LAWS(SC)-2015-1-6

SWATI FERRO ALLOYS PVT LTD Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION (IDCO)

Decided On January 06, 2015
Swati Ferro Alloys Pvt Ltd Appellant
V/S
Orissa Industrial Infrastructure Development Corporation (Idco) Respondents

JUDGEMENT

(1.) Leave granted.

(2.) This appeal has been preferred by the appellant-M/s. Swati Ferro Alloys Pvt. Ltd. against the judgment dated 18th April, 2012 passed by the Division Bench of High Court of Orissa at Cuttack in WP(C) No.16790 of 2008. By the impugned judgment, the High Court observed and held as follows:

(3.) The factual matrix of the case is as follows: