Referred Judgements :-

SANWAT SINGH VS. STATE OF RAJASTHAN [AFFIRMED]
HAL BANS SINGH VS. STATE OF PUNJAB [AFFIRMED]

Cited Judgements :-

ANSARI VS. STATE OF KERALA [LAWS(KER)-2012-7-657] [REFERRED TO]
URMILA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-250] [REFERRED TO]
FRANCIS VS. STATE OF KERALA [LAWS(KER)-2015-6-54] [REFERRED TO]
STATE OF KERALA VS. JAYESH [LAWS(KER)-2020-3-601] [REFERRED TO]
STATE OF KERALA VS. THAMBAN NAMBIAR [LAWS(MAD)-1993-1-17] [REFERRED TO]
STATE OF KERALA VS. ASHRAF [LAWS(MAD)-1993-3-24] [REFERRED TO]
GENGARI AND OTHERS VS. STATE AND KRISHNASAMY TEVAR AND ANOTHER [LAWS(MAD)-2008-9-520] [REFERRED TO]
MALKIAT SINGH VS. NIRMAL SINGH AND ORS. [LAWS(P&H)-2015-4-149] [REFERRED TO]
SUNITA VS. STATE OF HARYANA [LAWS(P&H)-2019-3-123] [REFERRED TO]
ANURAG BAITHA VS. STATE OF BIHAR [LAWS(PAT)-1987-2-3] [REFERRED TO]
ASHOK KUMAR SONI VS. RAJINDER BAHADUR [LAWS(P&H)-2022-7-268] [REFERRED TO]
MRITUNJOY BISWAS VS. PRANAB [LAWS(SC)-2013-8-77] [REFERRED TO]
UNION OF INDIA VS. EX-GNR AJEET SINGH [LAWS(SC)-2013-4-5] [REFERRED TO]
VADLAKONDA LENIN VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2012-11-26] [REFERRED TO]
JUGENDRA SINGH VS. STATE OF U P [LAWS(SC)-2012-5-58] [REFERRED TO]
STATE OF RAJASTHAN VS. MOHAN LAL [LAWS(SC)-2009-4-189] [REFERRED TO]
STATE OF U P VS. AWDHESH [LAWS(SC)-2008-9-81] [REFERRED TO]
LUNARAM VS. BHUPAT SINGH [LAWS(SC)-2009-2-40] [REFERRED TO]
NAMDEO VS. STATE OF MAHARASHTRA [LAWS(SC)-2007-3-28] [REFERRED TO]
STATE OF HARYANA VS. KRISHAN [LAWS(SC)-2008-11-103] [REFERRED TO]
BASUDEO YADAV VS. SURENDRA YADAV [LAWS(SC)-2008-8-119] [REFERRED TO]
BANTU RAJESHWAR VS. STATE OF A.P. [LAWS(TLNG)-2024-8-3] [REFERRED TO]
RAMANAND @ NANDLAL BHARTI VS. STATE OF UTTAR PRADESH [LAWS(SC)-2022-10-16] [REFERRED TO]
PAPPU VS. STATE OF UTTAR PRADESH [LAWS(SC)-2022-2-35] [REFERRED TO]
CHANDRAPAL VS. STATE OF CHHATTISGARH (EARLIER M.P.) [LAWS(SC)-2022-5-114] [REFERRED TO]
PREM SINGH VS. STATE OF NCT OF DELHI [LAWS(SC)-2023-1-3] [REFERRED TO]
SANTOSH VS. STATE (G.N.C.T.) OF DELHI [LAWS(SC)-2023-4-137] [REFERRED TO]
PRITINDER SINGH @ LOVELY VS. STATE OF PUNJAB [LAWS(SC)-2023-7-30] [REFERRED TO]
VIJAYA SINGH VS. STATE OF UTTARAKHAND [LAWS(SC)-2024-11-78] [REFERRED TO]
SANJAY KUMAR VALMIKI VS. STATE [LAWS(DLH)-2018-5-492] [REFERRED TO]
PRAMOD KUMAR JAISWAL VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2017-9-125] [REFERRED TO]
VIVEKANAND BIHARI VS. STATE [LAWS(DLH)-2018-2-395] [REFERRED TO]
JASPAL SINGH S/O SH. KEHAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-72] [REFERRED TO]
DAVINDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-11-126] [REFERRED TO]
ABHIJIT BANERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-9-99] [REFERRED TO]
SURJEY BHUJEL VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-7-168] [REFERRED TO]
AHIR JESANGBHAI PATABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2014-3-24] [REFERRED TO]
INSPECTOR OF POLICE,MANAPARAI POLICE STATION,MANAPARAI AND ORS VS. SHANMUGANATHAN AND ORS [LAWS(MAD)-2011-9-411] [REFERRED]
STATE OF HIMACHAL PRADESH VS. HEM CHAND [LAWS(HPH)-2022-9-83] [REFERRED TO]
ANTARIYABHAI BHANGDABHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-496] [REFERRED TO]
DEVA BISWAS VS. STATE OF GOA [LAWS(BOM)-2022-4-264] [REFERRED TO]
STATE OF MAHARASHTRA VS. MOHAMMAD AABED MOHAMMAD AJMIR SHAIKH [LAWS(BOM)-2022-2-33] [REFERRED TO]
STATE OF MAHARASHTRA VS. OMPRAKASH @ MUNNA ALIYAR SINGH [LAWS(BOM)-2022-2-44] [REFERRED TO]
RAJKUMAR @ BHELI RAMTIRTH NISHAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-6-185] [REFERRED TO]
TUKARAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-676] [REFERRED TO]
DEEPAK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-600] [REFERRED TO]
GOPAL SHIVRAM KRISHNAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-8-184] [REFERRED TO]
SOMAN, S/O. PULLARKATTU KARTHIKEYAN VS. STATE REPRESENTED BY THE C.I. OF POLICE AND PUBLIC PROSECUTOR, HIGH COURT OF KERALA [LAWS(KER)-2003-1-108] [REFERRED TO]
VARGHESE PAUL VS. SATHIYAN [LAWS(KER)-2007-2-754] [REFERRED TO]
DINESH VS. STATE [LAWS(MAD)-2022-6-135] [REFERRED TO]
HAFIZ KHAN VS. STATE OF M P [LAWS(MPH)-2000-5-16] [REFERRED TO]
GURDEV SINGH VS. LABH SINGH [LAWS(P&H)-1998-5-91] [REFERRED TO]
SUJIT RUDRA PAUL VS. STATE OF TRIPURA [LAWS(GAU)-2009-2-15] [REFERRED TO]
LALSANGZUALA VS. STATE OF MIZORAM [LAWS(GAU)-2009-7-4] [REFERRED TO]
KISHORE DEB BARMA VS. STATE OF TRIPURA [LAWS(GAU)-2010-7-40] [REFERRED TO]
ABDUL REJJAK VS. STATE OF TRIPURA [LAWS(GAU)-2010-8-25] [REFERRED TO]
SANKAR MOHANTY VS. STATE OF ORISSA [LAWS(ORI)-1986-5-7] [REFERRED TO]
STATE OF U.P. VS. BHADAI [LAWS(ALL)-2014-7-257] [REFERRED TO]
HDFC BANK VS. JASMER SINGH [LAWS(P&H)-2014-8-110] [REFERRED TO]
JANAK SINGH VS. PALA KHAN AND ORS. [LAWS(P&H)-2015-3-358] [REFERRED TO]
HISAR TULSI COOP NON-AGRICULTURAL THRIFT & CREDIT SOCIETY LIMITED VS. SUMAN LATA CHAUDHARY [LAWS(P&H)-2015-3-727] [REFERRED]
VISHAL PARMANAND VS. STATE OF UP [LAWS(ALL)-2010-3-119] [REFERRED TO]
RAMLI VS. STATE OF RAJASTHAN [LAWS(RAJ)-1977-7-43] [REFERRED TO]
SAROJ KUER VS. STATE OF BIHAR [LAWS(PAT)-2022-10-53] [REFERRED TO]
RAMPHAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-11-33] [REFERRED TO]
STATE OF RAJASTHAN VS. VIJAYENDRA SINGH [LAWS(RAJ)-2011-7-192] [REFERRED]
BHERULAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-4-189] [REFERRED TO]
TODARMAL VS. STATE [LAWS(RAJ)-2010-5-14] [REFERRED TO]
STATE OF BIHAR VS. GIRJA SINGH [LAWS(PAT)-2013-10-11] [REFERRED TO]
SUREN YADAV ALIAS SAUKIL YADAV VS. STATE OF BIHAR [LAWS(PAT)-2010-2-94] [REFERRED]
AJAY KR. GHOSHAL AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-54] [REFERRED TO]
RAM JIWAN CHOUDHARY ALIAS MITO CHOUDHARY VS. STATE OF BIHAR [LAWS(PAT)-2011-1-226] [REFERRED TO]
SUBASH CHANDRA PANDA VS. STATE OF ORISSA [LAWS(ORI)-2001-7-13] [REFERRED TO]
STATE OF WEST BENGAL VS. SHEW MANGAL SINGH [LAWS(SC)-1981-8-15] [DISTINGUISHED]
RAM JAG VS. STATE OF UTTAR PRADESH [LAWS(SC)-1973-12-5] [EXPLAINED]
SHASHIDHAR PURANDHAR HEGDE VS. STATE OF KARNATAKA [LAWS(SC)-2004-10-58] [REFERRED TO]
STATE OF MADHYA PRADESH VS. SANJAY RAI [LAWS(SC)-2004-3-28] [REFERRED TO]
STATE OF MADHYA PRADESH VS. BACCHUDAS ALIAS BALRAM [LAWS(SC)-2007-1-18] [REFERRED TO]
STATE OF U P VS. ATAR SINGH [LAWS(SC)-2007-11-31] [REFERRED TO]
STATE OF PUNJAB VS. POHLA SINGH [LAWS(SC)-2003-9-55] [REFERRED]
GANGADHAR BEHERA VS. STATE OF ORISSA [LAWS(SC)-2002-10-10] [REFERRED TO]
BANTIL ALIAS GUDDU VS. STATE MADHYA PRADESH [LAWS(SC)-2003-11-114] [REFERRED]
SWAIMADHOPUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-7-259] [REFERRED TO]
AMIT BISHNOI VS. STATE OF RAJ [LAWS(RAJ)-2013-7-210] [REFERRED TO]
STATE OF H P VS. JAGBIR SINGH [LAWS(HPH)-1985-8-2] [REFERRED TO]
BHUPINDER SINGH VS. STATE OF H.P. [LAWS(HPH)-2005-1-10] [REFERRED TO]
ANOPKUNVAR KANTAKUNVAR HIJDA VS. STATE OF GUJARAT [LAWS(GJH)-1984-9-17] [REFERRED TO]
HONGRO NGOTAN VS. STATE OF AP [LAWS(GAU)-2024-4-172] [REFERRED TO]
HIGH COURT OF KARNATAKA VS. SYED MOHAMMED IBRAHIM [LAWS(KAR)-2014-12-219] [REFERRED TO]
STATE OF GUJARAT VS. SURESHBAHI ISHWARBHAI SOLANKI AND ORS. [LAWS(GJH)-2015-9-60] [REFERRED TO]
SIDDALINGAPPA VS. STATE [LAWS(KAR)-1992-9-21] [REFERRED TO]
STATE VS. CHIKKARANGAIAH [LAWS(KAR)-2002-1-13] [REFERRED TO]
Ramkant Dubey @ Rama Kant Dubey VS. State of Jharkhand through CBI [LAWS(JHAR)-2010-5-110] [REFERRED TO]
STATE OF GUJARAT VS. SHAILENDRA RAJDEV PASVAN [LAWS(GJH)-2016-9-173] [REFERRED TO]
STATE OF KARNATAKA VS. V SEJAPPA [LAWS(KAR)-2008-2-36] [REFERRED TO]
VIRESH TIWARI VS. UNION OF INDIA [LAWS(MPH)-2005-3-62] [REFERRED TO]
HARIRAM PATEL VS. STATE OF M P [LAWS(MPH)-2010-3-56] [REFERRED TO]
SUNIL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-2-100] [REFERRED TO]
SHIVNANDAN VS. STATE OF M.P. [LAWS(MPH)-2023-7-130] [REFERRED TO]
SECOND ADDITIONAL SESSIONS JUDGE, BHIND VS. ANKUR [LAWS(MPH)-2019-9-265] [REFERRED TO]
DILEEP VS. STATE OF U.P. [LAWS(ALL)-2023-5-47] [REFERRED TO]
ANIL PAUL VS. STATE OF TRIPURA [LAWS(GAU)-1997-12-7] [REFERRED TO]
STATE OF NAGALAND VS. LIPOK AO [LAWS(GAU)-2007-5-20] [REFERRED TO]
STATE OF MANIPUR VS. KEISHAM MANI SINGH [LAWS(GAU)-2006-5-37] [REFERRED TO]
STATE OF MANIPUR VS. WAIKHOM YAIMA SINGH [LAWS(GAU)-2006-6-31] [REFERRED TO]
DEPARTMENT OF CUSTOMS VS. LUKE ANTONY KOCHERRY [LAWS(DLH)-2010-9-263] [REFERRED TO]
STATE VS. VIJAY [LAWS(DLH)-2010-9-240] [REFERRED TO]
STATE VS. RAM NIWAS AND ORS. [LAWS(DLH)-2010-9-477] [REFERRED TO]
STATE VS. RAHUL [LAWS(DLH)-2010-12-246] [REFERRED TO]
STATE OF GUJARAT VS. AMBALAL KALABHAI PARMAR [LAWS(GJH)-2023-4-131] [REFERRED TO]
BIKASH ROUTIA VS. STATE OF ASSAM [LAWS(GAU)-2021-9-14] [REFERRED TO]
MD. SAHAD ALI VS. MD FAIZUR RAHMAN [LAWS(GAU)-2022-11-26] [REFERRED TO]
ANIL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2002-2-48] [REFERRED TO]
NATHOO LAL VS. STATE OF U P [LAWS(ALL)-2004-7-117] [REFERRED TO (1973)2 SCC 793 :]
STATE OF GUJARAT VS. MAHADEVBHAI GHANSHYAMDAS SAMBHAVNI [LAWS(GJH)-2023-2-2136] [REFERRED TO]
STATE OF GUJARAT VS. NARSHI SHIVJI BHANUSHALI [LAWS(GJH)-2022-10-4] [REFERRED TO]
STATE OF MAHARASHTRA VS. VYANKATI JANARDHAN DHAKNE [LAWS(BOM)-2017-7-100] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SOPAN S/O BANSHI KHALGE, [LAWS(BOM)-2017-6-325] [REFERRED TO]
STATE OF MAHARASHTRA THROUGH PUBLIC PROSECUTOR VS. BHAGIRATH MAHADEO BHOSALE [LAWS(BOM)-2017-9-251] [REFERRED TO]
BHAURAO S/O MAROTI KESKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-9-3] [REFERRED TO]
IVAN MIGUEL, VS. STATE [LAWS(BOM)-2020-10-61] [REFERRED TO]
DHANYA KUMAR JAIN AND SONAL KUMAR JAIN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2007-10-11] [REFERRED TO]
SWAPNALI AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-4-109] [REFERRED TO]
STATE OF MAHARASHTRA VS. CHANDRAKANT VASANT AYARE [LAWS(BOM)-2015-2-185] [REFERRED TO]
STATE OF MAHARASHTRA VS. BABAN KERBA JONDHALE [LAWS(BOM)-2015-2-187] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. MAHEBOOB KHAN AND ORS. [LAWS(BOM)-2015-3-18] [REFERRED TO]
SHIVAJI KADAJI PAWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-2-99] [REFERRED TO]
RAMESH GYANOBA KAMBLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-8-132] [REFERRED TO]
AKHILESH VISHWAKARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-126] [REFERRED TO]
GOPI KISHAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-3-43] [REFERRED TO]
AJAY SIDAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-2-45] [REFERRED TO]
SUNIL KUMAR RATRE VS. STATE OF C.G. [LAWS(CHH)-2023-3-83] [REFERRED TO]
TILLU @ SHIV VS. STATE OF C.G. [LAWS(CHH)-2021-3-88] [REFERRED TO]
LEDU RAM VS. STATE OF C.G. [LAWS(CHH)-2013-8-38] [REFERRED TO]
DOMANLAL S/O LEKHRAM SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-2-90] [REFERRED TO]
DEENARAM VS. STATE OF C G THROUGH ARAKSHI KENDRA [LAWS(CHH)-2018-6-44] [REFERRED TO]
GOVERDHAN TIRKI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-1-141] [REFERRED TO]
ASHWANI @ SONU VS. STATE( NCT OF DELHI) [LAWS(DLH)-2013-5-441] [REFERRED TO]
NIL KAMAL SINGH VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-4-84] [REFERRED TO]
PINTU MANNA ALIAS PARESH VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-2-11] [REFERRED TO]
RANJIT MAHATO AND ORS. VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2015-12-109] [REFERRED TO]
BELA BHATTACHARYA VS. STATE OF W B [LAWS(CAL)-2005-4-54] [REFERRED TO]
SUDARSHAN NANDI VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-11-45] [RELIED ON]
Rameshwarnath Dhashrathnath Upadhyay VS. State of Maharashtra [LAWS(BOM)-2003-12-43] [REFERRED TO]
HEMANT OMKARRAO THAKRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-2-13] [REFERRED TO]
STATE OF U.P. VS. GIRISH PAL [LAWS(ALL)-2017-5-211] [REFERRED TO]
NUPUR TALWAR VS. STATE OF U.P. [LAWS(ALL)-2017-10-2] [REFERRED TO]
KUNWAR PAL SAINI VS. STATE [LAWS(ALL)-2017-12-152] [REFERRED TO]
RAJU @ KANHAIYA VS. STATE OF U P [LAWS(ALL)-2015-3-125] [REFERRED TO]
RAJMANI VS. STATE OF U P [LAWS(ALL)-2015-4-386] [REFERRED TO]
RAM KUMAR VS. STATE OF U P [LAWS(ALL)-2015-5-82] [REFERRED TO]
STATE OF U P (STATE APPEAL) VS. ILYAS [LAWS(ALL)-2016-4-269] [REFERRED]
RAM NARESH AND 2 OTHERS VS. STATE OF U P [LAWS(ALL)-2016-9-134] [REFERRED]
DIWARI LAL AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2020-5-95] [REFERRED TO]
RAM BAHADUR SINGH ALIAS LALOO VS. STATE OF U.P. [LAWS(ALL)-2019-11-126] [REFERRED TO]
UMESH CHANDRA VS. STATE OF U P [LAWS(ALL)-2019-9-47] [REFERRED TO]
VIRENDRA SINGH ALIAS VIJENDRA VS. STATE OF U.P. [LAWS(ALL)-2018-11-248] [REFERRED TO]
RAJ KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2018-7-345] [REFERRED TO]
