Referred Judgements :-

RAMESHWAR S O KALYAN SINGH VS. STATE OF RAJASTHAN [REFERRED]

Cited Judgements :-

SANTU KORI VS. STATE OF U.P. [LAWS(ALL)-2020-3-60] [REFERRED TO]
PAHALWAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-2-13] [REFERRED TO]
SAMBHU NATH VS. STATE OF U.P. [LAWS(ALL)-2020-4-82] [REFERRED TO]
RAMESHWAR @ RAMESH VS. STATE OF U.P. [LAWS(ALL)-2020-6-59] [REFERRED TO]
RAMPAL SINGH VS. STATE OF U. P. [LAWS(ALL)-2021-3-49] [REFERRED TO]
ANIL YADAV VS. STATE OF U.P. [LAWS(ALL)-2022-6-56] [REFERRED TO]
HOSHIYAR SINGH VS. STATE OF U P [LAWS(ALL)-2015-2-146] [REFERRED TO]
KAPURE SINGH VS. STATE OF U P [LAWS(ALL)-2015-9-366] [REFERRED]
RAMESH CHANDRA AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-5-28] [REFERRED TO]
DURGESH KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-5-219] [REFERRED TO]
HASMATULNISHA VS. STATE OF U P [LAWS(ALL)-2017-8-432] [REFERRED TO]
PAPPU @ SURENDRA KUMAR SONAR AND (2) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-263] [REFERRED TO]
JHINKAN @ RAM LAKHAN VS. STATE [LAWS(ALL)-2018-1-679] [REFERRED TO]
MITHLESH AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2018-5-571] [REFERRED TO]
SHIV KUMAR VS. STATE OF U P [LAWS(ALL)-2018-7-22] [REFERRED TO]
INDRAPAL SINGH AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2018-7-152] [REFERRED TO]
ANIL NANA YELMAME VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-483] [REFERRED TO]
JAGDISH S/O BHULAWAN SATNAMI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-4-73] [REFERRED]
PETA VENKATESU VS. STATE [LAWS(APH)-1966-4-25] [REFERRED TO]
BUDH SEN VS. STATE OF U. P. [LAWS(ALL)-2022-9-161] [REFERRED TO]
RAMESH YADAV VS. STATE OF U.P. [LAWS(ALL)-2024-7-51] [REFERRED TO]
Boya Burranna VS. STATE [LAWS(APH)-1954-8-2] [REFERRED TO]
GANESH VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2011-9-41] [REFERRED TO]
DEEPAK @ CHOWDA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2023-3-5] [REFERRED TO]
YEDDULA SURYANARAYANA REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2010-3-67] [REFERRED TO]
R S DAHIYA; SHER SINGH; ANIL KUMAR VS. STATE (THROUGH NCT OF DELHI); GOVT OF NCT OF DELHI; STATE [LAWS(DLH)-2018-1-100] [REFERRED TO]
BALRAJ @ LADI VS. STATE [LAWS(DLH)-2017-11-19] [REFERRED TO]
GAURAV VS. STATE (NCT OF DELHI) [LAWS(DLH)-2016-8-46] [REFERRED TO]
PALLA SUBBA RAO VS. STATE OF A.P. [LAWS(APH)-2022-4-93] [REFERRED TO]
ASIR ALI VS. STATE OF ASSAM [LAWS(GAU)-2009-6-60] [REFERRED TO]
GOURANGA DAS VS. STATE OF TRIPURA [LAWS(GAU)-2010-1-21] [REFERRED TO]
LAXMAN HARIBHAU MAHAKAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-1974-9-26] [REFERRED TO]
PARTIES NAMESSTATE VS. DADASAHEB RANE [LAWS(BOM)-2006-11-246] [REFERRED]
PRAVEEN VS. DEVA [LAWS(DLH)-2012-4-383] [REFERRED TO]
SATINDER KUMAR VS. STATE [LAWS(DLH)-2012-5-507] [REFERRED TO]
MANJEET SINGH @ BABLOO VS. STATE [LAWS(DLH)-2012-1-630] [REFERRED TO]
MALKHJAN VS. STATE OF U P [LAWS(ALL)-2014-5-147] [REFERRED TO]
BABBAN VS. STATE OF U.P. [LAWS(ALL)-2014-5-180] [REFERRED TO]
RISHI PAL VS. STATE [LAWS(ALL)-2014-5-472] [REFERRED TO]
KALIPADA MAHATO VS. STATE OF WEST BENGAL [LAWS(CAL)-1986-12-13] [REFERRED TO]
STATE VS. BANSI DHAR & ORS. [LAWS(DLH)-2013-7-623] [REFERRED TO]
MOHAMMAD ABAS VS. STATE OF J&K [LAWS(J&K)-2023-3-34] [REFERRED TO]
J. VENKTESH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-20] [REFERRED TO]
STATE OF U P VS. NAND KISHORE [LAWS(ALL)-2007-7-153] [REFERRED TO]
OM PRAKASH VS. STATE OF U.P. [LAWS(ALL)-2008-3-286] [REFERRED TO]
RAM NARESH VS. STATE OF U P [LAWS(ALL)-2008-8-160] [REFERRED TO]
KUMAR KHAMRI & ORS. VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2016-4-124] [REFERRED TO]
GUNA ALIAS GUNASEKARAN VS. STATE [LAWS(MAD)-2008-7-143] [REFERRED TO]
SHAFIULLA SHARIFF @ SHAFI; TAJMUL AHMED SHARIFF @ TAJJU; SHAIK REHEEZ AHMED @ JAMAL VS. STATE OF KARNATAKA [LAWS(KAR)-2014-11-388] [REFERRED]
MAPILLAI K H SULAIMAN VS. STATE OF KARNATAKA [LAWS(KAR)-2014-3-442] [REFERRED TO]
SUNIL @ TIGAN @ AKHILESH VS. STATE OF DELHI [LAWS(DLH)-2009-2-199] [REFERRED TO]
SAGAR ALIAS GYANENDER VS. STATE [LAWS(DLH)-2011-5-248] [REFERRED TO]
CHAKKYATH CHANDRAN VS. STATE OF KERALA [LAWS(KER)-2008-3-35] [REFERRED TO]
STATE OF KERALA VS. KOOLI SASEENDRAN S/O. KANNAN, PEON AND ORS. [LAWS(KER)-2009-5-263] [REFERRED TO]
SUBHASH CHANDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-5-62] [REFERRED TO]
State by Inspector of Police Chintamani Rural Police Station Kolar Dist VS. Mustaq Beig S/o Sunnasab [LAWS(KAR)-2011-7-280] [REFERRED TO]
RAMCHANDRA AGARWAL AND ORS. VS. STATE [LAWS(ORI)-1973-7-23] [REFERRED TO]
SUKH RAM VS. STATE OFU P [LAWS(SC)-1973-11-50] [RELIED ON]
STATE OF ANDHRA PRADESH VS. K VENKATA REDDY [LAWS(SC)-1976-3-39] [RELIED ON]
SIMAN GANTA VS. STATE OF ORISSA [LAWS(ORI)-2010-12-1] [REFERRED TO]
KAMAL SINGH VS. STATE OF H.P. [LAWS(HPH)-2024-9-12] [REFERRED TO]
KUNNAMKULAM PAPER MILLS LTD. VS. SECURITIES AND EXCHANGE BOARD OF INDIA [LAWS(MAD)-2022-7-84] [REFERRED TO]
RAGHUWAR SINGH VS. THE STATE [LAWS(MPH)-1954-11-4] [REFERRED TO]
DESHA ABADHI KACHHI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1978-4-22] [REFERRED TO]
SIDDU DARYAV VALAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1978-4-30] [REFERRED TO]
Desha VS. State of M.P. [LAWS(MPH)-1978-4-36] [REFERRED TO]
MALA SINGH AND OTHERS VS. STATE OF HARYANA [LAWS(SC)-2019-2-56] [REFERRED TO]
SHIO SHANKAR DUBEY VS. STATE OF BIHAR [LAWS(SC)-2019-5-40] [REFERRED TO]
KHUMAN SINGH VS. STATE OF MP [LAWS(MPH)-2018-2-310] [REFERRED TO]
ARJUNAN VS. STATE [LAWS(MAD)-1992-4-34] [REFERRED TO]
BHIKKI AND ANOTHER VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-8-178] [REFERRED TO]
RAJU ALIAS AWADHESH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-7-27] [REFERRED TO]
KANSINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-10-16] [REFERRED TO]
AJMER SINGH VS. STATE OF HARYANA [LAWS(P&H)-1996-7-185] [REFERRED TO]
LEHNA VS. STATE OF HARYANA [LAWS(SC)-2002-1-175] [REFERRED]
SURINDER SINGH VS. STATE OF UTTAR PRADESH [LAWS(SC)-2003-9-59] [REFERRED]
ISRAR VS. STATE OF U P [LAWS(SC)-2004-12-66] [REFERRED TO]
DHANESWAR MAHAKUD VS. STATE OF ORISSA [LAWS(SC)-2006-4-20] [REFERRED TO]
BUR SINGH VS. STATE OF PUNJAB [LAWS(SC)-2008-10-21] [REFERRED TO]
BRAHM SWAROOP VS. STATE OF UP [LAWS(SC)-2010-10-65] [REFERRED TO]
SAHADEB NAIK VS. STATE OF ORISSA [LAWS(ORI)-2021-12-36] [REFERRED TO]
STATE OF ORISSA VS. GANIA [LAWS(ORI)-2015-8-26] [REFERRED TO]
