Referred Judgements :-

SHEONANDAN PASWAN V. STATE OF BIHAR [RELIED ON]
DURGA SHANKAR MEHTA VS. RAGHURAL SINGH [RELIED ON]
SHIVDEO SINGH VS. STATE OF PUNJAB [RELIED ON]
V NARASIMHARAJU IN BOTH THE APPEALS VS. V GURUMURTHY RAJUIN BOTH THE APPEALS [RELIED ON]
PREM CHAND GARG VS. EXCISE COMMISSIONER U P [REFERRED TO]
OUSEPH POULO SINCE DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVES VS. CATHOLIC UNION BANK LTD [RELIED ON]
BINAYAK SWAIN VS. RAMESH CHANDRA PANIGRAHI ANOTHER [RELIED ON]
BISWABAHAN DAS VS. GOPEN CHANDRA HAZARIKA [REFERRED TO]
M N SANKARAYARAYANAN NAIR VS. P V BALAKRISHNAN [RELIED ON]
STATE OF KERALA AMALGAMATED MALABAR ESTATE PRIVATE LIMITED VS. GWALIOR RAYON SILK MANUFACTURING WVG CO LTD [RELIED ON]
STATE OF PUNJAB NOW HARYANA VS. AMAR SINGH [RELIED ON]
MUNICIPAL COUNCIL RATLAM VS. VARDICHAN [RELIED ON]
STATE OF WEST BENGAL VS. SWAPAN KUMAR GUHA:SANCHAITA INVESTMENTS [REFERRED TO]
HARBANS SINGH VS. STATE OF UTTAR PRADESH [RELIED ON]
NATIONAL TEXTILE WORKERS UNION VS. P R RAMAKRISHNAN [APPROVED]
A R ANTULAY VS. RAMDAS SRINIWAS NAYAK [RELIED ON]
STATE OF PUNJAB VS. UNION OF INDIA [RELIED ON]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. L K RATNA [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [DISTINGUISHED]
T SHEPHARD VS. UNION OF INDIA [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
H L TREHAN HINDUSTAN PETROLEUM CORPORATION LIMITED BHARAT PETROLEUM CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
R B SHREERAM DURGA PRASAD AND FATEHCHAND NURSING DAS VS. SETTLEMENT COMMISSION IT AND WT [REFERRED TO]
CHARAN LAL SAHU RAKESH SHROUTI RAJKUMAR KESWANI NASRIN BI VS. UNION OF INDIA [EXPLAINED]

Cited Judgements :-

VINOD K. CHAWLA VS. SHIV BHAKTI FILMS [LAWS(BOM)-2013-10-145] [REFERRED TO]
ANKUSH MANRO VS. RAJINDER SINGH AND OTHERS [LAWS(P&H)-2013-2-444] [REFERRED]
NEELAM VS. CHHABIL DASS [LAWS(P&H)-2007-2-89] [REFERRED TO]
DHAKSHNAMOORTHY VS. COMMISSIONER [LAWS(MAD)-2019-2-320] [REFERRED TO]
JAWAHARLAL SHANMUGAM VS. STATE OF TAMIL NADU REPRESENTED BY ADDITIONAL CHIEF SECRETARY [LAWS(MAD)-2018-8-854] [REFERRED TO]
SATTA PANCHAYAT IYAKKAM VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-2-270] [REFERRED TO]
MORGAN SECURITIES AND CREDITS PVT LTD VS. MOREPEN LABOURTORIES LTD [LAWS(DLH)-2006-7-55] [REFERRED TO]
RICHA INDUSTRIES LTD VS. ICICI BANK LIMITED [LAWS(DLH)-2011-10-16] [REFERRED TO]
MOHAMMED VS. AVARANKUTTY HAJI [LAWS(KER)-1996-2-35] [REFERRED TO]
NIYAMAVEDI AND VS. DIRECTOR CBI NEW DELHI [LAWS(KER)-1999-1-22] [REFERRED :1991 4 SCC 584]
V.ANNARAJA VS. SECRETARY TO THE UNION OF INDIA [LAWS(MAD)-2019-2-399] [REFERRED TO]
BALWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2003-2-129] [REFERRED TO]
HAWA SINGH VS. STATE OF HARYANA [LAWS(P&H)-2011-1-222] [REFERRED TO]
INDIAN PERFORMING RIGHT SOCIETY LTD VS. PUNIT GOENKA [LAWS(DLH)-2010-1-112] [REFERRED TO]
DHRUV GOEL VS. ANAND PARKASH GOYAL [LAWS(DLH)-2010-3-18] [REFERRED TO]
