LAWS(SC)-1994-9-46

BLOOM DEKOR LIMITED BLOOM DEKOR LIMITED Vs. SUBHASH HIMATLAL DESAI:ARVIND B SHETH

Decided On September 09, 1994
Bloom Dekor Limited Bloom Dekor Limited Appellant
V/S
Subhash Himatlal Desai:Arvind B Sheth Respondents

JUDGEMENT

(1.) Leave granted.

(2.) All these matters can be dealt with under a common judgment since the issue involved is one and the same.

(3.) The appellant-Company was incorporated as a public limited company on 23/3/1992 in the name of "bloom Decoratives Limited". Subsequently, its name was changed as "bloom Dekor Limited". The registered office was formerly located at I/f, Dhanlaxmi Chambers, Ashram Road, Ahmedabad. It was shifted to No. 8, National Highway, Oran, District Sabarkantha, North Gujarat with-effect from 10/11/1993. However, it continues to have its corporate office in Ahmedabad.