LAWS(SC)-2023-9-20] [REFERRED TO]
PRATAP SINGH JYALA VS. COMMISSIONER OF C. EX. & S.T., MEERUT-II [LAWS(CE)-2015-5-23] [REFERRED TO]
PRATAP SINGH JYALA VS. COMMISSIONER OF C. EX. & S.T., MEERUT-II [LAWS(CE)-2015-5-23] [REFERRED TO]
DEEPAK MALIK VS. RAM LAL & ORS [LAWS(HRCDRC)-2011-7-2] [REFERRED TO]
DEEPAK MALIK VS. RAM LAL & ORS [LAWS(HRCDRC)-2011-7-2] [REFERRED TO]
MURUGESA NAICKER VS. SPECIAL TAHSILDAR LAND ACQUISITION IV MARAIMALAI NAGAR SCHEME KATTANKOLATHUR CHINGLEPUT DISTRICT [LAWS(MAD)-1998-7-53] [REFERRED TO]
MURUGESA NAICKER VS. SPECIAL TAHSILDAR LAND ACQUISITION IV MARAIMALAI NAGAR SCHEME KATTANKOLATHUR CHINGLEPUT DISTRICT [LAWS(MAD)-1998-7-53] [REFERRED TO]
DILIP KUNDU VS. MIRA DEVI AGARWAL [LAWS(CAL)-2022-6-135] [REFERRED TO]
DILIP KUNDU VS. MIRA DEVI AGARWAL [LAWS(CAL)-2022-6-135] [REFERRED TO]
Z S TRADERS VS. DIRECTOR SIEMENS LTD [LAWS(J&K)-1998-5-3] [REFERRED TO]
Z S TRADERS VS. DIRECTOR SIEMENS LTD [LAWS(J&K)-1998-5-3] [REFERRED TO]
CHAIRMAN VS. S.S. MILLS [LAWS(NCD)-2022-11-43] [REFERRED TO]
CHAIRMAN VS. S.S. MILLS [LAWS(NCD)-2022-11-43] [REFERRED TO]
B. RUDRAGOUDA VS. GODREJ BUILDWELL PVT. LTD [LAWS(NCD)-2022-12-26] [REFERRED TO]
B. RUDRAGOUDA VS. GODREJ BUILDWELL PVT. LTD [LAWS(NCD)-2022-12-26] [REFERRED TO]
SIDDHARTHA LOIWAL VS. VATIKA LTD [LAWS(NCD)-2023-3-31] [REFERRED TO]
SIDDHARTHA LOIWAL VS. VATIKA LTD [LAWS(NCD)-2023-3-31] [REFERRED TO]
VIPUL MOTORS PVT. LTD VS. PADMINI JOSHI [LAWS(NCD)-2023-11-8] [REFERRED TO]
VIPUL MOTORS PVT. LTD VS. PADMINI JOSHI [LAWS(NCD)-2023-11-8] [REFERRED TO]
SANJAY NAG VS. HARI OM MASALA INDUSTRIES [LAWS(NCD)-2014-5-3] [REFERRED TO]
SANJAY NAG VS. HARI OM MASALA INDUSTRIES [LAWS(NCD)-2014-5-3] [REFERRED TO]
MARUTI ISPAT & ENERGY PVT. LTD. VS. RADHE RENEWABLE ENERGY DEVELOPMENT PVT. LTD. [LAWS(NCD)-2015-8-80] [REFERRED TO]
MARUTI ISPAT & ENERGY PVT. LTD. VS. RADHE RENEWABLE ENERGY DEVELOPMENT PVT. LTD. [LAWS(NCD)-2015-8-80] [REFERRED TO]
MUTHOOT FINANCE LIMITED VS. GODREJ AND BOYCE MFG CO LTD [LAWS(NCD)-2015-2-177] [REFERRED]
MUTHOOT FINANCE LIMITED VS. GODREJ AND BOYCE MFG CO LTD [LAWS(NCD)-2015-2-177] [REFERRED]
RAMESH KUMAR VS. AKHIL SAXENA [LAWS(NCD)-2014-8-57] [REFERRED TO]
RAMESH KUMAR VS. AKHIL SAXENA [LAWS(NCD)-2014-8-57] [REFERRED TO]
M/S. WIPRO GE HEALTHCARE PVT. LTD VS. M/S. AJMER HOSPITAL & RESEARCH INSTITUTE [LAWS(NCD)-2014-9-55] [REFERRED TO]
M/S. WIPRO GE HEALTHCARE PVT. LTD VS. M/S. AJMER HOSPITAL & RESEARCH INSTITUTE [LAWS(NCD)-2014-9-55] [REFERRED TO]
ARUNAVA MUKHERJEE VS. BHARTI AIRTEL LIMITED [LAWS(NCD)-2014-9-129] [REFERRED TO]
ARUNAVA MUKHERJEE VS. BHARTI AIRTEL LIMITED [LAWS(NCD)-2014-9-129] [REFERRED TO]
SANJAY KUMAR MISHRA VS. PUBLIC INFORMATION OFFICER [LAWS(NCD)-2015-1-10] [REFERRED TO]
SANJAY KUMAR MISHRA VS. PUBLIC INFORMATION OFFICER [LAWS(NCD)-2015-1-10] [REFERRED TO]
D SRIHARI RAO VS. WIPRO GE MEDICAL SYSTEMS [LAWS(NCD)-2011-7-3] [REFERRED TO]
D SRIHARI RAO VS. WIPRO GE MEDICAL SYSTEMS [LAWS(NCD)-2011-7-3] [REFERRED TO]
KISHORE RAMCHANDRA BHIDE VS. HABITAT INDIA AGRO DEVELOPMENT PVT LTD [LAWS(NCD)-2012-11-85] [REFERRED TO]
KISHORE RAMCHANDRA BHIDE VS. HABITAT INDIA AGRO DEVELOPMENT PVT LTD [LAWS(NCD)-2012-11-85] [REFERRED TO]
MORAN PLANTATION PVT. LTD., PARASRAMKA HOLDING PVT. LTD. AND MILI MARKETING PVT. LTD. VS. AMBIENCE PRIVATE LTD. [LAWS(NCD)-2013-9-100] [REFERRED TO]