G UDAYAN DRAVID VS. STATE OF DELHI [LAWS(DLH)-2006-12-117] [REFERRED TO]
RAJMAL LAKHICHAND VS. COMMISSIONER OF AND CUSTOMS [LAWS(BOM)-2010-4-97] [REFERRED TO]
S.VIJAYASHANKAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-9-78] [REFERRED TO]
MANAGING DIRECTOR VS. REGIONAL PROVIDENT FUND COMMISSIONER [LAWS(MAD)-2019-11-133] [REFERRED TO]
VINOD NARAIN VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1995-2-1] [REFERRED TO]
UTTARAKHAND SANGHARSH SAMITI VS. STATE OF U P [LAWS(ALL)-1996-2-129] [REFERRED TO]
MUKESH CHANDRA VS. STATE OF U P [LAWS(ALL)-1999-10-62] [REFERRED TO]
N C JAIN VS. CHIEF SECRETARY GOVERNMENT OF U P [LAWS(ALL)-2001-3-15] [REFERRED TO]
DHARAM PAL VS. HOSHIYAR SINGH [LAWS(P&H)-2007-7-71] [REFERRED TO]
KANPUR INCOME TAX BAR ASSOCIATION VS. UNION OF INDIA [LAWS(ALL)-1998-2-121] [REFERRED TO]
KRISHANA DEVI VS. M A C T BHIWANI [LAWS(P&H)-2012-11-607] [REFERRED]
P. PUGALENTHI VS. UNION OF INDIA [LAWS(MAD)-2019-6-317] [REFERRED TO]
A. VIJAYA SEKARAN VS. SECRETARY TO GOVERNMENT HOME [LAWS(MAD)-2019-4-650] [REFERRED TO]
SUNDER THEATRES REVISIONIST VS. ALLAHABAD BANK JHANSI [LAWS(ALL)-1998-4-25] [REFERRED TO]
DAMU DAGDU PATIL VS. DILIPSINGH PRATAPSINGH PATIL [LAWS(BOM)-2013-7-202] [REFERRED TO]
NIYAMAVEDI REP VS. RAMON SRIVASTAVA I P S INSPECTOR GENERAL OF POLICE [LAWS(KER)-1995-1-14] [REFERRED TO]
GOVERNMENT OF KERALA VS. SOM DATT BUILDERS LIMITED [LAWS(KER)-2002-10-68] [REFERRED TO]
K A ALWA VS. JAGANNATH PRASAD VARSHNEY AND ORS [LAWS(ALL)-1992-5-114] [REFERRED]
RAMA SARAF VS. STATE OF DELHI [LAWS(DLH)-2007-3-164] [REFERRED TO]
DELHI ASSAM ROADWAYS CORPORATION LTD VS. HARYANA URBAN DEVELOPMENT AUTHORITY [LAWS(P&H)-2008-3-95] [REFERRED TO]
BAREJA AUTOMOBILES PVT LTD VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-2-259] [REFERRED]
K JAYARAMAN VS. DISTRICT COLLECTOR [LAWS(MAD)-2017-7-241] [REFERRED TO]
TAMIL NADU HEALTH EMPLOYEES WELFARE ASSOCIATION VS. CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA [LAWS(MAD)-2019-3-469] [REFERRED TO]
PUBLIC INFORMATION OFFICER VS. MANOHAR PARRIKAR [LAWS(BOM)-2011-11-54] [REFERRED TO]
SHAKUNTALA SHARMA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2000-1-90] [REFERRED TO]
SHAKUNTALA SHARMA VS. STATE OF U P [LAWS(ALL)-2000-7-32] [REFERRED TO]
ASHOK KUMAR GUPTA VS. STATE OF U P [LAWS(ALL)-1993-8-46] [REFERRED TO]
M SONS ENTERPRISES PVT LTD VS. SURESH JAGASIA [LAWS(DLH)-2011-1-166] [REFERRED TO]
G.VIJAYAKUMAR VS. DIRECTOR GENERAL [LAWS(MAD)-2019-2-391] [REFERRED TO]
KAUSHNUMA BEGUM VS. NEW INDIA ASSURANCE COMPANY LIMITED [LAWS(SC)-2001-1-114] [REFERRED]
JAI PRAKASH VS. NATIONAL INSURANCE CO LTD [LAWS(SC)-2009-12-42] [REFERRED TO]
TRILOK SUDHIRBHAI PANDYA VS. UNION OF INDIA [LAWS(SC)-2011-10-30] [REFERRED TO]
SARIFUL ISLAM VS. UNION OF INDIA [LAWS(GAU)-2019-6-73] [REFERRED TO]
MANOHAR LAL SHARMA VS. PRINCIPAL SECRETARY [LAWS(SC)-2013-12-44] [REFERRED TO]
ZAHIRA HABIBULLAH SHEIKH VS. STATE OF GUJARAT [LAWS(SC)-2004-5-9] [REFERRED TO]
