Referred Judgements :-

R. V. ST-CLOUD [REFERRED TO]
HER MAJESTY THE QUEEN V. KEVIN ANTIC [REFERRED TO]
COREY LEE JAMES MYERS V. HER MAJESTY THE QUEEN [REFERRED TO]
NAGENDRA NATH CHAKRAVARTI,IN RE [REFERRED TO]
S. KASI V. STATE [REFERRED TO]
SIDDHARTH V. STATE OF U.P [REFERRED TO]
H.M. BOUDVILLE V. EMPEROR [REFERRED TO]
MAHAMMED EUSOOF V. EMPEROR [REFERRED TO]
KASHMIRA SINGH VS. STATE OF PUNJAB [REFERRED TO]
GUDIKANTT NARASIMHULU VS. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH [REFERRED TO]
GURCHARAN SINGH RAJ KUMAR SHARMA VS. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
MOTI RAM VS. STATE OF MADHYA PRADESH [REFERRED TO]
HUSSAINARA KHATOON 1 VS. HOME SECRETARY STATE OF BIHAR [REFERRED TO]
HUSSAINARAKHATOON IV VS. HOME SECRETARY STATE OF BIHAR PATNA [REFERRED TO]
GURBAKSH SINGHSIBBIA SARBAJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
KADRA PAHADIYA VS. STATE OF BIHAR [REFERRED TO]
RAGHUBIR SINGH SIMRANJIT SINGH MANN VS. STATE OF BIHAR [REFERRED TO]
ABDUL REHMAN ANTULAY VS. R S NAYAK [REFERRED TO]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [REFERRED TO]
JOGINDER KUMAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
SUPREME COURT LEGAL AID COMMITTEE REPRESENTING UNDERTRIAL PRISONERS VS. UNION OF INDIA [REFERRED TO]
HUSSAINARA KHATOON VII RAHIMMALLA VS. HOME SECRETARY BIHAR:HOME SECRETARY GOVERNMENT OF JANDK [REFERRED TO]
AKHTARI BI VS. STATE OF MADHYA PRADESH [REFERRED TO]
PRAHLAD SINGH BHATI VS. N C T DELHI [REFERRED TO]
UDAY MOHANLAL ACHARYA VS. STATE OF MAHARASHTRA [REFERRED TO]
EX CAPT HARISH UPPAL VS. UNION OF INDIA [REFERRED TO]
SURINDER SINGH ALIAS SHINGARA SINGH VS. STATE OF PUNJAB [REFERRED TO]
INDER MOHAN GOSWAMI VS. STATE OF UTTARANCHAL [REFERRED TO]
ANGANA VS. STATE OF RAJASTHAN [REFERRED TO]
SANJAY CHANDRA VS. CBI [REFERRED TO]
IMTIYAZ AHMAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
COURT ON ITS OWN MOTION VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
DEENDAYAL KISHANCHAND VS. STATE OF GUJARAT [REFERRED TO]
SATYAN VS. STATE [REFERRED TO]
K N JOGLEKAR VS. EMPEROR [REFERRED TO]
EMPEROR VS. HLHUTCHINSON [REFERRED TO]
THANA SINGH VS. CENTRAL BUREAU OF NARCOTICS [REFERRED TO]
NOOR MOHAMMED VS. JETHANAND [REFERRED TO]
TULARAM VS. KING-EMPERORT [REFERRED TO]
ARNESH KUMAR VS. STATE OF BIHAR [REFERRED TO]
ATUL TRIPATHI VS. STATE OF U.P. [REFERRED TO]
SUNIL KUMAR VS. VIPIN KUMAR [REFERRED TO]
BHIM SINGH VS. UNION OF INDIA (UOI) [REFERRED TO]
HUSSAIN AND ANOTHER VS. UNION OF INDIA [REFERRED TO]
RAKESH KUMAR PAUL VS. STATE OF ASSAM [REFERRED TO]
NIKESH TARACHAND SHAH VS. UNION OF INDIA & ANR. [REFERRED TO]
PANKAJ JAIN VS. UNION OF INDIA & ANR. [REFERRED TO]
COURT ON ITS OWN MOTION VS. STATE [REFERRED TO]
P. CHIDAMBARAM VS. DIRECTORATE OF ENFORCEMENT [REFERRED TO]
M. RAVINDRAN VS. INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE [REFERRED TO]
