STATE OF WEST BENGAL Vs. MOHAMMAD KHALID:MOHAMMAD RASHID KHAN:ABDULAZIZ

Referred Judgements :-

R P KAPUR VS. STATE OF PUNJAB [CITED]
VADIALA PANCHAL VS. DATTATRAYA DULAJI GHADIGAONKER [REFERRED TO]
MAJOR E G BARSAY VS. STATE OF BOMBAY:HARNAM SINGH RAM SINGH KOCHHAR [RELIED ON]
MATHRI VS. STATE OF PUNJAB [REFERRED TO]
A C AGGARWAL SUB DIVISIONAL MAGISTRATE DELHI VS. RAM KALI [REFERRED TO]
ARUN GHOSH VS. STATE OF WEST BENGAL [RELIED ON]
MAJOR SOM NATH VS. UNION OF INDIA [DISTINGUISHED]
SIEMENS ENGINEERING AND MANUFACTURING CO OF INDIA LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF KARNATAKA VS. L MUNISWAMY [REFERRED TO]
STATE OF BIHAR VS. RAMESH SINGH [REFERRED TO]
YASH PAL MITTAL VS. STATE OF PUNJAB [RELIED ON]
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL VS. ANIL KUMAR BHUNJA [CITED]
SATYA NARAIN MUSADI VS. STATE OF BIHAR [RELIED ON]
YOGENDRA MORARJI VS. STATE OF GUJARAT [RELIED ON]
MOHAMMAD USMAN MOHAMMAD HUSSAIN MANIYAR VS. STATE OF MAHARASHTRA [CITED]
UMA CHARAN VS. STATE OF MADHYA PRADESH [DISTINGUISHED]
MUNICIPAL CORPORATION OF DELHI VS. RAM KISHAN ROHTAGT [FOLLOWED]
MUNICIPAL CORPORATION OF DELHI VS. PURSHOTAM DASS JHUNJUNWALA [FOLLOWED]
R S NAYAK VS. A R ANTULAY [REFERRED TO]
RAM KUMAR VS. STATE OF HARYANA [DISTINGUISHED]
STATE OF BIHAR VS. MURAD ALI KHAN [FOLLOWED]
STREE ATYACHAR VIRODHI PARISHAD STATE OF MAHARASHTRA VS. DILIP NATHUMAL CHORDIA:DILIP NATHUMAL [RELIED ON]
NIRANJAN SINGH KARAM SINGH PUNJABI ADVOCATE STATE OF MAHARASHTRA JITENDRA BHIMRAJ BIJJAYA VS. JITENDRABHIMRAJBIJJAYA:JITENDRABHIMRAJBIJJAYA:JITENDRA BHIMRAJ BIJJAYA:STATE OF MAHARASHTRA [RELIED ON]
STATE OF HARYANA VS. BHAJAN LAL [FOLLOWED]
STATE OF BIHAR VS. P P SHARMA IAS [FOLLOWED]
MANINDER KAUR VS. RAJINDER SINGH [FOLLOWED]
RADHEY SHYAM KHEMKA NAND KISHORE TULSIAN VS. STATE OF BIHAR [FOLLOWED]
AJAY AGGARWAL VS. UNION OF INDIA [RELIED ON]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [REFERRED TO]
STATE OF MAHARASHTRA VS. ABDUL HAMID HAJI MOHAMMED [FOLLOWED]
HITENDRA VISHNU THAKUR VS. STATE OF MAHARASHTRA [REFERRED TO]
SANJAY DUTT VS. STATE [RELIED ON]