STATE OF U P Vs. SATISH
LAWS(SC)-2005-2-11
SUPREME COURT OF INDIA
Decided on February 08,2005

STATE OF U.P. Appellant
VERSUS
SATISH Respondents


Referred Judgements :-

BALWINDER SINGH V. STATE OF PUNJAB [REFERRED TO]
RAMESH BABULAL DOSHI V. STATE OF GUJARAT [REFERRED TO]
HANUMANT GOVIND NARGUNDKAR VS. STATE OF MADHYA PRADESH [REFERRED TO]
BHAGAT RAM VS. STATE OF PUNJAB [REFERRED TO]
ERADU VS. STATE OF HYDERABAD [REFERRED TO]
RANBIR VS. STATE OF PUNJAB [REFERRED TO]
SHIVAJI SAHABRAO BOBADE VS. STATE OF MAHARASHTRA [REFERRED TO]
HUKAM SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
GANESH BHAVAN PATEL VS. STATE OF MAHARASHTRA [REFERRED TO]
BACHAN SINGH STATE OF PUNJAB AND MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH VS. UNION OF INDIA [REFERRED TO]
EARABHABRAPPA ALIAS KRISHNAPPA VS. STATE OF KARNATAKA [REFERRED TO]
MACHHI SINGH VS. STATE OF PUNJAB [REFERRED TO]
SHARAD BIRDHICHAND SARDA VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF UTTAR PRADESH VS. SUKHBASI [REFERRED TO]
ASHOK KUMAR CHATTERJEE VS. STATE OF MADHYA PRADESH [REFERRED TO]
PADALA VEERAREDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. ASHOK KUMAR SRIVASTAVA [REFERRED TO]
C CHENGA REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
JASWANT SINGH VS. STATE OF HARYANA [REFERRED TO]
BHAGWAN SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
BODH RAJ VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
STATE OF PUNJAB VS. KARNAIL SINGH [REFERRED TO]
STATE OF PUNJAB VS. POHLA SINGH [REFERRED TO]
RAJ KISHORE JHA VS. STATE OF BIHAR [REFERRED TO]
BANTIL ALIAS GUDDU VS. STATE MADHYA PRADESH [REFERRED TO]



Cited Judgements :-

PREETAM SINGH VS. STATE [LAWS(ALL)-2019-9-37] [REFERRED TO]
FASAHAT VS. STATE OF U.P. [LAWS(ALL)-2019-12-148] [REFERRED TO]
NEMIECHAND VS. STATE OF U P [LAWS(ALL)-2018-9-70] [REFERRED TO]
SALIK RAM VS. STATE OF U P [LAWS(ALL)-2018-2-496] [REFERRED TO]
JITENDRA ALIAS JEETU RAJA VS. STATE OF U P [LAWS(ALL)-2015-9-398] [REFERRED]
BOLWARAM VS. STATE OF M.P. [LAWS(CHH)-2013-7-37] [REFERRED TO]
PARDESHI PAHARIYA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2012-4-87] [REFERRED TO]
BRIJLAL SAHU VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2011-11-32] [REFERRED]
JAGDISH NIRALA S/O KHOLBAHARA NIRALA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-120] [REFERRED TO]
RAM CHANDRA VS. STATE OF C.G [LAWS(CHH)-2009-10-22] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJU JAGDISH PASWAN [LAWS(BOM)-2013-3-133] [REFERRED TO 35]
TAP PUNU VS. S.SERTO, NANI TAGIA [LAWS(GAU)-2020-5-61] [REFERRED TO]
NANDA TUDU VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-9-32] [REFERRED TO]
SUNITA SHUKLA VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-4-117] [REFERRED TO]
MD. IRFAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-2-5] [REFERRED TO]
PATHLAVATH DEVAMMA,W/O PATHLAVATH CHINNA BALAYA VS. STATE OF TELANGANA, REPTD , BY PUBLIC PROSECUTOR, HYDERABAD [LAWS(APH)-2018-6-36] [REFERRED TO]
I ADDITIONAL DISTRICT AND SESSIONS JUDGE FAC II MADANAPALLE CHITTOOR VS. GOULLA APPAIAH [LAWS(APH)-2009-7-35] [REFERRED TO]
KOMAL TIWARI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-4-61] [REFERRED TO]
NIRANDAR @ NARENDRA SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-5-119] [REFERRED TO]
IN REFERENCE (SUO MOTO) VS. YOGESH NATH [LAWS(MPH)-2021-9-86] [REFERRED TO]
RAJESH VERMA VS. STATE OF M P [LAWS(MPH)-2016-2-108] [REFERRED]
MOHAMMAD JAVED VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-10-235] [REFERRED TO]
VIKRAM RAM PAL VS. STATE NCT OF DELHI [LAWS(DLH)-2006-12-41] [REFERRED TO]
PREM CHAND VS. STATE NCT OF DELHI [LAWS(DLH)-2006-9-114] [REFERRED TO]
ARVIND ALIAS CHHOTU VS. STATE [LAWS(DLH)-2009-8-172] [REFERRED TO]
MOHD SHAHID ALAM VS. STATE [LAWS(DLH)-2010-1-441] [REFERRED]
STATE VS. SUKHLAL [LAWS(DLH)-2010-12-245] [REFERRED TO]
SIRAGANAHALLI RANGAPPA VS. STATE OF KARNATAKA, BY HADADI POLICE STATION [LAWS(KAR)-2018-7-447] [REFERRED TO]
SIVAN, S/O.CHATHAN VS. STATE OF KERALA [LAWS(KER)-2007-1-702] [REFERRED TO]
STATE OF KERALA VS. KOOLI SASEENDRAN S/O. KANNAN, PEON AND ORS. [LAWS(KER)-2009-5-263] [REFERRED TO]
STATE OF KERALA VS. KOOLI SASEENDRAN S/O. KANNAN, PEON AND ORS. [LAWS(KER)-2009-5-263] [REFERRED TO]
MITHILESH VS. STATE OF M P [LAWS(MPH)-2007-9-45] [REFERRED TO]
POORAN VS. STATE OF MP [LAWS(MPH)-2007-7-41] [REFERRED TO]
IN REFERENCE VS. RAJESH [LAWS(MPH)-2013-7-150] [REFERRED TO]
BALBEER SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-1-219] [REFERRED TO]
STATE OF MAHARASHTRA VS. ARJUN LAXMAN JOGADIYA ALIAS ABDUL REHMAN SHAIKH [LAWS(BOM)-2006-8-191] [REFERRED TO]
STATE OF MAHARASHTRA COMPLAINANT VS. ANKUSH MARUTI SHINDE [LAWS(BOM)-2007-3-27] [REFERRED TO]
PARIMAL MAZUMDAR VS. STATE OF ASSAM [LAWS(GAU)-2005-11-9] [REFERRED TO]
