Cited Judgements :-

SUMITA PRADIPKUMAR DIXIT VS. PUSHPADEVI G MAKHARIA [LAWS(BOM)-2011-3-173] [REFERRED TO]
RCI POWER LIMITED CHENNAI VS. UNION OF INDIA [LAWS(APH)-2003-4-118] [REFERRED TO]
ABYUDAYA EDUCATIONAL SOCIETY VS. KANUMALLA GRAM PANCHAYAT [LAWS(APH)-2006-8-106] [REFERRED TO]
MEGA CITY BUILDERS VS. S L SAWHNEY [LAWS(APH)-2013-4-50] [REFERRED TO]
AMIT GUPTA VS. GULAB CHANDRA KANODIA [LAWS(ALL)-2023-5-168] [REFERRED TO]
Bhavaraju Venkatasubba Rao VS. Garapati China Kanakayya [LAWS(APH)-1955-1-12] [REFERRED TO]
S K MITTAL VS. UNION OF INDIA [LAWS(DLH)-2009-5-180] [REFERRED TO]
BUDHAN KHAN VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1960-2-34] [REFERRED TO]
GUNTUPALLI RAMA SUBBAYYA VS. GUNTUPALLI RAJAMMA [LAWS(APH)-1987-10-43] [REFERRED TO]
M V KRISHNAIAH VS. GOVERNMENT OF ANDHRA PRADESH FOOD AND CIVIL SUPPLIES HYDERABAD [LAWS(APH)-1999-4-44] [REFERRED TO]
BANSHIDHARI MANNA VS. STATE OF WEST BENGAL [LAWS(CAL)-1977-7-9] [REFERRED TO]
MAHABIR SUGAR MILLS PVT LTD VS. UNION OFINDIA [LAWS(ALL)-1968-8-11] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MANGIRAM GOPI CHAND [LAWS(ALL)-1976-4-46] [REFERRED TO]
HINDUSTAN FERRODO LTD VS. HARI LACHMAN HASIJA [LAWS(BOM)-2003-2-130] [REFERRED TO]
UTTAM STEEL LIMITED VS. UNION OF INDIA [LAWS(BOM)-2003-8-122] [REFERRED TO]
KAMLAKANT D NAIK VS. COLLECTOR OF NORTH GOA [LAWS(BOM)-1994-12-10] [REFERRED TO]
NILKANTH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-5-102] [REFERRED TO]
PHILIP VS. SURENDRAN [LAWS(KER)-1992-8-6] [REFERRED TO]
STATE OF KERALA VS. P KRISHNAN [LAWS(KER)-1957-7-6] [REFERRED TO]
SAHITHYA PRAVARTHAKA COOPERATIVE SOCIETY LTD VS. KAMALALAYA PRINTING WORKS AND BOOK DEPOT [LAWS(KER)-1976-8-23] [REFERRED TO]
BALIAH T S VS. RANGACHARI T S ITO [LAWS(MAD)-1968-2-4] [REFERRED TO]
THEAGARAYA CHETTY EDUCATIONAL INSTITUTIONS, REPRESENTED BY THE MANAGING COMMITTEES SECRETARY VS. DR. G. MADAN MOHAN RAO [LAWS(MAD)-1976-4-54] [REFERRED TO]
INDIAN DAIRY ENTERPRENUERS AGRICULTURAL CO LTD VS. G P UDAWAT [LAWS(RAJ)-1978-9-16] [REFERRED TO]
Jarbai VS. Phirojsha Bairamji [LAWS(MPH)-1960-1-31] [REFERRED TO]
COMMISSIONER OF SALES TAX VS. CHHOGALAL AND SONS [LAWS(MPH)-1983-8-23] [REFERRED TO]
HANUMAN MINOR OILS LTD. VS. STATE OF M.P. & ORS. [LAWS(MPH)-2001-10-83] [REFERRED TO]
BHARAT SUGAR MILLS VS. STATE OF BIHAR [LAWS(PAT)-2020-10-39] [REFERRED TO]
DR. MANMATH KUMAR MOHAPATRA VS. REGISTRAR, ORISSA HIGH COURT AND ORS. [LAWS(ORI)-1988-7-27] [REFERRED TO]
JHARKHAND STATE ELECT. BOARD VS. M/S. LAXMI BUSINESS & CEMENT CO. P. LTD. [LAWS(SC)-2014-2-67] [REFERRED TO]
GEETA JAI VATIKA COLONY VS. COMMISSIONER COMMERCIAL TAXES U P [LAWS(ALL)-2018-2-455] [REFERRED TO]
