Referred Judgements :-

H VENKATACHALA IYENGAR VS. B N THIMMAJAMMA [RELIED ON]
RANI PURNIMA DEBI VS. KUMAR KHAGENDRA NARAYAN DEB [DISTINGUISHED]
SHASHI KUMAR BANERJEE VS. SUBODH KUMAR BANERJEE [RELIED ON]

Cited Judgements :-

BISWAJIT GOSWAMI VS. PATIT BANDHU DAS [LAWS(TRIP)-2013-10-4] [REFERRED TO]
BIMLA DEVI VS. UMA DEVI [LAWS(PAT)-2016-3-44] [REFERRED TO]
PREMAKUMARI R. VS. O.K.SIVASANKARA PILLAI [LAWS(KER)-2024-1-65] [REFERRED TO]
THANKAM ALIAS KARTHIYANI VS. C MADHAVAN [LAWS(MAD)-1999-4-164] [REFERRED TO]
L H VIDYAPOORNAN VS. L H PREMAVATHY [LAWS(MAD)-2004-11-87] [REFERRED TO]
LAKSHMI VS. RENUKA AND ORS. [LAWS(MAD)-1997-7-106] [REFERRED TO]
VALLIAMMAL VS. LAKSHIAMMAL [LAWS(MAD)-2009-1-270] [REFERRED TO]
MUNIAMMAL VS. ANNADURAI [LAWS(MAD)-2008-7-182] [REFERRED TO]
RAVI SHANKER LAKHANLAL MISHRA VS. RAJINDER KUMAR DUBEY [LAWS(MPH)-1999-2-97] [REFERRED]
PUSHPA DEVI VS. MOTI LAL [LAWS(RAJ)-2008-9-24] [REFERRED TO]
MOHAN SINGH VS. ISHAR SINGH [LAWS(P&H)-2004-5-22] [REFERRED TO]
DIGAMBAR @ DHOLIYA BASOHAR VS. MAHESHWARI [LAWS(CHH)-2021-7-1] [REFERRED TO]
PROBODH KUMAR DAS VS. PRAFULLA KUMAR DAS [LAWS(CAL)-1982-3-26] [REFERRED TO]
LEELA KARWAL VS. J D KARWAL [LAWS(ALL)-1985-10-15] [REFERRED TO]
MANJULA GHOSH VS. ANJAN GHOSH [LAWS(CAL)-2023-3-1] [REFERRED TO]
AMIT BHAR VS. DHANANJOY BHAR [LAWS(CAL)-2023-3-147] [REFERRED TO]
BIMALENDU DAS VS. SMT. MANJUSHREE CHAKRAVARTY AND ANOTHER [LAWS(GAU)-1993-1-20] [REFERRED TO]
PRAVIN KUMAR KOTHARI VS. DIPTI BAVISHI [LAWS(CAL)-2020-8-10] [REFERRED TO]
SUNKAMMA VS. H RAMAYYA REDDY [LAWS(KAR)-1999-12-25] [REFERRED TO]
POMI BORA VS. TULAI HAZARIKA [LAWS(GAU)-2010-10-14] [REFERRED TO]
KASINATH PATEL VS. RADHA BAI [LAWS(APH)-2005-4-110] [REFERRED TO]
MALLIPEDDY SESHAIAH DIED VS. NADENDLA TULASAMMA DIED [LAWS(APH)-2004-10-71] [REFERRED TO]
B.NARAYANA AND OTHERS VS. B. ASWARTHAMMA AND OTHERS [LAWS(APH)-2018-6-91] [REFERRED TO]
VEERAPPA VS. KALAKAPPA [LAWS(KAR)-2020-3-102] [REFERRED TO]
KALYAN SINGH LONDON TRAINED CUTTER JOHRI BAZAR JAIPUR VS. CHHOTI [LAWS(SC)-1989-12-18] [RELIED ON]
S.SENTHILKUMAR VS. A.R.VENKIDUSAMY [LAWS(MAD)-2019-6-244] [REFERRED TO]
AMAR SINGH VS. LAJYA DEVI [LAWS(P&H)-2008-12-120] [REFERRED TO]