SHRI SANTOSH GURUNG VS. STATE OF SIKKIM [LAWS(SIK)-2017-4-2] [REFERRED TO]
LUCKY NOEL VS. STATE OF DELHI [LAWS(DLH)-2019-4-41] [REFERRED TO]
SARVJEET VS. STATE [LAWS(DLH)-2019-7-35] [REFERRED TO]
SANJAY PASWAN VS. STATE [LAWS(DLH)-2020-1-88] [REFERRED TO]
RAM BADAN YADAV VS. STATE [LAWS(DLH)-2019-12-88] [REFERRED TO]
SUNIL @ RAGHU VS. STATE [LAWS(DLH)-2018-2-113] [REFERRED TO]
SUBHASH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-160] [REFERRED TO]
RAMBHAU VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-2-233] [REFERRED TO]
BRAHMAJI MAROTI DAKHORE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-3-235] [REFERRED TO]
SAGAR MURA VS. STATE OF ASSAM [LAWS(GAU)-2018-11-45] [REFERRED TO]
STATE OF ORISSA VS. APPA RAO KUTUMA [LAWS(ORI)-2008-8-88] [REFERRED TO]
MANOJ KUMAR PADHI VS. STATE OF ORISSA [LAWS(ORI)-2008-8-96] [REFERRED TO]
ISHAN DEB BARMA VS. STATE OF TRIPURA [LAWS(GAU)-2008-12-27] [REFERRED TO]
SUBODH SARKAR VS. STATE OF ASSAM [LAWS(GAU)-2011-2-43] [REFERRED TO]
PRANGOPAL ROY VS. STATE OF TRIPURA [LAWS(GAU)-2010-6-48] [REFERRED TO]
CHENIRAM BHUYAN VS. STATE OF ASSAM [LAWS(GAU)-2012-8-29] [REFERRED TO]
SURIYA KHATUN VS. STATE OF ASSAM [LAWS(GAU)-2013-10-1] [REFERRED TO]
CHETRAM SAINI VS. STATE (NCT OF DELHI) [LAWS(DLH)-2016-1-302] [REFERRED TO]
PRANEET BHATI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(UTN)-2021-12-57] [REFERRED TO]
BINOD KUMAR JAYASWAL VS. STATE OF BIHAR [LAWS(PAT)-2022-7-61] [REFERRED TO]
RAJA RAM VS. STATE [LAWS(DLH)-2013-5-366] [REFERRED TO]
KRISHAN RAM VS. STATE OF THE NCT OF DELHI [LAWS(DLH)-2014-2-305] [REFERRED TO]
STATE VS. NAVIN AHUJA [LAWS(DLH)-2012-11-143] [REFERRED TO]
SHAKIL @ BHOLA AND ORS. (MOHD.) VS. STATE [LAWS(DLH)-2012-9-549] [REFERRED TO]
STATE OF U P VS. RAMESH HARIJAN [LAWS(ALL)-2007-3-139] [REFERRED TO]
NARINDER KUMAR SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2015-9-89] [REFERRED TO]
BAI VS. STATE OF ORISSA [LAWS(ORI)-2022-1-120] [REFERRED TO]
SURAJIT SARKAR VS. STATE OF WEST BENGAL [LAWS(SC)-2012-12-12] [REFERRED TO]
PARAMJEET SINGH ALIAS PAMMA VS. STATE OF UTTARAKHAND [LAWS(SC)-2010-9-103] [REFERRED TO]
BIRAJIT SINHA AND ORS. VS. THE STATE OF TRIPURA AND ORS. [LAWS(TRIP)-2015-9-1] [REFERRED TO]
SHIBU DEB VS. STATE OF TRIPURA [LAWS(TRIP)-2019-8-2] [REFERRED TO]
MADHU @ MADHURANATHA VS. STATE OF KARNATAKA [LAWS(SC)-2013-11-28] [REFERRED TO]
STATE OF MAHARASHTRA VS. KISHOR PRAMOD MOHOLKAR [LAWS(BOM)-2021-3-99] [REFERRED TO]
ANEESH @ ANU VS. STATE OF KERALA [LAWS(KER)-2019-6-8] [REFERRED TO]
MAHARASHTRA GENERAL KAMGAR UNION VS. INDIAN GUM INDUSTRIES LTD [LAWS(SC)-2008-1-76] [REFERRED TO]
ARUN BHAKTA VS. STATE OF WEST BENGAL [LAWS(SC)-2008-12-175] [REFERRED TO]
KANNA SINGH @ KARAN SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-2-209] [REFERRED TO]
STATE OF RAJASTHAN VS. SHAHABUDEEN [LAWS(RAJ)-2019-10-13] [REFERRED TO]
NAREN MAHATO VS. STATE OF WEST BENGAL [LAWS(CAL)-2005-9-64] [REFERRED TO]
MAHESH VS. STATE OF NCT OF DELHI [LAWS(DLH)-2012-2-212] [REFERRED TO]
ARVIND KUMAR VS. STATE [LAWS(DLH)-2012-5-642] [REFERRED TO]
MUKESH KUMAR ALIAS PILWA ALIAS CHAHU VS. STATE [LAWS(DLH)-2012-2-211] [REFERRED TO]
LALAN SHARMA AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-7-144] [REFERRED TO]
SURESHA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-1501] [REFERRED TO]
SAT PRAKASH AND ORS. VS. STATE (GNCT OF DELHI) AND ORS. [LAWS(DLH)-2015-4-254] [REFERRED TO]
GUNNANA PENTAYYA ALIAS PENTADU VS. STATE OF A P [LAWS(SC)-2008-8-94] [REFERRED TO]
AJITSINGH HARNAMSINGH GUJRAL VS. STATE OF MAHARASHTRA [LAWS(SC)-2011-9-81] [REFERRED TO]
AMIT VS. STATE OF UTTAR PRADESH [LAWS(SC)-2012-2-78] [REFERRED TO]
NARI CHAND VS. STATE OF UTTARAKHAND [LAWS(UTN)-2008-2-36] [REFERRED TO]
KIRITI PAL AND ORS. VS. STATE OF WEST BENGAL AND ORS. [LAWS(SC)-2015-4-102] [REFERRED TO]
PURUSHOTTAM PATEL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2010-3-66] [REFERRED TO]
IN REFERENCE VS. KAMLESH @ GHANTI [LAWS(MPH)-2013-10-155] [REFERRED TO]
RAJESH S/O NANHE SINGH SENGAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2013-7-42] [REFERRED TO]
LALIT S/O RAMESH PRABHAWAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-9-26] [REFERRED TO]
MOHD AZAD ALIAS SAMIN VS. STATE OF WEST BENGAL [LAWS(SC)-2008-11-31] [REFERRED TO]
ACHARAPARAMBATH PRADEEPAN VS. STATE OF KERALA [LAWS(SC)-2006-12-61] [REFERRED TO]
PRINCIPAL COMMISSIONER OF INCOME TAX VS. SWATI BAJAJ [LAWS(CAL)-2022-6-106] [REFERRED TO]
BABA FAKKADNATH @ MULLA @ DHARAMPAL VS. STATE OF U P [LAWS(ALL)-2018-8-258] [REFERRED TO]
RAJESH KUMAR VS. STATE OF U P [LAWS(ALL)-2016-5-340] [REFERRED]
UMA SHANKER AND ANOTHER VS. THE STATE [LAWS(ALL)-2016-5-218] [REFERRED TO]
RAJJAN @ YOGESH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2019-10-135] [REFERRED TO]