ARNAB MANORANJAN GOSWAMI VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. K.A.NAJEEB [REFERRED TO]

Cited Judgements :-

RAHUL S/O. KAMALKUMAR JAIN VS. DIRECTOR GENERAL OF GOODS AND SERVICE TAX INTELLIGENCE [LAWS(BOM)-2024-1-68] [REFERRED TO]
ANUBRATA MONDAL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CAL)-2023-1-111] [REFERRED TO]
RAJNIKANT TIWARI VS. DIRECTORATE OF ENFORCEMENT [LAWS(CHH)-2023-11-14] [REFERRED TO]
PAWAN VS. STATE (CBI) [LAWS(DLH)-2023-1-213] [REFERRED TO]
PETER GRAHAM WOLLEDGE VS. NARCOTIC CONTROL BUREAU [LAWS(DLH)-2023-1-215] [REFERRED TO]
AJAY YADAV VS. STATE NCT OF DELHI [LAWS(DLH)-2023-1-381] [REFERRED TO]
DPS RATHORE VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2023-2-209] [REFERRED TO]
AJAY KHERA VS. STATE OF GNCTD [LAWS(DLH)-2023-4-105] [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. SH. DEV INDER BHALLA [LAWS(DLH)-2023-10-66] [REFERRED TO]
MOHD IRFAN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2023-8-134] [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. ARVIND KEJRIWAL [LAWS(DLH)-2024-6-8] [REFERRED TO]
SUJAY UDAY DESAI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(ALL)-2022-9-58] [REFERRED TO]
KAPIL WADHAWAN VS. STATE OF U.P. [LAWS(ALL)-2023-4-27] [REFERRED TO]
SUMIT AWASTHI VS. STATE OF U. P. [LAWS(ALL)-2023-5-221] [REFERRED TO]
MOHAMMAD UBAID VS. STATE OF U. P. [LAWS(ALL)-2023-8-86] [REFERRED TO]
HEMAL BHARATBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-10-36] [REFERRED TO]
MANISHBHAI ASHOKBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2023-10-14] [REFERRED TO]
MOHSIN VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-164] [REFERRED TO]
NILESHBHAI CHHAGANBHAI MAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-28] [REFERRED TO]
S.N. YOGAPRIYANGAA VS. SUB INSPECTOR OF POLICE [LAWS(MAD)-2023-7-11] [REFERRED TO]
BARAKATHULLAH VS. UNION OF INDIA [LAWS(MAD)-2023-10-106] [REFERRED TO]
SELVIN ABRAHAM VS. STATE OF KERALA [LAWS(KER)-2023-6-59] [REFERRED TO]
ABHISHEK JHA VS. DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA [LAWS(JHAR)-2023-5-110] [REFERRED TO]
AKSHAY @ AJEESH @ ANATHU VS. STATE OF KERALA [LAWS(KER)-2022-11-26] [REFERRED TO]
ASHRUMOCHAN BISWAL VS. STATE OF ODISHA [LAWS(ORI)-2023-12-73] [REFERRED TO]
PRASANTA KUMAR KHATUA VS. STATE OF ODISHA [LAWS(ORI)-2023-5-29] [REFERRED TO]
RAMENDU CHATTOPADHYAY VS. REPUBLIC OF INDIA [LAWS(ORI)-2023-9-95] [REFERRED TO]
SHAITAN SINGH RAJPUT VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-3-22] [REFERRED TO]
PARJA RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-11-36] [REFERRED TO]
OM PRAKASH VS. NARCOTICS CONTROL BUREAU CHANDIGARH [LAWS(HPH)-2023-5-136] [REFERRED TO]
AJEET SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-6-5] [REFERRED TO]
PANKAJ VS. STATE OF H.P. [LAWS(HPH)-2024-4-58] [REFERRED TO]
LAKHAN LAL CHAUDHARY VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-5-69] [REFERRED TO]