AVADESH SINGH SENGAR VS. STATE OF U.P [LAWS(ALL)-2019-10-281] [REFERRED TO]
STATE OF U.P. VS. HUKUM SINGH [LAWS(ALL)-2019-11-78] [REFERRED TO]
JEETU NIRANJAN VS. STATE OF U.P. [LAWS(ALL)-2022-3-139] [REFERRED TO]
PRAHLAD VS. STATE OF U.P. [LAWS(ALL)-2022-4-26] [REFERRED TO]
SUBHASH CHANDRA VS. STATE OF U.P. [LAWS(ALL)-2022-4-144] [REFERRED TO]
SUNIL KUMAR VS. STATE OF U. P. [LAWS(ALL)-2022-4-213] [REFERRED TO]
VAIBHAV JAIN VS. STATE OF U.P. [LAWS(ALL)-2020-9-19] [REFERRED TO]
Gousuddin VS. State of A P [LAWS(APH)-2004-7-107] [REFERRED TO]
SAROJ KUMAR TIWARI VS. STATE OF U. P. [LAWS(ALL)-2022-8-150] [REFERRED TO]
GORRE RAJU 4 OTHERS VS. STATE OF A P [LAWS(APH)-2018-12-30] [REFERRED TO]
GELLELA THIRUPALU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2011-1-44] [REFERRED TO]
RAJESH PRASAD VS. STATE OF BIHAR [LAWS(SC)-2022-1-113] [REFERRED TO]
GARGI VS. STATE OF HARYANA [LAWS(SC)-2019-9-69] [REFERRED TO]
STATE OF KARNATAKA VS. SUVARNNAMMA [LAWS(SC)-2014-10-52] [REFERRED TO]
RAJBIR SINGH VS. STATE OF PUNJAB [LAWS(SC)-2022-8-80] [REFERRED TO]
KAMAL VS. STATE (NCT OF DELHI) [LAWS(SC)-2023-8-14] [REFERRED TO]
SUBRAMANYA VS. STATE OF KARNATAKA [LAWS(SC)-2022-10-20] [REFERRED TO]
SATYE SINGH VS. STATE OF UTTARAKHAND [LAWS(SC)-2022-2-55] [REFERRED TO]
ARUN SHANKAR VS. STATE OF MADHYA PRADESH [LAWS(SC)-2024-4-38] [REFERRED TO]
RAGHUNATHA VS. STATE OF KARNATAKA [LAWS(SC)-2024-3-67] [REFERRED TO]
PEMA DUKPA VS. STATE OF SIKKIM [LAWS(SIK)-1980-4-1] [REFERRED TO]
HARENDRA NARAIN SINGH VS. STATE OF BIHAR [LAWS(SC)-1991-7-43] [RELIED ON]
STATE OF UTTAR PRADESH VS. KRISHNA GOPAL [LAWS(SC)-1988-8-29] [RELIED ON]
V N RATHEESH VS. STATE OF KERALA [LAWS(SC)-2006-7-129] [REFERRED TO]
STATE OF HARYANA VS. SURENDER [LAWS(SC)-2007-6-15] [REFERRED TO]
STATE OF PUNJAB VS. NABI DIN [LAWS(SC)-2001-9-19] [REFERRED]
STATE OF PUNJAB VS. KARNAIL SINGH [LAWS(SC)-2003-8-109] [REFERRED]
YAKUB ISMAILBHAI PATEL VS. STATE OF GUJARAT [LAWS(SC)-2004-8-9] [REFERRED TO]
MURUGAN VS. STATE [LAWS(SC)-2008-9-138] [REFERRED TO]
JAYABALAN VS. U T OF PONDICHERRY [LAWS(SC)-2009-11-61] [REFERRED TO]
STATE OF GOA VS. PANDURANG MOHITE [LAWS(SC)-2008-12-181] [REFERRED TO]
STATE OF U P VS. JAI PRAKASH [LAWS(SC)-2007-6-54] [REFERRED TO]
SURAJ SINGH VS. STATE OF U P [LAWS(SC)-2008-7-130] [REFERRED TO]
KEYA MUKHERJEE VS. MAGMA LEASING LIMITED [LAWS(SC)-2008-4-54] [REFERRED TO]
SANATAN NASKAR VS. STATE OF WEST BENGAL [LAWS(SC)-2010-7-81] [REFERRED TO]
S GANESAN VS. RAMA RAGHURAMAN [LAWS(SC)-2011-1-65] [REFERRED TO]
STATE OF U P VS. DINESH [LAWS(SC)-2009-2-5] [REFERRED TO]
VIJAY BAHADUR GAUR VS. STATE OF U.P. [LAWS(ALL)-2014-2-228] [REFERRED TO]
MURAD ALI, SON OF MD. KAYAM VS. STATE OF BIHAR [LAWS(PAT)-2012-10-30] [REFERRED TO]
TIRA @ SRIKANTA TAREI VS. STATE OF ORISSA [LAWS(ORI)-2008-12-93] [REFERRED TO]
MD MASOOD ALAM @ MD MASOOD VS. STATE OF BIHAR [LAWS(PAT)-2007-4-200] [REFERRED]
STATE OF BIHAR VS. LALU PRASAD [LAWS(PAT)-2008-3-6] [REFERRED TO]
KESARILAL VS. HARI SHANKAR [LAWS(RAJ)-2011-7-28] [REFERREED TO]
STATE OF RAJASTHAN VS. SUNIL RAI [LAWS(RAJ)-2011-7-196] [REFERRED]
STATE OF RAJASTHAN VS. RAMSAWROOP [LAWS(RAJ)-2010-2-105] [REFERRED TO]
STATE OF RAJASTHAN VS. KALYA [LAWS(RAJ)-2010-2-112] [REFERRED TO]
BUDHI AND ROOP SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-5-88] [REFERRED TO]
GANESAN VS. PARAMASIVAM [LAWS(MAD)-2020-3-149] [REFERRED TO]
STATE VS. KALAIVANAN [LAWS(MAD)-2020-2-332] [REFERRED TO]
STATE REP VS. T.JAYACHANDRAN [LAWS(MAD)-2019-2-357] [REFERRED TO]
VIJAYBHAI RAIJIBHAI PATELIA VS. STATE OF GUJARAT [LAWS(GJH)-2014-2-100] [REFERRED TO]
CHAMPABEN D/O CHELABHAI GAMJIBHAI PATNI (VAGHRI) VS. STATE OF GUJARAT [LAWS(GJH)-2014-3-33] [REFERRED TO]
STATE OF GUJARAT VS. SUDA KARA RABARI [LAWS(GJH)-2014-3-126] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MOOL CHAND [LAWS(HPH)-2018-7-80] [REFERRED TO]
STATE OF GUJARAT VS. ASHOKKUMAR KANTILAL JANI [LAWS(GJH)-2012-3-124] [REFERRED TO]
GOUR MANI ROY VS. STATE OF TRIPURA [LAWS(TRIP)-2014-4-20] [REFERRED TO]
D.V.SATYANARAYANA PRATAP VS. STATE OF ANDHRA PRADESH [LAWS(TLNG)-2023-10-42] [REFERRED TO]
D.V.SATYANARAYANA PRATAP VS. STATE OF ANDHRA PRADESH [LAWS(TLNG)-2023-10-42] [REFERRED TO]
NAGINA SHARMA VS. STATE OF BIHAR [LAWS(PAT)-1990-7-1] [REFERRED TO]
MOHAMMAD MAHIRUDDIN VS. STATE OF BIHAR [LAWS(PAT)-1992-2-7] [REFERRED TO]
KARAN THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-12-171] [REFERRED TO]
SARATHI BANICHOR VS. STATE OF ODISHA [LAWS(ORI)-2022-5-5] [REFERRED TO]
AZAD VS. STATE OF GNCT OF DELHI [LAWS(DLH)-2023-3-252] [REFERRED TO]
JATINDRA VS. STATE OF ODISHA [LAWS(ORI)-2023-11-120] [REFERRED TO]
UANSU MAJHI VS. STATE OF ORISSA [LAWS(ORI)-2021-6-37] [REFERRED TO]
DHARMARAJ VS. STATE [LAWS(MAD)-2024-3-498] [REFERRED TO]
MOHAMMAD SHAFIQUE PAHALWAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2000-8-24] [REFERRED]
STATE OF GOA VS. ROSARIO FERRAO [LAWS(BOM)-2022-10-84] [REFERRED TO]
PRIYA SHARAN MAHARAJ ALIAS YADAVENDRA PARASHAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1995-2-83] [REFERRED TO]
RAOSAHEB DAMU GHULE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-4-165] [REFERRED TO]
SUDAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-4-71] [REFERRED TO]
RAJESHWAR MAROTRAO BIRADAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-59] [REFERRED TO]
ABHINANDAN PATEL VS. STATE [LAWS(BOM)-2023-6-1107] [REFERRED TO]
NIVRUTTI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-344] [REFERRED TO]
ANUSUYA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-10-800] [REFERRED TO]
STATE OF KARNATAKA VS. PRASHANTH [LAWS(KAR)-2022-11-695] [REFERRED TO]
STATE OF KARNATAKA VS. SRINIVASA [LAWS(KAR)-2022-11-941] [REFERRED TO]
MOHAMMAD YUSUF, S/O MOHAMMAD SIDDIQUE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-7-194] [REFERRED TO]
KISHANLAL VS. STATE OF M.P. [LAWS(MPH)-2017-8-11] [REFERRED TO]
NAGA ALIAS NAGARAJAN VS. STATE OF KARNATAKA [LAWS(KAR)-2002-10-46] [REFERRED TO]
SURESH KUMAR JADIA VS. STATE OF M P [LAWS(MPH)-2007-1-121] [REFERRED]
KHUMBONGMAYUM BABU SINGH VS. MANIPUR COLLEGE IMPHAL [LAWS(GAU)-2003-12-50] [REFERRED TO]
JUNALI GOGOI VS. GIRIN BURAGOHAIN [LAWS(GAU)-2011-12-73] [REFERRED TO]
JIARAT KHAN VS. STATE OF ASSAM [LAWS(GAU)-2009-2-73] [REFERRED TO]
STATE VS. RAJENDER AND ANR. [LAWS(DLH)-2010-12-412] [REFERRED TO]
STATE VS. AMIT TRIPATHI [LAWS(DLH)-2010-12-410] [REFERRED TO]
STATE VS. ANIL KUMAR SODHI [LAWS(DLH)-2009-2-37] [REFERRED TO]
THE STATE OF PUNJAB VS. HARNEK SINGH [LAWS(P&H)-1992-2-90] [REFERRED TO]
STATE OF TRIPURA VS. MD ALFU MIAH [LAWS(GAU)-2012-6-44] [REFERRED TO]
SHRI. KANUWAR GORH @ BHUTIA VS. STATE OF ASSAM [LAWS(GAU)-2013-6-3] [REFERRED TO]
ANANDA HAZARIKA VS. STATE OF ASSAM [LAWS(GAU)-2018-7-95] [REFERRED TO]
OM PARKASH VS. STATE OF HARYANA [LAWS(P&H)-2010-7-23] [REFERRED TO]
STATE OF HARYANA VS. KEWAL RAM [LAWS(P&H)-2007-4-128] [REFERRED TO]
MUNNI VS. SURJIT SINGH [LAWS(P&H)-2014-8-470] [REFERRED]
RATNI VS. HANUMAN SINGH AND ORS. [LAWS(P&H)-2015-4-129] [REFERRED TO]
JASBIR SINGH VS. RAJ KUMAR AND ORS. [LAWS(P&H)-2015-3-49] [REFERRED TO]
BHUPINDER SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-3-277] [REFERRED TO]
RAJBIR VS. NORANG [LAWS(P&H)-2015-5-586] [REFERRED TO]
MANPREET SINGH VS. SARABJEET SINGH AND ORS. [LAWS(P&H)-2015-5-140] [REFERRED TO]
HAJABHAI RAJASHIBHAI ODEDARA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-160] [REFERRED TO]
STATE OF J&K VS. ZAKIR HUSSAIN AND OTHERS [LAWS(J&K)-2019-6-8] [REFERRED TO]
STATE OF GUJARAT VS. KANTILAL GHELABHAI PATEL [LAWS(GJH)-1998-9-80] [REFERRED]
NIMESHKUMAR AMRSINH CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2005-10-53] [REFERRED TO]
GONESH BHOMIJ VS. STATE OF ASSAM [LAWS(GAU)-2021-2-18] [REFERRED TO]
JANGLU MAJOWAR VS. STATE OF ASSAM [LAWS(GAU)-2023-8-7] [REFERRED TO]
CHARUA KACHUA VS. STATE OF ASSAM [LAWS(GAU)-2023-8-50] [REFERRED TO]
STATE OF KARNATAKA VS. CHIKKEGOWDA [LAWS(KAR)-2014-10-164] [REFERRED TO]
HIGH COURT OF KARNATAKA VS. IZHER BAIG [LAWS(KAR)-2014-12-127] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BUDHI SINGH [LAWS(HPH)-2011-3-51] [REFERRED TO]
VISHAL SON OF SH. SHIV KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-9-17] [REFERRED TO]
CHAND RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-1-13] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BALWANT SINGH ALIAS MINTU [LAWS(HPH)-2012-7-112] [REFERRED TO]
PITCHAIMANI VS. STATE [LAWS(MAD)-1994-1-57] [REFERRED TO]
GIREESH KUMAR VS. STATE OF KERALA [LAWS(KER)-2024-7-63] [REFERRED TO]
CHANDRA BABU @ BABU VS. STATE OF KERALA [LAWS(KER)-2024-8-45] [REFERRED TO]
ALAGAR alias VALARTHA ALAGAR VS. STATE [LAWS(MAD)-2009-8-562] [REFERRED TO]
MAHESH VS. STATE [LAWS(MAD)-2002-9-225] [REFERRED TO]
G S BASAVEGOWDA VS. STATE OF KARNATAKA [LAWS(KAR)-1975-7-34] [REFERRED TO]
EDAYAKAL MUTHUKOYA VS. PATTAKKAL SAYED AHAMMED KOYA THANGAL [LAWS(KER)-2016-3-256] [REFERRED TO]
DHARMA RAJAN VS. STATE OF KERALA [LAWS(KER)-2014-4-3] [REFERRED TO]
STATE OF KERALA REP BY PUBLIC PROSECUTOR VS. MUJEEB RAHMAN [LAWS(KER)-2017-7-174] [REFERRED TO]
BIVEESH VS. STATE OF KERALA [LAWS(KER)-2019-10-63] [REFERRED TO]
SHIJIL VS. STATE OF KERALA [LAWS(KER)-2020-3-587] [REFERRED TO]
ANIL ORAON VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2020-6-65] [REFERRED TO]
STATE OF GUJARAT VS. VANIYA MUKESHKUMAR JETHALAL [LAWS(GJH)-2024-10-44] [REFERRED TO]
STATE OF GUJARAT VS. PRAVINBHAI BECHARBHAI BHAGAT [LAWS(GJH)-2023-8-773] [REFERRED TO]
GODDEGUDEM VADENNA VS. STATE OF A P [LAWS(APH)-2010-2-104] [REFERRED]
RAMCHIT RAJBHAR VS. STATE OF WEST BENGAL [LAWS(CAL)-1991-9-19] [REFERRED TO]
DULAL NAYEK VS. STATE [LAWS(CAL)-1986-12-5] [REFERRED TO]
PIDATHALA SATYAM BABU VS. THE STATE OF ANDHRA PRADESH REP. BY THE PUBLIC PROSECUTOR A.P., HIGH COURT, HYDERABAD [LAWS(APH)-2017-3-32] [REFERRED TO]
VARRE VEERA RAGHAVAMMA VS. DEVARA SUYA SATYA ANANDA RAO [LAWS(APH)-2023-8-44] [REFERRED TO]
SUNDER VS. STATE OF U.P. [LAWS(ALL)-2020-1-332] [REFERRED TO]
NATTHU SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2019-4-277] [REFERRED TO]
UBHAN YADAV VS. STATE OF U P [LAWS(ALL)-2021-6-29] [REFERRED TO]
STATE OF U.P. VS. INDRA PAL & OTHERS [LAWS(ALL)-2017-5-360] [REFERRED TO]
SHIV SHANKAR, SON OF SUKHRAM; RAMENDRA ALIAS MUNNA (AGE 23 YEAR) S/O UMA SHANKER; ANKIT SHARMA SON OF SULKHE SHARMA; SONU SAINI SON OF SHIVLAL SAINI; NIZAMUDDIN, SON OF ANWAR VS. STATE OF U P [LAWS(ALL)-2017-11-137] [REFERRED TO]
AZAD ALIAS AJJU VS. STATE OF U.P. [LAWS(ALL)-2016-5-674] [REFERRED TO]
SURENDRA KOLI VS. STATE [LAWS(ALL)-2023-10-84] [REFERRED TO]
KALLOO VS. STATE OF U. P. [LAWS(ALL)-2022-7-220] [REFERRED TO]
SANJAY SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-5-104] [REFERRED TO]
ASHOK YADAV VS. STATE OF U.P. [LAWS(ALL)-2022-11-62] [REFERRED TO]
PATI VS. DUBARI [LAWS(ALL)-1952-8-22] [REFERRED TO]
NANA ALIAS DNYANESHWAR MAHADEO GOHATE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-2-10] [REFERRED TO]
NARAYAN TATYABA GAVHANE AND ORS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-2-178] [REFERRED]
DYANESHWAR MARU KOLI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-8-121] [REFERRED TO]
STATE OF MAHARASHTRA VS. ARVIND GHANSHYAM AJABE [LAWS(BOM)-2009-3-6] [REFERRED TO]
HEMANT S/O OMKARNATH THAKRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-1-246] [REFERRED]
SMT. JITESHWARI BAI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-10-5] [REFERRED TO]
HIRA LAL SON OF PANDRU CHIK VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-8-77] [REFERRED TO]
ROHIT KUMAR VS. STATE OF C.G. [LAWS(CHH)-2012-11-50] [REFERRED TO]
KAMAL SINGH VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2010-1-30] [REFERRED TO]
SURINDER KAUR VS. STATE [LAWS(DLH)-2013-3-209] [REFERRED TO]
RAMKHILAWAN PAL S/O PHOOL SINGH PAL VS. STATE OF CHHATTISGARH THR - SHOLABIC [LAWS(CHH)-2018-10-172] [REFERRED TO]
JOTHRAM AGARIYA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-10-56] [REFERRED TO]
STATE OF CHHATTISGARH VS. LAKHAN LAL SAHU [LAWS(CHH)-2022-3-12] [REFERRED TO]
LALLU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-5-69] [REFERRED TO]
SANJAY KANNAUJE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-6-57] [REFERRED TO]
MUSA SINGH VS. STATE [LAWS(DLH)-2013-7-120] [REFERRED TO]
BINDADIN VS. STATE [LAWS(DLH)-2013-5-37] [REFERRED TO]
STATE VS. RAKESH [LAWS(DLH)-2013-8-263] [REFERRED TO]
GANESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-2-102] [REFERRED TO]
GITA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-5-44] [REFERRED TO]
STATE OF MAHARASHTRA VS. IMDAD ALI WAID ALI SAYYAD [LAWS(BOM)-2016-4-53] [REFERRED TO]
PRAKASH CHANDER VS. STATE [LAWS(DLH)-1993-12-20] [REFERRED 5.]