INDAR VS. STATE [LAWS(ALL)-2020-11-99] [REFERRED TO]
T. RAJA S/O THANKAMONY VS. STATE OF KERALA [LAWS(KER)-2009-11-150] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. ASHWANI KUMAR & OTHERS [LAWS(HPH)-2017-9-1] [REFERRED TO]
MAHESH CHANDER VS. STATE [LAWS(DLH)-2010-4-127] [REFERRED TO]
PUNJAB S/O NARAYAN KAKDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-12-172] [REFERRED TO]
STATE OF MAHARASHTRA VS. BABU ALIAS RAVINDRA SURESH KAMBLE [LAWS(BOM)-2010-12-48] [REFERRED TO]
TUCHI @ BUDHRAM @ MOHAN PANDO S/O LATE MARTU PANDO VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-11-123] [REFERRED TO]
BAL GOVIND VS. STATE OF U.P. [LAWS(ALL)-2021-11-66] [REFERRED TO]
MUST SURIYA KHATUN VS. STATE OF ASSAM [LAWS(GAU)-2013-10-55] [REFERRED]
RANJIT URANG VS. STATE OF TRIPURA [LAWS(GAU)-2013-2-18] [REFERRED TO]
HARILAL HRISHI DAS VS. STATE OF TRIPURA [LAWS(GAU)-2013-1-20] [REFERRED TO]
GUN GUN SHAHU VS. STATE OF ASSAM [LAWS(GAU)-2005-11-7] [REFERRED TO]
RUMAN BARUAH VS. STATE OF ASSAM [LAWS(GAU)-2012-12-12] [REFERRED TO]
MONORANJAN SARKAR VS. STATE OF TRIPURA [LAWS(GAU)-2011-8-22] [REFERRED TO]
KRISHNA KANTA ROY VS. STATE OF TRIPURA [LAWS(GAU)-2010-7-14] [REFERRED TO]
NARAYAN NOATIA VS. STATE OF TRIPURA [LAWS(GAU)-2010-9-10] [REFERRED TO]
ANJALI DAS VS. MANINDRA DAS [LAWS(GAU)-2011-11-47] [REFERRED TO]
BHAG CHAND VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2006-2-184] [REFERRED TO]
SATPAL ALIAS SATTA VS. STATE OF PUNJAB [LAWS(P&H)-2013-4-605] [REFERRED]
ANIL SHARMA VS. STATE [LAWS(DLH)-2019-3-93] [REFERRED TO]
SACHIN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2018-5-12] [REFERRED TO]
DEEPAK SARNA VS. STATE (NCT OF DELHI) [LAWS(DLH)-2018-10-526] [REFERRED TO]
CHETAN PRAKASH VS. STATE ( GOVT NCT OF DELHI) [LAWS(DLH)-2022-6-78] [REFERRED TO]
THIRUMURUGAN VS. STATE [LAWS(MAD)-2008-3-59] [REFERRED TO]
SENTHIL VS. STATE BY INSPECTOR OF POLICE [LAWS(MAD)-2010-11-216] [REFERRED TO]
VIJAY CHAUHAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-12-166] [REFERRED TO]
VINAY VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-11-229] [REFERRED TO]
NANDU @ NANDLAL S/O PRABHU BANJARA & 2 OTHERS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-12-157] [REFERRED TO]
EKNATH VITTHAL WAKLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-9-1] [REFERRED TO]
STATE OF MAHARASHTRA VS. ANKUSH MARUTI SHINDE [LAWS(BOM)-2007-3-24] [REFERRED TO]
SALIM HUSSAIN VS. STATE [LAWS(DLH)-2015-4-131] [REFERRED TO]
POOJA SHARMA VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-2-631] [REFERRED]
PRAMOD VS. STATE [LAWS(DLH)-2012-9-234] [REFERRED TO]
TEK CHAND VS. STATE OF H.P. [LAWS(HPH)-2013-11-47] [REFERRED TO]
KISHAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-4-153] [REFERRED TO]
RAVINDER SINGH VS. STATE (NCT) OF DELHI [LAWS(DLH)-2012-3-757] [REFERRED TO]
BANTU VS. STATE OF U P [LAWS(ALL)-2006-8-53] [REFERRED TO]
STATE OF H.P. VS. SARWAN SINGH [LAWS(HPH)-2013-4-35] [REFERRED TO]
STATE OF UTTARAKHAND VS. KARANDEEP SHARMA @ RAZIA @ RAJU [LAWS(UTN)-2018-1-2] [REFERRED TO]
MITHUN PASWAN VS. STATE OF BIHAR [LAWS(PAT)-2022-7-1] [REFERRED TO]
KARAN YADAV VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(UTN)-2021-11-75] [REFERRED TO]
STATE OF ODISHA VS. MOHAMMED MUSTAK [LAWS(ORI)-2024-5-8] [REFERRED TO]
ANAND ROOPCHAND GAJBHIYE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-10-21] [REFERRED TO]
SIVASUBRAMANIYAN VS. STATE [LAWS(MAD)-2019-11-62] [REFERRED TO]
PALANIAMMAL VS. STATE [LAWS(MAD)-2019-3-728] [REFERRED TO]
PAWAN VS. STATE OF UTTARANCHAL [LAWS(SC)-2009-2-245] [REFERRED TO]
RAMESHBHAI CHANDUBHAI RATHOD VS. STATE OF GUJARAT [LAWS(SC)-2009-4-227] [REFERRED TO]
SHAIK MASTAN VALI VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2007-8-80] [REFERRED TO]
ALOKE NATH DUTTA VS. STATE OF WEST BENGAL [LAWS(SC)-2006-12-81] [REFERRED TO]
RAJ KUMAR PRASAD TAMARKAR VS. STATE OF BIHAR [LAWS(SC)-2007-1-4] [REFERRED TO]
STATE OF U.P. VS. SATVEER AND ORS. [LAWS(SC)-2015-7-9] [REFERRED TO]
SAHADEVAN VS. STATE OF TAMIL NADU [LAWS(SC)-2012-5-48] [REFERRED TO]
STATE OF MAHARASHTRA VS. JANU BALU ADE [LAWS(BOM)-2007-4-191] [REFERRED TO]
ARYAKKAMDY SUKUMARAN VS. STATE OF KERALA [LAWS(KER)-2005-11-62] [REFERRED TO]
HARI SINGH VS. STATE OF M P [LAWS(MPH)-2008-9-62] [REFERRED TO]
RABIN MALIK VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-2-127] [REFERRED TO]
NAWAB KHAN ALIAS DANNY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-2-22] [REFERRED TO]
AMAR SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2014-8-49] [REFERRED]
STATE OF CHHATTISGARH VS. SUNIL @ BALIKARAN SAHU [LAWS(CHH)-2016-8-5] [REFERRED TO]
PRABHU @ PRABHU DAS TANDON @ RAMU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-10-81] [REFERRED TO]
