Referred Judgements :-

RAMACHANDRAN V. R. UDHAYAKUMAR [REFERRED TO]
AMIT KAPUR V. RAMESH CHANDER AND ANR [REFERRED TO]
BHAGWANT SINGH VS. COMMISSIONER OF POLICE [REFERRED TO]
R S SODHI ADVOCATE PEOPLES UNION FOR CIVIL LIBERTIES VS. STATE OF UTTAR PRADESH [REFERRED TO]
GUDALURE M J CHERIAN VS. UNION OF INDIA [REFERRED TO]
STATE OF MAHARASHTRA VS. SHARADCHANDRAVINAYAK DONGRE [REFERRED TO]
UNION OF INDIA VS. SUSHIL KUMAR MODI [REFERRED TO]
RANDHIR SINGH RANA VS. STATE DELHI ADMINISTRATION [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. S PAPAIAH [REFERRED TO]
VINEETNARAIN VS. UNION OF INDIA [REFERRED TO]
K CHANDRASEKHAR MARIAM RASHEEDA S K SHARMA S NAMBI NARAYANAN D SASI KUMARAN 1 THE DIRECTOR CENTRAL BUREAU OF INVESTIGATION VS. STATE OF KERALA [REFERRED TO]
HEMANT DHASMANA VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
STATE OF ORISSA VS. MAHIMA MAHIMANANDA MISHRA [REFERRED TO]
MINU KUMARI VS. STATE OF BIHAR [REFERRED TO]
RAMACHANDRAN VS. UDHAYAKUMAR [REFERRED TO]
NIRMAL SINGH KAHLON VS. STATE OF PUNJAB [REFERRED TO]
RAM NARESH PRASAD VS. STATE OF JHARKHAND [REFERRED TO]
MITHABHAI PASHABHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
KISHAN LAL VS. DHARMENDRA BAFNA [REFERRED TO]
REETA NAG VS. STATE OF WEST BENGAL [REFERRED TO]
RUBABBUDDIN SHEIKH VS. STATE OF GUJARAT [REFERRED TO]
SIDHARTHA VASHISHT ALIAS MANU SHARMA VS. STATE NCT OF DELHI [REFERRED TO]
BABUBHAI VS. STATE OF GUJARAT [REFERRED TO]
DISHA VS. STATE OF GUJARAT [REFERRED TO]
STATE OF PUNJAB VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
SIVANMOORTHY VS. STATE [REFERRED TO]

Cited Judgements :-

NIKHIL ASHOKRAO WAGHMARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-10-80] [REFERRED TO]
MELATHARU MINING COMPANY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-5-166] [REFERRED TO]
P. A. RAVIRAJA VS. REVENUE DIVISIONAL OFFICER/EXECUTIVE MAGISTRATE SATTUR [LAWS(MAD)-2020-7-377] [REFERRED TO]
SWATI MALIWAL VS. STATE [LAWS(DLH)-2024-9-50] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGTATION VS. KAPIL WADHAWAN [LAWS(DLH)-2023-5-186] [REFERRED TO]
VINIT AGARWAL VS. UNION OF INDIA [LAWS(JHAR)-2022-1-35] [REFERRED TO]
SURESH YADAV VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-5-35] [REFERRED TO]
HITESH VARMA VS. STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-2-181] [REFERRED TO]
PRATEEK GUPTA VS. STATE OF U. P. [LAWS(ALL)-2019-8-23] [REFERRED TO]
YUNUS VS. STATE OF U.P. [LAWS(ALL)-2013-9-146] [REFERRED TO]
BRIJENDRA NATH DWIVEDI VS. STATE OF U.P. [LAWS(ALL)-2014-7-317] [REFERRED TO]
ABHAY GUPTA VS. STATE OF U.P. [LAWS(ALL)-2023-12-29] [REFERRED TO]
CHANDRIMA ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-7-28] [REFERRED TO]
BHARTENDU PRATAP SINGH VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-1-237] [REFERRED TO]
KACHARAGARALA VENKATESWARLU @ VENKATESH NAIDU AND 15 OTHERS VS. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR [LAWS(APH)-2018-8-19] [REFERRED TO]
SURENDRA KUMAR SINGH S/O RAMAKANT SINGH VS. STATE OF CHHATTISGARH AND ORS [LAWS(CHH)-2015-9-47] [REFERRED]
MIRZA DAWOOD BAIG VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-4-68] [REFERRED TO]
GOLDY RAJIV SANTHOJI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-5-17] [REFERRED TO]
ANANTAHARI JAMATIA, WEST TRIPURA VS. STATE OF TRIPURA [LAWS(TRIP)-2014-3-8] [REFERRED TO]
MUKESH SINGH VS. STATE (NARCOTIC BRANCH OF DELHI) [LAWS(SC)-2020-8-40] [REFERRED TO]
DEVILAL JYANI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-88] [REFERRED TO]
MADAN SINGH AND ORS. VS. U.T. CHANDIGARH AND ORS. [LAWS(P&H)-2015-9-425] [REFERRED TO]
KAMRUL IKBAL HASAN @ MAMUN VS. STATE OF ASSAM [LAWS(GAU)-2014-9-26] [REFERRED TO]
P.SUGANTHI VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-2-385] [REFERRED TO]
SHANMUGAM VS. INSPECTOR OF POLICE [LAWS(MAD)-2019-7-73] [REFERRED TO]
B. V. BYRE GOWDA S/O VENKATE GOWDA VS. NISAR AHMED S/O NAZEER AHMED [LAWS(KAR)-2021-9-15] [REFERRED TO]
