Referred Judgements :-

KANTILAL CHANDULAL MEHTA VS. STATE OF MAHARASHTRA [REFERRED TO]

Cited Judgements :-

K. VADIVEL VS. K. SHANTHI [LAWS(SC)-2024-9-77] [REFERRED TO]
AMRUTBHAI SHAMBHUBHAI PATEL VS. SUMANBHAI KANTIBHAI PATEL & ORS. [LAWS(SC)-2017-2-3] [REFERRED TO]
P. RAVI VS. ADDL. DIRECTOR GENERAL OF POLICE (CB-CID) CHENNAI [LAWS(MAD)-2024-3-312] [REFERRED TO]
LALAN KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2017-4-11] [REFERRED TO]
RAGHUVEER SINGH VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2018-1-427] [REFERRED TO]
POORNIMA ALIAS PURNESHWARI CHOUDHARY VS. ISHWARI PATLE [LAWS(MPH)-2013-1-254] [REFERRED TO]
PURSHOTTAM SWAROOPCHAND SONI VS. STATE OF GUJARAT [LAWS(GJH)-2007-4-9] [REFERRED TO]
NAGARATHINAM VS. THE STATE [LAWS(MAD)-2004-10-157] [REFERRED TO]
RAM BAHADUR VS. STATE OF U P [LAWS(ALL)-2012-4-91] [REFERRED TO]
RADHESHYAM AGARWALA VS. STATE OF WEST BENGAL [LAWS(CAL)-2005-4-26] [REFERRED TO]
ANIMA GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-8-78] [REFERRED TO]
MEENAKSHI VS. STATE OF U P [LAWS(ALL)-2009-7-166] [REFERRED TO]
UPENDRA SINGH VS. STATE OF U P [LAWS(ALL)-2005-8-141] [REFERRED TO]
SURAJ DEY VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-2-61] [REFERRED TO]
SARITA SHARMA VS. STATE OF GUJARAT & 2 [LAWS(GJH)-2015-1-440] [REFERRED]
NATIONAL INVESTIGATION AGENCY VS. TAJAMUL SAIKH BHOOT [LAWS(APH)-2019-10-33] [REFERRED TO]
SRI RANA SINHA ALIAS SUJIT SINHA VS. STATE OF TRIPURA [LAWS(GAU)-2011-4-15] [REFERRED TO]
RAVI VS. INSPECTOR OF POLICE [LAWS(MAD)-2021-8-157] [REFERRED TO]
P. GOPALAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2022-3-13] [REFERRED TO]
RAJESH KUMAR VERMA VS. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY AND OTHERS [LAWS(JHAR)-2006-7-159] [REFERRED TO]
P.C. AATHIKKA VS. THE STATE OF KERALA AND ORS. [LAWS(KER)-2016-2-8] [REFERRED TO]
VINOD BHAT VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2020-2-86] [REFERRED TO]
C. ANANDANE VS. STATE [LAWS(MAD)-2015-1-178] [REFERRED TO]
RAKESH KUMAR LUTHRA VS. STATE OF H P [LAWS(HPH)-2010-11-143] [REFERRED TO]
STATE OF H.P. VS. MEHAR SINGH [LAWS(HPH)-2004-12-26] [REFERRED TO]
CHELLAPANDI VS. DEPUTY SUPERINTENDENT OF POLICE C.B.C.I.D MADURAI DISTRICT [LAWS(MAD)-2011-9-202] [REFERRED]
STATE OF ODISHA VS. DENGUN SABAR [LAWS(ORI)-2019-11-2] [REFERRED TO]
M RUBIN BRITTO VS. INSPECTOR OF POLICE KUDUTHINI POLICE STATION BALLARI [LAWS(KAR)-2019-1-128] [REFERRED TO]
ANANT THANUR KARMUSE VS. STATE OF MAHARASHTRA [LAWS(SC)-2023-2-61] [REFERRED TO]
SIDDHANT AGGARWAL VS. STATE OF HARYANA [LAWS(P&H)-2014-9-480] [REFERRED]
LAKHUBHAI AAPABHAI KHACHAR VS. SATE OF GUJARAT [LAWS(GJH)-2007-10-41] [REFERRED TO]
N. P. HAMZA VS. STATE OF KERALA [LAWS(KER)-2021-2-40] [REFERRED TO]
JAIVEER KASHYAP VS. STATE & ORS. [LAWS(DLH)-2012-9-585] [REFERRED TO]
ROHIT ALIAS CHIMANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2014-6-118] [REFERRED TO]
MELATHARU MINING COMPANY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-5-166] [REFERRED TO]
CHETTI KRISHNA RAO VS. STATE OF A P [LAWS(APH)-2005-4-1] [REFERRED TO]
ABHAY GUPTA VS. STATE OF U.P. [LAWS(ALL)-2023-12-29] [REFERRED TO]
BABU LAL JAISWAL VS. STATE OF U.P. [LAWS(ALL)-2023-12-31] [REFERRED TO]
