Referred Judgements :-

RANANJAYA SINGH VS. BAIJNATH SINGH [REFERRED TO]
KANAI LAL SUR VS. PARAMNIDHI SADHUKHAN [REFERRED TO]
J K COTTON SPINNING AND WEAVING VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. VIJAY ANAND MAHARAJ [REFERRED TO]
GHANSHYAMDAS VS. REGIONAL ASSISTANT COMMISSIONER OF SALES TAX NAGPUR [REFERRED TO]
KANTA GOEL VS. B P PATHAK [REFERRED TO]
NYADAR SINGH M J NINAMA VS. UNION OF INDIA [REFERRED TO]
SURJIT SINGH KALRA MAHENDRA RAJ VS. UNION OF INDIA AND COLONEL ASHOKAPURI [REFERRED TO]
BALWANT SINGH VS. ANAND KUMAR SHARMA [REFERRED TO]
NASIRUDDIN VS. SITA RAM AGARWAL [REFERRED TO]
IMDAD ALI VS. KESHAV CHAND [REFERRED TO]
HIGH COURT OF GUJARAT VS. GUJARAT KISHAN MAZDOOR PANCHAYAT [REFERRED TO]
SWEDISH MATCH AB VS. SECURITIES AND EXCHANGE BOARD INDIA [REFERRED TO]

Cited Judgements :-

DR V K RAJAN VS. STATE OF KERALA [LAWS(KER)-2007-11-61] [REFERRED TO]
MUKUND DEWANGAN VS. ORIENTAL INSURANCE COMPANY LIMITED [LAWS(SC)-2017-7-49] [REFERRED TO]
VANDANA KANDARI VS. UNIVERSITY OF DELHI [LAWS(DLH)-2010-7-508] [REFERRED]
KISHOR BIRADMAL BHANDARI VS. CHANDRAKANT KRISHNA GAWAS [LAWS(BOM)-2023-8-569] [REFERRED TO]
J SAI PRASANNA VS. MEDICAL COUNCIL OF INDIA [LAWS(APH)-2008-5-16] [REFERRED TO]
RAJESH SIVASANKARA PILLAI VS. FEDERAL BANK LTD [LAWS(KER)-2020-2-365] [REFERRED TO]
JAYDEEP GUPTA VS. STATE OF M P [LAWS(MPH)-2011-8-26] [REFERRED]
RAFEEQAN VS. HUSSAN BANO [LAWS(SC)-2010-9-40] [REFERRED TO]
SHANKER RAJU VS. UNION OF INDIA [LAWS(SC)-2011-1-115] [REFERRED TO]
UTTARANCHAL FOREST DEVELOPMENT CORPORATION VS. JABAR SINGH [LAWS(SC)-2006-12-9] [REFERRED TO]
EERATI LAXMAN VS. STATE OF A P [LAWS(SC)-2009-1-47] [REFERRED TO]
MOHAN RAJ VS. DIMBESWARI SAIKIA [LAWS(SC)-2006-11-44] [REFERRED TO]
BAJAJ HINDUSTAN LTD VS. UNION OF INDIA [LAWS(ALL)-2008-4-34] [REFERRED TO]
TRIVENI ENGINEERING AND INDUSTRIES LTD VS. ADDITIONAL EXCISE COMMISSIONER ADMINISTRATION SHEERA NIYANTARAK [LAWS(ALL)-2005-2-109] [REFERRED TO]
MUKESHBHAI ISHWARBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2014-12-140] [REFERRED TO]
ANIKET COLLEGE OF SOCIAL WORK VS. ASSISTANT PROVIDENT FUND COMMISSIONER & ANR. [LAWS(BOM)-2017-8-83] [REFERRED TO]
QAISAR IQBAL ALI VS. STATE OF ODISHA AND ORS. [LAWS(ORI)-2015-12-26] [REFERRED TO]
BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD VS. RAMBHA DEVI [LAWS(SC)-2024-11-2] [REFERRED TO]
SHISHIR TIGGA VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-2-63] [REFERRED TO]
Vijay Shanker Rai VS. State of U.P. and Ors. [LAWS(ALL)-2009-9-88] [REFERRED TO]
NAMAKAR VINIMAY PVT LTD VS. YASHDEEP TREXIM PVT LTD [LAWS(CAL)-2012-10-114] [REFERRED TO]