SARASWATHI AMMAL AND ORS. VS. G. DURAIRAJ [LAWS(MAD)-2015-6-253] [REFERRED TO]
THIYAGARAJAN VS. MUTHUSAMY GOUNDER [LAWS(MAD)-2013-2-147] [REFERRED TO]
ILLYAS VS. BADSHAH ALIAS KAMLA [LAWS(MPH)-1989-9-29] [REFERRED TO]
KAMALA MENON COCHRAN VS. K P RAMACHANDRA MENON [LAWS(MAD)-2009-8-269] [REFERRED TO]
R JOSEPH VS. R ARALAPPA [LAWS(KAR)-1985-6-47] [REFERRED TO]
V V CHANDRASEKHARAN VS. V V INDIRA AND ORS [LAWS(KER)-2011-5-126] [REFERRED]
RAMAMANI VS. SUDHA [LAWS(KAR)-2021-6-33] [REFERRED TO]
P SUNDARARAMA REDDY ALIAS P S REDDY (DIED) & OTHERS VS. A S DIVYENDAR & OTHERS [LAWS(MAD)-2011-3-436] [REFERRED TO]
ANANT RAM VS. SHAULI [LAWS(HPH)-1998-7-15] [REFERRED TO]
D PADMANABHA REDDY VS. G ANASUYA [LAWS(APH)-2004-1-45] [REFERRED TO]
K MUNIRATHNAM NAIDU VS. K AADI LAKSHMAMMA [LAWS(APH)-2005-9-50] [REFERRED]
JAMPANA RAMA RAJU VS. KANURI SURYANARAYANA [LAWS(APH)-2006-1-73] [REFERRED TO]
PINNAKA HANUMANTHA RAO VS. GARLAPATI DHANALAKSHMI ALIAS ANDALLU [LAWS(APH)-2007-1-46] [REFERRED TO]
JANARDAN BADRINARAYAN PATEL VS. SHETH AMBALAL HIMATLAL [LAWS(GJH)-1998-12-56] [REFERRED TO]
K S KRISHNAKUMAR VS. C D SURESH KUMAR [LAWS(MAD)-2001-3-25] [REFERRED]
C THIRUPURASUNDARI VS. C ANANDA SUNDARARAMAN [LAWS(MAD)-1999-12-84] [REFERRED TO]
C THIRUPURASUNDARI VS. C ANANDA SUNDARARAMAN [LAWS(MAD)-1999-12-84] [REFERRED TO]
GNANASOUNDARI VS. CHINAMMAL [LAWS(MAD)-1999-10-62] [REFERRED TO]
SRIMATI BEWA VS. KASINATH CHANDRA BEHERA [LAWS(ORI)-1986-7-28] [REFERRED TO]
RAJEEV TIWARI AND ORS. VS. ADDITIONAL COMMISSIONER LUCKNOW AND ORS. [LAWS(ALL)-2016-2-124] [REFERRED TO]
LEGAL HEIRS OF RAM SUNDAR PRASAD VERMA VS. MONI DEVI VERMA [LAWS(GAU)-2011-4-36] [REFERRED TO]
VINAY MADHAV CHITALE VS. BHARATI VASUDEO RANADE, VINAV MADHAV CHILALE [LAWS(BOM)-2004-1-155] [REFERRED]
ANITA BISHNU VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2011-3-210] [REFERRED TO]
SHYAMAL DE VS. ARATI DE [LAWS(CAL)-2012-7-165] [REFERRED TO]
MANJUSHREE CHAKRAVORTY VS. BIMLENDU DAS [LAWS(GAU)-1997-1-9] [REFERRED TO]
SRI PRABIR CHAKRABORTY VS. SRI SAMIR CHAKRABORTY AND ORS. [LAWS(GAU)-2012-12-63] [REFERRED TO]
AMARA VENKATA SUBBIAH VS. SHAIK HUSSAIN [LAWS(APH)-2008-7-98] [REFERRED TO]
MANORAMA SRIVASTAVA VS. SAROJ SRIVASTAVA [LAWS(ALL)-1988-9-30] [REFERRED TO]