CHHANNOO LAL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2000-2-109] [REFERRED TO]
STATE OF MAHARASHTRA VS. NINA TRAMBAK TADAS [LAWS(BOM)-2015-2-112] [REFERRED TO]
STATE OF MAHARASHTRA VS. BALASAHEB KASHINATH SHENDAGE [LAWS(BOM)-2015-2-114] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. DEVIDAS KISHANRAO MORE AND ORS. [LAWS(BOM)-2015-6-57] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. RAGHUNATH RAMCHANDRA SABLE [LAWS(BOM)-2015-6-131] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SANTOSH BABAN MADHE [LAWS(BOM)-2015-7-3] [REFERRED TO]
THE STATE OF MAHARASHTRA AND ORS. VS. RAJESH AND ORS. [LAWS(BOM)-2016-5-13] [REFERRED TO]
STATE OF MAHARASHTRA VS. VILAS NARAYAN JAGTAP [LAWS(BOM)-2021-11-39] [REFERRED TO]
STATE OF MAHARASHTRA VS. NARAYAN S/O KISAN MOTE [LAWS(BOM)-2018-4-3] [REFERRED TO]
STATE OF MAHARASHTRA VS. SUBHASH BALAJI KAIBANDE [LAWS(BOM)-2017-7-6] [REFERRED TO]
STATE OF GUJARAT VS. HATHISINH A PARMAR [LAWS(GJH)-2008-7-98] [REFERRED TO]
VISHAL YADAV VS. STATE OF U.P. [LAWS(DLH)-2014-4-24] [REFERRED TO]
STATE OF NCT OF DELHI VS. TARVINDER [LAWS(DLH)-2023-12-29] [REFERRED TO]
STATE OF GUJARAT VS. ABDUL GAFAR KADARMIYA @ RAJPUTBAPU SAIYAD [LAWS(GJH)-2022-2-48] [REFERRED TO]
STATE OF GUJARAT VS. JAMNABEN [LAWS(GJH)-2023-2-2064] [REFERRED TO]
GURMEET SINGH @ LUCKY VS. STATE (NCT OF DELHI) [LAWS(DLH)-2020-2-119] [REFERRED TO]
SOHAN SINGH VS. STATE [LAWS(DLH)-2018-7-16] [REFERRED TO]
JAGADISH MAZUMDER VS. STATE [LAWS(CAL)-2019-2-137] [REFERRED TO]
VIJAYSHANKAR SHIVNARAYAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1988-12-8] [REFERRED TO]
RAMANAND BATOLE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1995-7-8] [REFERRED TO]
STATE OF MADHYA PRADESH VS. DEOKI NANDAN [LAWS(MPH)-1986-8-1] [REFERRED TO 8]
VARGHESE PAUL VS. SATHIYAN PONNU SWAMY [LAWS(KER)-2007-2-464] [REFERRED TO]
SADA BENTAKAR VS. STATE OF ODISHA [LAWS(ORI)-2022-11-106] [REFERRED TO]
ROHIDAS KISKU VS. STATE OF ORISSA [LAWS(ORI)-2021-3-77] [REFERRED TO]
INDRA NATH GUHA VS. STATE OF WEST BENGAL [LAWS(CAL)-1978-11-10] [REFERRED TO]
RAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-426] [REFERRED TO]
STATE OF KERALA VS. SUSEELAN PILLAI [LAWS(KER)-2001-10-18] [REFERRED TO]
STATE OF MAHARASHTRA VS. NANASAHEB BHIKAJI TAMBE [LAWS(BOM)-1992-3-13] [REFERRED TO]
SADDRUDDIN KHUSHAL VS. ASSTT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE, GOA AND ANOTHER [LAWS(BOM)-1979-4-24] [REFERRED]
STATE OF MAHARASHTRA VS. RAMRAKSHA CHHATRADHARI SINGH [LAWS(BOM)-2022-2-34] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJARAM SAKHARAM PAWAR [LAWS(BOM)-2022-2-73] [REFERRED TO]
ABDUL RAUF DAWOOD MERCHANT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-7-1] [REFERRED TO]
ROHAN HARISHCHANDRA SHEDGE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-3-98] [REFERRED TO]
DHARMINDER SINGH @ VIJAY SINGH VS. STATE [LAWS(SC)-2013-8-15] [REFERRED TO]
YOGESH SINGH VS. MAHABEER SINGH & ORS. [LAWS(SC)-2016-10-41] [REFERRED TO]
GIRJA PRASAD VS. STATE OF MADHYA PRADESH [LAWS(SC)-2007-8-113] [REFERRED TO]
NEPAL SINGH VS. STATE OF HARYANA [LAWS(SC)-2009-4-222] [REFERRED TO]
BAIJU KUMAR SONI VS. STATE OF JHARKHAND [LAWS(SC)-2019-8-10] [REFERRED TO]
JEET RAM VS. NARCOTICS CONTROL BUREAU, CHANDIGARH [LAWS(SC)-2020-9-20] [REFERRED TO]
SATISH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-2020-3-23] [REFERRED TO]
DHAL SINGH DEWANGAN VS. STATE OF CHHATTISGARH [LAWS(SC)-2016-9-34] [REFERRED TO]
MOHD. FIROZ VS. STATE OF MADHYA PRADESH [LAWS(SC)-2022-4-54] [REFERRED TO]
RAHUL VS. STATE OF DELHI MINISTRY OF HOME AFFAIRS [LAWS(SC)-2022-11-24] [REFERRED TO]
LOCHAN SHRIVAS VS. STATE OF CHHATTISGARH [LAWS(SC)-2021-12-51] [REFERRED TO]
R.DAMODARAN VS. STATE [LAWS(SC)-2021-2-63] [REFERRED TO]
RAJENDRA @ RAJAPPA VS. STATE OF KARNATAKA [LAWS(SC)-2021-3-71] [REFERRED TO]
DEVENDRA SINGH RAWAT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-1-52] [REFERRED TO]
JAYENDRA SINGH MORYA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-2-149] [REFERRED TO]
K. C. RAMACHANDRAN VS. STATE OF KERALA [LAWS(KER)-2024-2-258] [REFERRED TO]
RANVEER SINGH VS. STATE OF UTTARANCHAL [LAWS(UTN)-2005-7-82] [REFERRED TO]
JAI PRAKASH SAH VS. STATE OF BIHAR [LAWS(PAT)-2013-4-15] [REFERRED TO]
MD. MUSLIM SON OF KALIMUDDIN VS. STATE OF BIHAR [LAWS(PAT)-2013-7-39] [REFERRED TO]
NATHUNI SINGH VS. STATE OF BIHAR [LAWS(PAT)-2013-11-23] [REFERRED TO]
STATE VS. RATAN LAL @ LILA RAM [LAWS(RAJ)-2010-1-132] [REFERRED TO]
AMIR YADAV, SON OF RAMDEO YADAV VS. STATE OF BIHAR [LAWS(PAT)-2017-5-153] [REFERRED TO]
DHRUV KUMAR JAISWAL @ DHRUV PRASAD @ DHRUV SAO @ DHRUV SAH VS. STATE OF BIHAR THROUGH C B I [LAWS(PAT)-2019-5-29] [REFERRED TO]
SONI DEVI VS. STATE OF BIHAR [LAWS(PAT)-2021-9-31] [REFERRED TO]
SUCHAND PAL VS. PHANI PAL [LAWS(SC)-2003-11-115] [REFERRED]
STATE DELHI ADMINISTRATION VS. DHARAMPAL [LAWS(SC)-2001-10-12] [REFERRED]
STATE OF HARYANA VS. BHAGIRATH [LAWS(SC)-1999-5-70] [RELIED ON]
CHANDRAPPA VS. STATE OF KARNATAKA [LAWS(SC)-2007-2-167] [REFERRED TO]
STATE OF GOA VS. SANJAY THAKRAN [LAWS(SC)-2007-3-22] [REFERRED TO]
BIHARI NATH GOSWAMI VS. SHIV KUMAR SINGH [LAWS(SC)-2004-2-11] [REFERRED TO]
STATE OF RAJASTHAN VS. MOHD. SALMAN S/O SHAKEEL AHMED [LAWS(RAJ)-2023-3-217] [REFERRED TO]
BHERU LAL VS. UNION OF INDIA [LAWS(RAJ)-2011-3-69] [REFERRED TO]
LALA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-9-206] [REFERRED TO]
RAMLAL SAHAI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-5-247] [REFERRED TO]
STATE VS. AMEERUDDIN ALIAS AMEERA [LAWS(DLH)-2010-9-253] [REFERRED TO]
GOVT OF NCT DELHI VS. DINESH KUMAR [LAWS(DLH)-2010-11-51] [REFERRED TO]
STATE OF NCT DELHI VS. RAJENDER ALIAS JINDER ALIAS DANCER [LAWS(DLH)-2010-11-100] [REFERRED TO]
MOHAMMAD SIDDIQUE HUSSAIN VS. STATE OF ASSAM [LAWS(GAU)-2002-10-5] [REFERRED TO]
SAHIDUR RAHAMAN VS. HINDUSTAN PAPER CORPORATION LTD [LAWS(GAU)-2003-6-38] [REFERRED TO]
ANU TANGLA VS. STATE OF ASSAM [LAWS(GAU)-2008-1-6] [REFERRED TO]
MONGCHAJAI MOG VS. STATE OF TRIPURA [LAWS(GAU)-2012-10-36] [REFERRED TO]
NIKHIL SAXENA VS. STATE (N.C.T OF DELHI) [LAWS(DLH)-2019-12-34] [REFERRED TO]
VIKAS VS. STATE (NCT OF DELHI) [LAWS(DLH)-2022-7-88] [REFERRED TO]
MOHD NASIM VS. STATE [LAWS(DLH)-2023-11-13] [REFERRED TO]
TARAK NATH JANA VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-3-51] [REFERRED TO]
MD. RASHID VS. STATE [LAWS(DLH)-2017-5-342] [REFERRED TO]
SALEEM ALIAS GAMA VS. STATE [LAWS(DLH)-2018-11-403] [REFERRED TO]
STATE OF HARYANA VS. RAM KUMAR [LAWS(P&H)-2008-5-82] [REFERRED TO]
STATE OF PUNJAB VS. HARNEK SINGH & OTHERS [LAWS(P&H)-2012-7-329] [REFERRED]
STATE OF PUNJAB VS. ROMESH KUMAR AND ANOTHER [LAWS(P&H)-2007-5-168] [REFERRED TO]
SHIV LAL VS. STATE OF H.P. [LAWS(HPH)-2016-6-87] [REFERRED TO]
ONKAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-5-94] [REFERRED TO]
STATE OF PUNJAB VS. RAJ KUMAR [LAWS(P&H)-1990-3-65] [REFERRED TO]
KRISHAN KUMAR VS. STATE OF HARYANA [LAWS(P&H)-1986-2-25] [REFERRED TO]
STATE VS. ASHOK SINGH [LAWS(J&K)-2007-12-10] [REFERRED TO]
THE HISAR TULSI COOP. NON-AGRICULTURAL THRIFT & CREDIT SOCIETY LIMITED VS. SUMAN LATA CHAUDHARY [LAWS(P&H)-2015-3-19] [REFERRED TO]
AVTAR SINGH & ANOTHER VS. STATE OF PUNJAB [LAWS(P&H)-2014-9-583] [REFERRED]
KISHAN SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-8-5] [REFERRED TO]
TIRATH KALIA VS. ANDRESH [LAWS(P&H)-2015-3-18] [REFERRED TO]
DINESH BHAI ALIAS DILIYO HARMANBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2006-7-85] [REFERRED TO]
STATE OF U P VS. KULDEEP [LAWS(ALL)-2007-7-117] [REFERRED TO]
PUNYA MAZUMDAR VS. STATE OF ASSAM [LAWS(GAU)-2024-5-21] [REFERRED TO]
PANDEY MUNDA VS. STATE OF ASSAM [LAWS(GAU)-2024-5-64] [REFERRED TO]
DANIYEL MAHADUBHAI KAHADOLIYA KUKANA VS. STATE OF GUJARAT [LAWS(GJH)-2019-12-331] [REFERRED TO]
SURESH DHAREPPA MUTNAL VS. STATE OF KARNATAKA [LAWS(KAR)-2015-11-343] [REFERRED TO]
BANDE NAWAZ VS. THE STATE OF KARNATAKA [LAWS(KAR)-2015-7-124] [REFERRED TO]
KESHAV AND OTHERS VS. STATE OF M P [LAWS(MPH)-2013-9-418] [REFERRED]
IN REFERENCE, RECEIVED FROM SECOND ADDITIONAL SESSIONS JUDGE, BHIND AND ORS. VS. ANKUR AND ORS. [LAWS(MPH)-2019-9-238] [REFERRED TO]
SIKKU @ MADHAV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-4-271] [REFERRED TO]
PAVAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-3-289] [REFERRED TO]
KISHANLAL & ANR VS. STATE OF M P [LAWS(MPH)-2017-8-117] [REFERRED TO]
M.P.STATE WAREHOUSING CORP VS. PRAKASH CHAND [LAWS(MPH)-2018-2-108] [REFERRED TO]
MOHD. SHAKEEL VS. STATE OF U. P. [LAWS(ALL)-2024-3-127] [REFERRED TO]
PREM SINGH PRAJAPATI VS. STATE OF U.P. [LAWS(ALL)-2024-5-29] [REFERRED TO]
RAJVEER SINGH VS. STATE OF U.P. [LAWS(ALL)-2024-5-44] [REFERRED TO]
JAG MOHAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2024-4-42] [REFERRED TO]
BUDHESWAR GOPE VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-4-5] [REFERRED TO]
THIMMAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-1863] [REFERRED TO]
BIJENDRA SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2002-5-59] [REFERRED TO]
GAHNU MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-1-10] [REFERRED TO]
STATE OF MAHARASHTRA VS. GOVARDHAN VITHAL GOVANDE [LAWS(BOM)-2017-7-91] [REFERRED TO]
STATE OF MAHARASHTRA VS. DASHRATH S/O VISHWANATH [LAWS(BOM)-2017-7-23] [REFERRED TO]
DHANSING S/O ANNASAHEB SONAVANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-9-190] [REFERRED TO]
ROHAN DHUNGAT SON OF PRADEEP R PAI DHUNGAT VS. STATE (THROUGH POLICE INSPECTOR, PANAJI POLICE STATION) [LAWS(BOM)-2019-3-7] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJARAM GULABRAO KENJALE [LAWS(BOM)-2019-7-317] [REFERRED TO]
STATE OF MAHARASHTRA VS. LILABAI SURESH SOPAN PAWAR [LAWS(BOM)-2018-3-106] [REFERRED TO]
SHAILA VIJAY KAMBLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-8-161] [REFERRED TO]
STATE OF MAHARASHTRA VS. BHASKAR TUKARAM KAMBLE [LAWS(BOM)-2021-3-207] [REFERRED TO]
SHRIMANT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-12-427] [REFERRED TO]
AJAY PRABHAKAR MAINUR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-10-308] [REFERRED TO]
SUDHIR KANULNA VS. STATE [LAWS(BOM)-2013-11-50] [REFERRED TO]
MAROTI S/O GANGARAM KAMBLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-9-30] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SAHEBRAO S/O. BABURAO JOGDAND [LAWS(BOM)-2017-12-66] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. GOVIND SHANKARRAO KOHALE AND ORS [LAWS(BOM)-2017-12-29] [REFERRED TO]
THE STATE OF MAHARASHTRA AND ORS. VS. ARMAN GULZAR TADVI AND ORS. [LAWS(BOM)-2015-3-42] [REFERRED TO]
DARSHAN HIRU SHIVDASANI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-11-372] [REFERRED TO]
ASTHAPADA SARDER VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-9-94] [REFERRED TO]
CHANDRAKANT S/O DAMODAR KALE VS. NAGPUR IMPROVEMENT TRUST, THROUGH ITS EXECUTIVE OFFICER [LAWS(BOM)-1997-3-91] [REFERRED]
MOHAN VS. STATE OF MAHARASHTRA THROUGH P S O KAMPTEE [LAWS(BOM)-2007-2-154] [REFERRED TO]
KOYAPPAKALATHIL AHAMED KOYA VS. A S MENON INSPECTOR OF CUSTOMS P [LAWS(BOM)-2002-7-71] [REFERRED TO]
HARI SHANKAR SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-46] [REFERRED TO]
RADHESHYAM KASHYAP ALIAS RADHE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-2-93] [REFERRED TO]
JANKI YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-7-17] [REFERRED TO]
ISHWAR S/O RAM KUMAR SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-1-110] [REFERRED TO]
SAMMAR SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-11-67] [REFERRED TO]
RAM ADHIN @ RAMDIN @ CHARAKA VS. STATE OF C.G. [LAWS(CHH)-2017-1-70] [REFERRED TO]
STATE VS. ARUN [LAWS(DLH)-2013-8-319] [REFERRED TO]
MAGAOTI SATYANARAYANA VS. STATE OF A P [LAWS(APH)-1984-7-25] [REFERRED TO]
PRABHAT SINGH VS. STATE [LAWS(DLH)-2014-7-338] [REFERRED TO]
PARMINDER KAUR VS. STATE [LAWS(DLH)-2014-8-13] [REFERRED TO]
STATE OF U P (STATE APPEAL) VS. VIJAI KUMAR KORI [LAWS(ALL)-2016-5-305] [REFERRED]
ANUJ KUMAR AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2016-6-118] [REFERRED TO]
CHANDI ALIAS DEVKINANDAN AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2018-3-457] [REFERRED TO]
RAJ RANI VS. STATE OF U.P. [LAWS(ALL)-2019-11-368] [REFERRED TO]
VIJAY BAHADUR @ PAHADI VS. STATE OF U.P. [LAWS(ALL)-2019-7-319] [REFERRED TO]
RAM PAL VS. STATE OF U.P. [LAWS(ALL)-2020-5-10] [REFERRED TO]
SANDHYA SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-12-47] [REFERRED TO]
KARAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-5-220] [REFERRED TO]
MOHAN VS. STATE OF U.P. [LAWS(ALL)-2022-4-187] [REFERRED TO]
JIUT VS. STATE [LAWS(ALL)-2022-5-99] [REFERRED TO]
STATE OF U. P. VS. GAYA SINGH [LAWS(ALL)-2022-8-143] [REFERRED TO]
STATE OF MADHYA PRADESH VS. SARNAMSINGH [LAWS(MPH)-2000-3-56] [REFERRED TO]
