SUPREME COURT ADVOCATES ON RECORD ASSOCIATION S P GUPTA Vs. UNION OF INDIA

Referred Judgements :-

HUNTER V. SOUTHAM INC. [RELIED ON]
VALENTE V. QUEEN [CITED]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [RELIED ON]
STATE OF UTTAR PRADESH MANBODHAN LAL SRIVASTAVA VS. MANBODHAN LAL SRIVAITAVA:STATE OF UTTAR PRADESH [RELIED ON]
K M NANAVATI VS. STATE OF BOMBAY NOW MAHARASHTRA [REFERRED TO]
STATE OF WEST BENGAL VS. NRIPENDRA NATH BAGEHI [REFERRED TO]
CHANDRA MOHAN VS. STATE OF UTTAR PRADESH [RELIED ON]
STATE OF ASSAM VS. RANGA MUHAMMAD [REFERRED TO]
L C GOLAK NATH N KRISHNA BHATTA GODAVARI SUGAR MILLS MAHARASHTRA PRAGAT SHETKARI SANGH RAJGOPAL RAMDAYAL DOOT P RAMAKRISHNA MALLY SRINIVAS RAMDAYAL DOOT VS. STATE OF PUNJAB:STATE OF MYSORE :STATE OF MYSORE :STATE OF MYSORE [REFERRED TO]
SANT RAM SHARMA VS. STATE OF RAJASTHAN [RELIED ON]
CHANDRAMOULESHWAR PRASAD VS. PATNA HIGH COURT [RELIED ON]
UNION OF INDIA VS. JYOTI PRAKASH MITTER [RELIED ON]
U N R RAO VS. INDIRA GANDHI [RELIED ON]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [RELIED ON]
SAMSHER SINGH ISHWAR CHAND AGARWAL VS. STATE OF PUNJAB [RELIED ON]
INDIRA NEHRU GANDHI SHRI RAJ NARAIN VS. RAJ NARAIN INDIRA NEHRU GANDHI [REFERRED TO]
UNION OF INDIA VS. SANKALGHAND HIMATLAL SHETH [FOLLOWED]
PRESIDENT OF INDIA VS. SPECIAL COURTS BILL 1978 [RELIED ON]
MINERVA MILLS LIMITED VS. UNION OF INDIA [RELIED ON]
WAMAN RAO HANMANTRAO CHANDRA SHEKAR VITHALRAO SHRI BABURAO ALIAS P B SAMANT VS. UNION OF INDIA [RELIED ON]
S P GUPTA V M TARKUNDE J L KALRA IQBAL M CHAGLA MISS LILY THOMAS A RAJAPPA UNION OF INDIA D N PANDEY R PRASAD SINHA VS. UNION OF INDIA [OVERRULED]
M M GUPTA STATE OF JAMMU AND KASHMIR VS. STATE OF JAMMU AND KASHMIR:M M GUPTA:STATE OF JAMMU AND KASHMIR [RELIED ON]
ASHOK KUMAR YADAV STATE OF HARYANA D R CHAUDHARY MEMBER VS. STATE OF HARYANA:SUBHASH CHANDER SHARMA:ASHOK KUMAR YADAV [FOLLOWED]
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN VS. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH [RELIED ON]
COMMISSIONER OF INCOME TAX DELHI COMMISSIONER OF INCOME TAX BIHAR PATNA VS. BANSI DHAR AND SONS:CHATHURAM BHADANI [CITED]
TEJPAL SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF KERALA VS. A LAKSHMIKUTTY [RELIED ON]
S P SAMPATH KUMAR J N GUPTA D J SOMAIYA VS. UNION OF INDIA [RELIED ON]
KANUBHAI BRAHMBHATT VS. STATE OF GUJARAT [RELIED ON]
BALAGANESAN METALS VS. M N SHANMUGHAM CHETTY [REFERRED TO]
SYNTHETICS AND CHEMICALS LIMITED VS. STATE OF UTTAR PRADESH [RELIED ON]
KESHAVJI RAVJI AND CO VS. COMMISSIONER OF INCOME TAX [CITED]
STATE OF TAMIL NADU VS. NELLAI COTTON MILLS LIMITED [CITED]
F S GANDHI VS. COMMISSIONER OF WEALTH TAX ALLAHABAD [CITED]
DELHI TRANSPORT CORPORATION VS. D T C MAZDOOR CONGRESS ANB [RELIED ON]
INDRA SAWHNEY VS. UNION OF INDIA [RELIED ON]
SUBHASH SHARMA SUPREME COURT ADVOCATES ON RECORD ASSOCIATION FIRDAUZ TALEYARKHAN VS. UNION OF INDIA [REFERRED TO]
SUB COMMITTEE ON JUDICIAL ACCOUNTABILITY RAJ BIRBAL VS. UNION OF INDIA [RELIED ON]
SECRETARY IRRIGATION DEPARTMENT GOVERNMENT OF ORISSA SECRETARY TO GOVERNMENT OF ORISSA VS. G C ROY:RAGHUNATH MOHAPATRA [RELIED ON]
KIHOTO HOLLOHAN VS. ZACHILLHU [RELIED ON]
KUMAR PADMA PRASAD VS. UNION OF INDIA [REFERRED TO]
RAGHUNATHRAO GANPATRAO SRIKANTA DATTA NARASIMHARAJA WADIYAR MYSORE VS. UNION OF INDIA [RELIED ON]
R C POUDYAL SOMNATH POUDYAL NANDU THAPA ROOP RAJ RAI VS. UNION OF INDIA [RELIED ON]
S NAGARAJ CHIKKA CHANNAIAH S RAMAIAH M SHANKARAIAH VS. STATE OF KARNATAKA [RELIED ON]
T M A PAI FOUNDATION 1 VS. STATE OF KARNATAKA [RELIED ON]
PN. KUMAR AND ANOTHER VS. MUNICIPAL CORPORATION OF DELHI [RELIED ON]