SAMSHER SINGH ISHWAR CHAND AGARWAL Vs. STATE OF PUNJAB

Referred Judgements :-

JAYANTILAL ARNRITLAL SHODHAN V. F. N. RANA [DISTINGUISHED]
RAI SAHIB RAM JAWAYA KAPUR VS. STATE OF PUNJAB [RELIED ON]
PARSHOTAM LAL DHINGRA VS. UNION OF INDIA [RELIED ON]
STATE OF BIHAR VS. GOPI KISHORE PRASAD [RELIED ON]
STATE OF ORISSA VS. RAM NARAYAN DAS [RELIED UPON]
STATE OF UTTAR PRADESH VS. BABU RAM UPADHYA [OVERRULED]
MADAN GOPAL VS. STATE OF PUNJAB [RELIED ON]
RANENDRA CHANDRA BANERJEE VS. UNION OF INDIA [RELIED ON]
JUGDISH MITTER VS. UNION OF INDIA [RELIED ON]
CHAMPAKLAL CHIMANLAL SHAH VS. UNION OF INDIA [RELIED ON]
JAYANTILAL AMRATLAL SHODHAN VS. F N RANA [EXPLAINED AND LIMITED]
MOTI RAM DEKA SUDHIR KUMAR DAS PRIYA GUPTA MOTI RAM DEKA TIRATH RAM LAKHANPAL UNION OF INDIA HARI KISHORE RAM CHANDRA LAL RAM DUTTA UPADHYA ONKAR NATH AKHAURIA VS. GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EASTERN RAILWAY:UNION OF INDIA:S B TEWARI:PARIMAL GUPTA:PREMCHAND THAKUR:S B TEW [EXPLAINED AND DISTINGUISHED]
JYOTI PRAKASH MITTER VS. HONBLE JUSTICE H K BOSE CHIEF JUSTICE OF HIGH COURT CALCUTTA [CRITICISED]
BRUNDABAN NAYAK VS. ELECTION COMMISSION OF INDIA [DISTINGUISHED]
BIJOYA LAKSHMI COTTON MILLS LIMITED VS. WEST BENGAL [RELIED ON]
BIJOYA LAKSHMI COTTON MILLS LIMITED VS. WEST BENGAL [RELIED ON]
TRIBHOVANDAS PURSHOTTAMDAS THAKKAR VS. RATILAL MOTILAL PATEL [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [RELIED ON]
A SANJEEVI NAIDU VS. STATE OF MADRAS [RELIED ON]
STATE OF BIHAR VS. SHIVA BHIKSHUK MISHRA [RELIED ON]
SARDARI LAL VS. UNION OF INDIA [OVERRULED]
UNION OF INDIA VS. JYOTI PRAKASH MITTER [CRITICISED]
U N R RAO VS. INDIRA GANDHI [RELIED ON]
THIRU K N RAJGOPAL VS. THIRU M KARUNANIDHI [RELIED ON]
K H PHADNIS VS. STATE OF MAHARASHTRA [RELIED ON]