AJAI KUMAR VERMA VS. STATE OF U.P. [LAWS(ALL)-2016-1-50] [REFERRED TO]
BANSH RAJ & OTHERS VS. STATE OF U P [LAWS(ALL)-2016-9-292] [REFERRED]
RAM SUBHAG YADAV & OTHERS VS. STATE OF U.P [LAWS(ALL)-2018-10-118] [REFERRED TO]
SATYANARAIN VS. STATE OF U.P. [LAWS(ALL)-2018-10-127] [REFERRED TO]
JAHANGIR @ GUDDU VS. STATE OF U P [LAWS(ALL)-2018-5-217] [REFERRED TO]
RAJESH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2018-9-213] [REFERRED TO]
RAJENDRA ALIAS MUNNU VS. STATE OF U.P. [LAWS(ALL)-2017-3-157] [REFERRED TO]
TULSI RAM AND (2) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-8-419] [REFERRED TO]
SANTOSH SHUKLA @ SHIV MOHAN SHUKLA AND (3) ORS VS. STATE OF U P [LAWS(ALL)-2017-8-467] [REFERRED TO]
RAJVEER & OTHERS VS. STATE OF U P [LAWS(ALL)-2019-1-21] [REFERRED TO]
MUSTAQ VS. STATE OF U P [LAWS(ALL)-2019-1-125] [REFERRED TO]
PRAMOD KUMAR VS. STATE OF U P [LAWS(ALL)-2019-9-41] [REFERRED TO]
RAJA HUSSAIN VS. STATE [LAWS(ALL)-2019-9-200] [REFERRED TO]
HARGOVIND AND ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2020-3-1] [REFERRED TO]
P BIKSHAPATHI VS. STATE OF A P [LAWS(APH)-1988-10-4] [REFERRED TO]
MAHAJAN VS. STATE OF HYDERABAD [LAWS(APH)-1953-9-2] [REFERRED TO]
BODHAN YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2011-2-32] [REFERRED TO]
JAMADAR OJHA VS. STATE [LAWS(DLH)-2017-6-13] [REFERRED TO]
GUBBULA VENUGOPALASWAMY ALIAS VENU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1997-9-153] [REFERRED TO]
BHIMRAO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-50] [REFERRED TO]
BARUN DEBBARMA VS. STATE OF TRIPURA [LAWS(GAU)-2012-9-53] [REFERRED TO]
MAGGAM VEERRAJU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2018-6-97] [REFERRED TO]
STATE THROUGH CBI VS. SAJJAN KUMAR & ORS [LAWS(DLH)-2018-12-152] [REFERRED TO]
OMKAR SINGH ALIAS NATHU SINGH VS. STATE OF U P [LAWS(ALL)-2010-3-76] [REFERRED TO]
ANKUR @ BOBY VS. STATE OF U.P. [LAWS(ALL)-2014-5-13] [REFERRED TO]
HARI NARAIN @ BABA PANDEY VS. STATE OF U P [LAWS(ALL)-2014-5-561] [REFERRED TO]
RAGHURAJ SINGH VS. STATE OF U P [LAWS(ALL)-2014-3-377] [REFERRED TO]
AGHANI RAJOWAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2005-9-32] [REFERRED TO]
PARWEEN VS. STATE [LAWS(DLH)-2015-2-201] [REFERRED TO]
IRFAN BADSHAH VS. STATE [LAWS(DLH)-2015-3-485] [REFERRED TO]
LADDAN VS. STATE [LAWS(DLH)-2013-12-85] [REFERRED TO]
TAJINDER SINGH @ KAKA VS. STATE [LAWS(DLH)-2013-3-142] [REFERRED TO]
GAURAV RANA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-11-102] [REFERRED TO]
RANJODH SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-167] [REFERRED TO]
TUKARAM RAU JADHAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-10-6] [REFERRED TO]
STATE OF GUJARAT VS. CHAVDA MANAJI CHELAJI [LAWS(GJH)-1999-7-22] [REFERRED]
STATE VS. CHHOTEY LAL [LAWS(ALL)-1956-9-17] [REFERRED TO]
TIKA RAM VS. STATE [LAWS(ALL)-1957-4-35] [REFERRED TO]
JAN MOHAMMAD VS. STATE [LAWS(ALL)-1962-7-28] [REFERRED TO]
STATE OF MAHARASHTRA VS. PRAKASH PUKHARAJ SHAH [LAWS(BOM)-1996-7-151] [REFERRED TO]
DURGAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-12-220] [REFERRED TO]
PRATHAP S/O SHIVARUDREGOWDA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-10-250] [REFERRED TO]
STATE VS. RAJ KUMAR [LAWS(DLH)-2000-11-98] [REFERRED]
KRISHNA MOHAN CHAND VS. STATE OF U P [LAWS(ALL)-2008-9-8] [REFERRED TO]
HARDWARI VS. STATE OF U P [LAWS(ALL)-2009-12-101] [REFERRED TO]
MOTI RAM BESRA @ MOTI RAM BASERA, SON OF LATE BUDHU BESRA, RESIDENT OF VILLAGE SINDWARI T AND, PS TUNDI, DISTRICT DHANBAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-8-128] [REFERRED TO]
BHIM SINGH VS. STATE OF BIHAR (NOW JHARKHAND) [LAWS(JHAR)-2023-1-75] [REFERRED TO]
BHIM SINGH VS. STATE OF BIHAR (NOW JHARKHAND) [LAWS(JHAR)-2023-1-75] [REFERRED TO]
CHOUTHA MUNDA VS. STATE OF BIHAR [LAWS(JHAR)-2023-2-92] [REFERRED TO]
MAHENDRA RAJWADE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-9-63] [REFERRED TO]
GOVIND VS. STATE OF M P [LAWS(MPH)-2004-10-1] [REFERRED TO]
VINOD S O RAMESHWAR KUMAR VS. STATE [LAWS(DLH)-2007-12-33] [REFERRED TO]
PARVINDER ALIAS PINKY VS. STATE NCT OF DELHI [LAWS(DLH)-2010-5-80] [REFERRED TO]
ARVIND DUBEY AND ORS. VS. STATE [LAWS(DLH)-2009-4-495] [REFERRED TO]
PREM RAJ VS. STATE OF DELHI [LAWS(DLH)-2010-1-414] [REFERRED TO]
JAYAN VS. STATE OF KERALA [LAWS(KER)-2006-12-83] [REFERRED TO]
STATE OF J&K VS. LAL SINGH [LAWS(J&K)-2003-11-25] [REFERRED TO]
MOOL RAJ VS. STATE [LAWS(J&K)-2005-11-35] [REFERRED TO]
RAM BABU VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2011-5-98] [REFERRED TO]
BABU KHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-1-25] [REFERRED TO : AIR 1953 SC 364 15]
MANJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2012-1-572] [REFERRED]
R.PANDI @ PANDIAN VS. STATE [LAWS(MAD)-2019-11-968] [REFERRED TO]
REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE VS. TALAWARA VENKATAPPA [LAWS(KAR)-2003-1-67] [REFERRED TO]
STATE VS. SASHIBHUSAN HARICHANDAN [LAWS(ORI)-1962-8-10] [REFERRED TO]
GULI CHAND VS. STATE OF RAJASTHAN [LAWS(SC)-1973-11-54] [RELIED ON]
BACHAN SINGH S O SAUDAGAR SINGH VS. STATE OF PUNJAB [LAWS(SC)-1979-5-24] [REFERRED TO]
DALBIR KAUR DALBIR SINGH VS. STATE OF PUNJAB [LAWS(SC)-1976-8-9] [RELIED ON]
MOHAN SINGH VS. STATE OF PUNJAB [LAWS(SC)-1962-3-13] [RELIED ON]
MASALTI MUNGA RAM BHAGWATI CHANDAN SINALI LAXMI PRASAD VS. STATE OF UTTAR PRADESH [LAWS(SC)-1964-5-4] [REFERRED]
ANSHAD SHASHI ALIAS SHASHIDHARAN VS. STATE OF KARNATAKA [LAWS(SC)-1994-4-45] [REFERRED TO]
SONU KUMAR VS. STATE OF H.P. [LAWS(HPH)-2023-12-81] [REFERRED TO]
VINUBHAI RANCHHODBHAI PATEL VS. RAJIVBHAI DUDABHAI PATEL & OTHERS [LAWS(SC)-2018-5-71] [REFERRED TO]
VISHNU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-4-263] [REFERRED TO]
RAGHAVA KURUP VS. STATE [LAWS(KER)-1953-9-21] [REFERRED TO]
AVANASIYAPPA GOUNDAN VS. STATE OF KERALA [LAWS(KER)-1960-2-38] [REFERRED TO]
KISHORE JHARA VS. STATE OF TRIPURA [LAWS(TRIP)-2022-5-21] [REFERRED TO]
SRI RAM VS. STATE OF UTTARAKHAND [LAWS(UTN)-2008-3-209] [EFERRED TO]
RAM AVTAR VS. STATE [LAWS(UTN)-2008-7-4] [REFERRED TO]
GULAB VS. STATE OF UTTAR PRADESH [LAWS(SC)-2021-12-31] [REFERRED TO]
PARSHURAM AND ORS. VS. THE STATE OF M.P. [LAWS(MPH)-2018-3-133] [REFERRED TO]
SHIV KUMAR GUPTA VS. STATE OF M.P. [LAWS(MPH)-2018-2-119] [REFERRED TO]
MUNNA @ MANSHALAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-5-254] [REFERRED TO]
SURENDRA PURI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-2-146] [REFERRED TO]
KARUNESH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-8-9] [REFERRED TO]
PIPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1990-1-79] [REFERRED TO]
S SUDERSHAN REDDY VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2006-7-18] [REFERRED TO]
KALEGURA PADMA RAO VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2007-2-166] [REFERRED TO]
MANO VS. STATE OF TAMIL NADU [LAWS(SC)-2007-4-23] [REFERRED TO]
KULESH MONDAL VS. STATE OF WEST BENGAL [LAWS(SC)-2007-9-56] [REFERRED TO]
RAJ KUMAR ALIAS RAJU VS. STATE OF UTTARANCHAL [LAWS(SC)-2008-4-102] [REFERRED TO]
HARI VS. STATE OF MAHARASHTRA [LAWS(SC)-2009-3-17] [REFERRED TO]
RAFIQ AHMED ALIAS RAFI VS. STATE OF U P [LAWS(SC)-2011-8-5] [REFERRED TO]
BHARATH ROY VS. STATE OF BIHAR [LAWS(PAT)-2023-2-38] [REFERRED TO]
DHANA HALWA VS. STATE OF ORISSA [LAWS(ORI)-2017-9-132] [REFERRED TO]
VUYYURI RATNA REDDI VS. STATE [LAWS(APH)-1962-7-21] [REFERRED TO]
CHETANLAL VS. STATE OF C G [LAWS(CHH)-2010-12-22] [REFERRED TO]
DAYA RAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2008-3-9] [REFERRED TO]
AMITABH DIXIT VS. STATE OF U.P. [LAWS(ALL)-2023-1-10] [REFERRED TO]
MAHENDRA SINGH VS. STATE OF U.P. [LAWS(ALL)-2023-2-99] [REFERRED TO]
PRADEEP VS. STATE OF U. P. [LAWS(ALL)-2022-2-167] [REFERRED TO]
BACHCHA PANDEY VS. STATE OF U.P. [LAWS(ALL)-2022-4-123] [REFERRED TO]
NET RAM VS. STATE OF U.P. [LAWS(ALL)-2022-4-142] [REFERRED TO]
SARAFAT VS. STATE OF U.P. [LAWS(ALL)-2022-6-48] [REFERRED TO]
RAM SAJEEVAN YADAV VS. STATE OF U.P. [LAWS(ALL)-2022-8-1] [REFERRED TO]
KANTA VS. STATE OF U.P. [LAWS(ALL)-2022-8-91] [REFERRED TO]
RAJA HUSSAIN VS. STATE [LAWS(ALL)-2019-9-36] [REFERRED TO]
ABDUL KARIM AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2020-3-132] [REFERRED TO]
AYODHYA PRASAD VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2019-12-244] [REFERRED TO]
RAHUL VS. STATE OF U.P. [LAWS(ALL)-2019-12-256] [REFERRED TO]
SHEO MOHAN VS. STATE OF U P [LAWS(ALL)-2017-9-275] [REFERRED TO]
NANNHA @ RAIS & ANOTHER VS. STATE OF U P [LAWS(ALL)-2018-8-131] [REFERRED TO]
BANSH RAJ VS. STATE OF U.P. [LAWS(ALL)-2019-10-21] [REFERRED TO]
NARESH VS. STATE [LAWS(ALL)-2017-8-464] [REFERRED TO]
MOHD SHAMIM GHOSI & ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-8-471] [REFERRED TO]
NANDE @ TAPESHWARI PRASAD VS. STATE OF U P [LAWS(ALL)-2017-8-475] [REFERRED TO]
PREM NARAIN VS. STATE OF U.P [LAWS(ALL)-2016-10-155] [REFERRED TO]
MUMTAZ VS. STATE OF U P [LAWS(ALL)-2016-5-347] [REFERRED]
SUDHIR KUMAR AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-7-302] [REFERRED TO]
SOHAN LAL @SURESH @ SODA VS. STATE [LAWS(DLH)-2014-1-399] [REFERRED TO]
RAKESH KUMAR VS. STATE [LAWS(DLH)-2014-3-309] [REFERRED TO]
ROSHAN SINGH VS. STATE OF U P [LAWS(ALL)-2014-8-390] [REFERRED TO]
SURJIT SARKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-4-29] [REFERRED TO]
AFSAR AND ANWAR VS. STATE [LAWS(DLH)-2012-4-197] [REFERRED TO]
JAFFAR @ RAJU VS. STATE [LAWS(DLH)-2013-5-164] [REFERRED TO]
PRAMOD GIRI VS. STATE OF DELHI [LAWS(DLH)-2021-6-64] [REFERRED TO]
MAHABIR VS. STATE OF U.P. [LAWS(ALL)-2010-2-319] [REFERRED TO]
DEVENDRA SINGH VS. STATE OF U P [LAWS(ALL)-2012-11-60] [REFERRED TO]
PAWAN KUMAR @ TAMATAR VS. STATE OF U.P. [LAWS(ALL)-2012-11-178] [REFERRED TO]
VIJAY PAL VS. STATE OF U.P. [LAWS(ALL)-2012-9-87] [REFERRED TO]
SHAKRABHAI VALABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2003-8-9] [REFERRED]
STATE OF MAHARASHTRA VS. RAJESH AND ORS. [LAWS(BOM)-2020-11-317] [REFERRED TO]
RAJNIKANT KESHAV BHANDARI VS. STATE [LAWS(BOM)-1966-8-17] [REFERRED]
STATE OF MAHARASHTRA VS. PRAKASH BAPU SAWANT [LAWS(BOM)-1996-7-152] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-12-10] [REFERRED TO]
PRAKASH BHAWANI PRASHAD VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2006-11-158] [REFERRED TO]
Basudeo Mahto VS. State of Jharkhand [LAWS(JHAR)-2009-12-183] [REFERRED TO]
SATTAR SK. AND ORS. VS. STATE OF WEST BENGAL [LAWS(CAL)-2016-3-31] [REFERRED TO]
STATE OF GUJARAT VS. ASHOKKUMAR KANTILAL JANI [LAWS(GJH)-2012-3-587] [REFERRED TO]
SHARWAN KUMAR VS. STATE OF U P [LAWS(ALL)-2006-11-172] [REFERRED TO]
HARI SINGH VS. STATE OF U P [LAWS(ALL)-2007-7-154] [REFERRED TO]
STATE OF U P VS. NARAIN [LAWS(ALL)-2008-5-131] [REFERRED TO]
PANCHAM ALIAS PACHUWA VS. STATE OF U P [LAWS(ALL)-2008-5-139] [REFERRED TO]
HONNAMMA @ ANJALI @ PAPI VS. STATE [LAWS(KAR)-2014-12-199] [REFERRED TO]
UMLAN DUNGDUNG ALIAS UMBALAN DUNGDUNG VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-3-106] [REFERRED TO]
BHALABHAI RUPABHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2014-4-11] [REFERRED TO]
MANOJ KALINDI VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-11-168] [REFERRED TO]
DURGA PRASAD ALIAS BABLU VS. STATE [LAWS(DLH)-2009-8-207] [REFERRED TO]
MAHENDER SINGH VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2010-2-309] [REFERRED TO]
VIDHYA RANI VS. STATE [LAWS(DLH)-2010-3-315] [REFERRED TO]
ANIL KUMAR GOYAL VS. STATE [LAWS(DLH)-2010-4-105] [REFERRED TO]
Muhammed VS. State of Kerala [LAWS(KER)-1999-11-73] [REFERRED TO]
NANU VS. STATE OF KERALA [LAWS(KER)-2005-4-23] [REFERRED TO]
GOLU ALIAS NAKUL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2002-4-13] [REFERRED TO]
RITESH BHARGAVA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2002-7-107] [REFERRED TO]
LOTAN VS. State of Rajasthan [LAWS(RAJ)-2003-4-6] [REFERRED TO]
Iliyas Pasha, S/o. Moula Sab VS. State of Karnataka by Bagepalli Police rep. by State Public Prosecutor [LAWS(KAR)-2011-9-59] [REFERRED TO]
SITA KANDI VS. STATE [LAWS(ORI)-1998-3-11] [REFERRED]
STATE VS. SASBIBHUSAN HARICHANDAN AND [LAWS(ORI)-1962-7-10] [REFERRED TO]
DHARAM PAL VS. STATE OF UTTAR PRADESH [LAWS(SC)-1975-9-33] [REFERRED TO]
MARACHALIL PAKKU VS. STATE OF MADRAS [LAWS(SC)-1954-5-25] [DISTINGUISHED]
JASHUBHA BHARATSINH GOHIL VS. STATE OF GUJARAT [LAWS(SC)-1994-4-38] [REFERRED TO]
SANDEEP VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-8-14] [REFERRED TO]
SIYADEEN @ BHAKADA KOL VS. STATE OF M P [LAWS(MPH)-2018-8-48] [REFERRED TO]
NARENDRA RAIKWAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-2-61] [REFERRED TO]
BADRA VS. STATE [LAWS(RAJ)-1954-1-10] [REFERRED TO]
KUTTAN PILLAI ALIAS KUTTAPPAN VS. STATE OF KERALA [LAWS(KER)-1960-10-32] [REFERRED TO]
SAHABUDDIN VS. STATE OF ASSAM [LAWS(SC)-2012-12-44] [REFERRED TO]
MUNIGADAPPA MEENAIAH VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2008-7-136] [REFERRED TO]
VINAY KUMAR RAI VS. STATE OF BIHAR [LAWS(SC)-2008-8-131] [REFERRED TO]
