UNNI KRISHNAN J P Vs. STATE OF ANDHRA PRADESH

Referred Judgements :-

UNIVERSITY OF DELHI V. RAM NATH [RELIED ON]
A K GOPALAN VS. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA [CITED]
STATE OF MADRAS VS. CHAMPAKAM DORAIRAJAN [RELIED ON]
STATE OFBIHAR VS. KAMESHWAR SINGH:STATE OF MADHYA PRADESH:GOVERNMENT OF THE STATE OF UTTAR PRADESH:KAMESHWAR SINGH [CITED]
D P JOSHI VS. STATE OF MADHYA BHARAT [FOLLOWED]
STATE OF BOMBAY VS. R M D CHI MARBAUGWALA ADVOCATE GENERAL OF MYSORE INTERVENER [CITED]
EXPRESS NEWSPAPER PRIVATE LTD VS. UNION OF INDIA [REFERRED TO]
MOHAMMAD HANIF QUARESHI 2 MOHAMMAD ILLIAS 3 GHANI MAHAJAN AND 4 NASIR UD DIN 5 SHEIKH HUSSAIN QUARESHI 6 SHEIKH SUBHAN 7 ABDUL AZIZ 8 MOHAMMAD ISMAIL AND 9 ABDUL RAHIM 10 ABDUL VS. STATE OF BIHAR 2 STATE OF UTTAR PRADESH 3 STATE OF BOMBAY 4 STATE OF MADHYA PRADESH 5 STATE OF MADHYA PRADESH [RELIED ON]
PRESIDENT OF INDIA VS. KERALA EDUCATION BILL 1957 [RELIED ON]
P KRISHNA MENON VS. COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN AND COORG BANGALORE [RELIED ON]
DWARKA NATH VS. INCOME TAX OFFICER SPECIAL CIRCLE D WARD KANPUR [CITED]
NATIONAL UNION OF COMMERCIAL EMPLOYEES BOMBAY INCORPORATED LAW SOCIETY INTERVENER VS. M B MEHER INDUSTRIAL TRIBUNAL BOMBAY [RELIED ON]
KHARAK SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
UNIVERSITY OF DELHI J D TYTLER VIRENDER SAXENA VS. RAM NATH [RELIED ON]
STATE OF ANDHRA PRADESH VS. H ABDUL BAKHI AND BROS [CITED]
SATWANT SINGH SAWHNEY ASSISTANT OM PRAKASH KAPUR VS. D RAMARATHNAM PASSPORT OFFICER NEW DELHI:CHIEF PASSPORT OFFICER NEW DELHI [RELIED ON]
S AZEEZ BASHA MOHAMMAD YASEEN NURI ZULFIQUARULLA DR M TAJUDDIN QURASHI MOHD IDRIS VS. UNION OF INDIA [RELIED ON]
HINDUSTAN STEEL LIMITED VS. STATE OF ORISSA [RELIED ON]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [RELIED ON]
STATE OF ANDHRA PRADESH VS. LAVUNARENDRANATHI [RELIED ON]
STATE OF MAHARASHTRA SAKHARKHERDA EDUCATION SOCIETY SAKHARKHERDA VS. LOK SHIKSHAN SANSATHA:THE STATE OF MAHARASHTRA [DISTINGUISHED]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [RELIED ON]
AHMEDABAD ST XAVIERS COLLEGE SOCIETY VS. STATE OF GUJARAT [RELIED ON]
GOBIND VS. STATE OF MADHYA PRADESH [RELIED ON]
STATE OF KERALA VS. N M THOMAS [RELIED ON]
EXECUTIVE COMMITTEE OF VAISH DEGREE COLLEGE SHAMLI VS. LAKSHMI NARAIN [CITED]
ADDITIONAL DISTRICT MAGISTRATE JABALPUR STATE OF UTTAR PRADESH UNION OF INDIA STATE OF KARNATAKA STATE OF MAHARASHTRA STATE OF RAJASTHAN UNION OF INDIA UNION OF INDIA VS. SHIVAKANT SHUKLA:V K S CHAUDHARY:ATAL BIHARI VAJPAYEE:SATYA SHARMA:N K GANPAIAH:SUBHAS:MILAP CHAND KANUNGO:SHRI RAM DHAN:DR REKHA AWASTHI [RELIED ON]
FATEHCHAND HIMMATLAL MAHADEO VS. STATE OF MAHARASHTRA [CITED]
STATE OF KARNATAKA VS. RANGANATHA REDDY [RELIED ON]
PATHUMMA K M KUNHAHAMMAD VS. STATE OF KERALA [RELIED ON]
MANEKA GANDHI VS. UNION OF INDIA [RELIED ON]