AKOIJAM JHALAJIT SINGH VS. CENTRAL BUREAU OF INVESTIGATION (CBI) [LAWS(MANIP)-2021-2-12] [REFERRED TO]
S.LAKSHMIPATHY VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2024-2-84] [REFERRED TO]
PALANI BALAJI VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2023-7-80] [REFERRED TO]
MANSUR ALAM VS. STATE OF BIHAR [LAWS(PAT)-2023-8-60] [REFERRED TO]
AMAR NATH PODDAR VS. STATE OF BIHAR [LAWS(PAT)-2021-4-9] [REFERRED TO]
PARAMRAJ SINGH UMRANANGAL VS. STATE OF PUNJAB [LAWS(P&H)-2021-3-28] [REFERRED TO]
SUNIL PATEL VS. STATE OF M.P. & OTHERS [LAWS(MPH)-2016-12-94] [REFERRED TO]
K. MAHALINGAM VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-6-511] [REFERRED TO]
BABITHA SURENDRAN VS. STATE [LAWS(MAD)-2015-6-244] [REFERRED TO]
TAMIL NADU TEACHERS HOUSING & WELFARE TRUST VS. STATE [LAWS(MAD)-2015-3-667] [REFERRED]
XXXXXX VS. STATE OF KARNATAKA [LAWS(KAR)-2023-6-742] [REFERRED TO]
GIRISH BHARADWAJ VS. UNIION OF INDIA [LAWS(KAR)-2023-9-108] [REFERRED TO]
CHINNATHAMBI @ SUBRAMANI [A1] VS. STATE REP. BY THE INSPECTOR OF POLICE [LAWS(MAD)-2017-2-100] [REFERRED TO]
SONICA MALHOTRA AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-1-237] [REFERRED TO]
ANITA MALIK VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-2-202] [REFERRED TO]
ANITA MALIK VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-2-202] [REFERRED TO]
DILBAR SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(P&H)-2015-2-372] [REFERRED TO]
STATE OF HARYANA VS. SOMDUTT [LAWS(P&H)-2015-6-49] [REFERRED TO]
AMRUTBHAI SHAMBHUBHAI PATEL VS. SUMANBHAI KANTIBHAI PATEL & ORS. [LAWS(SC)-2017-2-3] [REFERRED TO]
RAM SARAN VARSHNEY AND OTHERS VS. STATE OF UTTAR PRADESH AND ANOTHER [LAWS(SC)-2016-2-16] [REFERRED TO]
POOJA PAL VS. UNION OF INDIA AND ORS. [LAWS(SC)-2016-1-63] [REFERRED TO]
PRADEEP RAM VS. STATE OF JHARKHAND [LAWS(SC)-2019-7-25] [REFERRED TO]
K. VADIVEL VS. K. SHANTHI [LAWS(SC)-2024-9-77] [REFERRED TO]
KRISHNAN VS. STATE OF KERALA [LAWS(KER)-2019-9-126] [REFERRED TO]
STATE OF KERALA VS. JAYESH [LAWS(KER)-2020-3-601] [REFERRED TO]
BHASKAR RAO NIMBALKAR VS. STATE OF KARNATAKA [LAWS(KAR)-2021-11-56] [REFERRED TO]
ROJEN BORO VS. NATIONAL INVESTIGATION AGENCY [LAWS(GAU)-2016-9-5] [REFERRED TO]
GOPAL KRISHNA PATAR @ RAJA PETER VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-8-111] [REFERRED TO]
ANKUR KUAMR VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-6-34] [REFERRED TO]
ARVIND KUMAR JAIN VS. STATE OF RAJ. [LAWS(RAJ)-2015-2-97] [REFERRED TO]
RAGHUVEER SINGH VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2018-1-427] [REFERRED TO]
PANKAJ KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2021-3-16] [REFERRED TO]
MANIMEGALAI VS. SUPERINTENDENT OF POLICE [LAWS(MAD)-2019-4-456] [REFERRED TO]
R. JEYAKUMAR JOTHI VS. HOME SECRETARY, SECRETARIAT [LAWS(MAD)-2023-10-86] [REFERRED TO]
RAJAN SAH @ RAJAN KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2022-12-1] [REFERRED TO]
NINGTHOUJAM TOMCHOU VS. UNION OF INDIA [LAWS(MANIP)-2019-11-7] [REFERRED TO]
P. RAVI VS. ADDL. DIRECTOR GENERAL OF POLICE (CB-CID) CHENNAI [LAWS(MAD)-2024-3-312] [REFERRED TO]
BRAJENDRA SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-9-41] [REFERRED TO]
P.C. AATHIKKA VS. THE STATE OF KERALA AND ORS. [LAWS(KER)-2016-2-8] [REFERRED TO]
AYISU VS. STATE OF KERALA [LAWS(KER)-2016-8-45] [REFERRED TO]
VINOD VS. STATE OF KERALA [LAWS(KER)-2022-3-115] [REFERRED TO]
P. GOPALAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2022-3-13] [REFERRED TO]
UNION OF INDIA VS. MOHAMMED IQBAL [LAWS(MAD)-2021-12-106] [REFERRED TO]
BHARTENDU PRATAP SINGH VS. STATE OF U P AND ANR [LAWS(ALL)-2016-1-290] [REFERRED]
KULVEER SINGH VS. STATE OF U.P. THRU. PRIN. SECY., OTHERS HOME & 2 [LAWS(ALL)-2016-11-95] [REFERRED TO]
SUDHIR KUMAR JAIN AND ANOTHER VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2018-2-106] [REFERRED TO]