DES RAJ VS. UNION OF INDIA [LAWS(SC)-2004-10-10] [REFERRED TO]
KANTI DEVI VS. STATE OF U P [LAWS(ALL)-2011-9-26] [REFERRED TO]
ANITA KUSHWAHA VS. PUSHAP SUDAN [LAWS(SC)-2016-7-72] [REFERRED TO]
STATE OF KARNATAKA VS. STATE OF TAMIL NADU & ORS. [LAWS(SC)-2016-12-45] [REFERRED TO]
SUPREME COURT BAR ASSOCIATION VS. B D KAUSHIK [LAWS(SC)-2011-9-4] [REFERRED TO]
MAMATA PAUL, W/O SANJIT PAUL VS. PRADIP SAHA [LAWS(GAU)-2012-6-159] [REFERRED TO]
MAMATA PAUL VS. PRADIP SAHA [LAWS(GAU)-2012-8-51] [REFERRED TO]
QAZI YUSRA ASLAM VS. STATE [LAWS(J&K)-1993-9-6] [REFERRED TO]
MATHAI VS. GEORGE AND ORS. [LAWS(SC)-2016-1-123] [REFERRED TO]
STATE OF U P VS. C P RAVINDRA SINGH [LAWS(ALL)-2011-2-14] [REFERRED TO]
T.N. GENERATION & DISTBN. CORPN. LTD. VS. PPN POWER GEN. CO. PVT. LTD. [LAWS(SC)-2014-4-11] [REFERRED TO]
SINDHU K. RAJAN VS. M. AJITH [LAWS(KER)-2014-7-25] [REFERRED TO]
SYED M M RIZVI VS. SUBHASH SINGH [LAWS(ALL)-2014-4-169] [REFERRED TO]
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION VS. UNION OF INDIA [LAWS(SC)-2011-7-81] [REFERRED TO]
B D KAUSHIK VS. SUPREME COURT BAR ASSOCIATION [LAWS(SC)-2012-5-18] [REFERRED TO]
VIRENDRA PRATAP NAYYAR VS. STATE OF UP [LAWS(ALL)-2010-7-20] [REFRRED TO]
LALJEE YADAV VS. STATE OF BIHAR [LAWS(PAT)-2000-5-60] [REFERRED TO]
VIBIN P VS. STATE OF KERALA [LAWS(KER)-2012-10-492] [REFERRED TO]
RAMESHWAR PRASAD VS. UNION OF INDIA [LAWS(SC)-2006-1-54] [REFERRED TO]
DIPAK K GHOSH VS. STATE OF WEST BENGAL [LAWS(SC)-2006-3-23] [REFERRED TO]
NAGAPPA VS. GURUDAYAL SINGH [LAWS(SC)-2002-12-10] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. RAFIQA [LAWS(J&K)-1999-4-34] [REFERRED TO]
E S P RAJARAM VS. UNION OF INDIA [LAWS(SC)-2001-1-21] [REFERRED]
KALYAN CHANDRA SARKAR VS. RAJESH RAJAN alias PAPPU YADAV [LAWS(SC)-2005-2-149] [RELIED ON]
NATIONAL INSURANCE COMPANY LTD VS. URMILA SINGH [LAWS(ALL)-2013-12-132] [REFERRED TO]
BUSSA OVERSEAS & PROPERTIES P LTD VS. UNION OF INDIA [LAWS(SC)-2016-1-114] [REFERRED TO]
SAVELIFE FOUNDATION & ANR. VS. UNION OF INDIA & ANR. [LAWS(SC)-2016-3-57] [REFERRED TO]
SANJAY GUPTA VS. STATE OF UTTAR PRADESH [LAWS(SC)-2014-7-75] [REFERRED TO]
UNION CARBIDE CORPORATION LIMITED VS. UNION OF INDIA [LAWS(SC)-2010-7-152] [REFERRED TO]
SUPREME COURT BAR ASSOCIATION VS. B D KAUSHIK [LAWS(SC)-2012-5-11] [REFERRED TO]
ASHOK KUMAR PANDEY VS. STATE OF WEST BENGAL [LAWS(SC)-2003-11-12] [REFERRED TO]
MAHENDRA SAREE EMPORIUM VS. G V SRINIVASA MURTHY [LAWS(SC)-2004-8-12] [REFERRED TO]
ICICI LOMBARD GENERAL INSURRANCE CO. LTD. VS. UNION OF THE INDIA AND ORS. [LAWS(CAL)-2016-8-87] [REFERRED]
G. SUNDARRAJAN VS. UNION OF INDIA [LAWS(SC)-2013-5-20] [REFERRED TO]
JYOTI VASWANI VS. RESHMA VASWANI [LAWS(GAU)-2011-12-19] [REFERRED TO]
RAMAN VS. COCHIN DEVASWOM BOARD [LAWS(KER)-2015-5-19] [REFERRED TO]
RAJESH KUMAR NAGPAL VS. SILVER GRAND SERVICES [LAWS(DLH)-2013-9-453] [REFERRED TO]
ROCKY TYRES CHANDIGARH VS. AJIT JAIN [LAWS(P&H)-1997-12-7] [REFERRED TO]