HUKAM SINGH VS. STATE OF RAJASTHAN [LAWS(SC)-2000-9-126] [REFERRED]
MALHU YADAV VS. STATE OF BIHAR [LAWS(SC)-2002-5-11] [REFERRED]
GAJOO VS. STATE OF UTTARAKHAND [LAWS(SC)-2012-9-37] [REFERRED TO]
NEPALI YADAV VS. STATE OF BIHAR [LAWS(PAT)-2022-7-37] [REFERRED TO]
NARAYAN SAH VS. STATE OF BIHAR [LAWS(PAT)-2024-2-83] [REFERRED TO]
RAJ KISHOR BEHERA VS. STATE OF ODISHA [LAWS(ORI)-2022-8-91] [REFERRED TO]
SURESH PAL SINGH VS. STATE OF U P [LAWS(ALL)-2014-8-402] [REFERRED TO]
RAM PRASAD AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-12-79] [REFERRED TO]
RAJESH AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-12-115] [REFERRED TO]
RAMESHWAR S/O BANTE LAL VS. STATE OF U.P. [LAWS(ALL)-2013-1-42] [REFERRED TO]
ALI MOHD VS. STATE OF U.P [LAWS(ALL)-2013-5-9] [REFERRED TO]
THAKUR RAM VS. STATE OF MP [LAWS(CHH)-2013-7-41] [REFERRED TO]
STATE OF U.P. VS. LAEEK [LAWS(ALL)-2022-10-48] [REFERRED TO]
AJAB NARAIN BARANWAL VS. STATE OF U.P. [LAWS(ALL)-2022-12-31] [REFERRED TO]
RAJ KUMAR VS. STATE OF U.P. [LAWS(ALL)-2022-12-33] [REFERRED TO]
YUNUS VS. STATE OF U. P. [LAWS(ALL)-2022-12-81] [REFERRED TO]
LALA RAM VS. STATE OF U.P. [LAWS(ALL)-2024-3-51] [REFERRED TO]
JHAPTI AND (4) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-270] [REFERRED TO]
NEPAL VS. STATE [LAWS(ALL)-2018-10-173] [REFERRED TO]
HARENDERA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2019-10-238] [REFERRED TO]
RAJESH ALIAS PILLU VS. STATE OF U.P. [LAWS(ALL)-2019-12-374] [REFERRED TO]
JAI RAM HARIJAN VS. STATE OF U P [LAWS(ALL)-2019-2-68] [REFERRED TO]
BHOOKAN VS. STATE OF U P [LAWS(ALL)-2019-5-114] [REFERRED TO]
MAHEY ALAM VS. STATE [LAWS(ALL)-2020-3-22] [REFERRED TO]
FOOLBADAN VS. STATE OF U.P. [LAWS(ALL)-2021-1-21] [REFERRED TO]
SATISH KASHYAP VS. STATE OF U. P. [LAWS(ALL)-2021-2-36] [REFERRED TO]
ABBAS AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2016-6-113] [REFERRED]
NANHEY @ RAJPATI MISHRA VS. STATE OF U P [LAWS(ALL)-2017-10-268] [REFERRED TO]
PRABHU AGED ABOUT 60 YEARS VS. THE STATE OF U.P. [LAWS(ALL)-2017-3-264] [REFERRED TO]
ANIL KUMAR AND OTHERS VS. STATE OF U P [LAWS(ALL)-2017-8-365] [REFERRED TO]
SATTEY AND OTHERS VS. STATE OF U P [LAWS(ALL)-2018-10-225] [REFERRED TO]
SABIR BEG VS. STATE OF U P [LAWS(ALL)-2018-8-89] [REFERRED TO]
BACHCHA VS. STATE OF U P [LAWS(ALL)-2007-8-237] [REFERRED TO]
GIRIND SINGH YADAV VS. STATE OF U P [LAWS(ALL)-2008-2-184] [REFERRED TO]
BINDU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-12-44] [REFERRED TO]
VIKAS YADAV AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(DLH)-2015-2-237] [REFERRED TO]
VIKAS YADAV AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(DLH)-2015-2-237] [REFERRED TO]
INDERJEET SINGH VS. STATE [LAWS(DLH)-2014-5-119] [REFERRED TO]
VIJAY VS. STATE GNCT OFDELHI [LAWS(DLH)-2014-9-35] [REFERRED TO]
LAL BAHADUR VS. STATE [LAWS(DLH)-2013-11-239] [REFERRED TO]
OM PRAKASH VS. STATE [LAWS(DLH)-2013-8-207] [REFERRED TO]
STATE OF GUJARAT VS. SHIVNARESH PRUTHVINATH TRIVEDI AND ORS [LAWS(GJH)-2012-2-644] [REFERRED TO]
KAMLESH MALKARNEKAR VS. STATE OF GOA [LAWS(BOM)-2020-2-225] [REFERRED TO]
BIRSHA MURAH VS. STATE OF ASSAM [LAWS(GAU)-2024-4-36] [REFERRED TO]
STATE OF MAHARASHTRA VS. TRIBHUVAN BHAGWAN SHEKHADAR [LAWS(BOM)-1996-6-146] [REFERRED TO]
KATTA RAMAKRISHNA REDDI VS. KRISHNA REDDY [LAWS(APH)-1973-4-18] [REFERRED TO]
BIMLA DEVI VS. STATE OF H. P. [LAWS(HPH)-2024-2-24] [REFERRED TO]
DHANESWAR BORA VS. STATE OF ASSAM [LAWS(GAU)-2018-9-142] [REFERRED TO]
RATNA GHOSH W/O SHIB SANKAR GHOSH VS. STATE OF TRIPURA [LAWS(GAU)-2012-10-75] [REFERRED TO]
NAVNATH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-118] [REFERRED TO]
GUDDU RAJ @ MD GULAM @ MUSTAFA VS. STATE [LAWS(DLH)-2018-7-104] [REFERRED TO]
RAJALAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2002-8-59] [REFERRED TO]
VED PRAKASH AND ANR. VS. STATE [LAWS(DLH)-2009-4-415] [REFERRED TO]
MOHD ALI VS. STATE OF DELHI [LAWS(DLH)-2006-12-145] [REFERRED TO]
SUDHIR ANNAJI CHOUDHARY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-1-102] [REFERRED TO]
ANGELA DINIZ VS. STATE [LAWS(BOM)-2012-1-63] [REFERRED TO]
DASHRATH DADA SALUNKHE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-6-15] [REFERRED TO]
STATE OF MAHARASHTRA VS. VIJAY TUKARAM KUSALKAR [LAWS(BOM)-2015-2-199] [REFERRED TO]
PEHLAD VS. STATE OF HARYANA [LAWS(P&H)-2014-2-528] [REFERRED TO]
SHIVAJI RAO AND ANOTHER VS. STATE OF MAHARASHTRA [LAWS(SC)-1968-12-25] [REFERRED TO]
RAM TAHAL VS. STATE OF UTTAR PRADESH [LAWS(SC)-1971-11-11] [APPLIED]
KAPUR CHAND POKHRAJ VS. STATE OF BOMBAY [LAWS(SC)-1958-3-22] [REFERRED]
PAPPU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-2-133] [REFERRED TO]
SURESH KUMAR AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-2-34] [REFERRED TO]
SANGRAM & ORS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-8-111] [REFERRED TO]
MADAN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(MPH)-2018-3-215] [REFERRED TO]
KALLU KHAN VS. STATE OF M.P. [LAWS(MPH)-2018-3-565] [REFERRED TO]
LALMAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-4-23] [REFERRED TO]
MUKESH AND ANOTHER VS. STATE FOR NCT OF DELHI AND OTHERS. [LAWS(SC)-2017-5-43] [REFERRED TO]
VEERENDRA VS. STATE OF MADHYA PRADESH [LAWS(SC)-2022-5-54] [REFERRED TO]
ALAMIN MIAH VS. STATE OF TRIPURA [LAWS(TRIP)-2020-7-48] [REFERRED TO]
MD. MAJID MIAH VS. STATE OF TRIPURA [LAWS(TRIP)-2022-1-13] [REFERRED TO]
POORAN AND ORS. VS. STATE [LAWS(UTN)-2007-5-64] [REFERRED TO]
STATE OF BIHAR VS. RAJ KUMAR MAHTO [LAWS(PAT)-2006-9-63] [REFERRED TO]
SUCHA SINGH VS. STATE OF PUNJAB [LAWS(SC)-2003-7-60] [REFERRED]
GALI VENKATAIAH VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2007-11-32] [REFERRED TO]
STATE VS. SARAVANAN [LAWS(SC)-2008-10-79] [REFERRED TO]
ARJUN MAHTO VS. STATE OF BIHAR [LAWS(SC)-2008-8-23] [REFERRED TO]
DAULATRAM SADRAM TELI VS. STATE OF CHHATTISGARH [LAWS(SC)-2008-9-104] [REFERRED TO]
BABULAL SAHU VS. STATE OF ODISHA [LAWS(ORI)-2022-1-1] [REFERRED TO]
BIBHA TANDI VS. STATE OF ODISHA [LAWS(ORI)-2022-5-7] [REFERRED TO]
GULGULA@ GULAP KHAN VS. STATE OF ODISHA [LAWS(ORI)-2022-5-56] [REFERRED TO]
DIBAKAR SWAIN VS. STATE OF ODISHA [LAWS(ORI)-2022-7-1] [REFERRED TO]
INDRAPAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2008-11-8] [REFERRED TO]
DURGESH PRADHAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2009-7-5] [REFERRED TO]
RAJENDRA GANDHI VS. STATE OF C.G. [LAWS(CHH)-2011-7-94] [REFERRED TO]
ROHIT KUMAR VS. STATE OF C.G. [LAWS(CHH)-2012-10-59] [REFERRED TO]
TULSIRAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2014-10-28] [REFERRED]
IN RE, VUYYURI RATNA REDDI AND ANOTHER VS. STATE [LAWS(APH)-1961-4-17] [REFERRED TO]
GANGA SINGH & OTHERS VS. STATE OF U P [LAWS(ALL)-2016-9-54] [REFERRED]
JAI PAL SINGH AND (3) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-10-270] [REFERRED TO]
RAM MANOHAR VS. STATE OF U P [LAWS(ALL)-2015-5-175] [REFERRED TO]
KALP NARAIN AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-5-13] [REFERRED TO]
RAM LAKHAN AND OTHERS VS. STATE OF U P [LAWS(ALL)-2016-5-512] [REFERRED]
SEWA SINGH AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-8-424] [REFERRED TO]
RAM MILAN AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-9-265] [REFERRED TO]
RAM NARESH VS. STATE [LAWS(ALL)-2018-3-205] [REFERRED TO]
SHYAMOO @ PAPPU VS. STATE OF U P [LAWS(ALL)-2018-1-331] [REFERRED TO]
AVADHESH KUMAR VS. STATE OF U P [LAWS(ALL)-2018-7-154] [REFERRED TO]
GAMBHIR SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-1-7] [REFERRED TO]
LOKAI CHAMAR VS. STATE OF U.P. [LAWS(ALL)-2019-11-3] [REFERRED TO]
KADIR VS. STATE [LAWS(ALL)-2019-2-86] [REFERRED TO]
RAM JEEVAN VS. STATE OF U.P. [LAWS(ALL)-2019-4-300] [REFERRED TO]
KESHAV SINGH @ KESHO VS. STATE OF U.P. [LAWS(ALL)-2020-12-17] [REFERRED TO]
RAM JI VS. STATE [LAWS(ALL)-2020-3-80] [REFERRED TO]
STATE OF U.P. VS. GOVIND PASI [LAWS(ALL)-2022-10-18] [REFERRED TO]
MUMTAZIM VS. STATE OF U.P. [LAWS(ALL)-2022-12-5] [REFERRED TO]
LALJI VS. STATE OF U.P. [LAWS(ALL)-2023-3-21] [REFERRED TO]
YARAGADA GOVIND VS. STATE OF A P [LAWS(APH)-2018-4-34] [REFERRED TO]
DARUVURI SUBBA RAO VS. STATION HOUSE OFFICER TALUK POLICE STATION [LAWS(APH)-2003-12-3] [REFERRED TO]
MASOOLA MASTAN VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2006-12-13] [REFERRED TO]
RAKESH KUMAR YADAV VS. STATE OF U P [LAWS(ALL)-2014-8-541] [REFERRED TO]
SHYAMA DEVI VS. STATE OF WEST BENGAL [LAWS(CAL)-1987-2-1] [REFERRED TO]
GANGA SINGH AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2014-4-351] [REFERRED TO]
STATE OF H P VS. OM PARKASH [LAWS(HPH)-2003-3-8] [REFERRED TO]
SANJEEV ALIAS SONU & BIRENDER @ BOYA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2013-5-356] [REFERRED TO]
SURENDER VS. STATE [LAWS(DLH)-2013-8-135] [REFERRED TO]
STATE OF MAHARASHTRA VS. SHANKAR SAKHARAM JADHAV [LAWS(BOM)-1956-11-8] [REFERRED TO]
VILAS S/O SHIWAJI PAWAR VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-3-163] [REFERRED TO]
PHILIP BHIMSENT AIND VS. STATE OF MAHARASHTRA [LAWS(BOM)-1994-12-12] [REFERRED TO]
JODHA KHODA RABARI VS. STATE OF GUJARAT [LAWS(GJH)-1992-3-22] [REFERRED TO]
STATE OF MAHARASHTRA VS. MANDEO HARIBHAU DAYARE [LAWS(BOM)-2020-10-371] [REFERRED TO]
JWALA MOHAN VS. STATE [LAWS(ALL)-1962-10-5] [REFERRED TO]
BABAN ALIAS SHANKAR UDAYSING RAJPUT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2000-10-73] [REFERRED TO]
SENTU MONDAL VS. STATE [LAWS(CAL)-2015-6-66] [REFERRED TO]
PARVINDER VS. STATE OF U P [LAWS(ALL)-2003-11-123] [REFERRED TO]
CHANDRA BHAN VS. STATE OF U P [LAWS(ALL)-2004-9-154] [REFERRED TO]
NANKA VS. STATE OF U P [LAWS(ALL)-2004-4-188] [REFERRED TO]
SURENDRA VS. STATE OF U P [LAWS(ALL)-2008-5-130] [REFERRED TO]
PRAKASH VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2006-11-139] [REFERRED TO]
SURENDER KUMAR ALIAS HAPPY VS. STATE [LAWS(DLH)-2000-9-124] [REFERRED]
PANDHRINATH PUNJARAM LAHANE VS. STETE OF MAHARASHTRA [LAWS(BOM)-2007-4-67] [REFERRED TO]
PANDHARINATH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-4-175] [REFERRED TO]
STATE OF MAHARASHTRA VS. HARESH MOHANDAS RAJPUT [LAWS(BOM)-2008-1-123] [REFERRED TO]
MUKESH GUPTA & ORS. VS. STATE OF J&K & ORS. [LAWS(J&K)-2016-3-56] [REFERRED TO]
STATE OF GUJARAT VS. AMRA SAMAT RABARI [LAWS(GJH)-2020-1-228] [REFERRED TO]
RAJENDRA DADA ZARGAD VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2014-9-142] [REFERRED TO]
LOKESH AND ORS. VS. STATE OF KARNATAKA [LAWS(KAR)-2016-3-196] [REFERRED TO]
MOHAN ALIAS MOHAN REDDY VS. STATE [LAWS(MAD)-2008-3-281] [REFERRED TO]
HAJI HAMID KHAN VS. STATE [LAWS(DLH)-2011-6-82] [REFERRED TO]
ASHOK KUMAR VS. STATE [LAWS(DLH)-2008-7-90] [REFERRED TO]
RAM BILAS SINGH VS. STATE OR BIHAR [LAWS(SC)-1963-1-18] [REFERRED TO]
RAJESH VS. STATE OF KERALA [LAWS(KER)-2020-9-378] [REFERRED TO]
PERIYASAMY VS. STATE REP BY INSPECTOR OF POLICE [LAWS(MAD)-2019-7-228] [REFERRED TO]
MAHENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-5-41] [REFERRED TO]
PAPPI ALIAS MEHBOOB VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-1-36] [REFERRED TO]
KARNAIL SINGH VS. STATE OF PUNJAB [LAWS(SC)-1954-1-1] [EXPLAINED]
BED RAJ VS. STATE OF UTTAR PRADESH [LAWS(SC)-1955-9-16] [REFERRED TO]
FAGUNA KANTA NATH VS. STATE OF ASSAM [LAWS(SC)-1959-1-8] [DISTINGUISHED]
CHATUR SINGH VS. STATE OF M.P. [LAWS(MPH)-2018-3-40] [REFERRED TO]
OMPRAKASH CHOUDHARY VS. STATE OF M P [LAWS(MPH)-2018-6-22] [REFERRED TO]
HARIDAS SHENDE & ANR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-1-144] [REFERRED TO]
ASHOK SINGH VS. STATE OF M P [LAWS(MPH)-2019-4-68] [REFERRED TO]
GAJJI SON OF LADU AND ORS. VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2018-3-120] [REFERRED TO]
BABAN SHANKAR DAPHAL VS. STATE OF MAHARASHTRA [LAWS(SC)-2025-1-94] [REFERRED TO]
GUMANSINH @ LALO @ RAJU BHIKHABHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(SC)-2021-9-8] [REFERRED TO]
MD. ABU JALAL MIAH VS. STATE OF TRIPURA [LAWS(TRIP)-2019-7-16] [REFERRED TO]
HARI RAM VS. STATE OF PUNJAB [LAWS(P&H)-1992-9-26] [REFERRED TO]
MURUGAN VS. STATE REP. BY THE INSPECTOR OF POLICE,RAMANATHAPURAM DISTRICT [LAWS(MAD)-2012-3-353] [REFERRED TO]
RIZAN VS. STATE OF CHHATTISGARH [LAWS(SC)-2003-1-108] [REFERRED TO]
BHARGAVAN VS. STATE OF KERALA [LAWS(SC)-2003-11-80] [REFERRED TO]
KAPILDEO SINGH S/O MISHRI SINGH VS. STATE OF BIHAR [LAWS(PAT)-2011-12-174] [REFERRED]
SALIM SAHAB VS. STATE OF MADHYA PRADESH [LAWS(SC)-2006-12-20] [REFERRED TO]
HARDEEP SINGH VS. STATE OF HARYANA [LAWS(SC)-2008-6-5] [REFERRED TO]
JAGAT SINGH VS. STATE [LAWS(P&H)-1954-5-17] [REFERRED]
SANJAY PASWAN VS. STATE OF BIHAR [LAWS(PAT)-2022-11-12] [REFERRED TO]
SRI RANGA THEVAR AND OTHERS VS. THE STATE BY SUB-INSPECTOR OF POLICE SRIVAIKUNDAM POLICE STATION [LAWS(MAD)-2006-1-247] [REFERRED TO]
HEMANTA KUMAR PATEL VS. STATE OF ODISHA [LAWS(ORI)-2022-7-13] [REFERRED TO]
HEMANTA KUMAR PATEL VS. STATE OF ODISHA [LAWS(ORI)-2022-7-13] [REFERRED TO]
ABHIMANYU PATTNAIK VS. STATE OF ODISHA [LAWS(ORI)-2022-9-63] [REFERRED TO]