RAMCHANDRA ALIAS LAKHAN SINGH VS. STATE OF M P [LAWS(MPH)-1991-3-24] [REFERRED TO]
NEERAJ VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1991-4-20] [REFERRED TO]
RAJESH RABHA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2016-11-18] [REFERRED TO]
MANIKANDAN VS. STATE [LAWS(MAD)-2012-11-159] [REFERRED TO]
STATE OF GUJARAT VS. RAMESHBHAI BHAGWANBHAI PARMAR [LAWS(GJH)-2014-5-18] [REFERRED TO]
MAROTI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-424] [REFERRED TO]
RAMAKANT MURHARI AALAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-126] [REFERRED TO]
RAHUL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-1146] [REFERRED TO]
MUKESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-643] [REFERRED TO]
STATE OF KERALA VS. MAVILA THAMBAN NAMBIAR [LAWS(KER)-1993-1-9] [REFERRED TO]
VASUDEVAN VS. STATE [LAWS(KER)-1993-5-2] [REFERRED TO]
STATE OF KERALA VS. ABOOBACKER [LAWS(KER)-2006-8-86] [REFERRRED TO]
PRATHAP KUMAR N P VS. RAMADAS [LAWS(KER)-2009-9-25] [REFERRED TO]
SATISH SAH VS. STATE OF BIHAR [LAWS(PAT)-1993-3-9] [REFERRED TO]
SHANKARLAL AGRAWALA VS. STATE OF ORISSA [LAWS(ORI)-2016-11-74] [REFERRED TO]
STATE OF ORISSA VS. PRADEEP KANHAR [LAWS(ORI)-2021-9-34] [REFERRED TO]
HEMANTA KUMAR PATEL VS. STATE OF ODISHA [LAWS(ORI)-2022-7-13] [REFERRED TO]
SUBASH BHUYAN VS. STATE OF ODISHA [LAWS(ORI)-2022-9-70] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SANJIV KUMAR ALIAS SANJU [LAWS(HPH)-2019-8-127] [REFERRED TO]
PUSHAP RAJ ALIAS SANJU VS. STATE OF H.P. [LAWS(HPH)-2016-5-175] [REFERRED TO]
CARLOS BASILIO ALIAS POLLY DSOUZA VS. STATE OF MAHARASHTRA [LAWS(BOM)-1994-8-5] [REFERRED TO]
STATE OF MAHARASHTRA VS. DHANANJAY BHIVDAS PORE [LAWS(BOM)-2022-1-128] [REFERRED TO]
GUNVANT ROHIDAS BANSODE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-1-5] [REFERRED TO]
KUSHAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-164] [REFERRED TO]
AMAN VS. STATE OF GOA [LAWS(BOM)-2022-9-229] [REFERRED TO]
RAMESH BHANUDAS SHELKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-12-115] [REFERRED TO]
MUTHUSAMY VS. STATE [LAWS(MAD)-1992-11-38] [REFERRED TO]
ALUVALIYA VS. STATE [LAWS(MAD)-1995-1-5] [REFERRED TO]
SUJATHA VS. STATE OF KERALA REP BY PUBLIC PROSECUTOR [LAWS(KER)-2017-1-179] [REFERRED TO]
K G RAVEENDRAN VS. STATE OF KERALA [LAWS(KER)-2012-7-356] [REFERRED TO]
SHANKAR VS. STATE OF MAHARASHTRA [LAWS(SC)-2023-3-47] [REFERRED TO]
RAJ KUMAR VS. STATE (NCT OF DELHI) [LAWS(SC)-2023-5-63] [REFERRED TO]
NAVAS @ MULANAVAS VS. STATE OF KERALA [LAWS(SC)-2024-3-51] [REFERRED TO]
BALLU @ BALRAM @ BALMUKUND VS. STATE OF MADHYA PRADESH [LAWS(SC)-2024-4-5] [REFERRED TO]
THE STATE OF SIKKIM VS. SHANTI KUMAR SHARMA [LAWS(SIK)-2015-8-4] [REFERRED TO]
JARNAIL SINGH VS. STATE OF PUNJAB [LAWS(SC)-2022-7-60] [REFERRED TO]
HARVINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-2023-10-74] [REFERRED TO]
MD. ANOWAR HUSSAIN VS. STATE OF ASSAM [LAWS(SC)-2022-10-19] [REFERRED TO]
SATHISH KUMAR A. VS. STATE OF KARNATAKA [LAWS(SC)-2022-2-127] [REFERRED TO]
HIRAMAN VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-1-77] [REFERRED TO]
KATTUKULANGARA MADHAVAN VS. MAJEED AND OTHERS [LAWS(SC)-2017-3-30] [REFERRED TO]
DEVI LAL VS. STATE OF RAJASTHAN [LAWS(SC)-2019-1-236] [REFERRED TO]
MAHTAB SINGH VS. STATE OF U P [LAWS(SC)-2009-4-118] [REFERRED TO]
BHASKAR RAMAPPA MADAR VS. STATE OF KARNATAKA [LAWS(SC)-2009-3-197] [REFERRED TO]
SUBRAMANIAM VS. STATE OF TAMIL NADU [LAWS(SC)-2009-5-149] [REFERRED TO]
FAHIM KHAN VS. STATE OF BIHAR [LAWS(SC)-2011-4-60] [REFERRED TO]
VALSON VS. STATE OF KERALA [LAWS(SC)-2008-8-6] [REFERRED TO]
SIYARAM VS. STATE OF M P [LAWS(SC)-2009-3-80] [REFERRED TO]
STATE OF PUNJAB VS. SWARAN SINGH [LAWS(SC)-2005-7-53] [REFERRED TO]
State of Rajasthan VS. Kirti Bhargava [LAWS(RAJ)-1998-3-66] [REFERRED TO]
JAMNI VS. STATE OF RAJASTHAN [LAWS(RAJ)-1994-12-6] [REFERRED TO]
SUKHDARSHAN KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-8-129] [REFERRED TO]
JEEVA ALIAS KHEMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-8-32] [REFERRED TO]
MALA RAM VS. STATE OF RAJ [LAWS(RAJ)-2014-7-216] [REFERRED]
RANBIR YADAV VS. STATE OF BIHAR [LAWS(SC)-1995-3-94] [APPLIED]
CHANAKYA DHIBAR VS. STATE OF WEST BENGAL [LAWS(SC)-2003-12-107] [RELIED ON]
THE STATE VS. SHAILENDER KUMAR MISHRA [LAWS(DLH)-2010-12-413] [REFERRED TO]
STATE VS. TANVIR [LAWS(DLH)-2010-9-375] [REFERRED TO]
BHUPENDER SINGH VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2011-4-82] [REFERRED TO]
STATE VS. BADRUL AND ORS. [LAWS(DLH)-2010-10-261] [REFERRED TO]
STATE OF NCT OF DELHI VS. CHANDERPAL AND ORS. [LAWS(DLH)-2010-10-272] [REFERRED TO]
MUKESH KUMAR VS. STATE OF N C T DELHI [LAWS(DLH)-2006-12-53] [REFERRED TO]
SAILEN DEBBARMA VS. STATE OF TRIPURA [LAWS(GAU)-2008-9-10] [REFERRED TO]
BABUL ROY VS. STATE OF ASSAM [LAWS(GAU)-2009-12-54] [REFERRED TO]
SHABIR AHMED TELI VS. STATE [LAWS(J&K)-2003-10-31] [REFERRED TO]
TEJINDER SINGH @ BILLA VS. STATE OF PUNJAB [LAWS(P&H)-2010-2-381] [REFERRED]
DILBAG SINGH VS. STATE OF UNION TERRITORY [LAWS(P&H)-2008-4-29] [REFERRED TO]
STATE OF RAJASTHAN VS. MANI RAM [LAWS(RAJ)-1985-8-54] [REFERRED TO]
POORAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-1978-5-13] [REFERRED TO]
STATE OF BIHAR VS. RAM LAL MAHTO [LAWS(PAT)-2022-1-31] [REFERRED TO]
RUSTAM KHAN VS. UNION OF INDIA [LAWS(PAT)-2019-5-133] [REFERRED TO]
STATE OF BIHAR VS. AJIT KUMAR [LAWS(PAT)-2020-10-15] [REFERRED TO]
STATE OF BIHAR VS. GIRISH LAL [LAWS(PAT)-2020-9-89] [REFERRED TO]
SUBAS SABAKHIA BHOI VS. STATE OF ORISSA [LAWS(ORI)-1986-5-8] [REFERRED TO]
NARENDRA VS. STATE OF U P [LAWS(ALL)-2012-8-53] [REFERRED TO]
SOHAN SINGH VS. GURLABH SINGH [LAWS(P&H)-2015-7-73] [REFERRED TO]
RAJ KUMAR VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-5-429] [REFERRED TO]
KAMAL VS. HARJIT SINGH AND ORS. [LAWS(P&H)-2015-3-362] [REFERRED TO]
RANI KAUR VS. SNEH LATA AND ORS. [LAWS(P&H)-2015-3-278] [REFERRED TO]
SANDEEP KUMAR VS. VIMAL BANSAL [LAWS(P&H)-2015-8-414] [REFERRED]
STATE OF HIMACHAL PRADESH VS. JAGJIT SINGH PARIHAR [LAWS(HPH)-2014-3-3] [REFERRED TO]
DEEPAK BAHADUR SON OF KARAN BAHADUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-10-129] [REFERRED]
LEKH RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2003-8-19] [REFERRED]
STATE OF HIMACHAL PRADESH VS. MUNISH KUMAR AND ANOTHER [LAWS(HPH)-2013-7-92] [REFERRED]
STATE OF H P VS. DIWANA [LAWS(HPH)-1994-6-6] [REFERRED TO]
KUSUM LATA VS. STATE AND ORS. [LAWS(DLH)-2016-3-12] [REFERRED TO]
STATE VS. H.S. SANTHOSH KUMAR AND ANOTHER [LAWS(KAR)-2016-12-35] [REFERRED TO]
SUBODH VS. STATE [LAWS(DLH)-2016-6-24] [REFERRED TO]
STATE VS. AJAY KUMAR SHARMA [LAWS(DLH)-2017-8-130] [REFERRED TO]
JASBIR SINGH VS. STATE [LAWS(DLH)-2022-5-21] [REFERRED TO]
RAM GURU VS. STATE [LAWS(DLH)-2022-11-23] [REFERRED TO]
STATE VS. SAMEER @ ALLAUDIN [LAWS(DLH)-2022-2-18] [REFERRED TO]
PARTIES NAME RAJU @ TARKESHWAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-5-62] [REFERRED TO]
LAKHAN PRASAD MISHRA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-7-110] [REFERRED TO]
KISHANLAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-50] [REFERRED TO]
RAMCHARAN PATEL VS. STATE OF M. P. [LAWS(MPH)-2021-1-5] [REFERRED TO]
DISTRICT JABALPUR VS. RAJESH @ RAKESH AND ANOTHER [LAWS(MPH)-2017-8-6] [REFERRED TO]
RAMESHWAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-423] [REFERRED TO]
CHATUR SINGH VS. STATE OF M.P. [LAWS(MPH)-2018-3-40] [REFERRED TO]
RAM PAL SINGH VS. STATE OF M P [LAWS(MPH)-2018-1-203] [REFERRED TO]
SHIVANNA VS. STATE [LAWS(KAR)-2004-12-5] [REFERRED TO]
MAHANTESH VS. STATE OF KARNATAKA [LAWS(KAR)-2005-3-36] [REFERRED TO]
VANAJA VS. STATE [LAWS(KAR)-1998-12-35] [REFERRED TO]
KEMPARAJU VS. STATE [LAWS(KAR)-2000-8-37] [REFERRED TO]
STATE OF GUJARAT VS. AMRA SAMAT RABARI [LAWS(GJH)-2020-1-228] [REFERRED TO]
RANJANBEN MAHESHBHAI VASAVA VS. STATE OF GUJARAT & 1 OTHER (S) [LAWS(GJH)-2019-3-96] [REFERRED TO]
MANNA SINGH VS. STATE [LAWS(ALL)-1995-11-38] [REFERRED TO]
DINESH GOTIRAM PATEL, AGED VS. THE STATE OF MAHARASHTRA, THROUGH ITS POLICE STATION OFFICER, POLICE STATION KALAMNA, NAGPUR [LAWS(BOM)-2017-2-170] [REFERRED TO]
STATE OF MAHARASHTRA VS. GEETABAI [LAWS(BOM)-2017-6-174] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. LAXMAN S/O KUNDLIK MURKUTE [LAWS(BOM)-2017-6-304] [REFERRED TO]
STATE OF GUJARAT VS. JOHRABIBI W/O NAJAMALI SAIYAD [LAWS(GJH)-2015-3-354] [REFERRED TO]
FUTARMAL KAPURJI BORANA AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-12-65] [REFERRED TO]
RAJENDRA PANDURANG SONWANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-4-47] [REFERRED TO]
SUNITA ALIAS SUNANDA BABURAO PANDHAWLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-3-240] [REFERRED TO]
STATE OF MAHARASHTRA VS. AMIR AJAJ SHAIKH [LAWS(BOM)-2019-11-16] [REFERRED TO]
PRADEEP H. HARWALKAR VS. STATE/CBI/ACB/GOA BAMBOLIM GOA [LAWS(BOM)-2020-11-47] [REFERRED TO]
STATE OF MAHARASHTRA VS. MILIND SHALIKRAO WAGHMARE [LAWS(BOM)-2020-8-165] [REFERRED TO]
NATIONAL INVESTIGATION AGENCY VS. VINAY TALEKAR [LAWS(BOM)-2020-9-226] [REFERRED TO]
RAMAKANT GAWAS VS. STATE [LAWS(BOM)-2021-1-130] [REFERRED TO]
AJABSINH ALIAS BHAGAT ANDARSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2009-2-173] [REFERRED TO]
STATE OF GUJARAT VS. AYUBMIYA MOHMMADMIYA MALEK [LAWS(GJH)-2023-6-2087] [REFERRED TO]
BABU LAL VS. STATE OF U P [LAWS(ALL)-2003-1-58] [REFERRED TO]
GAFOOR SHAH VS. STATE [LAWS(ALL)-2005-4-95] [REFERRED TO]
RAMDHARISING BHAMDARSING VS. STATE OF GUJARAT [LAWS(GJH)-2005-2-48] [REFERRED TO]
STATE OF GUJARAT VS. MULSHANKAR KHARASHANKAR [LAWS(GJH)-2007-10-259] [REFERRED]
AZIZUL HOQUE VS. STATE OF ASSAM [LAWS(GAU)-2023-8-8] [REFERRED TO]
MITHLESH KUMAR KUSHWAHA VS. STATE [LAWS(DLH)-2015-9-421] [REFERRED TO]
STATE OF GUJARAT VS. KARSANBHAI BACHUBHAI BARAD [LAWS(GJH)-2022-10-8] [REFERRED TO]
STATE OF GUJARAT VS. GOVINDBHARTHI GANAPATBHARTHI [LAWS(GJH)-2022-11-15] [REFERRED TO]
SHIVAJI SAKHARAM BHUMRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-12-29] [REFERRED TO]
BHURYA ALIAS GULAB ALIAS FAJITYA KALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-2-20] [REFERRED TO]
SAPAN HALDAR VS. STATE [LAWS(DLH)-2011-8-246] [REFERRED TO]
ANAND NARANG VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-3-17] [REFERRED TO]
STATE OF MAHARASHTRA VS. PANDHARI CHINDHU LAKHE [LAWS(BOM)-2007-7-131] [REFERRED TO]
KESHAV AGARIYA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-61] [REFERRED TO]
JITLAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-11-18] [REFERRED TO]
JITENDRA KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-3-77] [REFERRED TO]
SHANKAR RAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-6-50] [REFERRED TO]
KOMAL CHANDRAVANSHI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-7-51] [REFERRED TO]
ANAND RAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-8-69] [REFERRED TO]
BHAIYALAL SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-5-72] [REFERRED TO]
SEETARAM VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2015-2-52] [REFERRED]
BALDAU SHARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-1-30] [REFERRED TO]
DEVENDRA KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-114] [REFERRED TO]
State of Maharashtra VS. Anil alias Raju Namdeo Patil [LAWS(BOM)-2005-11-43] [REFERRED TO]
INDRA PAL VS. STATE OF U.P. [LAWS(ALL)-2023-4-46] [REFERRED TO]
THALLOO VS. STATE OF U P [LAWS(ALL)-1983-2-5] [REFERRED TO]
SULTAN VS. STATE OF U. P. [LAWS(ALL)-2022-9-182] [REFERRED TO]
STATE OF U. P. VS. ISRAR [LAWS(ALL)-2022-8-129] [REFERRED TO]
SURESH VIYAR VS. STATE [LAWS(ALL)-2022-8-190] [REFERRED TO]
STATE OF U.P. VS. BHAGIRATH SINGH [LAWS(ALL)-2022-9-11] [REFERRED TO]
DEEPAK KUMAR YADAV VS. STATE OF U.P. [LAWS(ALL)-2022-9-22] [REFERRED TO]
KALADHAR CHAUBEY VS. STATE OF U.P. [LAWS(ALL)-2021-1-41] [REFERRED TO]
STATE OF U.P. VS. SALIM [LAWS(ALL)-2021-10-106] [REFERRED TO]
MEENA VS. STATE OF U. P. [LAWS(ALL)-2021-3-54] [REFERRED TO]
RAMESHWAR VS. STATE OF U.P. [LAWS(ALL)-2019-8-206] [REFERRED TO]
AJAY AND ORS. VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-3-114] [REFERRED TO]
N. PRATEEP KUMAR VS. M. JAGADEESHCHANDRA PRASAD [LAWS(APH)-2022-5-25] [REFERRED TO]
S K MEHROTRA VS. JAHANGIR KABIR [LAWS(CAL)-1997-7-28] [REFERRED TO]
RACHA ASHOK VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2011-1-66] [REFERRED TO]
KARRI THIRUPATHI VS. STATE OF A.P [LAWS(APH)-2011-11-52] [REFERRED TO]
AMRISH @ BABU AND ANR VS. STATE OF U P [LAWS(ALL)-2018-8-142] [REFERRED TO]
RAGHUNATH VS. STATE OF U.P. [LAWS(ALL)-2018-5-816] [REFERRED TO]
RAM LAKHAN VS. STATE [LAWS(ALL)-2017-11-79] [REFERRED TO]
RAM KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2015-5-470] [REFERRED TO]
MANSHA RAM VERMA AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-2-141] [REFERRED TO]