CHANDRA BHAN VERMA VS. STATE OF U.P. [LAWS(ALL)-2019-10-206] [REFERRED TO]
KULDEEP NARAYAN VS. STATE OF U.P. [LAWS(ALL)-2020-4-47] [REFERRED TO]
SAWAN VS. STATE OF U.P. [LAWS(ALL)-2022-8-57] [REFERRED TO]
SUKHBIR SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-7-15] [REFERRED TO]
PRAMOD CHANDRA GUPTA VS. STATE OF U.P. [LAWS(ALL)-2022-12-9] [REFERRED TO]
SANJEEV VS. STATE OF U.P. [LAWS(ALL)-2022-10-21] [REFERRED TO]
KASIMUDDIN AHAMMAD & ORS VS. RAJJAK ALI & ANR [LAWS(CAL)-2018-2-36] [REFERRED TO]
STATE OF WEST BENGAL VS. NEPAL KRISHNA ROY [LAWS(CAL)-2014-12-30] [REFERRED TO]
COASTAL PROJECTS LIMITED & ANR VS. IFCI LIMITED & ANR [LAWS(DLH)-2018-7-845] [REFERRED TO]
B. L. AGRAWAL VS. STATE BUREAU OF INVESTIGATION [LAWS(CHH)-2019-10-53] [REFERRED TO]
JHANGLU RAM & OTHERS VS. STATE OF CHHATTISGARH [LAWS(CHH)-2014-10-38] [REFERRED]
ROYDEN HAROLD BUTHELLO VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-1-24] [REFERRED TO]
CHANDRA BABU @ MOSES VS. STATE, INSPECTOR OF POLICE [LAWS(SC)-2015-7-33] [REFERRED TO]
MADAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-10-35] [REFERRED TO]
SRI SOMENATH GANGULY VS. STATE OF TRIPURA [LAWS(TRIP)-2017-2-3] [REFERRED TO]
MONOJ KUMAR DASH VS. REPUBLIC OF INDIA & ORS. [LAWS(ORI)-2016-3-64] [REFERRED TO]
SMT. NANDITA SETHI @ BEHERA VS. STATE OF ORISSA &ANOTHER [LAWS(ORI)-2017-1-19] [REFERRED TO]
BACHNA SINGH @ BACHCHA SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-1-21] [REFERRED TO]
V.RAMACHANDRAN VS. STATE BY DIRECTOR GENERAL OF POLICE, HEAD OF POLICE FORCE, TAMIL NADU [LAWS(MAD)-2022-10-152] [REFERRED TO]
SANDIP VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(P&H)-2020-3-152] [REFERRED TO]
TITI SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2021-9-48] [REFERRED TO]
BIKRAM SINGH MAJITHIA VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-44] [REFERRED TO]
KALYANI SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(P&H)-2023-5-173] [REFERRED TO]
JOSEPH VS. ANTONY JOSEPH PAIKKADEYIL HOUSE, IRUMAPRA KARA [LAWS(KER)-2018-5-116] [REFERRED TO]
NITHIN K.R. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2020-11-895] [REFERRED TO]
S.P. CHOUDHARY VS. UNION OF INDIA [LAWS(MPH)-2019-6-167] [REFERRED TO]
MAHESHDAN S/O BHERUDAN JI, BY CASTE CHARAN, R/O 3 TILAK NAGAR II, BHADWASIA, JODHPUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-3-17] [REFERRED TO]
RAJESH RANJAN @ PAPPU YADAV VS. STATE OF BIHAR THROUGH THE C.B.I. [LAWS(PAT)-2013-5-35] [REFERRED TO]
BISHWA MOHAN SINGH VS. THE STATE OF BIHAR [LAWS(PAT)-2017-4-16] [REFERRED TO]
MITHUN VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-2017-8-200] [REFERRED TO]
KALPESH H THAKKER VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2014-4-210] [REFERRED TO]
KANDARPA KUMAR BARUAH VS. STATE OF ASSAM [LAWS(GAU)-2022-12-3] [REFERRED TO]
BAHADUR SINGH GUJRAL VS. STATE OF M P [LAWS(MPH)-2016-8-217] [REFERRED]
RENJITH VS. SUB INSPECTOR OF POLICE AND ORS. [LAWS(KER)-2015-8-117] [REFERRED TO]
OPERATION MOBILIZATION INDIA, REP. BY DR. JOSEPH DSOUZA AND OTHERS VS. THE STATE OF TELANGANA, REP. BY ITS PRINCIPAL SECRETARY, HOME DEPARTMENT, SECRETARIAT, HYDERABAD AND OTHERS [LAWS(ALL)-2017-4-145] [REFERRED TO]
RAJ KUMAR DWIVEDI ALIAS RAJU VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2017-10-290] [REFERRED TO]
SMT. GULSHAN KAUR BEDI AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2016-12-29] [REFERRED TO]
WASIULLAH AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-4-106] [REFERRED TO]
RAJESH MALIK VS. STATE OF U P [LAWS(ALL)-2019-8-158] [REFERRED TO]
AJAY KUMAR PANDEY VS. STATE OF U.P. [LAWS(ALL)-2021-1-35] [REFERRED TO]
NAWAL KISHORE VS. STATE OF U.P. [LAWS(ALL)-2014-3-39] [REFERRED TO]
AMAR NATH PANDEY VS. STATE OF U P [LAWS(ALL)-2014-7-130] [REFERRED TO]
ZEE NEWS LTD VS. STATE & ANR [LAWS(DLH)-2016-4-157] [REFERRED TO]
KRISHAN KHOKAR VS. CBI [LAWS(DLH)-2018-12-398] [REFERRED TO]