GEETA JAI VATIKA COLONY VS. COMMISSIONER COMMERCIAL TAXES U P [LAWS(ALL)-2018-2-455] [REFERRED TO]
PALLAMREDDY MASTHAN REDDY VS. NELLORE FINANCE CORPORATION [LAWS(APH)-1993-2-73] [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL VS. B P INDIA LTD [LAWS(CAL)-1978-3-33] [REFERRED TO]
DEVIDAS R BOLLAKI VS. STATE OF TELANGANA [LAWS(APH)-2015-3-64] [REFERRED TO]
SITARAM SINGH VS. MEGHALAYA STATE ELECTRICITY BOARD [LAWS(GAU)-2002-1-34] [REFERRED TO]
RAMA SHANKAR PANDEY VS. RAM RAJ [LAWS(ALL)-2002-12-84] [REFERRED TO]
S P KACKAR VS. VIITH ADDL DISTT JUDGE MEERUT [LAWS(ALL)-1978-3-46] [REFERRED TO]
ALLAHABAD THEATRES PVT LTD VS. KUSUM KUMARI [LAWS(ALL)-1973-9-2] [REFERRED TO]
SHIRISH FINANCE AND INVESTMENT PVT VS. M SREENIVASULU REDDY [LAWS(BOM)-2001-9-50] [REFERRED TO]
CHANDRESHWAR BHUTHANATH DEVASTAN VS. SUBIRAJ PRABHAKAR NAIK [LAWS(BOM)-2002-9-152] [REFERRED TO]
MOHANLAL VANMALIDAS AND COMPANY BOMBAY VS. COLLECTOR OF CUSTOMS PREVENTIVE AND GOLD CONTROL BOMBAY [LAWS(BOM)-2004-1-49] [REFERRED TO]
TRILOK CHAND JAIN VS. DAGI RAM PINDI LALL [LAWS(DLH)-1973-12-11] [REFERRED]
ARATI MARKETING PVT. LTD VS. UNION OF INDIA [LAWS(CAL)-2024-2-11] [REFERRED TO]
TORRENT LABORATORIES PVT LIMITED, AHMEDABAD VS. UNION OF INDIA [LAWS(GJH)-1980-10-35] [REFERRED]
MON MOHAN KOHLI VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(DLH)-2021-12-252] [REFERRED TO]
ARITHOTTAH MOOPIL SWAMIYAR THIRUMUMPU VS. STATE OF KERALA [LAWS(KER)-1961-6-35] [REFERRED TO]
SHREE BHAGWATI STEEL ROLLING MILLS VS. COMMISSIONER OF CENTRAL EXCISE [LAWS(P&H)-2006-10-518] [REFERRED TO]
RAM PARTAP AND ORS. VS. THE STATE OF PUNJAB AND ORS. [LAWS(P&H)-1969-4-27] [REFERRED TO]
RAM PARSHAD HALWAI VS. MUKHTIAR CHAND [LAWS(P&H)-1958-4-22] [REFERRED]
REGISTRAR OF COMPANIES VS. BIHAR INVESTMENT TRUSTLTD [LAWS(PAT)-1975-5-6] [REFERRED]
BHOLA SINGH VS. STATE OF BIHAR [LAWS(PAT)-1977-5-20] [REFERRED TO]
L I C CLASS I OFFICERSS G N SAMITI LTD VS. STATE OF BIHAR [LAWS(PAT)-1992-8-1] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANOHARLAL ETC. [LAWS(SC)-2020-3-83] [REFERRED TO]
STATE OF KERALA VS. N SAMILYER [LAWS(SC)-1965-10-13] [REFERRED]
T BARAI VS. HENRY AH HOE [LAWS(SC)-1982-12-10] [APPLIED]
OTHAYATH LEKSHMY AMMA VS. NELLACHINK UNIYIL GOVINDAN NAIR [LAWS(SC)-1990-4-28] [RELIED ON]
GAJRAJ SINGH VS. STATE TRANSPORT APPELLATE TRIBUNAL [LAWS(SC)-1996-9-169] [DISTINGUISHED]
SUGAPATI DEVI VS. STATE OF BIHAR [LAWS(PAT)-2008-9-159] [REFERRED TO]
FIBRE BOARDS (P) LTD., BANGALORE VS. COMMISSIONER OF INCOME TAX, BANGALORE [LAWS(SC)-2015-8-20] [REFERRED TO]
UNNA RAM VS. GEETA DEVI [LAWS(RAJ)-2002-7-121] [REFERRED TO]
