ANZAR AHMAD ABID ASGHAR Vs. STATE OF BIHAR

Referred Judgements :-

R CHITRALEKHA VENKATESUBBA REDDY VS. STATE OF MYSORE [DISTINGUISHED]
MINOR A PEERIAKARUPPAN SOBHA JOSEPH VS. STATE OF TAMIL NADU [DISTINGUISHED]
NISHI MAGHU VS. STATE OF JAMMU AND KASHMIR [DISTINGUISHED]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [DISTINGUISHED]
LILA DHAR VS. STATE OF RAJASTHAN [RELIED ON]
KOSHAL KUMAR GUPTA VS. STATE OF JAMMU AND KASHMIR [DISTINGUISHED]
ASHOK KUMAR YADAV STATE OF HARYANA D R CHAUDHARY MEMBER VS. STATE OF HARYANA:SUBHASH CHANDER SHARMA:ASHOK KUMAR YADAV [RELIED ON]
STATE OF UTTAR PRADESH SLJSHIL KLJMAR SRIVASTAVA D P SHUKLA CHANDRA PRAKASH AGGARWAL SUSHILCHAND SRIVASTAVA R P LAVANIA P N PARASHAR VS. RAFIQUDDIN:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH [RELIED ON]
MEHMOOD ALAM TARIQ STATE OF RAJASTHAN VS. STATE OF RAJASTHAN:KUNJ BIHARI SHARMA [RELIED ON]
MOHINDER SAIN GARG DAVINDER PRITPAL SINGH BALWINDER SINGH CHIRANJI LAL SHARMA CHARANJIT SINGH RAJESH KUMAR SAILI VS. STATE OF PUNJAB [RELIED ON]
MUNINDRA KUMAR VI VEK KUMAR RAVINDER SINGH DHAKA VS. RAJIVGOVIL:VIVEKAGGGARWAL:RAJEEVGOVIL [RELIED ON]
ASHOK ALIAS SOMANNA GOWDA VS. STATE OF KARNATAKA [EXPLAINED]