MORAN PLANTATION PVT. LTD., PARASRAMKA HOLDING PVT. LTD. AND MILI MARKETING PVT. LTD. VS. AMBIENCE PRIVATE LTD. [LAWS(NCD)-2013-9-100] [REFERRED TO]
GOA URBAN COOPERATIVE BANK LTD. AND ANOTHER VS. FRANKLIN NORONHA AND ANOTHER [LAWS(NCD)-2008-2-116] [REFERRED TO]
GOA URBAN COOPERATIVE BANK LTD. AND ANOTHER VS. FRANKLIN NORONHA AND ANOTHER [LAWS(NCD)-2008-2-116] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. YOGESH CHANDRA SAXENA [LAWS(NCD)-2008-5-24] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. YOGESH CHANDRA SAXENA [LAWS(NCD)-2008-5-24] [REFERRED TO]
KOMLENDER PRATAP SINGH VS. BRANCH MANAGER, STATE BANK OF INDIA & ORS [LAWS(NCD)-2010-3-39] [REFERRED TO]
KOMLENDER PRATAP SINGH VS. BRANCH MANAGER, STATE BANK OF INDIA & ORS [LAWS(NCD)-2010-3-39] [REFERRED TO]
AGSUN SEEDS INDIA LTD VS. N NAGENDRA REDDY [LAWS(NCD)-2004-8-20] [REFERRED TO]
AGSUN SEEDS INDIA LTD VS. N NAGENDRA REDDY [LAWS(NCD)-2004-8-20] [REFERRED TO]
VATORGARD CHEMICALS PRIVATE LIMITED VS. NATIONAL INSURANCE COMPANY LIMITED [LAWS(NCD)-2005-1-14] [REFERRED TO]
VATORGARD CHEMICALS PRIVATE LIMITED VS. NATIONAL INSURANCE COMPANY LIMITED [LAWS(NCD)-2005-1-14] [REFERRED TO]
ORIENTAL BANK OF COMMERCE VS. MOTI LAL SHARMA [LAWS(NCD)-2005-12-60] [REFERRED TO]
ORIENTAL BANK OF COMMERCE VS. MOTI LAL SHARMA [LAWS(NCD)-2005-12-60] [REFERRED TO]
HOSHIARPUR IMPROVEMENT TRUST VS. MAJOR AMRIT LAL SAINI [LAWS(NCD)-2007-12-28] [REFERRED TO]
HOSHIARPUR IMPROVEMENT TRUST VS. MAJOR AMRIT LAL SAINI [LAWS(NCD)-2007-12-28] [REFERRED TO]
SHRI M. VITTAL RAO & ORS. VS. M/S. BRINDAVAN BUILDERS PVT. LTD. [LAWS(NCD)-2007-12-72] [REFERRED TO]
SHRI M. VITTAL RAO & ORS. VS. M/S. BRINDAVAN BUILDERS PVT. LTD. [LAWS(NCD)-2007-12-72] [REFERRED TO]
MAHESH KUMAR VS. SHUBHANKAR MARKETING PVT. LTD. [LAWS(NCD)-2016-4-35] [REFERRED TO]
MAHESH KUMAR VS. SHUBHANKAR MARKETING PVT. LTD. [LAWS(NCD)-2016-4-35] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. & ORS. VS. POONAM SHAHI & ORS. [LAWS(NCD)-2016-3-97] [REFERRED]
NEW INDIA ASSURANCE CO. LTD. & ORS. VS. POONAM SHAHI & ORS. [LAWS(NCD)-2016-3-97] [REFERRED]
M/S. SOLAR IMPACT & ANR. VS. M/S. HOTEL SAMRAT HEAVENS [LAWS(NCD)-2016-11-40] [REFERRED TO]
M/S. SOLAR IMPACT & ANR. VS. M/S. HOTEL SAMRAT HEAVENS [LAWS(NCD)-2016-11-40] [REFERRED TO]
SUJIT BOSE AND 11 OTHERS VS. KAJARIA INVESTMENT AND PROPERTIES PVT. LTD. AND 11 OTHERS [LAWS(NCD)-2017-11-168] [REFERRED TO]
SUJIT BOSE AND 11 OTHERS VS. KAJARIA INVESTMENT AND PROPERTIES PVT. LTD. AND 11 OTHERS [LAWS(NCD)-2017-11-168] [REFERRED TO]
MILI MARKETING PVT LTD VS. AMBIENCE PRIVATE LTD [LAWS(NCD)-2016-9-101] [REFERRED]
MILI MARKETING PVT LTD VS. AMBIENCE PRIVATE LTD [LAWS(NCD)-2016-9-101] [REFERRED]
DR. HEMANT VS. M/S. ZENAL CONSTRUCTION PRIVATE LIMITED [LAWS(NCD)-2017-2-100] [REFERRED TO]
DR. HEMANT VS. M/S. ZENAL CONSTRUCTION PRIVATE LIMITED [LAWS(NCD)-2017-2-100] [REFERRED TO]
ANUP SHARMA VS. LEKH RAM [LAWS(NCD)-1998-9-35] [REFERRED]
ANUP SHARMA VS. LEKH RAM [LAWS(NCD)-1998-9-35] [REFERRED]
POCHAMPALLY HANDLOOM HOUSE VS. UNITED INDIA INSURANCE CO LTD [LAWS(NCD)-2002-10-81] [RELIED ON]
POCHAMPALLY HANDLOOM HOUSE VS. UNITED INDIA INSURANCE CO LTD [LAWS(NCD)-2002-10-81] [RELIED ON]
DIAMOND CEMENTS VS. RAI PREXIM INDIA PRIVATE LTD [LAWS(NCD)-2002-11-1] [REFERRED TO]
DIAMOND CEMENTS VS. RAI PREXIM INDIA PRIVATE LTD [LAWS(NCD)-2002-11-1] [REFERRED TO]
SANGEETA RANE VS. TATA TELCO [LAWS(NCD)-2003-11-136] [REFERRED]
SANGEETA RANE VS. TATA TELCO [LAWS(NCD)-2003-11-136] [REFERRED]