BALBEER KUMAR JAIN VS. TRIPTI KUMAR KOTHARI [LAWS(RAJ)-2003-10-18] [REFERRED TO]
V.D. RAJAGOPAL VS. TATE OF TELANGANA [LAWS(TLNG)-2022-10-22] [REFERRED TO]
CHETAN DAS VS. D C S C [LAWS(ALL)-2015-3-20] [REFERRED TO]
SONEY LAL VS. U P ELECTRICITY BOARD [LAWS(ALL)-2008-3-216] [REFERRED TO]
AATIF NASIR MULLA VS. CENTRAL POTA REVIEW COMMITTEE [LAWS(BOM)-2010-9-34] [REFERRED TO]
UNION OF INDIA VS. ASHOK J RAMSINGHANI [LAWS(BOM)-2011-5-19] [REFERRED TO]
TARAK CHANDRA MUKHERJEE VS. RATAN LAL GHOSAL [LAWS(CAL)-1956-12-8] [REFERRED TO]
SUBODH CHANDRA MITRA VS. KANAI LAL MUKHERJEE [LAWS(CAL)-1966-9-10] [REFERRED TO]
ARVIND KHANNA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2015-11-260] [REFERRED TO]
CENTRE FOR PUBLIC INTEREST LITIGATION VS. UNION OF INDIA [LAWS(DLH)-2009-11-102] [REFERRED TO]
MAHENDER NATH GUPTA VS. MOTI RAM RATTAN CHAND [LAWS(DLH)-1975-3-6] [REFERRED = (1955) 1 SCR 893 23 24]
P N BALASUBRAMANIAN VS. UNION OF INDIA [LAWS(DLH)-1975-7-6] [REFERRED AT 87,PARAGRAPH (5).]
RAVI ELECTRONICS THRO PROPREITOR VS. ASSISTANT COMMERCIAL TAX COMMISSIONER [LAWS(GJH)-2012-12-150] [REFERRED TO]
MANISH RISHISHWAR VS. UNION OF INDIA [LAWS(DLH)-2020-1-249] [REFERRED TO]
BALAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2021-7-113] [REFERRED TO]
L VENKATESH NAIK VS. ASST COLLECTOR SPL CUSTOMS PREVENTIVE DIVISION [LAWS(KER)-1992-2-42] [REFERRED TO]
VALLY ESTATE VS. INCOME TAX OFFICER ADDL AGRL [LAWS(KER)-1994-1-11] [REFERRED TO]
M ABRAMAI VS. COMMISSIONER OF SALES TAX KERALA STATE [LAWS(KER)-1958-3-33] [REFERRED TO]
STATE OF KERALA VS. ANNAM [LAWS(KER)-1968-4-15] [REFERRED TO]
BANSILAL VS. N C NAGARAJ [LAWS(KAR)-2005-7-27] [REFERRED TO]
RENJITH J.V. VS. STATE OF KERALA [LAWS(KER)-2020-8-290] [REFERRED TO]
THE APPELLATE RENT TRIBUNAL AJMER AND ORS. VS. SMT. KRISHNA BHASEEN W/O LATE SH. BADRINATH BHASEEN [LAWS(RAJ)-2017-4-285] [REFERRED TO]
B. KANNAN VS. DEPUTY REGISTRAR OF COMPANIES [LAWS(MAD)-2022-12-296] [REFERRED TO]
Mamraj Gokulchand VS. Board of Revenue, M.P. [LAWS(MPH)-1960-2-13] [REFERRED TO]
JAYANTILAL AMRATHLAL VS. UNION OF INDIA [LAWS(SC)-1971-2-2] [REFERRED TO]
GAMMON INDIA LTD VS. SPL CHIEF SECRETARY [LAWS(SC)-2006-2-1] [REFERRED TO]
T KALIAMURTHI VS. FIVE GORI THAIKAL WAKF [LAWS(SC)-2008-8-5] [REFERRED TO]
JAWAHAR SINGH ALIAS BHAGAT JI VS. STATE OF GNCT OF DELHI [LAWS(SC)-2009-5-42] [REFERRED TO]
STATE OF KERALA VS. MAR APPRAEM KURI CO. LTD [LAWS(SC)-2012-5-36] [REFERRED TO]
MITRANATH VS. BABU LAL [LAWS(ALL)-2013-2-50] [REFERRED TO]
TAPAN SEN VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2015-6-136] [REFERRED]