JAIVEER VS. STATE OF U.P. [LAWS(ALL)-2016-5-199] [REFERRED TO]
ELANGBAM GOPAL SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2022-12-8] [REFERRED TO]
INSPECTOR OF POLICE VS. P.V. BHUPATHI [LAWS(MAD)-2020-1-325] [REFERRED TO]
NETHAJI SUBASH CHANDRA BOSE VS. STATE [LAWS(MAD)-2020-1-361] [REFERRED TO]
STATE VS. T.RETNAPANDIAN [LAWS(MAD)-2020-2-364] [REFERRED TO]
STATE VS. V.VAIRAMANI [LAWS(MAD)-2020-3-162] [REFERRED TO]
AVINASH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-1-44] [REFERRED TO]
VIJAY BUBASAHEB KAKADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-12-119] [REFERRED TO]
VISHAL BUDHANAND THORAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-5-45] [REFERRED TO]
USHA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-84] [REFERRED TO]
USHA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-84] [REFERRED TO]
SURESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-675] [REFERRED TO]
STATE OF MAHARASHTRA VS. BABURAO UKANDU SANGERAO [LAWS(BOM)-2023-9-18] [REFERRED TO]
RAHUL GAJANAN TUMBADA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-4-74] [REFERRED TO]
STATE OF KARNATAKA VS. YALLAPPA [LAWS(KAR)-2020-1-194] [REFERRED TO]
ADINA SUBHASH RATHOD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-7-143] [REFERRED TO]
STATE OF H P VS. LEKH RAJ [LAWS(HPH)-2018-5-149] [REFERRED TO]
STATE OF GUJARAT VS. RAJUJI BADARJI [LAWS(GJH)-2006-10-40] [REFERRED TO]
REJINA KARMAKAR VS. STATE OF ASSAM [LAWS(GAU)-2023-6-89] [REFERRED TO]
SHIV KUMAR VS. STATE OF U.P. [LAWS(ALL)-2007-5-411] [REFERRED TO]
KALI PRASAD SINGH ALIAS PAINTOL VS. STATE OF U P [LAWS(ALL)-2009-10-23] [REFERRED TO]
AMAR SINGH VS. STATE OF U P [LAWS(ALL)-2009-8-38] [REFERRED TO]
PANKAJ KUMAR VS. STATE OF H.P. [LAWS(HPH)-2014-6-80] [REFERRED TO]
RAJIV JASSI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2004-8-5] [REFERRED TO]
RAMDHARISING BHAMDARSING VS. STATE OF GUJARAT [LAWS(GJH)-2007-2-65] [REFERRED TO]
THAKORE NARENDRASINH BAVUJI VS. STATE OF GUJARAT [LAWS(GJH)-2012-11-18] [REFERRED TO]
STATE OF GUJARAT VS. SHIVNARESH PRUTHVINATH TRIVEDI AND ORS [LAWS(GJH)-2012-2-644] [REFERRED TO]
PRADEEP KUMAR VS. STATE [LAWS(DLH)-2020-2-249] [REFERRED TO]
JAGBIR SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2017-10-70] [REFERRED TO]
JAGAT RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-194] [REFERRED TO]
BALDEV RAJ VS. STATE OF HARYANA [LAWS(P&H)-1984-1-62] [REFERRED TO]
BALKU ORAM VS. STATE OF ODISHA [LAWS(ORI)-2022-9-69] [REFERRED TO]
NASHIM VS. STATE OF HARYANA [LAWS(P&H)-2022-2-187] [REFERRED TO]
HAKIM VS. HURMAT [LAWS(P&H)-2023-1-141] [REFERRED TO]
GURBAKHSH SINGH VS. M.A.S. PHARMACEUTICAL PVT. LTD. [LAWS(P&H)-2022-7-269] [REFERRED TO]
IRFAN VS. STATE OF UTTARAKHAND [LAWS(UTN)-2024-5-43] [REFERRED TO]
MOHAMMED MUZAM ALIAS THAMBIALIASSAMSUDEEN VS. STATE: [LAWS(MAD)-2010-3-136] [REFERRED TO]
BIKASH KOIRI VS. STATE OF TRIPURA [LAWS(TRIP)-2013-9-3] [REFERRED TO]
THE STATE OF TRIPURA VS. JHUTAN DAS [LAWS(TRIP)-2015-10-25] [REFERRED TO]
SINDE NAGO RAO VS. STATE OF A.P. [LAWS(TLNG)-2023-4-3] [REFERRED TO]
STATE OF HARYANA VS. GURMUKH SINGH [LAWS(P&H)-2007-3-165] [REFERRED TO]
SITA RAM VS. STATE OF HARYANA [LAWS(P&H)-2007-1-137] [REFERRED TO]
STATE OF PUNJAB VS. BRIJ BHUSHAN [LAWS(P&H)-2007-4-18] [REFERRED TO]
BIKKAR SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2007-1-122] [REFERRED TO]
TARVEEN SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-5-436] [REFERRED TO]
SWAMI SADANAND JI VS. ARVIND MEHTA AND ORS. [LAWS(P&H)-2015-7-89] [REFERRED TO]
SUNITA DEVI VS. SUNIL KUMAR [LAWS(P&H)-2015-5-584] [REFERRED TO]
GURDIAL SINGH VS. PIARA SINGH AND ORS. [LAWS(P&H)-2015-5-224] [REFERRED TO]
NIDHI SONI VS. VINOD KUMAR AND ORS. [LAWS(P&H)-2015-6-22] [REFERRED TO]
STATE OF HARYANA VS. GURMAIL SINGH AND ORS. [LAWS(P&H)-2015-4-24] [REFERRED TO]
SURJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-5-918] [REFERRED]
JAGPREET SINGH VS. RAJWINDER KAUR [LAWS(P&H)-2014-8-122] [REFERRED TO]
BIJENDER SINGH VS. STATE OF HARYANA [LAWS(P&H)-2014-11-46] [REFERRED TO]
MASSA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-3-6] [REFERRED TO]
AMBA LAL VS. STATE [LAWS(RAJ)-1976-10-25] [REFERRED TO]
KABUL ALIAS KHUDIA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1990-11-3] [REFERRED TO]
STATE OF BIHAR VS. NASRUDDIN MIAN [LAWS(PAT)-2021-6-32] [REFERRED TO]
SUPPYAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-2-155] [REFERRED TO]
KAUSHALYA DEVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-1-9] [REFERRED TO]
SHEO JEE BHAR VS. STATE OF BIHAR [LAWS(PAT)-2011-3-198] [REFERRED]
MANJULA DEVI, WIFE OF SHYAM JHA VS. STATE OF BIHAR [LAWS(PAT)-2017-3-134] [REFERRED TO]
BABUL SARKAR VS. STATE OF ASSAM [LAWS(GAU)-2018-7-67] [REFERRED TO]
MANJU ALIAS MOHAN DAS VS. STATE OF ORISSA [LAWS(ORI)-1985-1-24] [REFERRED TO]
STATE OF U P VS. RAM SUMIRAN [LAWS(ALL)-2014-5-513] [REFERRED TO]
KRISHNA KANT CHATURVEDI VS. STATE OF U.P. [LAWS(ALL)-2012-10-2] [REFERRED TO]
SHATRUGHNA BABAN MESHRAM VS. STATE OF MAHARASHTRA [LAWS(SC)-2020-11-47] [REFERRED TO]
KARATTU SHOUKATHALI VS. STATE OF KERALA [LAWS(SC)-2016-2-171] [REFERRED TO]
RAJ KUMAR SINGH @ RAJU @ BATYA VS. STATE OF RAJASTHAN [LAWS(SC)-2013-5-18] [REFERRED TO]
GIAN CHAND VS. STATE OF HARYANA [LAWS(SC)-2013-7-123] [REFERRED TO]
NAR SINGH VS. STATE OF HARYANA [LAWS(SC)-2012-8-99] [REFERRED TO]
JAGROOP SINGH VS. STATE OF PUNJAB [LAWS(SC)-2012-7-42] [REFERRED TO]
RAVINDER KUMAR VS. STATE OF NCT OF DELHI [LAWS(SC)-2024-3-91] [REFERRED TO]
VISHWAJEET KERBA MASALKAR VS. STATE OF MAHARASHTRA [LAWS(SC)-2024-10-29] [REFERRED TO]
SURESH CHANDRA TIWARI VS. STATE OF UTTARAKHAND [LAWS(SC)-2024-11-73] [REFERRED TO]
MANOJ PRATAP SINGH VS. STATE OF RAJASTHAN [LAWS(SC)-2022-6-20] [REFERRED TO]
RAM NIWAS VS. STATE OF HARYANA [LAWS(SC)-2022-8-30] [REFERRED TO]
YOGESH VS. STATE OF HARYANA [LAWS(SC)-2021-4-4] [REFERRED TO]
MOKAM SINGH S/O SHRI SHIV DAN SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-11-109] [REFERRED TO]
DHANNARAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-4-160] [REFERRED TO]
AVTAR SINGH AND ANR. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-5-436] [REFERRED TO]
G S RATHORE VS. PUBLIC PROSECUTOR [LAWS(RAJ)-2010-1-150] [REFERRED]
STATE OF RAJASTHAN VS. BAJRANG LAL [LAWS(RAJ)-2010-2-6] [REFERRED TO]
KANCHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-7-18] [REFERRED TO]
STATE OF RAJASTHAN VS. DURGA BUNKAR VASTRA UTPADAK SAHAKARI SAMITI LTD , JAIPUR & ORS [LAWS(RAJ)-2011-7-195] [REFERRED]
SUCHA SINGH VS. STATE OF PUNJAB [LAWS(SC)-2003-7-60] [REFERRED]
STATE OF UTTAR PRADESH VS. BABU [LAWS(SC)-2003-9-41] [REFERRED]
STATE OF UTTAR PRADESH VS. RAM VEER SINGH [LAWS(SC)-2007-9-86] [REFERRED TO]
INSPECTOR OF CUSTOMS AKHNOOR VS. YASH PAL [LAWS(SC)-2009-3-67] [REFERRED TO]
SHARAD BIRDHICHAND SARDA VS. STATE OF MAHARASHTRA [LAWS(SC)-1984-7-2] [RELIED ON]
STATE OF MADHYA PRADESH VS. DASHRATH PRASAD [LAWS(MPH)-2003-1-94] [REFERRED TO]
State of M.P. VS. Bacchudas @ Balram [LAWS(MPH)-2007-1-85] [REFERRED TO]
MAHENDRASINH PRAVINSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-130] [REFERRED TO]
RANJANBEN MAHESHBHAI VASAVA VS. STATE OF GUJARAT & 1 OTHER(S) [LAWS(GJH)-2019-3-49] [REFERRED TO]
DILIPBHAI PRABHATBHAI PAGI VS. STATE OF GUJARAT [LAWS(GJH)-2018-3-23] [REFERRED TO]
SHANKARBHAI @ NADAN KARNAPPAN DARBAR & ORS. VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-94] [REFERRED TO]
MALLIKARJUNA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-1865] [REFERRED TO]
CHELLAPPAN VS. STATE OF KERALA [LAWS(KER)-2012-9-419] [REFERRED TO]
UNION TERRITORY LAKSHADWEEP ADMINISTRATION VS. PATTAKKAL SAYED AHAMMED KOYA THANGAL [LAWS(KER)-2016-3-225] [REFERRED TO]
SHAJI VS. STATE OF KERALA [LAWS(KER)-2021-7-74] [REFERRED TO]
JOHN PANDIAN VS. STATE [LAWS(MAD)-2006-4-116] [REFERRED TO]
STATE OF ORISSA VS. SHEIK BASHA [LAWS(ORI)-2014-1-37] [REFERRED TO]
STATE OF ORISSA VS. RAJU [LAWS(ORI)-2014-1-88] [REFERRED TO]
SMT. RAJWANT KAUR VS. STATE OF DELHI [LAWS(DLH)-2009-12-296] [REFERRED TO]
THE GOVT. OF NCT OF DELHI VS. SH. RAMA SHANKAR PANDEY AND ANR. [LAWS(DLH)-2010-11-332] [REFERRED TO]
MOIRANGTHEM TOMBA SINGH VS. STATE OF MANIPUR [LAWS(GAU)-1983-7-2] [REFERRED TO]
LALLU @ LALTA @ LALTA PRASAD @ VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2017-10-49] [REFERRED TO]
KALLU KHAN VS. STATE OF M.P. [LAWS(MPH)-2018-3-565] [REFERRED TO]
SANDEEP VS. STATE (NCT OF DELHI) [LAWS(DLH)-2015-2-15] [REFERRED TO]
STATE OF GUJARAT VS. PATEL PARSHOTTAM AMBALAL [LAWS(GJH)-2022-2-47] [REFERRED TO]
STATE OF MAHARASHTRA VS. DASHRATH PANDURANG GAIKWAD [LAWS(BOM)-2020-10-267] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. SAMSON D'SOUZA AND ORS. [LAWS(BOM)-2019-7-401] [REFERRED TO]
RITESH GULABRAO DHABEKAR VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-8-204] [REFERRED TO]
JANARDHAN RAMAJI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-9-134] [REFERRED TO]
MANGESH GURUDEO JUMNAKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-1-120] [REFERRED TO]
STATE OF MAHARASHTRA VS. PRALHAD MARUTI RANKHAMB [LAWS(BOM)-2015-2-100] [REFERRED TO]
SIRI RAM SHARMA VS. STATE [LAWS(DLH)-1994-11-15] [REFERRED TO]
STATE OF GUJARAT VS. PRAVINSINH GANPATSINH CHAUHAN [LAWS(GJH)-2015-3-267] [REFERRED TO]
THE STATE OF MAHARASHTRA, THROUGH POLICE STATION BIDKIN, TQ-PAITHAN VS. NIRANJAN S/O SHRIPATRAO JADHAV, AGE28 YEARS, OCCU:BUSINESS, R/O CIDCO, AURANGABAD, N3, PLOT NO. 34, OPPOSITE TO HOTEL AMBASSADOR, AND ORS. [LAWS(BOM)-2017-6-124] [REFERRED TO]
PRALHAD GUNWANT MADHAR AND ANOTHER VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-4-199] [REFERRED TO]
AWDHESH KUSHWAHA VS. STATE OF U P [LAWS(ALL)-2015-5-83] [REFERRED TO]
VINOD AND ANOTHER VS. THE STATE OF U.P. [LAWS(ALL)-2017-2-197] [REFERRED TO]
BANSI LAL AND OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-235] [REFERRED TO]
PREMA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-1-304] [REFERRED TO]
DINESH VS. STATE OF U. P. [LAWS(ALL)-2019-9-98] [REFERRED TO]
RAM JANAM AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2020-5-96] [REFERRED TO]
PHOOLDALI VS. STATE OF U.P. [LAWS(ALL)-2019-11-62] [REFERRED TO]
STATE OF WEST BENGAL VS. HABU GORAIN ALIAS HABUL GORAIN [LAWS(CAL)-2006-11-1] [REFERRED TO]
HARSHAL SURESH RAWATE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-10-48] [REFERRED TO]
STATE OF MAHARASHTRA VS. MOHAMMED AJMAL MOHAMMAD AMIR KASAB [LAWS(BOM)-2011-2-190] [REFERRED TO]
STATE OF MAHARASHTRA VS. SAYEED MOHD HANIF ABDUL RAHIM [LAWS(BOM)-2012-2-143] [REFERRED TO]
DEPARTMENT OF CUSTOMS VS. LUKE ANTHONY KOCHERRY [LAWS(DLH)-2013-9-540] [REFERRED TO]
STATE VS. SALIM @ ANWAR & ORS. [LAWS(DLH)-2013-9-562] [REFERRED TO]
DINESH KUMAR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2013-5-582] [REFERRED TO]
PRAKASH CHAND VS. STATE [LAWS(DLH)-2013-12-4] [REFERRED TO]
STATE VS. JITENDER [LAWS(DLH)-2013-2-239] [REFERRED TO]
GHALDU VS. STATE OF C.G. [LAWS(CHH)-2023-8-84] [REFERRED TO]
LALJEET PAINKRA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-87] [REFERRED TO]
STATE OF CHHATTISGARH VS. TRIBHUWAN PASWAN [LAWS(CHH)-2023-10-13] [REFERRED TO]
KRISHNACHANDRA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-8-29] [REFERRED TO]
PREET SINGH VS. STATE OF NCT OF DELHI [LAWS(DLH)-2011-8-217] [REFERRED TO]
ASHWAN KUMAR SAHU VS. SAVITA SAHU [LAWS(CHH)-2024-3-52] [REFERRED TO]
SIYA RAM VS. STATE OF CHHATTISGARH THROUGH POLICE STATION CHHUIKHADAN [LAWS(CHH)-2018-6-61] [REFERRED TO]
MANHARAN LAL, S/O JOGIRAM PATHANWAR VS. STATE OF M P [LAWS(CHH)-2016-6-14] [REFERRED]
GEETA KESHAV SHANKAR ALIAS GEETA MUKESH KHARWA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-2-14] [REFERRED TO]
HEMANT OMKARNATH THAKRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-2-489] [REFERRED TO]
PRAKASH WAMAN SHEJUL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2002-7-49] [REFERRED TO]
NETAJI MUKUND ANGOLKAR VS. STATE OF GOA [LAWS(BOM)-1999-8-81] [REFERRED TO]
SUDHIR VS. STATE OF U.P. [LAWS(ALL)-2023-2-71] [REFERRED TO]
MANOJ KUMAR VS. STATE OF U. P. [LAWS(ALL)-2022-9-189] [REFERRED TO]
UMESH YADAV VS. STATE OF U.P. [LAWS(ALL)-2022-5-3] [REFERRED TO]
CHANDAN VS. STATE OF U. P. [LAWS(ALL)-2022-12-141] [REFERRED TO]
MOHD. AFZAL VS. STATE OF U.P. [LAWS(ALL)-2022-2-92] [REFERRED TO]
RAJENDRA PRASAD SHARMA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2022-5-252] [REFERRED TO]
HARENDRA VS. STATE OF U.P. [LAWS(ALL)-2022-7-33] [REFERRED TO]
VIDYA DEVI VS. STATE OF U.P. [LAWS(ALL)-2022-11-27] [REFERRED TO]
ASHISH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2021-1-37] [REFERRED TO]
CHANDAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2021-12-93] [REFERRED TO]
BIJU VS. STATE OF KERALA [LAWS(KER)-2016-10-51] [REFERRED TO]
MARIMADDAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2024-6-43] [REFERRED TO]
STATE OF UTTARAKHAND VS. KARANDEEP SHARMA @ RAZIA @ RAJU [LAWS(UTN)-2018-1-2] [REFERRED TO]
RANGASWAMY H.H. VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-624] [REFERRED TO]
DHANWADA RAJESWARA RAO VS. STATE OF A.P. [LAWS(TLNG)-2018-7-28] [REFERRED TO]
RAVISHANKAR TANDON VS. STATE OF CHHATTISGARH [LAWS(SC)-2024-4-31] [REFERRED TO]
BOLLI KURUMURTHY VS. STATE OF TELANGANA [LAWS(TLNG)-2024-4-83] [REFERRED TO]
STATE OF UTTARANCHAL VS. JAI PRAKASH RASTOGI [LAWS(UTN)-2013-7-35] [REFERRED TO]
GUJAR CHAUDHURY ALIAS KRISHNA CHOUDHARY VS. STATE OF BIHAR [LAWS(PAT)-1989-12-5] [REFERRED TO]
ORIENT CHEM GANGA SADAN VS. NAMO FORGING P. LTD. [LAWS(P&H)-2023-4-89] [REFERRED TO]
P RAJAGOPAL VS. INSPECTOR OF POLICE [LAWS(MAD)-2009-3-61] [REFERRED TO]
ASHOK VS. STATE OF UTTAR PRADESH [LAWS(SC)-2024-12-1] [REFERRED TO]
MALLAPPA VS. STATE OF KARNATAKA [LAWS(SC)-2024-2-16] [REFERRED TO]
BOBY VS. STATE OF KERALA [LAWS(SC)-2023-1-82] [REFERRED TO]
PRADEEP KUMAR VS. STATE OF HARYANA [LAWS(SC)-2024-1-21] [REFERRED TO]
JABIR VS. STATE OF UTTARAKHAND [LAWS(SC)-2023-1-41] [REFERRED TO]
BASHEERA BEGAM VS. MOHAMMED IBRAHIM [LAWS(SC)-2020-1-106] [REFERRED TO]
HIMANSHU MOHAN RAI VS. STATE OF U.P. AND ANOTHER. [LAWS(SC)-2017-3-40] [REFERRED TO]
KHURSHID AHMED VS. STATE OF JAMMU AND KASHMIR [LAWS(SC)-2018-5-65] [REFERRED TO]
CHAMPABEN GOVINDBHAI VS. POPATBHAI MANILAL [LAWS(SC)-2009-7-162] [REFERRED TO]
STATE OF RAJASTHAN VS. YUSUF [LAWS(SC)-2009-4-173] [REFERRED TO]
STATE OF PUNJAB VS. KULWAT SINGH ALIAS KANTA [LAWS(SC)-2008-7-145] [REFERRED TO]
SHIVASHARANAPPA VS. STATE OF KARNATAKA [LAWS(SC)-2013-5-30] [REFERRED TO]
LIYAKAT VS. STATE OF RAJASTHAN [LAWS(SC)-2014-9-90] [REFERRED TO]
VINOD KUMAR VS. STATE OF HARYANA [LAWS(SC)-2015-1-14] [REFERRED TO]
ALISTER ANTHONY PAREIRA VS. STATE OF MAHARASHTRA [LAWS(SC)-2012-1-80] [REFERRED TO]
SUSHIL ANSAL VS. STATE THROUGH CBI [LAWS(SC)-2014-3-11] [REFERRED TO]
BALLI @ BALBIR VS. STATE OF HARYANA [LAWS(SC)-2014-5-71] [REFERRED TO]
SACHCHEY LAL TIWARI VS. STATE OF U P [LAWS(SC)-2004-10-38] [REFERRED TO]
T N GODAVARMAN THIRUMULPAD VS. UNION OF INDIA [LAWS(SC)-2007-11-106] [REFERRED TO]
HUKAM SINGH VS. STATE OF RAJASTHAN [LAWS(SC)-2000-9-126] [REFERRED]
ALLARAKHA K MANSURI VS. STATE OF GUJARAT [LAWS(SC)-2002-2-102] [RELIED ON]
KALI RAM VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-1973-9-35] [AFFIRMED]
DHARMI CHAND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-7-29] [REFERRED TO]
STATE OF RAJASTHAN VS. MANOJ KUMAR [LAWS(RAJ)-2011-7-184] [REFERRED]
CHAINA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-1-271] [REFERRED TO]
STATE OF RAJASTHAN VS. MOHAN SINGH [LAWS(RAJ)-2016-5-428] [REFERRED TO]
SUNIL KUMAR VS. STATE OF H. P. [LAWS(HPH)-2024-4-86] [REFERRED TO]
ANANDINI RANA VS. STATE OF ODISHA [LAWS(ORI)-2024-3-22] [REFERRED TO]
ANUPRAM YADAV VS. STATE OF ORISSA [LAWS(ORI)-2020-9-11] [REFERRED TO]
SHIBA DANDASENA VS. STATE OF ORISSA [LAWS(ORI)-2022-8-61] [REFERRED TO]
ANANDA RAMAPPA MANAVADDAR VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-100] [REFERRED TO]
SOMASHEKARA VS. VASANTHAKUMAR [LAWS(KAR)-2022-2-159] [REFERRED TO]
PARAMESWARAN VS. STATE OF KERALA [LAWS(KER)-1988-11-45] [REFERRED TO]
SAMEERKUMAR PRAKASH AWASARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-1-109] [REFERRED TO]
ARJUN ISHWARA GEJAGE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-1-172] [REFERRED TO]
RITESH @ RAJAN JANAJI BHALERAO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-66] [REFERRED TO]
SHRI. MONAPPA PARAVA VS. THE STATE [LAWS(KAR)-2018-3-57] [REFERRED TO]
SANGAPPA NIGAPPA MALABADI AND STATE OF MAHARASHTRA VS. STATE OF MAHARASHTRA AND BHAGWANT VITHAPPA WAIKAR [LAWS(BOM)-1986-8-33] [REFERRED TO]
JAYANTHI VS. KUMAR [LAWS(MAD)-2020-2-335] [REFERRED TO]
IBARAT HUSAIN KITABULLAH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-8-189] [REFERRED TO]
RAJU KONDIRAM MORE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-10-103] [REFERRED TO]
BUDHWA ALIAS RAMCHARAN BENIRAM VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1978-9-37] [REFERRED TO]
WAKAR CHAUDHARY VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-10-26] [REFERRED]
SESH RAM VS. STATE OF H.P. [LAWS(HPH)-2015-6-85] [REFERRED TO]
USMAN SHAMSHUDEEN SHEKH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-8-36] [REFERRED TO]
INDER SINGH VS. STATE OF H.P. [LAWS(HPH)-2014-5-18] [REFERRED TO]
T P BASAVARAJU VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KAR)-2012-6-213] [REFERRED TO]
Nagender Kumar VS. State of H.P. [LAWS(HPH)-2010-3-133] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SUKHJEET ALIAS SUKHA SON OF AJIT SINGH [LAWS(HPH)-2012-3-75] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SH. GURCHARAN SINGH [LAWS(HPH)-2012-3-79] [REFERRED TO]
KAMAL AGGARWAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-12-102] [REFERRED TO]
STATE OF GUJARAT VS. VINOD PARSHOTTAM @ NATHALAL [LAWS(GJH)-2017-11-238] [REFERRED TO]
STATE OF GUJARAT VS. MANOHAR @ MANU CHANCHALDAS SINDHI [LAWS(GJH)-2017-12-13] [REFERRED TO]
DIPAK @ DIPU S/O KALUJI TANK KHATIK VS. STATE OF GUJARAT [LAWS(GJH)-2018-4-40] [REFERRED TO]
MUNSHILAL VS. STATE OF M P [LAWS(MPH)-2018-5-104] [REFERRED TO]
HIMMAT SINGH & ORS VS. STATE (GOVT OF NCT) [LAWS(DLH)-2019-3-28] [REFERRED TO]
RAVINDER P. KUMAR VS. STATE & ORS. [LAWS(DLH)-2016-7-24] [REFERRED TO]
STATE OF PUNJAB VS. SUKHDEV RAJ [LAWS(P&H)-2008-1-81] [REFERRED TO]
STATE OF HARYANA VS. NIRMAL SINGH [LAWS(P&H)-1998-9-56] [REFERRED TO]
STATE OF HARYANA VS. BUDH RAM AND OTHERS [LAWS(P&H)-2007-5-166] [REFERRED TO]
HARI CHAND VS. STATE OF PUNJAB [LAWS(P&H)-1986-5-33] [REFERRED TO]
MOHD JAVED VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2011-4-81] [REFERRED TO]
FAJAR ALI VS. STATE OF TRIPURA [LAWS(GAU)-2011-5-56] [REFERRED TO]
BHABANI DEBNATH VS. STATE OF TRIPURA [LAWS(GAU)-2012-7-63] [REFERRED TO]
DALIP KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-9-73] [REFERRED]
VIJAY KUMAR ARORA VS. STATE [LAWS(DLH)-2008-5-349] [REFERRED TO]
ABDUL RAHIM VS. STATE DELHI ADMN [LAWS(DLH)-2009-10-133] [REFERRED TO]
CHHOTU ALIAS AJAY VS. STATE [LAWS(ALL)-2013-4-42] [REFERRED TO]
STATE VS. DINESH SHANKAR S/O BHIM SHANKER [LAWS(ALL)-2014-1-389] [REFERRED TO]
KANHAIYA VS. STATE OF UP [LAWS(ALL)-2010-7-41] [REFERRED TO]
PARVINDER VS. SANDEEP AND ORS. [LAWS(P&H)-2015-7-66] [REFERRED TO]
SUKHWINDER KAUR VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-3-359] [REFERRED TO]
CHAWLA ENTERPRISES VS. HARJOT ENGGL. WORKS AND ORS. [LAWS(P&H)-2015-5-91] [REFERRED TO]
RAGHBIR VS. SOM NATH AND ORS. [LAWS(P&H)-2015-7-72] [REFERRED TO]
AMAR SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-3-361] [REFERRED TO]
JITENDER KUMAR VS. RAM KISHAN [LAWS(P&H)-2014-8-596] [REFERRED]
STATE OF RAJASTHAN VS. GANGASAHAY [LAWS(RAJ)-2010-1-19] [REFERRED TO]
GAFOOR VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2010-4-142] [REFERRED TO]
STATE OF BIHAR VS. DURGAWATI DEVI [LAWS(PAT)-2021-9-26] [REFERRED TO]
BAIDHYANATH MUKHIYA VS. STATE OF BIHAR [LAWS(PAT)-2022-4-21] [REFERRED TO]
NARAYAN SAH VS. STATE OF BIHAR [LAWS(PAT)-2024-2-83] [REFERRED TO]
STATE OF RAJASTHAN VS. GANESH DAS [LAWS(RAJ)-1993-11-8] [RELIED ON]
RAM RAJ VS. STATE OF U.P. [LAWS(ALL)-2015-10-73] [REFERRED TO]
RANI BEWA VS. PRAVAKAR SWAIN AND ANR. [LAWS(ORI)-1974-1-33] [REFERRED TO]
MANNU SAO VS. STATE OF BIHAR [LAWS(PAT)-2008-9-161] [REFERRED TO]
RAM BALAK RAI VS. STATE OF BIHAR [LAWS(PAT)-2011-3-46] [REFERRED TO]
MAHANAND MANDAL VS. STATE OF BIHAR AND ORS [LAWS(PAT)-2014-1-179] [REFERRED TO]
MAMOLA VS. THE DEPUTY DIRECTOR OF CONSOLIDATION [LAWS(ALL)-1986-3-49] [REFERRED TO]
QAYUM ALIAS RAMESH VS. STATE OF U P [LAWS(ALL)-1989-3-18] [REFFERRED TO 5.]
RIYASAT VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1992-11-41] [REFERRED TO]
ASHOK VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-1503] [REFERRED TO]
KRIT SAO VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2015-3-109] [REFERRED TO]
MOHAN JANU JADHAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-8-10] [REFERRED TO]
PRADEEP HORO VS. POLICE INSPECTOR, MARGAO POLICE STATION, MARGAO, GOA [LAWS(BOM)-2020-8-157] [REFERRED TO]
RAM KISHUN VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2001-10-14] [REFERRED TO]
STATE OF U P VS. RAM BHARAT [LAWS(ALL)-2001-8-6] [REFERRED TO]
AJAY SHIOSHANKAR GIRHEPUNJE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-3-255] [REFERRED TO]
STATE OF MAHARASHTRA VS. GAUTAM FULCHAND SHEJAWAL [LAWS(BOM)-2017-7-360] [REFERRED TO]
STATE OF MAHARASHTRA VS. ANKUSH RANGNATH KOLEKAR [LAWS(BOM)-2017-7-88] [REFERRED TO]
DIPAKKUMAR KANTILAL THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-1997-5-21] [REFERRED TO]
MD. ABDUL GONI VS. MD. SIBIR AHMED [LAWS(GAU)-2022-4-29] [REFERRED TO]
STATE OF GUJARAT VS. DHARMENDRASINH alias MANSINH RATANSINH MAKWANA [LAWS(GJH)-2001-7-6] [RELIED ON]
MEGH SINGH VS. STATE OF H.P. [LAWS(HPH)-1995-9-19] [REFERRED TO]
DEVINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1989-8-22] [REFERRED TO]
RAJ MOHAMMAD GULZAR ALI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1994-3-13] [REFERRED TO]
DINESHBHAI ALIAS DILIYO HARMANBHAICHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2006-7-9] [REFERRED TO]
DURVIJAI SINGH VS. STATE OF U.P. [LAWS(ALL)-2007-5-406] [REFERRED TO]
STATE OF U P VS. GIRJA [LAWS(ALL)-2002-5-58] [REFERRED TO]
STATE OF GUJARAT VS. ASHOKKUMAR KANTILAL JANI [LAWS(GJH)-2012-3-587] [REFERRED TO]
STATE OF GUJARAT VS. SAILENDRABHAI DAMODARBHAI [LAWS(GJH)-2009-10-175] [REFERRED TO]
STATE VS. SUNIL BATRA [LAWS(DLH)-1978-2-15] [REFERRED]
RAMDEO AND ORS. VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-8-68] [REFERRED TO]
HARISH SHAMSUNDAR CHHANGANI AND OTHERS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-7-169] [REFERRED]
DEVENDRA VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2014-12-19] [REFERRED TO]
KANURAM BIRUA VS. STATE OF GOA [LAWS(BOM)-2011-11-42] [REFERRED TO 27]
STATE OF GUJARAT VS. ABDULKADAR BAU BAKALI [LAWS(GJH)-2020-7-279] [REFERRED TO]
STATE OF GUJARAT VS. ROSHANBHAI FAKIRMOHAMAD SHAIKH [LAWS(GJH)-2022-9-25] [REFERRED TO]
PATEL RAGINIBEN PRAKASHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-28] [REFERRED TO]
PATEL PRAKASHBHAI AMBALAL VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-66] [REFERRED TO]
MS. BAJAJ FINANCE LIMITED VS. POOJA NARAYAN KHETAN [LAWS(GJH)-2021-2-417] [REFERRED TO]
STATE OF GUJARAT VS. BAKULABEN W/O SANJAYBHAI BHUPATLAL KOTHARI [LAWS(GJH)-2022-2-14] [REFERRED TO]
MAKHAN LAL BISWAS VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2005-12-71] [REFERRED TO]
SYED SABUJ KHAN DAKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-2-42] [REFERRED TO]
SHYAMRAJ VS. STATE [LAWS(CAL)-1995-6-10] [REFERRED TO]
AFGHAN SHA ALIKHAN VS. STATE OF AP [LAWS(APH)-2020-7-29] [REFERRED TO]
BHUPENDRA SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-2-9] [REFERRED TO]
JALIL KHAN AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-2-48] [REFERRED TO]
MAHTAB VS. STATE OF U P [LAWS(ALL)-2015-2-57] [REFERRED TO]
MAHADEV GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-3-60] [REFERRED TO]
HASAM VS. STATE OF U. P. [LAWS(ALL)-2019-10-55] [REFERRED TO]
PARMANAND VERMA VS. STATE OF U.P. [LAWS(ALL)-2019-10-163] [REFERRED TO]
KUSHAL PAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-10-164] [REFERRED TO]
RAMESH KACHHI VS. STATE OF U.P. [LAWS(ALL)-2019-8-237] [REFERRED TO]
BATUK NATH PATHAK VS. TRILOKI NARAYAN PANDEY [LAWS(ALL)-2019-10-166] [REFERRED TO]
OFFICE REFERENCE VS. GOVIND CHANDRA & OTHERS [LAWS(CHH)-2014-5-29] [REFERRED]
SHATRUGHAN SINGH SINHA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-2-75] [REFERRED TO]
PHOOL SINGH VS. STATE GNCT OF DELHI [LAWS(DLH)-2011-7-383] [REFERRED TO]
STATE OF CHHATTISGARH VS. SHANKAR HALDHAR [LAWS(CHH)-2019-11-25] [REFERRED TO]
RAVINDER SINGH VS. STATE (NCT) OF DELHI [LAWS(DLH)-2012-3-757] [REFERRED TO]
RAVINDER SINGH VS. STATE (NCT) OF DELHI [LAWS(DLH)-2012-3-757] [REFERRED TO]
PUBLIC PROSECUTOR VS. PATAN MAHABOOB VALLI KHAN [LAWS(APH)-1973-11-17] [REFERRED TO]
MARSHAL SURESH RAWATE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-10-301] [REFERRED]
OLIVER KUJUR VS. STATE OF DELHI [LAWS(DLH)-2014-5-321] [REFERRED TO]
KAPOOR SINGH VS. STATE NCT OF DELHI [LAWS(DLH)-2014-3-213] [REFERRED TO]
KAPOOR SINGH VS. STATE NCT OF DELHI [LAWS(DLH)-2014-3-213] [REFERRED TO]
DHANANJAY SINGH CHAUHAN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2013-8-60] [REFERRED TO]
JAFFAR @ RAJU VS. STATE [LAWS(DLH)-2013-5-164] [REFERRED TO]
SURAJ AND OTHERS VS. STATE [LAWS(DLH)-2013-5-618] [REFERRED]
NITIN VERMA VS. STATE [LAWS(DLH)-2013-9-509] [REFERRED TO]