SHASHI KANT SINGH VS. STATE (NCT OF DELHI) [LAWS(DLH)-2008-1-141] [REFERRED TO]
GOKUL @ GOKULA KRISHNAN VS. STATE [LAWS(MAD)-2018-3-122] [REFERRED TO]
JASRAJ VS. STATE [LAWS(RAJ)-2020-8-125] [REFERRED TO]
STATE OF M P VS. ANIL SHARMA [LAWS(MPH)-2021-7-5] [REFERRED TO]
AMAR NATH MAHTO VS. THE STATE OF BIHAR [LAWS(PAT)-2017-8-137] [REFERRED TO]
IQBAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2005-10-67] [REFERRED TO]
THE STATE OF BIHAR VS. MD. SHAHABUDDIN & ORS. [LAWS(PAT)-2012-12-62] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. STATE PF JHARKHAND [LAWS(JHAR)-2012-3-2] [RELIED ON]
ARUNACHALAM VS. STATE [LAWS(MAD)-2007-3-31] [REFERRED TO]
MOOL CHAND ALIAS MURLI VS. STATION RENEWAL JAIPUR [LAWS(RAJ)-2009-2-47] [REFERRED TO]
STATE VS. S.IMMANUEL DEVAKADATCHAM [LAWS(MAD)-2022-6-214] [REFERRED TO]
ANANT PRAKASH SINGH @ ANANT SINHA VS. STATE OF HARYANA [LAWS(SC)-2016-3-33] [REFERRED TO]
CHANDRA BABU @ MOSES VS. STATE, INSPECTOR OF POLICE [LAWS(SC)-2015-7-33] [REFERRED TO]
KUMAR VS. STATE [LAWS(MAD)-2016-4-111] [REFERRED TO]
PRATIMA SAHA VS. STATE OF TRIPURA [LAWS(TRIP)-2013-7-10] [REFERRED TO]
AJIT KUMAR GUPTA VS. STATE OF U.P. [LAWS(ALL)-2023-6-3] [REFERRED TO]
RAJU SON OF MUNNA VS. STATE OF U P [LAWS(ALL)-2015-4-3] [REFERRED TO]
RAJ KUMAR DWIVEDI ALIAS RAJU VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2017-10-290] [REFERRED TO]
RAJESH JHA VS. STATE OF U.P. [LAWS(ALL)-2019-4-222] [REFERRED TO]
AMAR NATH PANDEY VS. STATE OF U P [LAWS(ALL)-2014-7-130] [REFERRED TO]
KASHI PRASAD DUBEY VS. STATE OF M.P. [LAWS(MPH)-2015-4-235] [REFERRED]
KALPESH H THAKKER VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2014-4-210] [REFERRED TO]
JASVINDER SAINI VS. STATE [LAWS(SC)-2013-7-46] [REFERRED TO]
GURTEJ SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2006-11-80] [REFERRED TO]
ABDUL BASHEER VS. ABDUL KHADER AND ORS. [LAWS(KER)-2015-2-95] [REFERRED TO]
ABDUL MASJID SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2006-12-4] [REFERRED TO]
MUSTAKALI MAHMEDBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2007-3-59] [REFERRED TO]
MUKESH KUMAR TRIVEDI VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-4-26] [REFERRED TO]
MANBAHALA MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-7-57] [REFERRED TO]
K AYASREE VS. STATE TAMILNADU [LAWS(MAD)-2005-2-73] [REFERRED TO]
PRAKASH KANTHED VS. MAHESHWARI PROTINS LTD [LAWS(MPH)-2008-7-52] [REFERRED TO]
MUSANI DEVI, WIFE OF LATE YOGESHWAR JHA, RESIDENT VS. STATE OF BIHAR [LAWS(PAT)-2018-5-99] [REFERRED TO]
AJIT KUMAR GUPTA ALIAS AJIT PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2008-1-38] [REFERRED TO]
RABINDER NATH GUPTA @ ROBIN GUPTA VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-4-615] [REFERRED]
SAROJ BHOLA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-4-53] [REFERRED TO]
MAYA RANI MANNA VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-5-135] [REFERRED TO]
ASHOK KUMAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CAL)-2024-5-79] [REFERRED TO]
ASOKE KUMAR CHAUDHURI VS. KUNAL SAHA [LAWS(CAL)-2013-7-179] [REFERRED TO]
RAJU VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-4-244] [REFERRED TO]
P. K. ABDUL SATHAR VS. STATE OF KERALA [LAWS(KER)-2021-7-71] [REFERRED TO]