STATE OF ANDHRA VS. DAKARAPU RAMASWAMI [LAWS(APH)-1958-2-20] [REFERRED TO]
S M A KHUDDUS VIJAYAWADA MUNICIPAL COUNCIL VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1967-4-26] [REFERRED TO]
NIMAI CHAND BHABAK VS. STATE [LAWS(CAL)-1955-4-9] [REFERRED TO]
KUMAGAI SKANSKA HCC ITOCHU GROUP VS. COMMISSIONER OF VALUE [LAWS(DLH)-2012-5-353] [REFERRED TO]
KAILASH NARAIN AGNIHOTRI VS. STATE OF U P [LAWS(ALL)-2004-11-84] [REFERRED TO]
LABOCHEM INDIA P LTD VS. REGIONAL PROVIDENT FUND COMMR [LAWS(CAL)-2002-1-28] [REFERRED TO]
MITTAN LAL SURESH CHANDRA VS. KRISHI UTPADAN MANDI SAMITI [LAWS(ALL)-1987-10-19] [REFERRED TO]
CHIDURALA SUDAKAR AND OTHERS VS. STATE OF TELANGANA AND OTHERS [LAWS(APH)-2018-7-1] [REFERRED TO]
EEPC INDIA VS. ADDITIONAL COMMISSIONER, KONKAN DIVISION, MUMBAI [LAWS(BOM)-2020-5-7] [REFERRED TO]
G V K INDUSTRIES LIMITED VS. CENTRAL ELECTRICITY AUTHORITY [LAWS(DLH)-2006-2-98] [REFERRED TO]
ZINABHAI RANCHHODJI DARJI VS. STATE OF GUJARAT [LAWS(GJH)-1971-2-1] [REFERRED]
UMED SINGH BAID VS. UOI AND ORS. [LAWS(DLH)-2015-5-336] [REFERRED TO]
RANI CONSTRUCTION PVT. LTD VS. H.P. STATE ELECTRICITY BOARD [LAWS(HPH)-1998-7-8] [REFERRED TO]
RAJARAM VS. STATE OF M.P. [LAWS(MPH)-2014-12-64] [REFERRED TO]
BHORUKA TEXTILES VS. STATE OF KARNATAKA [LAWS(KAR)-1985-2-29] [REFERRED TO]
INCOME TAX OFFICER VS. SAKTHI FINANCE LIMITED [LAWS(MAD)-1999-12-45] [REFERRED TO]
BANSHIDHAR VS. STATE [LAWS(RAJ)-1976-10-17] [REFERRED TO]
JEGDISH PRASAD VS. FIROZIBAI [LAWS(RAJ)-1981-3-1] [REFERRED TO]
A. SANKARA SUBBU VS. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS. [LAWS(MAD)-2015-8-2] [REFERRED TO]
SHAKUNTALA GURUNG VS. STATE OF SIKKIM [LAWS(SIK)-2021-11-7] [REFERRED TO]
INDIRA SOHANLAL VS. CUSTODIAN OF EVACUEE PROPERTY DELHI [LAWS(SC)-1955-10-18] [REFERRED TO]
NAR BAHADUR BHANDARI VS. STATE OF SIKKIM [LAWS(SC)-1998-5-36] [DISTINGUISHED]
MOHAN RAJ VS. DIMBESWARI SAIKIA [LAWS(SC)-2006-11-44] [REFERRED TO]
UDAI SINGH DAGAR VS. UNION OF INDIA [LAWS(SC)-2007-5-182] [REFERRED TO]
PARSHOTAM DASS VS. STATE OF HARYANA [LAWS(P&H)-2003-4-12] [REFERRED TO]
Krishna Kumar Agarwala VS. Kelvin Jute Company Limited Workers Provident Fund Trust [LAWS(CAL)-2002-3-46] [REFERRED TO]
G RAMA SUBBAYYA VS. G RAJAMMA [LAWS(APH)-1987-10-15] [REFERRED TO]
GAMMON INDIA LTD VS. SPECIAL CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH REVENUE CT DEPARTMENT [LAWS(APH)-2005-8-58] [REFERRED TO]
A P STATE ROAD TRANSPORT CORPORATION VS. CENTRAL POWER DISTRIBUTION COMPANY [LAWS(APH)-2008-5-19] [REFERRED TO]
SITARAM SINGH VS. MEGHALAYA STATE OF ELECTRICITY BOARD [LAWS(GAU)-2002-3-59] [REFERRED TO]