MOHAMMED IKLAKH VS. STATE OF C.G. [LAWS(CHH)-2012-6-48] [REFERRED TO]
RISHI TALWAR VS. STATE OF U. P. [LAWS(ALL)-2023-3-125] [REFERRED TO]
IRAPPA SHIDDAPPA MURGANNAVAR VS. STATE OF KARNATAKA [LAWS(KAR)-2017-3-82] [REFERRED TO]
PITAMBER VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-8-166] [REFERRED TO]
SHRINIWAS VS. STATE OF U.P. [LAWS(ALL)-2022-2-38] [REFERRED TO]
LAKSHMESHWAR SINGH ALIAS LAXMESHWAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2013-1-7] [REFERRED TO]
STATE OF MAHARASHTRA VS. SHARAD RAMBHAU KHANDE [LAWS(BOM)-2010-2-142] [REFERRED TO]
AJAY VS. STATE OF DELHI [LAWS(DLH)-2006-11-239] [REFERRED TO]
RAJU @ RANTHU @ RAJU VS. STATE [LAWS(DLH)-2011-11-227] [REFERRED TO]
BOBY VS. STATE OF KERALA [LAWS(SC)-2023-1-82] [REFERRED TO]
IN REFERENCE (RECEIVED FROM DISTRICT & SESSIONS JUDGE VS. BHAGWANI [LAWS(MPH)-2018-5-14] [REFERRED TO]
IN REFERENCE RECEIVED FROM THE FIRST ADDITIONAL SE VS. SACHIN KUMAR SINGHRAHA [LAWS(MPH)-2016-3-122] [REFERRED]
MUTUM SEITYABAN SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2008-2-9] [REFERRED TO]
MD. SAHJAMAL ALIAS SAHJAHAN AND OTHERS VS. STATE OF ASSAM [LAWS(GAU)-2010-6-63] [REFERRED TO]
MONIUL HAQUE VS. STATE OF ASSAM [LAWS(GAU)-2013-5-102] [REFERRED TO]
BILLAL HUSSAIN VS. STATE OF ASSAM [LAWS(GAU)-2008-1-2] [REFERRED TO]
STATE OF ORISSA VS. PURNA CHANDRA KUSAL [LAWS(ORI)-2008-5-27] [REFERRED TO]
PRABHAKARAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2006-6-37] [REFERRED TO]
SISU RAM DAS VS. THE STATE OF ASSAM [LAWS(GAU)-2015-4-99] [REFERRED TO]
BHOJOO SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-2-111] [REFERRED TO]
PRAMOD PAPPU SUMERSINGH ROY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-3-260] [REFERRED TO]
JETHU VS. STATE OF M P [LAWS(CHH)-2010-10-11] [REFERRED TO]
STATE OF MAHARASHTRA VS. DATTATRAYA @ DATTA AMBO ROKADE [LAWS(BOM)-2014-3-162] [REFERRED TO]
MUKESH @ MURARI VS. STATE OF U P [LAWS(ALL)-2019-9-111] [REFERRED TO]
CHANDAN VS. STATE OF U. P. [LAWS(ALL)-2022-12-141] [REFERRED TO]
DARYAO SINGH VS. STATE OF U P [LAWS(ALL)-2019-2-67] [REFERRED TO]
BADAN SINGH VS. STATE [LAWS(ALL)-2019-2-18] [REFERRED TO]
RASHID ALI VS. STATE OF U P [LAWS(ALL)-2015-4-53] [REFERRED TO]
KANUMA GANGADHAR VS. SHO, II TOWN P.S [LAWS(APH)-2023-3-75] [REFERRED TO]
YELCHURI MANOHAR VS. STATE OF A P [LAWS(APH)-2005-10-84] [REFERRED TO]
GUNNANA PENTAYYA VS. STATE OF A P [LAWS(APH)-2005-8-128] [REFERRED TO]
SUBRAMANYAM @ GANGADHARAM @ GANGAPPA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2016-7-75] [REFERRED TO]
STATE OF GUJARAT VS. RAJUJI BADARJI [LAWS(GJH)-2006-10-40] [REFERRED TO]
DAINY @ VAIBHAV RATHOR AND ANOTHER VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-12-44] [REFERRED TO]
IN REFERENCE VS. RAJESH VERMA & ANR [LAWS(MPH)-2016-2-160] [REFERRED TO]
DHARAMVEER SINGH & OTHERS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-10-173] [REFERRED TO]
TILLU SAHU VS. THE STATE (GOVT. OF NCT) DELHI [LAWS(DLH)-2009-2-259] [REFERRED TO]
MOHD.SAMIR MOHD. JUBER SHAIKH VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-1-32] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. VITTHAL TUKARAM ATUGADE [LAWS(BOM)-2016-3-31] [REFERRED TO]
STATE VS. GIRIPAL ALIAS GINNI [LAWS(DLH)-2011-4-262] [REFERRED TO]
RAM CHANDER ALIAS GANJU VS. STATE OF DELHI [LAWS(DLH)-2011-5-264] [REFERRED TO]
RANJYOTSINGH GURUDAYALSINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-10-42] [REFERRED TO]
IN REFERENCE OF ADDITIONAL SESSIONS JUDGE,MANAWAR,DISTT.DHAR VS. SUNIL [LAWS(MPH)-2013-7-230] [REFERRED TO]
SUBE SINGH AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-2-238] [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAJESH S/O NANHE SINGH SENGAR & ANOTHER [LAWS(MPH)-2013-7-371] [REFERRED]
ANWAR ALI AND ANOTHER VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-2020-9-37] [REFERRED TO]
MUKESH AND ANOTHER VS. STATE FOR NCT OF DELHI AND OTHERS. [LAWS(SC)-2017-5-43] [REFERRED TO]
SURESH CHANDRA TIWARI VS. STATE OF UTTARAKHAND [LAWS(SC)-2024-11-73] [REFERRED TO]
RAJESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-9-26] [REFERRED TO]
STATE OF U T CHANDIGARH PROSECUTOR VS. PAPPU PASWAN [LAWS(P&H)-2010-1-403] [REFERRED TO]
MD. ALI RAJA VS. STATE OF ASSAM [LAWS(GAU)-2009-12-59] [REFERRED TO]
CHANDAN TRIPURA VS. STATE OF TRIPURA [LAWS(GAU)-2012-12-45] [REFERRED TO]
INDRABAN CHAKMA @ BIJIMUA VS. STATE OF TRIPURA [LAWS(GAU)-2013-2-20] [REFERRED TO]
ARJUN DEBNATH VS. STATE OF TRIPURA [LAWS(GAU)-2012-9-63] [REFERRED TO]
ALLAUDDIN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-8-58] [REFERRED TO]
RAJESH AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-12-115] [REFERRED TO]
RAJ KUMAR VS. STATE NCT OF DELHI [LAWS(DLH)-2016-5-301] [REFERRED TO]
MOHD. TAHIR VS. STATE (NCT OF DELHI) [LAWS(DLH)-2024-7-29] [REFERRED TO]