RAMAKANT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-4-218] [REFERRED TO]
AJIT KUMAR GUPTA VS. STATE OF U.P. [LAWS(ALL)-2023-6-3] [REFERRED TO]
JERUSALEM MATHAI, HYDERABAD VS. STATE OF TELANGANA [LAWS(APH)-2016-6-94] [REFERRED TO]
KOTAK MAHINDRA BANK LIMITED AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-9-61] [REFERRED TO]
PEETHAMBARAN VS. STATE OF KERALA [LAWS(SC)-2023-5-33] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. MOHD. PARVEZ ABDUL KAYUUM [LAWS(SC)-2019-7-31] [REFERRED TO]
DR. NARESH KUMAR MANGLA VS. SMT. ANITA AGARWAL AND OTHERS ETC [LAWS(SC)-2020-12-42] [REFERRED TO]
RAVINDER KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-11-11] [REFERRED TO]
SIMARJEET SINGH BAINS VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-79] [REFERRED TO]
SUKHJINDER SINGH @ SUNNY VS. STATE OF PUNJAB [LAWS(P&H)-2021-1-118] [REFERRED TO]
ANIMESH KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2024-3-43] [REFERRED TO]
MOHAN RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-4-229] [REFERRED TO]
DALER SINGH VS. BHAJAN RAM AND OTHERS [LAWS(P&H)-2018-4-113] [REFERRED TO]
V.A.S. MOHAMMAD ALI VS. STATE [LAWS(MAD)-2023-2-281] [REFERRED TO]
V. SENTHIL BALAJI VS. STATE [LAWS(MAD)-2022-10-120] [REFERRED TO]
MUSHARRAF MOHD. KHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2016-5-77] [REFERRED TO]
JITENDRA SINGH NARWARIYA VS. STATE OF M.P. AND OTHHERS [LAWS(MPH)-2017-3-54] [REFERRED TO]
SONU @ JANAK SINGH GURJAR VS. STATE OF M.P. [LAWS(MPH)-2018-3-442] [REFERRED TO]
M. KRISHNAMURTHY VS. THE SUB DIVISIONAL MAGISTRATE [LAWS(MAD)-2017-1-149] [REFERRED TO]
SARBANANDA MALI VS. STATE OF ASSAM [LAWS(GAU)-2017-9-33] [REFERRED TO]
R. ANITEEN PRINCEY AND ORS. VS. THE INSPECTOR OF POLICE, VADASERI POLICE STATION AND ORS. [LAWS(MAD)-2015-2-476] [REFERRED TO]
G PRABAKARAN VS. SUPERINTENDENT OF POLICE [LAWS(MAD)-2018-9-493] [REFERRED TO]
JAMSHEED T P VS. NATIONAL INVESTIGATION AGENCY [LAWS(KER)-2014-6-149] [REFERRED TO]
MAJEED KOLIYAD @ MOHAMED ABDUL KHADER MAJEED VS. STATE OF KERALA [LAWS(KER)-2013-11-5] [REFERRED TO]
CHANDAPPA GOWDA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KAR)-2021-1-114] [REFERRED TO]
PRAVEEN K. P. VS. STATE OF KERALA [LAWS(KER)-2023-8-233] [REFERRED TO]
VIGILANCE AND ANTI-CORRUPTION BUREAU VS. K. SASIKALA [LAWS(KER)-2021-3-47] [REFERRED TO]
KAMLESH SINGH VS. STATE OF U.P. [LAWS(ALL)-2024-2-40] [REFERRED TO]
DHAN SINGH S/O. SHIV SINGH VS. UNION OF INDIA [LAWS(BOM)-2019-6-22] [REFERRED TO]
AMRISH JOLLY VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2020-1-34] [REFERRED TO]
UDAI BHAN KARWARIYA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-4-269] [REFERRED TO]
SHIV PRASAD AND OTHERS VS. STATE OF U P & OTHERS [LAWS(ALL)-2016-2-304] [REFERRED]
SIMPLEX INFRASTRUCTURES AND 4 OTHERS VS. STATE OF U.P. & ANOTHER [LAWS(ALL)-2018-11-70] [REFERRED TO]
RAKESH DHAR TRIPATHI VS. STATE OF U.P. [LAWS(ALL)-2020-1-196] [REFERRED TO]
ATA MOHAMMAD VS. STATE OF U.P. [LAWS(ALL)-2020-4-103] [REFERRED TO]
PARSHU RAM DOHARE AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2019-9-413] [REFERRED TO]
ARTI GUJAR VS. STATE OF U P THRU PRIN SECY HOME AND ANR [LAWS(ALL)-2018-5-151] [REFERRED TO]
INDRANIL MUKHERJEE VS. STATE OF WEST BENGAL & ANR [LAWS(CAL)-2018-9-25] [REFERRED TO]
ASHOK KUMAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CAL)-2024-5-79] [REFERRED TO]
MANOJ PRABHAKAR LOHAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-11-122] [REFERRED TO]
ANVESH MISHRA VS. UMESH SINGH [LAWS(CHH)-2019-11-123] [REFERRED TO]
SUHAIB ILYASI VS. STATE [LAWS(DLH)-2018-10-41] [REFERRED TO]
SAROJ BHOLA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-4-53] [REFERRED TO]
MANGALA MISHRA VS. STATE OF SIKKIM [LAWS(SIK)-2018-10-2] [REFERRED TO]
B. JAYARAMAN VS. V. ANANDARAJ AND ORS. [LAWS(SC)-2015-2-105] [REFERRED TO]
KAMAL KUMAR KOTHARI VS. STATE OF TRIPURA [LAWS(TRIP)-2019-2-11] [REFERRED TO]