RADHA DEVI VS. LIFE INSURANCE CORPORATION [LAWS(RAJ)-1994-3-52] [REFERRED TO]
FEDERATION OF RESIDENTS WELFARE ASSOCIATIONS, VASANT KUNJ VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2016-1-78] [REFERRED TO]
FEDERATION OF RESIDENTS WELFARE ASSOCIATIONS, VASANT KUNJ VS. UNION OF INDIA [LAWS(DLH)-2015-1-88] [REFERRED TO]
JOGINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1994-5-170] [REFERRED]
VASANT KUNJ VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-1-31] [REFERRED TO]
UNITED RECELAND LIMITED VS. STATE OF HARYANA [LAWS(P&H)-1995-8-5] [REFERRED TO]
S.KRISHNASWAMY VS. STATE OF TAMILNADU [LAWS(MAD)-2016-8-60] [REFERRED TO]
CHAYA RANI BAISYA VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2006-7-20] [REFERRED TO]
PROCTOR and GAMBLE INDIA LIMITED VS. UNION OF INDIA MINISTRY OF COMMERCE [LAWS(APH)-1995-12-103] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. KRISHNA ROY AND NINE [LAWS(CAL)-2005-7-24] [REFERRED TO]
GALI MUDDU KRISHNAM NAIDU M L A PUTTUR CHITTOOR DISTRICT VS. GOVERNMENT OF A P [LAWS(APH)-1994-10-11] [REFERRED TO]
M KOTESWARA RAO VS. SENIOR MANAGER GHAT ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [LAWS(APH)-1997-4-99] [REFERRED TO]
G. PRAVINA VS. NARENDRA MODI [LAWS(MAD)-2014-5-11] [REFERRED TO]
SALIM AKTHAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-5-48] [REFERRED TO]
VIKAS YADAV AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(DLH)-2015-2-237] [REFERRED TO]
SMT. DRAUPDI DEVI & ORS VS. KASHI RAM & ORS [LAWS(RAJ)-1997-1-106] [REFERRED TO]
INSTITUTE OF PUBLIC HEALTH and HYGIENE VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2001-4-104] [REFERRED TO]
Ramapada Sinha VS. Union of India UOI [LAWS(CAL)-1995-12-6] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. TARA SUNDARI DEVI [LAWS(CAL)-2006-11-8] [REFERRED TO]
ASSOCIATION FOR PROTECTION OF DEMOCRATIC VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-11-16] [REFERRED TO]
MUTHUSWAMY P VS. JANAKIRAM [LAWS(APH)-1999-12-37] [REFERRED TO]
LELA BEN AND OTHERS VS. JITENDRA PAL SINGH AND OTHERS [LAWS(RAJ)-1994-3-84] [REFERRED TO]
RADHA RANI GUPTA VS. UNION OF INDIA [LAWS(DLH)-2015-3-130] [REFERRED TO]
AANCHAL CEMENT LIMITED AND ORS. VS. GIMPEX LIMITED [LAWS(MAD)-2013-12-151] [REFERRED TO]
AMALESH MAITY VS. STATE OF W B [LAWS(CAL)-2004-3-32] [REFERRED TO]
MANAGING DIRECTOR VS. RAMARAO [LAWS(MAD)-2013-3-250] [REFERRED TO]
MIRA DEVI VS. ORIENTAL INSURANCE CO LTD [LAWS(CAL)-2006-11-14] [REFERRED TO]
R SESHAGIRI RAO VS. UNIVERSITY OF HYDERABAD [LAWS(APH)-2002-11-85] [REFERRED TO]
UNIVERSITY OF BURDWAN VS. DR. PRASHANTA KUMAR CHATTERJEE [LAWS(CAL)-1998-4-37] [REFERRED TO]
CHITTARANJAN DAS VS. DURGAPORE PROJECT LTD [LAWS(CAL)-1994-12-28] [REFERRED TO]
ANUPAMA GUPTA VS. KULDEEP SINGH [LAWS(DLH)-2014-12-284] [REFERRED TO]
SURAJ BHAN VS. SATPAL SINGH [LAWS(P&H)-1996-5-84] [REFERRED TO]
STATE OF WEST BENGAL VS. SNJEEVANI PROJECTSP LTD [LAWS(CAL)-2005-11-15] [REFERRED TO]
