Referred Judgements :-

PERSBADI VS. STATE OF UTTAR PRADESH [DISTINGUISHED]
HANUMANT GOVIND NARGUNDKAR VS. STATE OF MADHYA PRADESH [EXPLAINED AND FOLLOWED]
HATE SINGH BHAGAT SINGH VS. STATE OF MADHYA BHARAT [RELIED ON]
BATAN GOND VS. STATE OF BIHAR [RELIED ON]
ANANT CHINTAMAN LAGU VS. STATE OF BOMBAY [DISTINGUISHED]
M G AGARWAL M K KULKARNI VS. STATE OF MAHARASHTRA [RELIED ON]
TUFAIL ALIAS SIMMI VS. STATE OF UTTAR PRADESH [RELIED ON]
RAM GOPAL VS. STATE OF MAHARASHTRA [FOLLOWED]
SHIVAJI SAHABRAO BOBADE VS. STATE OF MAHARASHTRA [RELIED ON]
KALI RAM VS. STATE OF HIMACHAL PRADESH [RELIED ON]
NASEEM AHMED VS. DELHI ADMINISTRATION [RELIED ON]
MOHAN LAL PANGASA VS. STATE OF UTTAR PRADESH [RELIED ON]
SHAMU BALU CHAUGULE VS. STATE OF MAHARASHTRA [RELIED ON]
RAMDAS VS. STATE OF MAHARASHTRA [DISTINGUISHED]
HARIJAN MAGHA JESHA VS. STATE OF GUJARAT [RELIED ON]
SHANKARLAL GYARASILAL DIXIT VS. STATE OF MAHARASHTRA [RELIED ON]
STATE VS. KANCHAN SINGH [APPROVED]
ONKAR VS. STATE OF MADHYA PRADESH [APPROVED]
RAJINDRA KUMAR VS. STATE [APPROVED]
MANOHAR LAL VS. STATE OF PUNJAB [APPROVED]

Cited Judgements :-

R K SHARMA VS. SHIRISH HARDENIA [LAWS(MPH)-2008-5-69] [REFERRED]
JAGDISH LALDAS BADOLE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2008-9-35] [REFERRED TO]
MOHAN VS. STATE OF M.P. [LAWS(MPH)-2004-6-31] [REFERRED TO]
POORAN VS. STATE OF MP [LAWS(MPH)-2007-7-41] [REFERRED TO]
MANMOHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2009-9-41] [REFERRED TO]
SOORAJ VS. STATE [LAWS(KER)-1993-11-1] [REFERRED TO]
GOPALAN NAIR KRISHNA PILLAI VS. STATE OF KERALA [LAWS(KER)-1988-8-39] [REFERRED TO]
RAJENDRA PANICKER VS. STATE OF KERALA [LAWS(KER)-2000-2-71] [REFERRED TO]
SIVAN, S/O.CHATHAN VS. STATE OF KERALA [LAWS(KER)-2007-1-702] [REFERRED TO]
STATE OF MADHYA PRADESH VS. JANGVALI SINGH [LAWS(MPH)-2003-5-39] [REFERRED TO]
SAJID VS. STATE OF KARNATAKA [LAWS(KAR)-1995-8-14] [REFERRED TO]
M CHANDRASHEKAR VS. STATE OF KARNATAKA [LAWS(KAR)-1987-9-31] [REFERRED TO]
ALI VS. STATE OF KERALA [LAWS(KER)-2015-8-145] [REFERRED TO]
HARISHCHANDRA VS. STATE OF M P [LAWS(MPH)-1986-10-9] [REFERRED TO]
SAITHUKUTTY VS. STATE OF KERALA [LAWS(KER)-2012-6-591] [REFERRED TO]
VIJAYAN VS. STATE OF KERALA [LAWS(KER)-2013-7-149] [REFERRED TO]
MANJA PUTTEGOWDA VS. STATE [LAWS(KAR)-2016-10-43] [REFERRED TO]
CHANDRESH SHARMA VS. STATE OF H.P. [LAWS(HPH)-2023-10-20] [REFERRED TO]
ANIL KUMAR VS. STATE OF H.P. [LAWS(HPH)-2024-11-35] [REFERRED TO]
MAHALINGAM VS. STATE [LAWS(MAD)-2008-6-397] [REFERRED TO]
ILAYARAJA VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-8-435] [REFERRED TO]
DEVI RAM VS. STATE OF H P [LAWS(HPH)-2019-9-7] [REFERRED TO]
DEVI RAM VS. STATE OF H P [LAWS(HPH)-2019-9-7] [REFERRED TO]
RAVIPAL SINGH VS. STATE OF M P [LAWS(MPH)-2016-8-81] [REFERRED]
RAJESH VERMA VS. STATE OF M P [LAWS(MPH)-2016-2-108] [REFERRED]
NIRANDAR @ NARENDRA SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-5-119] [REFERRED TO]
MANGILAL VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2017-12-59] [REFERRED TO]
STATE OF MADHYA PRADESH VS. AAMIN & OTHERS [LAWS(MPH)-2017-7-235] [REFERRED TO]
STATE OF MADHYA PRADESH VS. CHHATAR SINGH AND OTHERS [LAWS(MPH)-2017-8-194] [REFERRED TO]
SHATRUGHAN PRASAD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-3-75] [REFERRED TO]
ODHAVJIBHAI HARJIBHAI AGHERA VS. STATE OF GUJARAT [LAWS(GJH)-2014-8-216] [REFERRED TO]
VALKUBHAI LAKHUBHAI ZAMAR VS. STATE OF GUJARAT [LAWS(GJH)-2015-10-64] [REFERRED TO]
UMESH SHASHIKANT MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-338] [REFERRED TO]
PRASANTH VS. STATE OF KERALA [LAWS(KER)-2018-10-460] [REFERRED TO]
HEM RAJ VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-4-41] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SANTI DEVI [LAWS(HPH)-2012-4-75] [REFERRED TO]
MAJOR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-9-150] [REFERRED TO]
TARA CHAND AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-3-96] [REFERRED TO]
SAVERO DEVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1994-11-2] [REFERRED TO]
BAIKUNTHA DAS VS. STATE OF ASSAM [LAWS(GAU)-2018-7-154] [REFERRED TO]
SUNU MURA VS. THE STATE OF ASSAM [LAWS(GAU)-2015-2-137] [REFERRED TO]
BAGADHAR GOGOI VS. STATE OF ASSAM [LAWS(GAU)-2015-7-29] [REFERRED TO]
STATE OF KARNATAKA VS. G. V. RAMESH [LAWS(KAR)-2022-2-191] [REFERRED TO]
NINGAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-3-154] [REFERRED TO]
PICHU KALINDI ALIAS KALANDI VS. STATE OF ASSAM [LAWS(GAU)-2010-6-46] [REFERRED TO]
PRANGOPAL ROY VS. STATE OF TRIPURA [LAWS(GAU)-2010-6-48] [REFERRED TO]
RAMESH BHARALI S/O LATE JAUTI BHARALI VS. RAMESH DEKA [LAWS(GAU)-2012-1-53] [REFERRED TO]
DHARAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-666] [REFERRED TO]
STATE OF GUJARAT VS. MEMON IQUBAL USMAND [LAWS(GJH)-2023-2-1832] [REFERRED TO]
RAKESHKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2025-3-100] [REFERRED TO]
SUGAR HORO VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-11-171] [REFERRED TO]
DULU GAGRAI ALIAS BANMALI GAGRAI VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-10-27] [REFERRED TO]
ANOOP SINGH KARAYAT VS. STATE [LAWS(DLH)-2022-2-79] [REFERRED TO]
RAJU YADAV VS. STATE OF NCT OF DELHI [LAWS(DLH)-2023-5-171] [REFERRED TO]
NARUBHAI AMARSINH MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-837] [REFERRED TO]
MATU SITARI VS. STATE OF ORISSA [LAWS(ORI)-2014-6-40] [REFERRED TO]
MAHARAGI SETHI VS. REPUBLIC OF INDIA [LAWS(ORI)-2014-12-40] [REFERRED TO]
RAJAN TIWARI VS. STATE OF BIHAR [LAWS(PAT)-2014-7-18] [REFERRED TO]
SHANMUGAM VS. INSPECTOR OF POLICE [LAWS(MAD)-2023-11-118] [REFERRED TO]
ASHOK YADAV VS. ASHOK YADAV , SON OF KRISHNA YADAV [LAWS(PAT)-2018-5-168] [REFERRED TO]
YOGI YADAV; RUPESH YADAV @ BIHRU YADAV VS. STATE OF BIHAR [LAWS(PAT)-2019-3-64] [REFERRED TO]
BADRI SINGH SON OF LATE JANKI SINGH VS. STATE OF BIHAR [LAWS(PAT)-2019-4-40] [REFERRED TO]
HAWA SINGH VS. STATE OF HARYANA [LAWS(P&H)-1997-8-152] [REFERRED TO]
PRASANTA KUMAR SAHU VS. STATE [LAWS(ORI)-1998-11-29] [REFERRED]
STATE OF RAJASTHAN VS. SAIFUR @ SAIFUR REHMAN ANSARI S/O ABDUL REHMAN ANSARI [LAWS(RAJ)-2023-3-215] [REFERRED TO]
STATE OF RAJASTHAN VS. MOHD. SARVAR AZMI [LAWS(RAJ)-2023-3-216] [REFERRED TO]
MAMTA VS. STATE OF RAJASTHAN, [LAWS(RAJ)-2023-1-66] [REFERRED TO]
SUBASH NAYAK @ ALUA VS. STATE OF ORISSA [LAWS(ORI)-2011-4-59] [REFERRED TO]
ARJUN TELI VS. STATE OF ORISSA [LAWS(ORI)-2010-8-25] [REFERRED TO]
MIRZA ASAF ALII BAIG AND ANR. AND VS. STATE OF ORISSA [LAWS(ORI)-2009-11-70] [REFERRED TO]
MAHARASHTRA GENERAL KAMGAR UNION VS. INDIAN GUM INDUSTRIES LTD [LAWS(SC)-2008-1-76] [REFERRED TO]
ARUN BHAKTA VS. STATE OF WEST BENGAL [LAWS(SC)-2008-12-175] [REFERRED TO]
SHANTABAI VS. STATE OF MAHARASHTRA [LAWS(SC)-2008-3-89] [REFERRED TO]
BANTU VS. STATE OF U P [LAWS(SC)-2008-7-131] [REFERRED TO]
RAJU VS. STATE [LAWS(SC)-2009-2-221] [RELIED ON]
NARAYAN VS. STATE OF RAJASTHAN [LAWS(SC)-2009-2-68] [REFERRED TO]
STATE OF MAHARASHTRA VS. MANGILAL [LAWS(SC)-2009-3-126] [REFERRED TO]
RAJ PATI DEVI VS. STATE OF BIHAR [LAWS(PAT)-2011-4-57] [REFERRED TO]
MOST RAM DULARI SINHA VS. STATE OF BIHAR [LAWS(PAT)-1999-5-108] [REFERRED]
VILAS PANDURANG PATIL VS. STATE OF MAHARASHTRA [LAWS(SC)-2004-5-28] [REFERRED TO]
UJJAGAR SINGH VS. STATE OF PUNJAB [LAWS(SC)-2007-12-90] [REFERRED TO]
STATE OF U P VS. SATISH [LAWS(SC)-2005-2-11] [REFERRED TO]
VIKRAMJIT SINGH ALIAS VICKY VS. STATE OF PUNJAB [LAWS(SC)-2006-11-93] [REFERRED TO]
VIKRAMJIT SINGH ALIAS VICKY VS. STATE OF PUNJAB [LAWS(SC)-2006-11-93] [REFERRED TO]
BABLU ALIAS MUBARIK HUSSAIN VS. STATE OF RAJASTHAN [LAWS(SC)-2006-12-90] [REFERRED TO]
GURDAS SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-5-85] [REFERRED TO]
VIMALA, W/O SHRI GOKUL BHAI, BY CASTE VAGARI, RESIDENT OF DHEDHAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-10-68] [REFERRED TO]
BHIKARI BEHERA VS. STATE OF ORISSA [LAWS(ORI)-2021-9-11] [REFERRED TO]
BAI VS. STATE OF ORISSA [LAWS(ORI)-2022-1-120] [REFERRED TO]
BHAGABAN GOUDA VS. STATE OF ODISHA [LAWS(ORI)-2019-11-3] [REFERRED TO]
PUNIA ALIAS PURNA CHANDRA NAIK VS. STATE OF ORISSA [LAWS(ORI)-2019-8-16] [REFERRED TO]
BRUNDABAN BAG VS. STATE OF ORISSA [LAWS(ORI)-2019-8-66] [REFERRED TO]
BACHHU SINGH SON OF SHRI KESARAM, BY VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-1-113] [REFERRED TO]
HEMA S/O JAWANA RAWAT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-1-265] [REFERRED TO]
GOPAL LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-11-122] [REFERRED TO]
DALU S/O DUDA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-7-272] [REFERRED TO]
DALU S/O DUDA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-7-272] [REFERRED TO]
JAGDISH CHANDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-12-86] [REFERRED TO]
BHUPENDRA @ LOKENDRA & ANR VS. STATE OF RAJ [LAWS(RAJ)-2015-4-274] [REFERRED TO]
RAM LAL @ RAMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-4-327] [REFERRED TO]
MAHABIR SINGH @ ASHOK KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2013-4-128] [REFERRED TO]
BIJENDRA NONIA VS. STATE OF BIHAR [LAWS(PAT)-2013-5-31] [REFERRED TO]
ARBIND PRASAD ALIAS SUSHIE KUMAR VERMA VS. STATE OF BIHAR [LAWS(PAT)-2013-3-7] [REFERRED TO]
YOGI RAM @ YOGI SAH VS. STATE OF BIHAR [LAWS(PAT)-2014-4-27] [REFERRED TO]
PALANISAMY VS. STATE [LAWS(MAD)-1997-1-141] [REFERRED TO]
KHANT DHANJIBHAI GHUSABHAI SARVAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2013-9-63] [REFERRED TO]
STATE OF J&K VS. PANKAJ SINGH AND ORS [LAWS(J&K)-2018-7-112] [REFERRED TO]
STATE VS. AMMA DAGGA [LAWS(J&K)-2001-7-4] [REFERRED TO]
CHANDRAKANT JHA VS. STATE [LAWS(DLH)-2016-1-133] [REFERRED TO]
NAGARAJ VS. STATE OF KARNATAKA [LAWS(KAR)-2022-6-1497] [REFERRED TO]
B. NARAYANASWAMY VS. V. VENUGOPAL [LAWS(KAR)-2023-1-547] [REFERRED TO]
STATE OF KARNATAKA VS. DILLEPPA [LAWS(KAR)-2023-6-373] [REFERRED TO]
STATE OF KARNATAKA VS. LAXMI KESHAV GOUDA [LAWS(KAR)-2023-7-987] [REFERRED TO]
SUBASH VS. STATE [LAWS(MAD)-2017-7-38] [REFERRED TO]
STATE OF MAHARASHTRA VS. DIGAMBAR S/O BABURAO DASRE [LAWS(BOM)-2021-12-145] [REFERRED TO]
SAKHARAM S/O SITARAM BHISE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-9-201] [REFERRED TO]
TEJAS GAJENDRA KSHIRSAGAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-9-241] [REFERRED TO]
ATMARAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-6-179] [REFERRED TO]
ATMARAM S/O GANPAT MEDGOTTALWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-7-61] [REFERRED TO]
STATE OF MAHARASHTRA VS. SANJAY RAJARAM MUGADE [LAWS(BOM)-2020-2-137] [REFERRED TO]
SUNIL S/O SHYAMLAL KEWAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-7-6] [REFERRED TO]
DEEPAK KUMAR GANESH RAI MANTO VS. STATE AND ORS. [LAWS(BOM)-2020-10-352] [REFERRED TO]
BALRAM SHARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2007-8-10] [REFERRED TO]
GHANSHYAM @ GANIYO DAYALDAS PITHANI SINDHI VS. STATE OF GUJARAT [LAWS(GJH)-2008-12-239] [REFERRED TO]
BHANUBHAI KALIDAS VS. STATE OF GUJARAT [LAWS(GJH)-2009-7-218] [REFERRED TO]
SANJAY KUMAR VS. STATE [LAWS(DLH)-2014-2-232] [REFERRED TO]
KRISHAN RAM VS. STATE OF THE NCT OF DELHI [LAWS(DLH)-2014-2-305] [REFERRED TO]
KARIMSHAHA S/O BIRAMSHAHA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-2-124] [REFERRED TO]
SANA AMANKHAN PATHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-3-351] [REFERRED TO]
GAFFAR KHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-7-207] [REFERRED TO]
PURUSHOTTAM SITARAM BAKAL & ORS. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-9-103] [REFERRED TO]
DINESH S/O RAMCHANDRA THAKARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-9-244] [REFERRED TO]
SAU. MONA VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-4-191] [REFERRED TO]
MANISH NARESH THAKUR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-7-72] [REFERRED TO]
MONA W/O NANDKISHOR SAWALAKHE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-4-20] [REFERRED TO]
STATE OF MAHARASHTRA VS. SAHEBRAO S/O BABURAO JOGDAND [LAWS(BOM)-2017-12-191] [REFERRED TO]
SURESH S/O ANANDA JADHAV (MALI) VS. STATE OF MAHARASHTRA, THROUGH DHULE TALUKA POLICE STATION, TALUKA AND DISTRICT DHULE [LAWS(BOM)-2017-8-280] [REFERRED TO]
B GOPAL NAIK VS. STATE OF A P [LAWS(APH)-2002-1-50] [REFERRED TO]
AMAR NAGNATH SABALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-2-162] [REFERRED TO]
DILIP DEBBARMA VS. STATE OF TRIPURA [LAWS(GAU)-2010-10-9] [REFERRED TO]
APARAJITA DUTTA VS. STATE OF ASSAM [LAWS(GAU)-2009-2-53] [REFERRED TO]
DIPAK DEB BARMA VS. STATE OF TRIPURA [LAWS(GAU)-2009-2-64] [REFERRED TO]
NABAB ALI VS. STATE OF ASSAM [LAWS(GAU)-2002-4-26] [REFERRED TO]
NIBARAN DAS VS. STATE OF ASSAM [LAWS(GAU)-2000-8-37] [REFERRED TO]
NRIPENDRA DAS VS. STATE OF ASSAM [LAWS(GAU)-2001-7-20] [REFERRED TO]
NIDHAN BISWAS VS. STATE OF TRIPURA [LAWS(GAU)-2006-3-22] [REFERRED TO]
RUMI BORA DUTTA VS. STATE OF ASSAM [LAWS(GAU)-2005-6-5] [REFERRED TO]
JOGEN CH ROY VS. STATE OF ASSAM [LAWS(GAU)-2005-7-7] [REFERRED TO]
CAPTAIN TANTI VS. STATE OF ASSAM [LAWS(GAU)-2005-3-20] [REFERRED TO]
STATE OF MIZORAM VS. KISHAN SINGH [LAWS(GAU)-1997-8-39] [REFERRED TO]
ABDUL MUSSABIR MAZUMDAR VS. STATE OF ASSAM [LAWS(GAU)-1998-12-20] [REFERRED TO]
NAVEEN DABAS AND ORS. VS. STATE [LAWS(DLH)-2015-2-295] [REFERRED TO]
NAVEEN DABAS AND ORS. VS. STATE [LAWS(DLH)-2015-2-295] [REFERRED TO]
MOHD. SHAHID KHAN @ RAJA VS. STATE [LAWS(DLH)-2014-3-350] [REFERRED TO]
RAMA SHANKAR VS. STATE [LAWS(DLH)-2014-4-326] [REFERRED TO]
SANJAY PASWAN VS. STATE [LAWS(DLH)-2020-1-88] [REFERRED TO]
YOGESH KUMAR VS. STATE [LAWS(DLH)-2019-11-267] [REFERRED TO]
VINOD KUMAR & ANIL KUMAR VS. NCT OF DELHI [LAWS(DLH)-2018-8-109] [REFERRED TO]
RAKESH KUMAR VS. STATE (GNCTD) [LAWS(DLH)-2018-7-597] [REFERRED TO]
SACHIN ALIAS CHAJJA VS. STATE [LAWS(DLH)-2019-10-123] [REFERRED TO]
RAM BADAN YADAV VS. STATE [LAWS(DLH)-2019-12-88] [REFERRED TO]
MOHD ZAKIR @ MOHD ZAHIR VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2020-2-118] [REFERRED TO]
LOK BAHADUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-11-52] [REFERRED TO]
SUNIL @ RAGHU VS. STATE [LAWS(DLH)-2018-2-113] [REFERRED TO]
ARVIND BALASHANKER JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-1990-6-8] [REFERRED]
ZALA KRISHNA VIJAYSINH VS. STATE OF GUJARAT [LAWS(GJH)-1992-3-19] [REFERRED TO]
KANAKLATA DAS VS. STATE OF ASSAM [LAWS(GAU)-2025-2-29] [REFERRED TO]
TADE NALO VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2024-9-10] [REFERRED TO]
SHYAMAL PAUL VS. STATE OF ASSAM [LAWS(GAU)-2024-9-60] [REFERRED TO]
SANJAY BHUMIJ VS. STATE OF ASSAM [LAWS(GAU)-2023-10-35] [REFERRED TO]
BIJIT SAIKIA VS. STATE OF ASSAM [LAWS(GAU)-2023-5-23] [REFERRED TO]
INDIRA CHETRY VS. STATE OF ASSAM [LAWS(GAU)-2022-9-28] [REFERRED TO]
NAGEN DEKA VS. STATE OF ASSAM [LAWS(GAU)-2021-3-103] [REFERRED TO]
VANLALHLUA VS. STATE OF MIZORAM [LAWS(GAU)-2022-11-40] [REFERRED TO]
GAURI SHANKAR NATH VS. STATE OF ASSAM [LAWS(GAU)-2022-12-54] [REFERRED TO]
BIHU RAM RAY VS. STATE OF ASSAM [LAWS(GAU)-2022-3-75] [REFERRED TO]
STATE OF GUJARAT VS. HITESHKUMAR ALIAS HITEN GORSHANBHAI PATEL [LAWS(GJH)-1999-2-54] [REFERRED TO]
PATEL PARESHKUMAR JAYANTILAL VS. STATE OF GUJARAT [LAWS(GJH)-1999-3-21] [RELIED ON]
STATE OF HIMACHAL PRADESH VS. NANHE LAL & ANOTHER [LAWS(HPH)-2016-6-233] [REFERRED TO]
STATE OF H.P. VS. KANTA DEVI [LAWS(HPH)-2016-3-58] [REFERRED TO]
RAJDEV ALIAS RAJU & ANR. VS. STATE OF H.P. [LAWS(HPH)-2016-5-105] [REFERRED TO]
KALYAN SINGH ALIAS BITTO VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-26] [REFERRED TO]
OM PARKASH VS. STATE OF H.P. [LAWS(HPH)-2018-1-7] [REFERRED TO]
TARANJIT SINGH @ BADAL VS. STATE OF H P [LAWS(HPH)-2016-9-262] [REFERRED]
NANGU VS. STATE OF U.P. [LAWS(ALL)-2023-8-8] [REFERRED TO]
PRAMOD KUMAR PARASAR VS. STATE OF U. P. [LAWS(ALL)-2022-7-227] [REFERRED TO]
ANIRAKA PRASAD YADAV VS. STATE OF U.P. [LAWS(ALL)-2022-8-69] [REFERRED TO]
MANNI SINGH ALIAS MANNU LAL VS. STATE OF U.P. [LAWS(ALL)-2022-9-107] [REFERRED TO]
RAJENDRA SHARMA VS. STATE OF U. P. [LAWS(ALL)-2022-9-156] [REFERRED TO]
RAM KISHAN VS. STATE [LAWS(DLH)-2015-4-75] [REFERRED TO]
PREM CHAND VS. STATE NCT OF DELHI [LAWS(DLH)-2006-9-114] [REFERRED TO]
RANJAN DWIVEDI VS. C B I THR THE DIRECTOR GENERAL [LAWS(DLH)-2007-11-86] [REFERRED TO]
HASMUDDIN VS. STATE OF DELHI [LAWS(DLH)-2008-2-421] [REFERRED TO]
ROOP KUMAR VS. STATE OF U.P. [LAWS(ALL)-2025-3-5] [REFERRED TO]
RAJESH VS. STATE [LAWS(ALL)-2024-5-51] [REFERRED TO]
MANISH VS. STATE OF NCT DELHI [LAWS(DLH)-2008-9-222] [REFERRED TO]
SANDY @ VED PRAKASH VS. STATE [LAWS(DLH)-2010-2-302] [REFERRED TO]
UOI VS. FARID [LAWS(DLH)-2011-11-513] [REFERRED]
SRIKANTA GANTAIT VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-8-203] [REFERRED TO]
BAPI MUKHERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-3-116] [REFERRED TO]
RAMPAL VS. STATE [LAWS(DLH)-2010-5-112] [REFERRED TO]
RAMKUMAR BAGHEL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-2-211] [REFERRED TO]
RAMDHAN KAHRA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-3-44] [REFERRED TO]
GAINDURAM TEKAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-8-34] [REFERRED TO]
TIJRAM S/O BATULAL VS. STATE OF CHHATTISGARH THROUGH P S PAMGARH, DISTT J [LAWS(CHH)-2017-8-34] [REFERRED TO]
BHUPENDRA KUMAR VERMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-8-181] [REFERRED TO]
MOHD. KHAN ALIAS TETKU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-99] [REFERRED TO]
PARVEZ AHMAD S/O. AAJIMUL HAQ KHAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-132] [REFERRED TO]
HARE KRISHNA SINGH @ KRISHNA SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-4-34] [REFERRED TO]
UDAY PRAKASH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-8-19] [REFERRED TO]
PUSHPA RAMCHANDRA GORE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1997-1-42] [REFERRED TO]
RAJESH TIWARI VS. STATE [LAWS(DLH)-2017-9-193] [REFERRED TO]
MOHD. MOHSIN VS. STATE [LAWS(DLH)-2018-1-11] [REFERRED TO]
R S DAHIYA; SHER SINGH; ANIL KUMAR VS. STATE (THROUGH NCT OF DELHI); GOVT OF NCT OF DELHI; STATE [LAWS(DLH)-2018-1-100] [REFERRED TO]
TULSI RAM VS. STATE [LAWS(DLH)-2017-3-28] [REFERRED TO]
STATE OF MAHARASHTRA VS. ARJUN LAXMAN JOGADIYA ALIAS ABDUL REHMAN SHAIKH [LAWS(BOM)-2006-8-191] [REFERRED TO]
RAMAKANT JAMUNASINGH SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2002-3-11] [REFERRED TO]
DNYANESHWAR MARU KOLI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-8-182] [REFERRED TO]
PRAKASH PARAB VS. STATE [LAWS(BOM)-2004-8-219] [REFERRED TO]
RAVINDER KUMAR CHAUHAN VS. STATE [LAWS(DLH)-2017-9-87] [REFERRED TO]
DILIP VS. STATE [LAWS(DLH)-2017-11-278] [REFERRED TO]
MANSARAM SAHADEORAO DHURVE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-11-93] [REFERRED TO]
VED PRAKASH VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2016-5-352] [REFERRED TO]
MOHAMMAD DOWLATH VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2003-11-134] [REFERRED TO]
CHAMAN VS. STATE [LAWS(DLH)-1998-4-75] [REFERRED .]
NIJAMUDDIN ABUBAKAR SHAIKH & ANR. VS. STATE OF MAHARASHTRA & ANR. [LAWS(BOM)-2017-11-313] [REFERRED TO]
STATE VS. ASHOK KUMAR [LAWS(DLH)-1995-1-40] [REFERRED TO]
ARVIND S/O ABHILASH SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-5-45] [REFERRED TO]
RADHA @ ASHTHA D/O VITTHAL TAKARAS VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-1-41] [REFERRED TO]
GODDWGUDEM VADENNA VS. STATE OF A P [LAWS(APH)-2010-12-16] [REFERRED TO]
UGGIRALA SURI BABU VS. STATE OF A P [LAWS(APH)-2006-11-158] [REFERRED TO]
RATHI ALIAS RAMESH RATHI VS. STATE OF A P [LAWS(APH)-2009-6-35] [REFERRED TO]
HARIHAR SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-1-56] [REFERRED TO]
VIPIN DUBEY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-10-43] [REFERRED TO]
SHIV PRASAD PANIKA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-11-69] [REFERRED TO]
TIKESH SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-11-86] [REFERRED TO]
SHATRUHAN SATNAMI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-11-93] [REFERRED TO]
SANTOSH NISHAD VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-6-47] [REFERRED TO]
DEVESHDATT TANDON VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-2-23] [REFERRED TO]
NARAYAN RAUT VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-2-79] [REFERRED TO]
HEMCHAND @ HEMU SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-3-70] [REFERRED TO]
STATE OF CHHATTISGARH VS. DOLALAL [LAWS(CHH)-2022-5-107] [REFERRED TO]
RAM SINGH RATHIYA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-89] [REFERRED TO]
STATE VS. SUNDER LAL PASI [LAWS(ALL)-1995-5-112] [REFERRED TO]
NANHEY LAL VS. STATE OF U P [LAWS(ALL)-1997-4-18] [REFERRED TO]
SUMAN AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-8-128] [REFERRED TO]
VISHWAS NATHU SASE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-12-159] [REFERRED TO]
STATE OF MAHARASHTRA VS. SATISH PURUSHOTTAM AUSHAL [LAWS(BOM)-2014-9-168] [REFERRED TO]
STATE OF MAHARASHTRA VS. YUVRAJ S/O KASHINATH SABLE [LAWS(BOM)-2014-12-158] [REFERRED TO]
GORAKH RAMKRUSHNA MOURYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-7-143] [REFERRED TO]
RAJU KHAMARU VS. STATE OF WEST BENGAL [LAWS(CAL)-2004-10-31] [REFERRED TO]
SHAYAM KAMAL KHAWAS VS. STATE OF W B [LAWS(CAL)-2004-3-36] [RELIED ON]
RABU SK ALIAS JAINUDDIN SK VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-8-29] [REFERRED TO]
LALPARI DEVI (PANDIT) VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2009-9-111] [REFERRED TO]
SRISTIDHAR GHOSH VS. KHADIM CHANDRA GHOSH ALIAS SUNIL GHOSH [LAWS(CAL)-2011-1-27] [REFERRED TO]
RAJ KUMAR @ GUDDU VS. STATE OF DELHI [LAWS(DLH)-2012-12-169] [REFERRED TO]
SHEESH PAL VS. STATE [LAWS(DLH)-2012-2-215] [REFERRED TO]
STATE OF MAHARASHTRA VS. VILAS RANGRAO PATIL [LAWS(BOM)-1996-12-30] [REFERRED TO]
BEERU VS. STATE NCT OF DELHI [LAWS(DLH)-2013-12-123] [REFERRED TO]
MITHAILAL S O RAJARAM SAHU VS. STATE OF MAHARASHTRA [LAWS(BOM)-1993-4-71] [REFERRED TO]
KISANPAL RAMPAL PASWAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-6-225] [REFERRED TO]
YUVRAJ KESHAV MANDGE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-10-64] [REFERRED TO]
YOGESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-10-86] [REFERRED TO]
SUBHASH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-160] [REFERRED TO]
SHIVAJI PUNJARAM GAIKWAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-608] [REFERRED TO]
AVINASH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-378] [REFERRED TO]
GANESH BHATU SHINDE (PATIL) VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-12-4] [REFERRED TO]
GANESH BHATU SHINDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-12-24] [REFERRED TO]
RAMBHAU VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-2-233] [REFERRED TO]
HAWA HEMBRAM VS. STATE OF WEST BENGAL [LAWS(CAL)-1997-12-25] [REFERRED TO]
AKHLAQ VS. STATE OF U P [LAWS(ALL)-2005-10-57] [REFFERED TO]
SWAPAN KUMAR KHAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-12-57] [REFERRED TO]
PASANG TAMANG VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-5-22] [REFERRED TO]
ASHOK KUMAR ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-5-68] [REFERRED TO]
NANDA TUDU VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-9-32] [REFERRED TO]
RAM BHAROSEY VS. STATE OF U P [LAWS(ALL)-2003-7-173] [REFERRED TO]
JITENDRA KUMAR CHAUDHARY VS. STATE OF U.P [LAWS(ALL)-2013-3-35] [REFERRED TO]
BHARAT VS. STATE OF U P [LAWS(ALL)-2014-4-81] [REFERRED TO]
BABU VS. STATE OF UP [LAWS(ALL)-2010-3-39] [REFERRED TO]
PRABHAT KRISHNA VERMA @ BABLOO S/O PREM NATH VERMA VS. STATE OF U.P. [LAWS(ALL)-2020-3-52] [REFERRED TO]
RAJ KUMAR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-3-78] [REFERRED TO]
BOBY @ SUSHIL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-9-36] [REFERRED TO]
SURESH VS. STATE OF U P [LAWS(ALL)-2017-5-608] [REFERRED TO]
BUTA SINGH VS. STATE OF U.P. [LAWS(ALL)-2017-5-208] [REFERRED TO]
GAUTAM PASI VS. STATE OF U.P. [LAWS(ALL)-2018-1-34] [REFERRED TO]
GAUTAM PASI VS. STATE OF U.P. [LAWS(ALL)-2018-1-34] [REFERRED TO]
SUBHASH VS. STATE OF U.P. [LAWS(ALL)-2018-11-239] [REFERRED TO]
BACHCHU @ TINDA @ NABAB SINGH VS. STATE OF U.P. [LAWS(ALL)-2017-7-175] [REFERRED TO]
BACHCHU @ TINDA @ NABAB SINGH VS. STATE OF U.P. [LAWS(ALL)-2017-7-175] [REFERRED TO]
STATE OF U P VS. CHUNNU & ORS [LAWS(ALL)-2018-2-353] [REFERRED TO]
RAJESH SHARMA AND ANR. VS. STATE OF U.P. [LAWS(ALL)-2016-5-633] [REFERRED TO]
NEELAM RANI AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-3-67] [REFERRED TO]
RAM JEEWAN VS. STATE OF U.P. [LAWS(ALL)-2016-4-86] [REFERRED TO]
RAM JEEWAN VS. STATE OF U.P. [LAWS(ALL)-2016-4-86] [REFERRED TO]
STATE OF U P VS. HARI PRASAD [LAWS(ALL)-2015-4-167] [REFERRED TO]
RAJJAN VS. STATE OF U.P. [LAWS(ALL)-2015-8-255] [REFERRED TO]
RAJJAN VS. STATE OF U.P. [LAWS(ALL)-2015-8-255] [REFERRED TO]
JITENDRA ALIAS JEETU RAJA VS. STATE OF U P [LAWS(ALL)-2015-9-398] [REFERRED]
MAHMOOD VS. STATE OF U.P. [LAWS(ALL)-2019-4-353] [REFERRED TO]
HASEENA AND ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2019-8-50] [REFERRED TO]
PREETAM SINGH VS. STATE [LAWS(ALL)-2019-9-37] [REFERRED TO]
DINESH VS. STATE [LAWS(ALL)-2019-4-383] [REFERRED TO]
DHRUV SINGH VS. STATE [LAWS(ALL)-2019-4-433] [REFERRED TO]
JAI PRAKASH VS. STATE OF U.P. [LAWS(ALL)-2019-5-478] [REFERRED TO]
DEVENDRA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2019-4-45] [REFERRED TO]
ASHOK VS. STATE [LAWS(ALL)-2019-10-231] [REFERRED TO]
MONU ALIAS CHANDRA PRAKASH AND ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2018-5-730] [REFERRED TO]
STATE OF U.P. VS. AFZAL AHMAD KHAN DURRANI [LAWS(ALL)-2018-7-364] [REFERRED TO]
NEMIECHAND VS. STATE OF U P [LAWS(ALL)-2018-9-70] [REFERRED TO]
RAJ KUMAR KAHAR VS. STATE OF U P [LAWS(ALL)-2018-4-331] [REFERRED TO]
ASHOK DHARIWAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1991-7-25] [REFERRED TO]
DINESH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-9-3] [REFERRED TO]
RIJUMAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1988-10-49] [REFERRED TO]
JAGDISH PRASAD VS. STATE OF RAJASTHAN [LAWS(RAJ)-1988-7-1] [REFERRED TO]
GOVIND VS. STATE OF RAJASTHAN [LAWS(RAJ)-1996-2-42] [REFERRED TO]
RADHA VS. STATE [LAWS(RAJ)-1996-2-47] [REFERRED TO]
ASHISH PATHAK VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-10-21] [REFERRED TO]
CHARANDAS SWAMI VS. STATE OF GUJRAT AND ANOTHER. [LAWS(SC)-2017-4-48] [REFERRED TO]
SONU @ AMAR VS. STATE OF HARYANA [LAWS(SC)-2017-7-10] [REFERRED TO]
SAMSUL HAQUE VS. STATE OF ASSAM [LAWS(SC)-2019-8-103] [REFERRED TO]
GUNA MAHTO VS. STATE OF JHARKHAND [LAWS(SC)-2023-3-59] [REFERRED TO]
PRADEEP KUMAR VS. STATE OF CHHATTISGARH [LAWS(SC)-2023-3-49] [REFERRED TO]
NIKHIL CHANDRA MONDAL VS. STATE OF WEST BENGAL [LAWS(SC)-2023-3-9] [REFERRED TO]
RAM PRATAP VS. STATE OF HARYANA [LAWS(SC)-2022-12-38] [REFERRED TO]
MOHD. ARIF @ ASHFAQ VS. STATE (NCT OF DELHI) [LAWS(SC)-2022-11-4] [REFERRED TO]
MANOJ VS. STATE OF MADHYA PRADESH [LAWS(SC)-2022-5-103] [REFERRED TO]
WADLA BHEEMARAIDU VS. STATE OF TELANGANA [LAWS(SC)-2024-12-4] [REFERRED TO]
STATE OF RAJASTHAN VS. BABLU ALIAS MUBARIK HUSSAIN [LAWS(RAJ)-2006-7-79] [REFERRED TO]
LIYAKAT ALI VS. STATE [LAWS(RAJ)-2009-2-104] [REFERRED TO]
BABU LAL AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2015-9-160] [REFERRED TO]
NEMICHAND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-8-28] [REFERRED TO]
SOHANI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-5-176] [REFERRED TO]
LALIT KUMAR VS. STATE OF UTTARAKHAND & ANOTHER [LAWS(UTN)-2017-10-48] [REFERRED TO]
KUNDAN SINGH & ANOTHER VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-7-170] [REFERRED TO]
STATE OF MADHYA PRADESH VS. HONEY @ KAKKU [LAWS(MPH)-2020-3-278] [REFERRED TO]
SAROJ SEN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-9-82] [REFERRED TO]
KOMAL TIWARI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-4-61] [REFERRED TO]
IN REFERENCE RECEIVED FROM 3RD ADDITIONAL SESSIONS JUDGE SINGROULI HEAD QUARTER WAIDHAN (M.P. VS. RAMJAG BIND [LAWS(MPH)-2022-12-175] [REFERRED TO]
JAI BAJRANG ASSOCIATES: A PARTNERSHIP CONCERN THR. PARTNER SONU RANA VS. RAMVEER SINGH [LAWS(MPH)-2020-9-21] [REFERRED TO]
IN REFERENCE (SUO MOTO) VS. YOGESH NATH [LAWS(MPH)-2021-9-86] [REFERRED TO]
ASHOK POKHREL VS. STATE OF SIKKIM [LAWS(SIK)-2012-6-2] [REFERRED TO]
SHRI SANTOSH GURUNG VS. STATE OF SIKKIM [LAWS(SIK)-2017-4-2] [REFERRED TO]
PRANEET BHATI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(UTN)-2021-12-57] [REFERRED TO]
STATE OF UTTARAKHAND VS. SATYESH KUMAR [LAWS(UTN)-2024-8-2] [REFERRED TO]
GOPAL SINGH VS. STATE OF UTTARANCHAL [LAWS(UTN)-2006-10-2] [REFERRED TO]
STATE VS. KUNDAN DAYAL [LAWS(UTN)-2007-2-44] [REFERRED TO]
SHIBU DEB VS. STATE OF TRIPURA [LAWS(TRIP)-2019-8-2] [REFERRED TO]
BISWAJIT DAS VS. STATE OF TRIPURA [LAWS(TRIP)-2018-12-5] [REFERRED TO]
BISWAJIT DAS VS. STATE OF TRIPURA [LAWS(TRIP)-2018-12-5] [REFERRED TO]
STATE OF TRIPURA VS. ARJUN BISWAS [LAWS(TRIP)-2013-12-3] [REFERRED TO]
NANDAN PAUL VS. STATE OF TRIPURA [LAWS(TRIP)-2014-5-12] [REFERRED TO]
REDDY PRAVEEN REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2024-11-29] [REFERRED TO]
AGGU POSHETTY VS. STATE OF TELANGANA [LAWS(TLNG)-2024-9-71] [REFERRED TO]
DEEP SINGH VS. STATE OF TELANGANA [LAWS(TLNG)-2024-2-77] [REFERRED TO]
KATRAVATH SHIVA VS. STATE OF TELANGANA [LAWS(TLNG)-2022-11-142] [REFERRED TO]
JAI KISHOR SAH VS. STATE OF BIHAR [LAWS(PAT)-2023-6-39] [REFERRED TO]
YENUGU GOVIND REDDY, DHARUR VS. STATE OF TELANGANA [LAWS(TLNG)-2022-12-25] [REFERRED TO]
PRADEEP KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2022-3-48] [REFERRED TO]
NATHIYA VS. STATE REP. BY INSPECTOR OF POLICE,BAGAYAM POLICE STATION, VELLORE [LAWS(SC)-2016-11-3] [REFERRED TO]
ARJUN MARIK VS. STATE OF BIHAR, ARJUN MARIK [LAWS(PAT)-1992-4-46] [REFERRED]
RAKESH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1998-9-41] [REFERRED TO]
Kapil Kumar Bramhan VS. State of M.P. [LAWS(MPH)-2000-9-102] [REFERRED TO]
STATE OF PUNJAB VS. VIKRAM SINGH @ VICKY WALIA [LAWS(P&H)-2008-5-65] [REFERRED TO]
PARDEEP KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2014-12-389] [REFERRED]
RAJIV SINGH VS. STATE OF BIHAR [LAWS(SC)-2015-12-49] [REFERRED TO]
BHIM SINGH VS. STATE OF UTTARAKHAND [LAWS(SC)-2015-2-23] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAJ KUMAR [LAWS(SC)-2014-4-46] [REFERRED TO]
PARAMJEET SINGH ALIAS PAMMA VS. STATE OF UTTARAKHAND [LAWS(SC)-2010-9-103] [REFERRED TO]
STATE OF U P VS. MOHD IQRAM [LAWS(SC)-2011-6-15] [REFERRED TO]
PRAKASH VS. STATE OF RAJASTHAN [LAWS(SC)-2013-3-56] [REFERRED TO]
MADHU @ MADHURANATHA VS. STATE OF KARNATAKA [LAWS(SC)-2013-11-28] [REFERRED TO]
VIVEK BITHLE @ BITTU VS. STATE OF M P [LAWS(MPH)-2013-12-70] [REFERRED TO]
IN REFERENCE VS. RAJESH [LAWS(MPH)-2013-7-150] [REFERRED TO]
ANIL SHARMA ALIAS ANIL NAMDEV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2012-5-96] [REFERRED TO]
BALWINDER KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2010-11-259] [REFERRED TO]
ARJUN SINGH VS. STATE OF M P [LAWS(MPH)-2014-10-94] [REFERRED TO]
VIJAY SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2014-9-45] [REFERRED TO]
SHEESH RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-8-113] [REFERRED TO]
SATISH NIRANKARI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-2-29] [REFERRED TO]
ATMA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-5-9] [REFERRED TO]
SHANKAR LAL VS. STATE [LAWS(RAJ)-2009-8-95] [REFERRED TO]
SUNIL KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2013-3-55] [REFERRED TO]
RAMU LAL VS. STATE OF M P [LAWS(MPH)-2018-7-72] [REFERRED TO]
ASHOK S/O MISHRILAL SHARMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-6-65] [REFERRED TO]
SAIYAD ABID AND OTHERS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-7-16] [REFERRED TO]
AMIT @ RAJU VISHWAKARMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-1-45] [REFERRED TO]
DEEPAK ARYA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-10-13] [REFERRED TO]
KULWANT KAUR AND ORS. VS. STATE OF PUNJAB [LAWS(P&H)-2015-5-771] [REFERRED TO]
LALAN PASWAN VS. STATE OF BIHAR [LAWS(PAT)-2024-4-76] [REFERRED TO]
SUBODH KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2022-11-51] [REFERRED TO]
PRAMOD RAI VS. STATE OF BIHAR [LAWS(PAT)-2023-6-36] [REFERRED TO]
STATE OF BIHAR VS. SHEO PUJAN KUMHAR [LAWS(PAT)-2020-10-6] [REFERRED TO]
STATE OF BIHAR VS. NIRANJAN [LAWS(PAT)-2020-11-2] [REFERRED TO]
THAKORE UMEDSING NATHUSING VS. STATE OF GUJARAT [LAWS(SC)-2024-2-74] [REFERRED TO]
HARENDRA MAHTO VS. THE STATE OF BIHAR [LAWS(PAT)-2018-2-294] [REFERRED TO]
HANSRAJ VS. STATE OF CHHATTISGARH [LAWS(SC)-2025-2-26] [REFERRED TO]
STATE OF MADHYA PRADESH VS. BALVEER SINGH [LAWS(SC)-2025-2-92] [REFERRED TO]
SANJAY VS. STATE OF UTTAR PRADESH [LAWS(SC)-2025-2-146] [REFERRED TO]
KHAKCHANG JAMATIA VS. STATE OF TRIPURA [LAWS(TRIP)-2022-3-16] [REFERRED TO]
SAROJANI DEVI VS. STATE [LAWS(UTN)-2008-3-122] [REFERRED TO]
MENGARTHI SRINIVAS VS. STATE OF TELANGANA [LAWS(TLNG)-2024-1-37] [REFERRED TO]
RUPCHAND MONDAL VS. STATE OF TRIPURA [LAWS(TRIP)-2013-9-4] [REFERRED TO]
SRI. HARILAL DEBNATH VS. THE STATE OF TRIPURA [LAWS(TRIP)-2014-5-32] [REFERRED TO]
JANARDHAN DEBNATH VS. THE STATE OF TRIPURA [LAWS(TRIP)-2015-7-72] [REFERRED TO]
BASUDEV TANTI @ BASUDEV TANTUBAI VS. STATE OF TRIPURA [LAWS(TRIP)-2019-8-6] [REFERRED TO]
BIDYUT KANTI DAS VS. STATE OF TRIPURA [LAWS(TRIP)-2020-10-31] [REFERRED TO]
STATE OF TELANGANA VS. CHILUKA GOPAI PATTIDAR GOPAL [LAWS(TLNG)-2024-12-27] [REFERRED TO]
SUBRATA CHAKRABORTY VS. STATE OF TRIPURA [LAWS(TRIP)-2013-11-1] [REFERRED TO]
MD. MOKTHAR PASHA VS. STATE OF TELANGANA [LAWS(TLNG)-2023-1-77] [REFERRED TO]
KAILASH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-1-3] [REFERRED TO]
UMA SHANKER VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-2-82] [REFERRED TO]
KRISHAN LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1991-4-39] [REFERRED TO]
VEER PUNERJAI VS. STATE OF RAJASTHAN [LAWS(RAJ)-1989-12-3] [DISTINGUISHED]
MANISH DIXIT & ANR. VS. STATE OF RAJASTHAN & ANR. [LAWS(RAJ)-1998-4-66] [REFERRED TO]
RAJENDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1995-7-35] [RELIED ON]
SUNIL KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-1997-1-4] [REFERRED TO]
SHIVAJI CHINTAPPA PATIL VS. STATE OF MAHARASHTRA [LAWS(SC)-2021-3-8] [REFERRED TO]
SURESH AND ANR VS. STATE OF HARYANA [LAWS(SC)-2018-8-50] [REFERRED TO]
GANPAT SINGH VS. THE STATE OF MADHYA PRADESH [LAWS(SC)-2017-9-17] [REFERRED TO]
S. KALEESWARAN VS. STATE [LAWS(SC)-2022-11-5] [REFERRED TO]
VAHITHA VS. STATE OF TAMIL NADU [LAWS(SC)-2023-2-53] [REFERRED TO]
RANDEEP SINGH @ RANA VS. STATE OF HARYANA [LAWS(SC)-2024-11-55] [REFERRED TO]
R. SREENIVASA VS. STATE OF KARNATAKA [LAWS(SC)-2023-9-24] [REFERRED TO]
RAJA NAYKAR VS. STATE OF CHHATTISGARH [LAWS(SC)-2024-1-52] [REFERRED TO]
DINESH BORTHAKUR VS. STATE OF ASSAM [LAWS(SC)-2008-3-135] [REFERRED TO]
SANTOSH KUMAR SINGH VS. STATE [LAWS(SC)-2010-10-76] [REFERRED TO]
MOHD ARIF ALIAS ASHFAQ VS. STATE OF NCT OF DELHI [LAWS(SC)-2011-8-77] [REFERRED TO]