O AISHA BI VS. J R DANIAL [LAWS(NCD)-2003-8-15] [FOLLOWED ON]
O AISHA BI VS. J R DANIAL [LAWS(NCD)-2003-8-15] [FOLLOWED ON]
ANSAL MITTAL TOWNSHIP P LTD VS. RAJINDER KUMAR [LAWS(P&H)-2018-5-384] [REFERRED TO]
ANSAL MITTAL TOWNSHIP P LTD VS. RAJINDER KUMAR [LAWS(P&H)-2018-5-384] [REFERRED TO]
DAYAWANTI (DECEASED) THROUGH LRS VS. PERMANENT LOK ADALAT FOR PUBLIC UTILITY SERVICES AND OTHERS [LAWS(P&H)-2018-5-386] [REFERRED TO]
DAYAWANTI (DECEASED) THROUGH LRS VS. PERMANENT LOK ADALAT FOR PUBLIC UTILITY SERVICES AND OTHERS [LAWS(P&H)-2018-5-386] [REFERRED TO]
VINIT BAHRI VS. MGF DEVELOPMENTS LTD. [LAWS(NCD)-2023-5-109] [REFERRED TO]
VINIT BAHRI VS. MGF DEVELOPMENTS LTD. [LAWS(NCD)-2023-5-109] [REFERRED TO]
EQUITAS SMALL FINANCE BANK LTD. VS. BUTA SINGH [LAWS(NCD)-2024-11-76] [REFERRED TO]
EQUITAS SMALL FINANCE BANK LTD. VS. BUTA SINGH [LAWS(NCD)-2024-11-76] [REFERRED TO]
STANDARD CHARTERED BANK VS. MANKUMAR KUNDLIYA [LAWS(NCD)-2023-9-75] [REFERRED TO]
STANDARD CHARTERED BANK VS. MANKUMAR KUNDLIYA [LAWS(NCD)-2023-9-75] [REFERRED TO]
G.K. GRANITES VS. ORIENTAL INSURANCE COMPANY LTD. [LAWS(NCD)-2023-8-51] [REFERRED TO]
G.K. GRANITES VS. ORIENTAL INSURANCE COMPANY LTD. [LAWS(NCD)-2023-8-51] [REFERRED TO]
SURENDER SETHI VS. MGF DEVELOPMENT LIMITED [LAWS(NCD)-2024-1-74] [REFERRED TO]
SURENDER SETHI VS. MGF DEVELOPMENT LIMITED [LAWS(NCD)-2024-1-74] [REFERRED TO]
SUJEET JAIN VS. DB REALTY LIMITED [LAWS(NCD)-2022-8-47] [REFERRED TO]
SUJEET JAIN VS. DB REALTY LIMITED [LAWS(NCD)-2022-8-47] [REFERRED TO]
AUTOMOTIVE MANUFACTURERS PVT. LTD VS. P. GANGADHAR [LAWS(NCD)-2023-3-4] [REFERRED TO]
AUTOMOTIVE MANUFACTURERS PVT. LTD VS. P. GANGADHAR [LAWS(NCD)-2023-3-4] [REFERRED TO]
SAU VARSHA RAVINDRA ISAI VS. SOU RAJASHRI RAJKUMAR CHAUDHARI [LAWS(BOM)-2010-12-97] [REFERRED TO]
SAU VARSHA RAVINDRA ISAI VS. SOU RAJASHRI RAJKUMAR CHAUDHARI [LAWS(BOM)-2010-12-97] [REFERRED TO]
M/S ASHOKA BUILDSTATE DEVELOPERS PVT. LTD. AND ANOTHER VS. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD. [LAWS(RAJ)-2016-7-16] [REFERRED TO]
M/S ASHOKA BUILDSTATE DEVELOPERS PVT. LTD. AND ANOTHER VS. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD. [LAWS(RAJ)-2016-7-16] [REFERRED TO]
SHELTER MAKER (I) PRIVATE LIMITED VS. RAMESHBHAI R. SHAH [LAWS(NCD)-2021-12-49] [REFERRED TO]
SHELTER MAKER (I) PRIVATE LIMITED VS. RAMESHBHAI R. SHAH [LAWS(NCD)-2021-12-49] [REFERRED TO]
SHELTER MAKER (I) PRIVATE LIMITED VS. AJIT KUMAR [LAWS(NCD)-2021-12-50] [REFERRED TO]
SHELTER MAKER (I) PRIVATE LIMITED VS. AJIT KUMAR [LAWS(NCD)-2021-12-50] [REFERRED TO]
NIRANJANBHAI T PAREKH AND ORS VS. AJAYBHAI HARSHADBHAI SHAH [LAWS(GUJCDRC)-2011-10-4] [REFERRED TO]
NIRANJANBHAI T PAREKH AND ORS VS. AJAYBHAI HARSHADBHAI SHAH [LAWS(GUJCDRC)-2011-10-4] [REFERRED TO]
UNION OF INDIA VS. AJAY SINGH [LAWS(NCD)-2004-10-129] [REFERRED]
UNION OF INDIA VS. AJAY SINGH [LAWS(NCD)-2004-10-129] [REFERRED]
VOLUNTARY ORGANISATION IN INTEREST OF CONSUMER EDUCATION VOICE VS. REGISTRAR TAMIL NADU STATE CONSUMER DISPUTES REDRESSAL COMMISSION [LAWS(NCD)-2003-1-64] [REFERRED TO]
VOLUNTARY ORGANISATION IN INTEREST OF CONSUMER EDUCATION VOICE VS. REGISTRAR TAMIL NADU STATE CONSUMER DISPUTES REDRESSAL COMMISSION [LAWS(NCD)-2003-1-64] [REFERRED TO]
SHREE KRISHNA JEWELLERS VS. UNITED INDIA INSURANCE CO LTD [LAWS(NCD)-2002-12-62] [REFERRED TO]
SHREE KRISHNA JEWELLERS VS. UNITED INDIA INSURANCE CO LTD [LAWS(NCD)-2002-12-62] [REFERRED TO]