SANJANA D/O NARENDRA WADEWALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-5-9] [REFERRED TO]
VINOD KUMAR SINGH VS. DISTRICT BASIC EDUCATION OFFICER [LAWS(ALL)-2010-11-99] [REFERRED TO]
SURSARI PRASAD MISHRA VS. STATE OF U P [LAWS(ALL)-2012-1-25] [REFERRED TO]
AABID KHAN VS. STATE GOVT. OF NCT OF DELHI [LAWS(DLH)-2023-12-16] [REFERRED TO]
STATE OF CHHATTISGARH VS. MUKESH GUPTA DIRECTOR GENERAL [LAWS(CHH)-2022-9-56] [REFERRED TO]
S.M.J. MARY JOSELIN KINGSLY VS. THE DISTRICT EDUCATIONAL OFFICER, THUCKALAY AND ORS. [LAWS(MAD)-2015-4-384] [REFERRED TO]
THOMAS VS. A A HENRY [LAWS(KER)-2008-2-9] [REFERRED TO]
M/S. TRINITY INFRASTRUCTURE VS. STATE OF M. P. [LAWS(MPH)-2020-9-151] [REFERRED TO]
DHARMENDRA KUMAR MOTIWALA VS. VIDYA THAKUR [LAWS(MPH)-2007-1-97] [REFERRED TO]
BALMUKUND SINGH GAUTAM VS. NEENA VIKRAM VERMA AND ORS [LAWS(MPH)-2012-10-272] [REFERRED]
ANUGRAH NARAIN SINGH VS. STATE OF U P MINISTRY OF NAGAR VIKAS ANUBHAG 4 [LAWS(ALL)-2005-12-80] [REFERRED TO]
STATE OF ASSAM VS. RAM SANKAR MAURYA [LAWS(GAU)-2023-3-13] [REFERRED TO]
BHARTIBEN SHAH VS. GRACY THOMAS [LAWS(BOM)-2013-1-84] [REFERRED TO]
DSC LTD. VS. DADA JEETU BUILDCON PVT LTD [LAWS(DLH)-2018-11-38] [REFERRED TO]
CHARANJIT SINGH AHLUWALIA VS. UNION OF INDIA [LAWS(DLH)-2023-5-194] [REFERRED TO]
N RAVINDRA MURTHY VS. SHRI VEERABHADRA SWAMY TEMPLE [LAWS(APH)-2008-3-19] [REFERRED TO]
PUSALA MURALI KRISHNA VS. ASSISTANT COMMISSIONER ENDOWMENTS DEPARTMENT [LAWS(APH)-2008-3-27] [REFERRED TO]
LATIKA SHARAD JOSHI VS. ADDITIONAL DIVISIONAL COMMISSIONER [LAWS(BOM)-2024-5-101] [REFERRED TO]
BANSAL WIRE INDUSTRIES LTD. AND ANR. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2010-5-346] [REFERRED TO]
SARWATI DEVI VS. BIRBAL SINGH [LAWS(DLH)-2012-12-96] [REFERRED TO]
DATA INDIA LTD VS. UNITED PUBLISHERS [LAWS(GAU)-2005-3-38] [REFERRED TO]
LARSEN AND TOUBRO LIMITED VS. COMMISSIONER OF LABOUR [LAWS(APH)-2013-11-61] [REFERRED TO]
KISHAN VANAJI SATPUTE VS. BABURAO JAKHUJI WAKANKAR [LAWS(BOM)-2007-12-94] [REFERRED TO]
MAHARASHTRA RAJYA MATHADI TRANSPORT AND GENERAL KAMGAR UNION VS. GROCERY MARKETS AND SHOPS LABOUR BOARD [LAWS(BOM)-2006-8-95] [REFERRED TO]
PADAM NABH & SONS VS. YASH PAL [LAWS(P&H)-2011-12-384] [REFERRED TO]
CABLE CORPN OF INDIA LTD VS. ADDITIONAL COMMNR OF LABOUR [LAWS(SC)-2008-5-53] [REFERRED TO]
RAMESHWAR NEEKHRA VS. THE STATE BAR COUNCIL OF M.P. & OTHERS [LAWS(MPH)-2018-2-255] [REFERRED TO]
NIRMAL JAGMOHAN SHARMA VS. HIGH COURT OF GUJARAT [LAWS(GJH)-2023-4-1719] [REFERRED TO]
COMMON CAUSE (A REGISTERED SOCIETY) VS. UNION OF INDIA [LAWS(SC)-2021-9-19] [REFERRED TO]