AJITSINGH HARNAMSINGH GUJRAL VS. STATE OF MAHARASHTRA [LAWS(SC)-2011-9-81] [REFERRED TO]
SATHYA NARAYANAN VS. STATE REP. BY INSPECTOR OF POLICE [LAWS(SC)-2012-11-3] [REFERRED TO]
STATE OF RAJASTHAN VS. KHERAJ RAM [LAWS(SC)-2003-8-91] [REFERRED]
SUBHASH CHAND VS. STATE OF RAJASTHAN [LAWS(SC)-2001-10-101] [REFERRED]
BIRA CHOUDHARY SON OF SHIV PUJAN CHOUDHARY VS. STATE OF BIHAR [LAWS(PAT)-2012-3-23] [REFERRED TO]
SABITA DEVI WIFE OF KRIT MAHTO RESIDENT OF VILLAGE MAHARAJGANJ VS. STATE OF BIHAR [LAWS(PAT)-2012-4-1] [REFERRED TO]
MOHD AZAD ALIAS SAMIN VS. STATE OF WEST BENGAL [LAWS(SC)-2008-11-31] [REFERRED TO]
RITESH CHAKARVARTI VS. STATE OF MADHYA PRADESH [LAWS(SC)-2006-9-98] [REFERRED TO]
BHIMSEN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2024-5-130] [REFERRED TO]
ANIL KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2007-1-77] [REFERRED TO]
JAG DAYAL SINGH VS. STATE OF BIHAR [LAWS(PAT)-2002-11-60] [REFERRED TO]
STATE OF RAJASTHAN VS. BRAHMANAND AND ORS. [LAWS(RAJ)-2017-2-22] [REFERRED TO]
JAGROOP SINGH S/O HAKAM SINGH AND ANR. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-4-180] [REFERRED TO]
RAMESH S/O SHRI KALU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-5-175] [REFERRED TO]
STATE OF RAJASTHAN VS. PARMESHWAR SINGH @ BHAWARIA, SON OF SH. JETHU SINGH JI [LAWS(RAJ)-2017-7-88] [REFERRED TO]
VANDANA PARIHAR (VYAS), WIFE OF SHRI KAPIL PARIHAR VS. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR [LAWS(RAJ)-2017-7-93] [REFERRED TO]
NAINA DEVI @ SUMITRA W/O SHRI SUKHDEV SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-8-154] [REFERRED TO]
IBRAHIM @ BUDHA SON OF JANGSHER BY CASTE KAYAMKHANI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-9-206] [REFERRED]
GANSHYAM S/O GOVIND RAM, BY CASTE VAISHNAV, R/O VILLAGE SHIVPUR, POLICE STATION KAREDA, DISTRICT BHILWARA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-1-102] [REFERRED TO]
RAM KISHORE S/O HADMAN RAM VS. STATE OF RAJATHAN [LAWS(RAJ)-2017-1-107] [REFERRED TO]
BANWARI LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-1-303] [REFERRED TO]
BEGA RAM S/O KANA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-8-167] [REFERRED]
STATE VS. MICHAEL ALEXIS [LAWS(PAT)-1997-1-44] [REFERRED TO]
BHAGYAWATI BAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1988-1-20] [REFETRRED TO]
RAM VISHNU GUPTA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1999-2-44] [REFERRED TO]
AKRAM VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1992-8-11] [REFERRED TO]
MOHAMMED HANIF VS. STATE OF M P [LAWS(MPH)-1992-8-23] [REFERRED TO]
MANOJ KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-9-184] [REFERRED TO]
HARIVADAN BABUBHAI PATEL VS. STATE OF GUJARAT [LAWS(SC)-2013-7-1] [REFERRED TO]
SAMPATH KUMAR VS. INSPECTOR OF POLICE [LAWS(SC)-2012-3-5] [REFERRED TO]
NAR SINGH VS. STATE OF HARYANA [LAWS(SC)-2014-11-10] [REFERRED TO]
MAYA DEVI & ANR. VS. STATE OF HARYANA [LAWS(SC)-2015-12-13] [REFERRED TO]
SANGILI VS. STATE OF TAMIL NADU [LAWS(SC)-2014-9-34] [REFERRED TO]
TUKARAM VS. STATE OF CHHATTISGARH [LAWS(SC)-2014-12-81] [REFERRED TO]
GURVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-9-140] [REFERRED TO]
BIMAL SUBBA ALIAS BIJAY SUBBA VS. STATE OF SIKKIM [LAWS(SIK)-2020-6-7] [REFERRED TO]
AMAR SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2025-3-19] [REFERRED TO]
AKHIL KUMAR AGARWAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-9-46] [REFERRED TO]
STATE OF GUJARAT VS. VIKRAMBHAI NANJIBHAI GAMETI [LAWS(GJH)-2007-8-44] [REFERRED TO]
THAKORE SHIVAJI PUNJAJI VS. STATE OF GUJARAT [LAWS(GJH)-2008-11-23] [REFERRED TO]
HARSING ALIAS SURSINGBHAI CHHITUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2009-2-202] [REFERRED TO]
SAYEED DABESTANI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-9-295] [REFERRED TO]
MOHD. ISMAIL ABDUL HADIS MANIYAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-9-57] [REFERRED TO]
HANMANT NAGNATH SURWASE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-9-179] [REFERRED TO]
GOPAL SHANKARAPPA RATHOD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-10-196] [REFERRED TO]
BHAGTAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-5-122] [REFERRED TO]
GANESH BALBHIM KSHIRSAGAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-7-94] [REFERRED TO]
SAU. SHALINI RAJU GAIKWAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-11-39] [REFERRED TO]
LALIT S/O RAMESH PRABHAWAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-9-26] [REFERRED TO]
SADABHAI SABURABHAI GARASIA PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2015-9-49] [REFERRED TO]
THOTA PANDURANGA RAO VS. STATE OF A P [LAWS(APH)-1998-3-76] [REFERRED TO]
P BIKSHAPATHI VS. STATE OF A P [LAWS(APH)-1988-10-4] [REFERRED TO]
THOTA PANDURANGA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1998-3-99] [REFERRED TO]
JASWANTBHAI CHATURBHAI NAI & ORS. VS. STATE OF GUJRAT & ANR. [LAWS(BOM)-2017-5-79] [REFERRED TO]
STATE OF MAHARASHTRA VS. ANAND PANDURANG DANDALE & ANR. [LAWS(BOM)-2017-6-137] [REFERRED TO]
SANJU S/O ATMARAM PATIL VS. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, CITY POLICE STATION, CHANDRAPUR [LAWS(BOM)-2017-9-283] [REFERRED TO]
MOHAMMED ASHIF GULAMKADAR SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2009-2-218] [REFERRED TO]
MOHD. SHAHID VS. STATE [LAWS(DLH)-2014-4-158] [REFERRED TO]
SUNIL KUMAR VS. STATE [LAWS(DLH)-2015-1-16] [REFERRED TO]
ABDUL VS. STATE [LAWS(DLH)-2023-5-205] [REFERRED TO]
CHETAN PRAKASH VS. STATE ( GOVT NCT OF DELHI) [LAWS(DLH)-2022-6-78] [REFERRED TO]
SUSHIL ANSAL VS. STATE OF NCT [LAWS(DLH)-2022-2-49] [REFERRED TO]
DINESH KUMAR VS. STATE [LAWS(DLH)-2022-10-117] [REFERRED TO]
SONU @ ASHUTOSH TIWARI VS. STATE [LAWS(DLH)-2019-12-91] [REFERRED TO]
SATYAPAL SINGH VS. THE STATE (NCT OF DELHI) [LAWS(DLH)-2018-3-97] [REFERRED TO]
INDRAWATI VS. STATE [LAWS(DLH)-2020-2-44] [REFERRED TO]
RAMJANI VS. STATE [LAWS(DLH)-2020-3-41] [REFERRED TO]
STATE OF ASSAM VS. JASHIM UDDIN BARBHUIYA HAILAKANDI [LAWS(GAU)-2024-4-28] [REFERRED TO]
ABDUL SUKKUR VS. STATE OF ASSAM [LAWS(GAU)-2024-5-38] [REFERRED TO]
BARKA MURMU VS. STATE OF ASSAM [LAWS(GAU)-2023-6-15] [REFERRED TO]
MUNINDRA KUMAR VS. STATE OF ASSAM [LAWS(GAU)-2023-6-108] [REFERRED TO]
DIPANJALI BORGOHAIN VS. STATE OF ASSAM [LAWS(GAU)-2023-8-82] [REFERRED TO]
SUNIL MANKI MURA VS. STATE OF ASSAM [LAWS(GAU)-2024-11-28] [REFERRED TO]
MAHADEV BHAGWANJI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2001-4-49] [REFEREED]
RAMGOPAL SHRIRAM SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-1995-9-3] [REFERRED TO]
BHARATKUMAR MAGANLAL MOCHI VS. STATE OF GUJARAT [LAWS(GJH)-1997-12-8] [REFERRED TO]
RAMESHKUMAR MORAJI MARWADI VS. STATE OF GUJARAT [LAWS(GJH)-1997-4-22] [REFERRED]
STATE OF HIMACHAL PRADESH VS. BUDH RAM [LAWS(HPH)-2016-6-92] [REFERRED TO]
MANOJBHAI LALJIBHAI KABARIA VS. STATE OF GUJARAT [LAWS(GJH)-2007-1-12] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. NEGI RAM SON OF SH LAL CHAND [LAWS(HPH)-2016-5-401] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. REKHA DEVI AND ANOTHER [LAWS(HPH)-2016-6-45] [REFERRED TO]
ASHWANI VS. STATE [LAWS(DLH)-2018-10-44] [REFERRED TO]
THE STATE OF H.P. VS. VISHAL ALIAS VICKEY AND OTHERS [LAWS(HPH)-2018-8-65] [REFERRED TO]
ARSHAD VS. STATE [LAWS(DLH)-2017-9-62] [REFERRED TO]
SANJAY KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-1-2] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MAHINDER KUMAR & ORS. [LAWS(HPH)-2017-12-197] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. ASHWANI KUMAR & OTHERS [LAWS(HPH)-2017-9-1] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-94] [REFERRED TO]
PADMAMATI MARDI VS. STATE OF ASSAM [LAWS(GAU)-2019-9-112] [REFERRED TO]
SHARIFA KHATUN @ SARIFA BIBI VS. STATE OF ASSAM [LAWS(GAU)-2020-1-49] [REFERRED TO]
MD. ZAKARIA MAZUMDER VS. STATE OF ASSAM [LAWS(GAU)-2021-8-73] [REFERRED TO]
MUN BARMAN VS. STATE OF ASSAM [LAWS(GAU)-2023-11-79] [REFERRED TO]
GAUTAM MONDAL VS. STATE OF ASSAM [LAWS(GAU)-2022-12-2] [REFERRED TO]
BULU BAG VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-1-71] [REFERRED TO]
RAJVEER SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-4-171] [REFERRED TO]
RAMESHWAR LAL CHAUHAN VS. STATE OF U.P. [LAWS(ALL)-2023-5-53] [REFERRED TO]
BADDAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-8-61] [REFERRED TO]
STATE OF DELHI VS. SIDHARTHA VASHISHT [LAWS(DLH)-2006-12-91] [REFERRED TO]
STATE OF U.P. VS. PRAKASH MEHTAR [LAWS(ALL)-2024-11-13] [REFERRED TO]
SALEEM VS. STATE OF U. P. [LAWS(ALL)-2024-1-145] [REFERRED TO]
SANJEEV NANDA VS. STATE [LAWS(DLH)-2009-7-151] [REFERRED TO]
SANJEEV NANDA VS. STATE [LAWS(DLH)-2009-7-151] [REFERRED TO]
RIKEN ALIAS DIKEN VS. STATE [LAWS(DLH)-2011-10-82] [REFERRED TO]
ASHOK KUMAR VS. STATE NCT OF DELHI [LAWS(DLH)-2011-11-149] [REFERRED TO]
SAPNA TALWAR VS. STATE [LAWS(DLH)-2011-10-63] [REFERRED TO]
PRADEEP ALIAS SANJAY VS. STATE NCT OF DELHI [LAWS(DLH)-2011-5-115] [REFERRED TO]
PRADEEP ALIAS SANJAY VS. STATE NCT OF DELHI [LAWS(DLH)-2011-5-115] [REFERRED TO]
STATE (NCT OF DELHI) VS. VISHNU SHARMA AND ORS. [LAWS(DLH)-2011-3-425] [REFERRED TO]
PRADEEP RAMESHWAR SHARMA VS. NATIONAL INVESTIGATING AGENCY [LAWS(BOM)-2023-1-89] [REFERRED TO]
SIDRAM BACCHARAM KAMBLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-162] [REFERRED TO]
BHOLA HARISHCHANDRA GUPTA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-39] [REFERRED TO]
SIDDIK SINGH PRITAM SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-1993-1-29] [REFERRED TO]
SURESH RAGHUNATH KOCHARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1992-3-38] [REFERRED TO]
KHANDU PANDU JADHAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-1995-6-78] [REFERRED TO]
NANDAKUMAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-1-200] [REFERRED TO]
ALPESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-1-294] [REFERRED TO]
RAMESH SINGHAL VS. UNITED BANK OF INDIA [LAWS(CAL)-2018-6-1] [REFERRED TO]
DILIP TARAFDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-1-48] [REFERRED TO]
KABU MALIK VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2017-2-9] [REFERRED TO]
MOSLEMUDDIN AND ORS. VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2015-7-77] [REFERRED TO]
MD MOSLEMUDDIN & ORS VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-7-200] [REFERRED]
BALASAHEB VS. STATE OF MAHARASHTRA [LAWS(BOM)-2025-3-75] [REFERRED TO]
JAI PRAKASH ALIAS GUDDU VS. THE STATE (GOVT. OF NCT) OF NEW DELHI [LAWS(DLH)-2016-11-29] [REFERRED TO]
JAVED KHAN WASI KHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-5-112] [REFERRED TO]
ANGOORI DEVI & ANR. VS. STATE [LAWS(DLH)-2016-5-211] [REFERRED TO]
SACHIN SHRIKANT NAVGIRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-10-185] [REFERRED TO]
ADIL VS. STATE OF U P [LAWS(ALL)-2008-4-86] [REFERRED TO]
HUSSAIN ALI VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2003-7-36] [REFERRED TO]
VINDHYACHAL VS. STATE OF U P [LAWS(ALL)-2004-10-75] [REFERRED TO]
DASHARATH SINGH VS. STATE OF U P [LAWS(ALL)-2003-12-141] [REFERRED TO]
KHEM CHAND NO 14501374 VS. UNION OF INDIA [LAWS(ALL)-2003-2-66] [REFERRED TO]
RANBIR SINGH TYAGI VS. STATE NCT OF DELHI [LAWS(DLH)-2016-8-49] [REFERRED TO]
SURINDER @ BHOLA VS. STATE (NCT OF DELHI) [LAWS(DLH)-2017-12-100] [REFERRED TO]
SHAKUNDER VS. STATE [LAWS(ALL)-2015-9-359] [REFERRED]
SANGEETA VS. STATE OF U.P. [LAWS(ALL)-2016-3-33] [REFERRED TO]
SANGEETA VS. STATE OF U.P. [LAWS(ALL)-2016-3-33] [REFERRED TO]
SURESH KUMAR & ANOTHER VS. STATE OF U P [LAWS(ALL)-2016-4-279] [REFERRED]
RAJESH KUMAR VS. STATE OF U P [LAWS(ALL)-2016-5-340] [REFERRED]
UMA SHANKER AND ANOTHER VS. THE STATE [LAWS(ALL)-2016-5-218] [REFERRED TO]
SHABBIR HASAN (JAIL APPEAL) VS. STATE OF U P [LAWS(ALL)-2016-5-338] [REFERRED]
SIYA RAM NISHAD (IN JAIL) VS. STATE OF U P [LAWS(ALL)-2017-9-37] [REFERRED TO]
BABA FAKKADNATH @ MULLA @ DHARAMPAL VS. STATE OF U P [LAWS(ALL)-2018-8-258] [REFERRED TO]
NEERAJ MISHRA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2019-5-475] [REFERRED TO]
NATTHU SINGH VS. STATE OF U P [LAWS(ALL)-2019-7-39] [REFERRED TO]
DHARMVEER GUPTA VS. STATE OF U.P. [LAWS(ALL)-2019-8-14] [REFERRED TO]
JAGTA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2019-8-128] [REFERRED TO]
AKHTAR VS. STATE OF U.P. [LAWS(ALL)-2019-2-310] [REFERRED TO]
AFTAB AHMAD VS. STATE OF U.P. [LAWS(ALL)-2020-1-152] [REFERRED TO]
INDAR VS. STATE [LAWS(ALL)-2020-11-99] [REFERRED TO]
RAVI VS. STATE OF U.P. [LAWS(ALL)-2020-12-24] [REFERRED TO]
STATE OF U.P. VS. KAMAL KUMAR GUPTA [LAWS(ALL)-2020-1-336] [REFERRED TO]
MANISH VS. STATE OF U.P. [LAWS(ALL)-2014-1-63] [REFERRED TO]
REBATI BAIDYA VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-10-27] [REFERRED TO]
ABDUL MANNAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-12-102] [REFERRED TO]
PURNENDU BAGANI VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-9-86] [REFERRED TO]
MOHAN SINGH VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2014-11-75] [REFERRED TO]
STATE OF WEST BENGAL VS. SUKHENDU SUR [LAWS(CAL)-2014-3-40] [REFERRED TO]
PHANI BHUSAN MAITY VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-9-76] [REFERRED TO]
HEERA LAL VS. STATE OF U.P. [LAWS(ALL)-2022-7-21] [REFERRED TO]
PRATAP SINGH VS. STATE OF U. P. [LAWS(ALL)-2022-7-170] [REFERRED TO]
SUNIL KUMAR VS. STATE OF U. P. [LAWS(ALL)-2022-4-227] [REFERRED TO]
GULAM RASHUL VS. STATE OF U.P. [LAWS(ALL)-2022-12-40] [REFERRED TO]
NARENDRA VS. STATE OF U. P. [LAWS(ALL)-2022-12-99] [REFERRED TO]
BAL GOVIND VS. STATE OF U.P. [LAWS(ALL)-2021-11-66] [REFERRED TO]
SATYA PAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-6-9] [REFERRED TO]
CHATTHOO CHERO VS. STATE OF U.P. [LAWS(ALL)-2022-2-90] [REFERRED TO]
RAJPAL VS. STATE OF U.P. [LAWS(ALL)-2022-1-42] [REFERRED TO]
JASWANT DEWAR VS. STATE OF C.G. [LAWS(CHH)-2024-3-80] [REFERRED TO]
HEERAMANI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-2-58] [REFERRED TO]
RAMKUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-9-35] [REFERRED TO]
DADU SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-5-4] [REFERRED TO]
CHINTU @ SHIVAM VS. STATE OF C.G. [LAWS(CHH)-2023-1-94] [REFERRED TO]
MAMTA MANHARE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-10-52] [REFERRED TO]
GUDDA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-10-58] [REFERRED TO]
BIRBAL SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-153] [REFERRED TO]
SANGEETA TIWARI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-1-80] [REFERRED TO]
LAXMINARAYAN, VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-12-156] [REFERRED TO]
KISHAN SINGH PARVANA VS. STATE OF C.G. [LAWS(CHH)-2019-7-182] [REFERRED TO]
EKNATH VITTHAL WAKLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-9-1] [REFERRED TO]
SANJAY KUMAR KESHARWANI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2010-1-11] [REFERRED TO]
SURUTI BAI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2010-7-16] [REFERRED TO]
RAMKUMAR HARBANSH VS. STATE OF C.G. [LAWS(CHH)-2011-11-85] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJENDRA PRALHADRAO WASNIK [LAWS(BOM)-2009-3-11] [REFERRED TO]
SATISH SHARWAN HIRUDKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-5-12] [REFERRED TO]
SURESH TRIMBAK DARVEKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-9-162] [REFERRED TO]
SURESH TRIMBAK DARVEKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-9-162] [REFERRED TO]
LOCHAN RAM AND ORS. VS. STATE OF C.G. [LAWS(CHH)-2015-8-30] [REFERRED TO]
GAUTAM CHATTERJI VS. STATE OF M.P. [LAWS(CHH)-2012-9-51] [REFERRED TO]
DUGESHWARI SAHOO VS. STATE OF CG [LAWS(CHH)-2013-1-43] [REFERRED TO]
BAGIRATHI KOLAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-7-12] [REFERRED TO]
SANDEEP VERMA ALIAS TRILOK VERMA VS. STATE OF CHHATTISGARH THROUGH POLICE STATION [LAWS(CHH)-2017-8-51] [REFERRED TO]
TOWARAM YADAV, S/O RAMA YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-33] [REFERRED TO]
JAGJAHIR @ INDRAPAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-94] [REFERRED TO]
HARISHANKAR S/O DUKALU BAIGA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-1-132] [REFERRED TO]
TULESH KUMAR SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-10-206] [REFERRED TO]
RANGNATH BHAGWANTA PAWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-4-66] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SANJAY SHESHRAO SURYAWANSHI [LAWS(BOM)-2014-12-139] [REFERRED TO]
RAJARAM LIMBAJI BABAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-1-92] [REFERRED TO]
MUNGA S/O.BABUBHAI GAVIT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-8-235] [REFERRED TO]
JAMSING HULYA BARELA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-5-33] [REFERRED TO]
BOM BAHADUR THAPA VS. UNITED COMMERCIAL BANK [LAWS(DLH)-2002-2-38] [REFERRED]
VIJAY KUMAR VS. STATE [LAWS(DLH)-1995-5-31] [REFERRED TO]
LALIT KUMAR VS. STATE [LAWS(DLH)-1996-4-11] [REFERRED TO]
SATISH KUMAR VS. STATE [LAWS(DLH)-1996-9-55] [REFERRED]
VILAS AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-2-56] [REFERRED TO]
ANKUSH S/O LAXMANRAO NIKHADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-6-261] [REFERRED TO]
NOWSAD SK VS. STATE OF WEST BENGAL [LAWS(CAL)-2002-9-65] [REFERRED]
STATE VS. C RONALD [LAWS(CAL)-2004-10-21] [REFERRED TO]
JAGAILAL DAS & ORS VS. STATE OF WEST BENGAL [LAWS(CAL)-2004-4-88] [REFERRED]
RATAN RUIDAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-5-83] [REFERRED TO]
BHAIROW PRASAD VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-4-108] [REFERRED TO]
KIRAN PAL VS. STATE OF U P [LAWS(ALL)-2009-2-48] [REFERRED TO]
SALEEM ALIAS NAWAB ALIAS MOTA AND ORS VS. STATE OF U P [LAWS(ALL)-2008-4-339] [REFERRED]
STATE VS. AZAD KHAN [LAWS(DLH)-2013-8-357] [REFERRED TO]
KHANALA VENKATA KRISHNA YADAV VS. STATE OF A P [LAWS(APH)-2005-7-59] [REFERRED TO]
CHILKA NIRMALA ALIAS NEELAMMA VS. STATE OF A P [LAWS(APH)-2006-11-86] [REFERRED TO]
P KONDA BASU VS. STATE OF A P [LAWS(APH)-2004-10-30] [REFERRED TO]
BALLALA VENKATESWARLU VS. STATE [LAWS(APH)-2004-7-17] [REFERRED TO]
Public Prosecutor VS. Uddala Rathaiah [LAWS(APH)-2004-7-70] [REFERRED TO]
RAJEEV KUMAR VS. STATE (NCT OF DELHI) [LAWS(DLH)-2013-5-223] [REFERRED TO]
ATUL SHARMA VS. STATE [LAWS(DLH)-2013-5-312] [REFERRED TO]
MUKESH KUMAR ALIAS PILWA ALIAS CHAHU VS. STATE [LAWS(DLH)-2012-2-211] [REFERRED TO]
AJAY KUMAR VS. STATE [LAWS(DLH)-2012-9-260] [REFERRED TO]
VINOD KUMAR VS. STATE [LAWS(DLH)-2013-10-21] [REFERRED TO]
THURUMELLA RAMESH BABU VS. STATE OF AP [LAWS(APH)-2010-6-15] [REFERRED TO]
GOVINDU VS. STATE OF A P [LAWS(APH)-2008-4-11] [REFERRED TO]
GOTTE PEDDULU VS. STATE OF A P [LAWS(APH)-2006-9-80] [REFERRED TO]
VARIKUPPALA VENKATESH VS. STATE OF A.P. [LAWS(APH)-2013-12-159] [REFERRED TO]
YAKUB ALI VS. STATE OF TRIPURA [LAWS(GAU)-2004-4-19] [REFERRED TO]
SUNDERLAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-1999-10-23] [REFERRED TO]
BASAWRAJ TUKARAM ISRAN VS. STATE OF GOA [LAWS(BOM)-2002-2-69] [REFERRED TO]
STATE OF A.P. VS. MOHAMMAD ABDUL SAMMAD MUNNA [LAWS(APH)-2024-5-49] [REFERRED TO]
KOWJU RAVI NAGA BABU VS. STATE OF A.P. [LAWS(APH)-2024-6-93] [REFERRED TO]
STATE OF ASSAM VS. MANIK CHANDRA DEY [LAWS(GAU)-1988-2-2] [RELIED ON]
B. RAJANNA RAJU, VISAKHAPATNAM VS. P.P., HYD. [LAWS(APH)-2021-9-63] [REFERRED TO]
GADIKANA MURALI KRISHNA VS. STATE OF A.P. [LAWS(APH)-2024-11-68] [REFERRED TO]
SURESHA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-1501] [REFERRED TO]
KIRAN SEBASTIYAN VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-1463] [REFERRED TO]
MANJUNATHA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-6-1503] [REFERRED TO]
SIVA VS. STATE [LAWS(MAD)-2019-4-952] [REFERRED TO]
STATE VS. MITTALAL NAHAR [LAWS(MAD)-2002-2-89] [REFERRED TO]
BHOOP SINGH VS. STATE OF HARYANA [LAWS(P&H)-2014-2-53] [REFERRED TO]
MOHAMMAD SHER BAHADUR KHAN VS. STATE [LAWS(ORI)-1995-12-10] [REFERRED TO]
MADAN MOHAN RAJ VS. STATE OF ORISSA [LAWS(ORI)-1995-7-11] [REFERRED TO]
STATE OF ORISSA VS. SIMANCHAL GOUDA [LAWS(ORI)-1996-9-7] [REFERRED TO]
LALITA BADNAIK VS. STATE [LAWS(ORI)-1986-3-6] [REFERRED TO]
CHATRU ALIAS CHATRUBHUJA BHUE VS. STATE [LAWS(ORI)-1986-7-1] [RELIED ON]
STATE OF ORISSA VS. BIRANCHI GOCHHI [LAWS(ORI)-2008-5-78] [REFERRED TO]
PAULUS ORAM VS. STATE OF ORISSA [LAWS(ORI)-1999-5-1] [REFERRED TO]
ABHI @ ABHIRAM MUNDA VS. NANDU MUNDA [LAWS(ORI)-2014-1-35] [REFERRED TO]
MADRASI CHAMPIA VS. STATE OF ORISSA [LAWS(ORI)-2015-12-21] [REFERRED TO]
GOBINDA MALLIA VS. UCO BANK [LAWS(ORI)-2014-12-25] [REFERRED TO]
PUNIA ALIAS PURNA CHANDRA NAIK VS. STATE OF ORISSA [LAWS(ORI)-2019-8-22] [REFERRED TO]
SADAN GOUDA VS. STATE OF ORISSA [LAWS(ORI)-2018-1-83] [REFERRED TO]
MOHAMMED IQBAL VS. STATE OF KERALA [LAWS(KER)-2025-2-64] [REFERRED TO]
BINU K.C. VS. STATE OF KERALA [LAWS(KER)-2024-7-107] [REFERRED TO]
B.W.JYOTHIKUMAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KER)-2023-8-166] [REFERRED TO]
STATE OF KERALA VS. GIREESH KUMAR [LAWS(KER)-2024-7-12] [REFERRED TO]
SREEJU T.V. VS. STATE OF KERALA [LAWS(KER)-2024-8-7] [REFERRED TO]
THE STATE OF BIHAR VS. RAM CHANDRA SINGH SON OF LATE SAUDI SINGH, RESIDENT OF VILLAGE [LAWS(PAT)-2015-10-138] [REFERRED TO]
STATE OF BIHAR VS. RAVI UPADHYAYA [LAWS(PAT)-2014-7-30] [REFERRED TO]
SHYAM SUNDAR MODI VS. STATE OF BIHAR [LAWS(PAT)-2014-4-6] [REFERRED TO]
S. PALANICHAMY VS. STATE [LAWS(MAD)-2024-3-554] [REFERRED TO]
RAM SINGH AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-5-180] [REFERRED TO]
HANUMAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-5-202] [REFERRED TO]
DHARMA RAM BISHNOI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-10-58] [REFERRED TO]
CHARANJEET @ CHATRA @ LAMBA, S/O HARBHAJAN SINGH VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2016-10-113] [REFERRED TO]
K.HEERACHAND VS. STATE [LAWS(MAD)-2022-8-99] [REFERRED TO]
JEET AMARESH SATPATHY VS. STATE OF ODISHA [LAWS(ORI)-2024-5-179] [REFERRED TO]
PRADYUMNA SAHU VS. STATE OF ODISHA [LAWS(ORI)-2022-9-133] [REFERRED TO]
HARASA @ HARSHA BEHERA VS. STATE OF ODISHA [LAWS(ORI)-2022-9-2] [REFERRED TO]
JAYARAM SAHOO VS. STATE OF ODISHA [LAWS(ORI)-2022-3-4] [REFERRED TO]
BHULA VS. STATE OF ODISHA [LAWS(ORI)-2022-9-54] [REFERRED TO]
SANKAR PRADHAN VS. STATE OF ODISHA [LAWS(ORI)-2022-9-119] [REFERRED TO]
MANAK SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-359] [REFERRED TO]
SUNITA AND ANOTHER VS. STATE OF PUNJAB [LAWS(P&H)-2011-2-501] [REFERRED TO]
RAMESH VS. STATE OF M P [LAWS(MPH)-2010-8-63] [REFERRED TO]
NAVEEN ALIAS TINKU VS. STATE OF HARYANA [LAWS(P&H)-2009-5-15] [REFERRED TO]
HEMANT KHARE VS. STATE OF M P [LAWS(MPH)-2013-9-403] [REFERRED]
DILIP KUMAR VS. STATE OF M.P. [LAWS(MPH)-2013-9-236] [REFERRED TO]
HEMANT KHARE VS. STATE OF M P [LAWS(MPH)-2013-9-403] [REFERRED]
IN REFERENCE VS. KAMLESH @ GHANTI [LAWS(MPH)-2013-10-155] [REFERRED TO]
RAJESH S/O NANHE SINGH SENGAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2013-7-42] [REFERRED TO]
MEENA BAI VS. STATE OF M P [LAWS(MPH)-2012-2-136] [REFERRED TO]
STATE OF GUJARAT VS. PRATAPSINH AKHMABHAI PANDOR [LAWS(GJH)-2024-6-45] [REFERRED TO]
LALITHA VS. L. C. RAGHU [LAWS(KAR)-2019-7-218] [REFERRED TO]
DEEPAKBHAI HASRAJBHAI SAVALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-121] [REFERRED TO]
RASIK ALIAS RAJU JIVABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-999] [REFERRED TO]
BHADRESHMUKAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1003] [REFERRED TO]
ASHOK S/O LAKSHAMAPPA HOSUR VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-31] [REFERRED TO]
VENKATESH, S/O RACHAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2020-8-205] [REFERRED TO]
KALIAPERUMAL VS. ANANDAN NAMBIAR [LAWS(MAD)-1986-7-43] [REFERRED TO]
PERIASWAMI VS. STATE OF TAMIL NADU [LAWS(MAD)-1993-2-57] [REFERRED TO]
REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE VS. TALAWARA VENKATAPPA [LAWS(KAR)-2003-1-67] [REFERRED TO]
DEVAKI VS. STATE OF KERALA [LAWS(KER)-1999-6-28] [REFERRED]
T. RAJA S/O THANKAMONY VS. STATE OF KERALA [LAWS(KER)-2009-11-150] [REFERRED TO]
STATE OF M P VS. ASHISH BATHAM [LAWS(MPH)-2001-8-14] [REFERRED TO]
State of M.P. VS. Ashish Batham [LAWS(MPH)-2001-8-80] [REFERRED TO]
STATE OF M P VS. ASHOK [LAWS(MPH)-2008-1-64] [REFERRED TO]
MEHBOOB KHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2005-7-57] [REFERRED TO]
STATE OF KARNATAKA VS. MAHANTAPPA [LAWS(KAR)-1995-9-41] [FOLLOWED ON]
MANOJBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-10-294] [REFERRED TO]
KAMAL SINGH VS. STATE OF H.P. [LAWS(HPH)-2024-11-4] [REFERRED TO]
RAMSEWAK S/O KISHANARAM VS. STATE OF M P [LAWS(MPH)-2018-3-373] [REFERRED TO]
ASHOK S/O BHAIRO SINGH PURVIYA VS. ASHOK [LAWS(MPH)-2017-5-218] [REFERRED TO]
NANDU @ NANDLAL S/O PRABHU BANJARA & 2 OTHERS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-12-157] [REFERRED TO]
AMAR BAHADUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-4-8] [REFERRED TO]
NEERAJ ALIAS TIKIYA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2009-2-72] [REFERRED TO]
BIJU ALIAS JOSEPH VS. STATE OF KERALA [LAWS(KER)-2012-7-15] [REFERRED TO]
JOSE VS. THE STATE OF KERALA [LAWS(KER)-2015-7-51] [REFERRED TO]
STATE OF KERALA VS. SUDARSANAN [LAWS(KER)-2014-6-155] [REFERRED TO]
VANDLEPPA VS. THE STATE OF KARNATAKA [LAWS(KAR)-2015-7-132] [REFERRED TO]
KANCHAN AND ORS. VS. RAVINDRANATH AND ORS. [LAWS(KAR)-2015-9-347] [REFERRED TO]
KANCHAN AND ORS. VS. RAVINDRANATH AND ORS. [LAWS(KAR)-2015-9-347] [REFERRED TO]
UNNIKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2016-6-137] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAKSHA DEVI [LAWS(HPH)-2010-7-187] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RUSHTAM ALI [LAWS(HPH)-2011-6-41] [REFERRED TO]
PREM SINGH VS. STATE OF H.P. [LAWS(HPH)-2007-12-62] [REFERRED TO]
KHEM SINGH VS. THE STATE OF H.P. [LAWS(HPH)-1992-6-10] [REFERRED TO]
MAHESWAR MEDHI VS. STATE OF ASSAM [LAWS(GAU)-2018-11-127] [REFERRED TO]
HARILAL HRISHI DAS VS. STATE OF TRIPURA [LAWS(GAU)-2013-1-20] [REFERRED TO]
HARILAL HRISHI DAS VS. STATE OF TRIPURA [LAWS(GAU)-2013-1-20] [REFERRED TO]
PUNI DAS VS. STATE OF ASSAM [LAWS(GAU)-2013-2-105] [REFERRED TO]
RUMAN BARUAH VS. STATE OF ASSAM [LAWS(GAU)-2012-12-12] [REFERRED TO]
MRINAL BARMAN VS. STATE OF ASSAM [LAWS(GAU)-2014-5-58] [REFERRED TO]
RAT CHAND BAHADUR MAGAR VS. STATE OF ASSAM [LAWS(GAU)-2014-8-13] [REFERRED TO]
SUJIT RUDRA PAUL VS. STATE OF TRIPURA [LAWS(GAU)-2009-2-24] [REFERRED TO]
CHAUDHARY MAHATO VS. STATE OF BIHAR [LAWS(JHAR)-2019-5-53] [REFERRED TO]
RAJIV KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-5-127] [REFERRED TO]
RINKU SAH VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-11-150] [REFERRED TO]
JITAN MARANDI, SON OF MUCHU MARANDI VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-12-26] [REFERRED TO]
CHANDMUNI DEVI (CR. A. (DB) NO. 192 OF 2009) VS. THE STATE OF JHARKHAND (IN BOTH CASES) [LAWS(JHAR)-2017-3-143] [REFERRED TO]
VIJAY SINGH VS. STATE NCT OF DELHI [LAWS(DLH)-2025-2-54] [REFERRED TO]
STATE OF H.P. VS. BHUPINDER SINGH ALIAS VICKY [LAWS(HPH)-2013-12-22] [REFERRED TO]
RAMU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-11-139] [REFERRED TO]
JITENDER KUMAR VS. STATE OF H.P. [LAWS(HPH)-2014-8-56] [REFERRED TO]
DEEPAK KUMAR SON OF LATE SATVEER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-1-25] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SURENDER KUMAR [LAWS(HPH)-2013-7-53] [REFERRED TO]
VIJAY KUMAR @ TANTU S/O NATER SINGH VS. STATE OF H P [LAWS(HPH)-2015-6-58] [REFERRED TO]
STATE OF KERALA VS. UNNI [LAWS(KER)-2018-8-232] [REFERRED TO]
MUNNA @ MUNNA SHARMA @ PARMANAND; RAM PARAMESH @ RAM PRAVESH; RAJU @ MAQSOOD @ AHAMAD VS. STATE [LAWS(KAR)-2014-11-369] [REFERRED]
JYOTHISH LAL VS. STATE OF KERALA [LAWS(KER)-2020-2-356] [REFERRED TO]
UMMER BEARY VS. STATE OF KERALA [LAWS(KER)-2020-7-78] [REFERRED TO]
SIVASUBRAMANIYAN VS. STATE [LAWS(MAD)-2019-11-62] [REFERRED TO]
STATE VS. SANTHOSHKUMAR [LAWS(MAD)-2021-4-203] [REFERRED TO]
SAKUNTHALA VS. STATE [LAWS(MAD)-2021-8-158] [REFERRED TO]
KARUPPASAMY VS. STATE [LAWS(MAD)-2021-10-182] [REFERRED TO]
VENKATESAN VS. STATE [LAWS(MAD)-1993-3-40] [REFERRED TO]
RANGASWAMY H.H. VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-624] [REFERRED TO]
MOHAMMED ANWAR VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-1875] [REFERRED TO]
ASHOK VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-1503] [REFERRED TO]
LESHAPPA SHIVAPPA ALUR VS. GANESH [LAWS(KAR)-2023-5-235] [REFERRED TO]
STATE OF KARNATAKA VS. PONNACHANA K.SOMAIAH [LAWS(KAR)-2022-7-269] [REFERRED TO]
Sasikumar VS. State [LAWS(MAD)-2004-10-87] [REFERRED TO]
STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE, BHAVANI, ERODE REP. BY PUBLIC PROSECUTOR, HIGH COURT, MADRAS VS. SUBRAMANIAM [LAWS(MAD)-2005-12-106] [REFERRED TO]
GANDURU NAIK VS. STATE OF ORISSA [LAWS(ORI)-2002-5-44] [REFERRED TO]
BINDER MUNDA VS. STATE [LAWS(ORI)-1992-3-12] [REFERRED TO]
SANTOSH K CHAKRABARTY VS. STATE OF ORISSA [LAWS(ORI)-1985-3-20] [REFERRED TO]
DASU ALIAS JASODA DEI VS. STATE [LAWS(ORI)-1984-2-21] [REFERRED TO]
HUIKA SOMANNA AND ANR. VS. STATE OF ORISSA [LAWS(ORI)-2008-12-106] [REFERRED TO]
STATE VS. ABDUL SALAM BHAT [LAWS(J&K)-2003-5-11] [REFERRED TO]
LAKHA SINGH INSPECTOR VS. STATE OF PUNJAB [LAWS(P&H)-1998-5-151] [REFERRED TO]
SATBIR SINGH VS. STATE OF HARYANA [LAWS(P&H)-1991-6-23] [REFERRED TO]
JEETU @ GHUGGA AND OTHERS VS. STATE OF PUNJAB [LAWS(P&H)-2018-12-47] [REFERRED TO]
PINKU RAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-6-14] [REFERRED TO]
SINGH SIDHU VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-3-31] [REFERRED TO]
JITENDRA ORAON VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-9-67] [REFERRED TO]
MAHENDRA MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-9-73] [REFERRED TO]
KANNAN VS. STATE [LAWS(MAD)-2014-9-352] [REFERRED TO]
RAMESH SINGH VS. STATE OF ORISSA [LAWS(ORI)-2014-8-42] [REFERRED TO]
SUNADHAR BAG VS. STATE OF ORISSA [LAWS(ORI)-2017-10-116] [REFERRED TO]
GURA PURTY VS. STATE OF ORISSA [LAWS(ORI)-2014-2-30] [REFERRED TO]
ANUPRAM YADAV VS. STATE OF ORISSA [LAWS(ORI)-2020-9-11] [REFERRED TO]
PIUS BARUA VS. STATE OF ORISSA [LAWS(ORI)-2017-9-130] [REFERRED TO]
DORA MOHAKUD VS. STATE OF ODISHA [LAWS(ORI)-2022-6-2] [REFERRED TO]
SHIBA DANDASENA VS. STATE OF ORISSA [LAWS(ORI)-2022-8-61] [REFERRED TO]
DUSASHAN BAG VS. STATE OF ORISSA [LAWS(ORI)-2023-4-152] [REFERRED TO]
ANANDINI RANA VS. STATE OF ODISHA [LAWS(ORI)-2024-3-22] [REFERRED TO]
STATE OF ODISHA VS. MOHAMMED MUSTAK [LAWS(ORI)-2024-5-8] [REFERRED TO]
SIDHESWAR PRADHAN VS. STATE OF ODISHA [LAWS(ORI)-2024-7-1] [REFERRED TO]
SIPAHI RAM @ SIPAHI PASWAN VS. STATE OF BIHAR [LAWS(PAT)-2014-4-35] [REFERRED TO]
ANWAR ALAM VS. THE STATE OF BIHAR [LAWS(PAT)-2015-2-123] [REFERRED TO]
MOHAMMED ASHRAF VS. STATE OF KERALA [LAWS(KER)-2025-2-70] [REFERRED TO]
STATE OF KERALA VS. NARENDRA KUMAR [LAWS(KER)-2024-4-170] [REFERRED TO]
TEENA VS. STATE OF KERALA [LAWS(KER)-2022-2-28] [REFERRED TO]
SUNDER LAL VS. STATE OF M P [LAWS(MPH)-2008-4-61] [REFERRED TO]
BASANTI AGRAWAL VS. STATE OF M P [LAWS(MPH)-2005-7-2] [REFERRED TO]
VRIJLAL GHOSI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2012-2-10] [REFERRED TO]
BANTI ALIAS RAM KUMAR VS. STATE OF M P [LAWS(MPH)-2012-4-281] [REFERRED]
SIDDHAR, S/O MISHRILAL VS. STATE OF M P [LAWS(MPH)-2012-7-297] [REFERRED]
PAPPU VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2014-12-63] [REFERRED TO]
BHAGWANDAS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2013-5-13] [REFERRED TO]
STATE OF RAJASTHAN VS. RAM CHANDRA [LAWS(RAJ)-2014-12-2] [REFERRED TO]
GURMEET SINGH @ SONI & ANR. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-8-283] [REFERRED TO]
SIKANDAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-2-208] [REFERRED TO]
CHAINA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-1-271] [REFERRED TO]
PRAKASH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-262] [REFERRED TO]
LADU PURI @ LADU GIRI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-288] [REFERRED TO]
STATE OF RAJASTHAN VS. RAM PRATAP AND OTHERS [LAWS(RAJ)-2016-1-160] [REFERRED TO]
LAHAR SINGH S/O SH. GULAB SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-11-1] [REFERRED TO]
STATE OF RAJASTHAN VS. MOHAN SINGH [LAWS(RAJ)-2016-5-428] [REFERRED TO]
ANAND BABU VS. SEEMA DEVI AND ANR [LAWS(RAJ)-2016-8-122] [REFERRED]
RAJESH @ RAJU PATEL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-10-24] [REFERRED TO]
GOPI RAM @ GOPAL RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-11-55] [REFERRED TO]
MAN SINGH S/O SHRI HAVJI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-12-61] [REFERRED TO]
AHMED SON OF HUKAM SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-9-133] [REFERRED TO]
STATE OF RAJASTHAN VS. PAWAN KUMAR [LAWS(RAJ)-2018-3-210] [REFERRED TO]
STATE OF M P VS. PARMA [LAWS(MPH)-2001-4-38] [REFERRED TO]
STATE OF KARNATAKA VS. AKKAMAHADEVI [LAWS(KAR)-2004-4-41] [REFERRED TO]
NANU VS. STATE OF KERALA [LAWS(KER)-2005-4-23] [REFERRED TO]
BABU VS. STATE OF KERALA [LAWS(KER)-2000-3-46] [REFERRED]
N RAJENDRA PRASAD BHAT VS. STATE OF KARNATAKA [LAWS(KAR)-1995-8-27] [REFERRED TO]
STATE OF GUJARAT VS. MANOHAR @ MANU CHANCHALDAS SINDHI [LAWS(GJH)-2017-12-13] [REFERRED TO]
ARUN KUMAR AGRAWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-4-12] [REFERRED TO]
SHYAM BAI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-8-59] [REFERRED TO]
BHUWAN SINGH DHRUVA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-2-88] [REFERRED TO]
TEJRAM YADU VS. STATE OF C.G. [LAWS(CHH)-2023-2-68] [REFERRED TO]
SHATRUGHAN SINGH SINHA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-2-75] [REFERRED TO]
RAM RATAN PAIKRA VS. STATE OF C.G. [LAWS(CHH)-2024-7-10] [REFERRED TO]
VARINDER KUMAR @ BABLA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2000-7-31] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SUKHJEET ALIAS SUKHA SON OF AJIT SINGH [LAWS(HPH)-2012-3-75] [REFERRED TO]
INDER SINGH VS. STATE OF H.P. [LAWS(HPH)-2014-5-18] [REFERRED TO]
INDER SINGH VS. STATE OF H.P. [LAWS(HPH)-2014-5-18] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. AJAY SHAKTI [LAWS(HPH)-2014-12-104] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SH. GURCHARAN SINGH [LAWS(HPH)-2012-3-79] [REFERRED TO]
TEK CHAND VS. STATE OF H.P. [LAWS(HPH)-2013-11-47] [REFERRED TO]
STATE OF H.P. VS. SARWAN SINGH [LAWS(HPH)-2013-4-35] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. PAWAN KUMAR [LAWS(HPH)-2013-4-144] [REFERRED TO]
RAMESH SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-7-67] [REFERRED TO]
RAKESH KUMAR AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-4-22] [REFERRED TO]
KRISHNAKUMAR VS. STATE OF KERALA [LAWS(KER)-2018-10-459] [REFERRED TO]
WAKAR CHAUDHARY VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-10-26] [REFERRED]
BINU VS. STATE OF KERALA [LAWS(KER)-2020-1-214] [REFERRED TO]
MANIKANDAN VS. STATE OF KERALA [LAWS(KER)-2019-6-105] [REFERRED TO]
STATE OF GUJARAT VS. PATHABHAI VANABHAI [LAWS(GJH)-2017-12-35] [REFERRED TO]
STATE OF GUJARAT VS. SUNILKUMAR I. THAKAR AND 3 ORS. [LAWS(GJH)-2017-12-291] [REFERRED TO]
JASWANT SINGH VS. STATE OF H P [LAWS(HPH)-1989-3-3] [REFFERRED TO 2.]