NAVINA AND ANOTHER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2018-9-18] [REFERRED TO]
DIDAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-76] [REFERRED TO]
SUKHVIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-296] [REFERRED TO]
LALIT AGARWAL @ LALIT KISHORE JINDAL @ LALIT TAPADIA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-9-89] [REFERRED TO]
BANDHNA TOPPO VS. STATE OF ORISSA [LAWS(ORI)-2023-7-48] [REFERRED TO]
SURINDER KAUR VS. UNION OF INDIA [LAWS(MANIP)-2023-10-5] [REFERRED TO]
ANIL PRATAP MEWARA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-7-97] [REFERRED TO]
R L JATAV VS. STATION HOUSE OFFICER [LAWS(MPH)-2018-5-67] [REFERRED TO]
BIKASH RANJAN ROUT VS. STATE THROUGH THE SECRETARY (HOME), GOVERNMENT OF NCT OF DELHI, NEW DELHI [LAWS(SC)-2019-4-67] [REFERRED TO]
HARGOVIND BHARGAVA AND ORS. VS. STATE OF MADHYA PRADESH AND ORS. [LAWS(MPH)-2016-4-14] [REFERRED TO]
KUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-9-402] [REFERRED TO]
K. NITHYANANDAN VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2014-6-284] [REFERRED TO]
SHUBHAM SATYANIWAS ARJUNWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-8-73] [REFERRED TO]
LT. COL. PRASAD SHRIKANT PUROHIT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-4-53] [REFERRED TO]
SANTHOSH KUMAR A.S. VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KER)-2015-11-109] [REFERRED TO]
SABU E.K. AND ORS. VS. STATE AND ORS. [LAWS(KER)-2016-3-95] [REFERRED TO]
SARITHA S. NAIR VS. STATE OF KERALA AND ORS. [LAWS(KER)-2016-4-38] [REFERRED TO]
RADHAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2016-8-28] [REFERRED TO]
RAVI VS. INSPECTOR OF POLICE, MOLASI POLICE STATION [LAWS(MAD)-2022-11-224] [REFERRED TO]
MUTHULAKSHMI VS. SECRETARY TO THE GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2022-7-383] [REFERRED TO]
AJAY NARAYAN RAM VS. STATE OF U P [LAWS(ALL)-2013-11-97] [REFERRED TO]
TRIVENI UPADHYAY & OTHERS VS. STATE OF U P & ANOTHER [LAWS(ALL)-2018-7-175] [REFERRED TO]
SHIVAM VS. STATE OF U.P. [LAWS(ALL)-2021-4-2] [REFERRED TO]
SURESH KUMAR AGARWAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-7-46] [REFERRED TO]
RAM BABOO BANSAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-11-21] [REFERRED TO]
PRAGYASINGH CHANDRAPALSINGH THAKUR VS. STATE OF MAHARASHTRA THROUGH ADDITIONAL CHIEF SECRETARY, HOME DEPARTMENT [LAWS(BOM)-2013-10-97] [REFERRED TO]
DHARMENDRA PATEL, S/O LAL BAHADUR PATEL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-7-59] [REFERRED]
STATE THROUGH CBI VS. SAJJAN KUMAR & ORS [LAWS(DLH)-2018-12-152] [REFERRED TO]
MS. BABA BETI VS. STATE OF U. P. [LAWS(ALL)-2024-3-128] [REFERRED TO]
KAILASH CHANDRA LOHIA VS. STATE OF ASSAM [LAWS(GAU)-2017-9-21] [REFERRED TO]
GEETA RAM NAUTIYAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-10-14] [REFERRED TO]
SIVA VALLABHANENI VS. STATE OF KARNATAKA [LAWS(KAR)-2018-5-12] [REFERRED TO]
DHARAM PAL VS. STATE OF HARYANA & ORS. [LAWS(SC)-2016-1-87] [REFERRED TO]
MANJIT SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2015-8-769] [REFERRED]
FAKHREY ALAM VS. STATE OF UTTAR PRADESH [LAWS(SC)-2021-3-92] [REFERRED TO]
ABDUL ROKIB VS. STATE OF ASSAM [LAWS(GAU)-2017-7-30] [REFERRED TO]
BELAIR CORPORATION PVT. LTD. VS. STATE [LAWS(MAD)-2017-10-60] [REFERRED TO]
T. CHANDRAN VS. INSPECTOR OF POLICE, KARUMATHAMPATTI POLICE STATION AND ORS. [LAWS(MAD)-2016-1-190] [REFERRED TO]
K. DHEENADHAYALAN AND ORS. VS. THE STATE [LAWS(MAD)-2015-10-85] [REFERRED TO]
P. RAVINDRANATH VS. K. CHANDRAGANDHI AND ORS. [LAWS(MAD)-2015-7-316] [REFERRED TO]
M/S. STEPSTONE PROMOTERS PVT. LTD AND OTHERS VS. INSPECTOR OF POLICE, CENTRAL BUREAU OF INVESTIGATION, ACB [LAWS(MAD)-2018-7-1145] [REFERRED TO]
GOPALAN ADIYODI VAKKEEL SMARAKA TRUST TIRUVANGAD T VS. STATE OF KERALA REPRESENTED BY SECRETARY HOME DEPA [LAWS(KER)-2018-5-40] [REFERRED TO]
SUNILKUMAR VS. STATE OF KERALA [LAWS(KER)-2022-6-60] [REFERRED TO]