MIRA DEBI CHOWDHURY VS. CHHATELAL CHOWDHURY [LAWS(CAL)-2006-8-23] [REFERRED TO]
PUBLIC VIGILANCE VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-1992-3-79] [REFERRED TO]
HYDERABAD and SECUNDERABAD COCONUT MERCHANTS ASSN VS. DIRECTOR OF MARKETING [LAWS(APH)-1992-8-22] [REFERRED TO]
I V R CONSTRUCTIONS LIMITED VS. SUKDEVRAJ SHARMA AND BROS [LAWS(APH)-1998-9-21] [REFERRED TO]
K S MOHAN KUMAR VS. HINDUSTAN SHIPYARD LTD [LAWS(APH)-1996-8-4] [REFERRED TO]
RAJESH TYAGI VS. RAMESH CHANDRA GUPTA [LAWS(DLH)-2014-11-302] [REFERRED TO]
NEENA BHAGAT VS. LAJ SHARAN KAUR [LAWS(DLH)-2013-9-400] [REFERRED TO]
JENALI VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2006-8-33] [REFERRED TO]
R JANAKIAMMAL VS. S R SOMASUNDARAM [LAWS(MAD)-2011-11-261] [REFERRED TO]
SURESH GANPATI HALVANKAR VS. STATE OF MAHARASHTRA AND ANOTHER [LAWS(BOM)-2017-3-95] [REFERRED TO]
SHAIKH SHAMA AND OTHERS VS. THE STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-2018-8-211] [REFERRED TO]
YESHWANT S O NATTHUJI MESHRAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-1994-8-19] [REFERRED TO]
JYOTI VS. DARSHAN NIRMAL JAIN [LAWS(GJH)-2012-4-245] [REFERRED TO]
T A DAKSHAYANI VS. P CHENGIAH [LAWS(MAD)-2011-11-14] [REFERRED TO]
JYOTSNA NALINIKANT KILACHAND VS. NANDLAL KILACHAND INVESTMENT PRIVATE LIMITED [LAWS(BOM)-1993-2-87] [REFERRED TO]
STATE OF MAHARASHTRA VS. JETHMAL HIMATMAL JAIN [LAWS(BOM)-1994-3-5] [REFERRED TO]
R K BANSWAL DISTRICT AND SESSIONS JUDGE OSMANABAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-1994-10-36] [REFERRED TO]
RANCHHODBHAI HARIBHAI SUTARIYA VS. UNION OF INDIA [LAWS(GJH)-2011-4-207] [REFERRED TO]
KRISHNA VS. DEEPAK CHHABRA [LAWS(BOM)-1994-6-4] [REFERRED TO]
PURSHOTTAM SINGH NAROOKA VS. PURSHOTTAM SHARMA [LAWS(RAJ)-2004-3-14] [REFERRED TO]
BHANWARI DEVI VS. UNION OF INDIA [LAWS(RAJ)-2003-6-2] [REFERRED TO]
GAUTAM NAVLAKHA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-2-234] [REFERRED TO]
ANAND TELTUMBDE VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-2020-2-243] [REFERRED TO]
KAPIL LODHA VS. THE JUDGE, MACT [LAWS(RAJ)-2014-3-251] [REFERRED TO]
BRITANNIA INDUSTRIES LTD VS. MAHARASHTRA GENERAL KAMGAR UNION [LAWS(BOM)-2009-4-190] [REFERRED TO]
VIJAY KUMAR GUPTA VS. STATE OF HIMACHAL PRADESH & OTHERS [LAWS(HPH)-2015-1-60] [REFERRED TO]
MANMAD ST XAVIERS SOCIETY AND FR ALEX COLACO OF NASIK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-3-205] [REFERRED]
STATE OF GOA VS. PLACIDO BRAGANZA [LAWS(BOM)-2001-5-11] [REFERRED TO]
GOVIND SINGH MACHHAN VS. STATE OF H.P. [LAWS(HPH)-1992-7-4] [REFERRED]
KHUSHAL DAS PHATNANI VS. RAIPUR DEVELOPMENT AUTHORITY [LAWS(MPH)-1994-2-19] [REFERRED TO]
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI VS. NASIRUDDIN FATHER OF DECEASED MOHAMMAD YASIN [LAWS(DLH)-2000-11-44] [REFERRED]
SUNIL BRIJMOHAN BAWA VS. UNION OF INDIA [LAWS(MPH)-1994-1-32] [REFERRED TO]
KISHAN LAL KALRA VS. NEW DELHI MUNICIPAL CORPORATION [LAWS(DLH)-2001-4-49] [REFERRED 12.]