SOAMCHAND SANKHARIA VS. SING LIGHT HOUSE [LAWS(BOM)-2001-8-88] [REFERRED TO]
PRAKASH KUMAR VS. KANAHIYA LAL AGRAWAL AND ORS. [LAWS(CHH)-2015-3-2] [REFERRED TO]
SHANTABAI MATHURDAS THAKKAR VS. MUNICIPAL CORPORATION [LAWS(BOM)-1961-2-9] [REFERRED TO]
AGARWAL MITTAL CONCAST P. LTD. VS. OFFICIAL LIQUIDATOR OF JALAN FORGINGS LTD. (IN LIQUIDATION) AND ORS. [LAWS(GJH)-2010-1-166] [REFERRED TO]
MOHOR ALI SHEIKH VS. STATE OF ASSAM [LAWS(GAU)-2024-10-1] [REFERRED TO]
VASANJI KEVALBHAI VS. DAHIBEN WD O OF RANCHHODJI JIVANJI [LAWS(GJH)-1973-4-12] [REFERRED]
VIANAAR HOMES PRIVATE LIMITED VS. ASSISTANT COMMISSIONER (CIRCLE-12), CENTRAL GOODS & SERVICES TAX, AUDIT-II, DELHI [LAWS(DLH)-2020-11-36] [REFERRED TO]
KATHEEM ADAMKUTTY VS. DAMODARAN NAMBUDIRI [LAWS(KER)-1969-10-6] [REFERRED TO]
SPECIAL TAHSILDAR FOR LAND ACQUISITION KOZHIKODE-I AND VS. F SHAMSUDIN AND BROS [LAWS(KER)-1969-12-1] [REFERRED TO]
P KESAVAN VS. B KRISHNAMMA [LAWS(KER)-1984-11-17] [REFERRED TO]
SHEEN GOLDEN JEWELS (INDIA) PVT. LTD. VS. STATE TAX OFFICER(IB)-1, INVESTIGATION BRANCH [LAWS(KER)-2019-1-148] [REFERRED TO]
N SUDARSANAN AND ORS VS. BENNY PERUVANTHANAM AND ORS [LAWS(KER)-2014-3-185] [REFERRED TO]
GWALIOR DISTILLERIES LIMITED VS. M P MADHYA KSHETRA VIDYUT VITRAN COMPANY [LAWS(MPH)-2011-10-6] [REFERRED TO]
GANESH SINGH VS. BISHRAM SINGH [LAWS(JHAR)-2003-7-80] [REFERRED TO]
GANGADHAR NARASINGDAS AGARWAL AND ORS. VS. THE UNION OF INDIA (UOI), REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF FINANCE AND ORS. [LAWS(MAD)-1966-9-26] [REFERRED TO]
V T DURAISWAMI VS. FIVE GORI THAIKAL WAKF [LAWS(MAD)-1999-11-91] [REFERRED TO]
SURYACHAKRA SPINNING MILLS P LTD VS. STATE OF TAMIL NADU [LAWS(MAD)-2006-7-247] [REFERRED TO]
TARACHAND KOYAL VS. MAHESWAR CHOUDHURY [LAWS(ORI)-1973-5-1] [REFERRED TO]
P NARAYAN RAO VS. STATE OF ORISSA [LAWS(ORI)-1983-7-11] [REFERRED TO]
SIDHESWAR SAHU VS. SECOND ADDITIONAL DISTRICT JUDGE [LAWS(ORI)-2003-2-35] [REFERRED TO]
D.V. RAVI VS. DIRECTORATE OF ENFORCEMENT SOUTHERN REGIONAL OFFICE GOVERNMENT OF INDIA [LAWS(MAD)-2023-7-10] [REFERRED TO]
BOARD OF CONTROL FOR CRICKET IN INDIA VS. KOCHI CRICKET PVT. LTD. AND ETC. [LAWS(SC)-2018-3-57] [REFERRED TO]
HINDUSTAN UNILEVER LIMITED VS. STATE OF MADHYA PRADESH [LAWS(SC)-2020-11-16] [REFERRED TO]
V.D. RAJAGOPAL VS. THE STATE OF TELANGANA [LAWS(TLNG)-2018-11-36] [REFERRED TO]
SMT. KRISHNA BHASEEN VS. APPELLATE RENT TRIBUNAL AJMER [LAWS(RAJ)-2017-4-13] [REFERRED TO]
NIHARIKA JAIN VS. UNION OF INDIA [LAWS(RAJ)-2019-7-352] [REFERRED TO]
MOHAMMAD RASHTO AHMAD ASHFAQ HUSSAIN VS. STATE OF UTTAR PRADESH [LAWS(SC)-1978-12-18] [FOLLOWED]
STATE OF MAHARASHTRA VS. ATMA RAM SADASHIV DONGARWAR [LAWS(SC)-1978-8-7] [FOLLOWED]