K.C. UNNI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KER)-2023-10-4] [REFERRED TO]
BHUAN @ PRAMOD KUMAR PATRA VS. STATE OF ORISSA & ANOTHER [LAWS(ORI)-2016-10-62] [REFERRED TO]
TOHSIF VS. STATE OF HARYANA [LAWS(P&H)-2021-2-6] [REFERRED TO]
BHUPINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-3-91] [REFERRED TO]
SUBHASH CHANDER VS. STATE OF HARYANA [LAWS(P&H)-2020-2-364] [REFERRED TO]
STATE OF RAJASTHAN THROUGH ADDL. DIRECTOR GENERAL, ANTI CORRUPTION BUREAU, GOVT, OF RAJASTHAN VS. THE SPECIAL JUDGE, ACD CASES, AJMER AND OTHERS [LAWS(RAJ)-2014-12-231] [REFERRED TO]
HANUMAN BHADU & ORS VS. STATE OF RAJASTHAN & ANR [LAWS(RAJ)-2015-7-320] [REFERRED]
NIRMALA DEVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-1-117] [REFERRED TO]
K TIRUMALESWAR RAO @ TIRUMALA VS. STATE OF ORISSA [LAWS(ORI)-2013-7-90] [REFERRED TO]
HEMALATHA VS. STATE OF KERALA [LAWS(KER)-2024-1-109] [REFERRED TO]
SAMEERBHAI ISHWARBHAI GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-48] [REFERRED TO]
GHULAM MOHI-UD-DIN PEER VS. MOHAMMAD HAMZA LONE & OTHERS [LAWS(J&K)-2018-10-40] [REFERRED TO]
ACHUTHANANDAN V S VS. STATE OF KERALA [LAWS(KER)-2013-8-125] [REFERRED TO]
YOGENDRA SHARMA AND ORS. VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-10-27] [REFERRED TO]
SUDESH KEDIA VS. UNION OF INDIA [LAWS(JHAR)-2020-6-27] [REFERRED TO]
HARIKISHAN SHAW VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-11-34] [REFERRED TO]
A ADITHYA & OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-12-91] [REFERRED TO]
SH. MANOHAR LAL VS. STATE OF H.P [LAWS(HPH)-2017-7-42] [REFERRED TO]
NISAR AHMED HAJI SAYED BILAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-4-270] [REFERRED TO]
SANJAY S/O PUKHRAJ PARIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-8-56] [REFERRED TO]
SAHEBRO KALURAM BHINTADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-12-151] [REFERRED TO]
HUSSAIN & ANR VS. UNION OF INDIA [LAWS(CAL)-2015-12-175] [REFERRED]
SUB INSPETOR PARSHU RAM DOHARE VS. STATE OF U.P. [LAWS(ALL)-2019-9-207] [REFERRED TO]
GYAN PRAKASH TIWARI VS. STATE OF U.P [LAWS(ALL)-2017-8-40] [REFERRED TO]
SANJAY KAPUR VS. STATE OF U P [LAWS(ALL)-2015-8-18] [REFERRED TO]
LALA RAM VS. STATE OF U P AND 6 OTHERS [LAWS(ALL)-2017-1-436] [REFERRED TO]
ANKIT MLHOTRA VS. STATE OF C.G. [LAWS(CHH)-2017-10-57] [REFERRED TO]
TAPAN KR. ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-11-68] [REFERRED TO]
SUSHOVAN DAS GUPTA VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-4-176] [REFERRED TO]
PROMITA DUTTA VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-5-89] [REFERRED TO]
MONTU MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2016-5-104] [REFERRED TO]
V. SIVA KUMAR VS. STATE OF TELANGANA [LAWS(APH)-2015-7-95] [REFERRED TO]
A.BHARAT VS. STATE OF A.P. [LAWS(APH)-2013-8-56] [REFERRED TO]
PROF. ASHISH WAKHLU VS. STATE OF U.P. [LAWS(ALL)-2023-6-15] [REFERRED TO]
NITIN TIWARI VS. STATE OF U. P. [LAWS(ALL)-2024-1-127] [REFERRED TO]
SAMEER SANDHIR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2017-4-38] [REFERRED TO]
CD PHARMA INDIA PRIVATE LIMITED VS. STATE OF NCT OF DELHI [LAWS(DLH)-2020-12-102] [REFERRED TO]
ASHOK VS. STATE OF KARNATAKA [LAWS(KAR)-2017-6-237] [REFERRED TO]
BAKHASHI RAM VS. SATWANT SINGH MANAK [LAWS(P&H)-2013-11-175] [REFERRED TO]
SANJAY PATNI VS. STATE OF M.P. [LAWS(MPH)-2019-5-155] [REFERRED TO]
PRADEEP KUMAR SHINDE VS. STATE OF M.P. [LAWS(MPH)-2020-11-70] [REFERRED TO]
SRI DEBAJIT BORAH VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-228] [REFERRED TO]
MOHAN MANDELIA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2013-9-32] [REFERRED TO]
VIKAS KUMAR JAIN VS. SPECIAL POLICE ESTABLISHMENT, LOKAYUKT [LAWS(MPH)-2013-9-316] [REFERRED]
HARISH SHARMA VS. MOHAN MANDELIA [LAWS(MPH)-2013-10-91] [REFERRED TO]
SREENIVASAN VS. STATE OF KERALA [LAWS(KER)-2020-11-902] [REFERRED TO]
R. WESTLY VS. UNION OF INDIA [LAWS(MAD)-2020-10-169] [REFERRED TO]