ASHOK KUMAR VS. PRADEEP KUMAR [LAWS(ALL)-2014-9-188] [REFERRED TO]
PRONAB KUMAR DAS VS. SUSHANTA KUMAR DAS [LAWS(CAL)-1997-10-3] [REFERRED TO]
RABIN TAPASWI VS. RAMA SANKAR MUKHERJEE AND OTHERS [LAWS(CAL)-1997-9-68] [REFERRED TO]
CHINMOYEE SAHA ALIAS CHINA SAHA VS. RAJENDRA LAL SAHA [LAWS(CAL)-1984-7-27] [REFERRED TO]
INDUBALA TIRKI VS. HAROLD KIRTI KUMAR JACOB [LAWS(CHH)-2009-11-31] [REFERRED TO]
SHIBANI SADHUKHAN VS. ANIL SADHUKHAN [LAWS(CAL)-2010-5-87] [REFERRED TO]
SWAPAN KUMAR NANDAN VS. RAM KISHORE DUBEY [LAWS(CAL)-2008-1-68] [REFERRED TO]
ALPANA MUKHERJEE VS. GOUTAM MUKHERJEE [LAWS(CAL)-2005-12-19] [REFERRED TO]
RAJ KUMAR DEEN DIED PER LRS VS. A S DIN [LAWS(APH)-1996-9-66] [REFERRED TO]
BANDOPANT SITARAM BAPAT VS. SANKAR SITARAM BAPAT [LAWS(BOM)-1995-7-46] [REFERRED TO]
PREM PRAKASH VS. STATE [LAWS(DLH)-2005-3-148] [REFERRED TO]
SIDDARAMAPPA VS. GOURAVVA [LAWS(KAR)-2003-12-37] [REFERRED TO]
RAMGOPAL VS. KISHORILAL [LAWS(MPH)-2001-12-35] [REFERRED TO]
MALKANI VS. JAMADAR [LAWS(SC)-1987-2-105] [DISTINGUISHED]
CRYSTAL DEVELOPERS VS. ASHA LATA GHOSH [LAWS(SC)-2004-10-81] [REFERRED TO]
P M MANI VS. P S MOHANKUMAR [LAWS(MAD)-2002-6-52] [REFERRED TO]
P V BHAGIRATHI VS. SHUBHA RAO [LAWS(MAD)-2001-4-108] [REFERRED TO]
R P KHOSLA VS. GENERAL PUBLIC [LAWS(P&H)-1992-6-35] [REFERRED]
JAI RAJ SINGH VS. SHANTI KISHAN SINGH [LAWS(RAJ)-2004-2-29] [REFERRED TO]
LODD SURENDARDAS VS. LODD NARENDRADAS [LAWS(MAD)-2009-6-209] [REFERRED TO]
ACHO DOMINIC VS. XAVIER [LAWS(KER)-2000-11-45] [REFERRED TO]
ACHO DOMINIC VS. XAVIER [LAWS(KER)-1999-11-106] [REFERRED TO]
MADHAVAN VS. KARTHIANI [LAWS(KER)-1998-2-66] [REFERRED TO]
PAPPOO VS. KURUVILLA [LAWS(KER)-1994-3-57] [REFERRED TO]
KASTHURI AMMAL VS. G SAMPATH [LAWS(MAD)-2013-2-149] [ REFERRED TO]
DHANALAKSHMI VS. KARUPPUSAMY [LAWS(MAD)-2013-2-188] [REFERRED TO]
BAWA SINGH VS. HAQIQAT SINGH [LAWS(P&H)-2005-5-61] [REFERRED TO]
MILKHI RAM VS. SURMOO DEVI [LAWS(HPH)-1991-12-11] [REFERRED TO]
KAMAL RANI VS. KANHAIYALAL [LAWS(MPH)-1994-9-12] [REFERRED TO]
SHIVAKUMAR VS. SHARANABASAPPA [LAWS(SC)-2020-4-52] [REFERRED TO]
BIRENDRANATH PAUL @ BARENDRA KRISHNA PAUL VS. SANKAR PAUL @ KALI KRISHNA PAUL [LAWS(CAL)-2015-6-64] [REFERRED TO]