COMMISSIONER OF INCOME TAX U P VS. SHAH SADIO AND SONS [LAWS(SC)-1987-4-56] [REFERRED TO]
MANPHUL SINGH SHARMA VS. AHMEDI BEGUM [LAWS(SC)-1994-8-54] [REFERRED TO]
STATE VS. GIAN SINGH [LAWS(SC)-1999-9-153] [REFERRED]
J S YADAV VS. STATE OF U P [LAWS(SC)-2011-4-98] [REFERRED TO]
DECCAN ARCHAEOLOGICAL AND CULTURAL RESEARCH INSTITUTE VS. STATE OF TELANGANA [LAWS(TLNG)-2019-9-51] [REFERRED TO]
STATE OF UP VS. SUNIL KUMAR VERMA [LAWS(ALL)-2010-7-12] [REFERRED TO]
STATE OF UP VS. SUNIL KUMAR VERMA [LAWS(ALL)-2010-7-12] [REFERRED TO]
SATYANARAYAN MORE VS. MS. MILAGRINA ROSE CORREIA @ MILLIE CORREIA [LAWS(CAL)-2020-6-3] [REFERRED TO]
VISHNU MOHAN VS. INCHARGE DISTRICT JUDGE [LAWS(ALL)-2002-11-138] [REFERRED TO]
RADHEY SHYAM VS. DISTRICT AND SESSIONS JUDGE [LAWS(ALL)-2002-11-147] [REFERRED TO]
MOHD QUTUBUDDIN VS. AZIZ KHAN [LAWS(APH)-2002-3-130] [REFERRED TO]
N.RAMESH KUMAR VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-5-16] [REFERRED TO]
A SUNDARAMMA VS. UNION OF INDIA [LAWS(APH)-1990-12-21] [REFERRED TO]
RABINDRA NATH MAHAPATRA VS. GOUR MONDAL [LAWS(CAL)-1956-12-9] [REFERRED TO]
HAR PRASAD SINGH VS. RAM SWARUP [LAWS(ALL)-1973-3-21] [REFERRED TO]
CHIMANLAL SHAH VS. FARHANA ABDUL JABAR SAYYAD [LAWS(BOM)-2009-7-108] [REFERRED TO]
KOLHAPUR CANE SUGAR WORKS LTD AND ANOTHER VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-1985-11-51] [REFERRED]
T.A. PAI MANAGEMENT INSTITUTE VS. COMMR. OF C. EX. [LAWS(CE)-2012-5-4] [REFERRED TO]
GODHRA ELECTRICITY COMPANY LIMITED VS. SOMALAL NATHJI SHIROIYA [LAWS(GJH)-1966-4-9] [REFERRED]
M. SURESH VS. MAHADEVAMMA [LAWS(KAR)-2020-10-298] [REFERRED TO]
HARIHAR POLYFIBERS VS. SUB DIVISIONAL MAGISTRATE HAVERI DHARWAR DIST [LAWS(KAR)-1996-11-17] [REFERRED TO]
MALLESWARAM CO-OPERATIVE SOCIETY LTD VS. SENIOR LABOUR INSPECTOR [LAWS(KAR)-1998-8-32] [REFERRED TO]
STATE OF KERALA VS. RAMAN NAIR [LAWS(KER)-1961-4-21] [REFERRED TO]
PARAMESWARAN NAMBUDIRI VS. KALYANI [LAWS(KER)-1973-12-3] [REFERRED TO]
SAIT NAGJEE PURSHOTHAM AND CO PRIVATE LIMITED VS. INCOME TAX OFFICER THIRD ADDL [LAWS(KER)-1963-1-30] [REFERRED TO]
DAMODA PANIGRAHI VS. BANCHHANIDHI PANGRAHI [LAWS(ORI)-1976-6-10] [REFERRED TO]
RAMESH CHANDRA SAHOO VS. STATE [LAWS(ORI)-1993-8-10] [REFERRED TO]
STATE VS. V RAMASAMY [LAWS(MAD)-2010-6-199] [REFERRED TO]
KASHI RAM DHANDHANIA VS. UNION OF INDIA [LAWS(PAT)-1978-7-26] [REFERRED TO]
AUTHORISED OFFICER LAND REFORMS MAYURAM VS. K V BALASUBRANAANIAM [LAWS(MAD)-1985-12-20] [REFERRED TO]
GAYA PRASAD VS. SURESH KUMAR [LAWS(MPH)-1991-12-10] [REFERRED TO]
KESHWA NAND MUNICIPAL COMMISSIONER VS. TEJWANT SINGH [LAWS(P&H)-1994-10-6] [REFERRED TO]