RAKESH KUMAR PAUL VS. STATE OF ASSAM [LAWS(GAU)-2023-3-31] [REFERRED TO]
MUKESH RAM VS. STATE OF UP [LAWS(ALL)-2024-8-18] [REFERRED TO]
DEEPU VS. STATE OF U.P. [LAWS(ALL)-2024-8-40] [REFERRED TO]
SUHAS CHAKMA VS. UNION OF INDIA [LAWS(SC)-2024-10-54] [REFERRED TO]
JAVED GULAM NABI SHAIKH VS. STATE OF MAHARASHTRA [LAWS(SC)-2024-7-3] [REFERRED TO]
DANVIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-3-19] [REFERRED TO]
INSPECTOR OF POLICE, CBCID VS. SIGAMANI [LAWS(MAD)-2023-8-83] [REFERRED TO]
M.MOHAMED ABBAS VS. STATE [LAWS(MAD)-2023-8-96] [REFERRED TO]
CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU, SECRETARIAT VS. DIRECTOR, ARCHAEOLOGICAL SURVEY OF INDIA [LAWS(MAD)-2023-6-102] [REFERRED TO]
HARWINDER SINGH ALIAS KAJU VS. STATE OF PUNJAB [LAWS(P&H)-2024-4-45] [REFERRED TO]
VIKRAM CHANDEL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-6-15] [REFERRED TO]
SALMAN VS. STATE OF H.P. [LAWS(HPH)-2023-6-29] [REFERRED TO]
HASANA BEGAM VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-9-16] [REFERRED TO]
PROFESSOR BIDYUT CHAKRABORTY VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-1-70] [REFERRED TO]
SUSANTA KUMAR SAMANTARAY VS. STATE OF ODISHA [LAWS(ORI)-2023-12-84] [REFERRED TO]
GOURA MANDOL VS. STATE OF ODISHA [LAWS(ORI)-2024-2-3] [REFERRED TO]
ANTONY JOB VS. STATE OF KERALA [LAWS(KER)-2024-7-29] [REFERRED TO]
ABDUL RAZAK VS. NATIONAL INVESTIGATION AGENCY [LAWS(KER)-2023-2-190] [REFERRED TO]
MANOJ KUMAR LADHA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(PAT)-2022-12-85] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGTATION VS. KAPIL WADHAWAN [LAWS(DLH)-2023-5-186] [REFERRED TO]
SIMPAL SRIVASTAV VS. STATE [LAWS(DLH)-2023-6-4] [REFERRED TO]
VISHAL VS. STATE [LAWS(DLH)-2023-4-22] [REFERRED TO]
CCL S. VS. STATE [LAWS(DLH)-2023-1-217] [REFERRED TO]
MOHAMMAD NAWAB MOHAMMAD ISLAM MALIK VS. DIRECTORATE OF ENFORCEMENT [LAWS(BOM)-2023-7-535] [REFERRED TO]
WARYAM SINGH KARTAR SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-2-28] [REFERRED TO]
ANIL TARUN PANDIT VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-12] [REFERRED TO]
JAGUBHAI SELARBHAI BORICHA VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-36] [REFERRED TO]
NASIRAHMED LIYAKATALI MOHAMMEDGAUS PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-595] [REFERRED TO]
THAKURSINGH BHAIRUSINGH RAWAT VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-26] [REFERRED TO]
SALIMBHAI NIZAMUDDIN DHAPA VS. STATE OF GUJARAT [LAWS(GJH)-2023-10-8] [REFERRED TO]
KAMBARALI VS. STATE OF GUJARAT [LAWS(GJH)-2023-10-9] [REFERRED TO]
LAXMIBEN JESANGBHAI BHACHUBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2023-10-10] [REFERRED TO]
RAMESH RANCHHODDAS JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-11-23] [REFERRED TO]
YEDDULA BHASKAR REDDY VS. STATE OF A.P. [LAWS(APH)-2024-7-36] [REFERRED TO]
UPKAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-1-18] [REFERRED TO]
PANKAJ KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2024-1-50] [REFERRED TO]
DHARAMPAL JAIN VS. STATE OF HARYANA [LAWS(P&H)-2023-11-51] [REFERRED TO]
KHALARA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-4-33] [REFERRED TO]
NARSINGH SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-7-19] [REFERRED TO]
THOMAS DANIEL VS. ENFORCEMENT DIRECTORATE [LAWS(KER)-2023-9-8] [REFERRED TO]
BABU RAJ VS. STATE OF KERALA [LAWS(KER)-2024-10-55] [REFERRED TO]
SAHIL IMRAN MULLA VS. STATE OF GUJARAT [LAWS(GJH)-2024-9-3] [REFERRED TO]
ATMIYA BHUPENDRABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-50] [REFERRED TO]
BHAVANI REVANNA VS. STATE OF KARNATAKA [LAWS(KAR)-2024-6-6] [REFERRED TO]
VIDHYARAM VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-11-39] [REFERRED TO]
KAMAL SABHARWAL VS. STATE OF ASSAM [LAWS(GAU)-2023-12-5] [REFERRED TO]
NATIONAL INVESTIGATION AGENCY VS. ZINGSHONGAM MUINAO [LAWS(GAU)-2024-6-21] [REFERRED TO]
VIKASH KUMAR VS. STATE OF ODISHA [LAWS(ORI)-2023-7-95] [REFERRED TO]
LAXMAN PALASI VS. STATE OF ODISHA [LAWS(ORI)-2023-9-1] [REFERRED TO]
LABA PANGI VS. STATE OF ODISHA [LAWS(ORI)-2023-11-103] [REFERRED TO]
MUNIB IQBAL MEMON VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-9-65] [REFERRED TO]
SADHANA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-2-243] [REFERRED TO]
CHANDA DEEPAK KOCHHAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(BOM)-2023-1-348] [REFERRED TO]
JEEWAN MONDAL VS. STATE NCT OF DELHI [LAWS(DLH)-2023-1-394] [REFERRED TO]
SERIOUS FRAUD INVESTIGATION OFFICE VS. AARTI SINGHAL [LAWS(DLH)-2023-4-159] [REFERRED TO]
ASHISH MITTAL VS. SERIOUS FRAUD INVESTIGATION OFFICE [LAWS(DLH)-2023-5-4] [REFERRED TO]
ANIL KUMAR SHARMA VS. STATE (NCT OF DELHI) [LAWS(DLH)-2023-9-54] [REFERRED TO]
YUDHVEER SINGH YADAV VS. CENTRAL BUREAU OF INESTIGATION [LAWS(DLH)-2024-10-14] [REFERRED TO]
HARDIKBHAI UKABHAI BADH VS. STATE OF GUJARAT [LAWS(GJH)-2023-10-4] [REFERRED TO]
VIVEK VS. STATE OF GUJARAT [LAWS(GJH)-2023-10-11] [REFERRED TO]
RAMESHBHAI VIRSINGBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-12-30] [REFERRED TO]
RAM CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-12-66] [REFERRED TO]
MANOJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-4-40] [REFERRED TO]
PRAMOD VS. STATE OF U. P. [LAWS(ALL)-2024-3-140] [REFERRED TO]
RAVINDRA SINGH RATHAUR VS. STATE OF U.P. [LAWS(ALL)-2024-7-48] [REFERRED TO]
AMIT KUMAR AGARWAL VS. UNION OF INDIA [LAWS(JHAR)-2024-3-1] [REFERRED TO]
NISHAD VS. STATE OF KERALA [LAWS(KER)-2022-12-64] [REFERRED TO]
BAVA U. VS. STATE OF KERALA [LAWS(KER)-2022-12-65] [REFERRED TO]
SHAJAN SKARIAH VS. STATE OF KERALA [LAWS(KER)-2023-7-15] [REFERRED TO]
MAZHAR ALI ANWAR ALI VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-13] [REFERRED TO]
MANOJBHAI DAMRABHAI KUMBHAR VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-12] [REFERRED TO]