RAJAN VS. STATE OF KERALA [LAWS(KER)-2015-6-57] [REFERRED TO]
BIJOY DEB @ MANTI AND ORS VS. STATE OF TRIPURA AND ORS [LAWS(TRIP)-2013-10-15] [REFERRED]
MOHAMMED MUSTAK VS. STATE OF ORISSA [LAWS(ORI)-2024-5-84] [REFERRED TO]
ANAND ROOPCHAND GAJBHIYE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-9-84] [REFERRED TO]
AKSHAY KAILASH PUROHIT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-4-101] [REFERRED TO]
RAMESH NANDU SURUN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-11-234] [REFERRED TO]
ANNASAHEB @ MACCHINDRA PANDURANG @ MUKTAJI VAIDYA VS. STATE OF MAHARASHTRA THROUGH P S I AKOLE POLICE STATION, AKOLE TALUKA AND DIST AHMEDNAGAR [LAWS(BOM)-2018-10-119] [REFERRED TO]
STATE VS. HAR PRASAD VERMA [LAWS(UTN)-2007-8-21] [REFERRED TO]
PRAFUL SUDHAKAR PARAB VS. STATE OF MAHARASHTRA [LAWS(SC)-2016-6-14] [REFERRED TO]
VENKATESAN VS. STATE OF TAMIL NADU [LAWS(SC)-2008-5-92] [REFERRED TO]
RAMREDDY RAJESHKHANNA REDDY VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2006-3-30] [REFERRED TO]
RAVINDRA REDDY VS. SHAIK MASTHAN [LAWS(SC)-2008-8-37] [REFERRED TO]
YOGESH SHARMA VS. STATE [LAWS(DLH)-2015-3-431] [REFERRED TO]
SONU AKHTAR KHAN VS. STATE OF BIHAR [LAWS(PAT)-2022-8-10] [REFERRED TO]
RAMESH VS. STATE [LAWS(KAR)-2024-2-52] [REFERRED TO]
CHELLATHURAI VS. STATE REP. BY THE INSPECTOR OF POLICE [LAWS(MAD)-2012-2-556] [REFERRED TO]
RAZUDDIN ALIAS RAJU VS. STATE OF THE NCT OF DELHI [LAWS(DLH)-2012-4-142] [REFERRED TO]
MUNILAL THAKUR AND INDRAJIT SHOW ALIAS SIKKA VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-12-44] [REFERRED TO]
MOHD. SHAKIL @ BHOLA VS. DEVRAJ @ DEVOO [LAWS(DLH)-2012-9-254] [REFERRED TO]
VIRENDER VS. STATE OF NCT OF DELHI [LAWS(DLH)-2013-5-530] [REFERRED TO]
ROHIT DHINGRA VS. STATE [LAWS(DLH)-2012-2-318] [REFERRED TO]
SUDHIN CHANDRA BARMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2006-9-43] [REFERRED OF]
MISRI LAL VS. STATE [LAWS(ALL)-2007-8-52] [REFERRED TO]
MD SHAKEEL VS. THE STATE NCT OF DELHI [LAWS(DLH)-2016-1-369] [REFERRED TO]
DEEPAK BAHADUR SON OF KARAN BAHADUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-10-129] [REFERRED]
KRISHNA BALLABH NARAIN SINGH ALIAS KRISHNA SINGH VS. STATE OF BIHAR [LAWS(PAT)-2021-11-27] [REFERRED TO]
Abdul Alif @ Gudu VS. State of Orissa [LAWS(ORI)-2013-8-59] [REFERRED TO]
SHAKTI SINGH VS. STATE [LAWS(UTN)-2007-6-49] [REFERRED TO]
Manohar lal VS. State of Uttarakhand [LAWS(UTN)-2009-6-15] [REFERRED TO]
STATE OF RAJASTHAN VS. JAMIL KHAN [LAWS(SC)-2013-9-86] [REFERRED TO]
FIROZ K K S/O P V MUHAMMED VS. PRADEEPAN MENASSERI VEETTI [LAWS(KER)-2018-12-54] [REFERRED TO]
STATE OF PUNJAB VS. KULWINDER SINGH [LAWS(P&H)-2005-7-12] [REFERRED TO]
DILBAG SINGH VS. STATE OF UNION TERRITORY [LAWS(P&H)-2008-4-29] [REFERRED TO]
STATE BY TIPTUR RURAL POLICE VS. MARULASIDDAIAH @ MURALI [LAWS(KAR)-2006-2-103] [REFERRED TO]
REGISTRAR GENERAL HIGH COURT OF KARNATAKA VS. SHIVU [LAWS(KAR)-2005-10-3] [REFERRED TO]
JANABAI VS. THE STATE OF MAHARASTRA [LAWS(BOM)-2021-3-252] [REFERRED TO]
STATE (GNCT) OF DELHI VS. AKHLAQ [LAWS(DLH)-2011-11-169] [REFERRED TO]
SANJAY EKNATH JADHAV VS. STATE OF KERALA [LAWS(KER)-2024-1-137] [REFERRED TO]
RAM KISHORE, S/O RAMPRATAP KORI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-11-247] [REFERRED TO]
MALKHAN SINGH VS. STATE OF M.P. [LAWS(MPH)-2018-2-31] [REFERRED TO]
RAM PRASAD AHIRWAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-10-18] [REFERRED TO]
BABULAL CHOWDHURY VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2015-9-42] [REFERRED TO]
RAMTHU THOMAS VS. STATE OF A P [LAWS(APH)-2006-9-71] [REFERRED TO]
STATE OF A P VS. GAINI NARAYANA [LAWS(APH)-2013-3-103] [REFERRED TO]
ARESHANAPALLI KESAVULU @ KESAVA RAO VS. STATE OF A P [LAWS(APH)-2017-12-55] [REFERRED TO]
STATE OF A.P. REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT AT HYDERABAD VS. YEKKALURI SIVA KRISHNA @ YOGI AND OTHERS [LAWS(APH)-2016-11-22] [REFERRED TO]
STATE OF U.P. VS. SANTOSH KUMAR NAT [LAWS(ALL)-2022-4-62] [REFERRED TO]
MOUNI VS. STATE OF U.P. [LAWS(ALL)-2020-5-12] [REFERRED TO]
STATE OF U.P. VS. GOVIND PASI [LAWS(ALL)-2022-10-18] [REFERRED TO]
DINESH VS. STATE OF U P [LAWS(ALL)-2019-4-71] [REFERRED TO]
DEVENDRA VS. STATE OF U. P. [LAWS(ALL)-2024-2-106] [REFERRED TO]
BHARAT DAS, S/O ANJORVA SATNAMI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-7-54] [REFERRED TO]
KAPILKUMAR RAMASHISH CHANDESHWAR MANDAL VS. STATE OF GUJARAT [LAWS(GJH)-2023-9-80] [REFERRED TO]
ADDITIONAL REGISTRAR GENERAL, HIGH COURT OF KARNATAKA, KALABURAGI VS. BASAVARAJ ALIAS BASYA PULLEPPA CHIGARIKAR [LAWS(KAR)-2016-7-16] [REFERRED TO]
IN RE VS. DILEEP BANKAR [LAWS(MPH)-2013-7-149] [REFERRED TO]
PILLU ALIAS PRAHLAD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2010-2-24] [REFERRED TO]
