PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA

Referred Judgements :-

GILTOW V. NEW YORK [REFERRED]
SMT. INDIRA NEHRU GANDHI V. SHRI RAJ NARAIN [REFERRED . (PARA 11)]
KHARAK SINGH V. STATE OF UP [REFERRED . (PARA 53)]
UC V. MANNUBHAI D. SHAH [REFERRED . (PARA 51)]
P. SAMBAMURTHY V. STATE OF A.P. [REFERRED . (PARA 40) IN RE: CAUVERI WATER DISPUTES TRIBUNAL, 1993(1) SUPP. (1) SCC 96(11). (PARA 41)]
BRIJ BHUSHAN VS. STATE OF DELHI [REFERRED . (PARA 51)]
ROMESH THAPPAR VS. STATE OF MADRAS [REFERRED . (PARA 51)]
N P PONNUSWAMI THE UNION OF INDIA AND STATE OF MADHYA BHARAT VS. RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST :RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST [REFERRED . (PARA 62)]
JAMUNA PRASAD MUKHARIYA VS. LACHHI RAM [REFERRED . (PARA 101)]
STATE OF JAMMU AND KASHMIR VS. THAKUR CANGA SINGH FOR SELF AND ON BEHALF OF [REFERRED . (PARA 36)]
HAMDARD DAWAKHANA KALIPADA DEB LAKSHMAN SHRIPATI LTPURE ALIAS LAKSHMAN SHRI PATI IMPORE A B CHOUDHRI VS. UNION OF INDIA [REFERRED . (PARA 51)]
SAKAL PAPERS PRIVATE LIMITED B N SARPOTDAR SHANTILAL HARJIVAN SHAH PRINTERS MYSORE PRIVATE LIMITED LABCHAND B N SARPOTDAR FIRM "TAMIL NADU AND D S POTNIS INTERVENERS VS. UNION OF INDIA [REFERRED . (PARA 51)]
BHAGWAN SWARUP LAL BISHAN LAL V V SUBEDAR NARAYAN VITHAL SAYANA SARDAR SARDUL SINGH CAVEESHAR DAMODAR SARUP SETH VS. STATE OF MAHARASHTRA [REFERRED . (PARA 37)]
SATWANT SINGH SAWHNEY ASSISTANT OM PRAKASH KAPUR VS. D RAMARATHNAM PASSPORT OFFICER NEW DELHI:CHIEF PASSPORT OFFICER NEW DELHI [REFERRED . (PARA 50)]
MUNICIPAL CORPORATION OF CITY OF AHMEDABAD AYODAYA GNG AND MFG CO LIMITED VS. NEW SHROCK SPG AND WVG CO LTD [REFERRED]
G NARAYANASWAMI VS. G PANNERSELVAM [REFERRED . (PARA 62)]
BENNETT COLEMAN AND COMPANY THE HINDUSTAN TIMES LIMITED INDIAN EXPRESS MADURAI PRIVATE LIMITED G NARASIMHAN VS. UNION OF INDIA [REFERRED . (PARA 51)]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED . (PARA 14)]
STATE OF UTTAR PRADESH VS. RAJ NARAIN [REFERRED . (PARA 51)]
GOBIND VS. STATE OF MADHYA PRADESH [REFERRED . (PARA 50) GRISWOLD V. CONNECTICUT,381 US 479,510. (PARA 50)]
STATE OF RAJASTHAN STATE OF MADHYA PRADESH STATE OF PUNJAB VS. UNION OF INDIA [REFERRED . (PARA 15)]
MADHAV HAYAWADANRAO HOSKOT VS. STATE OF MAHARASHTRA [REFERRED . (PARA 50)]
SUNIL BATRA CHARLES GURMUKH SOBRAJ VS. DELHI ADMINISTRATION:DELHI ADMINISTRATION [REFERRED . (PARA 50)]
CHARLES SOBRAJ VS. SUPUT CENTRAL JAIL TIHAR NEW DELHI [REFERRED . (PARA 50)]
HUSSAINARA KHATOON 1 VS. HOME SECRETARY STATE OF BIHAR [REFERRED . (PARA 50)]
PREM SHANKAR SHUKLA VS. DELHI ADMINISTRATION [REFERRED . (PARA 50)]
S P GUPTA V M TARKUNDE J L KALRA IQBAL M CHAGLA MISS LILY THOMAS A RAJAPPA UNION OF INDIA D N PANDEY R PRASAD SINHA VS. UNION OF INDIA [REFERRED . (PARA 32)]
JYOTI BASU VS. DEBI GHOSAL [REFERRED . (PARA 68)]
JYOTI BASU VS. DEBI GHOSAL [REFERRED . (PARA 101)]
SHEELA BARSE VS. STATE OF MAHARASHTRA [REFERRED . (PARA 50)]
T V VATHEESWARAN VS. STATE OF TAMIL NADU [REFERRED . (PARA 50)]
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED VS. UNION OF INDIA [REFERRED . (PARA 51)]
P NALLA THAMPY TERAH VS. UNION OF INDIA [REFERRED . (PARA 70)]
ATTORNEY GENERAL OF INDIA VS. LACHMA DEVI [REFERRED . (PARA 50)]
ODYSSEY COMMUNICATIONS PVT LIMITED VS. LOKVIDAYAN SANGHATANA [REFERRED . (PARA 51)]
S RANGARAJAN UNION OF INDIA VS. P JAGJIVAN RAM:P JAGJIVAN RAM [REFERRED . (PARA 51)]
PARMANAND KATARA VS. UNION OF INDIA [REFERRED . (PARA 50)]
SHANTISTAR BUILDERS VS. NARAYAN KHIMALAL TOTAME [REFERRED . (PARA 50)]
UNNI KRISHNAN J P VS. STATE OF ANDHRA PRADESH [REFERRED . (PARA 49)]
LILY THOMAS MS ADVOCATE VS. SPEAKER LOK SABHA [REFERRED . (PARA 98)]
C NARAYANASWAMY PRAMILA NESARGI VS. C K JAFFER SHARIEF:C K JAFFER SHARIEF [REFERRED . (PARA 60)]
R RAJAGOPAL ALIAS R R GOPAL VS. STATE OF TAMIL NADU [REFERRED . (PARA 53)]
SECRETARY MINISTRY OF INFORMATION AND BROADCASTING GOVERNMENT OF INDIA CRICKET ASSOCIATION OF BENGAL VS. CRICKET ASSOCIATION OF BENGAL:UNION OF INDIA [REFERRED . (PARA 31)]
T N SESHAN CHIEF ELECTION COMMISSIONER OF INDIA CHO S RAMASWAMY B K RAI COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED . (PARA 61)]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED . (PARA 56)]
DINESH TRIVEDI M P VS. UNION OF INDIA [REFERRED . (PARA 51)]
P V NARASIMHA RAO VS. STATE CBI SPE [REFERRED . (PARA 59)]
B R KAPUR VS. STATE OF TAMIL NADU [REFERRED . (PARA 15)]
UNION OF INDIA VS. ASSOCIATION FOR DEMOCRATIC REFORMS [REFERRED . (PARA 5)]