ESSAR OIL LIMITED VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2009-6-191] [REFERRED TO]
PALLAB DAS VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2012-8-82] [REFERRED TO]
JITENDRA SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-11-98] [REFERRED TO]
KAMLESH SINGH VS. STATE OF U.P. [LAWS(ALL)-2024-2-40] [REFERRED TO]
ROMESH SHARMA VS. CENTRAL BUREAU OF INVESTIGATION (CBI) [LAWS(DLH)-2011-2-587] [REFERRED TO]
VINUBHAI HARIBHAI MALAVIYA VS. STATE OF GUJARAT [LAWS(SC)-2019-10-51] [REFERRED TO]
LUCKOSE ZACHARIAH @ ZAK VS. JOSEPH JOSEPH [LAWS(SC)-2022-2-102] [REFERRED TO]
STATE VS. HEMENDHRA REDDY [LAWS(SC)-2023-4-136] [REFERRED TO]
T.VAIDYALINGAM VS. DEPUTY SUPERINTENDENT OF POLICE [LAWS(MAD)-2013-8-35] [REFERRED TO]
STATE OF KERALA VS. KRISHNAN [LAWS(KER)-2020-8-552] [REFERRED TO]
J PRABHATHIAMMA VS. STATE OF KERALA [LAWS(KER)-2007-9-43] [REFERRED TO]
SUJITH KALESAN VS. STATE OF KERALA [LAWS(KER)-2007-9-73] [REFERRED TO]
HANUMAN SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-7-77] [REFERRED TO]
SASI THOMAS VS. STATE TAMIL NADU [LAWS(SC)-2006-11-135] [REFERRED TO]
ZAMEER AHMED KHAN VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2016-3-137] [REFERRED TO]
NATIONAL MULTI COMMODITY EXCHANGE OF INDIA LTD VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-286] [REFERRED TO]
BALBIR SINGH VS. STATE [LAWS(DLH)-2010-3-313] [REFERRED TO]
REKHA VS. STATE OF U. P. [LAWS(ALL)-2021-2-57] [REFERRED TO]
RAM KOMAL VS. STATE OF U.P [LAWS(ALL)-2023-9-11] [REFERRED TO]
NANHEY BHAIYA VS. STATE OF U. P. [LAWS(ALL)-2023-3-148] [REFERRED TO]
AVDHESH VS. STATE OF U.P. [LAWS(ALL)-2024-2-16] [REFERRED TO]
NUPUR TALWAR VS. C B I DELHI [LAWS(ALL)-2011-3-125] [REFERRED TO]
RISHIKESH MEENA VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-5-76] [REFERRED TO]
PROTIMA DUTTA VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-6-27] [REFERRED TO]
V R ESWARAMOORTHY VS. SURIYA CHAKRA SPINNING MILLS PVT LTD [LAWS(MAD)-2007-10-193] [REFERRED TO]
PRAKASH AHIRWAR VS. STATE OF U P [LAWS(ALL)-2014-6-37] [REFERRED TO]
DAROGA VS. STATE OF U.P. [LAWS(ALL)-2020-4-44] [REFERRED TO]
JAGAT BIHARI LAL SAXENA VS. STATE OF U P [LAWS(ALL)-2005-10-72] [REFERRED TO]
GULAB SINGH VS. STATE OF U P [LAWS(ALL)-2006-12-174] [REFERRED TO]
DILIP RAKSHIT VS. UNION OF INDIA & ORS [LAWS(CAL)-2016-9-40] [REFERRED TO]
LANKA VANI VS. STATE OF AP [LAWS(APH)-2010-6-56] [REFERRED TO]
N PADMAKAR REDDY VS. GOVERNMENT OF A P [LAWS(APH)-2006-1-68] [REFERRED TO]
SAMUAL JAMES VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-4-17] [REFERRED TO]
K JAYASREE VS. STATE [LAWS(MAD)-2005-2-56] [REFERRED TO]
ABDUL RAHIMAN ALIAS BECHU RAHIMAN VS. STATE OF KERALA [LAWS(KER)-2012-6-528] [REFERRED TO]
GHULAM HASSAN SOFI VS. STATE OF JK [LAWS(J&K)-2021-4-1] [REFERRED TO]
COURT ON ITS OWN MOTION VS. STATE [LAWS(DLH)-2012-5-189] [REFERRED TO]
SAIYED MEHMOOD HUSSEIN MULLAJI VS. STATE OF GUJARAT [LAWS(GJH)-2013-9-279] [REFERRED TO]
KAILASH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-9-57] [REFERRED TO]
DESHRAJ SINGH AND ANR. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-5-353] [REFERRED TO]
STATE OF TRIPURA VS. BIMAL CHAKRABORTY [LAWS(TRIP)-2019-1-15] [REFERRED TO]