P.K. ORES PVT. LTD VS. COMMISSIONER OF SALES TAX [LAWS(ORI)-2022-5-85] [REFERRED TO]
RAJENDRA SINGH PARMAR VS. STATE OF MP [LAWS(MPH)-2014-12-5] [REFERRED TO]
ABDUL SATHAR VS. PRINCIPAL SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ORS. [LAWS(MAD)-2021-2-283] [REFERRED TO]
E.SESHAN VS. DEPARTMENT OF LAW GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2021-8-132] [REFERRED TO]
FAUJDAR VS. DEPUTY DIRECTOR OF CONSOLIDATION [LAWS(ALL)-2006-1-244] [REFERRED TO]
PRAMODKUMAR ANAND MISHRA VS. STATE OF GUJARAT [LAWS(GJH)-2014-12-101] [REFERRED TO]
BABY DEB VS. AJIT DEB [LAWS(GAU)-2007-10-11] [REFERRED TO]
MADHU SHARMA AND ANOTHER VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2018-8-63] [REFERRED TO]
RAVINDRA BABU SHRIWAS AND ORS ; GAURAV TIWARI AND ORS ; ASHUTOSH SHARMA; HARPAL SINGH; KULVEER SINGH & 9 ORS ; RAVINDRA ANAND; UPENDRA KUMAR VERMA AND 2 OTHERS VS. STATE OF U P THRU SECY & ORS [LAWS(ALL)-2017-12-103] [REFERRED TO]
ONIKA MEHROTRA AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-4-208] [REFERRED TO]
M/S. PONDY DIE CASTINGS (P) LTD. VS. APPELLATE ASSISTANT COMMISSIONER (COMMERCIAL TAXES) PUDUCHERRY [LAWS(MAD)-2017-10-206] [REFERRED TO]
VIJAY PARKASH VS. MANJIT KAUR [LAWS(P&H)-2008-3-50] [REFERRED TO]
NAVNATH KANHA NAIK VS. UNITED BREWERIES LTD [LAWS(BOM)-2008-9-178] [REFERRED TO]
AJAY KUMAR GUPTA DOCHANIA VS. BHAGYANAGAR SILK MILLS PVT. LTD [LAWS(APH)-2012-10-140] [REFERRED TO]
AMODA IRON STEEL LIMITED VS. SNEHA ANLYTICS AND SCIENTIFICS [LAWS(APH)-2022-1-53] [REFERRED TO]
STOKELY VAN CAMP INC VS. HEINZ INDIA PRIVATE LTD [LAWS(DLH)-2012-9-175] [REFERRED TO]
ASHAV ADVISORY LLP VS. PATANJALI AYURVEDA LIMITED [LAWS(DLH)-2022-1-257] [REFERRED TO]
SHAHEEN BEGUM VS. SAIRO BANO [LAWS(DLH)-2022-6-46] [REFERRED TO]
OUTDOOR ADVERTISING ASSOCIATION VS. KOLKATA MUNICIPAL CORPORATION [LAWS(CAL)-2006-9-26] [REFERRED TO]
GOPAL DASS VS. BAL KISHAN DASS [LAWS(ALL)-2012-5-169] [REFERRED TO]
ORIENT PAPER AND INDUSTRIES LTD VS. STATE OF M P [LAWS(SC)-2006-11-42] [REFERRED TO]
SHIN ETSU CHEMICAL CO LTD VS. AKSH OPTIFIBRE LTD [LAWS(SC)-2005-8-46] [REFERRED TO]
INDIAN BANK VS. N VENKATRAMANI [LAWS(SC)-2007-8-103] [REFERRED TO]
MRS LEATHERS VS. S. PALANIAPPAN [LAWS(SC)-2012-9-57] [REFERRED TO]
DEVINDER KUMAR VS. NACHHATTAR SINGH [LAWS(P&H)-2014-2-474] [REFERRED TO]
PRANATI MOHAPATRA VS. ADDL. DISTRICT MAGISTRATE, KHURDA [LAWS(ORI)-2021-3-56] [REFERRED TO]
SOCIEDADE DE FOMENTO INDUSTRIAL PRIVATE LIMITED VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-4-85] [REFERRED TO]
RAJDHANI INDUSTRIES VS. ASSAM POWER DISTRIBUTION CO. LTD [LAWS(GAU)-2023-1-89] [REFERRED TO]