UNISCANS AND SONICS LTD VS. BRITISH AIRWAYS [LAWS(NCD)-2002-12-103] [REFERRED TO]
UNISCANS AND SONICS LTD VS. BRITISH AIRWAYS [LAWS(NCD)-2002-12-103] [REFERRED TO]
PUNJAB UNIVERSITY VS. UNIT TRUST OF INDIA [LAWS(SC)-2014-7-48] [REFERRED TO]
PUNJAB UNIVERSITY VS. UNIT TRUST OF INDIA [LAWS(SC)-2014-7-48] [REFERRED TO]
PRODYUT NATH BHADURI VS. CHIEF JUSTICE OF CALCUTTA HIGH COURT [LAWS(CAL)-2005-9-25] [REFERRED TO]
PRODYUT NATH BHADURI VS. CHIEF JUSTICE OF CALCUTTA HIGH COURT [LAWS(CAL)-2005-9-25] [REFERRED TO]
M.S.D.CHANDRASEKAR RAJA VS. M/S. JAYABHARATH TEXTILES PVT. LTD [LAWS(MAD)-2013-11-8] [REFERRED TO]
M.S.D.CHANDRASEKAR RAJA VS. M/S. JAYABHARATH TEXTILES PVT. LTD [LAWS(MAD)-2013-11-8] [REFERRED TO]
SAHAB SINGH VS. HUDA [LAWS(HRCDRC)-2010-10-2] [REFERRED TO]
SAHAB SINGH VS. HUDA [LAWS(HRCDRC)-2010-10-2] [REFERRED TO]
UNIVERSAL CONSORTIUM OFENGINEERS (P) LTD. VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-2-139] [REFERRED TO]
UNIVERSAL CONSORTIUM OFENGINEERS (P) LTD. VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-2-139] [REFERRED TO]
TARSEM CHAND VS. STATE OF U P & OTHERS [LAWS(ALL)-2016-9-77] [REFERRED]
TARSEM CHAND VS. STATE OF U P & OTHERS [LAWS(ALL)-2016-9-77] [REFERRED]
KIRAN JOSHI W/O COL INDERJIT SINGH BAKSHI VS. S M V AGENCIES PVT LIMITED [LAWS(NCD)-2018-10-63] [REFERRED TO]
KIRAN JOSHI W/O COL INDERJIT SINGH BAKSHI VS. S M V AGENCIES PVT LIMITED [LAWS(NCD)-2018-10-63] [REFERRED TO]
UNION BANK OF INDIA AND ANR VS. LEARNING SPIRAL PVT LTD AND ORS [LAWS(NCD)-2018-6-70] [REFERRED TO]
UNION BANK OF INDIA AND ANR VS. LEARNING SPIRAL PVT LTD AND ORS [LAWS(NCD)-2018-6-70] [REFERRED TO]
SHAMLAL RAMLAL CHANGOIWALA VS. DR. SAU. RENUKA MUKUND BHUSARI [LAWS(NCD)-2017-12-14] [REFERRED TO]
SHAMLAL RAMLAL CHANGOIWALA VS. DR. SAU. RENUKA MUKUND BHUSARI [LAWS(NCD)-2017-12-14] [REFERRED TO]
SHAMLAL RAMLAL CHANGOIWALA PROP CHANGOIWALA INDUSTRIES VS. MUKUND JAGANNATH BHUSARI [LAWS(NCD)-2017-12-57] [REFERRED TO]
SHAMLAL RAMLAL CHANGOIWALA PROP CHANGOIWALA INDUSTRIES VS. MUKUND JAGANNATH BHUSARI [LAWS(NCD)-2017-12-57] [REFERRED TO]
RAMESH KUMAR VS. VARINDER SANGRAI & ANR [LAWS(NCD)-2017-9-57] [REFERRED TO]
RAMESH KUMAR VS. VARINDER SANGRAI & ANR [LAWS(NCD)-2017-9-57] [REFERRED TO]
GANNON DUNKERLEY & CO LTD (THROUGH ITS VICE PRESIDENT) VS. UNITECH LIMITED & ANR ; PIONEER URBAN LAND INFRASTRUCTURE LIMITED [LAWS(NCD)-2017-11-80] [REFERRED TO]
GANNON DUNKERLEY & CO LTD (THROUGH ITS VICE PRESIDENT) VS. UNITECH LIMITED & ANR ; PIONEER URBAN LAND INFRASTRUCTURE LIMITED [LAWS(NCD)-2017-11-80] [REFERRED TO]
PARASRAMKA HOLSINGS PVT LTD VS. AMBIENCE PRIVATE LTD [LAWS(NCD)-2016-9-100] [REFERRED]
PARASRAMKA HOLSINGS PVT LTD VS. AMBIENCE PRIVATE LTD [LAWS(NCD)-2016-9-100] [REFERRED]
M/S. C.G. WORLDWIDE IMPEX PVT. LTD. VS. BOMBAY MERCANTILE CO-OPERATIVE BANK [LAWS(NCD)-2016-2-26] [REFERRED TO]
M/S. C.G. WORLDWIDE IMPEX PVT. LTD. VS. BOMBAY MERCANTILE CO-OPERATIVE BANK [LAWS(NCD)-2016-2-26] [REFERRED TO]
ASHOK KUMAR VS. UNION OF INDIA [LAWS(DLH)-2003-11-62] [REFERRED TO]
ASHOK KUMAR VS. UNION OF INDIA [LAWS(DLH)-2003-11-62] [REFERRED TO]
RENUKA POULTRY FARM VS. STATE BANK OF INDIA [LAWS(NCD)-2020-10-29] [REFERRED TO]
RENUKA POULTRY FARM VS. STATE BANK OF INDIA [LAWS(NCD)-2020-10-29] [REFERRED TO]
SHREE M.B. INDUSTRIES VS. SUSHIL BHATAR [LAWS(NCD)-2013-5-81] [REFERRED TO]
SHREE M.B. INDUSTRIES VS. SUSHIL BHATAR [LAWS(NCD)-2013-5-81] [REFERRED TO]