ABHILASHA VS. H P STATE FOREST CORPORATION [LAWS(HPH)-1998-10-9] [REFERRED TO]
RANI SATI INVESTMENT AND FINANCE LTD VS. UNION OF INDIA [LAWS(BOM)-2004-2-140] [REFERRED TO]
JITENDRA MANOHAR DIXIT VS. GOPAL BABULAL UPADYAY [LAWS(BOM)-2001-4-54] [REFERRED TO]
POONAM SHARMA VS. UNION OF INDIA [LAWS(DLH)-2002-9-110] [REFERRED]
STATE OF MADHYA PRADESH VS. SAUD [LAWS(MPH)-1995-8-10] [REFERRED TO]
BRITANIA INDUSTRIES LTD VS. MAHARASHTRA GENERAL KAMGAR UNION [LAWS(BOM)-2009-4-148] [REFERRED TO]
KISHAN KALARA VS. NEW DELHI MUNICIPAL CORPORATION [LAWS(DLH)-2001-4-100] [REFERRED]
GURCHARAN SINGH BHAWNANI VS. STATE [LAWS(DLH)-2001-10-32] [REFERRED]
VIRENDER KUMAR YADAV AND MUKHTIAR YADAV AND MUKHO YADAV ALIAS RAJU VS. STATE [LAWS(DLH)-1995-8-30] [REFERRED TO]
SHYAMA DEVI VS. NATIONAL CAPITAL OF DELHI [LAWS(DLH)-1999-3-98] [REFERRED]
VEENA KUMARI VS. JASBIR SINGH [LAWS(DLH)-2003-10-65] [REFERRED]
MANJIT SINGH SAWHNEY VS. UNION OF INDIA [LAWS(DLH)-2005-5-199] [REFERRED TO]
SHARDA (SMT.) VS. IFCO GENERAL INSURANCE COMPANY LTD. AND ANOTHER [LAWS(RAJ)-2015-12-194] [REFERRED TO]
MANMAD ST XEVIERS SOCIETY MANMAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-3-163] [REFERRED TO]
D.L. GUPTA VS. STATE BANK OF INDIA AND ORS. [LAWS(HPH)-2010-3-158] [REFERRED TO]
KANI VS. RAJASTHAN STATE ELECTRICITY BOARD, JAIPUR AND ORS. [LAWS(RAJ)-2016-2-45] [REFERRED TO]
TRILOK CHAND & OTHERS VS. VINOD & OTHERS [LAWS(RAJ)-2015-10-137] [REFERRED]
UNITED INDIA INSURANCE CO LTD VS. NIRMALA CHAUHAN [LAWS(HPH)-2000-8-1] [REFERRED TO]
KAMAL DHAWAN VS. STATE [LAWS(DLH)-1999-9-104] [REFERRED]
CHAMAN LAL JAIN VS. ARUN KUMAR JAIN [LAWS(DLH)-1995-5-63] [REFERRED TO]
MOHRAM ALI VS. RAKESH KAPOOR [LAWS(DLH)-1998-5-38] [REFERRED TO]
HARJINDER KAUR AND OTHERS VS. GAGANDEEP SINGH AND ANOTHER [LAWS(P&H)-2017-2-10] [REFERRED TO]
THE MEGHALAYA ENERGY CORPORATION LTD. VS. SUKENDRA SANGMA [LAWS(MEGH)-2015-4-12] [REFERRED TO]
JAGDISH PRASAD GUPTA VS. C L JAIN [LAWS(DLH)-1996-1-49] [REFERRED]
ASHWINI MANOJ PATIL AND ORS. VS. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED (BESCOM) [LAWS(KAR)-2016-4-16] [REFERRED TO]
K KRISHNA KUMAR VS. K RADHAKRISHNAIAH [LAWS(APH)-2013-8-88] [REFERRED TO]
JAYANTILAL AMBALAL PARMAR VS. GUJARAT STATE ROAD TRANSPORT CORPORATION [LAWS(GJH)-1994-1-8] [REFERRED TO]
VELAGA VENKATESWARAMMA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-2-25] [REFERRED TO]
JANAB GHOUSE KHAN SHIRANI VS. SIRAJ AHMED alias HAJI [LAWS(KAR)-1993-4-37] [REFERRED TO]
STATE OF GUJARAT VS. SHANKERJI CHATURJI [LAWS(GJH)-1996-10-48] [REFERRED TO]
NIRAV NAVINBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2006-9-69] [REFERRED TO]
KHAJA OBEDULLAH VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2018-9-1] [REFERRED TO]
C.L.ANTO VS. STATE OF KERALA [LAWS(KER)-2020-7-31] [REFERRED TO]
GEORGE VATTUKULAM VS. STATE OF KERALA [LAWS(KER)-2020-2-374] [REFERRED TO]
GUJ-CHEM DISTILLERIES INDIA LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-1994-8-15] [REFERRED TO]
JAYMAL JAYANLILAL THAKORE VS. CHIEF COMMISSIONER OF INCOME TAX [LAWS(GJH)-1997-6-22] [REFERRED TO]
MANCHHUBHAI HIRABHAI AND OTHERS VS. STATE OF GUJARAT AND OTHERS [LAWS(GJH)-1995-2-78] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. TAKHUBEN RAGHABHAI [LAWS(GJH)-2006-11-90] [REFERRED TO]