NAND SINGH JHALLA AND ANR. VS. STATE OF HIMACHAL PRADESH, ETC. [LAWS(HPH)-1990-5-8] [REFERRED TO]
SUNIA BORAIK VS. STATE OF ASSAM [LAWS(GAU)-2018-11-34] [REFERRED TO]
ANNAYOK JAMES TAYENG VS. CENTRAL BUREAU OF INVESTIGATIONCBI [LAWS(GAU)-2018-6-62] [REFERRED TO]
Nagender Kumar VS. State of H.P. [LAWS(HPH)-2010-3-133] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAJINDER [LAWS(HPH)-2011-9-16] [REFERRED TO]
RAJ MOHAMMAD GULZAR ALI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1994-3-13] [REFERRED TO]
MEGH SINGH VS. STATE OF H.P. [LAWS(HPH)-1995-9-19] [REFERRED TO]
RANTU BORO ALIAS RAHUL BORO VS. STATE OF ASSAM [LAWS(GAU)-2012-4-64] [REFERRED TO]
SALKHU HASDA VS. STATE OF ASSAM [LAWS(GAU)-2012-3-43] [REFERRED TO]
MONIUL HAQUE VS. STATE OF ASSAM [LAWS(GAU)-2013-5-102] [REFERRED TO]
BHABANI DEBNATH VS. STATE OF TRIPURA [LAWS(GAU)-2012-7-63] [REFERRED TO]
JANARDHAN NATH VS. STATE OF TRIPURA [LAWS(GAU)-2013-3-19] [REFERRED TO]
PRASANTA DUTTA VS. STATE OF ASSAM [LAWS(GAU)-2013-7-52] [REFERRED TO]
SRI KARTIK ROY VS. STATE OF ASSAM [LAWS(GAU)-2013-9-5] [REFERRED TO]
SHIRISH MANDAL VS. STATE OF ASSAM [LAWS(GAU)-2014-10-19] [REFERRED TO]
KANDANA MURMU ALIAS KUNDAN MURMU VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-1-90] [REFERRED TO]
AKHILESHWAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-11-170] [REFERRED TO]
RAM KISKU VS. STATE OF BIHAR [LAWS(JHAR)-2019-3-51] [REFERRED TO]
RABIBARI MUNDA WIFE OF JHARI MUNDA VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-1-7] [REFERRED TO]
KRIT SAO VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2015-3-109] [REFERRED TO]
SOMASHEKARA VS. VASANTHAKUMAR [LAWS(KAR)-2022-2-159] [REFERRED TO]
SUNDARAN, S/O BASAVAN AND ORS VS. STATE OF KERALA AND ORS [LAWS(KER)-2014-2-302] [REFERRED TO]
STATE VS. SHRIDHAR POOJARY [LAWS(KAR)-2018-4-264] [REFERRED TO]
MUTHU NAYAKAM VS. STATE OF KERALA [LAWS(KER)-2013-1-35] [REFERRED TO]
BASHEER PALLIYALI VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-7-260] [REFERRED TO]
SARJU DUSADH VS. STATE OF JHARKHAND [LAWS(JHAR)-2004-9-54] [REFERRED TO]
MARIAPPAN VS. STATE [LAWS(MAD)-1995-7-83] [REFERRED TO]
State VS. Jayabalan [LAWS(MAD)-2002-9-167] [REFERRED TO]
ELANGO VS. STATE [LAWS(MAD)-2000-7-52] [REFERRED TO]
KARNAIL SINGH AND ORS. VS. STATE OF J&K AND ORS. [LAWS(J&K)-2015-12-3] [REFERRED TO]
IN REFERENCE (RECEIVED FROM DISTRICT & SESSIONS JUDGE VS. BHAGWANI [LAWS(MPH)-2018-5-14] [REFERRED TO]
MUNSHILAL VS. STATE OF M P [LAWS(MPH)-2018-5-104] [REFERRED TO]
BHAIYARAM YADAV VS. STATE OF M P [LAWS(MPH)-2018-7-68] [REFERRED TO]
SANTOSH KORI VS. STATE OF M P [LAWS(MPH)-2018-4-303] [REFERRED TO]
MOHD ASHFAQ & ANR VS. STATE OF M P [LAWS(MPH)-2017-6-152] [REFERRED TO]
VINOD KUMAR SEN VS. SHANTI DEVI [LAWS(MPH)-2017-1-59] [REFERRED TO]
SHIVRAM BAIGA@ DINU BAIGA @ DHANIRAM VS. STATE OF M P [LAWS(MPH)-2017-10-154] [REFERRED TO]
KISHAN SINGH @ KRISHNAPAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-11-140] [REFERRED TO]
RECEIVED FROM I ADDITIONAL SESSIONS JUDGE, MAIHAR AND ORS. VS. SURAJ VISHWAKARMA AND ORS. [LAWS(MPH)-2016-4-3] [REFERRED TO]
P RAJAGOPAL VS. INSPECTOR OF POLICE [LAWS(MAD)-2009-3-61] [REFERRED TO]
IN REFERENCE RECEIVED FROM THE FIRST ADDITIONAL SE VS. SACHIN KUMAR SINGHRAHA [LAWS(MPH)-2016-3-122] [REFERRED]
ALOKE NATH DUTTA VS. STATE OF W B [LAWS(CAL)-2005-3-36] [REFERRED TO]
SAROJ MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2006-11-22] [REFERRED TO]
NAZRUL SKALIAS NAZRUL MONDAL VS. STATE OF W B [LAWS(CAL)-2004-12-33] [REFERRED TO]
KALIPADA BHOWMICK VS. STATE OF W B [LAWS(CAL)-2004-5-28] [REFERRED TO]
RAVINDER SINGH VS. STATE (NCT) OF DELHI [LAWS(DLH)-2012-3-757] [REFERRED TO]
PHOOL SINGH VS. STATE GNCT OF DELHI [LAWS(DLH)-2011-7-383] [REFERRED TO]
VASSUDEV S O GURACHAR IBRAHIMPUR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1994-12-30] [REFERRED TO]
SANDIP BABURAO WAIDANDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-4-59] [REFERRED TO]
SIDDIK SINGH PRITAM SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-1993-1-13] [REFERRED TO]
SAMIR SAMANTA VS. STATE [LAWS(CAL)-1991-6-2] [REFERRED TO]
DHRUV KUMAR TIWARI ALIAS PAPPU VS. STATE OF U P [LAWS(ALL)-2008-9-72] [REFERRED TO]
KESHAB MONDAL VS. STATE [LAWS(CAL)-2000-7-57] [REFERRED]
DURVIJAI SINGH VS. STATE OF U.P. [LAWS(ALL)-2007-5-406] [REFERRED TO]
SATYA DEO GIN VS. UNION OF INDIA [LAWS(ALL)-2002-10-167] [REFERRED TO]
GOPAL TELI VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-7-88] [REFERRED TO]
JAGANNATH SAHA @ RINKU VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-8-58] [REFERRED TO]
NANTU ROY @ KALYAN ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-12-9] [REFERRED TO]
PANNA LAL VS. STATE OF U P [LAWS(ALL)-2010-3-106] [REFERRED TO]
NAZIL VS. STATE OF U.P. [LAWS(ALL)-2021-12-41] [REFERRED TO]
STATE OF U.P. VS. RAM GOPAL SAINI [LAWS(ALL)-2020-6-119] [REFERRED TO]
ANIL KUMAR VS. STATE OF U.P. [LAWS(ALL)-2019-4-377] [REFERRED TO]
STATE OF U.P. VS. JAI PRAKASH KORI @ GUDANI [LAWS(ALL)-2020-2-123] [REFERRED TO]
MISHRILAL VS. STATE OF U.P. [LAWS(ALL)-2019-9-307] [REFERRED TO]
AJAY KATARA VS. STATE OF U P [LAWS(ALL)-2013-9-103] [REFERRED TO]
PRAMILA VS. STATE OF U P [LAWS(ALL)-2019-5-113] [REFERRED TO]
STATE OF U P VS. NISAR AND 2 ORS [LAWS(ALL)-2018-2-316] [REFERRED TO]
BAIJ NATH VS. STATE OF U P [LAWS(ALL)-2019-1-164] [REFERRED TO]
AMAR NATH KEWAT VS. STATE OF U P [LAWS(ALL)-2019-10-8] [REFERRED TO]
CHOTAY @ PREAM CHANDRA VS. STATE OF U P [LAWS(ALL)-2019-2-7] [REFERRED TO]
RAKESH KUMAR @ MAMA VS. STATE OF U P [LAWS(ALL)-2019-2-32] [REFERRED TO]
AKHLESH VS. STATE [LAWS(ALL)-2019-3-70] [REFERRED TO]
SANTOSH @ BABU VS. STATE OF U P [LAWS(ALL)-2019-3-71] [REFERRED TO]
RAM BAKH AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2019-3-310] [REFERRED TO]
RAM BAKH AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2019-3-310] [REFERRED TO]
RAGHUVIR VS. STATE OF U P [LAWS(ALL)-2019-4-41] [REFERRED TO]
RAM DIN VS. STATE OF U. P. [LAWS(ALL)-2019-4-217] [REFERRED TO]
RAHUL VS. STATE OF U.P. [LAWS(ALL)-2019-12-256] [REFERRED TO]
RAHUL VS. STATE OF U.P. [LAWS(ALL)-2019-12-256] [REFERRED TO]
BHUWAN @ SONU VS. STATE OF U P [LAWS(ALL)-2018-5-15] [REFERRED TO]
STATE OF U P VS. CHHOTKAU [LAWS(ALL)-2016-4-342] [REFERRED]
MOHAN & OTHERS VS. STATE OF U P [LAWS(ALL)-2016-9-180] [REFERRED]
SHALOO @ MANJEET PANDEY AND ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2018-3-34] [REFERRED TO]
MAINA VS. STATE [LAWS(ALL)-2017-11-375] [REFERRED TO]
ANAKPAL AND OTHERS VS. STATE OF U P [LAWS(ALL)-2017-12-198] [REFERRED TO]
IMRAN VS. STATE OF U.P. [LAWS(ALL)-2017-2-11] [REFERRED TO]
VED PRAKASH JAISWAL VS. STATE OF U P & 10 ORS [LAWS(ALL)-2017-2-308] [REFERRED TO]
DUGUDU CHINA TIRUPATHI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2017-12-62] [REFERRED TO]
GOPISETTI RAJESH VS. THE STATE OF A.P. [LAWS(APH)-2016-6-95] [REFERRED TO]
NELATURI CHANDRA SEKHAR VS. STATE, S.D.P., GUNTUR TOWN, GUNTUR [LAWS(APH)-2018-2-33] [REFERRED TO]
GANGAVARAPU GRACE MANI VS. THE STATE THROUGH S.H.O. [LAWS(APH)-2018-2-59] [REFERRED TO]
D VIJAY KUMAR VS. STATE OF A P [LAWS(APH)-2009-8-53] [REFERRED TO]
CHANDA VENKATESWARLU VS. STATE OF A P [LAWS(APH)-2011-1-8] [REFERRED TO]
BORGAM RAJENDER VS. STATE OF A P [LAWS(APH)-2013-4-120] [REFERRED TO]
NETU DAS VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-9-134] [REFERRED TO]
DURGESH SAHU VS. STATE OF C.G. [LAWS(CHH)-2022-9-143] [REFERRED TO]
JAIRAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-1-28] [REFERRED TO]
KHAITU RAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-9-31] [REFERRED TO]
P KONDA BASU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2004-10-5] [REFERRED TO]
RAM PRASAD YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-5-73] [REFERRED TO]
J RAVI KUMAR HINDUSTAN PETROLIUM CORPORATION LTD VS. CHIEF GENERAL MANAGER HINDUSTAN PETROLIUM CORPORATION LTD [LAWS(APH)-2006-8-46] [REFERRED TO]
MOHAMMAD NURUL HAQUE VS. STATE OF ASSAM [LAWS(GAU)-1987-5-1] [REFERRED TO]
SUKURJAN BIBI VS. STATE OF ASSAM [LAWS(GAU)-1997-11-31] [REFERRED TO]
NEKBOR ALI VS. STATE OF ASSAM [LAWS(GAU)-2005-9-6] [REFERRED TO]
MUKUT MOHAMMAD VS. STATE OF ASSAM [LAWS(GAU)-2002-5-50] [REFERRED TO]
SAYABOINA VENKATANARAYANA VS. STATE OF A.P. [LAWS(APH)-2024-10-95] [REFERRED TO]
DINESH KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-1994-11-3] [REFERRED TO]
QAYUM ALIAS RAMESH VS. STATE OF U P [LAWS(ALL)-1989-3-18] [REFFERRED TO 4.]
STATE OF ASSAM VS. KAMEN SAWAR ALIAS MANGRA [LAWS(GAU)-2006-5-36] [REFERRED TO]
BILLAL HUSSAIN VS. STATE OF ASSAM [LAWS(GAU)-2008-1-2] [REFERRED TO]
RIYASAT VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1992-11-41] [REFERRED TO]
MARSHAL SURESH RAWATE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-10-301] [REFERRED]
HITESH RATAN KHOBRAGADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-6-174] [REFERRED TO]
ABDUL SUBHAN S/O MOHAMMAD UMAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-2-75] [REFERRED TO]
MAYUR MULJI PARMAR AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-5-29] [REFERRED TO]
PREM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-3-234] [REFERRED TO]
RITESH @ RAJAN JANAJI BHALERAO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-66] [REFERRED TO]
RAJU KONDIRAM MORE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-10-103] [REFERRED TO]
IBARAT HUSAIN KITABULLAH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-8-189] [REFERRED TO]
SAMEERKUMAR PRAKASH AWASARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-1-109] [REFERRED TO]
ARJUN ISHWARA GEJAGE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-1-172] [REFERRED TO]
MEHATTAR PANDO S/O SUKHNATH PANDO VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-6-63] [REFERRED TO]
SHIV PRASAD BAGHEL, S/O PAKALA BAGHEL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-8-76] [REFERRED TO]
DHARAM PAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-8-118] [REFERRED TO]
SHANTI DEVI W/O NUNMUN MANDAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-119] [REFERRED TO]
IN REFERENCE OF CHHATTISGARH VS. LOCHAN SHRIVAS [LAWS(CHH)-2017-11-82] [REFERRED TO]
SUKHSAI GOUND & ORS. VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-11-108] [REFERRED TO]
OFFICE REFERENCE VS. GOVIND CHANDRA & OTHERS [LAWS(CHH)-2014-5-29] [REFERRED]
STATE OF CHHATTISGARH VS. SUNIL @ BALIKARAN SAHU [LAWS(CHH)-2016-8-5] [REFERRED TO]
PUNIT RAM S/O JATI RAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-12-31] [REFERRED TO]
PITAMBER VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-8-166] [REFERRED TO]
STATE OF CHHATTISGARH VS. SHANKAR HALDHAR [LAWS(CHH)-2019-11-25] [REFERRED TO]
MANHARAN DHRUV VS. STATE OF CHHATTISGARH THROUGH - P S MAHASAMUND [LAWS(CHH)-2018-4-98] [REFERRED TO]
JITENDRA @ SONU, SON OF HINCHHA RAM PAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-6-78] [REFERRED TO]
ISHWAR YADAV PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-3-301] [REFERRED]
ASHOK S/O LAXMAN ROKADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-4-537] [REFERRED TO]
MOHAMMAD ADIL VS. STATE [LAWS(BOM)-2008-12-200] [REFERRED]
RAMANAND PANDEY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-6-122] [REFERRED TO]
STATE OF MAHARASHTRA VS. ALISTER ANTHONY PAREIRA [LAWS(BOM)-2007-9-108] [REFERRED TO]
CHETANLAL VS. STATE OF C G [LAWS(CHH)-2010-12-22] [REFERRED TO]
RAMADHAR NISHAD VS. STATE OF CHHATTISGARH [LAWS(CHH)-2011-11-74] [REFERRED TO]
KHORBEHRA VS. STATE OF M P [LAWS(CHH)-2011-3-35] [REFERRED TO]
INDERJIT SINGH VS. PUNJAB NATIONAL BANK [LAWS(DLH)-2017-4-92] [REFERRED TO]
SK USMAN SK RAHEMAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2000-3-59] [REFERRED TO]
DIGAMBER S O EKNATH SURVASE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1997-4-32] [REFERRED TO]
RAJESH NAMDEO MHATRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2002-4-102] [REFERRED TO]
NATRAJ CHINAPPA NAIR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-12-169] [REFERRED TO]
SARVANAND ALIAS SOIRU GAONKAR PURSO GAONMKAR VS. STATE OF GOA [LAWS(BOM)-2006-11-39] [REFERRED TO]
STATE OF MAHARASHTRA VS. AMIT alias AMMU GAJANAN GANDHI [LAWS(BOM)-2003-2-18] [REFERRED TO]
Pratap Hanmant Pol VS. State of Maharashtra [LAWS(BOM)-2004-2-84] [REFERRED TO]
ARUN KUMAR VS. STATE [LAWS(DLH)-2018-3-259] [REFERRED TO]
STATE VS. DAMODAR @ DHARAMVEER & ANR [LAWS(DLH)-2019-4-170] [REFERRED TO]
SEEMA ALIAS PRABHA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2019-5-223] [REFERRED TO]
AMIT ANAND VS. STATE (N.C.T OF DELHI) [LAWS(DLH)-2022-8-9] [REFERRED TO]
STATE OF GUJARAT VS. HARGOVANDAS DEVRAJBHAI PATEL [LAWS(GJH)-1991-10-9] [REFERRED TO]
IDRISMIYA MUKHATYAR AHMED SAIYAD VS. KALUSINH ADITRAM BARIYA [LAWS(GJH)-1996-12-86] [REFERRED TO]
STATE OF GUJARAT VS. SUNILKUMAR KANAIYALAL JAIN [LAWS(GJH)-1996-2-44] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. GIRI RAJ ALIAS DENNY AND OTHERS [LAWS(HPH)-2016-7-77] [REFERRED TO]
STATE OF H.P. VS. SUNIL KUMAR [LAWS(HPH)-2017-6-24] [REFERRED TO]
RAJIV @ MONU VS. STATE NCT OF DELHI [LAWS(DLH)-2018-10-48] [REFERRED TO]
SUKCHAND @ BANRIA MAITY VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-1-15] [REFERRED TO]
STATE OF WEST BENGAL VS. SOVAN SARKAR [LAWS(CAL)-2023-3-68] [REFERRED TO]
STATE VS. PARVEEN SHARMA AND ORS. [LAWS(DLH)-2015-3-201] [REFERRED TO]
BHIM HAZRA VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-1-84] [REFERRED TO]
STATE OF WEST BENGAL VS. SAIFUL ALI [LAWS(CAL)-2023-10-105] [REFERRED TO]
ALLAUDDIN VS. STATE [LAWS(DLH)-2014-4-178] [REFERRED TO]
OLIVER KUJUR VS. STATE OF DELHI [LAWS(DLH)-2014-5-321] [REFERRED TO]
BANDANA NATH KAMRUP, RANGIA VS. STATE OF ASSAM [LAWS(GAU)-2020-1-54] [REFERRED TO]
MUKUL KALITA VS. STATE OF ASSAM [LAWS(GAU)-2021-10-2] [REFERRED TO]
RAM KRISHNA LASKAR VS. STATE OF ASSAM [LAWS(GAU)-2022-3-46] [REFERRED TO]
JALALUDDIN (MD.) VS. STATE OF ASSAM [LAWS(GAU)-2022-5-55] [REFERRED TO]
BROJEN DAS VS. STATE OF ASSAM [LAWS(GAU)-2022-7-64] [REFERRED TO]
GUGUL MIYAN VS. STATE OF ASSAM [LAWS(GAU)-2022-7-66] [REFERRED TO]
JAHIRUL ISLAM VS. STATE OF ASSAM [LAWS(GAU)-2023-8-86] [REFERRED TO]
SALIM HUSSAIN VS. STATE [LAWS(DLH)-2015-4-131] [REFERRED TO]
SANJIV VS. STATE [LAWS(DLH)-2009-9-207] [REFERRED TO]
SANJEEV VS. STATE [LAWS(DLH)-2009-5-256] [REFERRED TO]
ABDUL RAHIM VS. STATE DELHI ADMN [LAWS(DLH)-2009-10-133] [REFERRED TO]
VIJAY KUMAR ARORA VS. STATE [LAWS(DLH)-2008-5-349] [REFERRED TO]
ANKIT VS. STATE OF U. P. [LAWS(ALL)-2023-5-210] [REFERRED TO]
AJAY VS. STATE OF DELHI [LAWS(DLH)-2006-11-239] [REFERRED TO]
U O I VS. FARID [LAWS(DLH)-2011-11-9] [REFERRED TO]
MURARI LAL CHAUDHARY VS. STATE [LAWS(DLH)-2010-2-57] [REFERRED TO]
JAFFAR @ RAJU VS. STATE [LAWS(DLH)-2013-5-164] [REFERRED TO]
DHANANJAY SINGH CHAUHAN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2013-8-60] [REFERRED TO]
NITIN VERMA VS. STATE [LAWS(DLH)-2013-9-509] [REFERRED TO]
NAVEEN DABAS VS. STATE [LAWS(DLH)-2014-2-477] [REFERRED]
RAJESH GUPTA VS. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2014-3-137] [REFERRED TO]
KAPOOR SINGH VS. STATE NCT OF DELHI [LAWS(DLH)-2014-3-213] [REFERRED TO]
STATE VS. PAWAN KUMAR PANDEY [LAWS(DLH)-2014-1-335] [REFERRED TO]
RAJENDRA EKNATH APUGADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-10-58] [REFERRED TO]
PRADEEP HORO VS. POLICE INSPECTOR, MARGAO POLICE STATION, MARGAO, GOA [LAWS(BOM)-2020-8-157] [REFERRED TO]
PRAMOD LAXMIKANT UPADHYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-6-1] [REFERRED TO]
STATE OF U. P. VS. BRIJESH [LAWS(ALL)-2022-2-87] [REFERRED TO]
CHATTHOO CHERO VS. STATE OF U.P. [LAWS(ALL)-2022-4-32] [REFERRED TO]
SURESH VS. STATE OF U. P. [LAWS(ALL)-2022-9-155] [REFERRED TO]
SANJOO VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2023-1-73] [REFERRED TO]
RISHI TALWAR VS. STATE OF U. P. [LAWS(ALL)-2023-3-125] [REFERRED TO]
RISHI TALWAR VS. STATE OF U. P. [LAWS(ALL)-2023-3-125] [REFERRED TO]
SATISH SHARMA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2022-4-104] [REFERRED TO]
KAVINDER VS. STATE [LAWS(DLH)-2004-11-123] [REFERRED TO]
TAHIR VS. STATE [LAWS(DLH)-2000-8-23] [RELIED . [PARA 11]]
SABIR AND ANIL KHANNA VS. STATE NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2001-5-72] [REFERRED]
HARISH SHAMSUNDAR CHHANGANI AND OTHERS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-7-169] [REFERRED]
RAJU MAHESH DHRUV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-7-183] [REFERRED]
SANJEEV PURI VS. STATE [LAWS(DLH)-1994-12-33] [REFERRED]
RANJIT SINGH VS. STATE [LAWS(DLH)-1997-10-8] [REFERRED]
THE STATE OF MAHARASHTRA VS. ASHOK TUKARAM SAWANT AND ORS. [LAWS(BOM)-2019-12-213] [REFERRED TO]
HANAMANT TATYABA DHOKALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-11-135] [REFERRED TO]
ANIL @ ANANDRAO SHAMRAO DATKAR VS. STATE OF MAHARASHTRA, THROUGH P S O , KHANDALA, TA [LAWS(BOM)-2018-1-361] [REFERRED TO]
SANJAY NARAYAN KHADSE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-3-401] [REFERRED TO]
RAHUL S/O MANOJ FRANSIS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-5-67] [REFERRED TO]
BHUPESH @ RINKU S/O VITTHALRAO TICHKULE VS. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFIC [LAWS(BOM)-2018-6-9] [REFERRED TO]
STATE OF MAHARASHTRA, THR. POLICE STATION OFFICE VS. REVATKUMAR TUKARAM NIMJE [LAWS(BOM)-2018-6-59] [REFERRED TO]
RAJALANA SAMBALAXMI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1999-3-46] [REFERRED TO]
K SITARAM VS. VICE CHANCELLOR S V UNIVERSITY TIRUPATI [LAWS(APH)-1999-9-66] [REFERRED TO]
GALAVELI VENKATESWARA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1999-1-8] [REFERRED TO]
GANESH S/O SOMAJI PITHALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-12-209] [REFERRED TO]
AJAY SHIOSHANKAR GIRHEPUNJE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-3-255] [REFERRED TO]
SURESH S/O MAHADEO DESHMUKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-9-122] [REFERRED TO]
SUDHAKAR S/O VITHOBA MISALWAR VS. STATE OF MAHARASHTRA, THROUGH P S O , KOTHARI, TQ GONDPIPRI, DISTT CHANDRAPUR [LAWS(BOM)-2017-9-185] [REFERRED TO]
RAMAKANT S/O CHANDRASEN JADHAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-8-233] [REFERRED TO]
LIYAKAT VS. STATE OF RAJASTHAN [LAWS(SC)-2014-9-90] [REFERRED TO]
AMAR SINGH VS. STATE OF RAJASTHAN [LAWS(SC)-2010-8-31] [REFERRED TO]
SUNIL CLIFFORD DANIEL VS. STATE OF PUNJAB [LAWS(SC)-2012-9-15] [REFERRED TO]
T N GODAVARMAN THIRUMULPAD VS. UNION OF INDIA [LAWS(SC)-2007-11-106] [REFERRED TO]
SHAIK MASTAN VALI VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2007-8-80] [REFERRED TO]
HARISHCHANDRA LADAKU THANGE VS. STATE OF MAHARASHTRA [LAWS(SC)-2007-8-106] [REFERRED TO]
MUNIGADAPPA MEENAIAH VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2008-7-136] [REFERRED TO]
MULA DEVI VS. STATE OF UTTARAKHAND [LAWS(SC)-2008-11-119] [REFERRED TO]
ROOP SINGH ALIAS RUPA VS. STATE OF PUNJAB [LAWS(SC)-2008-6-23] [REFERRED]
RAMESHBHAI CHANDUBHAI RATHOD VS. STATE OF GUJARAT [LAWS(SC)-2009-4-227] [REFERRED TO]
RIYAJODDIN RAFIYODDIN SHAIK VS. STATE OF MAHARASHTRA [LAWS(SC)-2009-1-28] [REFERRED TO]
RAMESHBHAI MOHANBHAI KOLI VS. STATE OF GUJARAT [LAWS(SC)-2010-10-94] [REFERRED TO]
MANNU SAO VS. STATE OF BIHAR [LAWS(PAT)-2008-9-161] [REFERRED TO]
PAWAN KUMAR VS. STATE OF HARYANA [LAWS(SC)-2001-3-144] [REFERRED]
JAIPAN VS. STATE OF HARYANA [LAWS(SC)-2002-10-41] [REFERRED TO]
SUDHAKAR VS. STATE OF MAHARASHTRA [LAWS(SC)-2000-7-37] [RELIED ON]
KAMALA KANT RAI SON OF SURAJ RAI VS. STATE OF BIHAR [LAWS(PAT)-2012-3-50] [REFERRED TO]
SUDAMA CHAUDHARY SON OF NARAIN CHAUDHARY VS. STATE OF BIHAR [LAWS(PAT)-2012-3-92] [REFRRED TO]
ALOKE NATH DUTTA VS. STATE OF WEST BENGAL [LAWS(SC)-2006-12-81] [REFERRED TO]
ABSAR ALAM ALIAS AFSAR ALAM VS. STATE OF BIHAR [LAWS(PAT)-2009-7-12] [REFERRED TO]
RAMESHWAR JAMADAR VS. STATE OF BIHAR [LAWS(PAT)-2010-1-88] [REFERRED TO]
KARELAL TAUTI VS. STATE OF BIHAR [LAWS(PAT)-2001-10-52] [REFERRED TO]
PAPPU YADAV VS. STATE OF BIHAR [LAWS(PAT)-2002-5-74] [REFERRED TO]
RAJESHWAR PRASAD VS. STATE OF BIHAR [LAWS(PAT)-1999-8-101] [REFERRED TO]
SUSHILA KUMARI VS. RAM NARESH SINGH [LAWS(PAT)-2000-12-1] [REFERRED TO]
Benu Das VS. State of Orissa [LAWS(ORI)-2010-7-63] [REFERRED TO]
PITABAS DALEI VS. STATE OF ORISSA [LAWS(ORI)-2011-8-56] [REFERRED TO]
State of Orissa VS. M. Sunil Sekhar & M. Rupabati [LAWS(ORI)-2012-2-33] [REFERRED TO]
SANJAY RAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1997-3-45] [REFERRED TO]
Mohd. Hanif VS. State of M.P. [LAWS(MPH)-1992-8-32] [REFERRED TO]
RATANLAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1993-4-14] [REFERRED TO]
RAM BABU KUMHAR VS. STATE OF BIHAR [LAWS(PAT)-1998-12-16] [REFERRED TO]
STATE OF BIHAR AND ORS VS. BULLU DAS AND ORS [LAWS(PAT)-1998-2-124] [REFERRED]
GHULAM DIN BUCH VS. STATE OF JAMMU AND KASHMIR [LAWS(SC)-1996-4-37] [FOLLOWED]
BALDEV KRISHAN VS. STATE OF PUNJAB [LAWS(SC)-1997-1-105] [DISTINGUISHED]
ARVIND PAPPU VS. STATE DELHI ADMINISTRATION [LAWS(SC)-1999-5-46] [REFERRED TO]
STATE OF MEGHALAYA VS. BERNARD LYNGDOH PHAWA [LAWS(MEGH)-2023-9-13] [REFERRED TO]
THANGMEISO HORAM VS. STATE OF MANIPUR [LAWS(MANIP)-2021-6-8] [REFERRED TO]
BAKHORA CHOWDHARY VS. STATE OF BIHAR [LAWS(PAT)-1990-3-45] [REFERRED TO]
STATE OF RAJASTHAN VS. VINOD MALHOTRA [LAWS(RAJ)-1996-4-18] [REFERRED TO]
PAVAN VASUDEO SHARMA VS. STATE OF MAHARASHTRA [LAWS(SC)-2019-3-149] [REFERRED TO]
PURSHOTTAM CHOPRA VS. STATE (GOVT. OF NCT DELHI) [LAWS(SC)-2020-1-10] [REFERRED TO]
BASHEERA BEGAM VS. MOHAMMED IBRAHIM [LAWS(SC)-2020-1-106] [REFERRED TO]
PRABHU ALIAS PRABHULAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1993-9-17] [REFERRED TO]
BHAJE SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1995-9-24] [REFERRED TO]
VINOD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-9-5] [REFERRED TO]
USHA AJAY SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-3-123] [REFERRED TO]
SURAJBAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-10-20] [REFERRED TO]
RAMBABU VS. STATE OF M. P. [LAWS(MPH)-2022-2-251] [REFERRED TO]
SABIR KHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-5-115] [REFERRED TO]
GAFOOR VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2010-4-142] [REFERRED TO]
NARAYAN RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-2-23] [REFERRED TO]
NARENDRA SINGH PANWAR AND ORS. VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2020-11-76] [REFERRED TO]
GOKUL VS. STATE OF M.P. [LAWS(MPH)-2020-5-657] [REFERRED TO]
ASHOK RAGHUVANSHI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2002-3-19] [REFERRED TO]
RAMESH VS. STATE OF HARYANA [LAWS(P&H)-2015-1-580] [REFERRED TO]
AMARJIT REANG VS. STATE OF TRIPURA [LAWS(TRIP)-2020-7-37] [REFERRED TO]
MANI KUMAR RAI VS. STATE OF SIKKIM [LAWS(SIK)-2020-11-6] [REFERRED TO]
TELUGU RAMUDU VS. STATE OF A P [LAWS(TLNG)-2019-2-18] [REFERRED TO]
BOLLI KURUMURTHY VS. STATE OF TELANGANA [LAWS(TLNG)-2024-4-83] [REFERRED TO]
MARRI SUDHAKAR REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2024-11-28] [REFERRED TO]
STATE OF TELANGANA VS. AMBATI SRINIVAS [LAWS(TLNG)-2024-9-82] [REFERRED TO]
SUSHIL CHOUDHURY VS. THE STATE OF TRIPURA [LAWS(TRIP)-2015-10-37] [REFERRED TO]
MISRI LAL AND ANR. VS. STATE [LAWS(UTN)-2007-8-60] [REFERRED TO]
MD. FURKAN ALI VS. STATE OF TRIPURA [LAWS(TRIP)-2022-3-42] [REFERRED TO]
RAVI PAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-6-16] [REFERRED TO]
HARENDRA SINGH PAL VS. SANDEEP KUMAR & OTHERS [LAWS(UTN)-2017-7-81] [REFERRED TO]
ANIL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-7-164] [REFERRED TO]
RAVISHANKAR TANDON VS. STATE OF CHHATTISGARH [LAWS(SC)-2024-4-31] [REFERRED TO]
MALLAPPA VS. STATE OF KARNATAKA [LAWS(SC)-2024-2-16] [REFERRED TO]
PRADEEP KUMAR VS. STATE OF HARYANA [LAWS(SC)-2024-1-21] [REFERRED TO]
SUBHASH AGGARWAL VS. STATE OF NCT OF DELHI [LAWS(SC)-2025-4-75] [REFERRED TO]
ABDUL NASSAR VS. STATE OF KERALA [LAWS(SC)-2025-1-152] [REFERRED TO]
STATE OF RAJASTHAN VS. CHATRA [LAWS(SC)-2025-3-46] [REFERRED TO]
SANDEEP KUMAR AND OTHERS VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(SC)-2020-12-5] [REFERRED TO]
ARVIND SINGH VS. STATE OF MAHARASHTRA [LAWS(SC)-2020-4-45] [REFERRED TO]
BOBY VS. STATE OF KERALA [LAWS(SC)-2023-1-82] [REFERRED TO]
RAVASAHEB VS. STATE OF KARNATAKA [LAWS(SC)-2023-3-50] [REFERRED TO]
UDAYAKUMAR VS. STATE OF TAMIL NADU [LAWS(SC)-2023-3-58] [REFERRED TO]
SIJU KURIAN VS. STATE OF KARNATAKA [LAWS(SC)-2023-4-45] [REFERRED TO]
JABIR VS. STATE OF UTTARAKHAND [LAWS(SC)-2023-1-41] [REFERRED TO]
MOHD. NAUSHAD VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(SC)-2023-7-26] [REFERRED TO]
PENUKULA SADAIAH SADI VS. STATE OF TELANGANA [LAWS(TLNG)-2021-4-23] [REFERRED TO]
NARAYAN SAH VS. STATE OF BIHAR [LAWS(PAT)-2024-2-83] [REFERRED TO]
STATE OF BIHAR VS. PRASHANT KUMAR MEHTA [LAWS(PAT)-2021-4-15] [REFERRED TO]
STATE OF BIHAR VS. DURGAWATI DEVI [LAWS(PAT)-2021-9-26] [REFERRED TO]
SHIBAL SAH VS. STATE OF BIHAR [LAWS(PAT)-2018-10-3] [REFERRED TO]
MANI KUMAR THAPA VS. STATE OF SIKKIM [LAWS(SIK)-2001-4-2] [REFFERED TO 8,12]
KARAN YADAV VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(UTN)-2021-11-75] [REFERRED TO]
PAL SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(UTN)-2021-11-94] [REFERRED TO]