KRISHNAT MADHUKAR KADAM VS. STATE OF KERALA [LAWS(KER)-2009-11-139] [REFERRED TO]
SAIDU MOHAMMED VS. STATE OF KERALA [LAWS(KER)-2005-9-26] [REFERRED TO]
INDER VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-2-214] [REFERRED TO]
SHARVAN KUMAR AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-2-252] [REFERRED TO]
KISHORSINH MOTILAL RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2015-11-10] [REFERRED TO]
STATE OF MAHARASHTRA VS. SURYA ALIAS SURESH NAGU ALIAS GANGARAM SHINDE ACCUSED [LAWS(BOM)-2007-3-235] [REFERRED]
GIRISH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-3-318] [REFERRED]
STATE OF MAHARASHTRA VS. HARESH MOHANDAS RAJPUT [LAWS(BOM)-2008-1-123] [REFERRED TO]
UMA SINGH VS. STATE OF BIHAR [LAWS(PAT)-2008-8-157] [REFERRED TO]
KULDEEP SINGH VS. STATE NCT OF DELHI [LAWS(DLH)-2017-8-211] [REFERRED TO]
RAMAKANT MURHARI AALAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-126] [REFERRED TO]
BISWAJIT BHOWMICK VS. STATE OF ASSAM [LAWS(GAU)-2012-12-6] [REFERRED TO]
Rajamani VS. State [LAWS(MAD)-2005-6-117] [REFERRED TO]
PARDUMAN MANJHI VS. STATE OF JHARKHAND [LAWS(JHAR)-2010-9-4] [REFERRED TO]
GAJENDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-3-34] [REFERRED TO]
HARISH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-12-67] [REFERRED TO]
RAMCHANDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-1-131] [REFERRED TO]
STATE AND ORS. VS. STATE OF KERALA [LAWS(KER)-2007-4-258] [REFERRED TO]
MOHAN KUMAR VS. STATE OF ASSAM [LAWS(GAU)-2023-11-18] [REFERRED TO]
ARJUN PAYOK VS. STATE OF ASSAM [LAWS(GAU)-2021-2-60] [REFERRED TO]
GOULLA APPAIAH VS. STATE OF A P [LAWS(APH)-2009-7-73] [REFERRED TO]
STATE OF WEST BENGAL VS. RAKESH SINGH [LAWS(CAL)-2015-6-99] [REFERRED TO]
PAPPU VS. STATE OF U.P. [LAWS(ALL)-2017-10-93] [REFERRED TO]
IN REFERENCE DILEEP BANKAR VS. STATE [LAWS(MPH)-2013-7-503] [REFERRED TO]
RAM SEWAK AND OTHERS VS. STATE [LAWS(ALL)-2015-8-365] [REFERRED]
DEEPAK @ PUNCHHA VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-3-233] [REFERRED TO]
DNYANESHWAR @ BANDU @ LAKHYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-12-15] [REFERRED TO]
STATE OF MAHARASHTRA VS. BABASAHEB MARUTI KAMBLE [LAWS(BOM)-2014-7-280] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAKESH MANOHAR KAMBLE @ NIRAJ RAMESH WAKEKAR [LAWS(BOM)-2014-3-63] [REFERRED TO]
STATE OF MAHARASHTRA VS. SANTOSH MANOHAR CHAVAN [LAWS(BOM)-2011-10-19] [REFERRED TO]
STATE OF MAHARASHTRA VS. PRAKASH NISHAD @ KEWAT ZINAK NISHAD [LAWS(BOM)-2015-10-252] [REFERRED]
STATE OF CHHATTISGARH VS. DIGAMBER VAISHNAV [LAWS(CHH)-2015-4-31] [REFERRED]
RAISINGH VS. STATE OF C G [LAWS(CHH)-2013-9-14] [REFERRED TO]
STATE VS. NAGESHA, CHICKMAGALUR DISTRICT [LAWS(KAR)-2012-6-234] [REFERRED TO]
JAGAT BORO VS. STATE OF ASSAM [LAWS(GAU)-2013-7-38] [REFERRED TO]
MADHU MUNDA VS. STATE OF ASSAM [LAWS(GAU)-2014-7-23] [REFERRED TO]
STATE OF TRIPURA VS. RAHIM MIAH [LAWS(GAU)-2011-8-33] [REFERRED TO]
DHAN TRIPURA VS. STATE OF ASSAM [LAWS(GAU)-2012-9-35] [REFERRED TO]
ABHIJIT ALIAS AJIT SARKAR VS. STATE OF TRIPURA [LAWS(GAU)-2009-5-32] [REFERRED TO]
SURESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-5-80] [REFERRED TO]
JAI PRAKASH ALIAS PRAKASH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-2-94] [REFERRED TO]
BISAWAN VS. STATE [LAWS(RAJ)-2011-8-20] [REFERRED TO]
ABU THAKIR VS. STATE [LAWS(MAD)-2006-12-169] [REFERRED TO]
SARJERAO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-2-206] [REFERRED TO]
DALIP SINGH VS. STATE [LAWS(DLH)-2017-12-55] [REFERRED TO]
SHANNO VS. STATE OF U P [LAWS(ALL)-2014-9-368] [REFERRED TO]
NOOR AHMED MOHAMMED BAGWAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-8-82] [REFERRED TO]
MOHD. ASHRAF VS. STATE [LAWS(DLH)-2018-3-116] [REFERRED TO]
UMESH MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-7-22] [REFERRED TO]
ANIL SURENDRASINGH YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2019-12-71] [REFERRED TO]
ROHINIBEN @ MUNNI MUKESHBHAI MACHHI VS. STATE OF GUJARAT [LAWS(GJH)-2016-6-65] [REFERRED TO]
SHER SINGH VS. STATE OF U P [LAWS(ALL)-2008-5-168] [REFERRED TO]
STATE OF U P VS. KULDEEP [LAWS(ALL)-2007-7-117] [REFERRED TO]
GADAL ALIAS JITEN BOURI VS. STATE OF WEST BENGAL [LAWS(CAL)-2005-9-10] [REFERRED TO]
JOGINDER PAL BHATIA AND ORS. VS. STATE [LAWS(DLH)-2015-4-347] [REFERRED TO]
DIWAN CHAND ALIAS CHHOTU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-11-78] [REFERRED TO]
RAJIV SHARMA AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-12-63] [REFERRED TO]
TRILOCHAN VERMA VS. STATE [LAWS(DLH)-2013-10-176] [REFERRED TO]
BABLOO SHARMA VS. STATE [LAWS(DLH)-2012-3-466] [REFERRED TO]
RANJIT VS. STATE OF THE NCT OF DELHI [LAWS(DLH)-2012-3-646] [REFERRED TO]
MOHAN TRIPURA VS. STATE OF TRIPURA [LAWS(TRIP)-2020-9-26] [REFERRED TO]
