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LAWS(SC)-2005-8-72

MANDIR SHREE SITARAMJI ALIAS SHREE SITARAM BHANDAR Vs. LAND ACQUISITION COLLECTOR

Decided On August 24, 2005
MANDIR SHREE SITARAMJI ALIAS SHREE SITARAM BHANDAR Appellant
V/S
LAND ACQUISITION COLLECTOR Respondents

Referred Judgements :-

MANDTR SITA RAMJI VS. I T GOVERNOR OH DELHI [REFERRED TO]
AFLATOON BAHADUR ABDULRASHID NURUDDIN BAHADUR AFLATOON VS. LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI [REFERRED TO]

JUDGEMENT

(1.) Leave granted.

(2.) Heard parties.

(3.) This Appeal has been filed against the Judgment dated 21/22 August, 2003 passed by the High Court of Delhi.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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