SAURABH BHATIA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-3-157] [REFERRED TO]
ZULFIQAR ALIAS MOTA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2024-10-36] [REFERRED TO]
NARAYAN MANDAL SON OF LATE NIRAS MANDAL VS. STATE OF BIHAR [LAWS(PAT)-2012-9-49] [REFERRED TO]
PATEL HIRALAL JOITARAM VS. STATE OF GUJARAT [LAWS(SC)-2001-10-29] [REFERRED TO]
BHAJO RAM SON OF GUHAN RAM RESIDENT OF VILLAGE SARAURA VS. STATE OF BIHAR [LAWS(PAT)-2012-3-87] [REFERRED TO]
SHEO JEE BHAR VS. STATE OF BIHAR [LAWS(PAT)-2011-3-198] [REFERRED]
USMAN MIAN VS. STATE OF BIHAR [LAWS(SC)-2004-10-27] [REFERRED TO]
STATE OF HARYANA VS. JAGBIR SINGH [LAWS(SC)-2003-9-6] [REFERRED]
RITESH CHAKARVARTI VS. STATE OF MADHYA PRADESH [LAWS(SC)-2006-8-116] [REFERRED TO]
MUSTKEEM ALIAS SIRAJUDEEN VS. STATE OF RAJASTHAN [LAWS(SC)-2011-7-64] [REFERRED TO]
VENKATESAN VS. STATE OF TAMIL NADU [LAWS(SC)-2008-5-92] [REFERRED TO]
TULSHIRAM SAHADU SURYAWANSHI VS. STATE OF MAHARASHTRA [LAWS(SC)-2012-9-72] [REFERRED TO]
JAGROOP SINGH VS. STATE OF PUNJAB [LAWS(SC)-2012-7-42] [REFERRED TO]
NAR SINGH VS. STATE OF HARYANA [LAWS(SC)-2012-8-99] [REFERRED TO]
RAMESH BHAI VS. STATE OF RAJASTHAN [LAWS(SC)-2009-4-163] [REFERRED TO]
GAMPARAI HRUDAYARAJU VS. STATE OF A P [LAWS(SC)-2009-4-190] [REFERRED TO]
VINAY D NAGAR VS. STATE OF RAJASTHAN [LAWS(SC)-2008-3-92] [REFERRED TO]
MUNNA SAO @ MUNNA KUMAR @ KALIA; PINTU KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2003-7-140] [REFERRED]
SHYAMANAND MISHRA VS. STATE OF BIHAR [LAWS(PAT)-2004-12-91] [REFERRED TO]
SANJAY SINGH VS. STATE OF BIHAR [LAWS(PAT)-2004-7-90] [REFERRED TO]
RANJU DEVI VS. STATE OF BIHAR [LAWS(PAT)-2007-11-18] [REFERRED TO]
MANTU KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2010-2-35] [REFERRED TO]
RAMADHAR CHOUDHARY ALIAS RAMADHAR YADAV SON OF GANGA CHOUDHARY ALIAS GANGA YADAV VS. STATE OF BIHAR [LAWS(PAT)-2012-1-56] [REFERRED TO]
STATE OF ORISSA VS. PRADEEP DALEI [LAWS(ORI)-2013-11-10] [REFERRED TO]
GANESH SAO VS. STATE OF BIHAR [LAWS(PAT)-2000-5-50] [REFERRED TO]
KISMAT SINGH VS. STATE [LAWS(RAJ)-2012-4-166] [REFERRED TO]
SANAULLAH KHAN VS. STATE OF BIHAR [LAWS(SC)-2013-2-35] [REFERRED TO]
RAJ KUMAR SINGH @ RAJU @ BATYA VS. STATE OF RAJASTHAN [LAWS(SC)-2013-5-18] [REFERRED TO]
BRIJESH MAVI VS. STATE OF NCT OF DELHI [LAWS(SC)-2012-7-16] [REFERRED TO]
SOOGURU SUBRAHMANYAM VS. STATE OF A.P. [LAWS(SC)-2013-4-26] [REFERRED TO]
DHAN RAJ @ DHAND VS. STATE OF HARYANA [LAWS(SC)-2014-5-30] [REFERRED TO]
LALLU PANDEY VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-4-65] [REFERRED TO]
RAMGOPAL S/O MANSHARAM VS. STATE OF MP THROUGH POLICE STATION, BAGCHINI [LAWS(MPH)-2018-7-104] [REFERRED TO]
ADDITIONAL SESSIONS JUDGE/SPECIAL VS. RAMNATH KEWAT [LAWS(MPH)-2022-7-116] [REFERRED TO]
OM PRAKASH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1985-2-9] [REFERRED TO]
DARSHAN SINGH VS. STATE OF PUNJAB [LAWS(SC)-2019-12-17] [REFERRED TO]
SHAILENDRA RAJDEV PASVAN VS. STATE OF GUJARAT [LAWS(SC)-2019-12-51] [REFERRED TO]
RAM CHANDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1989-9-44] [REFFERRED TO]
KAKKU ALIAS KALU VS. STATE OF RAJASTHAN [LAWS(RAJ)-1988-7-72] [REFERRED TO]
JAGDISH PRASAD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-5-87] [REFERRED TO]
RAM SWAROOP VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-9-111] [REFERRED TO]
KAUSHALYA DEVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-1-9] [REFERRED TO]
BHERU LAL VS. STATE [LAWS(RAJ)-2008-9-13] [REFERRED TO]
LALCHAND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-11-28] [REFERRED TO]
LAXMAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-11-187] [REFERRED TO]
ASHOK VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-2-42] [REFERRED TO]
RUKMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-8-53] [REFERRED TO]
MADHO SINGH AND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-2-80] [REFERRED TO]
SUPPYAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-2-155] [REFERRED TO]
MOHAN LAL @ KALU SON OF HARI RAM VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2018-5-5] [REFERRED TO]
ASHOK KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-12-123] [REFERRED TO]
DHANNARAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-4-160] [REFERRED TO]
MAHESH PARATHA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-2-105] [REFERRED TO]
MUKESH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-4-79] [REFERRED TO]
INDRAKUNWAR VS. STATE OF CHHATTISGARH [LAWS(SC)-2023-10-53] [REFERRED TO]
INDRAJIT DAS VS. STATE OF TRIPURA [LAWS(SC)-2023-2-79] [REFERRED TO]
LAXMAN PRASAD VS. STATE OF MADHYA PRADESH [LAWS(SC)-2023-6-13] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAJIV JASSI [LAWS(SC)-2016-5-10] [REFERRED TO]
SUDRU VS. STATE OF CHATTISGARH [LAWS(SC)-2019-8-89] [REFERRED TO]
SHATRUGHNA BABAN MESHRAM VS. STATE OF MAHARASHTRA [LAWS(SC)-2020-11-47] [REFERRED TO]
ANWAR ALI AND ANOTHER VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-2020-9-37] [REFERRED TO]
RAM NIWAS VS. STATE OF HARYANA [LAWS(SC)-2022-8-30] [REFERRED TO]
VENKATESH VS. STATE OF KARNATAKA [LAWS(SC)-2022-4-117] [REFERRED TO]
SURENDRAN VS. STATE OF KERALA [LAWS(SC)-2022-5-61] [REFERRED TO]
MANOJ PRATAP SINGH VS. STATE OF RAJASTHAN [LAWS(SC)-2022-6-20] [REFERRED TO]
YOGESH VS. STATE OF HARYANA [LAWS(SC)-2021-4-4] [REFERRED TO]
STATE OF BIHAR VS. ARJUN MARIK [LAWS(PAT)-1992-4-18] [REFERRED TO]
SARBIR SINGH VS. STATE OF PUNJAB [LAWS(SC)-1993-2-62] [RELIED ON]
ASHOK KUMAR VS. STATE OF M P [LAWS(MPH)-1989-7-22] [REFERRED TO]
STATE OF MADHYA PRADESH VS. MAHESH MOHANLAL MALI [LAWS(MPH)-1990-3-13] [REFERRED TO]
Ramlal VS. State of M.P. [LAWS(MPH)-1992-8-39] [REFERRED TO]
KARATTU SHOUKATHALI VS. STATE OF KERALA [LAWS(SC)-2016-2-171] [REFERRED TO]
NASHIM VS. STATE OF HARYANA [LAWS(P&H)-2022-2-187] [REFERRED TO]
NIRPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2003-2-33] [REFERRED TO]
STATE OF BIHAR VS. NASRUDDIN MIAN [LAWS(PAT)-2021-6-32] [REFERRED TO]
SONU AKHTAR KHAN VS. STATE OF BIHAR [LAWS(PAT)-2022-8-10] [REFERRED TO]
SAMIR KUMAR SINHA VS. STATE OF BIHAR [LAWS(PAT)-2024-3-13] [REFERRED TO]
STATE VS. HAR PRASAD VERMA [LAWS(UTN)-2007-8-21] [REFERRED TO]
VISHWAJEET KERBA MASALKAR VS. STATE OF MAHARASHTRA [LAWS(SC)-2024-10-29] [REFERRED TO]
Kali Charan @ Kali Chandra VS. State [LAWS(UTN)-2004-9-16] [REFERRED TO]
RAJIB MALAKAR VS. STATE OF TRIPURA [LAWS(TRIP)-2021-10-8] [REFERRED TO]
SURESH CHANDRA TIWARI VS. STATE OF UTTARAKHAND [LAWS(SC)-2024-11-73] [REFERRED TO]
DARSHAN SINGH VS. STATE OF PUNJAB [LAWS(SC)-2024-1-18] [REFERRED TO]
RAVINDER KUMAR VS. STATE OF NCT OF DELHI [LAWS(SC)-2024-3-91] [REFERRED TO]
GANDHAM NAGARJU VS. S.H.O., NAVIPET [LAWS(TLNG)-2024-3-28] [REFERRED TO]
BIKASH KOIRI VS. STATE OF TRIPURA [LAWS(TRIP)-2013-9-3] [REFERRED TO]
ABHIMANYA JHARA VS. THE STATE OF TRIPURA [LAWS(TRIP)-2015-9-19] [REFERRED TO]
SUSHIL CHOUDHURY VS. STATE OF TRIPURA [LAWS(TRIP)-2015-12-43] [REFERRED]
DARAVATH SARAIAH VS. STATE [LAWS(TLNG)-2022-7-127] [REFERRED TO]
RAKESH CHANDRA PARDHYANI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-7-159] [REFERRED TO]
STATE OF UTTARAKHAND VS. SARDAR PARWAN SINGH [LAWS(UTN)-2019-11-154] [REFERRED TO]
RAJA KHAN VS. STATE OF CHATTISGARH [LAWS(SC)-2025-2-17] [REFERRED TO]
JAGDISH GOND VS. STATE OF CHHATTISGARH [LAWS(SC)-2025-4-41] [REFERRED TO]
PURNA BAHADUR CHHETRI VS. STATE OF SIKKIM [LAWS(SIK)-2012-10-1] [REFERRED TO]
PREM VS. STATE OF UTTARAKHAND [LAWS(UTN)-2023-7-68] [REFERRED TO]
IRFAN VS. STATE OF UTTARAKHAND [LAWS(UTN)-2024-5-43] [REFERRED TO]
ASHOK JAIKRISHNA JAOLEKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-2-109] [REFERRED TO]
MOHAMMAD ADIL, PRESENTLY LODGED IN CENTRAL JAIL AGUADA VS. STATE THROUGH PUBLIC PROSECUTOR [LAWS(BOM)-2008-12-144] [REFERRED TO]
HEMANT OMKARNATH THAKRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-2-489] [REFERRED TO]
VILAS S/O NAMDEO MORE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-5-58] [REFERRED TO]
DEEPESH RAIKER VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-6-177] [REFERRED TO]
SHIVAJI VITHAL BARDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1998-1-94] [REFERRED TO]
HARIPADA PARUI VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-9-49] [REFERRED TO]
SAMINATH ROY AND ORS. VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2015-12-53] [REFERRED TO]
SADHAN MAHATO & ORS VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-12-152] [REFERRED]
SHRI SILASH SINGH @ KURID VS. STATE [LAWS(CAL)-2017-12-222] [REFERRED TO]
ABDUL BASAR LASKAR VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2016-7-10] [REFERRED TO]
KANAI TUDU @ KONDA VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2016-8-37] [REFERRED TO]
PREM CHAND BARMAN VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2016-9-21] [REFERRED TO]
ANIL KAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-11-16] [REFERRED TO]
SAMBHU MAKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-5-127] [REFERRED TO]
SARASWATI YADU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-74] [REFERRED TO]
STATE OF CHHATTISGARH VS. SHEKHAR KORRAM [LAWS(CHH)-2022-6-63] [REFERRED TO]
SHESH NARAYAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-10-197] [REFERRED TO]
SAHADURAM NARETI VS. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, [LAWS(CHH)-2018-2-86] [REFERRED TO]
RAM JIYAWAN VS. STATE OF M P [LAWS(CHH)-2010-10-32] [REFERRED TO]
RAMADHAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2011-2-27] [REFERRED TO]
KACHARU RAM VS. THAN SINGH [LAWS(CHH)-2016-9-11] [REFERRED]
SATANAND TIWARI AND ORS. VS. STATE OF C.G. [LAWS(CHH)-2014-11-52] [REFERRED TO]
NARESH KUMAR, S/O LAKHAN LAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-11-172] [REFERRED TO]
KARTIK RAM DEVANGAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-12-43] [REFERRED TO]
CHOTELAL NISHAD VS. STATE OF C.G. [LAWS(CHH)-2017-7-12] [REFERRED TO]
SANJAY RATHORE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-8-130] [REFERRED TO]
CHANDRAPAL VS. STATE OF U.P. [LAWS(ALL)-2007-5-492] [REFERRED TO]
STATE VS. KUNDAN DAYAL [LAWS(ALL)-2007-2-190] [REFERRED TO]
GOPAL SINGH VS. STATE OF UTTARANCHAL [LAWS(ALL)-2006-10-199] [REFERRED TO]
RAJESH JUMNANI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-9-52] [REFERRED TO]
SAROJANI DEVI VS. STATE OF U P [LAWS(ALL)-2008-3-46] [REFERRED TO]
SUNIL VS. STATE OF U P [LAWS(ALL)-2008-5-119] [REFERRED TO]
SWAPAN MANDAL ALIAS BHASKAR PURKAIT VS. STATE OF WEST BENGAL [LAWS(CAL)-1991-9-15] [REFERRED TO]
CHUNNU DHANUK VS. STATE OF WEST BENGAL [LAWS(CAL)-1997-9-44] [REFERRED TO]
LOKMAN SHAH VS. STATE OF WEST BENGAL [LAWS(CAL)-1999-12-2] [REFERRED TO]
ASHISH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2021-1-37] [REFERRED TO]
PREMA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-1-304] [REFERRED TO]
BADAN SINGH VS. STATE [LAWS(ALL)-2019-2-18] [REFERRED TO]
DARYAO SINGH VS. STATE OF U P [LAWS(ALL)-2019-2-67] [REFERRED TO]
STATE OF U.P. VS. HANIFA KHURSHEED [LAWS(ALL)-2014-4-350] [REFERRED TO]
HANEEF AND ORS. VS. STATE [LAWS(ALL)-2015-11-80] [REFERRED TO]
VINOD AND ANOTHER VS. THE STATE OF U.P. [LAWS(ALL)-2017-2-197] [REFERRED TO]
SMT. SARMAN VS. STATE OF U.P. [LAWS(ALL)-2017-3-195] [REFERRED TO]
MEMOONA VS. STATE OF U.P. [LAWS(ALL)-2017-5-158] [REFERRED TO]
MAKKHAN VS. STATE [LAWS(ALL)-2018-10-74] [REFERRED TO]
MANIK CHAND NIGAM VS. STATE OF U P [LAWS(ALL)-2017-9-309] [REFERRED TO]
RASHID ALI VS. STATE OF U P [LAWS(ALL)-2015-4-53] [REFERRED TO]
DIGAMBAR SINGH AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-2-259] [REFERRED TO]
HIRDESH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2015-8-273] [REFERRED TO]
SUKRAM PAL & ANOTHER VS. STATE OF U P [LAWS(ALL)-2015-9-386] [REFERRED]
BABU LAL VS. STATE OF U.P. [LAWS(ALL)-2016-1-89] [REFERRED TO]
BABU LAL VS. STATE OF U.P. [LAWS(ALL)-2016-1-89] [REFERRED TO]
MAIN KUMAR VS. STATE OF U.P. [LAWS(ALL)-2016-1-109] [REFERRED TO]
SHEO LAIK YADAV AND OTHERS VS. STATE OF U P [LAWS(ALL)-2016-10-15] [REFERRED TO]
SUBEDAR VS. STATE OF U.P. [LAWS(ALL)-2016-2-129] [REFERRED TO]
RAJENDRA AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-3-79] [REFERRED TO]
BADRI AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2018-9-121] [REFERRED TO]
SHRAVAN VS. STATE OF U P [LAWS(ALL)-2019-1-25] [REFERRED TO]
SATENDRA @ BANTU VS. STATE OF U P [LAWS(ALL)-2019-1-81] [REFERRED TO]
RAM NARESH @ CHUNNU GAUR VS. STATE [LAWS(ALL)-2019-8-68] [REFERRED TO]
STATE OF U P VS. PUSHPA [LAWS(ALL)-2019-8-194] [REFERRED TO]
MUKESH @ MURARI VS. STATE OF U P [LAWS(ALL)-2019-9-111] [REFERRED TO]
PAPPU @ NANDU PANDEY VS. STATE OF U P [LAWS(ALL)-2019-9-180] [REFERRED TO]
EMMA CHARIOTTE EVE VS. NARCOTIC CONTROL BUREAU [LAWS(DLH)-2000-4-26] [REFERRED]
SANTHAVARAPU VENKATESHWARLU VS. STATE OF AP [LAWS(APH)-2008-4-28] [REFERRED TO]
DEVDAS MAHADEO KAD VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-7-220] [REFERRED TO]
PURUSHOTTAM VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-7-235] [REFERRED TO]
PARAMJITSINGH @ KAKE S/O HARTEKSINGH SOUNDH VS. STATE OF MAHARASTRA [LAWS(BOM)-2016-8-255] [REFERRED TO]
MANGESH GURUDEO JUMNAKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-1-120] [REFERRED TO]
KHOMU KASAR BAHADUR RAUL & ANR. VS. STAE & ANR. [LAWS(BOM)-2017-10-78] [REFERRED TO]
DINESH KUMAR VS. STATE [LAWS(DLH)-1998-3-112] [REFERRED]
MOHD CHAMAN VS. STATE [LAWS(DLH)-1998-4-94] [REFERRED]
BADRI VS. STATE [LAWS(DLH)-1995-11-47] [REFERRED]
SHRIMANT S/O CHANDAR VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-12-34] [REFERRED TO]
SIRNAPALLY SWAMY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2010-12-114] [REFERRED TO]
DEYYALA SURYANARAYANA SURIBABU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-8-59] [REFERRED TO]
SACHIN BHASKARRAO BOBDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-1-120] [REFERRED TO]
MR. PANKAJ ABHIMANYU KAMBLE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2014-1-275] [REFERRED TO]
MANGESH MADHORAO KAPATE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-10-178] [REFERRED TO]
ANTON LUIS PIEDADE FERNANDES VS. STATE [LAWS(BOM)-2012-6-62] [REFERRED TO]
KISHOR KANIFNATH WARULE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-9-184] [REFERRED TO]
ANGELA DINIZ VS. STATE [LAWS(BOM)-2012-1-63] [REFERRED TO]
HARSHAL SURESH RAWATE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-10-48] [REFERRED TO]
TATYASAHEB LIMBRAJ PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-6-48] [REFERRED TO]
ASHOK SUDAM DHONGE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-2-159] [REFERRED TO]
RAJU VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-6-39] [REFERRED TO]
STATE OF MAHARASHTRA VS. VIJAY TUKARAM KUSALKAR [LAWS(BOM)-2015-2-199] [REFERRED TO]
JAGBIR SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2017-10-70] [REFERRED TO]
UMESH KUMAR VS. STATE NCT OF DELHI [LAWS(DLH)-2017-11-41] [REFERRED TO]
PURANLAL SAKARU DHURVE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-9-139] [REFERRED TO]
VINOD S O MANOHAR LAL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1993-11-11] [REFERRED TO]
BIRI SINGH VS. STATE OF U P [LAWS(ALL)-1989-3-14] [REFERRED TO]
STATE VS. JITENDER [LAWS(DLH)-2013-2-239] [REFERRED TO]
STATE VS. NAVIN AHUJA [LAWS(DLH)-2013-11-270] [REFERRED TO]
NIKKU YADAV ALIAS NEEKU YADAV ALIAS NIKAR YADAV ALIAS NIKARA YADAV VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-10-62] [REFERRED TO]
RAM KUMAR VS. STATE [LAWS(DLH)-2012-7-68] [REFERRED TO]
RAM KUMAR VS. STATE [LAWS(DLH)-2012-7-68] [REFERRED TO]
SHABBIR ALIAS NEHA VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2012-8-204] [REFERRED TO]
RAM SUNDER ALIAS RAMU VS. STATE [LAWS(DLH)-2011-8-380] [REFERRED TO]
MD SAJJAD @ RAJU @ SALIM VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-4-93] [REFERRED TO]
K GANESH VS. STATE [LAWS(CAL)-2004-3-80] [REFERRED TO]
NAZIMA BIBI VS. STATE OF W B [LAWS(CAL)-2004-4-44] [REFERRED TO]
LALIT MAJHI VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-7-98] [REFERRED TO]
LACHHMAN @ RAJU VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2014-10-76] [REFERRED TO]
STATE VS. RAMPAL SINGH [LAWS(DLH)-2014-1-319] [REFERRED TO]
STATE VS. SALIM @ ANWAR & ORS. [LAWS(DLH)-2013-9-562] [REFERRED TO]
ALBERT EZUNG VS. STATE GOVT. OF NCT OF DELHI [LAWS(DLH)-2013-5-346] [REFERRED TO]
DINESH KUMAR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2013-5-582] [REFERRED TO]
ABA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-7-80] [REFERRED TO]
ASHOK SADASHIV ASTIKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1988-8-27] [REFERRED TO]
DILIPKUMAR TARACHAND GANDHI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1991-3-52] [REFERRED TO]
ANITA NAGESH KOLI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-1-28] [REFERRED TO]
AKSHAY @ CHHOTYA KACHAR JEDGULE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-22] [REFERRED TO]
AVINASH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-1-44] [REFERRED TO]
NIMA TAMANG VS. STATE OF GOA [LAWS(BOM)-2023-8-577] [REFERRED TO]
RAHUL GAJANAN TUMBADA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-4-74] [REFERRED TO]
ADINA SUBHASH RATHOD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-7-143] [REFERRED TO]
VIJAY BUBASAHEB KAKADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-12-119] [REFERRED TO]
VISHAL BUDHANAND THORAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-5-45] [REFERRED TO]
USHA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-84] [REFERRED TO]
SURESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-675] [REFERRED TO]
DIWAN CHAND PRUTHI VS. C.B.I. [LAWS(DLH)-2016-2-152] [REFERRED TO]
DIWAN CHAND PRUTHI VS. C.B.I. [LAWS(DLH)-2016-2-152] [REFERRED TO]
SATISH VERMA VS. STATE (NCT OF DELHI) [LAWS(DLH)-2016-3-55] [REFERRED TO]
STATE OF GUJARAT VS. SATISH ALIAS KALU ALIAS HATHODA BHABHAI PATEL [LAWS(GJH)-2006-1-54] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MAN SINGH & OTHERS [LAWS(HPH)-2016-5-366] [REFERRED TO]
BALBIR THAPA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-8-286] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SUNEEL KUMAR @ BOBBY [LAWS(HPH)-2017-1-61] [REFERRED TO]
STATE OF H.P. VS. RAGHUBIR SINGH [LAWS(HPH)-2017-3-27] [REFERRED TO]
PRADEEP KUMAR VS. STATE [LAWS(DLH)-2020-2-249] [REFERRED TO]
SHRI NATH VS. THE STATE [LAWS(DLH)-2019-4-303] [REFERRED TO]
MOHD. TAHIR VS. STATE (NCT OF DELHI) [LAWS(DLH)-2024-7-29] [REFERRED TO]
AJAY TIWARI VS. STATE [LAWS(DLH)-2023-5-175] [REFERRED TO]
RISHI RALLAN VS. STATE [LAWS(DLH)-2022-10-40] [REFERRED TO]
KAMLESH VS. STATE [LAWS(DLH)-2023-1-5] [REFERRED TO]
PANKAJ MANDAL, VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-12-110] [REFERRED TO]
VIKASH KUMAR BANERJEE VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-2-123] [REFERRED TO]
KHEPA MURMU VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-3-59] [REFERRED TO]
BINOD SAH VS. STATE OF BIHAR [LAWS(JHAR)-2019-4-123] [REFERRED TO]
JIBLAL SHARMA VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-8-56] [REFERRED TO]
RAMESH PRASAD SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-8-120] [REFERRED TO]
SUDHIR KUMAR AND ORS. VS. STATE [LAWS(DLH)-2015-4-399] [REFERRED TO]
MUKESH VS. STATE [LAWS(DLH)-2014-3-539] [REFERRED]
SANDEEP VS. STATE (NCT OF DELHI) [LAWS(DLH)-2015-2-15] [REFERRED TO]
REKHA SHARMA AND ORS. VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2015-3-311] [REFERRED TO]
SAT PARKASH YADAV VS. STATE [LAWS(DLH)-2014-5-276] [REFERRED TO]
ALAM DIN VS. STATE OF J & K. & ORS. [LAWS(J&K)-2010-5-13] [REFERRED TO]
JAVED ALI VS. STATE [LAWS(DLH)-2015-5-384] [REFERRED TO]
DEEPAK DEV NATH VS. STATE [LAWS(DLH)-2015-5-386] [REFERRED TO]
SANTOSHANAND AVDOOT @ GHANSHYAM PRASHAD VS. STATE [LAWS(DLH)-2014-8-118] [REFERRED TO]
JAGAT DAS VS. STATE OF ASSAM [LAWS(GAU)-2024-8-15] [REFERRED TO]
HIRANYA KANDHA VS. STATE OF ASSAM [LAWS(GAU)-2024-8-60] [REFERRED TO]
REJINA KARMAKAR VS. STATE OF ASSAM [LAWS(GAU)-2023-6-89] [REFERRED TO]
FATIMA KHATUN VS. STATE OF ASSAM [LAWS(GAU)-2023-8-38] [REFERRED TO]
BIKRAM BANIA VS. STATE OF ASSAM [LAWS(GAU)-2023-11-25] [REFERRED TO]
DIPAK DAS VS. STATE OF ASSAM [LAWS(GAU)-2022-12-24] [REFERRED TO]
TULEN MANKI VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2022-4-79] [REFERRED TO]
BALU DHAN VS. STATE OF ASSAM [LAWS(GAU)-2021-2-99] [REFERRED TO]
AZIM UDDIN PARAMANIK VS. STATE OF ASSAM [LAWS(GAU)-2021-11-116] [REFERRED TO]
PARIMAL DAS VS. STATE OF TRIPURA [LAWS(GAU)-2020-7-88] [REFERRED TO]
BALBIR SINGH VS. STATE [LAWS(DLH)-2010-3-313] [REFERRED TO]
VINITA & ANR. VS. STATE N.C.T. OF DELHI [LAWS(DLH)-2011-12-334] [REFERRED TO]
HABIBUR RAHAMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-5-132] [REFERRED TO]
RANJANA TAMANG VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-5-180] [REFERRED TO]
SAHIDUL RAHAMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-10-31] [REFERRED TO]
STATE OF DELHI VS. SIDHARTHA VASHISHT ALIAS MANU [LAWS(DLH)-2006-2-207] [REFERRED TO]
SATISH KUMAR VS. C B I [LAWS(DLH)-2009-2-140] [REFERRED TO]
SMT. RAJWANT KAUR VS. STATE OF DELHI [LAWS(DLH)-2009-12-296] [REFERRED TO]
GULROOH TARANNUM VS. STATE OF U. P. [LAWS(ALL)-2023-12-80] [REFERRED TO]
GANGOTRI VS. STATE OF U. P. [LAWS(ALL)-2023-12-70] [REFERRED TO]
RANVIR SINGH VS. STATE OF U.P. [LAWS(ALL)-2023-9-43] [REFERRED TO]
PRAKASH BHIMASHANKAR BAGLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-207] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. SAMSON D'SOUZA AND ORS. [LAWS(BOM)-2019-7-401] [REFERRED TO]
ALKA SHRIKRUSHNA KAWARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-2-296] [REFERRED TO]
SANJAY DEVAJI RAMTEKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-149] [REFERRED TO]
ATULKUMAR VIKASCHANDRA VAJPAI VS. STATE OF GUJARAT [LAWS(GJH)-2007-9-28] [REFERRED TO]
ANTHONY FERNANDES VS. POLICE INSPECTOR, MARGAO TOWN POLICE, MARGAO [LAWS(BOM)-2020-1-258] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAVI RAMLAL PARDESHI [LAWS(BOM)-2020-1-293] [REFERRED TO]
RAMNARAYAN SHIVRAM KEVAT VS. STATE OF GUJARAT [LAWS(GJH)-2010-10-278] [REFERRED TO]
VIDYA DEVI VS. STATE OF U.P. [LAWS(ALL)-2022-11-27] [REFERRED TO]
CHANDAN VS. STATE OF U. P. [LAWS(ALL)-2022-12-141] [REFERRED TO]
CHANDAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2021-12-93] [REFERRED TO]
MOHD. ASLAM VS. STATE OF U. P. [LAWS(ALL)-2023-1-142] [REFERRED TO]
RAJENDRA PRASAD SHARMA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2022-5-252] [REFERRED TO]
BADDAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-8-62] [REFERRED TO]
HARENDRA VS. STATE OF U.P. [LAWS(ALL)-2022-7-33] [REFERRED TO]
MANOJ KUMAR VS. STATE OF U. P. [LAWS(ALL)-2022-9-189] [REFERRED TO]
ASHOK KUMAR JATAV VS. STATE OF U.P. [LAWS(ALL)-2022-7-154] [REFERRED TO]
MOHD. AFZAL VS. STATE OF U.P. [LAWS(ALL)-2022-2-92] [REFERRED TO]
UMESH YADAV VS. STATE OF U.P. [LAWS(ALL)-2022-5-3] [REFERRED TO]
ANNASAHEB @ MACCHINDRA PANDURANG @ MUKTAJI VAIDYA VS. STATE OF MAHARASHTRA THROUGH P S I AKOLE POLICE STATION, AKOLE TALUKA AND DIST AHMEDNAGAR [LAWS(BOM)-2018-10-119] [REFERRED TO]
DNYANESHWAR S/O TULSHIRAM KAKADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-1-158] [REFERRED TO]
KHALIL KURESHI VS. STATE OF GOA [LAWS(BOM)-2019-10-253] [REFERRED TO]
AKSHAY KAILASH PUROHIT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-4-101] [REFERRED TO]
STATE OF MAHARASHTRA VS. VISHWAJEET KERBA MASALKAR [LAWS(BOM)-2019-7-128] [REFERRED TO]
VINAYAK SITARAM BARJE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-6-71] [REFERRED TO]
DEVIDAS TULSIRAM MANKAR VS. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, PAUNI, DISTRICT BHANDARA [LAWS(BOM)-2018-6-170] [REFERRED TO]
DATTUJI S/O KASHIRAO KAMBLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-1-60] [REFERRED TO]
ABDUL HAKIM QUADRI VS. STATE OF ASSAM [LAWS(GAU)-2011-9-48] [REFERRED TO]
DEBAJYOTI SAIKIA VS. STATE OF ASSAM [LAWS(GAU)-2004-8-11] [REFERRED TO]
TALAR SORUM VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2007-11-27] [REFERRED TO]
DAPEN BASUMATARY VS. STATE OF ASSAM [LAWS(GAU)-2009-2-81] [REFERRED TO]
PRANAB HRISHI DAS S/O LT SUBODH HRISHI DAS VS. STATE OF TRIPURA [LAWS(GAU)-2012-10-78] [REFERRED TO]
NIGAR SULTANA BORAH (MUSTT.) AND OTHERS VS. STATE OF ASSAM [LAWS(GAU)-2012-4-128] [REFERRED TO]
SARASWATI BARMAN VS. STATE OF ASSAM [LAWS(GAU)-2013-1-16] [REFERRED TO]
O KULLABI SINGH VS. STATE OF MANIPUR [LAWS(GAU)-1997-12-11] [REFERRED TO]
Ramen Hazarika VS. State of Assam [LAWS(GAU)-1998-2-13] [REFERRED TO]
PHUSU KOIRI VS. STATE OF ASSAM [LAWS(GAU)-1985-2-1] [RELIED ON]
KANUMA GANGADHAR VS. SHO, II TOWN P.S [LAWS(APH)-2023-3-75] [REFERRED TO]
SURINDER SINGH AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-104] [REFERRED TO]
RAJIV JASSI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2004-8-5] [REFERRED TO]
OM PRAKASH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-3-37] [REFERRED TO]
PANKAJ KUMAR VS. STATE OF H.P. [LAWS(HPH)-2014-6-80] [REFERRED TO]
PANKAJ KUMAR VS. STATE OF H.P. [LAWS(HPH)-2014-6-80] [REFERRED TO]
STATE OF HP VS. RAVINDER KUMAR SON OF SH RAGHBIR DASS [LAWS(HPH)-2014-11-7] [REFERRED TO]
GEORGE CHARIYAN VS. STATE OF KERALA [LAWS(KER)-1988-12-6] [REFFERRED TO 4.]