THE STATE OF HARYANA AND OTHERS VS. HINDUSTAN CONSTRUCTION COMPANY LTD. [LAWS(SC)-2017-9-18] [REFERRED TO]
SUSHILA N RUNGTA (D) THR LRS VS. TAX RECOVERY OFFICER-16(2) AND ORS [LAWS(SC)-2018-10-118] [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CITY 1 VS. GODAVARI SUGAR MILLS LIMITED [LAWS(SC)-1966-10-24] [REFERRED]
SOUTHERN PETROCHEMICAL INDUSTRIES CO LTD VS. ELECTRICITY INSPECTOR AND E T I O [LAWS(SC)-2007-5-192] [REFERRED TO]
HIMACHAL PRADESH STATE ELECTRICITY REGULATORY COMMISSION VS. HIMACHAL PRADESH STATE ELECTRICITY BOARD [LAWS(SC)-2013-10-6] [REFERRED TO]
MUKESH SINGH AND 4 ORS VS. SAURABH CHAUDHARY AND ANOTHER [LAWS(ALL)-2019-5-11] [REFERRED TO]
MUKESH SINGH AND 4 ORS VS. SAURABH CHAUDHARY AND ANOTHER [LAWS(ALL)-2019-5-11] [REFERRED TO]
PUBLIC PROSECUTOR VS. VATTEM VENKATRAMAYYA [LAWS(APH)-1962-3-6] [REFERRED TO]
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VS. GOVERNMENT OF INDIA [LAWS(APH)-1991-3-32] [REFERRED TO]
D KYATHAPPA VS. K L SIDARAMAPPA [LAWS(APH)-2002-11-51] [REFERRED TO]
DHARAM PAL SATYA PAL LTD VS. COMMISSIONER VALUE ADDED TAX [LAWS(DLH)-2011-9-5] [REFERRED TO]
RAJ KUMAR WADHWANI VS. STATE OF U P [LAWS(ALL)-1994-4-8] [REFERRED TO]
BANASKANTHA DISTRICT COOPARATIVE MILK PRODUCERS UNION LIMITED VS. STATE OF GUJARAT & OTHERS [LAWS(GJH)-2015-11-112] [REFERRED]
NEW SINGHAL DAL MILL VS. FIRM SHEO PRASAD JAINTI PRASAD [LAWS(ALL)-1957-11-21] [REFERRED TO]
K.C. SHANKARE GOWDA VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2017-4-29] [REFERRED TO]
ABRAMAI VS. COMMISSIONER OF SALES TAX KERALA STATE TRIVANDRUM [LAWS(KER)-1958-3-5] [REFERRED TO]
N SAMI IYER VS. STATE OF KERALA [LAWS(KER)-1961-7-16] [REFERRED TO]
NAZIR MAHAMMAD VS. JAMILA BIBI [LAWS(ORI)-1970-8-11] [REFERRED TO]
SAJAN P.M. VS. THE LAND ACQUISITION OFFICER, SPECIAL TAHSILDAR, LAND ACQUISITION AND ORS. [LAWS(KER)-2016-2-53] [REFERRED TO]
SAJAN P.M. VS. THE LAND ACQUISITION OFFICER, SPECIAL TAHSILDAR, LAND ACQUISITION AND ORS. [LAWS(KER)-2016-2-53] [REFERRED TO]
ISMAIL KUTTY VS. ASSISTANT COLLECTOR OF CENTRAL EXCISE [LAWS(KER)-1991-10-56] [REFERRED TO]
R BALAKRISHNA PILLAI VS. STATE [LAWS(KER)-1995-9-34] [REFERRED TO]
MANGILAL DHANNALAL VS. SHIVPRASAD BHOLARAM [LAWS(MPH)-1963-12-7] [REFERRED TO]
IBRAHIMBHAI VS. SAJJAD HUSSAIN [LAWS(MPH)-1981-4-24] [REFERRED TO]
ANGAPPAN J K K VS. INCOME TAX OFFICER [LAWS(MAD)-1972-12-22] [REFERRED TO]
STATE VS. S THIUNAVUKKARASU [LAWS(MAD)-1992-9-43] [REFERRED TO]
BHAWANI SHANKER VS. MAHANT RAMODARACHARIYA [LAWS(RAJ)-1961-2-9] [REFERRED TO]
KRISHNA KUMAR SINGH & ANR. VS. STATE OF BIHAR & ORS. [LAWS(SC)-2017-1-10] [REFERRED TO]