SOTAJ HARISINH YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-38] [REFERRED TO]
RAMAKANTA PRASAD VS. STATE OF ODISHA [LAWS(ORI)-2023-6-20] [REFERRED TO]
RAJU MARSHE VS. STATE OF ODISHA [LAWS(ORI)-2023-8-94] [REFERRED TO]
PARAG DHIRAJLAL DAVE VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-95] [REFERRED TO]
RAGHAVENDRA KANCHAN VS. STATE OF KARNATAKA [LAWS(KAR)-2023-6-23] [REFERRED TO]
RAMJI SINGH VS. DIRECTORATE OF ENFORCEMENT ALLAHABAD SUB ZONAL OFFICE [LAWS(ALL)-2023-9-29] [REFERRED TO]
BIBHAV KUMAR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2024-8-20] [REFERRED TO]
ANIL KUMAR SHARMA VS. STATE (NCT OF DELHI) [LAWS(DLH)-2024-1-69] [REFERRED TO]
VASHRAMBHAI GOVINDBHAI MIYATRA VS. STATE OF GUJARAT [LAWS(GJH)-2023-12-4] [REFERRED TO]
STATE OF GUJARAT VS. MUKESHBHAI NARAYANDAS SADHU [LAWS(GJH)-2023-7-934] [REFERRED TO]
SATENDER KUMAR ANTIL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2024-2-90] [REFERRED TO]
MD. ASFAK ALAM VS. STATE OF JHARKHAND & ANR. [LAWS(SC)-2023-7-69] [REFERRED TO]
CHANDA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2024-4-1] [REFERRED TO]
SUKHWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-12-104] [REFERRED TO]
SUNIL KUMAR @ SUNNY VS. STATE OF PUNJAB [LAWS(P&H)-2023-12-97] [REFERRED TO]
SURJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-5-19] [REFERRED TO]
MANGAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-4-40] [REFERRED TO]
SHANKAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-5-61] [REFERRED TO]
SANJIV BHAGWATIPRASAD NISHAD VS. STATE OF GUJARAT [LAWS(GJH)-2024-2-25] [REFERRED TO]
MUKESHBHAI HAMIRBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-22] [REFERRED TO]
HASANBHAI KASAMBHAI GARIBA VS. STATE OF GUJARAT [LAWS(GJH)-2024-11-4] [REFERRED TO]
MILAP PRAVINKUMAR CHANDULAL AKHANI VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-49] [REFERRED TO]
MAHESH VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-51] [REFERRED TO]
KALPESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-21] [REFERRED TO]
VAISHAKHIBEN DHARMESHBHAI JIVANI VS. STATE OF GUJARAT [LAWS(GJH)-2023-12-3] [REFERRED TO]
USHA DEVI VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2024-7-94] [REFERRED TO]
ISHRAR AHMAD VS. STATE [LAWS(DLH)-2023-3-139] [REFERRED TO]
ARVIND KEJRIWAL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2024-8-14] [REFERRED TO]
BRAJENDRA SINGH BHADOURIYA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2022-11-201] [REFERRED TO]
SATARUPA BHATTACHARYA VS. ENFORCEMENT DIRECTORATE [LAWS(CAL)-2023-8-149] [REFERRED TO]
ABBAS ANSARI VS. STATE OF U. P. [LAWS(ALL)-2023-11-88] [REFERRED TO]
KALLU VS. STATE OF U. P. [LAWS(ALL)-2023-9-88] [REFERRED TO]
UMASHANKAR YADAV VS. STATE OF U. P. [LAWS(ALL)-2024-3-182] [REFERRED TO]
PRASHANTH KUMAR M V VS. STATE [LAWS(KAR)-2023-4-9] [REFERRED TO]
MALLAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-8-1363] [REFERRED TO]
MANORANJAN DAS VS. STATE OF ODISHA [LAWS(ORI)-2023-10-130] [REFERRED TO]
ARJUNA DANAYAK VS. STATE OF ODISHA [LAWS(ORI)-2023-11-35] [REFERRED TO]
MORGE NOCHI VS. STATE OF A. P. [LAWS(GAU)-2024-6-94] [REFERRED TO]
MOTI SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-2-25] [REFERRED TO]
SATENDER KUMAR ANTIL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2023-5-133] [REFERRED TO]
SATENDER KUMAR ANTIL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2024-8-85] [REFERRED TO]
BANKHMIH NONGRUM VS. STATE OF MEGHALAYA [LAWS(MEGH)-2023-5-27] [REFERRED TO]
MANIK LAL DAS VS. STATE OF TRIPURA [LAWS(TRIP)-2023-8-5] [REFERRED TO]
SATENDER KUMAR ANTIL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2023-2-105] [REFERRED TO]
GIRISH GANDHI VS. STATE OF UTTAR PRADESH [LAWS(SC)-2024-8-51] [REFERRED TO]
MAJOR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-107] [REFERRED TO]
CHANDER VS. STATE OF HARYANA [LAWS(P&H)-2024-1-46] [REFERRED TO]
KARANBIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-252] [REFERRED TO]
MANINDER SHARMA VS. STATE TAX OFFICER, STATE TAX, MOBILE WING, JALANDHAR, PUNJAB [LAWS(P&H)-2022-8-277] [REFERRED TO]
PRABHA SURANA VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-5-71] [REFERRED TO]
NARA CHANDRA BABU NAIDU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2023-11-18] [REFERRED TO]
SANJEEV KUMAR VS. STATE OF U. P. [LAWS(ALL)-2024-3-161] [REFERRED TO]
PUTTAN VS. STATE OF U.P. [LAWS(ALL)-2024-7-43] [REFERRED TO]
AVINASH JAIN VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2023-5-187] [REFERRED TO]
SAMEER MAHANDRU VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2023-6-89] [REFERRED TO]
ABRAHAM GEORGE VS. SERIOUS FRAUD INVESTIGATION OFFICE [LAWS(DLH)-2024-3-11] [REFERRED TO]
DEEPAK GOYAL VS. CBI [LAWS(DLH)-2024-5-170] [REFERRED TO]
RAVINDRA LAXMAN RAO MANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-273] [REFERRED TO]
MOHAMMAD AHMAD QURAISHI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-3-6] [REFERRED TO]
VIJAY VASUDEV BALAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-11-28] [REFERRED TO]
PARBATBHAI NARANBHAI GOJIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-12-9] [REFERRED TO]
RAMESHBHAI JIVANBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-12-29] [REFERRED TO]
JIGAR VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-25] [REFERRED TO]
NITIN KHODABHAI BHALANI (KOLI) VS. STATE OF GUJARAT [LAWS(GJH)-2024-10-1] [REFERRED TO]
RAGHURAJ VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-18] [REFERRED TO]
JABIR KHAN VS. STATE OF GUJARAT [LAWS(GJH)-2024-8-16] [REFERRED TO]
NILESHBHAI CHHAGANBHAI MAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-15] [REFERRED TO]
SUDEI VS. STATE OF ODISHA [LAWS(ORI)-2024-5-66] [REFERRED TO]
BIBHUTI BHUSAN MISHRA VS. STATE OF ODISHA [LAWS(ORI)-2023-8-101] [REFERRED TO]