PHAROS SOLUTIONS PVT. LTD VS. TATA MOTORS LTD [LAWS(NCD)-2014-9-67] [REFERRED TO]
PHAROS SOLUTIONS PVT. LTD VS. TATA MOTORS LTD [LAWS(NCD)-2014-9-67] [REFERRED TO]
SHARDDHA SALES CORPORATION VS. UNITED INDIA INSURANCE CO. LTD. AND ORS. [LAWS(NCD)-2015-8-53] [REFERRED TO]
SHARDDHA SALES CORPORATION VS. UNITED INDIA INSURANCE CO. LTD. AND ORS. [LAWS(NCD)-2015-8-53] [REFERRED TO]
KONE ELEVATOR INDIA (P) LTD. VS. SAKET MEDICAL AND RESEARCH CENTRE (PVT.) LTD. [LAWS(NCD)-2015-7-31] [REFERRED TO]
KONE ELEVATOR INDIA (P) LTD. VS. SAKET MEDICAL AND RESEARCH CENTRE (PVT.) LTD. [LAWS(NCD)-2015-7-31] [REFERRED TO]
PRADEEP KUMAR VS. POST MASTER GENERAL AND ORS. [LAWS(NCD)-2015-5-53] [REFERRED TO]
PRADEEP KUMAR VS. POST MASTER GENERAL AND ORS. [LAWS(NCD)-2015-5-53] [REFERRED TO]
SATISH KUMAR PANDEY AND ORS. VS. UNITECH LTD. [LAWS(NCD)-2015-6-12] [REFERRED TO]
SATISH KUMAR PANDEY AND ORS. VS. UNITECH LTD. [LAWS(NCD)-2015-6-12] [REFERRED TO]
SHIVOM PROJECTS PRIVATE LIMITED VS. TOYOTA KIRLOSKAR MOTOR PVT. LTD. AND ORS. [LAWS(NCD)-2014-11-88] [REFERRED TO]
SHIVOM PROJECTS PRIVATE LIMITED VS. TOYOTA KIRLOSKAR MOTOR PVT. LTD. AND ORS. [LAWS(NCD)-2014-11-88] [REFERRED TO]
PRAMOD KUMAR ARORA AND ORS. VS. DLF HOMES PANCHKULA PVT. LTD. [LAWS(NCD)-2015-11-78] [REFERRED TO]
PRAMOD KUMAR ARORA AND ORS. VS. DLF HOMES PANCHKULA PVT. LTD. [LAWS(NCD)-2015-11-78] [REFERRED TO]
RAJ KUMAR VS. HARYANA URBAN DEVELOPMENT AUTHORITY [LAWS(NCD)-2012-11-75] [REFERRED TO]
RAJ KUMAR VS. HARYANA URBAN DEVELOPMENT AUTHORITY [LAWS(NCD)-2012-11-75] [REFERRED TO]
NATIONAL SEEDS CORPN LTD VS. PV KRISHNA REDDY [LAWS(NCD)-2008-11-33] [REFERRED]
NATIONAL SEEDS CORPN LTD VS. PV KRISHNA REDDY [LAWS(NCD)-2008-11-33] [REFERRED]
VISHAL SINGH RAMDAS & ORS. VS. NEW INDIA ASSURANCE COMPANY LIMITED & ORS. [LAWS(NCD)-2009-9-6] [REFERRED TO]
VISHAL SINGH RAMDAS & ORS. VS. NEW INDIA ASSURANCE COMPANY LIMITED & ORS. [LAWS(NCD)-2009-9-6] [REFERRED TO]
KAMAL & CO. VS. HARI SINGH [LAWS(NCD)-2012-9-78] [REFERRED TO]
KAMAL & CO. VS. HARI SINGH [LAWS(NCD)-2012-9-78] [REFERRED TO]
ADVIK INDUSTRIES LTD VS. UPPAL HOUSING LIMITED [LAWS(NCD)-2012-9-48] [REFERRED TO]
ADVIK INDUSTRIES LTD VS. UPPAL HOUSING LIMITED [LAWS(NCD)-2012-9-48] [REFERRED TO]
MAHARASHTRA STATE CONSUMER DISPUTES REDRESSAL COMMISSION VS. HABITAT INDIA AGRO DEVELOPMENT PVT LTD [LAWS(NCD)-2012-11-15] [REFERRED TO]
MAHARASHTRA STATE CONSUMER DISPUTES REDRESSAL COMMISSION VS. HABITAT INDIA AGRO DEVELOPMENT PVT LTD [LAWS(NCD)-2012-11-15] [REFERRED TO]
MILAN BAROT VS. MUKESH HARIDAT BHATT [LAWS(NCD)-2011-2-2] [REFERRED TO]
MILAN BAROT VS. MUKESH HARIDAT BHATT [LAWS(NCD)-2011-2-2] [REFERRED TO]
PANSARI VEGETABLE AND OILS PVT LTD VS. ORIENTAL INSURANCE CO LTD [LAWS(NCD)-2008-7-51] [REFERRED TO]
PANSARI VEGETABLE AND OILS PVT LTD VS. ORIENTAL INSURANCE CO LTD [LAWS(NCD)-2008-7-51] [REFERRED TO]
SIMRAN ROADLINES VS. ORIENTAL INSURANCE COMPANY LTD [LAWS(NCD)-2007-1-72] [REFERRED TO]
SIMRAN ROADLINES VS. ORIENTAL INSURANCE COMPANY LTD [LAWS(NCD)-2007-1-72] [REFERRED TO]
SAPNA PHOTOSTAT VS. EXCEL MARKETING CORPN [LAWS(NCD)-2011-4-6] [REFERRED TO]
SAPNA PHOTOSTAT VS. EXCEL MARKETING CORPN [LAWS(NCD)-2011-4-6] [REFERRED TO]
ORISSA STATE FINANCIAL CORPORATION VS. BIJAY KUMAR PRADHAN [LAWS(ORI)-2016-10-71] [REFERRED TO]
ORISSA STATE FINANCIAL CORPORATION VS. BIJAY KUMAR PRADHAN [LAWS(ORI)-2016-10-71] [REFERRED TO]