KOTHI SUBBARAMAIAH ALIAS BUDDAIAH VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1983-12-38] [REFERRED TO]
MAGAOTI SATYANARAYANA VS. STATE OF A P [LAWS(APH)-1984-7-25] [REFERRED TO]
SANTOSH @ CHIYAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2014-10-51] [REFERRED TO]
ANIL KUMAR @ MITHU & OTHERS VS. STATE [LAWS(DLH)-2016-9-99] [REFERRED TO]
SARJEET VS. STATE OF U. P. [LAWS(ALL)-2022-12-65] [REFERRED TO]
ASHFAQ VS. STATE OF U P [LAWS(ALL)-2019-2-65] [REFERRED TO]
BHAGWAT AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2020-2-478] [REFERRED TO]
MOHAN VS. STATE OF U.P. [LAWS(ALL)-2022-4-187] [REFERRED TO]
KARAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-5-220] [REFERRED TO]
KAILASH VS. STATE OF U.P. [LAWS(ALL)-2023-1-17] [REFERRED TO]
SIDDHNATH VS. STATE OF MADHYA PRADESH NOW CHHATTISGARH [LAWS(CHH)-2009-11-1] [REFERRED TO]
KHEDU RAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2010-1-12] [REFERRED TO]
GUNARAM SHRIRAM SURYAVANSHI VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2012-1-54] [REFERRED TO]
INDRABHAN VS. STATE OF U. P. [LAWS(ALL)-2019-8-76] [REFERRED TO]
DHARAM VEER VS. STATE OF U P [LAWS(ALL)-2019-8-126] [REFERRED TO]
INAYATULLAH VS. STATE OF U P [LAWS(ALL)-2019-8-127] [REFERRED TO]
LAL CHAND GUPTA VS. STATE OF U P [LAWS(ALL)-2019-9-190] [REFERRED TO]
SHEO KUMAR ALIAS BATOONI SINGH VS. STATE OF U P [LAWS(ALL)-2018-3-136] [REFERRED TO]
BHAGWAN DIN & OTHERS VS. STATE OF U P [LAWS(ALL)-2017-8-368] [REFERRED TO]
JAGESHWAR VS. STATE OF U P [LAWS(ALL)-2017-8-420] [REFERRED TO]
SANTOSH KUMAR SHUKLA VS. STATE OF U P [LAWS(ALL)-2017-8-438] [REFERRED TO]
HIRA VS. STATE OF U.P. [LAWS(ALL)-2017-5-311] [REFERRED TO]
VISHUN KUMAR & ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-8-469] [REFERRED TO]
SHEO KUMAR @ BAGGAR VS. STATE OF U P [LAWS(ALL)-2017-9-267] [REFERRED TO]
RAM NARAYAN NISHAD @ RAMAINA VS. STATE OF U.P. [LAWS(ALL)-2018-1-15] [REFERRED TO]
RAJ NATH VS. STATE OF U.P. [LAWS(ALL)-2018-11-212] [REFERRED TO]
CHANDER VS. STATE OF U.P. [LAWS(ALL)-2018-11-213] [REFERRED TO]
JANMED VS. STATE OF U.P. [LAWS(ALL)-2018-11-225] [REFERRED TO]
KARTAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-8-54] [REFERRED TO]
JIYA LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-8-62] [REFERRED TO]
SUBBASH CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1994-6-10] [REFERRED TO]
MOHD. ASHRAF VS. STATE [LAWS(DLH)-2018-3-116] [REFERRED TO]
SALEEM ALIAS GAMA VS. STATE [LAWS(DLH)-2018-11-403] [REFERRED TO]
KRISHAN KHOKAR VS. CBI [LAWS(DLH)-2018-12-398] [REFERRED TO]
GOVIND RAJ VS. STATE (NCT OF DELHI) [LAWS(DLH)-2019-2-123] [REFERRED TO]
SAMBHU BORA VS. STATE OF ASSAM [LAWS(GAU)-1986-4-1] [REFERRED TO]
RAKESH KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-2008-9-94] [REFERRED TO]
MAHENDRAPAL VS. STATE [LAWS(ALL)-1954-9-23] [REFERRED TO]
SANGRAM MUNDA VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-5-140] [REFERRED TO]
MAHESH @ DAMO PRAHLADMAL SINDHI VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-641] [REFERRED TO]
SK. ALAM VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-11-7] [REFERRED TO]
STATE VS. ASHOK KUMAR PANDEY [LAWS(DLH)-2001-2-1] [REFERRED]
ZINA KALU VS. STATE OF GUJARAT [LAWS(GJH)-2019-10-264] [REFERRED TO]
TARLOCHAN SINGH VS. STATE OF J&K [LAWS(J&K)-2016-1-2] [REFERRED TO]
JASBIR SINGH VS. STATE OF J&K [LAWS(J&K)-2016-2-11] [REFERRED TO]
RAJAGOPAL @ KEMBABAN BINU VS. STATE OF KERALA [LAWS(KER)-2020-11-12] [REFERRED TO]
BANDHURAM KANWAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-4-15] [REFERRED TO]
BABBA AND ORS. VS. STATE OF PUNJAB [LAWS(P&H)-2015-4-306] [REFERRED TO]
ZAHID ALIAS BALLU ALIAS SALEEM VS. STATE [LAWS(DLH)-2009-4-224] [REFERRED TO]
DEVI DAYAL @ RAJU VS. STATE [LAWS(DLH)-2009-7-364] [REFERRED TO]
NAKULA HATI AND ANR. VS. STATE OF ORISSA [LAWS(ORI)-2009-7-94] [REFERRED TO]
BRATHI ALIAS SUKHDEV SINGH VS. STATE OF PUNJAB [LAWS(SC)-1990-10-53] [RELIED ON]
MAINA SINGH VS. STATE OF RAJASTHAN [LAWS(SC)-1976-3-81] [CONSIDERED]
NISAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2002-5-43] [REFERRED TO]
HARNAND RAM AND OTHERS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-12-62] [REFERRED TO]
SANJAY VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-5-71] [REFERRED TO]
MARIMUTHU VS. STATE [LAWS(MAD)-2019-11-125] [REFERRED TO]
STATE VS. BABULAL AND BHERUMAL [LAWS(RAJ)-1955-11-7] [REFERRED TO]
KISHORE KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-1996-5-114] [REFERRED TO]
HARI SHANKER & ANR. VS. STATE OF RAJASTHAN [LAWS(RAJ)-1998-4-68] [REFERRED TO]
KARULAL VS. STATE OF MADHYA PRADESH [LAWS(SC)-2020-10-12] [REFERRED TO]
DINESH VS. STATE OF RAJSTHAN [LAWS(RAJ)-2011-7-13] [REFERRED TO]
DINESH VS. STATE OF RAJSTHAN [LAWS(RAJ)-2011-7-14] [REFERRED TO]
BHARWAD MEPA DANA VS. STATE OF BOMBAY [LAWS(SC)-1959-11-6] [REFERRED]
ANTONY VS. STATE OF KERALA [LAWS(KER)-2024-7-84] [REFERRED TO]
MOHD JAFAR MAULANA & ANR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-3-318] [REFERRED TO]
GANGARAM AND OTHERS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-10-269] [REFERRED TO]
VARKEY VS. STATE [LAWS(KER)-1955-2-8] [REFERRED TO]
CHELLAPPAN NAIR VS. STATE OF KERALA [LAWS(KER)-1960-8-12] [REFERRED TO]
HARI RAM VS. STATE OF U P [LAWS(SC)-2004-8-40] [REFERRED TO]
RAM SINGH VS. STATE OF MADHYA PRADESH [LAWS(SC)-2008-10-17] [REFERRED TO]
SONELAL VS. STATE OF M P [LAWS(SC)-2008-7-140] [REFERRED TO]
MARANADU VS. STATE [LAWS(SC)-2008-9-65] [REFERRED TO]
ABDUL SAYEED VS. STATE OF MADHYA PRADESH [LAWS(SC)-2010-9-91] [REFERRED TO]
RAJESH RANJAN @ PAPPU YADAV VS. STATE OF BIHAR THROUGH THE C.B.I. [LAWS(PAT)-2013-5-35] [REFERRED TO]
BENUDHAR MAHALIK AND ORS. VS. STATE OF ORISSA [LAWS(ORI)-2015-7-10] [REFERRED TO]
YOGESH SINGH VS. MAHABEER SINGH & ORS. [LAWS(SC)-2016-10-41] [REFERRED TO]
BINOD TATWA, SON OF LATE NARAIN PRASAD TATAWA VS. STATE OF BIHAR [LAWS(PAT)-2018-1-344] [REFERRED TO]
KESHWAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2020-2-24] [REFERRED TO]
HARIHAR SINGH YADAV VS. STATE OF BIHARR [LAWS(PAT)-2022-3-28] [REFERRED TO]
KHEM KARAN VS. STATE OF U P [LAWS(ALL)-2015-9-374] [REFERRED]
ASTAFA & OTHERS VS. STATE OF U.P. [LAWS(ALL)-2016-10-141] [REFERRED TO]
JAGANNATH AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-7-311] [REFERRED TO]
RISHI TANDAN VS. STATE OF U P [LAWS(ALL)-2016-5-358] [REFERRED]
SAMAR BAHADUR VS. STATE OF U P [LAWS(ALL)-2016-7-226] [REFERRED]
MAHESH & OTHERS VS. STATE OF U P [LAWS(ALL)-2017-7-321] [REFERRED TO]