SHOBH NATH DUBEY VS. TARA DEVI [LAWS(ALL)-2015-7-83] [REFERRED TO]
ANISH SEN VS. ARUN KUMAR BOSE [LAWS(CAL)-2006-3-30] [REFERRED TO]
SURENDER KUMAR VS. STATE [LAWS(DLH)-2010-1-96] [REFERRED TO]
C J AYODHYA RAMI SINGH VS. B VENKATAMUNI [LAWS(APH)-1995-6-3] [REFERRED TO]
VIKRAM CHOPRA VS. STATE AND ORS. [LAWS(DLH)-2009-9-469] [REFERRED TO]
RAMESH VS. LAXMAMMA [LAWS(APH)-1999-2-54] [REFERRED TO]
VIJYABEN VASHRAM VS. STATE OF GUJARAT [LAWS(GJH)-1988-6-9] [FOLLOWED]
R.KUMARAN VS. L.DHANALAKSHMI [LAWS(MAD)-2017-7-33] [REFERRED TO]
SHEIKH ANIS AHMAD VS. STATE [LAWS(DLH)-2011-3-328] [REFERRED TO]
SHEWANTABAI VS. ARUN [LAWS(BOM)-2011-1-17] [REFERRED TO]
IN THE GOODS OF VS. NURUN NAHAR, DECEASED AND SHEIKH ABDUS SADEK [LAWS(CAL)-2017-4-98] [REFERRED TO]
IN THE GOODS OF : NURUN NAHAR, DECEASED VS. SHEIKH ABDUL MUKIM [LAWS(CAL)-2017-4-163] [REFERRED TO]
RELIES ON A DECISION IN A CASE OF ... VS. MANINDRA CHANDRA BOSE AND ANR [LAWS(CAL)-2019-9-154] [REFERRED TO]
SHONALI KEDAR DIGHE VS. ASHITA THAM [LAWS(BOM)-2023-11-116] [REFERRED TO]
RAMNARAYAN VS. GEETA PRASAD [LAWS(CHH)-2020-1-162] [REFERRED TO]
TRILOCHAN, AGRICULTURIST, CASTE KANWAR VS. THAKUR RAM, CASTE KEWAT [LAWS(CHH)-2021-7-13] [REFERRED TO]
AJIT KUMAR KHANDELWAL VS. AMAR NATH KHANDELWAL [LAWS(GAU)-2018-7-57] [REFERRED TO]
KISHAN SINGH VS. JAWAHAR SINGH AND OTHERS [LAWS(HPH)-2012-12-140] [REFERRED TO]
KRISHNABAI VS. MAHESHWAR [LAWS(KAR)-1998-12-30] [REFERRED TO]
MAYA AKBER VS. RANI MENON [LAWS(KAR)-2012-8-275] [REFERRED TO]
MUDDANA MALLESWARA RAO VS. KARANAM RAMAIAH AND NAGARATNAMMA CHARITIES [LAWS(APH)-2008-6-23] [REFERRED TO]
LALDINGLIANI VS. LALCHULLOVA [LAWS(GAU)-2020-6-11] [REFERRED TO]
KIRITBHAI MELABHAI TADVI VS. NARMADASHANKAR PREMJIBHAI DAVE [LAWS(GJH)-2013-4-6] [REFERRED TO]
NACHIAMMAL VS. KUPPULAKSHMI [LAWS(MAD)-2012-10-210] [REFERRED TO]
DHANALAKSHMI AND ORS. VS. MOHANAMURALI AND ORS. [LAWS(MAD)-2015-4-156] [REFERRED TO]
AMMU BALACHANDRAN VS. U T JOSEPH DIED [LAWS(MAD)-1995-4-46] [REFERRED TO]
P N Thanikachala Chettiar VS. G Hemavathi [LAWS(MAD)-2002-8-225] [REFERRED TO]
Janaki Devi VS. R Vasanthi [LAWS(MAD)-2004-12-94] [REFERRED TO]
SURINDER SINGH VS. PIARA SINGH AND OTHERS [LAWS(P&H)-2017-6-37] [REFERRED TO]