DEEPAK NITRITE LTD VS. STATE OF GUJARAT [LAWS(GJH)-2010-7-583] [REFERRED TO]
SUNITHA VENKATRAM AND ORS. VS. DIVYA RAYAPATI [LAWS(MAD)-2015-3-446] [REFERRED TO]
BINA DEVI WIFE OF SRI VINAY KUMAR SINGH VS. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY [LAWS(PAT)-2017-11-9] [REFERRED TO]
CHAUDHARY CHARAN SINGH, HARYANA AGRICULTURAL UNIVERSITY, HISAR VS. MONIKA [LAWS(SC)-2024-11-76] [REFERRED TO]
HEMAL ASHWIN JAIN VS. UNION OF INDIA [LAWS(GJH)-2020-8-535] [REFERRED TO]
RAM PYARI AND ORS VS. SHEIKH MOHD ARIF & ORS [LAWS(DLH)-2014-8-544] [REFERRED]
SURENDER SOLANKI AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-4-379] [REFERRED TO]
ANAND BHUSHAN VS. R A HARITASH [LAWS(DLH)-2012-3-516] [REFERRED TO]
GURPREET SINGH VS. MUNNI DEVI [LAWS(DLH)-2011-9-147] [REFERRED TO]
CALCUTTA SOFT DRINKS PVT LTD VS. CALCUTTA MUNICIPAL CORPORATION [LAWS(CAL)-2006-7-84] [REFERRED TO]
K. V. SATYAMURTHY VS. GOLDEN BEACH CO-OP HOUSING SOCIETY LTD [LAWS(BOM)-2023-4-23] [REFERRED TO]
STATE OF C.G. VS. GOURAV DEWANGAN AND ORS. [LAWS(CHH)-2019-9-95] [REFERRED TO]
HINDUSTAN MEDIA VENTURES LTD VS. STATE OF U.P. [LAWS(ALL)-2019-7-203] [REFERRED TO]
PUSPA RANJAN SAHOO VS. ASSISTANT DIRECTOR OF INCOME TAX [LAWS(ORI)-2012-7-9] [REFERRED TO]
ABDUL SAMAD V. T. VS. VALANCHERY MUNICIPALITY [LAWS(KER)-2020-2-375] [REFERRED TO]
RATAN PACKERS PVT. LTD. VS. STATE OF M.P. [LAWS(MPH)-2013-8-167] [REFERRED TO]
PUNIT AHLUWALIA (NRI) VS. GURJEEWAN GAREWAL [LAWS(P&H)-2010-5-426] [REFERRED]
BACHAN KAUR VS. KABAL SINGH [LAWS(P&H)-2011-4-96] [REFERRED TO]
PROMOTERS ALIAS BUILDERS ASSOCIATION OF PUNE VS. PUNE MUNICIPAL CORPORATION [LAWS(SC)-2007-5-68] [REFERRED TO]
KAVINDRA KIYAWAT VS. STATE OF M.P. [LAWS(MPH)-2020-9-179] [REFERRED TO]
AMARJIT KAUR KOHLI VS. NEETA KAPOOR [LAWS(DLH)-2005-5-210] [REFERRED TO]
HARINARAYAN G BAJAJ VS. UNION OF INDIA [LAWS(BOM)-2007-11-54] [REFERRED TO]
TATA YODOGAWA LIMITED VS. BIHAR STATE ELECTRICITY BOARD [LAWS(JHAR)-2013-5-57] [REFERRED TO]
ANATHA BANDHU MANDAL VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2015-6-9] [REFERRED TO]
RAJ KUMAR MAZUMDAR VS. STATE OF BIHAR [LAWS(PAT)-2021-10-26] [REFERRED TO]
MURALEEDHARAN T. VS. STATE OF KERALA [LAWS(KER)-2020-6-162] [REFERRED TO]
KRISHNANKUTTY A. VS. KERALA STATE HUMAN RIGHTS COMMISSION [LAWS(KER)-2020-8-678] [REFERRED TO]
LALIT JASWAL VS. SARBJEET SINGH [LAWS(HPH)-2022-11-60] [REFERRED TO]
MANDVI CO OP BANK LTD VS. NIMESH B THAKORE [LAWS(SC)-2010-1-13] [REFERRED TO]
MAHENDRA KUMAR DUBEY VS. ECONOMIC OFFENCE WING, UNIT: GWALIOR [LAWS(MPH)-2021-10-123] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SURINDER SINGH BANOLTA [LAWS(SC)-2006-11-153] [REFERRED TO]