SHAIK KHADER MOHIDDIN VS. G VEERANNA [LAWS(APH)-2007-9-98] [REFERRED TO]
C P BHARATHI VS. ANJANAPPA [LAWS(KAR)-2006-7-50] [REFERRED TO]
JAYANTILAL AMBALAL PARMAR VS. THE GUJARAT STATE ROAD TRANSPORT CORPORATION AND ANOTHER [LAWS(GJH)-1994-9-50] [REFERRED TO]
MYTHRI RESIDENTS ASSOCIATION VS. SECRETARY, [LAWS(KER)-2019-10-65] [REFERRED TO]
SARASANI SATYAM REDDY VS. UNION OF INDIA [LAWS(APH)-2016-4-45] [REFERRED TO]
STATE OF KARNATAKA VS. H S REVANASIDDAPPA [LAWS(KAR)-1994-4-17] [REFERRED TO]
DESHEEYA VIDYA SHALA SAMITHI REGD VS. STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARTMENT [LAWS(KAR)-2006-6-107] [REFERRED TO]
SUSHEELA VS. STATE OF KARNATAKA [LAWS(KAR)-2001-7-84] [REFERRED TO]
ORIENTAL INSURANCE CO.LTD VS. SALIM [LAWS(KER)-2020-1-302] [REFERRED TO]
GHELAJI MATHURJI THAKOR AND ORS. VS. GSRTC [LAWS(GJH)-2001-1-81] [REFERRED TO]
G NAZEER AHMAD VS. UNION OF INDIA [LAWS(APH)-2003-4-103] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MEENABEN PANKAJKUMAR JOSHI [LAWS(GJH)-2007-2-70] [REFERRED TO]
Suriti Rawat Etc. VS. Unit Trust Of India [LAWS(JHAR)-2001-11-29] [REFERRED TO]
SAVINAY JAIN VS. MOTOR ACCIDENT CLAIM TRIBUNAL [LAWS(ALL)-2004-3-233] [REFERRED TO]
SAVINAY JAIN VS. MOTOR ACCIDENT CLAIM TRIBUNAL [LAWS(ALL)-2004-8-185] [REFERRED TO]
JANATA DAL VS. H.S.CHOWDHARY [LAWS(SC)-1992-8-32] [RELIED ON]
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION VS. UNION OF INDIA [LAWS(SC)-1996-2-30] [CONSIDERED]
UNION OF INDIA VS. W N CHADHA [LAWS(SC)-1992-12-9] [DISTINGUISHED]
PRESIDENT OF INDIA VS. VINAY CHANDRA MISHRA [LAWS(SC)-1995-3-129] [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION VS. RANJEET KUMAR [LAWS(DLH)-2016-8-563] [REFERRED]
J P GUPTA VS. EVEREADY INDUSTRIES INDIA LTD [LAWS(MPH)-2012-11-121] [REFERRED TO]
E K CHANDRASENAN VS. STATE OF KERALA [LAWS(SC)-1995-1-163] [RELIED ON]
DEVIDAYAL ROLLING MILLS VS. PRAKASH CHIMANLAL PARIKH [LAWS(SC)-1993-3-57] [RELIED ON]
COMMISSIONER OF POLICE DELHI VS. REGISTRAR DELHI HIGH COURT NEW DELHI [LAWS(SC)-1996-10-87] [FOLLOWED]
NTT DOCOMO INC. VS. TATA SONS LIMITED [LAWS(DLH)-2017-4-119] [REFERRED TO]
GENERAL MANAGER KERALA STATE ROAD TRANSPORT CORPORATION TRIVANDRUM VS. SUSAMMA THOMAS MRS [LAWS(SC)-1993-1-18] [AFFIRMED]
RAJPAL VS. STATE OF U P [LAWS(ALL)-2005-10-145] [REFERRED TO]
R C PATUCK VS. FATIMA A KINDASA [LAWS(SC)-1997-5-43] [DISTINGUISHED]
NANDU MAL GIRDHARI LAL AMAR NATH ASHOK KUMAR ATMA RAM KISHAN LAL HARI RAM PRAHALAD RAI VS. STATE OF UTTAR PRADESH [LAWS(SC)-1992-4-22] [DISTINGUISHED]
ABHISHEK MALVIYA VS. ADDL WELFARE COMMISSIONER [LAWS(MPH)-2001-2-61] [REFERRED TO]
MOIN A QURESHI VS. COMMISSIONER OF INCOME TAX (CENTRAL) [LAWS(DLH)-2018-8-613] [REFERRED TO]
ANEUSER BUSCH INBEV INDIA LIMITIED VS. COMMISSIONER (EXCISE [LAWS(DLH)-2019-12-174] [REFERRED TO]
KIRANDEEP KAUR AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2014-11-102] [REFERRED TO]
RAMAN VS. STATE OF HARYANA [LAWS(P&H)-2013-7-25] [REFERRED TO]
MAHILA GRIHA UDYOG LIJJAT PAPAD VS. COMMISSIONER OF CENTRAL EXCISE, [LAWS(CE)-2001-10-396] [REFERRED TO]