SHAMSHER SINGH MANGAT VS. STATE OF M P [LAWS(MPH)-2008-3-41] [REFERRED TO]
MANJU LATA TIWARI VS. STATE OF M P [LAWS(MPH)-2008-3-44] [REFERRED TO]
SREEDHARAN VS. STATE OF KERALA [LAWS(KER)-2005-2-5] [REFERRED TO]
CHARANJIT SINGH @ BITTU VS. STATE OF PUNJAB [LAWS(P&H)-2007-12-43] [REFERRED TO]
RAVDEEP KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2006-5-443] [REFERRED TO]
SRI BASAVARAJ SHIVAPPA MUTTAGI VS. STATE OF KARNATAKA [LAWS(KAR)-2021-10-9] [REFERRED TO]
PRITAM SINGH CHAUDHARY AND ORS. VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-4-11] [REFERRED TO]
LALAN RAM, SON OF SHRI SHIVJI RAM RESIDENT OF MIRGANJ P S- BEGUSARAI TOWN, DISTRICT VS. STATE OF BIHAR [LAWS(PAT)-2018-1-120] [REFERRED TO]
GANESAN VS. SHO, DISTRICT CRIME BRANCH [LAWS(MAD)-2022-7-1] [REFERRED TO]
KASHI PRASAD DUBEY VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2015-4-144] [REFERRED TO]
NARENDRA SINGH MAURYA VS. STATE OF MADHYA PRADESH AND ANOTHER [LAWS(MPH)-2018-2-421] [REFERRED TO]
SHUBHAM SATYANIWAS ARJUNWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-8-73] [REFERRED TO]
NITINBHAI MANGUBHAI PATEL VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2013-8-102] [REFERRED TO]
PRAGNESH HARIPRASAD PARIKH VS. ASHOK GOVINDRAM HURRA [LAWS(GJH)-2011-6-12] [REFERRED TO]
ALI VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-7-29] [REFERRED TO]
VERGHESE STEPHEN VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2007-5-120] [REFERRED TO]
PRAGYASINGH CHANDRAPALSINGH THAKUR VS. STATE OF MAHARASHTRA THROUGH ADDITIONAL CHIEF SECRETARY, HOME DEPARTMENT [LAWS(BOM)-2013-10-97] [REFERRED TO]
RAM BABOO BANSAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-11-21] [REFERRED TO]
NEELKANTH YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-2-100] [REFERRED TO]
HEMALATHA VS. STATE OF KERALA [LAWS(KER)-2024-1-109] [REFERRED TO]
NENNATH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-4-331] [REFERRED TO]
K TIRUMALESWAR RAO @ TIRUMALA VS. STATE OF ORISSA [LAWS(ORI)-2013-7-90] [REFERRED TO]
TEJNARAYAN SHUKLA VS. STATE OF M P [LAWS(MPH)-2010-12-11] [FOLLOWED]
DALPAT SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-9-56] [REFERRED TO]
BHIMANNA VS. STATE OF KARNATAKA [LAWS(SC)-2012-9-7] [REFERRED TO]
RAMA CHAUDHARY VS. STATE OF BIHAR [LAWS(SC)-2009-4-58] [REFERRED TO]
LALA RAM VS. STATE OF U P AND 6 OTHERS [LAWS(ALL)-2017-1-436] [REFERRED TO]
SAKTI PADA GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-1-20] [REFERRED TO]
PAWAN KUMAR KUSHWAHA VS. STATE OF U P [LAWS(ALL)-2012-7-95] [REFERRED TO]
LINGAM SUBRAMANYAM VS. PUTTA SESHADRI [LAWS(APH)-2006-4-55] [REFERRED TO]
JAVA SINGH VS. C B I [LAWS(DLH)-2009-5-88] [REFERRED TO]
ROSENDRA CHANDRA DAS VS. STATE OF ASSAM [LAWS(GAU)-2008-6-16] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. STATE OF TRIPURA [LAWS(GAU)-2009-11-41] [REFERRED TO 2.]
BIMAL KUMAR KUNDU VS. STATE OF WEST BENGAL [LAWS(CAL)-2004-9-58] [REFERRED TO]
SANDEEP SUNIL KUMAR LOHARIYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-421] [REFERRED TO]
PRAMODKUMAR ANAND MISHRA VS. STATE OF GUJARAT [LAWS(GJH)-2014-12-101] [REFERRED TO]
SAMEERBHAI ISHWARBHAI GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-48] [REFERRED TO]