SURESH VS. STATE [LAWS(KAR)-1998-11-33] [REFERRED TO]
RAMESH VS. STATE OF KARNATAKA [LAWS(KAR)-1994-2-10] [REFERRED TO]
KRUSHNASINH JAYDEVSINH CHUDASMAA VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-198] [REFERRED TO]
OM PRAKASH SINGH VS. C B I CENTRAL BUREA OF INVESTIGATION AND ORS [LAWS(GAU)-2018-6-58] [REFERRED TO]
ARUN GOKHLANI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2018-6-59] [REFERRED TO]
RAJKUMAR RANJIT SINGH VS. C B I [LAWS(GAU)-2018-6-60] [REFERRED TO]
YANKAPPA S/O SIDDANING HIREKURBUR VS. STATE OF KARNATAKA [LAWS(KAR)-2020-10-7] [REFERRED TO]
STATE OF KARNATAKA VS. SANTOSH S/O GOVIND KERUR [LAWS(KAR)-2021-7-9] [REFERRED TO]
RAMKISHORE BHARATSINH YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-102] [REFERRED TO]
GHALDU VS. STATE OF C.G. [LAWS(CHH)-2023-8-84] [REFERRED TO]
ASHWAN KUMAR SAHU VS. SAVITA SAHU [LAWS(CHH)-2024-3-52] [REFERRED TO]
LALJEET PAINKRA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-87] [REFERRED TO]
MURLI RAM SAHU VS. STATE OF C.G. [LAWS(CHH)-2023-3-82] [REFERRED TO]
IN REFERENCE OF STATE OF CHHATTISGARH VS. JHAGGAR SINGH YADAV [LAWS(CHH)-2023-4-46] [REFERRED TO]
MEELU RAM NISHAD VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-4-66] [REFERRED TO]
CHAMANLAL JANGDE VS. STATE OF C.G. [LAWS(CHH)-2023-7-77] [REFERRED TO]
KRISHNACHANDRA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-8-29] [REFERRED TO]
RANGAPPA VS. STATE OF BETAMANGALA POLICE [LAWS(KAR)-2022-8-618] [REFERRED TO]
RANASRAM RATHIYA VS. STATE OF C.G. [LAWS(CHH)-2023-1-100] [REFERRED TO]
STATE OF GUJARAT VS. JAGDIHSBHAI DHIRAJLAL JOGI [LAWS(GJH)-2023-2-2133] [REFERRED TO]
KARAMAT VS. STATE OF M P [LAWS(MPH)-2016-8-169] [REFERRED]
LALLU @ LALTA @ LALTA PRASAD @ VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2017-10-49] [REFERRED TO]
DHARAMVEER SINGH & OTHERS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-10-173] [REFERRED TO]
IN REFERENCE VS. RAJESH VERMA & ANR [LAWS(MPH)-2016-2-160] [REFERRED TO]
MANGAL SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-8-258] [REFERRED TO]
HARPALSINH DUNGARBHAI KHER VS. STATE OF GUJARAT [LAWS(GJH)-2014-12-198] [REFERRED TO]
SUBHASHBHAI JANUBHAI BHOYE VS. STATE OF GUJARAT [LAWS(GJH)-2014-4-22] [REFERRED TO]
PRAKASH SINGH VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-3-82] [REFERRED TO]
SASI KUMAR @ SASI VS. STATE OF KERALA [LAWS(KER)-2014-4-25] [REFERRED TO]
PRADEEP, S/O KRISHNAN VS. STATE OF KERALA REP BY PUBLIC PROSECUTOR [LAWS(KER)-2016-9-74] [REFERRED]
ANEESH K V S/O KRISHNAN VS. STATE OF KERALA REP BY PUBLIC PROSECUTOR [LAWS(KER)-2017-11-222] [REFERRED TO]
MEHBOOB ANSARI VS. STATE OF MEGHALAYA [LAWS(MEGH)-2018-10-1] [REFERRED TO]
KRISHNA ALIAS CHANDRAKANTH VS. STATE [LAWS(KER)-2012-4-198] [REFERRED TO]
CHELLAPPAN VS. STATE OF KERALA [LAWS(KER)-2012-9-419] [REFERRED TO]
EJIRIYOSE VS. STATE OF KERALA [LAWS(KER)-2013-10-13] [REFERRED TO]
OMANAKUTTAN ALIAS BIJU AND BINU T AND VS. STATE OF KERALA [LAWS(KER)-2000-2-56] [RELIED ON]
THANKAPPAN VS. STATE OF KERALA [LAWS(KER)-2005-4-17] [REFERRED TO]
LANGPOKLAKPAM KIRANJIT SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2017-11-1] [REFERRED TO]
GIAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1987-6-18] [REFERRED TO]
SAIBUNISHA VS. INSPECTOR OF POLICE [LAWS(MAD)-2023-8-99] [REFERRED TO]
BUTA SINGH AND OTHERS VS. STATE OF PUNJAB [LAWS(P&H)-2018-12-39] [REFERRED TO]
SENTHIL KUMAR VS. STATE [LAWS(MAD)-2022-1-300] [REFERRED TO]
DAYANAND VS. STATE OF KARNATAKA [LAWS(KAR)-2022-3-193] [REFERRED TO]
STATE OF KARNATAKA VS. BHASKAR [LAWS(KAR)-2022-1-147] [REFERRED TO]
SHAJI VS. STATE OF KERALA [LAWS(KER)-2021-7-74] [REFERRED TO]
MANU G. RAJAN VS. STATE OF KERALA [LAWS(KER)-2021-9-238] [REFERRED TO]
SHRABAN KUMAR BEHERA VS. STATE OF ORISSA [LAWS(ORI)-2010-12-17] [REFERRED TO]
SARA PALEI VS. STATE OF ORISSA [LAWS(ORI)-2011-11-42] [REFERRED TO]
MURALI NAIK VS. STATE OF ORISSA [LAWS(ORI)-2011-8-53] [REFERRED TO]
MALLIKARJUNA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-1865] [REFERRED TO]
NARAYANASWAMY VS. STATE OF KARNATAKA [LAWS(KAR)-2023-3-664] [REFERRED TO]
SUBHAS ORAON @ TEHNA VS. STATE OF BIHAR [LAWS(JHAR)-2004-9-26] [REFERRED TO]
KUPPUSAMY VS. INSPECTOR OF POLICE [LAWS(MAD)-2006-9-273] [REFERRED TO]
RAVICHANDRAN VS. DEPUTY SUPERINTENDENT OF POLICE ANNAMALAI NAGAR [LAWS(MAD)-2004-3-253] [REFERRED TO]
NIMAI MUNNU VS. STATE OF ORISSA [LAWS(ORI)-1985-2-34] [REFERRED TO]
STATE OF ORISSA VS. DOLAGOBINDA NANDA [LAWS(ORI)-1986-7-7] [REFERRED TO]
BABITA DEVI VS. STATE OF HARYANA [LAWS(P&H)-2014-12-202] [REFERRED TO]
DARSHAN SAH VS. STATE OF BIHAR [LAWS(PAT)-2013-2-43] [REFERRED TO]
JAI SAO @ AJAY SAO S/O LAUHAR SAO AND ORS VS. STATE OF BIHAR AND ORS [LAWS(PAT)-2015-3-172] [REFERRED TO]
RAMCHIJ MISSIR VS. STATE OF BIHAR [LAWS(PAT)-2015-4-65] [REFERRED TO]
STATE OF BIHAR VS. LALO PASWAN [LAWS(PAT)-2016-8-193] [REFERRED TO]
BULANTI DEVI VS. STATE OF BIHAR [LAWS(PAT)-2017-6-23] [REFERRED TO]
STATE OF MADHYA PRADESH VS. KALLI [LAWS(MPH)-2012-2-116] [REFERRED TO]
NARINDER KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2010-9-157] [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAJESH S/O NANHE SINGH SENGAR & ANOTHER [LAWS(MPH)-2013-7-371] [REFERRED]
URMILA PRASAD PANDEY SON OF MUNIMAHESH PANDEY & OR VS. STATE OF M P [LAWS(MPH)-2010-11-81] [REFERRED]
GATTI RAM ALIAS MANI RAM VS. STATE OF M P [LAWS(MPH)-2007-5-19] [REFERRED TO]
STATE OF M P VS. BHARAT SINGH [LAWS(MPH)-2008-3-7] [REFERRED TO]
SUNIL KUMAR ARJUN DAS GUPTA VS. STATE OF M.P. [LAWS(MPH)-2002-3-80] [REFERRED TO]
STATE OF MADHYA PRADESH VS. DASHRATH PRASAD [LAWS(MPH)-2003-1-94] [REFERRED TO]
RAMESH KUMAR VS. THE STATE OF BIHAR AND ANOTHER [LAWS(PAT)-2018-3-446] [REFERRED TO]
RAJU ALIAS RAJENDRA PRASAD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2001-12-11] [REFERRED TO]
ROSHANLAL SON OF BHERULAL MALI, RESIDENT OF AARNI POLICE STATION RASHMI, DISTRICT CHHITTORGARH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-10-6] [REFERRED TO]
MOHAMMED MUSTAK VS. STATE OF ORISSA [LAWS(ORI)-2024-5-84] [REFERRED TO]
SUNITA MUNDARI VS. STATE OF ODISHA [LAWS(ORI)-2024-7-9] [REFERRED TO]
JITENDER SINGH S/O GOPAL RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-9-98] [REFERRED TO]
DINESH KUMAR S/O SHRI DESHRAJ VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2017-11-91] [REFERRED TO]
MOKAM SINGH S/O SHRI SHIV DAN SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-11-109] [REFERRED TO]
STATE OF RAJASTHAN VS. MANA RAM S/O SHRI MUKNA RAM [LAWS(RAJ)-2017-7-97] [REFERRED TO]
AVTAR SINGH AND ANR. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-5-436] [REFERRED TO]
MAGA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-9-5] [REFERRED TO]
LALU RAM VS. STATE [LAWS(RAJ)-2016-9-7] [REFERRED TO]
GURSEVAKSINGH S/O GURBUX SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-9-68] [REFERRED]
KAILASH; SUWA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-9-113] [REFERRED]
S.S. KRISHNAMOORTHY VS. THE STATE AND ORS. [LAWS(MAD)-2016-3-57] [REFERRED TO]
SURYA CHANDRA PRADHAN VS. STATE OF ORISSA [LAWS(ORI)-2014-11-82] [REFERRED TO]
MANGALA OYALE VS. STATE OF ODISHA [LAWS(ORI)-2016-11-34] [REFERRED TO]
DAMA PRADHANI VS. STATE OF ORISSA [LAWS(ORI)-2021-4-15] [REFERRED TO]
TRILOCHAN SETHY VS. STATE OF ODISHA [LAWS(ORI)-2022-10-23] [REFERRED TO]
SATYA PRAKASH DIXIT VS. STATE OF ORISSA [LAWS(ORI)-2022-4-1] [REFERRED TO]
PREM SINGH GOUR VS. STATE OF TRIPURA [LAWS(TRIP)-2020-7-47] [REFERRED TO]
KOPPU JYOTHI VS. SANDEPAGA CHENRAIDU [LAWS(TLNG)-2024-6-51] [REFERRED TO]
MAREPALLY SHYAMALAMMA VS. STATE OF TELANGANA [LAWS(TLNG)-2024-7-103] [REFERRED TO]
MOHAN BAITHA VS. STATE OF BIHAR [LAWS(PAT)-2024-4-38] [REFERRED TO]
SURENDRA RAI VS. STATE OF BIHAR [LAWS(PAT)-2019-3-29] [REFERRED TO]
STATE OF BIHAR VS. GIRISH LAL [LAWS(PAT)-2020-9-89] [REFERRED TO]
STATE OF BIHAR VS. RAM LAL MAHTO [LAWS(PAT)-2022-1-31] [REFERRED TO]
JARNAIL SINGH VS. STATE OF PUNJAB [LAWS(SC)-2022-7-60] [REFERRED TO]
SHANKAR VS. STATE OF MAHARASHTRA [LAWS(SC)-2023-3-47] [REFERRED TO]
RAJESH VS. STATE OF MADHYA PRADESH [LAWS(SC)-2023-9-58] [REFERRED TO]
NARENDRASINH KESHUBHAI ZALA VS. STATE OF GUJARAT [LAWS(SC)-2023-3-57] [REFERRED TO]
HARVINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-2023-10-74] [REFERRED TO]
MANJUNATH VS. STATE OF KARNATAKA [LAWS(SC)-2023-11-7] [REFERRED TO]
MD. ANOWAR HUSSAIN VS. STATE OF ASSAM [LAWS(SC)-2022-10-19] [REFERRED TO]
NAVAS @ MULANAVAS VS. STATE OF KERALA [LAWS(SC)-2024-3-51] [REFERRED TO]
NUSRAT PARWEEN VS. STATE OF JHARKHAND [LAWS(SC)-2024-12-24] [REFERRED TO]
BALLU @ BALRAM @ BALMUKUND VS. STATE OF MADHYA PRADESH [LAWS(SC)-2024-4-5] [REFERRED TO]
MD. NIZAM SON OF LATE NOOR MOHAMMAD AND OTHERS VS. THE STATE OF BIHAR [LAWS(PAT)-2018-9-169] [REFERRED TO]
LAV KUMAR @ KANHIYA VS. STATE OF UTTAR PRADESH [LAWS(SC)-2024-9-44] [REFERRED TO]
SANTOSH @ RAJESH @ GOPAL VS. STATE OF MADHYA PRADESH [LAWS(SC)-2024-9-59] [REFERRED TO]
OM PRAKASH GUPTA SON OF LATE RADHA KISHUN SAH VS. THE STATE OF BIHAR [LAWS(PAT)-2018-1-404] [REFERRED TO]
MANISH CHAUDHARY VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-7-82] [REFERRED TO]
SURESH CHANDRA VS. STATE OF UTTAR PRADESH [LAWS(SC)-2025-1-174] [REFERRED TO]
SHAKTI SINGH VS. STATE [LAWS(UTN)-2007-6-49] [REFERRED TO]
DEEWAN SINGH S O DALEEP SINGH VS. STATE OF UTTARANCHAL [LAWS(UTN)-2003-7-7] [REFERRED TO]
PURAN CHANDRA VS. STATE OF UTTARANCHAL [LAWS(UTN)-2004-7-39] [REFERRED TO]
GARJA BIR RAI VS. STATE OF SIKKIM [LAWS(SIK)-2019-5-8] [REFERRED TO]
KISHORE GURUNG VS. STATE OF SIKKIM [LAWS(SIK)-2023-4-3] [REFERRED TO]
STATE OF SIKKIM VS. RAJENDRA NATH GHARAI [LAWS(SIK)-2012-9-5] [REFERRED TO]
JAGDISH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1988-7-47] [REFERRED TO]
GOPAL SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1987-1-93] [REFERRED TO]
JAMNI VS. STATE OF RAJASTHAN [LAWS(RAJ)-1994-12-6] [REFERRED TO]
DEVI LAL VS. STATE OF RAJASTHAN [LAWS(SC)-2019-1-236] [REFERRED TO]
ANJAN KUMAR SARMA AND OTHERS VS. STATE OF ASSAM [LAWS(SC)-2017-5-57] [REFERRED TO]
MD. YOUNUS ALI TARAFDAR VS. STATE OF WEST BENGAL [LAWS(SC)-2020-2-71] [REFERRED TO]
NAWAB VS. STATE OF UTTARAKHAND [LAWS(SC)-2020-1-60] [REFERRED TO]
IRAPPA SIDDAPPA MURGANNAVAR VS. STATE OF KARNATAKA [LAWS(SC)-2021-11-1] [REFERRED TO]
SATHISH KUMAR A. VS. STATE OF KARNATAKA [LAWS(SC)-2022-2-127] [REFERRED TO]
RAMCHARAN PATEL VS. STATE OF M. P. [LAWS(MPH)-2021-1-5] [REFERRED TO]
PEJAN SINGH VS. STATE OF M.P. [LAWS(MPH)-2020-5-95] [REFERRED TO]
SHIV SHANKER VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-7-29] [REFERRED TO]
SURAJBHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-5-58] [REFERRED TO]
LIYAKAT ALI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-8-161] [REFERRED TO]
MAHAVIR SINGH & ORS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-9-164] [REFERRED]
AJAY KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-800] [REFERRED TO]
KRISHNAN VS. STATE [LAWS(SC)-2008-5-163] [REFERRED TO]
CHATTAR SINGH VS. STATE OF HARYANA [LAWS(SC)-2008-8-67] [REFERRED TO]
ARUN BHANUDAS PAWAR VS. STATE OF MAHARASHTRA [LAWS(SC)-2008-1-113] [RELIED ON]
RIYOJODDIN RAFIYODDIN SHAIK VS. STATE OF MAHARASHTRA [LAWS(SC)-2009-3-37] [REFERRED TO]
SUBRAMANIAM VS. STATE OF TAMIL NADU [LAWS(SC)-2009-5-149] [REFERRED TO]
SHYAMAL SAHA VS. STATE OF WEST BENGAL [LAWS(SC)-2014-2-45] [REFERRED TO]
SUJIT BISWAS VS. STATE OF ASSAM [LAWS(SC)-2013-5-67] [REFERRED TO]
BALKAR SINGH VS. STATE OF HARYANA [LAWS(SC)-2014-11-41] [REFERRED TO]
R. SHAJI VS. STATE OF KERALA [LAWS(SC)-2013-2-4] [REFERRED TO]
VIJAY THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-2014-9-60] [REFERRED TO]
ARVINDKUMAR ANUPALAL PODDAR VS. STATE OF MAHARASHTRA [LAWS(SC)-2012-7-60] [REFERRED TO]
HARESH MOHANDAS RAJPUT VS. STATE OF MAHARASHTRA [LAWS(SC)-2011-9-90] [REFERRED TO]
SUNIL MAHADEO JADHAV VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-11-76] [REFERRED TO]
H.D. SIKAND (D) THROUGH L.RS. VS. CENTRAL BUREAU OF INVESTIGATION AND ANR. [LAWS(SC)-2016-12-33] [REFERRED TO]
JAMNADAS VS. STATE OF M.P. [LAWS(SC)-2016-6-19] [REFERRED TO]
DUSASAN PANDA VS. STATE OF ORISSA [LAWS(ORI)-2009-8-47] [REFERRED TO]
MIRZA ASAF ALLI BAIG AND ANR. VS. STATE OF ORISSA [LAWS(ORI)-2009-9-52] [REFERRED TO]
SUBHADRA DEBATA AND ORS. VS. STATE OF ORISSA [LAWS(ORI)-2009-9-56] [REFERRED TO]
SANTA ALIAS SANTU MUKHERJEE VS. STATE OF ORISSA [LAWS(ORI)-2011-3-6] [REFERRED TO]
SRIPATI JENA VS. STATE [LAWS(ORI)-2005-6-53] [REFERRED TO]
BHAGWAT SINGH S/O BHUR SINGH R/O BADDU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-6-12] [REFERRED TO]
STATE VS. SURENDRA KUMAR [LAWS(RAJ)-2022-5-298] [REFERRED TO]
RAMPHOOL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-225] [REFERRED TO]
STATE OF RAJASTHAN VS. RAJARAM [LAWS(SC)-2003-8-4] [RELIED ON]
PATEL HIRALAL JOITARAM VS. STATE OF GUJARAT [LAWS(SC)-2001-8-141] [REFERRED TO]
KALIMUDDIN SON OF SK NATHO VS. STATE OF BIHAR [LAWS(PAT)-2012-3-74] [REFERRED TO]
RAM LAGAN NONIA SON OF MANGAR NONIA R/O VILLAGE ARAIT P S CHANDI DISTRICT NALANDA VS. STATE OF BIHAR [LAWS(PAT)-2012-4-18] [REFERRED TO]
KEDAR MANJHI VS. STATE OF BIHAR [LAWS(PAT)-2012-8-176] [REFERRED]
STATE OF BIHAR VS. CHANDAN KUMAR SON OF RAJENDRA PRASAD [LAWS(PAT)-2010-9-45] [REFERRED TO]
ISLAM JILANI AND ORS. VS. STATE OF BIHAR [LAWS(PAT)-2011-11-99] [REFERRED TO]
HARIDWAR YADAV VS. STATE OF BIHAR [LAWS(PAT)-2005-3-16] [REFERRED TO]
UMA SINGH VS. STATE OF BIHAR [LAWS(PAT)-2008-8-157] [REFERRED TO]
SHAKHI RAJWAR ALIAS SHAKHI CHAND RAJWAR VS. STATE OF BIHAR [LAWS(PAT)-1989-3-35] [REFERRED TO]
PADALA VEERAREDDY VS. STATE OF ANDHRA PRADESH [LAWS(SC)-1989-10-43] [RELIED ON]
TANVIBEN PANKAJKUMAR DIVETIA VS. STATE OF GUJARAT [LAWS(SC)-1997-5-15] [REFERRED TO]
RAJESH RABHA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2016-11-18] [REFERRED TO]
VINEET VS. STATE OF HARYANA [LAWS(P&H)-2022-3-174] [REFERRED TO]
VED PARKASH VS. STATE OF HARYANA [LAWS(P&H)-2006-5-338] [REFERRED TO]
AVTAR SINGH AND ORS. VS. STATE OF U.T. [LAWS(P&H)-2015-2-216] [REFERRED TO]
RAMANAND VS. STATE OF MP [LAWS(MPH)-1995-7-39] [REFERRED TO]
SHIMLA BAI RAMPRASAD BAGHMARE VS. STATE OF M P [LAWS(MPH)-1987-7-33] [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAMPRAKASH [LAWS(MPH)-1988-10-8] [REFERRED TO]
RAMCHANDRA ALIAS LAKHAN SINGH VS. STATE OF M P [LAWS(MPH)-1991-3-24] [REFERRED TO]
RAMESHWAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1991-9-47] [REFERRED TO]
DESH DEEPAK KAPOOR VS. STATE OF DELHI [LAWS(DLH)-2006-10-146] [REFERRED TO]
SACHIDANAND PANDIT VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-5-50] [REFERRED TO]
INDRADEO VISHWAKARMA AND ORS. VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2015-7-69] [REFERRED TO]
BUDHU ORAON VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-10-15] [REFERRED TO]
MEENA KUMARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-10-23] [REFERRED TO]
PARSU RAM VS. STATE [LAWS(DLH)-2022-7-16] [REFERRED TO]
REKHA RANI VS. STATE (NCT) OF DELHI [LAWS(DLH)-2023-8-208] [REFERRED TO]
DASHRATH VS. STATE [LAWS(DLH)-2015-11-26] [REFERRED TO]
MITHLESH KUMAR KUSHWAHA VS. STATE [LAWS(DLH)-2015-9-421] [REFERRED TO]
JOGINDER @ DANNY VS. STATE (NCT) OF DELHI [LAWS(DLH)-2018-12-216] [REFERRED TO]
BHUPENDER SINGH VS. STATE OF DELHI [LAWS(DLH)-2018-7-343] [REFERRED TO]
SIDHARTH JEITLEY VS. STATE [LAWS(DLH)-2022-11-240] [REFERRED TO]
NAVEEN KUMAR VERMA AND ORS. VS. STATE GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2018-7-822] [REFERRED TO]
MANI KAMAT VS. STATE GOVT. OF NCT OF DELHI [LAWS(DLH)-2015-7-244] [REFERRED TO]
RAJIV NARULA VS. STATE [LAWS(DLH)-2009-8-197] [REFERRED TO]
PARMANAND YADAV VS. STATE [LAWS(DLH)-2010-2-142] [REFERRED TO]
MUBIN VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2010-2-310] [REFERRED TO]
SUBHASH VS. STATE AND ORS. [LAWS(DLH)-2010-3-485] [REFERRED TO]
JAIPAL VS. STATE [LAWS(DLH)-2011-7-60] [REFERRED TO]
SAVITA ALIAS BABBAL VS. STATE OF DELHI [LAWS(DLH)-2011-4-134] [REFERRED TO]
NARESH DEVI VS. STATE [LAWS(DLH)-2011-5-305] [REFERRED TO]
DINESH GOTIRAM PATEL, AGED VS. THE STATE OF MAHARASHTRA, THROUGH ITS POLICE STATION OFFICER, POLICE STATION KALAMNA, NAGPUR [LAWS(BOM)-2017-2-170] [REFERRED TO]
DR. SHIVANAND S/O. SHIVRAJ BIRADAR VS. THE STATE OF MAHARASHTRA & ANR. [LAWS(BOM)-2017-3-46] [REFERRED TO]
PREMANANDA NAMASUDRA VS. STATE OF TRIPURA [LAWS(GAU)-2011-6-1] [REFERRED TO]
PRADIP BORGOHAIN VS. STATE OF ASSAM [LAWS(GAU)-2009-7-40] [REFERRED TO]
BISWAJIT BHOWMICK VS. STATE OF ASSAM [LAWS(GAU)-2012-12-6] [REFERRED TO]
STATE OF TRIPURA VS. SANKAR PAUL [LAWS(GAU)-2009-9-15] [REFERRED TO]
GURNAM SINGH VS. STATE OF ASSAM [LAWS(GAU)-1996-3-15] [REFERRED TO]
BAHARAN BIBI VS. STATE OF ASSAM [LAWS(GAU)-2001-5-43] [REFERRED TO]
RAMJAN ALI VS. STATE OF ASSAM [LAWS(GAU)-1987-8-5] [REFERRED TO]
STATE OF U. P. VS. ISRAR [LAWS(ALL)-2022-8-129] [REFERRED TO]
SURESH VIYAR VS. STATE [LAWS(ALL)-2022-8-190] [REFERRED TO]
DESHRAJ VS. STATE OF U. P. [LAWS(ALL)-2023-2-149] [REFERRED TO]
ANIL KASHYAP VS. STATE OF U. P. [LAWS(ALL)-2022-9-187] [REFERRED TO]
DEEPAK KUMAR YADAV VS. STATE OF U.P. [LAWS(ALL)-2022-9-22] [REFERRED TO]
BIDUL KALITA VS. STATE OF ASSAM [LAWS(GAU)-2024-7-35] [REFERRED TO]
NANDUBEN GOBARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-1996-8-10] [FOLLOWED .]
KRISHNA BISWAS VS. STATE OF ASSAM [LAWS(GAU)-2023-10-84] [REFERRED TO]
NOLIRAM KRO VS. STATE OF ASSAM [LAWS(GAU)-2020-4-12] [REFERRED TO]
SUBHALENDU CHAKMA VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2021-12-2] [REFERRED TO]
STATE OF MIZORAM VS. LALREMPUIA [LAWS(GAU)-2021-3-114] [REFERRED TO]
RANADIP BANERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-10-33] [REFERRED TO]
KAKU RAM AND ANR. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-5-79] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. AVNEESH PATYAL [LAWS(HPH)-2016-5-131] [REFERRED TO]
RAMESHKUMAR HARJIVANDAS VS. STATE OF GUJARAT [LAWS(GJH)-2000-4-101] [REFERRED TO]
MOHANBHAI MANDUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2005-9-47] [REFERRED TO]
STATE OF H P VS. MANOJ MUKHIA AND ORS [LAWS(HPH)-2017-12-128] [REFERRED TO]
RUPESH RADHAKISAN CHAUDHARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-9-231] [REFERRED TO]
GOPAL SHANKARAPPA RATHOD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-9-238] [REFERRED TO]
STATE OF MAHARASHTRA VS. AMIR AJAJ SHAIKH [LAWS(BOM)-2019-11-16] [REFERRED TO]
GANPAT SHETYE VS. STATE [LAWS(BOM)-2019-11-76] [REFERRED TO]
RUPESH S/O DAMODHAR TIDKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-1-121] [REFERRED TO]
JANARDHAN KOKRE VS. STATE (COLLEM POLICE STATION) [LAWS(BOM)-2019-1-152] [REFERRED TO]
SANTOSH S/O. TANBAJI DURGE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-2-176] [REFERRED TO]
STATE OF MAHARASHTRA, VS. MANOJ [LAWS(BOM)-2018-12-127] [REFERRED TO]
BHIMRAO VS. STATE OF MAHARASHTRA, THROUGH P S O , MOUDA, DISTT [LAWS(BOM)-2018-6-134] [REFERRED TO]
NITIN VITHALRAO PARAB VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-1-284] [REFERRED TO]
MANKARNABAI SHANKAR PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-7-143] [REFERRED TO]
GAJANAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-6-168] [REFERRED TO]
VILAS S/O SHIWAJI PAWAR VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-3-163] [REFERRED TO]
BAJIRAO @ BABURAO S/O VITHU MARASKOLHE VS. STATE OF MAHARASHTRA, THROUGH P S O , POLICE STATION, POMBHURNA, TQ AND DISTT CHANDRAPUR [LAWS(BOM)-2018-3-237] [REFERRED TO]
NAVINBHAI NATHUBHAI NAYAKA PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-197] [REFERRED TO]
NITINBHAI SAEVANTILAL SHAH VS. MANUBHAI MANJIBHAI PANCHAL [LAWS(GJH)-2010-8-223] [REFERRED TO]
STATE OF WEST BENGAL VS. NANDITA SAHA [LAWS(CAL)-2023-4-30] [REFERRED TO]
SUKLAL HEMBROM VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-4-193] [REFERRED TO]
ZIAUL HAQUE VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-8-110] [REFERRED TO]
KALIPAD VISHWAS VS. STATE OF M PCG [LAWS(CHH)-2003-8-10] [REFERRED TO]
VINOD S/O WASUDEO BALPANDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-82] [REFERRED TO]
JANABAI VS. THE STATE OF MAHARASTRA [LAWS(BOM)-2021-3-252] [REFERRED TO]
CARLOS BASILIO ALIAS POLLY DSOUZA VS. STATE OF MAHARASHTRA [LAWS(BOM)-1994-8-5] [REFERRED TO]
SANATAN GHOSH AND ORS. VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2016-4-80] [REFERRED TO]
SHRICHAND GIRDHARILAL BATRA ALIAS SHRICHAND GIRDHARILAL PUNJABI VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(BOM)-1993-4-19] [REFERRED TO]
PRASANTA SAHOO @ PRASANTA KUMAR SAHOO VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-9-17] [REFERRED TO]
JITEN BARMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-1-16] [REFERRED TO]
PALASH MONDAL VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2015-10-42] [REFERRED TO]
SANAT MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-10-120] [REFERRED]
AKBAR ALI VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2015-8-40] [REFERRED TO]
DILIP DAS AND ORS. VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2016-3-59] [REFERRED TO]
RAHUL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-1146] [REFERRED TO]
MAROTI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-424] [REFERRED TO]
MAROTI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-424] [REFERRED TO]
JITENDRAKUMAR JOGENDRA SHAHU VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-441] [REFERRED TO]
SHIVKARAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-1-91] [REFERRED TO]
NASIB OSMAN PATHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-12-17] [REFERRED TO]
RAMESH BHANUDAS SHELKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-12-115] [REFERRED TO]
AMAN VS. STATE OF GOA [LAWS(BOM)-2022-9-229] [REFERRED TO]
KUSHAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-164] [REFERRED TO]
SUMIT BRIJBIHARI GIRI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-6-226] [REFERRED TO]
GUNVANT ROHIDAS BANSODE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-1-5] [REFERRED TO]
RAMAKANT MURHARI AALAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-126] [REFERRED TO]
MUKESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-643] [REFERRED TO]
SUHAIB ILYASI VS. STATE [LAWS(DLH)-2018-10-41] [REFERRED TO]
SITARAM SHANKAR RODE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1998-4-57] [REFERRED TO]
SUBODH VS. STATE [LAWS(DLH)-2016-6-24] [REFERRED TO]
HARI PRASAD AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-4-296] [REFERRED TO]
HARI PRASAD AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-4-296] [REFERRED TO]
RAM KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2015-5-470] [REFERRED TO]
CHATRA PAL VS. STATE OF U.P. [LAWS(ALL)-2016-1-9] [REFERRED TO]
NARAYAN SONI VS. STATE OF U.P. [LAWS(ALL)-2016-1-55] [REFERRED TO]
LALLOO SINGH & ANOTHER VS. STATE OF U P [LAWS(ALL)-2016-3-273] [REFERRED]
JAIVEER VS. STATE OF U.P. [LAWS(ALL)-2016-5-199] [REFERRED TO]
STATE OF U P VS. ABHAYRAJ VERMA [LAWS(ALL)-2018-1-292] [REFERRED TO]
DHANKESH VS. STATE OF U.P. [LAWS(ALL)-2017-1-39] [REFERRED TO]
NANKU ALIAS BRAHM SAHAI & ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2017-3-312] [REFERRED TO]
BHUWAL KAHAR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2017-4-215] [REFERRED TO]
BRIJ LAL VS. STATE OF U.P. [LAWS(ALL)-2019-5-482] [REFERRED TO]
NAND LAL CHAUBEY VS. STATE OF U P [LAWS(ALL)-2019-7-291] [REFERRED TO]
ARVIND BAJPAI VS. STATE OF U P [LAWS(ALL)-2019-10-9] [REFERRED TO]
RAJU LAHRI VS. STATE OF U.P. [LAWS(ALL)-2019-10-233] [REFERRED TO]
BINDHYAVASINI GOND VS. STATE OF U P [LAWS(ALL)-2019-9-58] [REFERRED TO]
AMRISH @ BABU AND ANR VS. STATE OF U P [LAWS(ALL)-2018-8-142] [REFERRED TO]
STATE OF U.P. VS. SALIM [LAWS(ALL)-2021-10-106] [REFERRED TO]
AJAY AND ORS. VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-3-114] [REFERRED TO]
AJAY AND ORS. VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-3-114] [REFERRED TO]
KALADHAR CHAUBEY VS. STATE OF U.P. [LAWS(ALL)-2021-1-41] [REFERRED TO]
MAINU AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-12-105] [REFERRED TO]
SHER ALI SARDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-9-71] [REFERRED TO]
BANSHI SARDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-4-70] [REFERRED TO]
BARUN MUKHERJEE VS. STATE [LAWS(CAL)-2013-4-74] [REFERRED TO]
OMKAR VS. STATE OF U P [LAWS(ALL)-2014-7-74] [REFERRED TO]
NARENDRA VS. STATE OF U P [LAWS(ALL)-2012-8-53] [REFERRED TO]
RAJESAB MUJAWAR VS. STATE OF GOA [LAWS(BOM)-2013-7-154] [REFERRED TO]
STATE OF GOA VS. RAJESH DESSAI [LAWS(BOM)-2014-11-193] [REFERRED TO]
PRABHAKAR VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-2-35] [REFERRED TO]
SHIVAJI VASANG BAGALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-10-23] [REFERRED TO]
RAM KHILARI AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-1988-9-77] [REFERRED TO]
RADHEY SHYAM VS. STATE [LAWS(DLH)-2014-12-267] [REFERRED TO]
WILSON AGNEL FERNANDES VS. STATE, THROUGH THE PUBLIC PROSECUTOR [LAWS(BOM)-2009-7-227] [REFERRED TO]
MANNA SINGH VS. STATE [LAWS(ALL)-1995-11-38] [REFERRED TO]
Mala Aswarthappa VS. State of A P [LAWS(APH)-2004-9-24] [REFERRED TO]
BOLLEPAGU JANGAIAH VS. STATE OF A P [LAWS(APH)-2011-11-130] [REFERRED TO]
ANNEPU PRASADARAO, S/O.CHITTIBABU VS. THE STATE OF ANDHRA PRADESH [LAWS(APH)-2017-9-37] [REFERRED TO]
MELEKHA VS. STATE OF A P [LAWS(APH)-2005-4-133] [REFERRED TO]
BHOOKYA PARINGYA VS. STATE OF A P [LAWS(APH)-2003-1-101] [REFERRED TO]
VIRENDER BHATTI VS. STATE [LAWS(DLH)-1989-4-11] [REFERRED]
RATI PRADHAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-4-6] [REFERRED TO]
BHARAT DAS, S/O ANJORVA SATNAMI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-7-54] [REFERRED TO]
SANJAY RATHORE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-8-42] [REFERRED TO]
DEVENDRA KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-114] [REFERRED TO]
DEVENDRA KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-114] [REFERRED TO]
SANTOSH, S/O BHAGWAT SONWANI VS. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE [LAWS(CHH)-2017-12-32] [REFERRED TO]
SEETARAM VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2015-2-52] [REFERRED]
GOPAL LAKDA S/O RAMSAI LAKDA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-3-44] [REFERRED]
ONKAR SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-9-125] [REFERRED TO]
HULAS VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-1-22] [REFERRED TO]
KASTURAM DIHARI KORVA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-11-91] [REFERRED TO]
JITLAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-11-18] [REFERRED TO]
ANAND RAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-8-69] [REFERRED TO]
SHANKAR RAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-6-50] [REFERRED TO]
IN REFERENCE OF STATE OF CHHATTISGARH VS. MADANLAL TEKAM [LAWS(CHH)-2023-7-21] [REFERRED TO]
DURGAN SINGH GOND VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-6-13] [REFERRED TO]
DURGAN SINGH GOND VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-6-13] [REFERRED TO]
RAMESH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-9-107] [REFERRED TO]
BHAIYALAL SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-5-72] [REFERRED TO]
PUKAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-139] [REFERRED TO]
RAM SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-12-6] [REFERRED TO]
VIKKI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-12-87] [REFERRED TO]
RAMNATH S O PARSHURAM SONBOIR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-2-52] [REFERRED TO]
NARAYAN S O PISARAM CHAURAGADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-2-73] [REFERRED TO]
STATE OF MAHARASHTRA VS. SUBHASH PAGI [LAWS(BOM)-2004-7-115] [REFERRED TO]
State of Maharashtra VS. Anil alias Raju Namdeo Patil [LAWS(BOM)-2005-11-43] [REFERRED TO]
PRAMOD TIWARI @ KAJU TIWARI VS. STATE OF C.G. [LAWS(CHH)-2010-1-40] [REFERRED TO]
JANGAL RAMSHARAN VS. STATE OF CHHATTISGRAH [LAWS(CHH)-2011-7-44] [REFERRED TO]
RAJENDRA GANDHI VS. STATE OF C.G. [LAWS(CHH)-2011-7-94] [REFERRED TO]
ANIL SOPAN BHANUSE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-4-17] [REFERRED TO]
MAHESH LAXMAN KORE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-3-81] [REFERRED TO]
ABBS ALI MONDAL VS. STATE OF WEST BENAGAL [LAWS(CAL)-2008-6-54] [REFERRED TO]
SHEW KUMAR SHAW VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-12-112] [REFERRED TO]
BELLAL VS. STATE [LAWS(CAL)-2010-12-89] [REFERRED TO]
BHOLA MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-2-55] [REFERRED TO]
ROHIT DHINGRA VS. STATE [LAWS(DLH)-2012-2-318] [REFERRED TO]
MOHD. MUSTAQ VS. STATE (NCT OF DELHI) [LAWS(DLH)-2013-1-252] [REFERRED TO]
VIRENDER VS. STATE OF NCT OF DELHI [LAWS(DLH)-2013-5-530] [REFERRED TO]
STATE OF NCT OF DELHI VS. TAJ MOHD. @ TAJU & ANR. [LAWS(DLH)-2013-7-603] [REFERRED TO]
STATE NCT OF DELHI VS. MANOJ @ SANOJ @ BHONDO [LAWS(DLH)-2013-8-426] [REFERRED TO]
TARUN KANTI CHINA VS. THE STATE [LAWS(CAL)-1996-5-14] [REFERRED TO]
SHYAMA DEVI VS. STATE OF WEST BENGAL [LAWS(CAL)-1987-2-1] [REFERRED TO]
MISRI LAL VS. STATE [LAWS(ALL)-2007-8-52] [REFERRED TO]
SAMIR SAMANTA VS. STATE OF W B [LAWS(CAL)-1991-5-44] [REFERRED TO]
STATE VS. SK SAIBUL ALIAS SAIBUL ISLAM [LAWS(CAL)-1992-5-19] [REFERRED TO]
MONORANJAN MANNA ALIAS MINTU MANNA VS. STATE [LAWS(CAL)-1994-3-12] [REFERRED TO]
JAGDISH SARAN VS. STATE OF U P [LAWS(ALL)-2006-2-174] [REFERRED TO]
JITENDRA KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-3-77] [REFERRED TO]
KESHAV AGARIYA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-61] [REFERRED TO]
ANAND NARANG VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-3-17] [REFERRED TO]
NARESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2019-9-131] [REFERRED TO]
GANGESHWAR CHAUDHARY VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-3-7] [REFERRED TO]
DAYAL MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-5-49] [REFERRED TO]
VIJAY INDWAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-7-32] [REFERRED TO]
BIRENDRA MEHTA VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-3-161] [REFERRED TO]
ARAVINDAN VS. STATE [LAWS(MAD)-2024-9-87] [REFERRED TO]
STATE VS. VASANTHAT KUMAR [LAWS(MAD)-2021-11-203] [REFERRED TO]
RAHUL VS. STATE OF U T [LAWS(P&H)-2019-10-3] [REFERRED TO]
STATE OF J AND K VS. JALAL UD DIN GANAI [LAWS(J&K)-2005-6-1] [REFERRED TO]
SHABIR AHMED TELI VS. STATE [LAWS(J&K)-2003-10-31] [REFERRED TO]
SOMA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-6-1499] [REFERRED TO]
SHEKARAPPA VS. STATE [LAWS(KAR)-2022-8-629] [REFERRED TO]
SWAMI PRASAD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-594] [REFERRED TO]
OM PRAKASH SHAHU VS. STATE OF M P [LAWS(MPH)-2018-7-80] [REFERRED TO]
LAKHAN PRASAD MISHRA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-7-110] [REFERRED TO]
KALLU @ KALICHARAN VS. THE STATE OF M.P. [LAWS(MPH)-2018-3-137] [REFERRED TO]
RAM PAL SINGH VS. STATE OF M P [LAWS(MPH)-2018-1-203] [REFERRED TO]
RAMVALLABH @ BALLO VS. STATE OF M.P. [LAWS(MPH)-2015-11-112] [REFERRED]
DISTRICT JABALPUR VS. RAJESH @ RAKESH AND ANOTHER [LAWS(MPH)-2017-8-6] [REFERRED TO]
LALA ALIAS VISHNUPRATAP SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-10-211] [REFERRED TO]
PARTIES NAME RAJU @ TARKESHWAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-5-62] [REFERRED TO]
M JANAKARAJ, S/O MUTHUPANDI VS. STATE BY [LAWS(MAD)-2019-4-43] [REFERRED TO]
KATTU RAJA VS. STATE [LAWS(MAD)-2013-4-131] [REFERRED TO]
SARDHAR ALIAS SARDHAR BASHA VS. INSPECTOR OF POLICE [LAWS(MAD)-2013-6-225] [REFERRED TO]
ARBIND SAH VS. STATE OF BIHAR [LAWS(PAT)-2014-1-95] [REFERRED TO]
MAHMUDAL HASSAN @ MAHMUDUL HASSAN VS. STATE OF BIHAR [LAWS(PAT)-2014-4-62] [REFERRED TO]
ASHOK KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2017-9-123] [REFERRED TO]
SATYENDRA SINGH VS. STATE OF BIHAR [LAWS(PAT)-2017-7-84] [REFERRED TO]
MANIKANDAN VS. STATE [LAWS(MAD)-2012-11-159] [REFERRED TO]
SHIV SHANKAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2017-6-47] [REFERRED TO]
BUNA PANIGRAHI VS. STATE OF ORISSA [LAWS(ORI)-2014-4-52] [REFERRED TO]
SAPANI MUNDA VS. STATE OF ORISSA [LAWS(ORI)-2016-1-24] [REFERRED TO]
GEDU ALIAS PARAMESWAR PATRA VS. STATE OF ORISSA [LAWS(ORI)-2016-7-3] [REFERRED TO]
TUMULU KRISHNA RAO PATRO VS. STATE OF ORISSA [LAWS(ORI)-2020-10-23] [REFERRED TO]
SUBASH BHUYAN VS. STATE OF ODISHA [LAWS(ORI)-2022-9-70] [REFERRED TO]
SWADESH RANJAN SWAIN VS. STATE OF ORISSA [LAWS(ORI)-2017-3-40] [REFERRED TO]
RAMA SINGH VS. STATE OF ORISSA [LAWS(ORI)-2019-10-5] [REFERRED TO]
NAKULA BAG VS. STATE OF ORISSA [LAWS(ORI)-2019-12-28] [REFERRED TO]
GOPAL MALLIK VS. STATE OF ORISSA [LAWS(ORI)-2019-7-46] [REFERRED TO]
DUTIA PUTEL VS. STATE OF ORISSA [LAWS(ORI)-2020-2-54] [REFERRED TO]
NAKHIA VS. STATE OF ODISHA [LAWS(ORI)-2021-12-11] [REFERRED TO]
SIVADAS S. VS. STATE OF KERALA [LAWS(KER)-2022-7-354] [REFERRED TO]
K.BABU VS. STATE OF KERALA [LAWS(KER)-2023-10-107] [REFERRED TO]
ANANDA KUMAR VS. STATE OF KERALA [LAWS(KER)-2024-10-27] [REFERRED TO]