T.R. SAWHNEY SHOPPING PVT. LTD VS. NAGENDER SINGH [LAWS(DLH)-2024-7-148] [REFERRED TO]
T.R. SAWHNEY SHOPPING PVT. LTD VS. NAGENDER SINGH [LAWS(DLH)-2024-7-148] [REFERRED TO]
JUSTICE P N NAG VS. STATE OF H P [LAWS(HPH)-2002-9-18] [REFERRED TO]
JUSTICE P N NAG VS. STATE OF H P [LAWS(HPH)-2002-9-18] [REFERRED TO]
HARYANA URBAN DEVELOPMENT AUTHORITY VS. S K KHOSLA [LAWS(HRCDRC)-2010-10-1] [REFERRED TO]
HARYANA URBAN DEVELOPMENT AUTHORITY VS. S K KHOSLA [LAWS(HRCDRC)-2010-10-1] [REFERRED TO]
SHANGRILLA APARTMENTS CO-OP. HOUSING SOCIETY LTD. AND ORS. VS. RIVIN BUILDERS AND ORS. [LAWS(BOM)-2015-7-177] [REFERRED TO]
SHANGRILLA APARTMENTS CO-OP. HOUSING SOCIETY LTD. AND ORS. VS. RIVIN BUILDERS AND ORS. [LAWS(BOM)-2015-7-177] [REFERRED TO]
ABHIMANYU CHIB VS. VIPUL IT INFRASOFT PRIVATE LIMITED [LAWS(NCD)-2024-7-25] [REFERRED TO]
ABHIMANYU CHIB VS. VIPUL IT INFRASOFT PRIVATE LIMITED [LAWS(NCD)-2024-7-25] [REFERRED TO]
SHRADDHA SACHAN VS. AURA BUILDWELL PRIVATE LIMITED [LAWS(NCD)-2024-7-43] [REFERRED TO]
SHRADDHA SACHAN VS. AURA BUILDWELL PRIVATE LIMITED [LAWS(NCD)-2024-7-43] [REFERRED TO]
SHRADDHA SACHAN VS. AURA BUILDWELL PRIVATE LIMITED [LAWS(NCD)-2024-7-43] [REFERRED TO]
SHRADDHA SACHAN VS. AURA BUILDWELL PRIVATE LIMITED [LAWS(NCD)-2024-7-43] [REFERRED TO]
MARUTI SUZUKI INDIA LIMITED VS. RAJIV GUPTA [LAWS(NCD)-2023-6-2] [REFERRED TO]
MARUTI SUZUKI INDIA LIMITED VS. RAJIV GUPTA [LAWS(NCD)-2023-6-2] [REFERRED TO]
ASHISH DHINGRA VS. EMAAR MGF LAND LTD. [LAWS(NCD)-2023-7-59] [REFERRED TO]
ASHISH DHINGRA VS. EMAAR MGF LAND LTD. [LAWS(NCD)-2023-7-59] [REFERRED TO]
PREMIUM ACRES INFRATECH PVT. LTD VS. RAVINDER SINGH [LAWS(NCD)-2024-1-2] [REFERRED TO]
PREMIUM ACRES INFRATECH PVT. LTD VS. RAVINDER SINGH [LAWS(NCD)-2024-1-2] [REFERRED TO]
SUBHASH CHANDER MAHAJAN VS. ASSOTECH REALTY PVT. LTD. [LAWS(NCD)-2024-11-74] [REFERRED TO]
SUBHASH CHANDER MAHAJAN VS. ASSOTECH REALTY PVT. LTD. [LAWS(NCD)-2024-11-74] [REFERRED TO]
ALAUDDIN ANSARI VS. ISH REALTORS PVT. LTD [LAWS(NCD)-2023-11-53] [REFERRED TO]
ALAUDDIN ANSARI VS. ISH REALTORS PVT. LTD [LAWS(NCD)-2023-11-53] [REFERRED TO]
SAVITA PUNDE VS. VATIKA LIMITED [LAWS(NCD)-2023-1-19] [REFERRED TO]
SAVITA PUNDE VS. VATIKA LIMITED [LAWS(NCD)-2023-1-19] [REFERRED TO]
STATE BANK OF INDIA VS. SWATI DATATECH PVT. LTD [LAWS(NCD)-2023-10-40] [REFERRED TO]
STATE BANK OF INDIA VS. SWATI DATATECH PVT. LTD [LAWS(NCD)-2023-10-40] [REFERRED TO]
PPS INTERNATIONAL VS. PUNJAB NATIONAL BANK [LAWS(NCD)-2022-6-5] [REFERRED TO]
PPS INTERNATIONAL VS. PUNJAB NATIONAL BANK [LAWS(NCD)-2022-6-5] [REFERRED TO]
RADHA SOAMI SATSANG BEAS VS. STATE OF UTTAR PRADESH AND OTHERS [LAWS(ALL)-2016-4-198] [REFERRED TO]
RADHA SOAMI SATSANG BEAS VS. STATE OF UTTAR PRADESH AND OTHERS [LAWS(ALL)-2016-4-198] [REFERRED TO]
M/S ASIAN TOWNSVILLE FARMS LTD. VS. STATE OF U.P. & OTHERS [LAWS(ALL)-2016-5-634] [REFERRED TO]
M/S ASIAN TOWNSVILLE FARMS LTD. VS. STATE OF U.P. & OTHERS [LAWS(ALL)-2016-5-634] [REFERRED TO]
SIVASHAKTHI BUILDERS VS. A P STATE CONSUMER DISTIPUTES REDRESSAL COMMISSION [LAWS(APH)-2009-1-33] [REFERRED TO]
SIVASHAKTHI BUILDERS VS. A P STATE CONSUMER DISTIPUTES REDRESSAL COMMISSION [LAWS(APH)-2009-1-33] [REFERRED TO]
BAR OF INDIAN LAWYERS VS. D. K. GANDHI PS NATIONAL INSTITUTE OF COMMUNICABLE DISEASES [LAWS(SC)-2024-5-44] [REFERRED TO]
BAR OF INDIAN LAWYERS VS. D. K. GANDHI PS NATIONAL INSTITUTE OF COMMUNICABLE DISEASES [LAWS(SC)-2024-5-44] [REFERRED TO]