STATE OF MAHARASHTRA VS. ALISTER ANTHONY PAREIRA [LAWS(BOM)-2007-9-108] [REFERRED TO]
SATISH SHARMA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2022-4-104] [REFERRED TO]
NET RAM VS. STATE OF U.P. [LAWS(ALL)-2022-4-142] [REFERRED TO]
SURESH VS. STATE OF U. P. [LAWS(ALL)-2022-9-155] [REFERRED TO]
SANJOO VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2023-1-73] [REFERRED TO]
STATE OF U. P. VS. DHANSETH [LAWS(ALL)-2022-7-192] [REFERRED TO]
STATE OF U. P. VS. SUKHAI [LAWS(ALL)-2022-8-132] [REFERRED TO]
RAVINDRA VS. STATE [LAWS(ALL)-2021-11-71] [REFERRED TO]
STATE OF U.P. VS. RAM GOPAL SAINI [LAWS(ALL)-2020-6-119] [REFERRED TO]
SIDRAM BACCHARAM KAMBLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-162] [REFERRED TO]
BHOLA HARISHCHANDRA GUPTA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-39] [REFERRED TO]
SACHIN SHRIKANT NAVGIRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-10-185] [REFERRED TO]
STATE VS. RAHAMATHULLAH KHAN [LAWS(MAD)-2019-12-381] [REFERRED TO]
STATE VS. ERWADI KASIM [LAWS(MAD)-2019-12-324] [REFERRED TO]
MONAPPA PARAVA VS. STATE BY CIRCLE INSPECTOR OF POLICE [LAWS(KAR)-2018-3-75] [REFERRED TO]
STATE OF KERALA VS. NARAYANAN BHASKARAN [LAWS(KER)-1991-7-20] [FOLLOWED ON]
VIJAYAN VS. STATE OF KERALA [LAWS(KER)-2005-3-59] [REFERRED TO]
MAHESH KARIMAN TIRKI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-3-156] [REFERRED TO]
SRI. K. SUBRAMANI @ MANI VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-3] [REFERRED TO]
STATE OF KARNATAKA VS. SANDEEP [LAWS(KAR)-2020-4-44] [REFERRED TO]
HANUMANTHARAYAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-12-101] [REFERRED TO]
MOUNESH VS. STATE OF KARNATAKA [LAWS(KAR)-2020-12-219] [REFERRED TO]
K.HEERACHAND VS. STATE [LAWS(MAD)-2022-8-99] [REFERRED TO]
S. PALANICHAMY VS. STATE [LAWS(MAD)-2024-3-554] [REFERRED TO]
ANJANA DEVI @ ANJU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-53] [REFERRED TO]
SH. PADAM SINGH THAKUR VS. SH. MADAN CHAUHAN [LAWS(HPH)-2016-7-151] [REFERRED TO]
CHETAN PRAKASH VS. STATE ( GOVT NCT OF DELHI) [LAWS(DLH)-2022-6-78] [REFERRED TO]
RAMJANI VS. STATE [LAWS(DLH)-2020-3-41] [REFERRED TO]
ANGOORI DEVI & ANR. VS. STATE [LAWS(DLH)-2016-5-211] [REFERRED TO]
HARASA @ HARSHA BEHERA VS. STATE OF ODISHA [LAWS(ORI)-2022-9-2] [REFERRED TO]
BHULA VS. STATE OF ODISHA [LAWS(ORI)-2022-9-54] [REFERRED TO]
SANKAR PRADHAN VS. STATE OF ODISHA [LAWS(ORI)-2022-9-119] [REFERRED TO]
PRADYUMNA SAHU VS. STATE OF ODISHA [LAWS(ORI)-2022-9-133] [REFERRED TO]
DHANA HALWA VS. STATE OF ORISSA [LAWS(ORI)-2017-9-132] [REFERRED TO]
SANTOSH DEVI TYAGI VS. STATE OF HARYANA [LAWS(P&H)-2022-5-356] [REFERRED TO]
ASHOK KUMAR VS. PAWAN KUMAR [LAWS(P&H)-2022-7-267] [REFERRED TO]
GAGANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-164] [REFERRED TO]
PRINCE AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2020-1-261] [REFERRED TO]
ASHOKKUMAR VS. STATE OF BIHAR [LAWS(PAT)-1992-4-21] [REFERRED TO]
STATE OF M.P VS. SHARAD GOSWAMI [LAWS(SC)-2021-4-68] [REFERRED TO]
S. KALEESWARAN VS. STATE [LAWS(SC)-2022-11-5] [REFERRED TO]
SHIVAJI CHINTAPPA PATIL VS. STATE OF MAHARASHTRA [LAWS(SC)-2021-3-8] [REFERRED TO]
NAR SINGH VS. STATE OF HARYANA [LAWS(SC)-2014-11-10] [REFERRED TO]
VINUBHAI RANCHHODBHAI PATEL VS. RAJIVBHAI DUDABHAI PATEL & OTHERS [LAWS(SC)-2018-5-71] [REFERRED TO]
STATE OF KARNATAKA VS. SELVI J. JAYALALITHA & ORS. [LAWS(SC)-2017-2-29] [REFERRED TO]
PAWAN KUMAR VS. STATE OF H.P. [LAWS(SC)-2017-4-58] [REFERRED TO]
RAFIQ AHMED ALIAS RAFI VS. STATE OF U P [LAWS(SC)-2011-8-5] [REFERRED TO]
STATE OF RAJASTHAN VS. NARAYAN [LAWS(SC)-2008-10-54] [REFERRED TO]
MURUGAN VS. STATE [LAWS(SC)-2008-10-102] [REFERRED TO]
NARAYANAMURTHY VS. STATE OF KARNATAKA [LAWS(SC)-2008-5-100] [REFERRED TO]
SIDAK AUTOMOBILES PRIVATE LIMITED VS. RAJ NATH AUTOMATIVE [LAWS(P&H)-2015-3-20] [REFERRED TO]
JASPAL SINGH VS. KAILASH CHAND JAIN [LAWS(P&H)-2015-7-64] [REFERRED TO]
DEEPAK ARYA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-10-13] [REFERRED TO]
RANDEEP SINGH @ RANA VS. STATE OF HARYANA [LAWS(SC)-2024-11-55] [REFERRED TO]
RAJA NAYKAR VS. STATE OF CHHATTISGARH [LAWS(SC)-2024-1-52] [REFERRED TO]
VAHITHA VS. STATE OF TAMIL NADU [LAWS(SC)-2023-2-53] [REFERRED TO]
SANJAY SUBBA, S/O LATE SUK RAJ SUBBA VS. STATE OF SIKKIM [LAWS(SIK)-2017-11-7] [REFERRED TO]
DEO KUMAR RAI VS. STATE OF SIKKIM [LAWS(SIK)-2017-9-5] [REFERRED TO]
BIMAL SUBBA ALIAS BIJAY SUBBA VS. STATE OF SIKKIM [LAWS(SIK)-2020-6-7] [REFERRED TO]
CHANDRAMOHAN SANU VS. STATE OF ORISSA [LAWS(ORI)-2008-11-2] [REFERRED TO]
STATE OF BIHAR VS. SIWADHAR SINGH [LAWS(PAT)-1999-5-84] [REFERRED TO]
STATE OF RAJASTHAN VS. PREM SINGH [LAWS(RAJ)-2011-7-17] [REFERRED TO]
STATE OF RAJASTHAN VS. GURU DAYAL @ CHHOTU [LAWS(RAJ)-2010-1-133] [REFERRED TO]
BHARATH ROY VS. STATE OF BIHAR [LAWS(PAT)-2023-2-38] [REFERRED TO]
STATE OF BIHAR VS. SHEO PUJAN KUMHAR [LAWS(PAT)-2020-10-6] [REFERRED TO]
STATE OF BIHAR VS. NIRANJAN [LAWS(PAT)-2020-11-2] [REFERRED TO]
BASAVARAJ R PATIL VS. STATE OF KARNATAKA [LAWS(SC)-2000-10-56] [REFERRED]
ANIL KUMAR VS. STATE OF UTTAR PRADESH [LAWS(SC)-2004-9-133] [REFERRED TO]
STATE OF UTTAR PRADESH VS. PUSSU ALIAS RAM KISHORE [LAWS(SC)-1983-6-3] [RELIED ON]
DALBIR KAUR DALBIR SINGH VS. STATE OF PUNJAB [LAWS(SC)-1976-8-9] [LIMITED]
STATE OF RAJASTHAN VS. CHHOTE AND ORS [LAWS(RAJ)-2011-7-185] [REFERRED]
STATE OF HARYANA VS. SURAJ MAL [LAWS(P&H)-2007-1-145] [REFERRED TO]
STATE OF PUNJAB VS. GURCHARAN SINGH @ HAPPY [LAWS(P&H)-2007-2-39] [REFERRED TO]
CHAMAN LAL VS. STATE [LAWS(J&K)-1976-1-1] [REFERRED TO]
SHARIEF-UL-HASSAN VS. STATE OF J&K [LAWS(J&K)-2001-12-18] [REFERRED TO]
MD FAKAR UDDIN BARBHUIYA AND ANR VS. STATE OF ASSAM [LAWS(GAU)-2019-1-34] [REFERRED TO]
SATPAL ALIAS SATTA VS. STATE OF PUNJAB [LAWS(P&H)-2013-4-605] [REFERRED]
STATE OF HARYANA VS. GANESH TIWARI AND ANOTHER [LAWS(P&H)-2013-5-405] [REFERRED]
GIRISH GUPTA VS. STATE [LAWS(ALL)-2012-10-126] [REFERRED TO]
JANESHWAR PRASAD VS. STATE OF U.P. [LAWS(ALL)-2012-11-159] [REFERRED TO]
STATE OF U.P. VS. SOHAN LAL [LAWS(ALL)-2013-4-36] [REFERRED TO]
PANCHU NAHAK VS. STATE OF ORISSA [LAWS(ORI)-1985-3-12] [REFERRED TO]
STATE VS. JAHARLAL DAS [LAWS(ORI)-1990-7-65] [REFERRED TO]
STATE OF U.P. VS. KARAN SINGH [LAWS(ALL)-2024-7-20] [REFERRED TO]
RAKESH KUMAR VS. STATE [LAWS(DLH)-2009-8-253] [REFERRED TO]
STATE VS. RAKESH RAM AND ANR. [LAWS(DLH)-2010-12-414] [REFERRED TO]
STATE OF NCT OF DELHI VS. JAVED @ SONU AND ANR. [LAWS(DLH)-2010-9-374] [REFERRED TO]
STATE OF NCT OF DELHI VS. JAVED @ SONU AND ANR. [LAWS(DLH)-2010-9-374] [REFERRED TO]
SUJIT RUDRA PAUL VS. STATE OF TRIPURA [LAWS(GAU)-2009-2-24] [REFERRED TO]
YAKUB ALI VS. STATE OF TRIPURA [LAWS(GAU)-2004-4-19] [REFERRED TO]
GABBAR SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2016-10-6] [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAJU @ BHAGWANDAS [LAWS(MPH)-2018-2-215] [REFERRED TO]
RAMSEWAK S/O KISHANARAM VS. STATE OF M P [LAWS(MPH)-2018-3-373] [REFERRED TO]
STATE OF MADHYA PRADESH VS. ANIL SINHA [LAWS(MPH)-2023-3-175] [REFERRED TO]
SAIYAD ABID AND OTHERS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-7-16] [REFERRED TO]
MANJUNATHA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-6-1503] [REFERRED TO]
KIRAN SEBASTIYAN VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-1463] [REFERRED TO]
JOSE VS. THE STATE OF KERALA [LAWS(KER)-2015-7-51] [REFERRED TO]
BIJU ALIAS JOSEPH VS. STATE OF KERALA [LAWS(KER)-2012-7-15] [REFERRED TO]
BIJU ALIAS JOSEPH VS. STATE OF KERALA [LAWS(KER)-2012-7-15] [REFERRED TO]
STATE OF KERALA VS. GIREESH KUMAR [LAWS(KER)-2024-7-12] [REFERRED TO]
SREEJU T.V. VS. STATE OF KERALA [LAWS(KER)-2024-8-7] [REFERRED TO]
MANI VS. STATE OF KERALA [LAWS(KER)-2021-7-50] [REFERRED TO]
SATHEESH BABU VS. STATE OF KERALA [LAWS(KER)-2023-12-99] [REFERRED TO]
DASHARATH SINGH VS. STATE OF U P [LAWS(ALL)-2003-12-141] [REFERRED TO]
GAUTAM MONDAL VS. STATE OF ASSAM [LAWS(GAU)-2022-12-2] [REFERRED TO]
TARUN DAS VS. STATE OF ASSAM [LAWS(GAU)-2022-8-90] [REFERRED TO]
BIMAL KRISHNA NATH VS. STATE OF ASSAM [LAWS(GAU)-2023-10-5] [REFERRED TO]
STATE OF M P VS. ASHISH BATHAM [LAWS(MPH)-2001-8-14] [REFERRED TO]
State of M.P. VS. Ashish Batham [LAWS(MPH)-2001-8-80] [REFERRED TO]
GOVIND VS. STATE OF M P [LAWS(MPH)-2004-10-1] [REFERRED TO]
GAURAV RANA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-11-102] [REFERRED TO]
NEELAM KUMARI AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-63] [REFERRED TO]
STATE OF H.P. VS. BHUPINDER SINGH ALIAS VICKY [LAWS(HPH)-2013-12-22] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SURENDER KUMAR [LAWS(HPH)-2013-7-53] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RUSHTAM ALI [LAWS(HPH)-2011-6-41] [REFERRED TO]
STATE OF GUJARAT VS. CHAVDA MANAJI CHELAJI [LAWS(GJH)-1999-7-22] [REFERRED]
STATE OF ASSAM VS. JASHIM UDDIN BARBHUIYA HAILAKANDI [LAWS(GAU)-2024-4-28] [REFERRED TO]
SATISH KUMAR VS. STATE [LAWS(DLH)-1996-9-55] [REFERRED]
STATE VS. SURYA PRASAD VERMA [LAWS(ALL)-2000-10-32] [REFERRED]
STATE OF MAHARASHTRA VS. RAJESH PITAMBAR SONWANE [LAWS(BOM)-2017-6-45] [REFERRED TO]
ANIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-10-67] [REFERRED TO]
STATE OF GOA VS. SOMASHEKARAPPA YAMMETTI [LAWS(BOM)-2020-8-154] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SUNIL BHARAT KATTIMANI AND ORS. [LAWS(BOM)-2020-9-246] [REFERRED TO]
STATE OF MAHARASHTRA VS. MAHADU DAGDU SHINDE [LAWS(BOM)-2021-3-109] [REFERRED TO]
R.P. MENDIRATTA VS. SANDEEP CHOUDHARY [LAWS(DLH)-2015-5-133] [REFERRED TO]
RAMESHBHAI PITHABHAI GARASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2011-12-193] [REFERRED TO]
HARSING ALIAS SURSINGBHAI CHHITUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2009-2-202] [REFERRED TO]
ANIRUDH KUMAR NAYAK VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-9-32] [REFERRED TO]
JITAN MARANDI, SON OF MUCHU MARANDI VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-12-26] [REFERRED TO]
DEEPAKBHAI HASRAJBHAI SAVALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-121] [REFERRED TO]
STATE OF GUJARAT VS. PRATAPSINH AKHMABHAI PANDOR [LAWS(GJH)-2024-6-45] [REFERRED TO]
STATE OF GUJARAT VS. HAFIZ ALLARAKH [LAWS(GJH)-2023-2-634] [REFERRED TO]
RANJANBEN VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-660] [REFERRED TO]
ATAMBIR SINGH AND ORS. VS. STATE OF DELHI [LAWS(DLH)-2015-7-212] [REFERRED TO]
STATE VS. AZAD KHAN [LAWS(DLH)-2013-8-357] [REFERRED TO]
THOTA PANDURANGA RAO VS. STATE OF A P [LAWS(APH)-1998-3-76] [REFERRED TO]
THOTA PANDURANGA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1998-3-99] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. RAMESH JIJEBA LAHANE [LAWS(BOM)-2014-12-21] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SANJAY SHESHRAO SURYAWANSHI [LAWS(BOM)-2014-12-139] [REFERRED TO]
VINCY PEREIRA VS. STATE OF GOA [LAWS(BOM)-2009-9-24] [REFERRED TO]
MENINO PEREIRA VS. PRAMOD NAIK [LAWS(BOM)-2012-10-70] [REFERRED TO]
ASSISTANT DIRECTOR OF NARCOTICS CONTROL BUREAU EASTERN VS. DIPAK PODDAR [LAWS(CAL)-2008-6-32] [REFERRED TO]
PURNENDU BAGANI VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-9-86] [REFERRED TO]
SHAILESH BALKRISHNA PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2001-9-37] [REFERRED TO]
BABAN RAMAJI CHAUDHARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1999-3-56] [REFERRED TO]
RAMKUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-9-35] [REFERRED TO]
DADU SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-5-4] [REFERRED TO]
MAMTA MANHARE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-10-52] [REFERRED TO]
BAGIRATHI KOLAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-7-12] [REFERRED TO]
LAXMINARAYAN, VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-12-156] [REFERRED TO]
KISHAN SINGH PARVANA VS. STATE OF C.G. [LAWS(CHH)-2019-7-182] [REFERRED TO]
SANJAY KUMAR KESHARWANI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2010-1-11] [REFERRED TO]
KASTURI VS. STATE [LAWS(CAL)-1998-11-42] [REFERRED TO]
SAMA SARAIAH VS. STATE OF AP, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF A.P. [LAWS(APH)-2017-11-116] [REFERRED TO]
PUVVULA SIDDAIAH VS. STATE OF A.P. REPRESENTED BY THE PUBLIC PROSECUTOR [LAWS(APH)-2011-11-50] [REFERRED TO]
STATE OF U.P. VS. PRAKASH MEHTAR [LAWS(ALL)-2024-11-13] [REFERRED TO]
PRATAP SINGH VS. STATE OF U. P. [LAWS(ALL)-2022-7-170] [REFERRED TO]
RAM CHARAN VS. STATE [LAWS(ALL)-2022-9-30] [REFERRED TO]
RAMESHWAR LAL CHAUHAN VS. STATE OF U.P. [LAWS(ALL)-2023-5-53] [REFERRED TO]
RAJVEER SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-4-171] [REFERRED TO]
SATYA PAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-6-9] [REFERRED TO]
KRIPA SHANKER PANDEY VS. STATE OF U.P. [LAWS(ALL)-2019-11-150] [REFERRED TO]