SHYAM SUNDAR MODI SON OF LATE GANESH LAL MODI; KRISHNA KUMAR MODI SON OF LATE ISHWAR LAL MODI; BALDEO RAJAK SON OF LATE BIND RAJAK; DAMODAR SAH SON OF LATE YADU SAH VS. STATE OF BIHAR [LAWS(PAT)-2013-4-136] [REFERRED]
BIKRAMJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2010-6-20] [REFERRED TO]
TEJINDER SINGH @ BILLA VS. STATE OF PUNJAB [LAWS(P&H)-2010-2-381] [REFERRED]
GHISA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-7-37] [REFERRED TO]
SULTAN & ANR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-9-6] [REFERRED TO]
DALI BAI (SMT.) VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-1-98] [REFERRED TO]
STATE OF RAJASTHAN VS. UMAR KHAN S/O HASAM KHAN, BY CASTE DESHWARLI (MUSALMAN) RESIDENT OF BHAKARI, POLICE STATION PILVA, DISTRICT NAGAUR [LAWS(RAJ)-2016-10-49] [REFERRED TO]
MANGAL SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-4-291] [REFERRED TO]
SHAMBHU SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-4-13] [REFERRED TO]
NARAYAN LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-5-11] [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAMESH KUMAR [LAWS(MPH)-2004-7-24] [REFERRED TO]
DHOOM SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-7-241] [REFERRED TO]
MAN SINGH S/O RAMCHANDRA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2013-8-84] [REFERRED TO]
STATE OF MADHYA PRADESH VS. CHANDRAKESH SON OF PHOOL SINGH [LAWS(MPH)-2011-5-120] [REFERRED]
MAGANLAL VS. STATE OF M P [LAWS(MPH)-2011-9-52] [REFERRED TO]
GORELAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2012-10-26] [REFERRED TO]
BHIMAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-7-138] [REFERRED TO]
VENKATESH VS. STATE OF KARNATAKA [LAWS(KAR)-2020-8-456] [REFERRED TO]
JITENDRA SHOME VS. STATE OF TRIPURA [LAWS(GAU)-2012-6-60] [REFERRED TO]
KANU DEBNATH VS. STATE OF TRIPURA [LAWS(GAU)-2012-7-72] [REFERRED TO]
NAREN DEKA VS. STATE OF ASSAM [LAWS(GAU)-2012-9-8] [REFERRED TO]
KALPANA DATTA VS. STATE OF TRIPURA [LAWS(GAU)-2012-9-75] [REFERRED TO]
TIKENDRAJIT MOHAN VS. STATE OF ASSAM [LAWS(GAU)-2013-9-71] [REFERRED TO]
STATE OF ASSAM VS. SANJAY CHANDRA [LAWS(GAU)-2017-10-4] [REFERRED TO]
HARERAM KEOT VS. STATE OF ASSAM [LAWS(GAU)-2018-11-55] [REFERRED TO]
KUMAR NAIKA VS. STATE BY CHITRADURGA RURAL POLICE, CHITRADURGA [LAWS(KAR)-2019-3-479] [REFERRED TO]
STATE OF H P VS. DARSHAN KUMAR [LAWS(HPH)-2011-1-132] [REFERRED TO]
ASHOK KUMAR VS. STATE OF H.P. [LAWS(HPH)-2000-8-26] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. DESH RAJ [LAWS(HPH)-2000-9-15] [REFERRED]
KHEM SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1992-6-2] [REFERRED TO]
ANDREW JOHN VS. STATE OF H P [LAWS(HPH)-1994-12-2] [REFERRED TO]
DEEPAK BAHADUR SON OF KARAN BAHADUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-10-129] [REFERRED]
DEEPAK BAHADUR SON OF KARAN BAHADUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-10-129] [REFERRED]
RAVI KUMAR SON OF SHRI FATEH CHAND, R/O VILLAGE JAGNOLI, TEHSIL JAWALI, DISTRICT KANGRA, H.P. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-12-40] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SURESH KUMAR [LAWS(HPH)-2013-6-41] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. JAGJIT SINGH PARIHAR [LAWS(HPH)-2014-3-3] [REFERRED TO]
DHARAM PAL VS. STATE OF H P [LAWS(HPH)-2015-6-50] [REFERRED TO]
HEMA RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-47] [REFERRED TO]
STATE OF KERALA VS. ABOOBACKER [LAWS(KER)-2006-8-86] [REFERRRED TO]
BADAM MOHAMMED SAEED ABDUL SALAM VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1008] [REFERRED TO]
MANOJ VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-2082] [REFERRED TO]
STATE VS. AKKAMAHADEVI [LAWS(KAR)-2004-11-24] [REFERRED TO]
C NARAYANAN WRITER AND VS. STATE OF KERALA [LAWS(KER)-1991-12-22] [REFERRED TO]
VENUGOPALAN VENU VS. STATE OF KERALA [LAWS(KER)-1996-3-37] [REFERRED TO]
VANAJA VS. STATE [LAWS(KAR)-1998-12-35] [REFERRED TO]
BALESHWAR MAHTO VS. STATE OF BIHAR [LAWS(JHAR)-2002-1-9] [REFERRED TO]
PREM NATH VS. UNION TERRITORY OF J&K [LAWS(J&K)-2023-6-1] [REFERRED TO]
RAMAMOORTHY, VS. STATE REP. BY INSPECTOR OF POLICE, ORTHANAD POLICE STATION, THANJAVUR DISTRICT [LAWS(MAD)-2002-6-152] [REFERRED TO]
SONALI MUKHERJEE VS. UNION OF INDIA [LAWS(MAD)-2000-9-68] [REFERRED TO]
GOLAK VS. STATE OF ORISSA [LAWS(ORI)-1985-2-27] [REFERRED TO]
DASU ALIAS JASHODA DEI VS. STATE OF ORISSA [LAWS(ORI)-1985-2-41] [REFERRED TO]
SUBAS SABAKHIA BHOI VS. STATE OF ORISSA [LAWS(ORI)-1986-5-8] [REFERRED TO]
SARWAR KHAN VS. UNION TERRITORY OF J&K [LAWS(J&K)-2022-8-86] [REFERRED TO]
BALDEVJI VAJAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2014-3-29] [REFERRED TO]
BHAGWAN SINGH VS. STATE OF M.P. [LAWS(MPH)-2017-12-69] [REFERRED TO]
VELMURUGAN VS. STATE [LAWS(MAD)-2008-6-517] [REFERRED TO]
KAMALA SETHI AND VS. STATE [LAWS(ORI)-1993-4-11] [REFERRED TO]
MANANIGA DIGAL AND ANR. VS. STATE OF ORISSA [LAWS(ORI)-2000-12-48] [REFERRED TO]
KRISHNANKUTTY PILLAI VS. STATE OF KERALA [LAWS(KER)-2015-5-28] [REFERRED TO]
BASHEER VS. STATE OF KERALA [LAWS(KER)-2014-11-215] [REFERRED TO]
SEERAVEETTIL MUHAMMED KUNHI VS. STATE OF KERALA [LAWS(KER)-2015-2-37] [REFERRED TO]
MADEVA VS. STATE OF KARNATAKA [LAWS(KAR)-2017-12-84] [REFERRED TO]
K G RAVEENDRAN VS. STATE OF KERALA [LAWS(KER)-2012-7-356] [REFERRED TO]
KANS RAJ VS. STATE OF PUNJAB [LAWS(SC)-2000-4-35] [REFERRED]
PUNDALIK SON OF SIDDAPPA KURI VS. STATE OF KARNATAKA [LAWS(KAR)-2017-3-103] [REFERRED TO]
SIRAJUDHEEN VS. STATE OF KERALA [LAWS(KER)-2016-4-85] [REFERRED TO]
NARAYANA VS. STATE IF KERALA [LAWS(KER)-2014-8-16] [REFERRED TO]
SASI VS. STATE OF KERALA [LAWS(KER)-2017-10-274] [REFERRED TO]
ALPHON KHARDEWSAW VS. STATE OF MEGHALAYA [LAWS(MEGH)-2021-5-1] [REFERRED TO]
PADMABAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1986-10-7] [RELIED ON]
RAJA ALIAS SATIYAPAL VS. STATE OF M P [LAWS(MPH)-1986-3-36] [REFERRED TO]
IMRAN KHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1994-3-4] [REFERRED TO]
RAISA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1994-4-23] [REFERRED TO]
SURESH CHANDRA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1994-8-14] [REFERRED TO]
RAMANAND BATOLE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1995-7-8] [REFERRED TO]
PURAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2002-11-202] [REFERRED]
MOHAN VS. STATE OF M P [LAWS(MPH)-2000-6-30] [REFERRED TO]
HARPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-1-95] [REFERRED TO]
VIKRAMJIT SINGH AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2015-1-185] [REFERRED TO]
RAVINDER KUMAR ALIAS MEENU S/O SURAT SINGH S/O LAXMAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2012-2-541] [REFERRED]
SHIBBU @ SHIVCHARAN VS. STATE OF M P [LAWS(MPH)-2013-3-256] [REFERRED]
KESHAV AND OTHERS VS. STATE OF M P [LAWS(MPH)-2013-9-418] [REFERRED]
PAPPU VS. STATE OF M P [LAWS(MPH)-2012-3-10] [REFERRED TO]
STATE OF M.P. VS. SHYAM SINGH @ BHIMA [LAWS(MPH)-2012-4-209] [REFERRED TO]
DEVENDRA SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2012-6-36] [REFERRED TO]
SWARAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-7-85] [REFERRED TO]
NATHIYA VS. STATE REP. BY INSPECTOR OF POLICE, BAGAYAM POLICE STATION, VELLORE [LAWS(SC)-2016-11-114] [REFERRED TO]
DHAL SINGH DEWANGAN VS. STATE OF CHHATTISGARH [LAWS(SC)-2016-9-34] [REFERRED TO]
STATE OF U P VS. RAM BALAK [LAWS(SC)-2008-10-119] [REFERRED TO]
K T PALANISAMY VS. STATE OF TAMIL NADU [LAWS(SC)-2008-1-103] [REFERRED TO]
STATE OF GOA VS. SANJAY THAKRAN [LAWS(SC)-2007-3-22] [REFERRED TO]
KULVINDER SINGH VS. STATE OF HARYANA [LAWS(SC)-2011-4-74] [REFERRED TO]
AMITAVA BANERJEE ALIAS AMIT ALIAS BAPPA BANERJEE VS. STATE OF WEST BENGAL [LAWS(SC)-2011-8-91] [REFERRED TO]
DHARMINDER SINGH @ VIJAY SINGH VS. STATE [LAWS(SC)-2013-8-15] [REFERRED TO]
BABUBHAI BHIMABHAI BOKHIRIA VS. STATE OF GUJARAT [LAWS(SC)-2014-4-4] [REFERRED TO]
SAYED DARAIN AHSAN ALIAS DARAIN VS. STATE OF WEST BENGAL [LAWS(SC)-2012-3-22] [REFERRED TO]
TEJRAM PATIL VS. STATE OF MAHARASHTRA [LAWS(SC)-2015-2-79] [REFERRED TO]
AVTAR SINGH & ANOTHER VS. STATE OF PUNJAB [LAWS(P&H)-2014-9-583] [REFERRED]
RAM SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-9-109] [REFERRED TO]
SANJAY VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-5-71] [REFERRED TO]
SURAJ MAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-9-43] [REFERRED TO]
RAMESH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-10-5] [REFERRED TO]
MUKESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-3-98] [REFERRED TO]
SALIM @ PAPPU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-9-306] [REFERRED TO]
ABID BEIG VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-11-56] [REFERRED TO]
SALIM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-4-54] [REFERRED TO]
PUSKAR SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-7-152] [REFERRED TO]
RAJA RAM VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-10-7] [REFERRED TO]
SAMBHUBHAI RAISANGBHAI PADHIYAR VS. STATE OF GUJARAT [LAWS(SC)-2024-12-53] [REFERRED TO]
STATE OF TRIPURA VS. SHRI UTPAL DAS [LAWS(TRIP)-2018-12-1] [REFERRED TO]
STATE OF TELANGANA VS. SHAIK BABU [LAWS(TLNG)-2023-4-110] [REFERRED TO]
KONA VBALAMALLAIAH VS. P.P., HYD. [LAWS(TLNG)-2022-11-41] [REFERRED TO]
BACHHU MIAH VS. STATE OF TRIPURA [LAWS(TRIP)-2013-9-8] [REFERRED TO]
BABUL LASKAR VS. STATE OF TRIPURA [LAWS(TRIP)-2014-1-21] [REFERRED TO]
AMER MOHAMMED JAMAL VS. STATE OF TELANGANA [LAWS(TLNG)-2025-2-23] [REFERRED TO]
SUBRATA MAJUMDER VS. STATE OF TRIPURA [LAWS(TRIP)-2019-4-64] [REFERRED TO]
JAYENDRA SINGH MORYA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-2-149] [REFERRED TO]
HIDAYAT ALI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-5-1] [REFERRED TO]
DEVENDRA SINGH RAWAT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-1-52] [REFERRED TO]
SHAKTIMAN RAI VS. STATE OF SIKKIM [LAWS(SIK)-2024-5-1] [REFERRED TO]
SHAI PASHAMIYA VS. THE STATE OF ANDHRA PRADESH [LAWS(TLNG)-2018-8-6] [REFERRED TO]
KUSUM LATE VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-2-85] [REFERRED TO]
RAHUL VS. STATE OF DELHI MINISTRY OF HOME AFFAIRS [LAWS(SC)-2022-11-24] [REFERRED TO]
SURAJDEO MAHTO VS. STATE OF BIHAR [LAWS(SC)-2021-8-9] [REFERRED TO]
BHAGWANI VS. STATE OF MADHYA PRADESH [LAWS(SC)-2022-1-49] [REFERRED TO]
R.DAMODARAN VS. STATE [LAWS(SC)-2021-2-63] [REFERRED TO]
LOCHAN SHRIVAS VS. STATE OF CHHATTISGARH [LAWS(SC)-2021-12-51] [REFERRED TO]
SATISH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-2020-3-23] [REFERRED TO]
MANOHARAN VS. STATE BY INSPECTOR OF POLICE [LAWS(SC)-2019-8-2] [REFERRED TO]
BAIJU KUMAR SONI VS. STATE OF JHARKHAND [LAWS(SC)-2019-8-10] [REFERRED TO]
JAHANA KHATOON VS. STATE OF BIHAR [LAWS(PAT)-2013-12-12] [REFERRED TO]
NATHUNI SINGH VS. STATE OF BIHAR [LAWS(PAT)-2013-11-23] [REFERRED TO]
BODH RAJ VS. STATE OF JAMMU AND KASHMIR [LAWS(SC)-2002-9-9] [REFERRED]
UMA VS. STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE [LAWS(SC)-2024-10-51] [REFERRED TO]
MOHD. FIROZ VS. STATE OF MADHYA PRADESH [LAWS(SC)-2022-4-54] [REFERRED TO]
CHOTKAU VS. STATE OF UTTAR PRADESH [LAWS(SC)-2022-9-126] [REFERRED TO]
MUNIKRISHNA @ KRISHNA ETC. VS. STATE [LAWS(SC)-2022-9-183] [REFERRED TO]
HARIPRASAD VS. STATE OF CHHATTISGARH [LAWS(SC)-2023-11-9] [REFERRED TO]
MAGHAVENDRA PRATAP SINGH VS. STATE OF CHHATTISGARH [LAWS(SC)-2023-4-94] [REFERRED TO]
TARA CHAND VS. STATE [LAWS(RAJ)-1989-5-69] [REFERRED TO]
AJAIB SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1992-12-10] [REFERRED TO]
KAMPURI VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-1994-8-72] [REFERRED TO]
BANSIYA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1995-2-6] [REFERRED TO]
NAVAL SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1996-7-97] [REFERRED TO]
NAND KISHORE VS. STATE OF RAJASTHAN [LAWS(RAJ)-1997-1-46] [REFERRED TO]
RAHUL VS. STATE OF MADHYA PRADESH GOVT [LAWS(MPH)-2024-5-24] [REFERRED TO]
IN REFERENCE, RECEIVED FROM SECOND ADDITIONAL SESSIONS JUDGE, BHIND AND ORS. VS. ANKUR AND ORS. [LAWS(MPH)-2019-9-238] [REFERRED TO]
IN REFERENCE ADDITIONAL SESSIONS JUDGE/SPECIAL JUDGE, BUDHAR DISTRICT SHAHDOL M.P. VS. RAMNATH KEWAT [LAWS(MPH)-2022-7-177] [REFERRED TO]
MAMTA VIRENDRA YADAV VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-101] [REFERRED TO]
ANAND KUMAR SHARDA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-102] [REFERRED TO]
STATE OF RAJASTHAN VS. MOHD. SALMAN S/O SHAKEEL AHMED [LAWS(RAJ)-2023-3-217] [REFERRED TO]
HARVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-7-27] [REFERRED TO]
RAKESH KUMAR AND OTHERS VS. STATE OF HARYANA [LAWS(P&H)-2019-3-122] [REFERRED TO]
MOTI SINGH VS. STATE [LAWS(J&K)-2013-8-36] [REFERRED TO]
Pakulu Nag VS. State of Orissa [LAWS(ORI)-2002-5-35] [REFERRED TO]
DAYANIDHI MALLIK VS. STATE [LAWS(ORI)-1994-9-13] [REFERRED TO]
MADKAMI BAJA VS. STATE [LAWS(ORI)-1985-1-26] [REFERRED TO]
ADIKANDA DAS VS. STATE OF ORISSA [LAWS(ORI)-1987-8-12] [RELIED ON]
OM PRAKASH SINHA VS. STATE OF BIHAR [LAWS(PAT)-2002-8-45] [REFERRED TO]
GOPI VS. STATE OF KERALA [LAWS(KER)-2024-10-39] [REFERRED TO]
ARJUN @ FANIA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-8-32] [REFERRED TO]
RAMLAL SAHAI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-5-247] [REFERRED TO]
SIYA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-6-15] [REFERRED TO]
DHOLIYA @ UMARIYA @ UMARAV @ MANDAR & ANR. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-8-223] [REFERRED TO]
RATANLAL @ BATTU S/O HEERALAL SONI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-9-101] [REFERRED]
STATE OF RAJASTHAN AND ORS. VS. GHEWAR RAM AND ORS. [LAWS(RAJ)-2015-7-82] [REFERRED TO]
TAPAN KUMAR PRADHAN VS. STATE OF ORISSA [LAWS(ORI)-2022-8-5] [REFERRED TO]
DEBENDRA SINGH VS. STATE OF ODISHA [LAWS(ORI)-2023-10-106] [REFERRED TO]
VEN SINGH VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2015-1-335] [REFERRED TO]
CHHOTU RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-3-40] [REFERRED TO]
STATE OF RAJASTHAN VS. RAJU LAL SAINI [LAWS(RAJ)-2018-3-265] [REFERRED TO]
KRISHAN KUMAR VS. STATE OF HARYANA [LAWS(P&H)-1986-2-25] [REFERRED TO]
HANSRAJ SON OF PRAHLAD VS. STATE OF RAJASTHAN THROUGH P P [LAWS(RAJ)-2018-5-10] [REFERRED TO]
CHANCHAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-8-192] [REFERRED TO]
HEMRAJ VS. STATE OF RAJASTHAN THROUGH PP [LAWS(RAJ)-2017-5-86] [REFERRED TO]
STATE OF RAJASTHAN VS. VINOD KUMAR @ VIKKI S/O MOOLCHAND B/Y BAIRWA [LAWS(RAJ)-2018-1-365] [REFERRED TO]
POTI VS. STATE OF ORISSA [LAWS(ORI)-2014-12-48] [REFERRED TO]
DIPIKA SHARMA VS. STATE OF ODISHA [LAWS(ORI)-2014-12-91] [REFERRED TO]
STATE OF ODISHA VS. THIDU @ BISI MUNDA [LAWS(ORI)-2013-9-75] [REFERRED TO]
KATHI VS. STATE OF ORISSA [LAWS(ORI)-2018-6-58] [REFERRED TO]
PABITRA SAHU VS. STATE OF ORISSA [LAWS(ORI)-2021-3-76] [REFERRED TO]
RAMASHISH MAHTO VS. STATE OF BIHAR [LAWS(PAT)-2021-7-156] [REFERRED TO]
SONI DEVI VS. STATE OF BIHAR [LAWS(PAT)-2021-9-31] [REFERRED TO]
THE STATE OF BIHAR VS. LALO PASWAN [LAWS(PAT)-2017-4-176] [REFERRED TO]
SUNIL PASWAN VS. STATE OF BIHAR [LAWS(PAT)-2017-5-50] [REFERRED TO]
MANOJ SINGH S/O LATE BIJA SINGH VS. STATE OF BIHAR [LAWS(PAT)-2018-2-41] [REFERRED TO]
STATE OF BIHAR VS. TASLIM [LAWS(PAT)-2021-10-3] [REFERRED TO]
DHRUV KUMAR JAISWAL @ DHRUV PRASAD @ DHRUV SAO @ DHRUV SAH VS. STATE OF BIHAR THROUGH C B I [LAWS(PAT)-2019-5-29] [REFERRED TO]
TALO SOREN D/O LATE DEWAN SOREN VS. STATE OF BIHAR [LAWS(PAT)-2018-5-43] [REFERRED TO]
DINESH MUKHIYA VS. STATE OF BIHAR [LAWS(PAT)-2019-1-71] [REFERRED TO]
STATE OF BIHAR VS. KAILASH PASWAN; SURESH MANDAL [LAWS(PAT)-2015-3-138] [REFERRED TO]
MEENA SHARMA VS. STATE OF BIHAR [LAWS(PAT)-2015-5-28] [REFERRED TO]
JAI KRISHNA JHA AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-7-94] [REFERRED TO]
RAJU @ MUKHLAL @ BELDAR PASWAN VS. STATE OF BIHAR [LAWS(PAT)-2015-7-182] [REFERRED]
Ritesh Chakarvarti VS. State of M.P. [LAWS(MPH)-2006-9-90] [REFERRED TO]
PRAHLAD TANWANI VS. STATE OF M P [LAWS(MPH)-2008-3-58] [REFERRED TO]
GOPAL PATHAK VS. STATE OF M P [LAWS(MPH)-2008-5-29] [REFERRED TO]
DALIP KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-5-99] [REFERRED TO]
RAJESH KUMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-9-161] [REFERRED TO]
RAMADHAR @ DADDI KACHHI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-1-283] [REFERRED TO]
K P RAJA, S/O KALI RAJA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-306] [REFERRED TO]
STATE VS. GANI BHAT [LAWS(J&K)-2003-6-5] [REFERRED TO]
PAVAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-3-289] [REFERRED TO]
STATE OF KARNATAKA VS. LOKNATH [LAWS(KAR)-2023-10-74] [REFERRED TO]
KUMARAVEL VS. STATE [LAWS(MAD)-2008-6-350] [REFERRED TO]
RAJA ALIAS PANNADAIAN ALIAS MADHESWARAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2008-7-478] [REFERRED TO]
STATE OF H.P. VS. KAMAL BAHADUR [LAWS(HPH)-2024-11-19] [REFERRED TO]
SRINATH PRASAD VS. STATE BY INSPECTOR OF POLICE [LAWS(MAD)-2010-8-462] [FOLLOWED ON]
STATE OF KARNATAKA VS. AFTHAB AHAMMED KHAN [LAWS(KAR)-2023-6-840] [REFERRED TO]
THIMMAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-1863] [REFERRED TO]
RANG LAL VS. STATE OF HARYANA [LAWS(P&H)-2014-1-141] [REFERRED TO]
TARLOK SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2013-9-817] [REFERRED]
DANIYEL MAHADUBHAI KAHADOLIYA KUKANA VS. STATE OF GUJARAT [LAWS(GJH)-2019-12-331] [REFERRED TO]
STATE OF GUJARAT VS. SAMBHUBHAI RAISANGBHAI PADHIYAR [LAWS(GJH)-2019-4-92] [REFERRED TO]
BHAVESH @ BHAVLO GHUSABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2018-2-290] [REFERRED TO]
STATE OF KERALA VS. AMMINI [LAWS(KER)-1987-4-4] [REFERRED TO]
WILSON VS. STATE OF KERALA [LAWS(KER)-2009-11-143] [REFERRED TO]
STATE VS. SANGANNA [LAWS(KAR)-2022-3-188] [REFERRED TO]
GANESH DEVADIGA VS. STATE OF KARNATAKA BY PSI OF BYNDOOR POLICE STATION [LAWS(KAR)-2021-10-97] [REFERRED TO]
HURJIBHAI KANJIBHAI PARGHI VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-156] [REFERRED TO]
AYAR JIVABHAI NANABHAI VS. THE STATE OF GUJARAT AND ORS. [LAWS(GJH)-2016-2-52] [REFERRED TO]
ROHINIBEN @ MUNNI MUKESHBHAI MACHHI VS. STATE OF GUJARAT [LAWS(GJH)-2016-6-65] [REFERRED TO]
JAGDISHSINH @ MUNNO RANJITSINH @ RANUBHA JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2016-7-179] [REFERRED TO]
RANGASWAMY VS. STATE OF KARNATAKA [LAWS(KAR)-2022-11-20] [REFERRED TO]
SHIVANAND S/O GURULINGAPPA @ GURUPADAPPA METRE VS. STATE OF KARNATAKA [LAWS(KAR)-2021-2-13] [REFERRED TO]
AMAN VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-255] [REFERRED TO]
DEEPAKBHAI BACHUBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2024-12-35] [REFERRED TO]
BIRJU SALLA VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-570] [REFERRED TO]
ISWAR SINGH BAGGA VS. CENTRAL BUREA OF INVESTIGATION C B I [LAWS(GAU)-2018-6-65] [REFERRED TO]
BIR BAHADUR VS. STATE OF H.P. [LAWS(HPH)-2001-9-30] [REFERRED TO]
SUBBASH CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1994-6-10] [REFERRED TO]
BHAGAT RAM VS. STATE OF H.P. [LAWS(HPH)-1995-1-12] [REFERRED TO]
SAJID HUSSAIN VS. STATE OF ASSAM [LAWS(GAU)-2016-8-9] [REFERRED TO]
RUP SINGH BHUMIZ VS. STATE OF ASSAM [LAWS(GAU)-2018-11-85] [REFERRED TO]
MADHU MUNDA VS. STATE OF ASSAM [LAWS(GAU)-2014-7-23] [REFERRED TO]
JAGAT BORO VS. STATE OF ASSAM [LAWS(GAU)-2013-7-38] [REFERRED TO]
SAMAR MADHUA VS. STATE OF ASSAM [LAWS(GAU)-2015-5-76] [REFERRED TO]
MONGCHAJAI MOG VS. STATE OF TRIPURA [LAWS(GAU)-2012-10-36] [REFERRED TO]
BHAJAN SINGH VS. STATE OF H P [LAWS(HPH)-2008-6-10] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. JAGJIT SINGH AND ORS. [LAWS(HPH)-2014-6-165] [REFERRED TO]
MOHAMMAD RAFIK VS. STATE OF H P [LAWS(HPH)-2014-6-170] [REFERRED]
STATE OF HIMACHAL PRADESH VS. ATUL SHARMA [LAWS(HPH)-2015-2-11] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MEHBOOB KHAN [LAWS(HPH)-2015-3-31] [REFERRED TO]
IMRAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-565] [REFERRED TO]
VINODKUMAR BADERBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-1998-7-14] [REFERRED TO]
BALU RAMU MACCHI VS. STATE OF GUJARAT [LAWS(GJH)-1984-10-23] [REFERRED TO]
MANUBHAI BHANDUBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2003-7-75] [REFERRED TO]
A K CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2005-9-44] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. PRAVEEN KUMAR AND OTHERS [LAWS(HPH)-2016-6-101] [REFERRED TO]
PUNYA MAZUMDAR VS. STATE OF ASSAM [LAWS(GAU)-2024-5-21] [REFERRED TO]
PANDEY MUNDA VS. STATE OF ASSAM [LAWS(GAU)-2024-5-64] [REFERRED TO]
MAHENDRA SHAMALDAS SONI VS. STATE OF GUJARAT [LAWS(GJH)-1992-5-12] [REFERRED TO]
DEEPAK KUMAR BHANUPRASAD UPADHYAY VS. STATE OF GUJARAT [LAWS(GJH)-1993-9-98] [REFERRED TO]
SEVANTILAL GAGALDAS DOSHI VS. STATE OF GUJARAT [LAWS(GJH)-1994-10-11] [REFERRED TO]
SUMAN TOPPO VS. STATE OF ASSAM [LAWS(GAU)-2025-2-31] [REFERRED TO]
WILSON DOMEH VS. STATE OF NAGALAND [LAWS(GAU)-2023-12-39] [REFERRED TO]
PRABIN RAJBONGSHI VS. STATE OF ASSAM [LAWS(GAU)-2023-3-21] [REFERRED TO]
ZOSANGLIANA VS. STATE OF MIZORAM [LAWS(GAU)-2024-12-19] [REFERRED TO]
JITENDER KUMAR VS. STATE OF H P [LAWS(HPH)-2016-9-264] [REFERRED]
HIKMAT BAHADUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-9-73] [REFERRED TO]
MOHAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-11-63] [REFERRED TO]
P RAMA RAO VS. C B I [LAWS(DLH)-2011-12-230] [REFERRED TO]
URMILA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2008-1-7] [REFERRED TO]
MUNNA VS. STATE OF U. P. [LAWS(ALL)-2023-1-121] [REFERRED TO]
STATE OF U. P. VS. GAYA SINGH [LAWS(ALL)-2022-8-143] [REFERRED TO]
STATE OF U. P. VS. GAYA SINGH [LAWS(ALL)-2022-8-143] [REFERRED TO]
GUDDU VERMA VS. STATE OF U.P. [LAWS(ALL)-2023-5-71] [REFERRED TO]
PREM SINGH PRAJAPATI VS. STATE OF U.P. [LAWS(ALL)-2024-5-29] [REFERRED TO]
RAM BHAROSEY VS. STATE OF U.P. [LAWS(ALL)-2025-3-19] [REFERRED TO]
MOHD. SHAKEEL VS. STATE OF U. P. [LAWS(ALL)-2024-3-127] [REFERRED TO]
NIKHIL SAXENA VS. STATE (N.C.T OF DELHI) [LAWS(DLH)-2019-12-34] [REFERRED TO]
STATE VS. AMAR PAL [LAWS(DLH)-2019-12-242] [REFERRED TO]
T MURUGAN VS. STATE [LAWS(DLH)-2011-5-239] [REFERRED TO]
CHHOTE LAL SOREN VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2018-1-187] [REFERRED TO]
VIKAS VS. STATE (NCT OF DELHI) [LAWS(DLH)-2022-7-88] [REFERRED TO]
HARI SINGH VS. STATE (NCT OF DELHI) [LAWS(DLH)-2022-12-136] [REFERRED TO]
JUMED KHAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-3-60] [REFERRED TO]
BUDHESWAR GOPE VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-4-5] [REFERRED TO]
GAHNU MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-1-10] [REFERRED TO]
MANOJ KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-3-151] [REFERRED TO]
UMESH MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-7-22] [REFERRED TO]
JALENDRA GANJHU @ JALENDHAR GANJHU VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-1-125] [REFERRED TO]
SURESH MUNDA VS. STATE OF BIHAR [LAWS(JHAR)-2019-4-107] [REFERRED TO]
RASHID SHEIKH VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-6-35] [REFERRED TO]
NARDE PURTY VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-7-39] [REFERRED TO]
SUNIL BARMAN VS. STATE OF ASSAM [LAWS(GAU)-2022-6-71] [REFERRED TO]
RAJENDRA PEGU VS. STATE OF ASSAM [LAWS(GAU)-2022-9-119] [REFERRED TO]
ARJUN PAYOK VS. STATE OF ASSAM [LAWS(GAU)-2021-2-60] [REFERRED TO]
DHARMESWAR PHUKAN VS. STATE OF ASSAM [LAWS(GAU)-2020-5-73] [REFERRED TO]
NADEEM VS. THE STATE NCT OF DELHI [LAWS(DLH)-2015-5-198] [REFERRED TO]
MANGAL DAS ADHIKARY VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-8-37] [REFERRED TO]
TARAK NATH JANA VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-3-51] [REFERRED TO]
ASHOK AND ORS. VS. STATE [LAWS(DLH)-2015-8-63] [REFERRED TO]
PARMINDER KAUR VS. STATE [LAWS(DLH)-2014-8-13] [REFERRED TO]
SHRI SIDDHARTH BHAGWAN WANKHEDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-2-142] [REFERRED TO]
MIRZA HAMEED ALI BAIG ALIAS HAMEED VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1998-3-63] [REFERRED TO]
BISHNU YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-111] [REFERRED TO]
HARI SHANKAR SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-46] [REFERRED TO]
ASHISH GUPTA VS. STATE OF C.G. [LAWS(CHH)-2024-5-30] [REFERRED TO]
KAUSHAL @ DIAMOND VS. STATE OF C.G. [LAWS(CHH)-2024-1-153] [REFERRED TO]
LAVKUSH SHUKLA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-2-70] [REFERRED TO]
VIKAS JAIN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-3-34] [REFERRED TO]
SAMMAR SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-11-67] [REFERRED TO]
JANKI YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-7-17] [REFERRED TO]
KANHAIYA VERMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-12-29] [REFERRED TO]
JANMAJAY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-2-18] [REFERRED TO]
JANKI BAI PATEL VS. STATE OF C.G. [LAWS(CHH)-2023-1-96] [REFERRED TO]
SUMITRA BANDHE VS. STATE OF C.G. [LAWS(CHH)-2023-2-86] [REFERRED TO]
STATE OF MAHARASHTRA VS. SANTOSH SADANAND CHAVAN [LAWS(BOM)-2019-11-104] [REFERRED TO]
RAVINDRA JHA VS. STATELAWSUITDOWNLOAD [LAWS(BOM)-2019-2-166] [REFERRED TO]
JITENDRA MOTILAL NIRMAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-10-369] [REFERRED TO]
ROHAN DHUNGAT SON OF PRADEEP R PAI DHUNGAT VS. STATE (THROUGH POLICE INSPECTOR, PANAJI POLICE STATION) [LAWS(BOM)-2019-3-7] [REFERRED TO]
RAJU S/O. BABULAL DANGE & ANR. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-3-60] [REFERRED TO]
RAJESH S/O RAMBHAU KHANKURE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-2-256] [REFERRED TO]
HARIVADAN BABUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2009-4-74] [REFERRED TO]
STATE OF GUJARAT VS. ADAMBHAI SULEMANBHAI AJMERI [LAWS(GJH)-2010-6-2] [REFERRED TO]
VIJAYKUMAR KRASHNALAL PATHAK VS. STATE OF GUJARAT [LAWS(GJH)-2011-10-209] [REFERRED TO]
BUDHWARIA BAI VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2007-4-8] [REFERRED TO]
ABDULWAHAB ABDULMAJID BALOCH VS. STATE OF GUJARAT [LAWS(GJH)-2007-8-39] [REFERRED TO]
PRAMOD S/O MADHAVRAO RANNAVARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-10-37] [REFERRED TO]
SHAILA VIJAY KAMBLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-8-161] [REFERRED TO]
JAIPRAKASH HARIHPRASAD MISHRA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-216] [REFERRED TO]
SHIVMANGAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2003-8-2] [REFERRED TO]
MAHIPAL AND ORS. VS. STATE OF DELHI [LAWS(DLH)-2015-10-287] [REFERRED TO]
SANDHYA SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-12-47] [REFERRED TO]
JIUT VS. STATE [LAWS(ALL)-2022-5-99] [REFERRED TO]
STATE OF U.P. VS. RAMANAND [LAWS(ALL)-2021-7-30] [REFERRED TO]
STATE OF U.P. VS. NANHE LAL [LAWS(ALL)-2022-10-30] [REFERRED TO]
SOMAWATI VS. STATE [LAWS(ALL)-2022-11-108] [REFERRED TO]
STATE OF U P VS. RAKESH [LAWS(ALL)-2014-4-77] [REFERRED TO]
SHANNO VS. STATE OF U P [LAWS(ALL)-2014-9-368] [REFERRED TO]
TOMASO BRUNO VS. STATE OF U P [LAWS(ALL)-2012-10-127] [REFERRED TO]
ANUJ KUMAR AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2016-6-118] [REFERRED TO]
SABIR HUSAIN VS. STATE OF U.P. [LAWS(ALL)-2017-1-265] [REFERRED TO]
GHANSHYAM VERMA VS. STATE OF U P & ORS [LAWS(ALL)-2018-2-204] [REFERRED TO]
STATE OF U P VS. HANEEF [LAWS(ALL)-2018-2-348] [REFERRED TO]
SWAMI PRASAD & OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-261] [REFERRED TO]
JITENDRA PANDEY VS. STATE OF U.P. [LAWS(ALL)-2017-8-113] [REFERRED TO]
STATE OF U P (STATE APPEAL) VS. VIJAI KUMAR KORI [LAWS(ALL)-2016-5-305] [REFERRED]
MAHENDRA PAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-4-185] [REFERRED TO]
KAMLESH VS. STATE OF U.P. [LAWS(ALL)-2016-6-10] [REFERRED TO]
RAM SEWAK AND OTHERS VS. STATE [LAWS(ALL)-2015-8-365] [REFERRED]
SANTOSH AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-9-53] [REFERRED TO]
KALLU VS. STATE OF U.P. [LAWS(ALL)-2016-1-51] [REFERRED TO]
SURENDRA NATH SINGH AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2016-10-58] [REFERRED TO]
JAGAN SINGH VS. STATE OF U P [LAWS(ALL)-2019-2-35] [REFERRED TO]
ASHOK VS. STATE OF U P [LAWS(ALL)-2019-5-27] [REFERRED TO]
BABLU VS. STATE OF U P [LAWS(ALL)-2019-5-187] [REFERRED TO]
STATE OF U.P. VS. RAM SHRINGAR PANDEY [LAWS(ALL)-2019-10-272] [REFERRED TO]
SANTOSH @ TIDKE VS. STATE OF U. P. [LAWS(ALL)-2019-10-54] [REFERRED TO]
RAM SHANKAR GUPTA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-1-330] [REFERRED TO]
RAM SHANKAR GUPTA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-1-330] [REFERRED TO]
NAND RAM VS. STATE [LAWS(ALL)-2018-5-566] [REFERRED TO]
ASHOK KUMAR VS. STATE OF U P [LAWS(ALL)-2018-3-175] [REFERRED TO]
PURSHOTTAM RAI VS. STATE OF U P [LAWS(ALL)-2018-9-164] [REFERRED TO]
SHRIDHAR RUIDAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2005-8-40] [REFERRED TO]
PRAKASH SEN VS. STATE [LAWS(CAL)-1988-2-18] [REFERRED TO]
STATE OF WEST BENGAL VS. MIR MOHAMMAD OMAR ALIAS OMAR [LAWS(CAL)-1989-4-59] [REFERRED TO]
AMAL BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-1-14] [REFERRED TO]
SANATAN GHOSH @ SONA AND ORS VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2016-4-208] [REFERRED TO]
STATE OF WEST BENGAL VS. RAKESH SINGH [LAWS(CAL)-2015-6-99] [REFERRED TO]
PRIYANKA DUTTA VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-4-55] [REFERRED TO]
RUPLAL MAHATO AND OTHERS VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-1-27] [REFERRED TO]
JAHANGIR KHAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-11-51] [REFERRED TO]
SAMIRANBASAK VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-7-25] [REFERRED TO]
BIJENDRA SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2002-5-59] [REFERRED TO]
RAFIQ AHMAD ALIAS RAFI VS. STATE OF U P [LAWS(ALL)-2004-9-156] [REFERRED TO]
ASTHAPADA SARDER VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-9-94] [REFERRED TO]
PRASANTA GHOSE VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-12-12] [REFERRED TO]
STATE VS. MOHD. NAUSHAD [LAWS(DLH)-2012-11-135] [REFERRED TO]
VIJAY SINGH VS. STATE [LAWS(DLH)-2012-9-18] [REFERRED TO]
STATE VS. ARUN [LAWS(DLH)-2013-8-319] [REFERRED TO]
CHANDRABHAGABAI NAMDEV JAGLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-4-251] [REFERRED TO]
SARJERAO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-2-206] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAMRAKSHA CHHATRADHARI SINGH [LAWS(BOM)-2022-2-34] [REFERRED TO]
MANISHA @ JANGLABAI GANESH CHAVAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-10-32] [REFERRED TO]
MARIANA DSOUZA VS. STATE OF MAHARASHTRA [LAWS(BOM)-1994-3-11] [REFERRED TO]
STATE OF MAHARASHTRA VS. AJAY ALIAS RAMESHWAR RAGHURAM [LAWS(BOM)-2006-2-20] [REFERRED TO]
STATE OF MAHARASHTRA VS. AJAY ALIAS RAMESHWAR RAGHURAM [LAWS(BOM)-2006-2-20] [REFERRED TO]
VIKAS RAMDAS KHAIRNAR PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-6-134] [REFERRED TO]
STATE OF MAHARASHTRA VS. GORAKSHA AMBAJI ADSUL [LAWS(BOM)-2005-9-56] [REFERRED TO]
CHINGADA ALIAS CHAMARA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2010-6-26] [REFERRED TO]
SHYAM KHATKAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2011-8-17] [REFERRED TO]
RUKMINI YESHWANT KHARADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-6-117] [REFERRED TO]
SANQUELIM INVESTMENTS PVT LTD VS. MOHAN BHAVE [LAWS(BOM)-2009-12-113] [REFERRED TO]
YADAV NATHOBA KOHCHADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-2-4] [REFERRED TO]
TULSIDAS PRAKASHDEO BENGALI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1996-9-149] [REFERRED TO]
DAMODAR APPU MUDLIAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1999-6-50] [REFERRED TO]
SHAIKH RASHID SHAIKH KHUDABUX VS. STATE OF MAHARASHTRA [LAWS(BOM)-2002-1-114] [REFERRED TO]
RAM ADHIN @ RAMDIN @ CHARAKA VS. STATE OF C.G. [LAWS(CHH)-2017-1-70] [REFERRED TO]
STATE OF CHHATTISGARH VS. DIGAMBER VAISHNAV [LAWS(CHH)-2015-4-31] [REFERRED]
MEHATU RAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-8-100] [REFERRED TO]
NANDJIT PRAZAPATI S/O RAMCHANDRA PRAJAPATI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-108] [REFERRED TO]
PADUM LAL VS. STATE OF C.G. [LAWS(CHH)-2014-9-36] [REFERRED TO]
STATE OF CHHATTISGARH VS. JONHU AND OTHERS [LAWS(CHH)-2012-1-95] [REFERRED TO]
SANTOSH SINGH @ BALLU VS. STATE OF C.G. [LAWS(CHH)-2012-10-57] [REFERRED TO]
BHUSHAN BANJARE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-6-76] [REFERRED TO]
DILESH VS. STATE OF C.G. [LAWS(CHH)-2019-8-137] [REFERRED TO]
ISHWAR S/O RAM KUMAR SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-1-110] [REFERRED TO]
MOHANLAL SHARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-105] [REFERRED TO]
DEV LAL SONWANI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-107] [REFERRED TO]
SUNDAR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1994-12-34] [RELIED ON]
RAM RAJ VS. STATE [LAWS(ALL)-1990-2-53] [REFERRED TO]
STATE OF MAHARASHTRA VS. SANTOSH MANOHAR CHAVAN [LAWS(BOM)-2011-10-19] [REFERRED TO]
SUDHIR KANULNA VS. STATE [LAWS(BOM)-2013-11-50] [REFERRED TO]
HANMA ALIAS HANMANTA ISHVARAPPA BUDANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-5-48] [REFERRED TO]