STATE OF MAHARASHTRA VS. VIJAY DATTATRAYA KOLHE [LAWS(BOM)-2021-3-125] [REFERRED TO]
RAVINDRA JHA VS. STATELAWSUITDOWNLOAD [LAWS(BOM)-2019-2-166] [REFERRED TO]
STATE OF MAHARASHTRA VS. VISHNU [LAWS(BOM)-2021-2-146] [REFERRED TO]
STATE OF GOA VS. SANJAY THAKRAN [LAWS(SC)-2007-3-22] [REFERRED TO]
STATE OF U P VS. RAM BALAK [LAWS(SC)-2008-10-119] [REFERRED TO]
SHANKAR KISANRAO KHADE VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-4-95] [REFERRED TO]
KULVINDER SINGH VS. STATE OF HARYANA [LAWS(SC)-2011-4-74] [REFERRED TO]
ANKUSH MARUTI SHINDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-3-5] [REFERRED TO]
DHANESHWAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-8-44] [REFERRED TO]
MURARI MUNSHIRAM YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2017-6-34] [REFERRED TO]
STATE OF GUJARAT VS. KISHANBHAI S O VELABHAI VANABHAI MARWADI [LAWS(GJH)-2005-8-75] [REFERRED TO]
SHIV KUMAR VS. STATE OF U P [LAWS(ALL)-2019-9-87] [REFERRED TO]
GENDKUNWAR BAI VS. STATE OF M P [LAWS(CHH)-2011-7-81] [REFERRED TO]
VAKIL QURAISHI VS. STATE OF C G [LAWS(CHH)-2013-9-13] [REFERRED TO]
MUKESH VS. STATE OF U P [LAWS(ALL)-2019-1-108] [REFERRED TO]
BUDDA GANGADHARAM VS. STATE OF A P [LAWS(APH)-2018-7-17] [REFERRED TO]
SHAIKH KHASIM VS. STATE OF A.P. [LAWS(APH)-2022-3-28] [REFERRED TO]
GULAI SK VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-5-25] [REFERRED TO]
KISHOR DEKA VS. STATE OF ASSAM [LAWS(GAU)-2018-11-101] [REFERRED TO]
SURESH KUMAR VS. STATE OF J & K [LAWS(J&K)-2015-8-41] [REFERRED TO]
TIRA @ SRIKANTA TAREI VS. STATE OF ORISSA [LAWS(ORI)-2008-12-93] [REFERRED TO]
RAJESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-5-410] [REFERRED TO]
LALA RAM ALIAS JITENDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-8-12] [REFERRED TO]
PRATAP CHANDRA NATH @ PRATAP RANJAN NATH VS. STATE OF ASSAM [LAWS(GAU)-2012-4-16] [REFERRED TO]
SAHADEB TRIPURA VS. STATE OF TRIPURA [LAWS(GAU)-2012-10-31] [REFERRED TO]
MITHU KALITA ALIAS MITU VS. STATE OF ASSAM [LAWS(GAU)-2006-2-12] [REFERRED TO]
SWAPAN CH DEY VS. STATE OF TRIPURA [LAWS(GAU)-2010-3-15] [REFERRED TO]
PRAVEEN KHARI VS. THE STATE(GOVT OF NCT) DELHI [LAWS(DLH)-2016-2-356] [REFERRED TO]
SHAILESH KUMAR VS. STATE [LAWS(DLH)-2023-2-75] [REFERRED TO]
DINESH VS. STATE (NCT OF DELHI) [LAWS(DLH)-2019-8-8] [REFERRED TO]
KARAKKATTU MUHAMMED BASHEER VS. STATE OF KERALA [LAWS(SC)-2024-11-8] [REFERRED TO]
STATE OF SIKKIM VS. RAKESH RAI @ VISHAL RAI @ PURNA RAI [LAWS(SIK)-2012-4-2] [REFERRED TO]
RAJU @ RAJENDRA PRASAD VS. STATE OF RAJASTHAN [LAWS(SC)-2022-9-83] [REFERRED TO]
RAJESH VERMA VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2016-2-71] [REFERRED TO]
PHILP ALIAS JOHN WILLIAM VS. STATE [LAWS(MAD)-2009-4-91] [REFERRED TO]
KASHMIRA SINGH VS. STATE [LAWS(DLH)-2010-1-264] [REFERRED TO]
ANOOP KUMAR KONKDE VS. STATE [LAWS(DLH)-2011-5-210] [REFERRED TO]
STATE G N C T OF DELHI VS. SANJAY [LAWS(DLH)-2011-2-360] [REFERRED TO]
SUKHPAL @ SONU VS. STATE [LAWS(DLH)-2011-11-312] [REFERRED TO]
RAHISA VS. STATE OF THE NCT OF DELHI [LAWS(DLH)-2011-3-235] [REFERRED TO]
DHIRENDER SINGH TOMAR VS. STATE [LAWS(DLH)-2009-11-341] [REFERRED TO]
STATE OF MAHARASHTRA VS. SADASHIV JETAPPA KAMBLE [LAWS(BOM)-2014-5-114] [REFERRED TO]
RIAZ ALI VS. STATE GOVT OF NCT DELHI [LAWS(DLH)-2012-2-462] [REFERRED TO]
AMRUDDIN VS. STATE [LAWS(DLH)-2014-2-306] [REFERRED TO]
RASHID AND ORS. VS. STATE [LAWS(DLH)-2015-9-67] [REFERRED TO]
SHAKTI SINGH VS. STATE [LAWS(ALL)-2007-6-13] [REFERRED TO]
VISHAL SON OF SH. SHIV KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-9-17] [REFERRED TO]
STATE OF UTTARAKHAND VS. MEHTAB S/O TAHIR HASSAN [LAWS(UTN)-2018-4-4] [REFERRED TO]
KUSUMA ANKAMA RAO VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2008-7-40] [REFERRED TO]
SHIVAJI ALIAS DADYA SHANKAR ALHAT VS. STATE OF MAHARASHTRA [LAWS(SC)-2008-9-20] [REFERRED TO]
VITHAL EKNATH ADLINGE VS. STATE OF MAHARASHTRA [LAWS(SC)-2009-2-21] [REFERRED TO]
NALINAKSHI VS. STATE OF KERALA [LAWS(KER)-2019-3-280] [REFERRED TO]
SATNI BAI VS. STATE OF MADHYA PRADESH NOW CHHATTISGARH [LAWS(SC)-2010-1-87] [REFERRED TO]
GOUR MANI ROY VS. STATE OF TRIPURA [LAWS(TRIP)-2014-4-20] [REFERRED TO]
DIWANI RAM AND ORS. VS. STATE [LAWS(UTN)-2007-4-54] [REFERRED TO]
MANOHAR MUNNA LAL VS. STATE OF UTTARKHAND [LAWS(UTN)-2009-6-1] [REFERRED TO]
KRISHNA KUMAR SINHA VS. STATE OF TRIPURA [LAWS(TRIP)-2022-5-22] [REFERRED TO]
DHARAM DEO YADAV VS. STATE OF U.P. [LAWS(SC)-2014-4-28] [REFERRED TO]
SHYAMAL GHOSH VS. STATE OF WEST BENGAL [LAWS(SC)-2012-7-30] [REFERRED TO]
SUNIL DAMODAR GAIKWAD VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-9-20] [REFERRED TO]
STATE OF GUJARAT VS. KISHANBHAI [LAWS(SC)-2014-1-15] [REFERRED]
MD QAMAR @ BABLU VS. STATE OF U P [LAWS(ALL)-2019-1-83] [REFERRED TO]
FURQAN VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2019-3-166] [REFERRED TO]