BANGALORE WATER SUPPLY AND SEWERAGE BOARD VS. A.RAJAPPA [DISTINGUISHED]
MADHAV HAYAWADANRAO HOSKOT VS. STATE OF MAHARASHTRA [RELIED ON]
U P STATE ELECTRICITY BOARD VS. HARI SHANKAR JAIN [RELIED ON]
SUNIL BATRA CHARLES GURMUKH SOBRAJ VS. DELHI ADMINISTRATION:DELHI ADMINISTRATION [RELIED ON]
CHARLES SOBRAJ VS. SUPUT CENTRAL JAIL TIHAR NEW DELHI [RELIED ON]
HUSSAINARA KHATOON 1 VS. HOME SECRETARY STATE OF BIHAR [RELIED ON]
HUSSAINARAKHATOON IV VS. HOME SECRETARY STATE OF BIHAR PATNA [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [CITED]
MANAGING DIRECTOR UTTAR PRADESH WAREHOUSING CORPORATION VS. VIJAY NARAYAN VAJPAYEE [CITED]
PREM SHANKAR SHUKLA VS. DELHI ADMINISTRATION [RELIED ON]
MINERVA MILLS LIMITED VS. UNION OF INDIA [RELIED ON]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [APPLIED]
FRANCIS CORALIE MULLIN VS. ADMINISTRATOR UNION TERRITORY OF DELHI [RELIED ON]
BARENDRA PRASAD RAY VS. INCOME TAX OFFICER A WARD FOREIGN SECTION [RELIED ON]
D S NAKARA VS. UNION OF INDIA [RELIED ON]
SHEELA BARSE VS. STATE OF MAHARASHTRA [RELIED ON]
T V VATHEESWARAN VS. STATE OF TAMIL NADU [RELIED ON]
SUMAN GUPTA VS. STATE OF JAMMU AND KASHMIR [RELIED ON]
BANDHUA MUKTI MORCHA VS. UNION OF INDIA [RELIED ON]
OLGA TELLIS VAYYAPVRI KUPPUSAMI VS. BOMBAY MUNICIPAL CORPORATION:STATE OF MAHARASHTRA [REFERRED TO]
ATTORNEY GENERAL OF INDIA VS. LACHMA DEVI [RELIED ON]
BHARAT SEVASHRAM SANGH VS. STATE OF GUJARAT [DISTINGUISHED]
KERALA STATE ELECTRICITY BOARD KERALA STATE ELECTRICITY BOARD TRIVANDRUM KERALA STATE ELECTRICITY BOARD VS. S N GOVINDA PRABHU AND BROS:TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED:M R F LIMITED [RELIED ON]
VINCENT PANIKURLANGARA VS. UNION OF INDIA [REFERRED TO]
DIPAK KUMAR BISWAS VS. DIRECTOR OF PUBLIC INSTRUCTION [CITED]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
TEKRAJ VASANDI ALIAS K L BASANDHI VS. UNION OF INDIA [APPLIED]
A SUNDARAMBAL VS. GOVERNMENT OF GOA DAMAN AND DIU [DISTINGUISHED]
ALL INDIA SAINIK SCHOOLS EMPLOYEES ASSOCIATION VS. DEFENCE MINISTER CUM CHAIRMAN BOARD OF GOVERNORS SAINIK SCHOOLS SOCIETY NEW DELHI [APPLIED]
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST VS. V R RUDANI [RELIED ON]
PARMANAND KATARA VS. UNION OF INDIA [RELIED ON]
SHANTISTAR BUILDERS VS. NARAYAN KHIMALAL TOTAME [RELIED ON]
OIL AND NATURAL GAS COMMISSION VS. ASSOCIATION OF NATURAL GAS CONSUMING INDUSTRIES OF GUJARAT [RELIED ON]
HINDUSTAN ZINC LIMITED VS. ANDHRA PRADESH STATE ELECTRICITY BOARD [RELIED ON]
ABDUL REHMAN ANTULAY VS. R S NAYAK [REFERRED TO]
DELHI DEVELOPMENT HORTICULTURE EMPLOYEES UNION VS. DELHI ADMINISTRATION DELHI [RELIED ON]
MOHINI JAIN VS. STATE OF KARNATAKA [PARTLY OVERRULED]
STATE OF MADHYA PRADESH VS. PRAMOD BHARTIYA [RELIED ON]
COMMISSIONER OF EXPENDITURE TAX THE GUJARAT VS. MANORAMA SARABHAI SMT [CITED]
P V G RAJU RAJA OF VIZIANAGARAM VS. COMMISSIONER OF EXPENDITURE TAX [RELIED ON]