MOHAMUD SHADAB JAFFER SHERIF VS. STATE THROUGH P P [LAWS(BOM)-2012-4-71] [REFERRED TO]
SHAHUL HAMID VS. STATE OF GOA, THROUGH PUBLIC PROSECUTOR [LAWS(BOM)-2013-9-41] [REFERRED TO]
DNYANESHWAR @ BANDU @ LAKHYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-12-15] [REFERRED TO]
SAMBHAJI S/O CHINDHUJI PACHARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-6-76] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAKESH MANOHAR KAMBLE @ NIRAJ RAMESH WAKEKAR [LAWS(BOM)-2014-3-63] [REFERRED TO]
JAI BHAGWAN VS. STATE [LAWS(DLH)-1997-5-30] [REFERRED]
MOHD. ANIS MOHD. ISMAIL MALLAS VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-11-82] [REFERRED TO]
SIRI RAM VS. STATE [LAWS(DLH)-1991-3-14] [REFERRED]
STATE VS. SHAQILA [LAWS(DLH)-2000-10-46] [REFERRED]
PRABHUDAYAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-9-209] [REFERRED TO]
BHUJANG VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-4-186] [REFERRED TO]
DHARMENDRA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-7-12] [REFERRED TO]
AMARJEETSINGH S/O JAGTARSINGH MOHAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-5-23] [REFERRED TO]
VISHAL @ SHIVAJI MAHADEO KAMBLE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-12-60] [REFERRED TO]
NANA @ DNYNESHWAR S/O BALKRISHNA YERME VS. STATE OF MAHARASTRA [LAWS(BOM)-2016-12-176] [REFERRED TO]
RAMESH MOTIRAM DHUMALE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-1-235] [REFERRED TO]
BAHARAN BIBI VS. STATE OF ASSAM [LAWS(GAU)-2001-5-13] [REFERRED TO]
STATE OF ARUNACHAL PRADESH VS. DEEPAK KUMARI GOALA [LAWS(GAU)-1995-3-31] [REFERED TO]
SABUR ALI MANDAL VS. STATE OF ASSAM [LAWS(GAU)-1996-2-22] [REFERRED TO]
PONDURU NOOKA RAJU VS. STATE OF AP [LAWS(APH)-2024-9-65] [REFERRED TO]
MARTHA YOGAMMA VS. STATE OF A.P. [LAWS(APH)-2024-3-109] [REFERRED TO]
RANA PRASAD DAS VS. STATE OF TRIPURA [LAWS(GAU)-2011-5-23] [REFERRED TO]
SIKANDAR ALI VS. STATE OF ASSAM [LAWS(GAU)-2010-5-26] [REFERRED TO]
NAREN TANTI VS. STATE OF ASSAM [LAWS(GAU)-2008-6-11] [REFERRED TO]
ROTI MANDAL VS. STATE OF ASSAM [LAWS(GAU)-2008-6-53] [REFERRED TO]
UMESH KARMAKAR VS. STATE OF ASSAM [LAWS(GAU)-2004-11-11] [REFERRED TO]
GOPU SRINIVAS REDDY @ PARANDAMULU, S/O LIMBAIAH VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2017-8-66] [REFERRED TO]
MUPPURI LAKSHMI NARASIMHA RAO VS. STATE OF A.P. [LAWS(APH)-2023-5-79] [REFERRED TO]
SHAIK FAROOQ BASHA VS. STATE OF A.P. [LAWS(APH)-2019-8-106] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. THURAKA DASSAIAH [LAWS(APH)-2010-12-43] [REFERRED TO]
KOPPISETTI SATYANARAYANA VS. STATE OF A P [LAWS(APH)-2006-7-113] [REFERRED TO]
MANISH SHARMA @ PAPPAN VS. STATE NCT OF DELHI [LAWS(DLH)-2018-4-205] [REFERRED TO]
MOHD MANGAN INSAN @ MANGAN ALI @ ALI @ MANGAT INSAN VS. STATE (NCT OF DELHI) [LAWS(DLH)-2018-7-50] [REFERRED TO]
RAMESH @ GUDDU VS. STATE [LAWS(DLH)-2018-9-23] [REFERRED TO]
PREMA DEVI & ORS VS. STATE OF DELHI [LAWS(DLH)-2018-12-370] [REFERRED TO]
SANTOSH MALIK VS. STATE (GOVT. OF NCT) & ORS. [LAWS(DLH)-2018-2-121] [REFERRED TO]
STATE (GOVT OF NCT OF DELHI) VS. AKHIL AHUJA [LAWS(DLH)-2017-11-37] [REFERRED TO]
RAM SWAROOP VS. STATE OF DELHI [LAWS(DLH)-2017-5-327] [REFERRED TO]
MD. RASHID VS. STATE [LAWS(DLH)-2017-5-342] [REFERRED TO]
RAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-426] [REFERRED TO]
CHETAN KAILAS VAIDYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-10-81] [REFERRED TO]
SABBA VENKATESHWARA RAO VS. STATE OF A P [LAWS(APH)-1996-6-125] [REFERRED TO]
MAKINETI RAMAKRISHNA VS. STATE OF A P [LAWS(APH)-1999-12-19] [REFERRED TO]
SHIVANAND SHIVRAJ BIRADAR VS. STATE OF MAHARASHTRA AND ANR. [LAWS(BOM)-2017-2-129] [REFERRED TO]
KHAGEN CHANDRA BORAH VS. STATE OF ASSAM [LAWS(GAU)-2000-8-24] [REFERRED TO]
STATE OF ARUNACHAL PRADESH VS. BHAGWAN NATH [LAWS(GAU)-1996-2-16] [REFERRED TO]
GAJANAN KISAN ROHANKAR VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-1-80] [REFERRED TO]
SURESH S/O PREMLAL MALVIYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-1-127] [REFERRED TO]
STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION SAKKARDARA, NAGPUR VS. MANOHAR GUNWANT GOURKAR [LAWS(BOM)-2018-1-177] [REFERRED TO]
BHAURAO S/O MAROTI KESKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-9-3] [REFERRED TO]
HAMID SHEIKH S/O JABBAR SHEIKH VS. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION RAJURA, DISTRICT CHANDRAPUR [LAWS(BOM)-2018-3-306] [REFERRED TO]
PRAFUL ALIAS GUDDU VASANTA PANDAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-3-428] [REFERRED TO]
MOHD. ISMAIL ABDUL HADIS MANIYAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-9-81] [REFERRED TO]
NANDA RAJENDRA ZODGE ALIAS SUNANDA SHIVAJI NARAWANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-2-189] [REFERRED TO]
STATE OF GOA, THROUGH PONDA POLICE STATION, PONDA GOA VS. MOHAN BISWAL (MAJOR), S/O RANGADHAR BISWAL [LAWS(BOM)-2019-4-154] [REFERRED TO]
RAVI KANT SHARMA VS. STATE [LAWS(DLH)-2011-10-57] [REFERRED TO]
STATE VS. DHARAM PAL [LAWS(DLH)-2011-10-167] [REFERRED TO]
ASHIQ AHMED @ RAJU AND ORS VS. STATE AND ORS [LAWS(DLH)-2011-10-282] [REFERRED]
SATPAL VS. SHAKTIMAN & ORS. [LAWS(DLH)-2007-5-340] [REFERRED TO]
DILEEP VS. STATE OF U.P. [LAWS(ALL)-2023-5-47] [REFERRED TO]
SATTAR VS. STATE OF U.P. [LAWS(ALL)-2024-12-2] [REFERRED TO]
SAROJ KUMAR TIWARI VS. STATE OF U. P. [LAWS(ALL)-2022-8-150] [REFERRED TO]
RAM PRATAP VS. STATE OF U.P. [LAWS(ALL)-2022-7-34] [REFERRED TO]
THAKOR SEDHAJI RAVAJI VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-494] [REFERRED TO]
BALDUA SINGH VS. STATE OF CHHATISGARH [LAWS(CHH)-2005-12-1] [REFERRED TO]
KRISHNA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2007-7-29] [REFERRED TO]
MAHESH SHAMRAO PAWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-3-306] [REFERRED TO]
TANHAJI RAGHUNATH BARDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-10-174] [REFERRED TO]
DHANIRAM KONCH VS. STATE OF ASSAM [LAWS(GAU)-2020-1-14] [REFERRED TO]
BANAMALI CHOUDHURY VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-6-4] [REFERRED TO]
MAHENDRA YADAV VS. STATE OF ASSAM [LAWS(GAU)-2020-8-79] [REFERRED TO]
SANDIP GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-9-130] [REFERRED TO]
SURJEY BHUJEL VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-7-168] [REFERRED TO]
BALU RAMU MACHHI VS. STATE OF GUJARAT [LAWS(GJH)-1984-10-19] [REFERRED]
HONGRO NGOTAN VS. STATE OF AP [LAWS(GAU)-2024-4-172] [REFERRED TO]
ANAM UDDIN (MD.) VS. STATE OF ASSAM [LAWS(GAU)-2024-11-41] [REFERRED TO]
BIKASH ROUTIA VS. STATE OF ASSAM [LAWS(GAU)-2021-9-14] [REFERRED TO]
SUNIL MURARI VS. STATE OF ASSAM [LAWS(GAU)-2023-8-56] [REFERRED TO]
HABIBUR RAHMAN VS. STATE OF ASSAM [LAWS(GAU)-2023-8-175] [REFERRED TO]
HABIBUR RAHMAN VS. STATE OF ASSAM [LAWS(GAU)-2023-8-175] [REFERRED TO]
M S UPADHYAY VS. MISTRI JAYANTILAL HARGOVINDDAS [LAWS(GJH)-1985-1-4] [REFERRED TO]
DEVENDRAKUMAR BABULAL AGARWAL VS. STATE OF GUJARAT [LAWS(GJH)-1998-3-17] [REFERRED TO]
KANTILAL ALIAS K LAL GORDHANDAS SONI VS. STATE OF GUJARAT [LAWS(GJH)-2000-6-49] [REFERRED TO]
RAMESHCHANDRA G SONI VS. STATE OF GUJARAT [LAWS(GJH)-2001-7-141] [REFERRED]
STATE OF GUJARAT VS. YUNUS DAUD JOGIYAT [LAWS(GJH)-2006-4-45] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAJ KUMAR [LAWS(HPH)-2016-9-193] [REFERRED]
ARCHANA ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-9-80] [REFERRED TO]
KIRANBHAI AMARATLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-13] [REFERRED TO]
ASHOK KUMAR VS. STATE [LAWS(DLH)-2014-3-178] [REFERRED TO]
ARUN VS. STATE [LAWS(DLH)-2014-3-270] [REFERRED TO]
SAHIL SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-5-31] [REFERRED TO]
GAUTAM GOSWAMI VS. STATE [LAWS(DLH)-2014-7-172] [REFERRED TO]
KANDRA KHARIA, VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-11-156] [REFERRED TO]
KAPTAN PURTY VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-2-68] [REFERRED TO]
KEWTA MURMU, SON OF PANCHU MURMU VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-6-40] [REFERRED TO]
WILLIAM BHENGRA (MUNDA) VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-6-57] [REFERRED TO]
INDRAJIT SINHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-10-75] [REFERRED TO]
GOPI KISHAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-3-43] [REFERRED TO]
HETRAM NAYAK VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-2-85] [REFERRED TO]
DEV SHARAN VS. STATE [LAWS(DLH)-2023-5-174] [REFERRED TO]
SUBHASH SHARMA VS. STATE [LAWS(DLH)-2015-1-618] [REFERRED TO]
FIROZ VS. STATE OF NCT OF DELHI [LAWS(DLH)-2018-4-48] [REFERRED TO]
VIVEK @ VICKY & ANR VS. STATE (NCT) OF DELHI [LAWS(DLH)-2018-8-488] [REFERRED TO]
SHAILESH @ RINKU VS. STATE [LAWS(DLH)-2018-4-518] [REFERRED TO]
PRAMOD KUMAR JAISWAL VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2017-9-125] [REFERRED TO]
VIVEKANAND BIHARI VS. STATE [LAWS(DLH)-2018-2-395] [REFERRED TO]
SANJAY @ VICKY VS. STATE [LAWS(DLH)-2014-11-115] [REFERRED TO]
BHAGWAN DIN ALIAS BHAGWANNOO VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1996-5-157] [REFERRED]
MONICA ALIAS MANA D SOUZA VS. STATE OF GOA [LAWS(BOM)-2009-9-171] [REFERRED TO]
SANTOSH KUMAR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2001-8-72] [REFERRED TO]
BRIJ BHUSHAN SHARMA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2000-12-13] [REFERRED]
JANARDAN SAJU PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-1-105] [REFERRED TO]
NARESH H PATIL VS. STATE OF GOA [LAWS(BOM)-2013-9-291] [REFERRED TO]
STATE OF MAHARASHTRA VS. PRAKASH VINAYAKRAO SHINGNAPURE [LAWS(BOM)-2013-1-88] [REFERRED TO]
SANTANA ANTONIO EUGENIO PRESENTLY IN CENTRAL JAIL VS. STATE OF GOA [LAWS(BOM)-2013-12-68] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. MIRZA HIMAYAT BAIG [LAWS(BOM)-2016-3-185] [REFERRED TO]
STATE OF MAHARASHTRA VS. CHANDRAKANT VASANT AYARE [LAWS(BOM)-2015-2-185] [REFERRED TO]
GANGADHAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-3-222] [REFERRED TO]
MOVVA SAMBASIVUDU SIVUDU, GUNTUR VS. STATE OF AP. , REP PP. HYD. [LAWS(APH)-2022-1-115] [REFERRED TO]
SHAIK MAHABOOB DOWLA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2024-2-25] [REFERRED TO]
ADUSUMILLI NANCHARAMMA VS. STATE OF A.P. [LAWS(APH)-2022-11-76] [REFERRED TO]
GELLELA THIRUPALU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2011-1-44] [REFERRED TO]
GOUSUDDIN VS. STATE [LAWS(APH)-2004-7-73] [REFERRED TO]
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDRABAD VS. UDDALA RATHAIAH [LAWS(APH)-2004-7-76] [REFERRED TO]
Gousuddin VS. State of A P [LAWS(APH)-2004-7-107] [REFERRED TO]
GADDEGUDEM VADENNA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2010-12-116] [REFERRED TO]
BINODE PANDEY VS. THE STATE [LAWS(CAL)-1988-12-64] [REFERRED TO]
SANTOSH RANI JAIN AND OTHERS VS. STATE OF WEST BENGAL [LAWS(CAL)-1987-7-51] [REFERRED TO]
ANIL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2002-2-48] [REFERRED TO]
AJAY SIDAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-2-45] [REFERRED TO]
AJAY KUMAR VS. STATE OF C.G. [LAWS(CHH)-2023-6-80] [REFERRED TO]
ASHOK GIRI GOSWAMI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-40] [REFERRED TO]
MANTRAM ROHIDAS VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-67] [REFERRED TO]
AKHILESH VISHWAKARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-126] [REFERRED TO]
AKHILESH VISHWAKARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-126] [REFERRED TO]
OM PRAKASH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2004-4-176] [REFERRED TO]
NATHOO LAL VS. STATE OF U P [LAWS(ALL)-2004-7-117] [REFERRED TO]
ASHWANI @ SONU VS. STATE( NCT OF DELHI) [LAWS(DLH)-2013-5-441] [REFERRED TO]
DEVENDER KUMAR VS. STATE [LAWS(DLH)-2011-7-407] [REFERRED TO]
ANSAR ALI VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-2-102] [REFERRED TO]
HIRA ROUTH VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-3-104] [REFERRED TO]
STATE VS. MANPIYARI BAI [LAWS(CAL)-2005-11-30] [REFERRED TO]
SUDHAMAY NATH ALIAS BACHHU VS. STATE OF WEST BENGAL [LAWS(CAL)-1999-7-21] [REFERRED TO]
SHIVAJI PATHAJI BHANDARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2000-6-36] [REFERRED TO]
DATTATRAYA MANGLYA PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-1997-9-23] [REFERRED TO]
HAMID S O RAHIM KHATIM VS. STATE OF MAHARASHTRA [LAWS(BOM)-1998-9-61] [REFERRED TO]
ALOK KUMAR SUBHEDAR SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-3-207] [REFERRED TO]
SHIRI ALIAS SHRIKANT GAUNKAR VS. STATE OF GOA [LAWS(BOM)-2006-8-40] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJENDRA PRAHLADRAO WASNIK [LAWS(BOM)-2009-3-192] [REFERRED TO]
LILABAI RAMCHANDRA KOKATE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-8-210] [REFERRED TO]
JOSE PINTO VS. STATE THROUGH CUNCOLIM POLICE STATION [LAWS(BOM)-2008-6-240] [REFERRED TO]
INDRARAJ DASHARATH SAPAKALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-7-104] [REFERRED TO]
STATE OF MAHARASHTRA VS. BHAUSAHEB EKANTH PAWAR [LAWS(BOM)-2008-9-21] [REFERRED TO]
HEMANT OMKARRAO THAKRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-2-13] [REFERRED TO]
TAUQEER AHMED VS. STATE OF C.G. [LAWS(CHH)-2018-10-249] [REFERRED TO]
DEENARAM VS. STATE OF C G THROUGH ARAKSHI KENDRA [LAWS(CHH)-2018-6-44] [REFERRED TO]
LAXMAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-8-69] [REFERRED TO]
SHIV KUMAR @ MUNNA VS. STATE OF C G [LAWS(CHH)-2013-8-27] [REFERRED TO]
LEDU RAM VS. STATE OF C.G. [LAWS(CHH)-2013-8-38] [REFERRED TO]
KRISHNA S/O RAMDAS PANARIYA VS. STATE OF CHHATTISGARH THROUGH POLICE STATION MARVA [LAWS(CHH)-2017-11-61] [REFERRED TO]
ANIL SINGH RAJPUT S/O KEJU SINGH RAJPUT VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-11-68] [REFERRED TO]
PRAKASH YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-12-51] [REFERRED TO]
TILLU @ SHIV VS. STATE OF C.G. [LAWS(CHH)-2021-3-88] [REFERRED TO]
GOVERDHAN TIRKI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-1-141] [REFERRED TO]
NAVISHCHANDRA @ NAVESHCHANDRA YADAV, S/O VISHWANATH YADAV VS. STATE OF CHHATTISGARH, THROUGH POLICE STATION, PENDRA [LAWS(CHH)-2019-8-48] [REFERRED TO]
SHRAWAN KUMAR KHAIRWAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-3-5] [REFERRED TO]
DEVNATH NISHAD VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-3-63] [REFERRED TO]
SUNIL KUMAR RATRE VS. STATE OF C.G. [LAWS(CHH)-2023-3-83] [REFERRED TO]
MOHAMMAD ELIYAS VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-10-8] [REFERRED TO]
PADESHVAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-127] [REFERRED TO]
RAKESH PARDE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-12-64] [REFERRED TO]
MANNAN SK VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-2-206] [REFERRED TO]
NIL KAMAL SINGH VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-4-84] [REFERRED TO]
TASLIMA BIBI VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-12-53] [REFERRED TO]
MD JAMIRUDDIN SK VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-12-116] [REFERRED TO]
SUDIP MAZUMDAR VS. STATE [LAWS(CAL)-2013-12-97] [REFERRED TO]
K.R. CHATTERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-1-137] [REFERRED TO]
KALYAN S/O DEORAO SAWASE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-9-224] [REFERRED TO]
RADHE ZULIDAS MANDAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-10-88] [REFERRED TO]
STATE OF MAHARASHTRA VS. MOHAMMAD AABED MOHAMMAD AJMIR SHAIKH [LAWS(BOM)-2022-2-33] [REFERRED TO]
SUDARSHAN NARAYAN MENGADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-146] [REFERRED TO]
RAJESH KUMAR YEDURAJSINGH BHADORIYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-7-238] [REFERRED TO]
DEVA BISWAS VS. STATE OF GOA [LAWS(BOM)-2022-4-264] [REFERRED TO]
MAHAVIR RAGHUNATHRAO HULUNGARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-79] [REFERRED TO]
ASHOK GAVADE VS. STATE OF GOA [LAWS(BOM)-1994-10-39] [REFERRED TO]
RADHYESHAM S O RAMKISAN CHANDAK VS. STATE OF MAHARASHTRA [LAWS(BOM)-1994-12-19] [REFERRED TO]
ASHOK GAVADE VS. STATE OF GOA [LAWS(BOM)-1994-6-32] [REFERRED TO]
KHANDU PANDU JADHAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-1995-12-22] [REFERRED TO]
CHANDRAKANT RAJARAM SHINDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1995-6-18] [REFERRED TO]
KAKASAHEB APPASAHEB BHOSALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1995-7-22] [REFERRED TO]
RUBYANA ALIAS SMITA SANJIB BALI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1995-7-73] [REFERRED TO]
STATE OF MAHARASHTRA VS. WASUDEO MADHUKARRAO PANDE [LAWS(BOM)-2021-7-108] [REFERRED TO]
RAJKUMAR @ BHELI RAMTIRTH NISHAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-6-185] [REFERRED TO]
RAHUL BABANRAO BHAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2025-3-33] [REFERRED TO]
EKNATH KRISHNA KADAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2025-4-16] [REFERRED TO]
RAJEEV OHLAN VS. STATE(NCT OF DELHI) [LAWS(DLH)-2016-5-302] [REFERRED TO]
DEEPAK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-600] [REFERRED TO]
GOPAL SHIVRAM KRISHNAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-8-184] [REFERRED TO]
TUKARAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-676] [REFERRED TO]
SARDAR BASHIRKHAN PATHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-91] [REFERRED TO]
GUDDU ALIAS HASEEB KHAN VS. STATE OF U P [LAWS(ALL)-2019-4-56] [REFERRED TO]
RADHA DEVI VS. STATE OF U P [LAWS(ALL)-2019-7-35] [REFERRED TO]
MD QAMAR @ BABLU VS. STATE OF U P [LAWS(ALL)-2019-1-83] [REFERRED TO]
DEO PAL YADAV VS. STATE OF U P [LAWS(ALL)-2018-7-23] [REFERRED TO]
SATISH KUMAR ALIAS PINTU AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2018-7-54] [REFERRED TO]
SURJAN & OTHERS VS. STATE OF U P [LAWS(ALL)-2018-5-113] [REFERRED TO]
RAM DEV VS. STATE OF U.P. [LAWS(ALL)-2020-4-14] [REFERRED TO]
SOHBATTI VS. STATE OF U.P. [LAWS(ALL)-2020-2-165] [REFERRED TO]
RAM PRATAP PANDEY VS. STATE OF U.P. [LAWS(ALL)-2019-4-236] [REFERRED TO]
NUPUR TALWAR VS. STATE OF U.P. [LAWS(ALL)-2017-10-2] [REFERRED TO]
SALIG RAM AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2017-1-209] [REFERRED TO]
PAWAN KUMAR YADAV VS. STATE OF U P [LAWS(ALL)-2017-10-271] [REFERRED TO]
RAMESH KUMAR DIXIT VS. STATE OF U P [LAWS(ALL)-2017-9-274] [REFERRED TO]
KUNWAR PAL SAINI VS. STATE [LAWS(ALL)-2017-12-152] [REFERRED TO]
CHHOTTEY LAL VS. STATE [LAWS(ALL)-2018-10-172] [REFERRED TO]
VIJAY KUMAR YADAV AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-2-18] [REFERRED TO]
RAJU @ KANHAIYA VS. STATE OF U P [LAWS(ALL)-2015-3-125] [REFERRED TO]
RAM KUMAR VS. STATE OF U P [LAWS(ALL)-2015-5-82] [REFERRED TO]
SANTOSH RAI AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-2-325] [REFERRED TO]
DAYA RAM VS. STATE OF U.P. [LAWS(ALL)-2015-12-116] [REFERRED TO]
PRAKASH VS. STATE OF U.P. [LAWS(ALL)-2015-12-44] [REFERRED TO]
RAGHUNANDAN VS. STATE OF U.P. [LAWS(ALL)-2015-12-99] [REFERRED TO]
VIRENDRA BADHAI VS. STATE OF U.P. [LAWS(ALL)-2014-11-281] [REFERRED TO]
VIRENDRA BAGHEL VS. STATE OF U.P. [LAWS(ALL)-2022-7-32] [REFERRED TO]
MANOJ VS. STATE OF U.P. [LAWS(ALL)-2022-11-28] [REFERRED TO]
JEETU NIRANJAN VS. STATE OF U.P. [LAWS(ALL)-2022-3-139] [REFERRED TO]
SUNIL KUMAR VS. STATE OF U. P. [LAWS(ALL)-2022-4-213] [REFERRED TO]
SUBHASH CHANDRA VS. STATE OF U.P. [LAWS(ALL)-2022-4-144] [REFERRED TO]
MUSTQEEM VS. STATE OF U.P. [LAWS(ALL)-2022-5-169] [REFERRED TO]
SHAKI VS. STATE [LAWS(ALL)-2022-5-277] [REFERRED TO]
SHAKI VS. STATE [LAWS(ALL)-2022-5-277] [REFERRED TO]
VAIBHAV JAIN AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2020-9-55] [REFERRED TO]
VAIBHAV JAIN VS. STATE OF U.P. [LAWS(ALL)-2020-9-19] [REFERRED TO]
BAKSHRAJ VS. STATE OF U P [LAWS(ALL)-2021-5-30] [REFERRED TO]
SUKHADEV VS. STATE OF KARNATAKA [LAWS(KAR)-2017-3-84] [REFERRED TO]
JOHNY VS. STATE OF KERALA [LAWS(KER)-2015-1-118] [REFERRED TO]
BALAKRISHNAN AJI VS. STATE [LAWS(KER)-2013-5-61] [REFERRED TO]
VIJAYAKUMAR VS. SURESH KUMAR [LAWS(KER)-2016-3-198] [REFERRED TO]
MEHABUL VS. STATE OF KERALA [LAWS(KER)-2015-7-24] [REFERRED TO]
YOHANNAN @ BIJU VS. THE STATE OF KERALA [LAWS(KER)-2016-6-191] [REFERRED TO]
ANSARI VS. STATE OF KERALA [LAWS(KER)-2012-7-657] [REFERRED TO]
FRANCIS VS. STATE OF KERALA [LAWS(KER)-2015-6-54] [REFERRED TO]
RAMANATHAN @ RAJU VS. STATE OF KERALA [LAWS(KER)-2016-1-84] [REFERRED TO]
SHIVAPPA ALIAS SIVANATHAN VS. STATE [LAWS(MAD)-2009-4-272] [REFERRED TO]
TENDERLYWELL HYNNIEWTA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2017-10-1] [REFERRED TO]
URMILA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-250] [REFERRED TO]
BYLURU THIPPAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2023-5-679] [REFERRED TO]
MANJESH VS. STATE [LAWS(KAR)-2024-1-81] [REFERRED TO]
BANMALI VS. STATE OF MP [LAWS(MPH)-2019-1-142] [REFERRED TO]
AFZAL AHMAD KHAN VS. STATE OF M.P. [LAWS(MPH)-2019-4-250] [REFERRED TO]
MUNNA SONI VS. STATE OF M P [LAWS(MPH)-2017-9-208] [REFERRED TO]
IDALI BAI VS. STATE OF M.P. [LAWS(MPH)-2016-4-84] [REFERRED TO]
ANIL & ANOTHER VS. STATE OF M P [LAWS(MPH)-2017-10-183] [REFERRED TO]
ESWARAN VS. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, NAGAPATTINAM SUB-DIVISION, KEELVELUR POLICE STATION [LAWS(MAD)-2019-11-971] [REFERRED TO]
STATE VS. TIKA RAM [LAWS(DLH)-2005-3-2] [REFERRED TO]
MOHAMMED YUSUF ALLAUDDIN ANSARI VS. STATE OF GUJARAT [LAWS(GJH)-2017-10-16] [REFERRED TO]
GURUBASAPPA SIDRAMAPPA AND ANOTHER VS. STATE OF KARNATAKA [LAWS(KAR)-2000-8-75] [REFERRED TO]
T RETNADAS VS. STATE OF KERALA [LAWS(KER)-1998-12-8] [REFERRED]
PAPPACHAN VS. STATE OF KERALA [LAWS(KER)-1993-9-33] [REFERRED TO]
SOMAN, S/O. PULLARKATTU KARTHIKEYAN VS. STATE REPRESENTED BY THE C.I. OF POLICE AND PUBLIC PROSECUTOR, HIGH COURT OF KERALA [LAWS(KER)-2003-1-108] [REFERRED TO]
ALIKUTTY VS. STATE OF KERALA [LAWS(KER)-2006-10-58] [REFERRED TO]
STATE OF KARNATAKA VS. H KOROJI NAIK [LAWS(KAR)-1994-12-7] [REFERRED TO]
RAMESH PURDAPPA AMBANNAVAR VS. STATE [LAWS(KAR)-1998-9-40] [REFERRED TO]
SHARADA URS VS. BHARTHI URS RANI AND ORS. [LAWS(KAR)-2015-12-226] [REFERRED TO]
A O THOMAS VS. STATE [LAWS(KER)-2009-1-39] [REFERRED TO]
A O THOMAS VS. STATE [LAWS(KER)-2009-1-39] [REFERRED TO]
LALSANGZUALA VS. STATE OF MIZORAM [LAWS(GAU)-2009-7-4] [REFERRED TO]
STATE OF NAGALAND VS. LIPOK AO [LAWS(GAU)-2007-5-20] [REFERRED TO]
TAPAN DEBBARMA VS. STATE OF TRIPURA [LAWS(GAU)-2008-9-75] [REFERRED TO]
PARAMESWAR REDDY ALIAS BABURAM VS. STATE OF ASSAM [LAWS(GAU)-2009-12-3] [REFERRED TO]
SUJIT RUDRA PAUL VS. STATE OF TRIPURA [LAWS(GAU)-2009-2-15] [REFERRED TO]
KISHORE DEB BARMA VS. STATE OF TRIPURA [LAWS(GAU)-2010-7-40] [REFERRED TO]
ABDUL REJJAK VS. STATE OF TRIPURA [LAWS(GAU)-2010-8-25] [REFERRED TO]
ARJUN DEY VS. STATE OF ASSAM [LAWS(GAU)-2012-10-18] [REFERRED TO]
DEBANANDA BORA VS. STATE OF ASSAM [LAWS(GAU)-2012-2-3] [REFERRED TO]
TARUN BARUA VS. STATE OF ASSAM [LAWS(GAU)-2012-8-88] [REFERRED TO]
SHIB SUNDAR MAJUMDER VS. STATE OF TRIPURA [LAWS(GAU)-2013-1-59] [REFERRED TO]
ANUKUL MANDAL VS. STATE OF ASSAM [LAWS(GAU)-2013-9-13] [REFERRED TO]
MANI VS. STATE [LAWS(KAR)-2020-9-526] [REFERRED TO]
GURUSWAMY VS. STATE OF KARNATAKA [LAWS(KAR)-2021-11-135] [REFERRED TO]
SANTOSH VS. STATE OF KARNATAKA [LAWS(KAR)-2021-7-149] [REFERRED TO]
REVANESHA VS. STATE OF KARNATAKA [LAWS(KAR)-2021-7-221] [REFERRED TO]
NAGARAJ VS. STATE OF KARNATAKA [LAWS(KAR)-2022-11-272] [REFERRED TO]
BHUPINDER SINGH VS. STATE OF H.P. [LAWS(HPH)-2005-1-10] [REFERRED TO]
STATE OF H.P. VS. CHAIN SINGH [LAWS(HPH)-2007-10-58] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAKESH KUMAR [LAWS(HPH)-1998-9-6] [REFERRED TO]
JEET SINGH VS. STALE OF HIMACHAL PRADESH [LAWS(HPH)-1990-7-13] [REFERRED TO]
PRADEEP KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-10-54] [REFERRED TO]
ASHOK KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-12-9] [REFERRED TO]
GANGA DEVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-7-162] [REFERRED TO]
STATE OF H.P. VS. AMAR NATH [LAWS(HPH)-2014-8-84] [REFERRED TO]
STATE OF H.P. VS. AMAR NATH [LAWS(HPH)-2014-8-84] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. GURPREET SINGH [LAWS(HPH)-2014-8-92] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. CHANALU RAM [LAWS(HPH)-2014-9-93] [REFERRED TO]
TASOK HARI VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2019-12-138] [REFERRED TO]
KANDA MAJHI VS. STATE OF ASSAM [LAWS(GAU)-2016-7-34] [REFERRED TO]
ABDUL KARIM VS. STATE OF ASSAM [LAWS(GAU)-2014-5-86] [REFERRED TO]
SURATH BARMAN VS. STATE OF ASSAM [LAWS(GAU)-2014-6-39] [REFERRED TO]
RADHANATH YADAV VS. STATE OF ASSAM [LAWS(GAU)-2016-10-6] [REFERRED TO]
TARUN GOGOI VS. STATE OF ASSAM [LAWS(GAU)-2016-2-23] [REFERRED TO]
KEYUR NITINBHAI SOMAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2025-4-25] [REFERRED TO]
NASIM VS. STATE OF GUJARAT [LAWS(GJH)-2025-3-94] [REFERRED TO]
STATE OF GUJARAT VS. MAHADEVBHAI GHANSHYAMDAS SAMBHAVNI [LAWS(GJH)-2023-2-2136] [REFERRED TO]
RADHAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2023-10-34] [REFERRED TO]
SAHODAR MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-2-8] [REFERRED TO]
NAGESHWAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2018-3-281] [REFERRED TO]
SATISH KUMAR VS. STATE REP BY THE INSPECTOR OF POLICE [LAWS(MAD)-2012-6-280] [REFERRED TO]
RAVI SINHA VS. STATE OF BIHAR [LAWS(PAT)-2018-1-130] [REFERRED TO]
STATE OF BIHAR VS. RAM PRIT MANDAL, SON OF LATE PANNU MANDAL [LAWS(PAT)-2018-4-26] [REFERRED TO]
NARESH GOPE @ NARESH YADAV VS. STATE OF BIHAR [LAWS(PAT)-2018-4-85] [REFERRED TO]
MOHAN RAM VS. STATE OF BIHAR [LAWS(PAT)-2019-1-263] [REFERRED TO]
SHIWAN TIWARY VS. STATE OF BIHAR [LAWS(PAT)-2014-10-9] [REFERRED TO]
SATYENDRA SINGH VS. STATE OF BIHAR AND ANR. [LAWS(PAT)-2015-1-234] [REFERRED TO]
KAILASH KOIRY @ KAILASH SINGH VS. STATE OF BIHAR [LAWS(PAT)-2015-2-65] [REFERRED TO]
SANJIT MANDAL VS. STATE OF ORISSA [LAWS(ORI)-2019-7-63] [REFERRED TO]
RAJESH THAPPA VS. STATE OF ORISSA [LAWS(ORI)-2020-12-3] [REFERRED TO]
MISHRA PARAJA VS. STATE OF ORISSA [LAWS(ORI)-2014-2-28] [REFERRED TO]
STATE OF ORISSA VS. MISHRA PARAJA [LAWS(ORI)-2014-2-29] [REFERRED TO]
ANIL KUMAR MOHAPATRA VS. STATE OF ORISSA [LAWS(ORI)-2016-2-27] [REFERRED TO]
KANNAN VS. STATE [LAWS(MAD)-2014-8-223] [REFERRED TO]
MINJA VS. STATE OF ODISHA [LAWS(ORI)-2021-12-30] [REFERRED TO]
JOGESWAR SOY VS. STATE OF ODISHA [LAWS(ORI)-2024-8-11] [REFERRED TO]
RAM SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-12-79] [REFERRED TO]
HAZARI RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-4-302] [REFERRED TO]
VIJAY SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-2-20] [REFERRED TO]
HANUMAN AND ORS. VS. STATE OF RAJ. [LAWS(RAJ)-2015-8-154] [REFERRED TO]
TOLA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-8-285] [REFERRED TO]
AMARDEEN VS. STATE [LAWS(RAJ)-2016-9-8] [REFERRED TO]
MOTI LAL @ MOTI RAM S/O BHERA RAM, BY CASTE BAORI, R/O GUDA MAHARANM, TEHSIL DESURI, DISTRICT PALI [AT PRESENT LODGED IN CENTRAL JAIL AT JODHPUR] VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-1-84] [REFERRED TO]
SANJAY @ MAHENDRA @ DHOLU S/O SUBHASH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-5-8] [REFERRED TO]
STATE OF RAJASTHAN VS. VED PRAKASH S/O SHIV CHARAN [LAWS(RAJ)-2017-10-149] [REFERRED TO]
DAYANAND AND ANOTHER VS. STATE OF RAJASTHAN THROUGH P.P. [LAWS(RAJ)-2017-5-212] [REFERRED TO]
LOKESH SON OF BHERU LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-8-5] [REFERRED TO]
HEMANT KUMAR SHARMA SON OF SHRI RAMAVTAR SHARMA VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2017-8-98] [REFERRED TO]
VEERA RAM @ VIRMA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-8-184] [REFERRED TO]
GOPAL SINGH S/O SHRI NAND SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-9-3] [REFERRED TO]
LADU LAL VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2018-3-73] [REFERRED TO]
KAMAL MAHTO VS. STATE OF BIHAR [LAWS(JHAR)-2005-5-50] [REFERRED TO]
STATE OF JHARKHAND VS. AJAY KUMAR PAL [LAWS(JHAR)-2007-8-23] [REFERRED TO]
UDAYA KUMAR VS. STATE REP [LAWS(MAD)-2003-7-134] [REFERRED TO]
BHOLI MALIK VS. KRUSHNA MALIK [LAWS(ORI)-1986-2-24] [REFERRED TO]
DINESH VS. STATE [LAWS(MAD)-2022-6-135] [REFERRED TO]
NILAKANTHA PATI VS. STATE OF ORISSA [LAWS(ORI)-1994-6-3] [REFERRED TO]
SANKAR MOHANTY VS. STATE OF ORISSA [LAWS(ORI)-1986-5-7] [REFERRED TO]
STATE OF ORISSA VS. ARDHU CHENDREYA [LAWS(ORI)-2010-10-10] [REFERRED TO]
STATE OF ORISSA VS. RAJESH HEMBRUM [LAWS(ORI)-2010-12-6] [REFERRED TO]
STATE OF ORISSA VS. ARJUN TELI [LAWS(ORI)-2010-8-47] [REFERRED TO]
GURDEV SINGH VS. LABH SINGH [LAWS(P&H)-1998-5-91] [REFERRED TO]
RAM BAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2003-7-84] [REFERRED TO]
State of M.P. VS. Iqbal alias Ikku alias Kabra [LAWS(MPH)-2008-8-111] [REFERRED TO]
RAMBHAJAN VS. STATE OF M P [LAWS(MPH)-2009-6-37] [REFERRED TO]
BABLOO VS. STATE OF M P [LAWS(MPH)-2009-2-81] [REFERRED TO]
HARIRAM PATEL VS. STATE OF M P [LAWS(MPH)-2010-3-56] [REFERRED TO]
BANTI @ RAMLAKHAN VS. STATE OF M P [LAWS(MPH)-2011-12-102] [REFERRED]
ASHOK PRAJAPATI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2014-12-54] [REFERRED TO]
RAMBABU TENGAR VS. KAMAL [LAWS(MPH)-2014-6-39] [REFERRED TO]
HANUMAN VS. STATE OF HARYANA [LAWS(P&H)-2017-12-61] [REFERRED TO]
SUNITA VS. STATE OF HARYANA [LAWS(P&H)-2019-3-123] [REFERRED TO]
TELU RAM VS. STATE OF PUNJAB [LAWS(P&H)-2019-8-258] [REFERRED TO]
KULBIR AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2015-2-145] [REFERRED TO]
SHUNTI ALIAS RAJA VS. STATE OF HARYANA [LAWS(P&H)-2008-3-58] [REFERRED TO]
BAKHORA CHOUDHARY VS. STATE OF BIHAR [LAWS(PAT)-1990-3-18] [RELIED ON]
LAXMAN NAIK VS. STATE OF ORISSA [LAWS(SC)-1994-2-41] [RELIED ON]
RAMLAL PRABHULAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1992-8-25] [REFERRED TO]
MAHESH KUMAR BHERULAL CHAWADA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1994-3-17] [REFERRED TO]
INDRAKUMAR VS. STATE OF M P [LAWS(MPH)-1996-1-93] [REFERRED TO]
CHANDRAN SURENDRAN VS. STATE OF KERALA [LAWS(SC)-1990-8-51] [RELIED ON]
SURAJDEOSINGH VS. STATE OF BIHAR [LAWS(PAT)-1996-4-30] [RELIED ON]
BALESHWAR PRASAD SINGH VS. STATE OF BIHAR [LAWS(PAT)-1985-6-3] [REFERRED TO]
STATE OF RAJASTHAN VS. RAJARAM [LAWS(SC)-2003-8-86] [REFERRED]
STATE OF MADHYA PRADESH VS. SANJAY RAI [LAWS(SC)-2004-3-28] [REFERRED TO]
SUDAMA PANDEY VS. STATE OF BIHAR [LAWS(SC)-2001-12-11] [REFERRED]
SWAIMADHOPUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-7-259] [REFERRED TO]
SUKHDEO SAH VS. STATE OF BIHAR [LAWS(PAT)-2010-2-53] [REFERRED]
RAM JIWAN CHOUDHARY ALIAS MITO CHOUDHARY VS. STATE OF BIHAR [LAWS(PAT)-2011-1-226] [REFERRED TO]
JAGDISH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-3-74] [REFERRED TO]
PURSHOTTAM URF POSHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-11-135] [REFERRED TO]
VASANT SAMPAT DUPARE VS. STATE OF MAHARASHTRA [LAWS(SC)-2014-11-75] [REFERRED TO]
MANIVEL VS. STATE OF TAMIL NADU [LAWS(SC)-2008-8-27] [REFERRED TO]
INSPECTOR OF POLICE VS. BALAPRASANNA [LAWS(SC)-2008-7-58] [REFERRED TO]
ANIL ALIAS RAJU NAMDEV PATIL VS. ADMINISTRATION OF DAMAN AND DIU [LAWS(SC)-2006-11-140] [REFERRED TO]
ASRAF SK VS. STATE OF WEST BENGAL [LAWS(SC)-2008-10-70] [REFERRED TO]
MANNU SAO VS. STATE OF BIHAR [LAWS(SC)-2010-7-78] [REFERRED TO]
BABU VS. STATE OF KERALA [LAWS(SC)-2010-8-45] [REFERRED TO]
BHAIRON SINGH VS. STATE OF MADHYA PRADESH [LAWS(SC)-2009-5-201] [REFERRED TO]
SHANMUGHAN VS. STATE OF KERALA [LAWS(SC)-2012-1-46] [REFERRED TO]
VADLAKONDA LENIN VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2012-11-26] [REFERRED TO]
ROHTASH KUMAR VS. STATE OF HARYANA [LAWS(SC)-2013-5-71] [REFERRED TO]
PREM SINGH VS. STATE OF NCT OF DELHI [LAWS(SC)-2023-1-3] [REFERRED TO]
SANTOSH VS. STATE (G.N.C.T.) OF DELHI [LAWS(SC)-2023-4-137] [REFERRED TO]
PRITINDER SINGH @ LOVELY VS. STATE OF PUNJAB [LAWS(SC)-2023-7-30] [REFERRED TO]
VIJAYA SINGH VS. STATE OF UTTARAKHAND [LAWS(SC)-2024-11-78] [REFERRED TO]
CHANDRAPAL VS. STATE OF CHHATTISGARH (EARLIER M.P.) [LAWS(SC)-2022-5-114] [REFERRED TO]
RAMANAND @ NANDLAL BHARTI VS. STATE OF UTTAR PRADESH [LAWS(SC)-2022-10-16] [REFERRED TO]
PAPPU VS. STATE OF UTTAR PRADESH [LAWS(SC)-2022-2-35] [REFERRED TO]
KALICHARAN VS. STATE OF UTTAR PRADESH [LAWS(SC)-2022-12-39] [REFERRED TO]
SURENDRA KUMAR VS. STATE OF U.P. [LAWS(SC)-2021-4-56] [REFERRED TO]
SAROJ KUER VS. STATE OF BIHAR [LAWS(PAT)-2022-10-53] [REFERRED TO]
SUGREEV MAHTO VS. STATE OF BIHAR [LAWS(PAT)-2022-11-70] [REFERRED TO]
THAMMARAYA VS. STATE OF KARNATAKA [LAWS(SC)-2025-1-150] [REFERRED TO]
GAMBHIR SINGH VS. STATE OF UTTAR PRADESH [LAWS(SC)-2025-1-171] [REFERRED TO]
RAVI VS. STATE OF PUNJAB [LAWS(SC)-2025-2-22] [REFERRED TO]
SURINDER DOGRA VS. STATE THROUGH DIRECTOR CBI [LAWS(SC)-2025-2-84] [REFERRED TO]
RAMESH A. NAIKA VS. THE REGISTRAR GENERAL HIGH COURT OF KARNATAKA [LAWS(SC)-2025-2-154] [REFERRED TO]
VELMULA SHIVARAMULU, MEDAK DISTRICT VS. STATE OF TELANGANA [LAWS(TLNG)-2022-7-76] [REFERRED TO]
BOLLAPALLY SRINIVAS RAVI KUMAR VS. STATE OF ANDHRA PRADESH [LAWS(TLNG)-2022-8-57] [REFERRED TO]
BADDULA MATRALI VS. STATE OF A.P. [LAWS(TLNG)-2023-2-39] [REFERRED TO]
MUDAWATH CHANDER VS. STATE OF AP [LAWS(TLNG)-2024-1-30] [REFERRED TO]
BANTU RAJESHWAR VS. STATE OF A.P. [LAWS(TLNG)-2024-8-3] [REFERRED TO]