LILABEN UDESING GOHEL SHYAMALA SHASHIDHARAN NAYYAR PRAMILABEN NARENDRA BHAI PATEL RAMABHAI SHANKARBHAI CHAVDA LILABEN KANTABEN ANIL KUMAR PATEL MOTOR VAHAN DURGHATNA SANGHTHAN NADIAD VS. ORIENTAL INSURANCE CO LTD:HEMRAJ LODURAM RAJPUR :NANDUBHAI AMBALAL THAKKAR:GANIBHAI AMABHAI VORA :KAJI GULAM NABI SHEIKH:GUJARAT STATE ROAD TRANSPORT CORPN:STATE OF G [LAWS(SC)-1996-3-139] [RELIED ON]
SAVITA VS. SAMSUDEEN AND OTHERS [LAWS(P&H)-2014-8-404] [REFERRED]
PREM SHANKER SINGH VS. ACCOUNTS OFFICER OFFICE OF B S A BALLIA [LAWS(ALL)-2004-9-192] [REFERRED TO]
VINEER NARAIN VS. UNION OF INDIA [LAWS(SC)-1998-12-2] [REFERRED TO]
SUPREME COURT BAR ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-1998-4-63] [REFERRED TO]
ASHOK KUMAR GUPTA VIDYASAGAR GUPTA VS. STATE OF UTTAR PRADESH [LAWS(SC)-1997-3-35] [REFERRED TO]
VINEETNARAIN VS. UNION OF INDIA [LAWS(SC)-1997-12-18] [REFERRED TO]
CHANDRAKANT PATIL SHYAM K GARIKAPATI SUBHASH SINGH THAKUR JAYENDRA THAKUR VS. STATE [LAWS(SC)-1998-2-60] [RELIED ON]
NILABATI BEHERA ALIAS LAUTA BEHERA VS. STATE OF ORISSA [LAWS(SC)-1993-3-134] [RELIED ON]
TATA CELLULAR VS. UNION OF INDIA [LAWS(SC)-1994-7-97] [RELIED ON]
YASH PAL SINGH (MINOR)& ANR. VS. STATE OF U.P. THRU.PRIN. SECY. (ELECTRICITY) & 5 ORS. [LAWS(ALL)-2017-4-58] [REFERRED TO]
DIBAKAR PRADHAN VS. ISWAR CHANDRA MAJHI [LAWS(ORI)-2014-9-107] [REFERRED TO]
STATE OF U P VS. RADHEY SHYAM VARMA & OTHERS [LAWS(ALL)-2016-2-368] [REFERRED]
SATTIRA DEVI VS. STATE OF U P THROU ITS PRIN SECY HOME CIVIL SECTT LKO & ORS [LAWS(ALL)-2017-5-612] [REFERRED TO]
PRAVAT KUMAR MISHRA VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2015-9-28] [REFERRED TO]
BARUN CHANDRA THAKUR VS. MASTER BHOLU [LAWS(SC)-2022-7-64] [REFERRED TO]
OIL & NATURAL GAS CORP. LTD. VS. GUJARAT ENERGY TRANSMISSION CORPORATION. LTD. & ORS. [LAWS(SC)-2017-3-141] [REFERRED TO]
STATE OF U P & OTHERS VS. VASUDEV YADAV & ANOTHER [LAWS(ALL)-2016-2-370] [REFERRED]
NIDHI KAIM AND ANOTHER VS. STATE OF MADHYA PRADESH AND OTHERS [LAWS(SC)-2017-2-26] [REFERRED TO]
ASSISTANT COMMISSIONER (CT) LTU, KAKINADA VS. GLAXO SMITH KLINE CONSUMER HEALTH CARE LIMITED [LAWS(SC)-2020-5-6] [REFERRED TO]
STATE OF U P & OTHERS VS. OM PRAKASH SINGH & OTHERS [LAWS(ALL)-2016-2-369] [REFERRED]
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD VS. ANITA DEVI [LAWS(CHH)-2012-5-29] [REFERRED TO]
K.S. SURESH VS. DEPUTY COMMISSIONER OF INCOME-TAX [LAWS(MAD)-2005-3-197] [REFERRED TO]
MANGLA RAM VS. ORIENTAL INSURANCE CO LTD & ORS [LAWS(SC)-2018-4-9] [REFERRED TO]
G.V. FILMS LTD. VS. S. PRIYADARSHAN [LAWS(MAD)-2005-8-244] [REFERRED TO]
S P MUTHUSAMY VS. V THAYAMMAL [LAWS(MAD)-2002-7-188] [REFERRED TO]
SMALL SCALE INDUSTRIAL MANUFACTURES ASSOCIATION (REGD.) VS. UNION OF INDIA [LAWS(SC)-2021-3-57] [REFERRED TO]
STATE OF U P & OTHERS VS. DINESH KUMAR SHUKLA & OTHERS [LAWS(ALL)-2016-2-371] [REFERRED]
ANJUMAN E PALAH MILLAN DHARUL HIFAZ VS. MOHAMMED OBAIDULAH [LAWS(MAD)-1996-12-24] [REFERRED TO]
RAMA CHANDRA HANSDAH VS. REPUBLIC OF INDIA (C.B.I) [LAWS(ORI)-2015-8-13] [REFERRED TO]
RAMGOPAL VS. STATE OF MADHYA PRADESH [LAWS(SC)-2021-9-101] [REFERRED TO]
RAJEEV NOHWAR VS. CHIEF CONTROLLING REVENUE AUTHORITY MAHARASHTRA STATE, PUNE [LAWS(SC)-2021-9-175] [REFERRED TO]