STATE OF ODISHA VS. ANUP KUMAR SENAPATI [LAWS(SC)-2019-9-50] [REFERRED TO]
MUNSHI LAL BENI RAM GLASS WORKS VS. S S SINGH ASSISTANT LABOUR COMMIS SIONER [LAWS(SC)-1969-10-74] [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [LAWS(SC)-1981-11-21] [RELIED ON]
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CHEKURI PRAVEENA VS. STATE OF TELANGANA [LAWS(TLNG)-2024-1-66] [REFERRED TO]
CHETAN DAS VS. DEPUTY CHIEF SETTLEMENT COMMISSIONER AND ORS. [LAWS(ALL)-2015-3-230] [REFERRED TO]
U P AVAS EVAM VIKAS PARISHAD VS. KANAK [LAWS(ALL)-1992-12-32] [REFERRED TO]
MUSLIM MINORITY FRONT VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1996-3-43] [REFERRED TO]
SARKAR DUTT ROY AND CO VS. BANK LTD [LAWS(CAL)-1959-9-6] [REFERRED TO]
NAWAJISH SULTAN ALI VIRANI VS. THE STATE OF TELANGANA AND ORS. [LAWS(APH)-2015-12-13] [REFERRED TO]
SHANKAR PATILBA SATPUTE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-176] [REFERRED TO]
RAM MANI DEVI VS. RENT CONTROL AND EVICTION OFFICER [LAWS(ALL)-1975-1-13] [REFERRED TO]
P M SINGH VS. C B I [LAWS(DLH)-2007-10-293] [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. UNION OF INDIA [LAWS(GJH)-2017-11-269] [REFERRED TO]
STATE OF KERALA VS. RAMAN NAIR [LAWS(KER)-1961-4-12] [REFERRED TO]
STATE OF KERALA VS. RAMAKRISHNAN [LAWS(KER)-1963-3-4] [REFERRED TO]
LAKSHMI AMMA ALIAS ECHUMA AMMA VS. DEVASSY [LAWS(KER)-1969-12-2] [REFERRED TO]
BINOY K. MATHEW VS. GODLEY DEV JOHN AND ORS. [LAWS(KER)-2015-7-176] [REFERRED TO]
STATE OF MYSORE VS. B MADANAPPA [LAWS(KAR)-1976-9-12] [REFERRED TO]
MAYAVARAM FINANCIAL CHIT CORPORATION LTD VS. R NARAYANAN [LAWS(MAD)-1996-6-4] [REFERRED TO]
I ISMAIL KUTTY VS. ASSTT COLLECTOR OF CENTRAL EXCISE TRIVANDRUM [LAWS(KER)-1990-10-12] [REFERRED TO]
SRI THIAGARAJASWAMY DEVASTHANAM, REPRESENTED BY ITS SOLE AND HEREDITARY TRUSTEE SRI LA SRI KAILAI SUBRAMANIA DESIKA GNANASAMBANDA PANDARASANNATHI, ADHINAKARTHAR OF DHARMAPURAM MUTT VS. SINGARAVELU THEVAR, ADOPTED SON OF KUMARASWAMY THEVAR, NAGAPATTINAM TALUK AND THIRUTHURAIPUNDI MUNSIFI AND ANR. [LAWS(MAD)-1968-12-32] [REFERRED TO]
T S BALIAH VS. T S RANGACHARI [LAWS(MAD)-1968-2-15] [REFERRED TO]
T.U. NARAYANAN VS. K. PACHLNAYAKI [LAWS(MAD)-1973-8-19] [REFERRED TO]
GUNWANTLAL GODAWATS VS. UNION OF INDIA & ANOTHER [LAWS(SC)-2017-11-28] [REFERRED TO]
SMT. BINAPANI NAYAK VS. PRUTHIRAJ PARIDA [LAWS(ORI)-2016-7-14] [REFERRED TO]
RADHA DEVI VS. MANI PRASAD SINGH [LAWS(PAT)-1978-4-16] [REFERRED TO]
BRIHAN MAHARASHTRA SUGAR SYNDICATE LIMITED VS. JANARDAN RAMCHANDRA KULKARNI [LAWS(SC)-1960-2-33] [RELIED ON]
BANSIDHAR VS. STATE OF RAJASTHAN [LAWS(SC)-1989-3-58] [RELIED ON]