STATE OF TRIPURA VS. PRADIP DEBNATH [LAWS(TRIP)-2015-8-1] [REFERRED TO]
JIBAN SUKLA DAS VS. THE STATE OF TRIPURA [LAWS(TRIP)-2014-11-62] [REFERRED TO]
BISWAJIT BHOWMIK VS. STATE OF TRIPURA [LAWS(TRIP)-2019-4-11] [REFERRED TO]
PARIMAL DAS VS. STATE OF TRIPURA [LAWS(TRIP)-2020-7-17] [REFERRED TO]
SUBRATA MAJUMDER VS. STATE OF TRIPURA [LAWS(TRIP)-2019-5-4] [REFERRED TO]
SEWA SINGH VS. STATE OF UTTARANCHAL [LAWS(UTN)-2003-12-22] [REFERRED TO]
Deewan Singh VS. Stae of Uttaranchal [LAWS(UTN)-2003-7-16] [REFERRED TO]
Sewa Singh and another VS. State of Uttaranchal [LAWS(UTN)-2003-8-24] [REFERRED TO]
LAL BACHAN VS. STATE OF UTTARANCHAL [LAWS(UTN)-2004-7-27] [REFERRED TO]
BUDDHA TAMANG AND FOUR VS. STATE OF SIKKIM [LAWS(SIK)-2008-7-1] [REFERRED]
RAM SINGH VS. STATE [LAWS(UTN)-2007-9-9] [REFERRED TO]
DINESH KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-4-27] [REFERRED TO]
SECOND ADDITIONAL SESSIONS JUDGE, BHIND VS. ANKUR [LAWS(MPH)-2019-9-265] [REFERRED TO]
MUKESH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-11-155] [REFERRED TO]
AMIT BISHNOI VS. STATE OF RAJ [LAWS(RAJ)-2013-7-210] [REFERRED TO]
RAMJEEWAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-1987-3-46] [REFERRED TO]
BHANWAR SINGH VS. STATE [LAWS(RAJ)-1987-7-3] [REFERRED TO]
STATE OF RAJASTHAN VS. UMAID SINGH [LAWS(RAJ)-1987-8-26] [REFERRED TO]
DARAB SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1988-6-3] [REFERRED TO]
MOOL SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1989-9-18] [REFERRED TO]
STATE OF RAJASTHAN VS. SUBHASH CHAND [LAWS(RAJ)-1995-12-28] [REFERRED TO]
RASULA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1996-11-61] [REFERRED TO]
BABULAL @ ASHOK KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-1997-2-59] [REFERRED TO]
SHIVNANDAN VS. STATE OF M.P. [LAWS(MPH)-2023-7-130] [REFERRED TO]
SULABH JAIN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-6-71] [REFERRED TO]
GANESH VS. STATE OF M.P. [LAWS(MPH)-2022-7-105] [REFERRED TO]
MAHENDRA KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-6-18] [REFERRED TO]
BHANWAR LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2002-5-131] [REFERRED TO]
BABLU ALIAS BULBUL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-8-75] [REFERRED TO]
JOGA RAM S/O LAXMAN @ LACHA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-5-226] [REFERRED TO]
AMAR SINGH S/O PAT RAM, BY CASTE CHAUWALI, TESHIL TIBBI, DISTRICT HANUMANGARH (AT PRESENT LODGED IN CENTRAL JAIL AT HANUMANGARH) VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-2-64] [REFERRED TO]
KANTI LAL MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-10-52] [REFERRED TO]
SANWAL RAM CHOUDHARY S/O MANGLA RAM, BY CASTE CHOUDHARY, RESIDENT OF VILLAGE AJEET, TEHSIL SIVANA, DISTRICT BARMER AT PRESENT LODGED AT CENTRAL JAIL, JODHPUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-11-46] [REFERRED TO]
KARUPPAN VS. STATE [LAWS(MAD)-2021-9-64] [REFERRED TO]
DHARMARAJ VS. STATE [LAWS(MAD)-2024-3-498] [REFERRED TO]
STATE OF RAJASTHAN VS. RAM KUWAR AND ORS. [LAWS(RAJ)-2015-1-233] [REFERRED TO]
NARAYAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-2-148] [REFERRED TO]
BHANWARI BAI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-236] [REFERRED TO]
LIYAKAT KHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-8-287] [REFERRED TO]
PURNA GHASI VS. STATE OF ODISHA [LAWS(ORI)-2022-9-31] [REFERRED TO]
JATINDRA VS. STATE OF ODISHA [LAWS(ORI)-2023-11-120] [REFERRED TO]
SATRUGHNA BHOI VS. STATE OF ORISSA [LAWS(ORI)-2023-7-119] [REFERRED TO]
UANSU MAJHI VS. STATE OF ORISSA [LAWS(ORI)-2021-6-37] [REFERRED TO]
NIRANJAN ROUT VS. STATE OF ORISSA [LAWS(ORI)-2016-12-15] [REFERRED TO]
ABHIRAM ROHIDAS VS. STATE OF ORISSA [LAWS(ORI)-2014-9-52] [REFERRED TO]
SAMA KIRSANI VS. STATE OF ORISSA [LAWS(ORI)-2017-8-13] [REFERRED TO]
STATE VS. MANOHARAN [LAWS(MAD)-2014-3-81] [REFERRED TO]
SUNIL KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2013-2-743] [REFERRED]
S P S RATHORE VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(P&H)-2010-9-742] [REFERRED]
MANGAL GIR VS. THE STATE OF HARYANA [LAWS(P&H)-2009-8-225] [REFERRED TO]
ABID KHAN VS. STATE OF M.P. [LAWS(MPH)-2006-1-162] [REFERRED TO]
SURESH KUMAR JADIA VS. STATE OF M P [LAWS(MPH)-2007-1-121] [REFERRED]
PRADEEP KUMAR SINGH VS. STATE OF M P [LAWS(MPH)-2008-11-69] [REFERRED TO]
RADHELAL VS. STATE OF M P [LAWS(MPH)-2011-11-53] [REFERRED TO]
RADHAMANI DAS VS. STATE OF ORISSA [LAWS(ORI)-1985-7-44] [REFERRED TO]
GANDURU NAIK VS. STATE OF ORISSA [LAWS(ORI)-2002-7-94] [REFERRED TO]
SAIBU @ TSHERING LEPCHA VS. STATE OF ORISSA [LAWS(ORI)-2008-12-91] [REFERRED TO]
TIRA @ SRIKANTA TAREI VS. STATE OF ORISSA [LAWS(ORI)-2008-12-93] [REFERRED TO]
MURALIDHAR NAYAK VS. STATE OF ORISSA [LAWS(ORI)-2009-9-64] [REFERRED TO]
STATE OF ORISSA VS. MINAKETAN @ TEKARU SETH [LAWS(ORI)-2013-12-17] [REFERRED TO]
SURESH JALLI @ GEDU SURIA VS. STATE OF ORISSA [LAWS(ORI)-2013-7-13] [REFERRED TO]
Sheo Kumar Gupta VS. State of Bihar [LAWS(PAT)-1999-4-72] [REFERRED TO]
MOHD. HUSSAIN VS. STATE OF J&K [LAWS(J&K)-2024-11-6] [REFERRED TO]
MOHD. SHUKUR S/O SHAIK MEHBOOB VS. THE STATE OF KARNATAKA [LAWS(KAR)-2017-3-115] [REFERRED TO]
CHANDRA KANT JHA VS. STATE OF BIHAR [LAWS(PAT)-1999-8-51] [REFERRED TO]
ABDULLA VS. THE STATE OF KERALA [LAWS(KER)-2017-10-245] [REFERRED TO]
THULASIDHARAN PILLAI C.NO 7833, CENTRAL PRISON, TRIVANDRUM, VS. STATE OF KERALA [LAWS(KER)-2017-10-287] [REFERRED TO]
STATE OF KERALA VS. GOVINDASWAMY [LAWS(KER)-2013-12-42] [REFERRED TO]
MARIYAPPAN VS. STATE OF KERALA [LAWS(KER)-2016-4-86] [REFERRED TO]
THOMAS VS. STATE OF KERALA [LAWS(KER)-2014-11-212] [REFERRED TO]
K.VIJAYAKUMAR,S/O. T.K.KRISHNA PANICKER VS. STATE [LAWS(KER)-2016-1-101] [REFERRED TO]
JAIRAJ SINGH VS. STATE OF M P [LAWS(MPH)-2000-8-65] [REFERRED TO]
Basant Kumar VS. State of M.P. [LAWS(MPH)-1989-2-48] [REFERRED TO]
RAVI ALIAS RAVINDRA VS. STATE OF M P [LAWS(MPH)-1999-3-24] [REFERRED TO]
KAPIL KUMAR BRAHMAN VS. STATE OF M P [LAWS(MPH)-1999-9-23] [REFERRED TO]
SUR SINGH SIDHU VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-3-25] [REFERRED TO]
VIJAY CHOUDHARY @ CHHOTU VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-7-67] [REFERRED TO]
CHENDAYA SANDI PURTY VS. STATE JHARKHAND [LAWS(JHAR)-2023-8-63] [REFERRED TO]
SURESH @ KARATTE SURESH VS. STATE OF KERALA [LAWS(KER)-2021-3-24] [REFERRED TO]
GIREESH KUMAR VS. STATE OF KERALA [LAWS(KER)-2024-7-63] [REFERRED TO]
PRAKASH VS. STATE OF KERALA [LAWS(KER)-2025-1-114] [REFERRED TO]
VENUGOPAL, S/O. THANKAPPAN PILLAI VS. STATE OF KERALA [LAWS(KER)-2024-10-8] [REFERRED TO]
RADHAKRISHNAN VS. STATION HOUSE OFFICER [LAWS(KER)-2023-10-5] [REFERRED TO]
MUHAMMED YOUSAF VS. STATE OF KERALA [LAWS(KER)-2022-2-116] [REFERRED TO]
M.H.FAISAL VS. STATE OF KERALA [LAWS(KER)-2022-5-8] [REFERRED TO]
PUTTASWAMY ALIAS IKKAL RANGAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2007-6-48] [REFERRED TO]
NAGA ALIAS NAGARAJAN VS. STATE OF KARNATAKA [LAWS(KAR)-2002-10-46] [REFERRED TO]
STATE OF KERALA VS. RAMACHANDRAN [LAWS(KER)-1999-9-32] [REFERRED TO]
VASU VS. STATE OF KERALA [LAWS(KER)-2007-1-126] [REFERRED TO]
RAJESH VERMA VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2016-2-71] [REFERRED TO]
MANIRAM @ MANIYA VS. STATE OF M P [LAWS(MPH)-2017-11-204] [REFERRED TO]
TULARAM VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-8-13] [REFERRED TO]
RAMBHAROSE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-9-135] [REFERRED TO]
DEVI SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-1-288] [REFERRED TO]
MOHAMMAD YUSUF, S/O MOHAMMAD SIDDIQUE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-7-194] [REFERRED TO]
SUNIL KUMAR VS. STATE OF H.P. [LAWS(HPH)-2024-1-7] [REFERRED TO]
KASINATHAN VS. STATE REPRESENTED BY INSPECTOR OF POLICE [LAWS(MAD)-2018-10-174] [REFERRED TO]
STATE OF KARNATAKA VS. IMAMHUSSAIN KASIMSAB YADAWAD [LAWS(KAR)-2023-5-528] [REFERRED TO]
VENKATACHALA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-6-1499] [REFERRED TO]
VENKATACHALA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-6-1499] [REFERRED TO]
SAMPATH KUMAR VS. STATE [LAWS(KAR)-2022-6-1468] [REFERRED TO]
C L NARYANA VS. UNION OF INDIA [LAWS(J&K)-2004-7-24] [REFERRED TO]
ASSAD SOFI VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2000-11-1] [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. MOHAMMAD AMIN [LAWS(J&K)-1998-2-7] [REFERRED TO]
RAMCHANDRA GUPTA AND ANOTHER VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-295] [REFERRED TO]
RATIRAM GOND VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-3-248] [REFERRED TO]
MOHIT VS. STATE OF HARYANA [LAWS(P&H)-2014-3-247] [REFERRED TO]
JITHESH VS. STATE OF KERALA [LAWS(KER)-2020-8-56] [REFERRED TO]
JAYAKUMAR VS. STATE OF KERALA [LAWS(KER)-2020-1-196] [REFERRED TO]
KETAN HASMUKHBHAI SONI VS. STATE OF GUJARAT [LAWS(GJH)-2015-9-137] [REFERRED TO]
LAKHMAN KESUR KANDORIA (AHIR) VS. STATE OF GUJARAT [LAWS(GJH)-2015-1-75] [REFERRED TO]
NARAIN SINGH VS. STATE OF DELHI [LAWS(DLH)-2005-2-48] [REFERRED TO]
CHETANBHAI VALJIBHAI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2017-10-23] [REFERRED TO]
SULENDER VS. STATE OF H.P. [LAWS(HPH)-2014-4-94] [REFERRED TO]
JASWANT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-6-25] [REFERRED TO]
RAFIK VS. STATE OF H.P. [LAWS(HPH)-2014-6-92] [REFERRED TO]
GURJANT SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-3-97] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BALWANT SINGH ALIAS MINTU [LAWS(HPH)-2012-7-112] [REFERRED TO]
VISHAL SON OF SH. SHIV KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-9-17] [REFERRED TO]
VISHAL SON OF SH. SHIV KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-9-17] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RANJEET RAM [LAWS(HPH)-2011-8-109] [REFERRED TO]
SOMASHEKAR @ SANDEEP KUMAR @ DEEPU VS. STATE OF KARNATAKA [LAWS(KAR)-2018-9-289] [REFERRED TO]
STATE OF KARNATAKA VS. PRASHANTH [LAWS(KAR)-2022-11-695] [REFERRED TO]
STATE OF KARNATAKA VS. SRINIVASA [LAWS(KAR)-2022-11-941] [REFERRED TO]
ANUSUYA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-10-800] [REFERRED TO]
PRATAP CHANDRA NATH @ PRATAP RANJAN NATH VS. STATE OF ASSAM [LAWS(GAU)-2012-4-16] [REFERRED TO]
JIBAN DAS VS. STATE OF TRIPURA [LAWS(GAU)-2012-4-55] [REFERRED TO]
MUNSHI RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2002-9-34] [REFERRED TO]
GHANSHYAM DASS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2005-4-13] [REFERRED]
TULSI RAM VS. STATE OF H P [LAWS(HPH)-2007-4-9] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BUDHI SINGH [LAWS(HPH)-2011-3-51] [REFERRED TO]
ROUCHANARA BEGUM D/O KHORSED ALI VS. STATE OF ASSAM AND ANR [LAWS(GAU)-2019-2-14] [REFERRED TO]
AVTAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1989-8-6] [REFERRED TO]
ANANDA HAZARIKA VS. STATE OF ASSAM [LAWS(GAU)-2018-7-95] [REFERRED TO]
BUDHUA MUNDA VS. THE STATE OF ASSAM [LAWS(GAU)-2015-12-84] [REFERRED TO]
KISHOR DEKA VS. STATE OF ASSAM [LAWS(GAU)-2018-11-101] [REFERRED TO]
SHIB SUNDAR MAZUMDER VS. STATE OF TRIPURA [LAWS(GAU)-2013-1-21] [REFERRED TO]
GOUTAM TRIPURA VS. STATE OF TRIPURA [LAWS(GAU)-2013-2-71] [REFERRED TO]
RAJU CHOUDHARY VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-2-138] [REFERRED TO]
CHAKRABORTY SAHU ALIAS CHAKRABORTY NATH SAHU VS. STATE OF BIHAR [LAWS(JHAR)-2019-4-125] [REFERRED TO]
VINAY KUMAR KUSHWHA ALIAS GULLU VS. STATE [LAWS(DLH)-2023-5-85] [REFERRED TO]
MOHD. JULKAR NAIN ANSARI VS. STATE [LAWS(DLH)-2023-5-161] [REFERRED TO]
SHAILESH KUMAR VS. STATE [LAWS(DLH)-2023-2-75] [REFERRED TO]
STATE VS. SHIV KUMAR [LAWS(DLH)-2022-5-141] [REFERRED TO]
AMAN VS. STATE [LAWS(DLH)-2023-6-92] [REFERRED TO]
STATE OF GUJARAT VS. PATEL VISHNUBHAI CHATURDAS [LAWS(GJH)-2024-4-377] [REFERRED TO]
STATE OF GUJARAT VS. JAMNABEN [LAWS(GJH)-2023-2-2064] [REFERRED TO]
STATE OF GUJARAT VS. PRAVINBHAI BECHARBHAI BHAGAT [LAWS(GJH)-2023-8-773] [REFERRED TO]
STATE OF GUJARAT VS. MOHANBHAI DHANJIBHAI PATEL [LAWS(GJH)-2023-2-2132] [REFERRED TO]
ABHAYSINH DEVISINH CHUDASAMA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2012-9-211] [REFERRED TO]
JASHWANTBHAI MERVANBHAI KUKANA VS. STATE OF GUJARAT [LAWS(GJH)-2010-11-57] [REFERRED TO]
RAMPRASAD ALIAS CHOTELAL VS. STATE OF C G [LAWS(CHH)-2007-10-23] [REFERRED TO]
STATE OF GUJARAT VS. KOLI MAKWANA CHHAGANBHAI LAXMANBHAI [LAWS(GJH)-2009-4-69] [REFERRED TO]
CYRONE RODRIGUES VS. STATE OF GOA [LAWS(BOM)-2020-7-3] [REFERRED TO]
DATTA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-11-328] [REFERRED TO]
PRASHANT S/O BHAURAO MAHATME VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-28] [REFERRED TO]
MOHAMMAD ISMAIL NOORMOHAMMAD MADANA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-2-22] [REFERRED TO]
RAMCHANDRA BHIVA BHUWAD VS. STATE OF MAHARASTHRA [LAWS(BOM)-2019-12-57] [REFERRED TO]
NAYANA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-1-275] [REFERRED TO]
SALLAUDDIN @ BAQBLU NIRZA SHAIKH VS. THE STATE OF MAHARA6STRA [LAWS(BOM)-2017-2-99] [REFERRED TO]
STATE OF MAHARASHTRA VS. CHANDRABHAN SUDAM SANAP [LAWS(BOM)-2018-12-95] [REFERRED TO]
SHYAM GAWAS VS. STATE OF GOA [LAWS(BOM)-2018-2-352] [REFERRED TO]
ANKUSH S/O LAXMANRAO NIKHADE AGED VS. STATE OF MAHARASHTRA THROUGH [LAWS(BOM)-2017-6-112] [REFERRED TO]
VENTRIPADU RAMAIAH VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1993-1-18] [REFERRED TO]
SAHADEB TRIPURA VS. STATE OF TRIPURA [LAWS(GAU)-2012-10-31] [REFERRED TO]
RAMESH MANKI VS. STATE OF ASSAM [LAWS(GAU)-2012-2-39] [REFERRED TO]
WHITE ALI VS. STATE OF ASSAM [LAWS(GAU)-2012-2-84] [REFERRED TO]
JIARAT KHAN VS. STATE OF ASSAM [LAWS(GAU)-2009-2-73] [REFERRED TO]
KANAILAL GOWALA VS. STATE OF ASSAM [LAWS(GAU)-2011-2-5] [REFERRED TO]
SWAPAN CH DEY VS. STATE OF TRIPURA [LAWS(GAU)-2010-3-15] [REFERRED TO]
AJIT CHAKRABORTY VS. STATE OF TRIPURA [LAWS(GAU)-2010-4-13] [REFERRED TO]
UMA SANKAR TEWARI VS. STATE OF ASSAM [LAWS(GAU)-1986-5-18] [REFERRED TO]
B V DANNY MAO VS. STATE OF NAGALAND [LAWS(GAU)-1988-6-4] [REFERRED TO]
MATIAS KASHYAP VS. STATE OF ASSAM [LAWS(GAU)-1997-4-30] [REFERRED TO]
SUBODH DEB BARMA VS. STATE OF TRIPURA [LAWS(GAU)-1996-4-8] [REFERRED TO]
SOMESHALI VS. STATE OF ASSAM [LAWS(GAU)-2003-6-12] [REFERRED TO]
BOYA YUGANDHAR VS. THE STATE OF ANDHRA PRADESH [LAWS(APH)-2017-11-11] [REFERRED TO]
PIDATHALA SATYAM BABU VS. THE STATE OF ANDHRA PRADESH REP. BY THE PUBLIC PROSECUTOR A.P., HIGH COURT, HYDERABAD [LAWS(APH)-2017-3-32] [REFERRED TO]
SHAIKH KHASIM VS. STATE OF A.P. [LAWS(APH)-2022-3-28] [REFERRED TO]
STATE (GOVT. OF NCT OF DELHI) VS. RAJ KUMAR AND ORS. [LAWS(DLH)-2015-3-303] [REFERRED TO]
RAM SHAKAL @ PAPPU VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2015-1-128] [REFERRED TO]
AMRUDDIN VS. STATE [LAWS(DLH)-2014-2-306] [REFERRED TO]
VISHAL YADAV VS. STATE OF U.P. [LAWS(DLH)-2014-4-24] [REFERRED TO]
VISHAL YADAV VS. STATE OF U.P. [LAWS(DLH)-2014-4-24] [REFERRED TO]
RAJINDER PRASAD VS. STATE [LAWS(DLH)-2014-5-445] [REFERRED TO]
SURENDER PRASHAD VS. STATE [LAWS(DLH)-2014-1-130] [REFERRED TO]
SATISHKUMAR KANTILAL DAVE VS. STATE OF GUJARAT [LAWS(GJH)-1999-3-32] [REFERRED TO]
BHAITI SUREN VS. STATE OF ASSAM [LAWS(GAU)-2024-8-13] [REFERRED TO]
BAPAN DUTTA VS. STATE OF ASSAM [LAWS(GAU)-2024-8-56] [REFERRED TO]
JANGLU MAJOWAR VS. STATE OF ASSAM [LAWS(GAU)-2023-8-7] [REFERRED TO]
PRAFULLA CH. KALITA VS. STATE OF ASSAM [LAWS(GAU)-2024-6-32] [REFERRED TO]
SANJIB MAHANTI VS. STATE OF ASSAM [LAWS(GAU)-2025-2-23] [REFERRED TO]
PARAMESWAR RAJOWAR VS. STATE OF ASSAM [LAWS(GAU)-2023-11-16] [REFERRED TO]
BABA VS. STATE OF ASSAM [LAWS(GAU)-2024-5-146] [REFERRED TO]
KULAI MURA VS. STATE OF ASSAM [LAWS(GAU)-2023-7-34] [REFERRED TO]
ARIFAN BIBI VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-5-57] [REFERRED TO]
BECHURAM BAG VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-2-65] [REFERRED TO]
PRASAD RAY VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-4-62] [REFERRED TO]
DHANJIT BAYAN VS. STATE OF ASSAM [LAWS(GAU)-2020-2-219] [REFERRED TO]
GONESH BHOMIJ VS. STATE OF ASSAM [LAWS(GAU)-2021-2-18] [REFERRED TO]
MD. JALALUDDIN VS. STATE OF ASSAM [LAWS(GAU)-2022-5-32] [REFERRED TO]
MD. JALALUDDIN VS. STATE OF ASSAM [LAWS(GAU)-2022-5-34] [REFERRED TO]
SAHANA VS. STATE OF HIMCHAL PRADESH [LAWS(HPH)-2016-4-100] [REFERRED TO]
NIMESHKUMAR AMRSINH CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2005-10-53] [REFERRED TO]
STATE OF H P VS. RAVINDER SHARMA [LAWS(HPH)-2016-8-272] [REFERRED TO]
STATE OF H P VS. RAVINDER SHARMA [LAWS(HPH)-2016-8-272] [REFERRED TO]
STATE OF GUJARAT VS. KANTILAL GHELABHAI PATEL [LAWS(GJH)-1998-9-80] [REFERRED]
MOHANBHAI MANDUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2005-9-107] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. OM DUTT AND ANOTHER [LAWS(HPH)-2016-8-344] [REFERRED TO]
KARAN THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-12-171] [REFERRED TO]
DHARMENDER KUMAR VS. STATE (NCT OF DELHI) [LAWS(DLH)-2009-4-493] [REFERRED TO]
HARISH VS. STATE OF DELHI [LAWS(DLH)-2008-1-97] [REFERRED TO]
VIRENDER @ DHULLA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2018-1-66] [REFERRED TO]
DEEPAK YADAV VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2018-2-110] [REFERRED TO]
DINESH VS. STATE (NCT OF DELHI) [LAWS(DLH)-2019-8-8] [REFERRED TO]
GURMEET SINGH @ LUCKY VS. STATE (NCT OF DELHI) [LAWS(DLH)-2020-2-119] [REFERRED TO]
KAMAL VS. STATE [LAWS(DLH)-2020-9-62] [REFERRED TO]
MAHADEV VS. STATE OF KARNATAKA [LAWS(KAR)-2014-3-568] [REFERRED TO]
SHAKUNTALA VS. STATE [LAWS(DLH)-2011-3-157] [REFERRED TO]
STATE G N C T OF DELHI VS. SANJAY [LAWS(DLH)-2011-2-360] [REFERRED TO]
CHAND MOHAMMED @ ANISH AHMED VS. STATE [LAWS(DLH)-2011-11-118] [REFERRED TO]
ANOOP KUMAR KONKDE VS. STATE [LAWS(DLH)-2011-5-210] [REFERRED TO]
KALIRAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-1989-2-5] [REFERRED TO]
BARGALSIDHHA DHARMANNA PADWALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-2-75] [REFERRED TO]
STATE OF MAHARASHTRA VS. ASHOK BABAN MUKANE [LAWS(BOM)-2022-2-82] [REFERRED TO]
SUDAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-4-71] [REFERRED TO]
STATE OF WEST BENGAL VS. BABU MOLLA [LAWS(CAL)-2015-12-125] [REFERRED TO]
BABU MOLLA VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-2-87] [REFERRED TO]
SUKHENDU SUR VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-3-26] [REFERRED TO]
PURNESH CHANDRA PANDEY AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-10-57] [REFERRED TO]
RAM PRASAD GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-2-10] [REFERRED TO]
SUBRATA SHARMA VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-8-58] [REFERRED TO]
JAGADISH MAZUMDER VS. STATE [LAWS(CAL)-2019-2-137] [REFERRED TO]
TASNAHARA KHATUN VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-9-39] [REFERRED TO]
RAOSAHEB DAMU GHULE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-4-165] [REFERRED TO]
MANOHAR KONDIBA WAGHMARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2025-1-138] [REFERRED TO]
PREM SINGH VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2016-12-10] [REFERRED TO]
BARKYA @ VISHWAS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-3-130] [REFERRED TO]
ABHINANDAN PATEL VS. STATE [LAWS(BOM)-2023-6-1107] [REFERRED TO]
NIVRUTTI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-344] [REFERRED TO]
AJIJKHAN MOHD. KHAN PATHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-383] [REFERRED TO]
RAVINDRA ANNA DOMALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-663] [REFERRED TO]
RAJESHWAR MAROTRAO BIRADAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-59] [REFERRED TO]
SATYA PRAKASH VS. STATE OF U P [LAWS(ALL)-2015-9-413] [REFERRED]
SHIV SHANKAR, SON OF SUKHRAM; RAMENDRA ALIAS MUNNA (AGE 23 YEAR) S/O UMA SHANKER; ANKIT SHARMA SON OF SULKHE SHARMA; SONU SAINI SON OF SHIVLAL SAINI; NIZAMUDDIN, SON OF ANWAR VS. STATE OF U P [LAWS(ALL)-2017-11-137] [REFERRED TO]
AZAD ALIAS AJJU VS. STATE OF U.P. [LAWS(ALL)-2016-5-674] [REFERRED TO]
BUDDHIPAL VERMA VS. STATE OF U P [LAWS(ALL)-2016-7-221] [REFERRED]
NARESH RAIDAS VS. STATE OF U.P. [LAWS(ALL)-2016-8-12] [REFERRED]
JAI KARAN PASI VS. STATE OF U.P. [LAWS(ALL)-2019-5-341] [REFERRED TO]
CHHOTEY LAL VS. STATE OF U P [LAWS(ALL)-2019-7-56] [REFERRED TO]
JAGBEER SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-2-199] [REFERRED TO]
KALLU @ YOGENDRA @ ANSHU VS. STATE OF U P [LAWS(ALL)-2019-3-72] [REFERRED TO]
PRAMOD PRAJAPATI VS. STATE OF U P [LAWS(ALL)-2019-5-139] [REFERRED TO]
GULZAR VS. STATE OF U P [LAWS(ALL)-2019-2-89] [REFERRED TO]
RAM NATH VS. STATE OF U P [LAWS(ALL)-2019-7-296] [REFERRED TO]
MUMTAZ VS. STATE OF U P [LAWS(ALL)-2019-9-183] [REFERRED TO]
SUNDER VS. STATE OF U.P. [LAWS(ALL)-2020-1-332] [REFERRED TO]
GAJENDRA VS. STATE OF U.P. [LAWS(ALL)-2018-8-213] [REFERRED TO]
MAHENDAR SINGH @ DHONI VS. STATE OF U P [LAWS(ALL)-2018-9-114] [REFERRED TO]
MUKESH VS. STATE OF U P [LAWS(ALL)-2019-1-108] [REFERRED TO]
ROOPCHAND VS. STATE OF U P [LAWS(ALL)-2018-4-148] [REFERRED TO]
VIJAY BAHADUR GAUR VS. STATE OF U.P. [LAWS(ALL)-2014-2-228] [REFERRED TO]
STATE OF U. P. VS. SAHAB SINGH [LAWS(ALL)-2022-7-176] [REFERRED TO]
AJEET KUMAR VS. STATE OF U. P. [LAWS(ALL)-2022-7-198] [REFERRED TO]
KALLOO VS. STATE OF U. P. [LAWS(ALL)-2022-7-220] [REFERRED TO]
BARU VS. STATE OF U. P. [LAWS(ALL)-2022-7-245] [REFERRED TO]
SANJAY SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-5-104] [REFERRED TO]
BABU RAM MAURYA VS. STATE [LAWS(ALL)-2022-9-205] [REFERRED TO]
OMPAL VS. STATE OF U. P. [LAWS(ALL)-2023-1-231] [REFERRED TO]
SURENDRA KOLI VS. STATE [LAWS(ALL)-2023-10-84] [REFERRED TO]
DINESH VS. STATE OF U.P. [LAWS(ALL)-2022-1-21] [REFERRED TO]
PHOOL CHANDRA VS. STATE OF U.P. [LAWS(ALL)-2020-3-130] [REFERRED TO]
SHYAMU @ SHYAM KUMAR VS. STATE OF U.P. [LAWS(ALL)-2020-5-11] [REFERRED TO]
SATISH KUMAR VERMA VS. STATE OF U. P. [LAWS(ALL)-2020-9-39] [REFERRED TO]
RAM KHILARI VS. STATE OF U P [LAWS(ALL)-1988-8-57] [REFERRED TO]
STATE VS. RAKESH [LAWS(DLH)-2013-8-263] [REFERRED TO]
MUSA SINGH VS. STATE [LAWS(DLH)-2013-7-120] [REFERRED TO]
HARDAYAL SINGH VS. STATE NCT OF DELHI [LAWS(DLH)-2013-2-90] [REFERRED TO]
SAJID VS. STATE (GNCT) OF DELHI [LAWS(DLH)-2013-4-19] [REFERRED TO]
SHASHIKANT GULABCHAND BORA AND ETC VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-7-284] [REFERRED]
SHABBIR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2001-11-22] [REFERRED]
GITA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-5-44] [REFERRED TO]
CHHANNOO LAL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2000-2-109] [REFERRED TO]
SMT. SUMAN WD/O CHINTAMAN DHABEKAR, AGED 36 YEARS VS. THE STATE OF MAHARASHTRA, THROUGH P.S.O. KUHI, DISTT. NAGPUR [LAWS(BOM)-2015-8-415] [REFERRED TO]
KAVITA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-11-204] [REFERRED TO]
STATE OF WEST BENGAL VS. HARI RAMALU [LAWS(CAL)-2004-3-29] [REFERRED TO]
NIHARBALA BANERJEE VS. STATE [LAWS(CAL)-1988-9-16] [REFERRED TO]
BHOORA VS. STATE OF U P [LAWS(ALL)-2009-2-68] [REFERRED TO]
SHAKTI SINGH VS. STATE [LAWS(ALL)-2007-6-13] [REFERRED TO]
KARAN VS. STATE ( NCT OF DELHI) [LAWS(DLH)-2016-5-133] [REFERRED TO]
STATE NCT OF DELHI VS. PRAKASH [LAWS(DLH)-2012-2-44] [REFERRED TO]
RIAZ ALI VS. STATE GOVT OF NCT DELHI [LAWS(DLH)-2012-2-462] [REFERRED TO]
RIAZ ALI VS. STATE GOVT OF NCT DELHI [LAWS(DLH)-2012-2-462] [RELIED ON]
MUNSHI HEMBRAM VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-7-53] [REFERRED TO]
BISHU ROW ALIAS T BISES KUMAR VS. STATE OF W B [LAWS(CAL)-2008-7-66] [REFERRED TO]
KAKALI MAHATO VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-5-7] [REFERRED TO]
KINU MD VS. STATE OF W B [LAWS(CAL)-2005-7-46] [REFERRED TO]
BIMALA DEVI KHETWAT VS. STATE OF WEST BENGAL [LAWS(CAL)-2006-9-67] [REFERRED TO]
ATWARSAI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-7-16] [REFERRED TO]
MAHESHWAR LAL JATWAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-24] [REFERRED TO]
LUMESH RAM SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-1-30] [REFERRED TO]
RAMKHILAWAN PAL S/O PHOOL SINGH PAL VS. STATE OF CHHATTISGARH THR - SHOLABIC [LAWS(CHH)-2018-10-172] [REFERRED TO]
GAMBHIR SINGH GOND VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-10-89] [REFERRED TO]
LALLU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-5-69] [REFERRED TO]
SUSHILA SEN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-8-79] [REFERRED TO]
AKBAR KACHLAAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-5-74] [REFERRED TO]
IN REFERENCE OF STATE OF CHHATTISGARH VS. SHEKHAR KORRAM [LAWS(CHH)-2022-6-14] [REFERRED TO]
JOTHRAM AGARIYA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-10-56] [REFERRED TO]
SANJAY KANNAUJE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-6-57] [REFERRED TO]
RASIDA BEGUM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-12-45] [REFERRED TO]
AMAR SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-10-57] [REFERRED TO]
SUNIL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-10-66] [REFERRED TO]
SADHELAL SONWANI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-88] [REFERRED TO]
HORIDAS SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-108] [REFERRED TO]
VIRENDRA KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-1-87] [REFERRED TO]
GODDEGUDEM VADENNA VS. STATE OF A P [LAWS(APH)-2010-2-104] [REFERRED]
MOHAMMAD ADIL VS. STATE [LAWS(BOM)-2008-12-92] [REFERRED TO]
KAMAJI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-4-525] [REFERRED]
STATE OF MAHARASHTRA COMPLAINANT VS. DNYANESHWAR SURESH BORKAR [LAWS(BOM)-2006-5-27] [REFERRED TO]
DYANESHWAR MARU KOLI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-8-121] [REFERRED TO]
NANDU VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-3-209] [REFERRED TO]
NARAYAN TATYABA GAVHANE AND ORS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-2-178] [REFERRED]
KESHAV BHUJANGA KASBE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-3-39] [REFERRED TO]
STATE VS. SUBHASH PAGI [LAWS(BOM)-2004-8-198] [REFERRED TO]
ROHIT KUMAR VS. STATE OF C.G. [LAWS(CHH)-2012-11-50] [REFERRED TO]
SMT. JITESHWARI BAI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-10-5] [REFERRED TO]
BELWANTI VS. STATE OF C G [LAWS(CHH)-2010-2-60] [REFERRED TO]
RAM PRASAD VS. STATE OF CHHATTISGARH [LAWS(CHH)-2010-5-3] [REFERRED TO]
HEMANT S/O OMKARNATH THAKRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-1-246] [REFERRED]
ANTHONY ROSARIO REBELLO VS. STATE OF GOA [LAWS(BOM)-2008-7-102] [REFERRED TO]
PATI VS. DUBARI [LAWS(ALL)-1952-8-22] [REFERRED TO]
FATTESINGH PANCHAM GHODKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-8-98] [REFERRED TO]
ASHOK KUMAR VS. STATE [LAWS(DLH)-1995-1-69] [REFERRED . 2.]
MAHENDER SINGH DAHIYA VS. STATE CBI [LAWS(DLH)-2002-12-73] [REFERRED TO]
PRAKASH CHANDER VS. STATE [LAWS(DLH)-1993-12-20] [REFERRED 3.]
ANANTA MAHADEO MOTGHARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-11-23] [REFERRED TO]
RAMESHWAR DINAJI DHAWDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-3-169] [REFERRED TO]
DEEPAK PRADHAN VS. STATE OF SIKKIM [LAWS(SIK)-2013-6-1] [REFERRED TO]
SANTOSH KUMAR PANDEY VS. STATE OF SIKKIM [LAWS(SIK)-2021-8-1] [REFERRED TO]
RAGHUNATHA VS. STATE OF KARNATAKA [LAWS(SC)-2024-3-67] [REFERRED TO]
PITAMBER THAWAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-3-153] [REFERRED TO]
THAKORE UMEDSING NATHUSING VS. STATE OF GUJARAT [LAWS(SC)-2024-4-87] [REFERRED TO]
ANEES VS. STATE GOVT. OF NCT [LAWS(SC)-2024-5-12] [REFERRED TO]
MANIK VS. STATE OF MAHARASHTRA [LAWS(SC)-2024-9-70] [REFERRED TO]
ARUN SHANKAR VS. STATE OF MADHYA PRADESH [LAWS(SC)-2024-4-38] [REFERRED TO]
PRAKASH NISHAD @ KEWAT ZINAK NISHAD VS. STATE OF MAHARASHTRA [LAWS(SC)-2023-5-96] [REFERRED TO]
KAMAL VS. STATE (NCT OF DELHI) [LAWS(SC)-2023-8-14] [REFERRED TO]
SUNIL VS. STATE OF NCT OF DELHI [LAWS(SC)-2023-9-57] [REFERRED TO]
PERUMAL RAJA @ PERUMAL VS. STATE, REP. BY INSPECTOR OF POLICE [LAWS(SC)-2024-1-13] [REFERRED TO]
PARUBAI VS. STATE OF MAHARASHTRA [LAWS(SC)-2021-8-17] [REFERRED TO]
STATE OF RAJASTHAN VS. MAHESH KUMAR [LAWS(SC)-2019-7-60] [REFERRED TO]
NAGENDRA SAH VS. STATE OF BIHAR [LAWS(SC)-2021-9-40] [REFERRED TO]
SUBRAMANYA VS. STATE OF KARNATAKA [LAWS(SC)-2022-10-20] [REFERRED TO]
GARGI VS. STATE OF HARYANA [LAWS(SC)-2019-9-69] [REFERRED TO]
RAJBIR SINGH VS. STATE OF PUNJAB [LAWS(SC)-2022-8-80] [REFERRED TO]
RAJU @ RAJENDRA PRASAD VS. STATE OF RAJASTHAN [LAWS(SC)-2022-9-83] [REFERRED TO]
SATYE SINGH VS. STATE OF UTTARAKHAND [LAWS(SC)-2022-2-55] [REFERRED TO]
KASHIRAM VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-10-9] [REFERRED TO]
MADAN LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1995-4-4] [REFERRED TO]
VINOD MAIHOTRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1996-4-45] [REFERRED TO]
MANGI LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1988-8-66] [REFERRED TO]
BITIYA HEMBRUM W/O LATE DEWAN SOREN VS. STATE OF BIHAR [LAWS(PAT)-2018-5-44] [REFERRED TO]
SULO YADAV @ SULLA YADAV, SON OF SARYUG GOPE VS. ASHOK YADAV , SON OF KRISHNA YADAV [LAWS(PAT)-2018-5-69] [REFERRED TO]
MOHAN RAM VS. STATE OF BIHAR [LAWS(PAT)-2019-1-139] [REFERRED TO]
VEENA DEVI WIFE OF LATE RAMBAJJO RAI VS. STATE OF BIHAR [LAWS(PAT)-2019-4-34] [REFERRED TO]
KHUSBU KHATOON D/O MD NAZAM SAH VS. STATE OF BIHAR [LAWS(PAT)-2019-4-57] [REFERRED TO]
STATE OF UTTARAKHAND VS. MEHTAB S/O TAHIR HASSAN [LAWS(UTN)-2018-4-4] [REFERRED TO]
DILIP MUHURI VS. STATE OF TRIPURA [LAWS(TRIP)-2014-2-6] [REFERRED TO]
DILIP MUHURI VS. STATE OF TRIPURA [LAWS(TRIP)-2014-2-6] [REFERRED TO]
GOUR MANI ROY VS. STATE OF TRIPURA [LAWS(TRIP)-2014-4-20] [REFERRED TO]
SUBRATA MAJUMDER VS. STATE OF TRIPURA [LAWS(TRIP)-2019-5-11] [REFERRED TO]
DIWANI RAM AND ORS. VS. STATE [LAWS(UTN)-2007-4-54] [REFERRED TO]
SAJAL SARKAR VS. EFORE AKIL KURESHI, ARINDAM LODH [LAWS(TRIP)-2020-6-10] [REFERRED TO]
PURNA CHAND TRIPURA VS. STATE OF TRIPURA [LAWS(TRIP)-2022-7-34] [REFERRED TO]
D.V.SATYANARAYANA PRATAP VS. STATE OF ANDHRA PRADESH [LAWS(TLNG)-2023-10-42] [REFERRED TO]
SANJAY MANDAL VS. STATE OF BIHAR [LAWS(PAT)-2024-1-24] [REFERRED TO]
MOHAMADIN MIAN VS. STATE OF BIHAR [LAWS(PAT)-2024-9-13] [REFERRED TO]
JAGDISH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-8-91] [REFERRED TO]
STATE VS. LALARAM [LAWS(RAJ)-2008-11-29] [REFERRED TO]
MASOOD ALAM VS. STATE OF BIHAR [LAWS(PAT)-2007-4-80] [REFERRED TO]
MD MASOOD ALAM @ MD MASOOD VS. STATE OF BIHAR [LAWS(PAT)-2007-4-200] [REFERRED]
CHHOTAI SINGH VS. STATE OF BIHAR WITH [LAWS(PAT)-2008-2-81] [REFERRED TO]
BALESHWAR YADAV SON OF SOMAR YADAV VS. STATE OF BIHAR [LAWS(PAT)-2012-8-18] [REFERRED TO]
MURAD ALI, SON OF MD. KAYAM VS. STATE OF BIHAR [LAWS(PAT)-2012-10-30] [REFERRED TO]
SHIVU VS. R G HIGH COURT OF KARNATAKA [LAWS(SC)-2007-2-6] [REFERRED TO]
MANJUNATH CHENNABASAPA MADALLI VS. STATE OF KARNATAKA [LAWS(SC)-2007-2-153] [REFERRED TO]
SWAMY SHRADDANANDA ALIAS MURALI MANOHAR MISHRA VS. STATE OF KARNATAKA [LAWS(SC)-2007-5-162] [REFERRED TO]
SATTATIYA ALIAS SATISH RAJANNA KARTALLA VS. STATE OF MAHARASHTRA [LAWS(SC)-2008-1-86] [REFERRED TO]
KUSUMA ANKAMA RAO VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2008-7-40] [REFERRED TO]
ASHOK KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-78] [REFERRED TO]
BHERU LAL VS. STATE [LAWS(RAJ)-2019-2-35] [REFERRED TO]
SATBIR SINGH VS. STATE OF HARYANA [LAWS(P&H)-2020-11-109] [REFERRED TO]
ISHAM SINGH VS. STATE OF HARYANA [LAWS(P&H)-2019-8-209] [REFERRED TO]
ARJUN LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-2-72] [REFERRED TO]
FATIA @ FATTA RAM VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2018-2-119] [REFERRED TO]
BHANWAR LAL S/O JEEVA RAM VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2018-3-121] [REFERRED TO]
SHAMBHOO LAL AND OTHER VS. STATE OF RAJASTHAN AND OTHER [LAWS(RAJ)-2018-5-216] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. JEET SINGH [LAWS(SC)-1999-3-150] [REFERRED]
S D SONI VS. STATE OF GUJARAT [LAWS(SC)-1990-12-37] [RELIED ON]
HARENDRA NARAIN SINGH VS. STATE OF BIHAR [LAWS(SC)-1991-7-43] [RELIED ON]
BHUPINDER SINGH VS. STATE OF PUNJAB [LAWS(SC)-1988-4-56] [CONSIDERED]
Archi Nawal Kishore Kujar VS. State of Bihar [LAWS(PAT)-1995-2-35] [REFERRED TO]
FATAH MIAN VS. STATE OF BIHAR [LAWS(PAT)-1998-3-25] [REFERRED TO]
MOHAMMAD MAHIRUDDIN VS. STATE OF BIHAR [LAWS(PAT)-1992-2-7] [REFERRED TO]
NAGINA SHARMA VS. STATE OF BIHAR [LAWS(PAT)-1990-7-1] [REFERRED TO]
VIJAY SHANKAR VS. STATE OF HARYANA [LAWS(SC)-2015-8-9] [REFERRED TO]
SK YUSUF VS. STATE OF WEST BENGAL [LAWS(SC)-2011-6-16] [REFERRED TO]
RUMI BORA DUTTA VS. STATE OF ASSAM [LAWS(SC)-2013-5-78] [REFERRED TO]
KRISHNA GHOSH VS. STATE OF WEST BENGAL [LAWS(SC)-2009-3-139] [REFERRED TO]
STATE OF GOA VS. PANDURANG MOHITE [LAWS(SC)-2008-12-181] [REFERRED TO]
B VENKAT SWAMY VS. VIJAYA NEHRU [LAWS(SC)-2008-8-118] [REFERRED TO]
SHIVAJI ALIAS DADYA SHANKAR ALHAT VS. STATE OF MAHARASHTRA [LAWS(SC)-2008-9-20] [REFERRED TO]
VITHAL EKNATH ADLINGE VS. STATE OF MAHARASHTRA [LAWS(SC)-2009-2-21] [REFERRED TO]
NANHAR VS. STATE OF HARYANA [LAWS(SC)-2010-6-1] [REFERRED TO]
SANATAN NASKAR VS. STATE OF WEST BENGAL [LAWS(SC)-2010-7-81] [REFERRED TO]