KULDEEP VS. STATE OF KARNATAKA [LAWS(KAR)-2023-1-66] [REFERRED TO]
AZHARUDHEEN VS. STATE OF KERALA [LAWS(KER)-2024-1-10] [REFERRED TO]
XXXXXXXX VS. STATE OF KERALA [LAWS(KER)-2023-9-15] [REFERRED TO]
KANNAN VS. STATE OF KERALA [LAWS(KER)-2024-9-28] [REFERRED TO]
HAFIJUL MANDAL VS. NARCOTICS CONTROL BUREAU [LAWS(GAU)-2024-4-184] [REFERRED TO]
SAHIL SHARMA VS. UNION OF INDIA [LAWS(GAU)-2024-8-2] [REFERRED TO]
ABDUL SALIK VS. STATE OF ASSAM [LAWS(GAU)-2024-2-45] [REFERRED TO]
AMIT PRADEEP SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-4-1] [REFERRED TO]
KULDEEPBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-14] [REFERRED TO]
RAMESHVARI VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-17] [REFERRED TO]
RAJ MAHESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-10-30] [REFERRED TO]
BHVANSINGBHAI RAMESHBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-724] [REFERRED TO]
AJAY KUMAR MANCHANDA VS. STATE OF DELHI [LAWS(DLH)-2023-7-14] [REFERRED TO]
SOLETO JUSTNIANO FERNANDO TITO VS. NARCOTICS CONTROL BUREAU [LAWS(DLH)-2023-7-188] [REFERRED TO]
TARANJEET SINGH BAGGA VS. SERIOUS FRAUD INVESTIGATION OFFICE [LAWS(DLH)-2023-2-91] [REFERRED TO]
RAJEEV JHAWAR VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2024-4-8] [REFERRED TO]
RAJINDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-1-99] [REFERRED TO]
MANISH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-3-73] [REFERRED TO]
NEELAM KUMARI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-5-11] [REFERRED TO]
DEEPAK RAI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-12-72] [REFERRED TO]
AMED UDDIN TAPADAR VS. STATE OF ASSAM [LAWS(GAU)-2024-5-90] [REFERRED TO]
AMED UDDIN TAPADAR VS. STATE OF ASSAM [LAWS(GAU)-2024-5-90] [REFERRED TO]
ARJUN SHARMA VS. UNION OF INDIA [LAWS(GAU)-2024-2-59] [REFERRED TO]
SARVJEET PANDEY VS. STATE OF U.P. [LAWS(ALL)-2024-8-9] [REFERRED TO]
KASIM VS. STATE OF U.P. [LAWS(ALL)-2024-7-2] [REFERRED TO]
SAHIN VS. STATE OF U.P. [LAWS(ALL)-2024-6-10] [REFERRED TO]
ABHISHEK YADAV VS. STATE OF U.P. [LAWS(ALL)-2024-6-11] [REFERRED TO]
ANU MATHEW VS. STATE OF KERALA [LAWS(KER)-2023-4-102] [REFERRED TO]
VIPIN VS. STATE OF KERALA [LAWS(KER)-2024-10-54] [REFERRED TO]
GOVINDARAJ BEN VS. STATE OF KERALA [LAWS(KER)-2024-3-17] [REFERRED TO]
RAHUL R. NAIR VS. STATE OF KERALA [LAWS(KER)-2022-7-60] [REFERRED TO]
ANSHUL GUPTA VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-7-1] [REFERRED TO]
RAJU GEORGE VS. STATE OF KERALA [LAWS(KER)-2024-7-43] [REFERRED TO]
KHUPLIANSUM VS. STATE OF MEGHALAYA [LAWS(MEGH)-2023-7-6] [REFERRED TO]
BALDEV SINGH VS. STATE OF ODISHA [LAWS(ORI)-2024-6-25] [REFERRED TO]
NEEL KAMAL BAURI VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-6-18] [REFERRED TO]
MOHD MUSLIM @ HUSSAIN VS. STATE (NCT OF DELHI) [LAWS(SC)-2023-3-120] [REFERRED TO]
SURJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-11-27] [REFERRED TO]
PARKASH SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-4-24] [REFERRED TO]
KULDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-5-9] [REFERRED TO]
RAM NIWAS MEENA VS. UNION OF INDIA [LAWS(P&H)-2024-5-87] [REFERRED TO]
GANESH TRADING COMPANY VS. STATE OF UTTARAKHAND [LAWS(UTN)-2023-3-23] [REFERRED TO]
V. SENTHIL BALAJI VS. STATE REPRESENTED BY DEPUTY DIRECTOR [LAWS(SC)-2023-8-13] [REFERRED TO]
MANISH SISODIA VS. DIRECTORATE OF ENFORCEMENT [LAWS(SC)-2024-8-27] [REFERRED TO]
TARSEM LAL VS. DIRECTORATE OF ENFORCEMENT JALANDHAR ZONAL OFFICE [LAWS(SC)-2024-5-56] [REFERRED TO]
TARUN KUMAR VS. ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT [LAWS(SC)-2023-11-30] [REFERRED TO]
SHAJAN SKARIA VS. STATE OF KERALA [LAWS(SC)-2024-8-60] [REFERRED TO]
JAGTAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-1-16] [REFERRED TO]
KISHORI PASWAN VS. STATE OF PUNJAB [LAWS(P&H)-2024-4-35] [REFERRED TO]
SAUBHAGYA BHAGAT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2023-8-1] [REFERRED TO]
PARAS SINGH VS. STATE OF RAJASTHAN, THROUGH PP [LAWS(RAJ)-2024-4-3] [REFERRED TO]
GULAM AHMAD JUMMAN SHA VS. STATE OF GUJARAT [LAWS(GJH)-2024-2-14] [REFERRED TO]
RINKU RAMPAL DHIMAN VS. STATE OF GUJARAT [LAWS(GJH)-2024-2-41] [REFERRED TO]
KRISHNA MANGULU SWAIN VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-12] [REFERRED TO]
HITESHPURI BHARATPURI GOSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-350] [REFERRED TO]
RAMNIVAS ARJUNLAL GURJAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-11-8] [REFERRED TO]
NARA CHANDRABABU NAIDU VS. STATE OF A.P. [LAWS(APH)-2024-1-32] [REFERRED TO]
ALEX ISAAC VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-10-47] [REFERRED TO]
KONDIBA GUNJAL VS. UNION OF INDIA [LAWS(BOM)-2024-11-19] [REFERRED TO]
JOGA RAM VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-7-174] [REFERRED TO]
KOMAL CHADHA VS. SERIOUS FRAUD INVESTIGATION OFFICE [LAWS(DLH)-2022-12-162] [REFERRED TO]
NAVPREET SINGH VS. STATE [LAWS(DLH)-2023-9-52] [REFERRED TO]
KAPIL TANEJA VS. STATE [LAWS(DLH)-2023-1-122] [REFERRED TO]
AJAY KUMAR VS. STATE OF U. P. [LAWS(ALL)-2023-11-87] [REFERRED TO]
GOVIND PRAKASH PANDEY VS. DIRECTORATE OF ENFORCEMENT GOVT. INDIA [LAWS(ALL)-2023-2-18] [REFERRED TO]
HARISH CHANDRA VS. UNION OF INDIA [LAWS(ALL)-2023-10-52] [REFERRED TO]
SAMEER MISHRA VS. STATE OF ODISHA [LAWS(ORI)-2023-11-76] [REFERRED TO]
ANIL MALAKAR VS. STATE OF ASSAM [LAWS(GAU)-2023-12-41] [REFERRED TO]
VIKAS KHETWAT VS. UNION OF INDIA [LAWS(JHAR)-2023-8-14] [REFERRED TO]
MIDLAJ VS. UNION OF INDIA [LAWS(KER)-2023-2-179] [REFERRED TO]
MADHUR GARG VS. SUPERINTENDENT OF CUSTOMS [LAWS(MPH)-2024-9-14] [REFERRED TO]
MOHINDDER PAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-1-89] [REFERRED TO]
JAVID AHMAD SHAH VS. UNION TERRITORY OF J&K [LAWS(J&K)-2022-9-40] [REFERRED TO]