RADHA DEVI VS. STATE OF U P [LAWS(ALL)-2019-7-35] [REFERRED TO]
SOHBATTI VS. STATE OF U.P. [LAWS(ALL)-2020-2-165] [REFERRED TO]
VAIBHAV JAIN VS. STATE OF U.P. [LAWS(ALL)-2020-9-19] [REFERRED TO]
SUBHASH CHANDRA VS. STATE OF U.P. [LAWS(ALL)-2022-4-144] [REFERRED TO]
SHAKI VS. STATE [LAWS(ALL)-2022-5-277] [REFERRED TO]
VIRENDRA BAGHEL VS. STATE OF U.P. [LAWS(ALL)-2022-7-32] [REFERRED TO]
MD JAMIRUDDIN SK VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-12-116] [REFERRED TO]
PUSHPEN BISWAS ALIAS PUSPEN BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-2-20] [REFERRED TO]
STATE OF WEST BENGAL VS. BINAY MAJHI [LAWS(CAL)-2016-5-75] [REFERRED TO]
SUNIL MURARI VS. STATE OF ASSAM [LAWS(GAU)-2023-8-56] [REFERRED TO]
WILFRED ROZARIO FERNANDES VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-12-34] [REFERRED TO]
HANUMAN AND ORS. VS. STATE OF RAJ. [LAWS(RAJ)-2015-8-154] [REFERRED TO]
R SHAJI S/O RAGHAVAN VS. STATE OF KERALA [LAWS(KER)-2009-12-200] [REFERRED]
KALLU SINGH; SHANKAR SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2007-8-173] [REFERRED]
RAJINDER ALIAS LAL VS. STATE [LAWS(DLH)-2009-7-5] [REFERRED TO]
CHINTU MALHOTRA VS. THE STATE [LAWS(DLH)-2009-5-319] [REFERRED TO]
ASHIQ AHMED @ RAJU AND ORS VS. STATE AND ORS [LAWS(DLH)-2011-10-282] [REFERRED]
STATE VS. MOHD. MUKHTIAR [LAWS(DLH)-2011-3-544] [REFERRED TO]
AJIT KUMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-4-39] [REFERRED TO]
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RAM LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-7-70] [REFERRED TO]
THINGHAIJAMC ALIAS THANGJAM IBOTOMBISINGH VS. STATE OF MANIPUR [LAWS(GAU)-2005-5-38] [REFERRED TO]
RAJEEV OHLAN VS. STATE(NCT OF DELHI) [LAWS(DLH)-2016-5-302] [REFERRED TO]
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MEERA DEVI VS. STATE [LAWS(DLH)-2019-11-156] [REFERRED TO]
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SARDAR BASHIRKHAN PATHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-91] [REFERRED TO]
SUNIL DUTT SHARMA VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(SC)-2013-10-30] [REFERRED TO]
MAHENDRA AGARWAL @ MALI S/O SURESH KUMAR AGARWAL VS. STATE OF RAJASTHAN THROUGH PP [LAWS(RAJ)-2018-7-178] [REFERRED TO]
BABU VS. STATE OF KERALA [LAWS(SC)-2010-8-45] [REFERRED TO]
AMIT VS. STATE OF UTTAR PRADESH [LAWS(SC)-2012-2-56] [REFERRED TO]
RAM SINGH VS. STATE [LAWS(UTN)-2007-9-9] [REFERRED TO]
RAJU MALAKAR VS. STATE OF TRIPURA [LAWS(TRIP)-2020-7-51] [REFERRED TO]
MISHRA PARAJA VS. STATE OF ORISSA [LAWS(ORI)-2014-2-28] [REFERRED TO]
STATE OF ORISSA VS. MISHRA PARAJA [LAWS(ORI)-2014-2-29] [REFERRED TO]
HANUMAN VS. STATE OF HARYANA [LAWS(P&H)-2017-12-61] [REFERRED TO]
BASUDEO YADAV VS. SURENDRA YADAV [LAWS(SC)-2008-8-119] [REFERRED TO]
MANIVEL VS. STATE OF TAMIL NADU [LAWS(SC)-2008-8-27] [REFERRED TO]
VINODBHAI PUNABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2012-5-224] [REFERRED TO]
NAZIR PATHYEKHANVAR VS. STATE OF GOA, THROUGH QUEPEM POLICE STATION, QUEPEM, GOA [LAWS(BOM)-2019-9-22] [REFERRED TO]
KAILASH KOIRY @ KAILASH SINGH VS. STATE OF BIHAR [LAWS(PAT)-2015-2-65] [REFERRED TO]
MANJESH VS. STATE [LAWS(KAR)-2024-1-81] [REFERRED TO]
PINTOO BISWAS AND ORS. VS. STATE [LAWS(DLH)-2015-12-222] [REFERRED TO]
PARDEEP SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-12-11] [REFERRED TO]
PRADEEP KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-10-54] [REFERRED TO]
DINESH KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-4-27] [REFERRED TO]
ANIL KUMAR VS. STATE [LAWS(DLH)-2014-12-19] [REFERRED TO]
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RANJAN KUMAR VS. STATE (GNCT OF DELHI) [LAWS(DLH)-2015-9-442] [REFERRED TO]
SHYAM YADAV AND GANDHI DEVI YADAV VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-3-7] [REFERRED TO]
LAXMAN @ JANGA VS. STATE [LAWS(DLH)-2013-1-13] [REFERRED TO]


JUDGEMENT

Arijit Pasayat, J. - (1.)Leave granted.
(2.)One Vishakha alias Akansha (hereinafter referred to as the (Victim) who had not even seen six summers in her life lost her life on account of bestial acts of the respondent Satish (hereinafter referred to as the accused) who allegedly raped her and thereafter murdered her. When the victim went out to school on 16-3-2001, her parents would have never thought in their widest dreams that she would not come back home and would fall victim to the barbaric and inhuman acts of the respondent. Rape is one of the most depraved acts. The iniquitous flagitious act becomes abonimal when the victim is a child. The diabolic act reaches the lowest level of humanity when the rape is followed by brutal murder.
(3.)In a nutshell the accused faced trial in the following backdrop.


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