TALLAN & OTHERS VS. STATE OF U P [LAWS(ALL)-2017-7-330] [REFERRED TO]
KHEM CHAND VS. STATE OF U P [LAWS(ALL)-2018-9-9] [REFERRED TO]
MITHAIYA VS. STATE [LAWS(ALL)-2019-7-52] [REFERRED TO]
DEVENDRA KUMAR VS. STATE OF U P [LAWS(ALL)-2019-9-118] [REFERRED TO]
IRFAN VS. STATE OF U.P. [LAWS(ALL)-2020-1-189] [REFERRED TO]
RAM SHANKAR VS. STATE OF U.P. [LAWS(ALL)-2022-12-28] [REFERRED TO]
DHAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-3-98] [REFERRED TO]
REENA SRIVASTAVA VS. STATE OF U.P. [LAWS(ALL)-2022-7-36] [REFERRED TO]
MUTUR RAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2009-11-22] [REFERRED TO]
SHRIRAM VS. STATE OF M.P [LAWS(CHH)-2009-12-37] [REFERRED TO]
KHEDU RAM VS. STATE OF C G [LAWS(CHH)-2010-1-44] [REFERRED TO]
RAMKHILAWAN YADAV VS. STATE OF C G [LAWS(CHH)-2014-10-27] [REFERRED]
SUNIL VS. STATE OF U.P. [LAWS(ALL)-2024-8-39] [REFERRED TO]
Nese Sankarayya VS. STATE [LAWS(APH)-1956-1-11] [REFERRED TO]
CHINCHOO LINGAYYA VS. STATE [LAWS(APH)-1957-10-15] [REFERRED TO]
AJAY S/O VINAY KUMAR BHATTACHARYA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2013-1-18] [REFERRED TO]
SIRAJ HAZARIKA VS. STATE OF ASSAM [LAWS(GAU)-2009-5-44] [REFERRED TO]
ABDUL MANNAN ALIAS MANNAN MIAH VS. STATE OF TRIPURA [LAWS(GAU)-2013-3-14] [REFERRED TO]
ANKULA SADANANDA BEHARA ALIAS MOJIYA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2003-10-23] [REFERRED TO]
KULWINDER VS. STATE OF NCT OF DELHI & ORS [LAWS(DLH)-2018-8-369] [REFERRED TO]
DEEPAK YADAV VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2018-2-110] [REFERRED TO]
MULLA ALIAS KALU ALIAS TAHIR VS. STATE OF UP [LAWS(ALL)-2010-8-148] [REFERRED TO]
ANWAR VS. STATE [LAWS(ALL)-2011-5-51] [REFERRED TO]
AMAR & ANR VS. STATE (DELHI ADMN) [LAWS(DLH)-2012-3-775] [REFERRED]
PRAVEEN VS. STATE [LAWS(DLH)-2012-4-389] [REFERRED TO]
STATE NCT OF DELHI VS. PRAKASH [LAWS(DLH)-2012-2-44] [REFERRED TO]
NAVEEN KUMAR AHUJA VS. STATE [LAWS(DLH)-2012-7-352] [REFERRED TO]
SHIV CHARAN @ KALU VS. STATE (N.C.T. OF DELHI) [LAWS(DLH)-2012-9-404] [REFERRED TO]
RAJESH SINGH VS. STATE OF U P [LAWS(ALL)-2014-5-411] [REFERRED TO]
STATE OF GUJARAT VS. ASHOKKUMAR KANTILAL JANI [LAWS(GJH)-2012-3-124] [REFERRED TO]
KANUDIYABHAI GULIYABHAI DHANUK VS. STATE OF GUJARAT [LAWS(GJH)-2013-4-342] [REFERRED TO]
BHOPAL VS. STATE OF U P [LAWS(ALL)-2007-8-201] [REFERERD TO]
YUNUS VS. STATE OF U P [LAWS(ALL)-2009-7-50] [REFERRED TO]
BUDDHADEB LAHA VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2017-1-28] [REFERRED TO]
CHAND RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-1-13] [REFERRED TO]
RAHISUDDIN VS. STATE [LAWS(DLH)-2013-9-396] [REFERRED TO]
ANGREJ SINGH VS. STATE [LAWS(DLH)-2013-10-395] [REFERRED TO]
RANBIR @ PAPPU VS. STATE [LAWS(DLH)-2013-11-286] [REFERRED TO]
PRAKASH KUMAR @ PAKKA VS. STATE [LAWS(DLH)-2013-5-194] [REFERRED TO]
NARSHYA BHAGA GAUND VS. STATE OF MAHARASHTRA [LAWS(BOM)-1996-11-31] [REFERRED TO]
GAJU EKNATH PAWAR VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-2-107] [REFERRED TO]
SANKAR BAKTI VS. STATE OF ASSAM [LAWS(GAU)-2024-6-22] [REFERRED TO]
OM PRAKASH VS. STATE [LAWS(ALL)-1955-10-1] [REFERRED TO]
STATE OF MAHARASHTRA VS. DADASAHEB RANE [LAWS(BOM)-2006-11-149] [REFERRED TO]
SURESH KUMAR VS. STATE OF J & K [LAWS(J&K)-2015-8-41] [REFERRED TO]
MELARAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-2-43] [REFERRED TO]
D PRAKASAM VS. STATE [LAWS(MAD)-2008-4-221] [REFERRED TO]
RAJ KUMAR @ MOGHLI AND ANOTHER VS. STATE OF HARYANA [LAWS(P&H)-2017-3-294] [REFERRED TO]
MUKESH @ BITTU VS. STATE OF M P [LAWS(MPH)-2013-9-348] [REFERRED]
HARISH VS. STATE OF DELHI [LAWS(DLH)-2008-1-97] [REFERRED TO]
STATE OF MAHARASHTRA VS. NINA TRAMBAK TADAS [LAWS(BOM)-2015-2-112] [REFERRED TO]
PUTHENTHARA MOHANAN VS. STATE OF KERALA [LAWS(KER)-1989-9-4] [REFERRED TO]
REHMAN VS. STATE [LAWS(DLH)-2010-10-33] [REFERRED TO]
MOHD ZAHID VS. STATE [LAWS(DLH)-2010-8-174] [REFERRED TO]
STATE OF KARNATAKA VS. RAJAN S O KESHAVAN [LAWS(KAR)-1993-11-2] [RELIED ON]
STATE OF KARNATAKA VS. MUNIYAPPA [LAWS(KAR)-2006-4-34] [REFERRED TO]
SHAJI VS. STATE OF KERALA [LAWS(KER)-2005-4-22] [REFERRED TO]
SATNAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-4-305] [REFERRED TO]
DOLAMAM PATEL AND ANR. VS. STATE OF ORISSA [LAWS(ORI)-1999-6-34] [REFERRED TO]
SAHEB RAM SURYABANSI VS. STATE OF ORISSA [LAWS(ORI)-1997-3-27] [REFERRED TO]
AZAD SINGH & ANR. VS. STATE OF HARYANA [LAWS(P&H)-2005-1-136] [REFERRED TO]
VYASAN VS. STATE OF KERALA [LAWS(KER)-2012-3-315] [REFERRED TO]
SUDHAKAR VS. STATE [LAWS(MAD)-2024-10-104] [REFERRED TO]
PANKAJ RANA KALU RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-3-34] [REFERRED TO]
PANKAJ RANA KALU RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-3-34] [REFERRED TO]
SHAMBHU DAYAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-12-69] [REFERRED TO]
PIKKI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-9-32] [REFERRED TO]
VIJENDRA ALIAS GORKHA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-2-82] [REFERRED TO]
P ALAGUSAMY VS. STATE REP BY THE INSPECTOR OF POLICE [LAWS(MAD)-2012-3-179] [REFERRED TO]
ACHHAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-2021-5-11] [REFERRED TO]
MOHABBAT VS. STATE OF M P [LAWS(SC)-2009-2-55] [REFERRED TO]
BHUPENDRA SINGH VS. STATE OF U P [LAWS(SC)-2009-4-114] [REFERRED TO]
PONNAM CHANDRAIAH VS. STATE OF A P [LAWS(SC)-2008-7-105] [REFERRED TO]
BHAGWAN BAHADURE VS. STATE OF MAHARASHTRA [LAWS(SC)-2007-9-33] [REFERRED TO]
ARUMUGAM VS. STATE OF TAMIL NADU [LAWS(SC)-2008-10-19] [REFERRED TO]
ASHOK KUMAR PANDEY VS. STATE OF DELHI [LAWS(SC)-2002-3-5] [REFERRED]
STATE OF PUNJAB VS. KARNAIL SINGH [LAWS(SC)-2003-8-109] [REFERRED]
PAMPAPATHI VS. STATE OF KARNATAKA [LAWS(KAR)-2020-12-222] [REFERRED TO]
CHURHA VS. STATE OF UTTARANCHAL [LAWS(UTN)-2003-12-4] [RELIED ON]
NITAI BAIDYA VS. STATE OF TRIPURA [LAWS(TRIP)-2021-5-24] [REFERRED TO]
NAGINA SHARMA VS. STATE OF BIHAR [LAWS(PAT)-1990-7-1] [REFERRED TO]
JAGDISH S/O MADHO BHEEL VS. STATE OF M.P. [LAWS(MPH)-2018-2-75] [REFERRED TO]
HARIRAM VS. STATE OF M.P. [LAWS(MPH)-2018-3-99] [REFERRED TO]
PEERU SINGH VS. STATE OF M.P. [LAWS(MPH)-2024-2-68] [REFERRED TO]
ANWAR MIAN VS. STATE OF BIHAR (NOW JHARKHAND) [LAWS(JHAR)-2023-2-128] [REFERRED TO]
KARTAR SINGH VS. STATE OF PUNJAB [LAWS(SC)-1961-4-29] [REFERRED TO]
STATE OF BIHAR VS. MD. IRSHAD [LAWS(PAT)-2022-4-54] [REFERRED TO]
SUBODH YADAV VS. STATE OF BIHAR [LAWS(PAT)-2024-2-103] [REFERRED TO]