N SELVARAJ VS. SUPERINTENDENT OF POLICE [LAWS(MAD)-2018-8-247] [REFERRED TO]
UDAYARAVI VS. STATE OF KARNATAKA [LAWS(KAR)-2020-5-100] [REFERRED TO]
GIRISH VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-548] [RERERRED TO]
PRITAM SINGH CHAUDHARY AND ORS. VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-4-11] [REFERRED TO]
RAJ PAL SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2015-5-112] [REFERRED TO]
K.K.S.S. RAMACHANDRAN VS. STATE [LAWS(MAD)-2015-2-351] [REFERRED TO]
R. ANITEEN PRINCEY AND ORS. VS. THE INSPECTOR OF POLICE, VADASERI POLICE STATION AND ORS. [LAWS(MAD)-2015-9-57] [REFERRED TO]
SAMUEL JEBAKANI VS. THE SUPERINTENDENT OF POLICE [LAWS(MAD)-2016-8-30] [REFERRED TO]
N.JAGANNATHAN VS. STATE [LAWS(MAD)-2013-10-111] [REFERRED TO]
SANJAY VS. STATE OF KARNATAKA [LAWS(KAR)-2024-3-92] [REFERRED TO]
IQBAL SINGH VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-7-17] [REFERRED]
MURARI LAL SINGHAL AND ANOTHER VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-10-246] [REFERRED]
SHREE RAM VS. STATE OF HARYANA AND ORS [LAWS(P&H)-2014-11-392] [REFERRED]
SHANTANU GOSWAMI VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-4-268] [REFERRED TO]
ASHWANI KUMAR AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-5-145] [REFERRED TO]
SHIVANGI AMIT PANCHAL VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-196] [REFERRED TO]
ANAND SUBRAMANIAN VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2022-9-224] [REFERRED TO]
SURENDER @ TANNU @ TANVA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-6-29] [REFERRED TO]
K.KRISHNAN VS. STATE OF KERALA [LAWS(KER)-2023-7-145] [REFERRED TO]
SOBY GEORGE VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KER)-2023-10-37] [REFERRED TO]
DINESH JAISWAL VS. STATE OF ASSAM [LAWS(GAU)-2023-2-35] [REFERRED TO]
SMT NANDITA SETHI ALIAS BEHERA VS. STATE OF ORISSA AND ANOTHER [LAWS(ORI)-2017-1-62] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-5-38] [REFERRED TO]
ABDUL AZEEZ VS. NATIONAL INVESTIGATION AGENCY [LAWS(KER)-2014-6-148] [REFERRED TO]
P.A. CHANDRA DAS VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-7-54] [REFERRED TO]
AJAY KUMAR AGARWAL VS. UNION TERRITORY OF JK [LAWS(J&K)-2022-5-63] [REFERRED TO]
KULDEEP SINGH VS. STATE OF J & K [LAWS(J&K)-2023-2-60] [REFERRED TO]
GHULAM HASSAN SOFI VS. STATE OF JK [LAWS(J&K)-2021-4-1] [REFERRED TO]
SAIYED MEHMOOD HUSSEIN MULLAJI VS. STATE OF GUJARAT [LAWS(GJH)-2013-9-279] [REFERRED TO]
SANJEEV GUPTA VS. STATE OF U.P. [LAWS(ALL)-2023-12-13] [REFERRED TO]
SUNIL VS. STATE OF U. P. [LAWS(ALL)-2023-1-144] [REFERRED TO]
RAKESH KUMAR AWASTHI VS. STATE OF U. P. [LAWS(ALL)-2024-2-173] [REFERRED TO]
RAGHVENDRA SINGH CHHATRI, S/O RAMAKANT SINGH CHHATRI VS. STATE OF CHHATTISGARH AND ORS [LAWS(CHH)-2015-9-57] [REFERRED]
MUNNAR VS. STATE OF U.P. AND 5 OTHERS [LAWS(ALL)-2017-9-221] [REFERRED TO]
UMESH YADAV VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-9-44] [REFERRED TO]
UMESH YADAV VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-9-44] [REFERRED TO]
AMMAR KAZIM VS. STATE OF U P [LAWS(ALL)-2015-5-114] [REFERRED TO]
KAMLA SINGH AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-1-123] [REFERRED TO]
DEV KARAN AND 5 ORS VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2016-5-324] [REFERRED]
BANI SAHA VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2016-1-5] [REFERRED TO]
LATIKA GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-12-101] [REFERRED TO]
SAYANTAN CHATTERJEE VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2016-2-62] [REFERRED TO]
ANNU DAS VS. STATE [LAWS(CAL)-2020-7-10] [REFERRED TO]
JYOTSNA ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-1-82] [REFERRED TO]
DEBASISH BHATTACHARJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-7-10] [REFERRED TO]
OPERATION MOBILIZATION INDIA, REP. BY DR. JOSEPH DSOUZA AND OTHERS VS. THE STATE OF TELANGANA [LAWS(APH)-2017-4-48] [REFERRED TO]