KAY KAY EMBROIDERIES PVT LTD VS. CLOTH MARKETS AND SHOPS BOARD [LAWS(BOM)-2006-8-66] [REFERRED TO]
JENTIBHAI CHITABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2007-3-38] [REFERRED TO]
WEST BENGAL PHARMACY COUNCIL VS. RUSHA PODDER [LAWS(CAL)-2024-3-36] [REFERRED TO]
N SAMPATH GANESH VS. UNION OF INDIA [LAWS(BOM)-2020-4-48] [REFERRED TO]
SHARDA THAKAR VS. JAGJIT SINGH [LAWS(P&H)-2009-11-181] [REFERRED TO]
RAJNEESH GARG (DIRECTOR) VS. ROMESH KUMAR MENGI M/S FOCUS TECHNOLOGY (INDIA) PVT. LTD. [LAWS(J&K)-2017-9-44] [REFERRED TO]
TEJINDER SINGH VS. RAJPAL [LAWS(P&H)-2009-5-30] [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. KANDHARI RADIO [LAWS(DLH)-2009-4-130] [REFERRED TO]
KOMMISETTY NAMMALWAR AND CO VS. AGRICULTURE MARKET COMMITTEE [LAWS(APH)-2009-5-9] [REFERRED TO]
S LACHMAN SINGH VS. S SATNAM SINGH [LAWS(APH)-2010-7-92] [REFERRED TO]
NORTH DELHI MUNICIPAL CORPORATIN AND ORS. VS. ONIKA MEHROTRA AND ORS. [LAWS(DLH)-2015-7-79] [REFERRED TO]
NORTH DELHI MUNICIPAL CORPORATION VS. ONIKA MEHROTRA [LAWS(DLH)-2016-5-1009] [REFERRED TO]
ANANT H. ULAHALKAR & ANR. VS. CHIEF ELECTION COMMISSIONER AND ORS. [LAWS(BOM)-2016-12-162] [REFERRED TO]
POPCORN ENTERTAINMENT CORPORATION VS. CITY INDUSTRIAL DEVELOPMENT CORPORATION [LAWS(BOM)-2009-9-40] [REFERRED TO]
JAGADESAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2015-2-266] [REFERRED TO]
PADAM NABH & SONS VS. YASH PAL [LAWS(SC)-2021-11-86] [REFERRED TO]
SANKARSAN SWAIN VS. SENIOR DIVISIONAL MANAGER [LAWS(ORI)-2017-4-28] [REFERRED TO]
MARUTI STEEL MOULDING PVT. LTD. AND ORS. VS. O.E.R.C. AND ORS. [LAWS(ORI)-2015-12-18] [REFERRED TO]
STATE OF ODISHA AND ANOTHER (IN BOTH THE APPEALS) VS. SRI LOKANATH BEHERA AND ANOTHER [LAWS(ORI)-2018-9-3] [REFERRED TO]
BIJU VS. RAJI [LAWS(KER)-2014-7-110] [REFERRED TO]
M P ROAD TRANSPORT CORPORATION VS. MOHAMMAD ISMAIL [LAWS(MPH)-2010-3-24] [REFERRED TO]
Orient Paper & Industries Ltd. VS. State of M.P. [LAWS(MPH)-2006-11-96] [REFERRED TO]
V K GEMINI VS. CHANDRAN [LAWS(KER)-2006-7-19] [REFERRED TO]
RANA SUGARS LIMITED VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-10-613] [REFERRED]
ANU SHARMA VS. PUNJAB NATIONAL BANK [LAWS(HPH)-2019-8-33] [REFERRED TO]
JAGDEEP SINGH VS. RAMESH SINGH [LAWS(HPH)-2019-11-265] [REFERRED TO]
BALWANT KAUR CHAUDHARY VS. RAMBIR SINGH [LAWS(DLH)-2014-8-19] [REFERRED TO]
ANANT HANUMANT ULAHALKAR AND ANR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-12-39] [REFERRED TO]
KRISHNA SHRI GUPTA VS. STATE OF U.P [LAWS(ALL)-2020-2-404] [REFERRED TO]