NAQUI HAIDER @ ROSHAN VS. STATE OF BIHAR [LAWS(PAT)-2017-11-3] [REFERRED TO]
SOMPAL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2012-11-14] [REFERRED TO]
AVANEESH VS. STATE OF U.P [LAWS(ALL)-2013-5-35] [REFERRED TO]
ASHOK KUMAR @ JHABRU VS. STATE [LAWS(DLH)-2018-4-10] [REFERRED TO]
NAVAL KISHORE @ NAVAL VS. STATE [LAWS(DLH)-2018-2-86] [REFERRED TO]
ALLAUDIN AND ORS. VS. STATE (N.C.T. OF DELHI) [LAWS(DLH)-2016-2-46] [REFERRED TO]
KRISHNA VS. STATE [LAWS(DLH)-2020-1-15] [REFERRED TO]
ANKUSH NIVRUTTI GHORPADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1996-10-69] [REFERRED TO]
RAJANIKANT KESHAV BHANDARI VS. STATE [LAWS(BOM)-1966-6-7] [REFERRED]
CHUNILAL MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-3-142] [REFERRED]
SURESH @ SURESHWAR VS. STATE [LAWS(DLH)-2012-11-167] [REFERRED TO]
SUNIL @ SHELLY ETC. VS. STATE [LAWS(DLH)-2013-11-379] [REFERRED TO]
BRINCHI SHET VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-12-9] [REFERRED TO]
ARUN KUMAR BANERJEE VS. STATE [LAWS(CAL)-1961-12-13] [REFERRED TO]
TRINATH VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2014-2-4] [REFERRED TO]
MUNNA ALIAS OM PRAKASH VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2011-8-37] [REFERRED]
KAWASI GUDIYA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2012-10-52] [REFERRED TO]
SONU VS. STATE OF C G [LAWS(CHH)-2011-7-84] [REFERRED TO]
ROHTASH SINGH VS. STATE OF U. P. [LAWS(ALL)-2022-9-176] [REFERRED TO]
DEVI SINGH AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2020-8-25] [REFERRED TO]
PRAHLAD VS. STATE OF U.P. [LAWS(ALL)-2022-4-26] [REFERRED TO]
RAM SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-5-79] [REFERRED TO]
SALAUDDIN VS. STATE OF U.P. [LAWS(ALL)-2019-12-251] [REFERRED TO]
SHISHU PAL VS. STATE OF U P [LAWS(ALL)-2019-4-58] [REFERRED TO]
SATTAR VS. STATE OF U.P. [LAWS(ALL)-2019-4-304] [REFERRED TO]
RADHA DEVI VS. STATE OF U P [LAWS(ALL)-2019-7-35] [REFERRED TO]
SAHEB LAL VS. STATE [LAWS(ALL)-2018-3-97] [REFERRED TO]
SHEO BAHADUR SINGH & OTHERS VS. STATE OF U P [LAWS(ALL)-2018-8-123] [REFERRED TO]
DASHRATH VS. STATE OF U.P. [LAWS(ALL)-2018-8-317] [REFERRED TO]
KALI CHARAN VS. STATE OF U P [LAWS(ALL)-2019-1-121] [REFERRED TO]
PHEKKA AND ORS. VS. STATE [LAWS(ALL)-2016-2-105] [REFERRED TO]
AMRIK SINGH VS. STATE OF U.P. [LAWS(ALL)-2017-1-272] [REFERRED TO]
MAHMOOD AND ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2017-1-347] [REFERRED TO]
UJJA AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-8-150] [REFERRED TO]
SUBHASH DNYANOBA JADHAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2000-2-94] [REFERRED TO]
STATE OF MAHARASHTRA VS. HINDURAO DAULU CHARAPALE [LAWS(BOM)-1997-1-82] [REFERRED TO]
RAM SINGH VS. STATE [LAWS(ALL)-1960-5-15] [REFERRED TO]
ASHU PURI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-6-84] [REFERRED TO]
STATE OF TRIPURA VS. PULAKESH @ NARAYAN CHAKRABORTY & OTHERS [LAWS(GAU)-2006-2-73] [REFERRED TO]
STATE OF MANIPUR VS. WAIKHOM YAIMA SINGH [LAWS(GAU)-2006-6-31] [REFERRED TO]
SIRAJKHAN BAUDDINKHAN VS. STATE OF GUJARAT [LAWS(GJH)-1992-9-10] [REFERRED TO]
NAZIR ALI VS. STATE OF ASSAM [LAWS(GAU)-2022-1-11] [REFERRED TO]
BADLU DAS & ORS VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2016-12-24] [REFERRED TO]
RAM KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-2008-5-118] [REFERERD TO]
BHAGWAN DAS VS. STATE OF U P [LAWS(ALL)-2008-7-88] [REFERRED TO]
PRAVIN @ PAGO HAMIR JEEVA BARAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2014-5-48] [REFERRED TO]
PANCHANAN DUBEY VS. STATE OF BIHAR [LAWS(JHAR)-2019-4-97] [REFERRED TO]
M.P. MADHUP VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-4-70] [REFERRED TO]
STATE OF CHHATTISGARH VS. SANJAY KUMAR CHOUHAN [LAWS(CHH)-2022-12-8] [REFERRED TO]
MANGESH RAJARAM SAWANT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-3-197] [REFERRED TO]
AVINASH VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-8-201] [REFERRED TO]
SHIVAJI KADAJI PAWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-2-99] [REFERRED TO]
GOPAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2003-2-62] [REFERRED TO]
A ALIMA VS. A CHARLES VINCENT PAUL [LAWS(MAD)-2008-2-136] [REFERRED TO]
GENGARI AND OTHERS VS. STATE AND KRISHNASAMY TEVAR AND ANOTHER [LAWS(MAD)-2008-9-520] [REFERRED TO]
SAJEEVAN VS. STATE OF KERALA [LAWS(KER)-2012-10-493] [REFERRED TO]
PARVINDER SINGH @ RUBI VS. STATE OF PUNJAB [LAWS(P&H)-2013-7-101] [REFERRED TO]
RAMAKRISHNAN NAIR ALIAS RAJU VS. STATE OF KERALA [LAWS(KER)-1999-10-60] [REFERRED]
RAJAN VS. STATE OF KERALA [LAWS(KER)-1999-11-95] [REFERRED TO]
KELU NAIR VS. STATE OF KERALA [LAWS(KER)-2005-1-69] [REFERRED TO]
MARUTI VS. STATE (NCT OF DELHI) [LAWS(DLH)-2009-7-487] [REFERRED TO]
BABULAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2002-4-9] [REFERRED TO]
GOPALKRISHNA SONI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-12-128] [REFERRED TO]
MALKHAN AND OTHERS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-5-163] [REFERRED TO]
PRAMENDRA @ PRAVEEN VS. STATE OF M P [LAWS(MPH)-2018-6-21] [REFERRED TO]
SUSHIL SINGH AND OTHERS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-4-3] [REFERRED TO]
PHENDA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-9-60] [REFERRED TO]
BHAGWAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-1-112] [REFERRED TO]
MUDATHAMOOLE SANKAPPA RAI VS. STATE OF KERALA [LAWS(KER)-1968-3-15] [REFERRED TO]
VIJAYAN VS. STATE OF KERALA [LAWS(KER)-1959-6-10] [REFERRED TO]
NAMDEO VS. STATE OF MAHARASHTRA [LAWS(SC)-2007-3-28] [REFERRED TO]
STATE OF U P VS. ATUL SINGH [LAWS(SC)-2009-5-27] [REFERRED TO]
GANGADHAR BEHERA VS. STATE OF ORISSA [LAWS(SC)-2002-10-10] [REFERRED TO]
STATE OF PUNJAB VS. POHLA SINGH [LAWS(SC)-2003-9-55] [REFERRED]
D SAILU VS. STATE OF A P [LAWS(SC)-2007-11-79] [REFERRED TO]
RAGHUVEER SINGH AND OTHERS VS. STATE OF RAJASTHAN [LAWS(RAJ)-1994-9-71] [REFERRED TO]
RAJU @ BALACHANDRAN VS. STATE OF TAMIL NADU [LAWS(SC)-2012-11-40] [REFERRED TO]
DEPUTY COMMISSIONER OF POLICE VS. M. SELLAMUTHU [LAWS(MAD)-2022-6-103] [REFERRED TO]
BAGICHA SINGH AND OTHERS VS. THE STATE AND OTHERS [LAWS(P&H)-1963-2-20] [REFERRED TO]
ATMA SINGH HAZARA SINGH VS. STATE [LAWS(P&H)-1953-10-6] [REFERRED TO]
UDAY YADAV VS. STATE OF BIHAR [LAWS(PAT)-2024-5-79] [REFERRED TO]
DHIRENDRA KUMAR @ DHIROO VS. STATE [LAWS(UTN)-2007-11-37] [REFERRED TO]
NAGAPPAN VS. STATE BY INSPECTOR OF POLICE, TAMIL NADU [LAWS(SC)-2013-7-99] [REFERRED TO]
JODHAN VS. STATE OF M P [LAWS(SC)-2015-4-7] [REFERRED TO]