NEERAJ MISHRA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2019-5-475] [REFERRED TO]
STATE OF U. P. VS. BALRAM SINGH [LAWS(ALL)-2022-8-159] [REFERRED TO]
NARENDRA VS. STATE OF U. P. [LAWS(ALL)-2022-12-99] [REFERRED TO]
SUNIL KUMAR VS. STATE OF U. P. [LAWS(ALL)-2022-4-227] [REFERRED TO]
BAL GOVIND VS. STATE OF U.P. [LAWS(ALL)-2021-11-66] [REFERRED TO]
RAJPAL VS. STATE OF U.P. [LAWS(ALL)-2022-1-42] [REFERRED TO]
RAGHUNATH & ANOTHER VS. STATE OF U P [LAWS(ALL)-2018-5-337] [REFERRED TO]
RAM SUBHAG YADAV & OTHERS VS. STATE OF U.P [LAWS(ALL)-2018-10-118] [REFERRED TO]
RAMA SHANKER AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2016-10-92] [REFERRED TO]
STATE OF U.P. VS. IMRAN [LAWS(ALL)-2015-4-179] [REFERRED TO]
RAM GOPAL VS. STATE OF U P [LAWS(ALL)-2017-11-186] [REFERRED TO]
STATE OF MADHYA PRADESH VS. BETAL SINGH [LAWS(MPH)-1985-4-29] [REFERRED TO]
SOUBAM NAOBA SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2017-5-1] [REFERRED TO]
SHANMUGAM VS. INSPECTOR OF POLICE [LAWS(MAD)-2023-11-118] [REFERRED TO]
SANJAI SUMRU SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2005-7-230] [REFERRED TO]
STATE OF GUJARAT VS. MIYAMA ABHRAM MAMAD [LAWS(GJH)-2004-4-87] [REFERRED TO]
INDIRA CHETRY VS. STATE OF ASSAM [LAWS(GAU)-2022-9-28] [REFERRED TO]
BALAN KULLA BALAN VS. STATE OF TAMIL NADU REP BY THE INSPECTOR OF POLICE PALLAVARAM POLICE STATION [LAWS(MAD)-2011-8-169] [REFERRED TO]
STATE OF GUJARAT VS. KHATUBHAI LIMBABHAI PAGI [LAWS(GJH)-2014-2-63] [REFERRED TO]
STATE OF GUJARAT VS. PRAVINSINH GANPATSINH CHAUHAN [LAWS(GJH)-2014-3-262] [REFERRED TO]
STATE OF GUJARAT VS. PAPPU @ JITENDRA [LAWS(GJH)-2012-4-326] [REFERRED TO]
KAMAL SINGH VS. STATE OF H.P. [LAWS(HPH)-2024-9-12] [REFERRED TO]
HARUBHA BHURUBHA GARASHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2013-5-189] [REFERRED TO]
LATIF MOHD VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-10-65] [REFERRED TO]
RAJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-3-185] [REFERRED TO]
Narinder Singh VS. State of H.P. [LAWS(HPH)-2010-8-38] [REFERRED TO]
MAJOR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-9-150] [REFERRED TO]
PAVINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-11-34] [REFERRED TO]
NAGA AND ORS. VS. THE STATE OF KARNATAKA [LAWS(KAR)-2015-2-114] [REFERRED TO]
UNION OF INDIA VS. RAIMENTS & GARMENTS INTERNATIONAL [LAWS(MAD)-2020-1-522] [REFERRED TO]
STATE VS. THANGARAJ [LAWS(MAD)-2019-12-426] [REFERRED TO]
THIPPESHAPPA VS. STATE OF KARNARAKA [LAWS(KAR)-2020-11-406] [REFERRED TO]
STATE VS. VAZHIVITTAN [LAWS(MAD)-2020-3-207] [REFERRED TO]
SUBHASH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-9-160] [REFERRED TO]
AVINASH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-378] [REFERRED TO]
SHIVAJI PUNJARAM GAIKWAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-608] [REFERRED TO]
KISANPAL RAMPAL PASWAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-6-225] [REFERRED TO]
GANESH BHATU SHINDE (PATIL) VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-12-4] [REFERRED TO]
GANESH BHATU SHINDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-12-24] [REFERRED TO]
MANOJ VS. STATE OF MADHYA PRADESH [LAWS(SC)-2022-5-103] [REFERRED TO]
NIKHIL CHANDRA MONDAL VS. STATE OF WEST BENGAL [LAWS(SC)-2023-3-9] [REFERRED TO]
PRADEEP KUMAR VS. STATE OF CHHATTISGARH [LAWS(SC)-2023-3-49] [REFERRED TO]
GUNA MAHTO VS. STATE OF JHARKHAND [LAWS(SC)-2023-3-59] [REFERRED TO]
WAZIR KHAN VS. STATE OF UTTARAKHAND [LAWS(SC)-2023-8-11] [REFERRED TO]
BOYA SREENIVASULU VS. STATE OF A.P. [LAWS(TLNG)-2018-11-35] [REFERRED TO]
SAMSUL HAQUE VS. STATE OF ASSAM [LAWS(SC)-2019-8-103] [REFERRED TO]
MURALIDHAR @ GIDDA VS. STATE OF KARNATAKA [LAWS(SC)-2014-4-23] [REFERRED TO]
PRAKASH VS. STATE OF RAJASTHAN [LAWS(SC)-2013-3-56] [REFERRED TO]
STATE OF HARYANA VS. BALDEV RAJ [LAWS(P&H)-2015-4-295] [REFERRED TO]
KOTAK MAHINDRA BANK LTD. VS. AVANTIKA GROVER [LAWS(P&H)-2015-7-84] [REFERRED TO]
HI-TECH AUTOMATION VS. J K SHARMA [LAWS(P&H)-2014-9-265] [REFERRED]
LAKHWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-5-810] [REFERRED TO]
STATE OF HARYANA VS. PRITHI AND OTHERS [LAWS(P&H)-2014-8-597] [REFERRED]
STATE OF PUNJAB VS. JAGTAR SINGH [LAWS(P&H)-2015-7-162] [REFERRED TO]
STATE OF UTTARAKHAND VS. VED PRAKASH [LAWS(UTN)-2013-7-81] [REFERRED TO]
SACHIN ALIAS CHAJJA VS. STATE [LAWS(DLH)-2019-10-123] [REFERRED TO]
RAM BADAN YADAV VS. STATE [LAWS(DLH)-2019-12-88] [REFERRED TO]
SHAMBHU YADAV VS. STATE [LAWS(DLH)-2019-5-227] [REFERRED TO]
MOHD ZAKIR @ MOHD ZAHIR VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2020-2-118] [REFERRED TO]
VED PRAKASH VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2016-5-352] [REFERRED TO]
PURSHOTTAM IRON & STEEL INDUSTRIES VS. RAJNEESH GUPTA [LAWS(DLH)-2016-7-165] [REFERRED TO]
RAVINDER KUMAR CHAUHAN VS. STATE [LAWS(DLH)-2017-9-87] [REFERRED TO]
KALU @ RAJVIR @ RINKU VS. STATE [LAWS(DLH)-2018-5-196] [REFERRED TO]
PARMOD KUMAR VS. SOM DUTT [LAWS(P&H)-2022-4-203] [REFERRED TO]
STATE OF ORISSA VS. SHEIK BASHA AND OTHERS [LAWS(ORI)-2014-1-100] [REFERRED]
RAMESH HARIJAN VS. STATE OF UP [LAWS(SC)-2012-5-46] [REFERRED TO]
MALLAPPA SIDDAPPA ALAKANUR VS. STATE OF KARNATAKA [LAWS(SC)-2009-7-116] [REFERRED TO]
PARAMJEET SINGH ALIAS PAMMA VS. STATE OF UTTARAKHAND [LAWS(SC)-2010-9-103] [REFERRED TO]
STATE OF PUNJAB VS. HARI SINGH [LAWS(SC)-2009-2-226] [REFERRED TO]
GHUREY LAL VS. STATE OF U P [LAWS(SC)-2008-7-104] [REFERRED TO]
MAHESH JANARDHAN GONNADE VS. STATE OF MAHARASHTRA [LAWS(SC)-2008-4-46] [REFERRED TO]
SYED PEDA AOWLIA VS. PUBLIC PROSECUTOR HIGH COURT OF A P [LAWS(SC)-2008-6-9] [REFERRED TO]
STATE OF RAJASTHAN VS. SAIFUR @ SAIFUR REHMAN ANSARI S/O ABDUL REHMAN ANSARI [LAWS(RAJ)-2023-3-215] [REFERRED TO]
STATE OF RAJASTHAN VS. MOHD. SARVAR AZMI [LAWS(RAJ)-2023-3-216] [REFERRED TO]
GORLE S NAIDU VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2003-12-101] [REFERRED TO]
STATE OF U P VS. SATISH [LAWS(SC)-2005-2-11] [REFERRED TO]
UJJAGAR SINGH VS. STATE OF PUNJAB [LAWS(SC)-2007-12-90] [REFERRED TO]
NARAYAN LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1991-8-9] [REFERRED TO]
HARI SHANKAR SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-1993-11-9] [REFERRED TO]
JAI KISHOR SAH VS. STATE OF BIHAR [LAWS(PAT)-2023-6-39] [REFERRED TO]
ARBIND PRASAD ALIAS SUSHIE KUMAR VERMA VS. STATE OF BIHAR [LAWS(PAT)-2013-3-7] [REFERRED TO]
YOGI RAM @ YOGI SAH VS. STATE OF BIHAR [LAWS(PAT)-2014-4-27] [REFERRED TO]
STATE OF RAJASTHAN VS. SHAITAN SINGH [LAWS(RAJ)-2016-3-133] [REFERRED TO]
VED PRAKASH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-5-52] [REFERRED TO]
LIYAKAT ALI VS. STATE [LAWS(RAJ)-2009-2-104] [REFERRED TO]
NARESH CHANDRA SHARMA VS. STATE OF U.P. [LAWS(ALL)-2014-3-13] [REFERRED TO]
JITENDRA KUMAR CHAUDHARY VS. STATE OF U.P [LAWS(ALL)-2013-3-35] [REFERRED TO]
STATE OF HARYANA VS. RAM KUMAR [LAWS(P&H)-2007-4-29] [REFERRED TO]
SAITHUKUTTY VS. STATE OF KERALA [LAWS(KER)-2012-6-591] [REFERRED TO]
ALI VS. STATE OF KERALA [LAWS(KER)-2015-8-145] [REFERRED TO]
SHAJU, C. NO. 1673, CENTRAL PRISON, TRIVANDRUM VS. STATE OF KERALA [LAWS(KER)-2023-8-224] [REFERRED TO]
ASHOKAN VS. STATE OF KERALA [LAWS(KER)-2024-10-41] [REFERRED TO]
K. C. RAMACHANDRAN VS. STATE OF KERALA [LAWS(KER)-2024-2-261] [REFERRED TO]
STATE VS. MAGALINGAM [LAWS(MAD)-2009-10-409] [REFERRED TO]
PRADEEP ORAON VS. STATE OF BIHAR [LAWS(JHAR)-2019-2-180] [REFERRED TO]
THE STATE OF MADHYA PRADESH VS. BHIKULAL [LAWS(MPH)-2018-2-126] [REFERRED TO]
IN REFERENCE RECEIVED FROM 3RD ADDITIONAL SESSIONS JUDGE SINGROULI HEAD QUARTER WAIDHAN (M.P. VS. RAMJAG BIND [LAWS(MPH)-2022-12-175] [REFERRED TO]
SAROJ SEN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-9-82] [REFERRED TO]
STATE OF KARNATAKA VS. MAHANTAPPA [LAWS(KAR)-1997-3-21] [REFERRED TO]
STATE VS. REVANNAIAH [LAWS(KAR)-2005-2-41] [REFERRED TO]
JASWANTBHAI NARSIHBHAI BARIA VS. STATE OF GUJARAT [LAWS(GJH)-2018-1-413] [REFERRED TO]
NEERU SHARMA VS. RAJ KUMAR SHARMA [LAWS(J&K)-2019-5-44] [REFERRED TO]
THE STATE OF GUJARAT VS. VAJUBHAI SHAMBHUBHAI GONDALIA [LAWS(GJH)-2016-6-231] [REFERRED TO]
ANIL SHASHIKANT ALVE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-10-41] [REFERRED TO]
TEJRAM VS. STATE NCT OF DELHI [LAWS(DLH)-2014-11-81] [REFERRED TO]
KRISHAN RAM VS. STATE OF THE NCT OF DELHI [LAWS(DLH)-2014-2-305] [REFERRED TO]
ASHOK KUMAR VS. STATE [LAWS(DLH)-2014-1-287] [REFERRED TO]
J. VENKTESH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-20] [REFERRED TO]
RAM SINGH RATHIYA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-89] [REFERRED TO]
STATE OF CHHATTISGARH VS. SHARAD KUMAR THAWAIT [LAWS(CHH)-2022-2-95] [REFERRED TO]
VIPIN DUBEY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-10-43] [REFERRED TO]
TIKESH SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-11-86] [REFERRED TO]
SHATRUHAN SATNAMI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-11-93] [REFERRED TO]
DEVESHDATT TANDON VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-2-23] [REFERRED TO]
RAMKUMAR BAGHEL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-2-211] [REFERRED TO]
GAINDURAM TEKAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-8-34] [REFERRED TO]
STATE OF MAHARASHTRA VS. ASHOK NARAYAN DESHMUKH [LAWS(BOM)-2008-12-193] [REFERRED]
DNYANESHWAR MARU KOLI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-8-182] [REFERRED TO]
JIJABAI BABAN HARNAIK VS. SANTOSH GOVIND TARI [LAWS(BOM)-2006-9-196] [REFERRED TO]
MOHIDUL MOLLA VS. STATE OF WEST BENGAL [LAWS(CAL)-2018-6-12] [REFERRED TO]
SUNIL KUMAR GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-4-96] [REFERRED TO]
MITTAN MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-10-14] [REFERRED TO]
RAJMANI VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-5-155] [REFERRED TO]
RAJESH SHARMA AND ANR. VS. STATE OF U.P. [LAWS(ALL)-2016-5-633] [REFERRED TO]
SUBHASH VS. STATE OF U.P. [LAWS(ALL)-2018-11-239] [REFERRED TO]
BOBY @ SUSHIL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-9-36] [REFERRED TO]
MAHMOOD VS. STATE OF U.P. [LAWS(ALL)-2019-4-353] [REFERRED TO]
HASEENA AND ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2019-8-50] [REFERRED TO]
VADDESWARAPU ADAM VS. STATE OF A P [LAWS(APH)-2004-9-104] [REFERRED TO]
KARAM SREENIVASU DORA VS. STATE OF A P [LAWS(APH)-2013-6-97] [REFERRED TO]
RAJENDRA SHARMA VS. STATE OF U. P. [LAWS(ALL)-2022-9-156] [REFERRED TO]
RUPO ALIAS RUPA VS. STATE OF WEST BENGAL [LAWS(CAL)-1986-11-4] [REFERRED TO]
DEEPAK KUMAR GANESH RAI MANTO VS. STATE AND ORS. [LAWS(BOM)-2020-10-352] [REFERRED TO]
STATE OF MAHARASHTRA VS. SUNIL BHARAT KATTIMANI [LAWS(BOM)-2020-9-59] [REFERRED TO]
STATE OF MADHYA PRADESH NOW CHHATISHGARH VS. VIJAY KUMAR [LAWS(CHH)-2007-3-6] [REFERRED TO]
SAHEBGONDA LAXMAN BIRAJDAR & ORS. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-10-85] [REFERRED TO]
ARVIND S/O ABHILASH SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-5-45] [REFERRED TO]
ASHOK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-1-52] [REFERRED TO]
MAN SINGH VS. STATE [LAWS(DLH)-1979-3-10] [REFERRED]
RAM SAGAR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1993-2-60] [RELIED ON]
STATE OF MAHARASHTRA VS. BHATU NARAYAN PATIL [LAWS(BOM)-2017-7-74] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. VISHNU ZIPARU AAGAVANE [LAWS(BOM)-2017-8-42] [REFERRED TO]
DINESH S/O RAMCHANDRA THAKARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-9-244] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. BHIMRAO DAULATRAO KADAM & ORS. [LAWS(BOM)-2017-6-98] [REFERRED TO]
STATE OF MAHARASHTRA VS. SAHEBRAO S/O BABURAO JOGDAND [LAWS(BOM)-2017-12-191] [REFERRED TO]
KUNWAR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1993-4-60] [REFERRED TO]
RAMA SHANKAR VS. STATE [LAWS(DLH)-2014-4-326] [REFERRED TO]
STATE VS. HABIB [LAWS(DLH)-2014-5-444] [REFERRED TO]
STATE VS. HARI SINGH [LAWS(DLH)-2014-9-407] [REFERRED TO]
CHANDRAKANT JHA VS. STATE [LAWS(DLH)-2016-1-133] [REFERRED TO]
STATE OF GUJARAT VS. PARAMJIT @ KALI HIMMATSINGH CHIMA [LAWS(GJH)-2022-4-18] [REFERRED TO]
STATE OF GUJARAT VS. MEMON IQUBAL USMAND [LAWS(GJH)-2023-2-1832] [REFERRED TO]
RAJESH ALIAS HUNNY ALIAS MUNNY VS. STATE [LAWS(DLH)-2008-8-239] [REFERRED TO]
RANJAN DWIVEDI VS. C B I THR THE DIRECTOR GENERAL [LAWS(DLH)-2007-11-86] [REFERRED TO]
STATE VS. RAVI SINGH [LAWS(DLH)-2010-11-50] [REFERRED TO]
STATE VS. KAMLESH KUMAR [LAWS(DLH)-2010-12-38] [REFERRED TO]
STATE VS. SUKHLAL [LAWS(DLH)-2010-12-245] [REFERRED TO]
STATE VS. SURESH KUMAR AND ANR. [LAWS(DLH)-2010-12-411] [REFERRED TO]
KRISHNA SONOWAL VS. STATE OF ASSAM [LAWS(GAU)-1986-8-6] [REFERRED TO]
UNION OF INDIA VS. LALTHANGLIANI ALIAS THANGTEI [LAWS(GAU)-2002-3-32] [REFERRED TO]
CAPTAIN TANTI VS. STATE OF ASSAM [LAWS(GAU)-2005-3-20] [REFERRED TO]