DAIMLER CHRYSLER INDIA PVT. LTD VS. CONTROLS AND SWITCHGEAR COMPANY LTD [LAWS(SC)-2024-7-37] [REFERRED TO]
DAIMLER CHRYSLER INDIA PVT. LTD VS. CONTROLS AND SWITCHGEAR COMPANY LTD [LAWS(SC)-2024-7-37] [REFERRED TO]
MOTIBAGH CO OP HOUSING SOCIETY LTD VS. PUNE MUNICIPAL CORPORATION [LAWS(BOM)-2005-5-16] [REFERRED TO]
MOTIBAGH CO OP HOUSING SOCIETY LTD VS. PUNE MUNICIPAL CORPORATION [LAWS(BOM)-2005-5-16] [REFERRED TO]
RADHAKRISHNAN NAIR VS. THE KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION [LAWS(KER)-1997-2-58] [REFERRED TO]
RADHAKRISHNAN NAIR VS. THE KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION [LAWS(KER)-1997-2-58] [REFERRED TO]
BRANCH MANAGER STEEL AUTHORITY OF INDIA LTD VS. ANURAG TUBES PRIVATE LTD [LAWS(NCD)-1997-1-117] [REFERRED]
BRANCH MANAGER STEEL AUTHORITY OF INDIA LTD VS. ANURAG TUBES PRIVATE LTD [LAWS(NCD)-1997-1-117] [REFERRED]
V R N MURTHY PROP S FARMS AND HOLDINGS INC VS. INDO [LAWS(NCD)-2002-12-124] [REFERRED TO]
V R N MURTHY PROP S FARMS AND HOLDINGS INC VS. INDO [LAWS(NCD)-2002-12-124] [REFERRED TO]
KAILASH CHAND JAINCOMPLAINA VS. BIHAR STATE ELECTRICITY BOARD [LAWS(NCD)-2002-8-14] [REFERRED TO]
KAILASH CHAND JAINCOMPLAINA VS. BIHAR STATE ELECTRICITY BOARD [LAWS(NCD)-2002-8-14] [REFERRED TO]
IN THE MATTER OF : AUTHORISED REPRESENTATIVE OF THE PARTIES VS. THE REGISTRAR TAMIL NADU STATE CONSUMER DISPUTES REDRESSAL COMMISSION [LAWS(NCD)-2003-1-175] [REFERRED TO]
IN THE MATTER OF : AUTHORISED REPRESENTATIVE OF THE PARTIES VS. THE REGISTRAR TAMIL NADU STATE CONSUMER DISPUTES REDRESSAL COMMISSION [LAWS(NCD)-2003-1-175] [REFERRED TO]
MR. AMRIT PAL SINGH AND ANR. VS. NATIONAL INSURANCE CO. LTD. AND OTHERS [LAWS(NCD)-2003-10-79] [REFERRED TO]
MR. AMRIT PAL SINGH AND ANR. VS. NATIONAL INSURANCE CO. LTD. AND OTHERS [LAWS(NCD)-2003-10-79] [REFERRED TO]
DHILLON EXPORTS PVT LTD VS. AIR INDIA [LAWS(NCD)-2002-11-11] [REFERRED TO]
DHILLON EXPORTS PVT LTD VS. AIR INDIA [LAWS(NCD)-2002-11-11] [REFERRED TO]
KAMALKUMAR S. BHAGERIA VS. SHELTER MAKER (I) PVT. LTD. [LAWS(NCD)-2021-12-48] [REFERRED TO]
KAMALKUMAR S. BHAGERIA VS. SHELTER MAKER (I) PVT. LTD. [LAWS(NCD)-2021-12-48] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. ABHIJIT PURSHOTTAM PATHAK [LAWS(NCD)-2019-11-29] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. ABHIJIT PURSHOTTAM PATHAK [LAWS(NCD)-2019-11-29] [REFERRED TO]
SANJAY SAINI VS. M/S. SPAZE TOWER PVT. LTD. [LAWS(NCD)-2017-2-93] [REFERRED TO]
SANJAY SAINI VS. M/S. SPAZE TOWER PVT. LTD. [LAWS(NCD)-2017-2-93] [REFERRED TO]
UNISOURCE TRADING (INDIA) PVT. LTD. VS. CONTINENTAL AIRLINE CARGO [LAWS(NCD)-2017-3-69] [REFERRED TO]
UNISOURCE TRADING (INDIA) PVT. LTD. VS. CONTINENTAL AIRLINE CARGO [LAWS(NCD)-2017-3-69] [REFERRED TO]
MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY VS. DENA BANK [LAWS(NCD)-2016-6-9] [REFERRED TO]
MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY VS. DENA BANK [LAWS(NCD)-2016-6-9] [REFERRED TO]
XEROX INDIA LTD AND ORS VS. DALVEN PRINTERS AND ORS [LAWS(NCD)-2012-9-135] [REFERRED TO]
XEROX INDIA LTD AND ORS VS. DALVEN PRINTERS AND ORS [LAWS(NCD)-2012-9-135] [REFERRED TO]
M/S. STERLITE INDUSTRIES (INDIA) LTD VS. GANAPATI FINSEC PVT. LTD [LAWS(NCD)-2013-7-28] [REFERRED TO]
M/S. STERLITE INDUSTRIES (INDIA) LTD VS. GANAPATI FINSEC PVT. LTD [LAWS(NCD)-2013-7-28] [REFERRED TO]
KANDHARI RUBBER LTD. VS. HIMACHAL ROAD TRANSPORT CORPORATION [LAWS(NCD)-2013-1-92] [REFERRED TO]