VISHNUDEO CHAUDHARY VS. STATE OF BIHAR [LAWS(PAT)-2019-9-173] [REFERRED TO]
VINUBHAI HARIBHAI MALAVIYA VS. STATE OF GUJARAT [LAWS(SC)-2019-10-51] [REFERRED TO]
LUCKOSE ZACHARIAH @ ZAK VS. JOSEPH JOSEPH [LAWS(SC)-2022-2-102] [REFERRED TO]
Y. BALAJI VS. KARTHIK DESARI [LAWS(SC)-2023-5-74] [REFERRED TO]
STATE VS. HEMENDHRA REDDY [LAWS(SC)-2023-4-136] [REFERRED TO]
MARIAM FASIHUDDIN VS. STATE BY ADUGODI POLICE STATION [LAWS(SC)-2024-1-46] [REFERRED TO]
MOHAMMAD YAMEEN VS. UNION OF INDIA & OTHERS [LAWS(UTN)-2017-9-77] [REFERRED TO]
KEERTHANI VS. STATE [LAWS(MAD)-2016-8-56] [REFERRED TO]
VIKRAM VINCENT VS. STATE OF KARNATAKA [LAWS(KAR)-2022-5-129] [REFERRED TO]
SHAKIB VS. STATE OF KARNATAKA [LAWS(KAR)-2022-7-903] [REFERRED TO]
RAJAN @ RAMU VS. STATE OF KERALA [LAWS(KER)-2020-5-103] [REFERRED TO]
STATE OF KERALA VS. KRISHNAN [LAWS(KER)-2020-8-552] [REFERRED TO]
MANOHARI VS. DISTRICT SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT [LAWS(MAD)-2018-9-380] [REFERRED TO]
MAHESH PURI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-127] [REFERRED TO]
VIRENDRA KHANNA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-1-79] [REFERRED TO]
STATE OF KARNATAKA VS. MAHESH KUMAR [LAWS(KAR)-2020-2-80] [REFERRED TO]
RAHUL VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2018-8-105] [REFERRED TO]
MOHAN SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-12-353] [REFERRED]
AKULA CHANDRA PARIDA VS. STATE OF ORISSA [LAWS(ORI)-2013-10-23] [REFERRED TO]
SITA RAM DABI VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-4-163] [REFERRED TO]
HANUMAN SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-7-77] [REFERRED TO]
SALWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-12-70] [REFERRED TO]
MOHAN VS. STATE OF HARYANA [LAWS(P&H)-2015-4-222] [REFERRED TO]
MOHAN VS. STATE OF HARYANA [LAWS(P&H)-2015-4-222] [REFERRED TO]
SAKESH SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-9-1] [REFERRED TO]
ZAMEER AHMED KHAN VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2016-3-137] [REFERRED TO]
BIKASH RANJAN ROUT VS. STATE [LAWS(DLH)-2014-8-182] [REFERRED TO]
SAPNA GAUTAM AND ORS. VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-9-165] [REFERRED TO]
STATE OF MAHARASHTRA VS. NAZIR JAVED KHAN [LAWS(BOM)-2019-6-136] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. SAMSON D'SOUZA AND ORS. [LAWS(BOM)-2019-7-401] [REFERRED TO]
C A ANZAR VS. STATE OF KARNATAKA [LAWS(KAR)-2013-7-530] [REFERRED]
SOMESH DASGUPTA VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-5-37] [REFERRED TO]
NISAR AHMAD BHAT VS. UT OF J&K [LAWS(J&K)-2021-9-114] [REFERRED TO]
BRAJMOHAN S/O LAXMINARAYAN DHAKAD VS. STATE OF MADHYA PRADESH AND OTHERS [LAWS(MPH)-2018-5-341] [REFERRED TO]
SMT. NANDITA SETHI @ BEHERA VS. STATE OF ORISSA & ANOTHER [LAWS(ORI)-2017-1-54] [REFERRED TO]
SRINARAYAN VS. STATE OF U.P. [LAWS(ALL)-2014-3-270] [REFERRED TO]
TEJ SINGH AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-1-43] [REFERRED TO]
STATE OF U.P. VS. BALI BHADRA NATH SHUKLA [LAWS(ALL)-2016-8-326] [REFERRED TO]
ARUN KUMAR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-7-9] [REFERRED]
YOGINDER GARG AND ORS. VS. GOVERNMENT OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2015-12-9] [REFERRED TO]
KUMMARI LAKSHMAIAH (ANGADI) AND OTHERS VS. STATE OF ANDHRA PRADESH AND ANOTHER [LAWS(APH)-2015-12-65] [REFERRED TO]
LATIFUR RAHAMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-1-73] [REFERRED TO]
PROTIMA DUTTA VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-6-27] [REFERRED TO]
NAJIMUL HAQUE VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-11-31] [REFERRED TO]
RAM UDAGAR MAHTO VS. STATE [LAWS(DLH)-2021-9-261] [REFERRED TO]
MOTILAL SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-4-60] [REFERRED TO]
R.N. PARIDHA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-6-17] [REFERRED TO]