KANDHARI RUBBER LTD. VS. HIMACHAL ROAD TRANSPORT CORPORATION [LAWS(NCD)-2013-1-92] [REFERRED TO]
MR. PRADEEP KUMAR GOEL VS. M/S. J.K. SYNTHETICS LTD. AND M/S. BAJAJ CAPITAL INVESTMENT CENTRE PVT. LTD. [LAWS(NCD)-2014-3-88] [REFERRED TO]
MR. PRADEEP KUMAR GOEL VS. M/S. J.K. SYNTHETICS LTD. AND M/S. BAJAJ CAPITAL INVESTMENT CENTRE PVT. LTD. [LAWS(NCD)-2014-3-88] [REFERRED TO]
INDRANI CHATTERJEE VS. AMRI HOSPITALS, [LAWS(NCD)-2014-11-63] [REFERRED TO]
INDRANI CHATTERJEE VS. AMRI HOSPITALS, [LAWS(NCD)-2014-11-63] [REFERRED TO]
BRANCH MANAGER, PUNJAB NATIONAL BANK VS. M/S. BHASKAR TEXTILES [LAWS(NCD)-2014-10-51] [REFERRED TO]
BRANCH MANAGER, PUNJAB NATIONAL BANK VS. M/S. BHASKAR TEXTILES [LAWS(NCD)-2014-10-51] [REFERRED TO]
SVM ENGINEERS PVT. LTD. VS. ROYAL PALMS (1) PVT. LTD. AND ORS. [LAWS(NCD)-2014-12-103] [REFERRED TO]
SVM ENGINEERS PVT. LTD. VS. ROYAL PALMS (1) PVT. LTD. AND ORS. [LAWS(NCD)-2014-12-103] [REFERRED TO]
SHAILAJA FINANCE LTD. VS. GTM BUILDERS & PROMOTERS PVT. LTD. [LAWS(NCD)-2014-5-62] [REFERRED TO]
SHAILAJA FINANCE LTD. VS. GTM BUILDERS & PROMOTERS PVT. LTD. [LAWS(NCD)-2014-5-62] [REFERRED TO]
REGIONAL INSTITUTE OF COOPERATIVE MANAGEMENT VS. NAVEEN KUMAR CHAUDHARY [LAWS(NCD)-2014-5-107] [REFERRED TO]
REGIONAL INSTITUTE OF COOPERATIVE MANAGEMENT VS. NAVEEN KUMAR CHAUDHARY [LAWS(NCD)-2014-5-107] [REFERRED TO]
RAM TECHNICAL BATTERY VS. ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD. [LAWS(NCD)-2015-9-230] [REFERRED TO]
RAM TECHNICAL BATTERY VS. ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD. [LAWS(NCD)-2015-9-230] [REFERRED TO]
ADELKAR PRATIBHA B. AND ORS. VS. SHIVAJI ESTATE LIVESTOCK & FARMS PVT. LTD. AND ORS. [LAWS(NCD)-2015-2-108] [REFERRED TO]
ADELKAR PRATIBHA B. AND ORS. VS. SHIVAJI ESTATE LIVESTOCK & FARMS PVT. LTD. AND ORS. [LAWS(NCD)-2015-2-108] [REFERRED TO]
BRANCH MANAGER, SYNDICATE BANK AND ORS VS. ISRAIL MIAN [LAWS(NCD)-2015-12-132] [REFERRED]
BRANCH MANAGER, SYNDICATE BANK AND ORS VS. ISRAIL MIAN [LAWS(NCD)-2015-12-132] [REFERRED]
PARAG SHAH (CEO) & ANR ; BINA OARAG SHAH, SOLE PROPRIETOR VS. GARISH K JOSHI [LAWS(NCD)-2015-11-173] [REFERRED]
PARAG SHAH (CEO) & ANR ; BINA OARAG SHAH, SOLE PROPRIETOR VS. GARISH K JOSHI [LAWS(NCD)-2015-11-173] [REFERRED]
ALFA THERM LTD VS. UNITED LIMITED AND ORS [LAWS(NCD)-2015-10-210] [REFERRED]
ALFA THERM LTD VS. UNITED LIMITED AND ORS [LAWS(NCD)-2015-10-210] [REFERRED]
SANJAY D. GHODAWAT VS. R.R.B. ENERGY LTD. [LAWS(NCD)-2009-12-30] [REFERRED TO]
SANJAY D. GHODAWAT VS. R.R.B. ENERGY LTD. [LAWS(NCD)-2009-12-30] [REFERRED TO]
HALDA OFFICE SYSTEMS PVT LTD VS. BAPUJI INSTITUTE OF ENGINEERING AND TECHNOLOGY SHAMANURU ROAD [LAWS(NCD)-2012-2-25] [REFERRED TO]
HALDA OFFICE SYSTEMS PVT LTD VS. BAPUJI INSTITUTE OF ENGINEERING AND TECHNOLOGY SHAMANURU ROAD [LAWS(NCD)-2012-2-25] [REFERRED TO]
SINGHAL FINSTOCK (P) LTD VS. JAYPEE INFRATECH LTD [LAWS(NCD)-2012-10-3] [REFERRED TO]
SINGHAL FINSTOCK (P) LTD VS. JAYPEE INFRATECH LTD [LAWS(NCD)-2012-10-3] [REFERRED TO]
CHAUDHARY ASHOK YADAV VS. REWARI CENTRAL CO-OPERATIVE BANK [LAWS(NCD)-2013-2-50] [REFERRED TO]
CHAUDHARY ASHOK YADAV VS. REWARI CENTRAL CO-OPERATIVE BANK [LAWS(NCD)-2013-2-50] [REFERRED TO]
JINDAL DRILLING AND INDUSTRIES LTD VS. INDOCON ENGINEERS PVT LTD [LAWS(NCD)-2005-8-22] [REFERRED TO]
JINDAL DRILLING AND INDUSTRIES LTD VS. INDOCON ENGINEERS PVT LTD [LAWS(NCD)-2005-8-22] [REFERRED TO]