RAJMATA SMT SUSHILA KUMARI VS. M S A SINGH [LAWS(RAJ)-1993-5-52] [REFERRED TO]
R SUBURATHINAM VS. T GOVINDARAJ [LAWS(MAD)-2009-8-358] [REFERRED TO]
RAMESH CHANDRA VS. KAMLA DEVI [LAWS(RAJ)-2012-7-49] [REFERRED TO]
JOSEPH UTARID AND OTHERS VS. KAMAL SINGH [LAWS(UTN)-2005-8-65] [REFERRED TO]
RAVINANDANI AND ANR. VS. RAJA PREM SINGH [LAWS(DLH)-2017-5-324] [REFERRED TO]
CHINMOYEE SAHA VS. DEBENDRA LAL SAHA [LAWS(CAL)-1984-7-23] [REFERRED TO]
BIJOYABALA SADHU VS. SANAT KUMAR SADHU [LAWS(CAL)-1987-9-29] [REFERRED TO]
BIBHUTI BHUSAN MAYUR VS. BHABESH BHUSAN MAYUR [LAWS(CAL)-1982-3-20] [REFERRED TO]
ARUN KUMAR SHARMA VS. BIN AAHA SHARMA [LAWS(APH)-2001-12-115] [REFERRED TO]
SHEIKH ABDUS SADEK VS. SHEIKH ABDUL MUKIM [LAWS(CAL)-2017-4-62] [REFERRED TO]
DIPAK DAS MAJUMDAR VS. ARUNAVA DAS MAJUMDAR [LAWS(CAL)-2014-8-39] [REFERRED TO]
USHA KIRAN ANAND NARAYAN KALWAR VS. SHIVPRASAD SHANKARLAL PARDESHI [LAWS(BOM)-2014-11-71] [REFERRED TO]
CHEEDELLA RADHAKRISHNA SHARMA AND ORS. VS. RADHAKRISHNAMURTHY AND ORS. [LAWS(APH)-2014-9-176] [REFERRED TO]
MALAMPATI SURYAMBA VS. VENIGALLA KOTESWARAMMA [LAWS(APH)-2009-3-21] [REFERRED TO]
C J AYODHYA RAM SINGH VS. B VENKATAMUNI [LAWS(APH)-2004-10-111] [REFERRED TO]
P. SIVANANDAN AND ORS. VS. HARSHALATHA P. AND ORS. [LAWS(KER)-2015-8-96] [REFERRED TO]
GUMAT RAM VS. RUKMANI DEVI [LAWS(HPH)-1994-3-25] [REFERRED TO]
DIPAK KUMAR DAS VS. SMTI LAKHIPRIYA DAS AND OTHERS [LAWS(GAU)-2018-3-83] [REFERRED TO]
B RAJEGOWDA VS. H B SHANKAREGOWDA [LAWS(KAR)-2005-9-111] [REFERRED]
J. RANI VS. G. MANOHARAN [LAWS(MAD)-2018-4-977] [REFERRED TO]
RAVINDER DUGGAL VS. RAJESH KALIA [LAWS(GAU)-2022-1-97] [REFERRED TO]
D. K. LALCHHANHIMA VS. R. CHHIARKUNGI [LAWS(GAU)-2023-5-96] [REFERRED TO]
KALI DASS VS. MINKI DEVI [LAWS(HPH)-2016-3-160] [REFERRED TO]
SURJIT KAUR VS. SOHAN SINGH [LAWS(DLH)-1998-9-33] [REFERRED]
G K PALANI GOUNDER ALIAS MANI VS. KANAKAMBAL [LAWS(MAD)-2008-8-135] [REFERRED TO]
K P UTHIRASAMY VS. V JANAKI [LAWS(MAD)-2011-2-214] [REFERRED TO]
SRIDHAR VS. SHANTHI [LAWS(MAD)-2009-7-338] [REFERRED TO]
MUTHU REDDIAR AND ORS. VS. VENKATA SUBBA REDDI AND ORS. [LAWS(MAD)-2016-3-130] [REFERRED TO]
DURAISWAMI AND ORS. VS. SWAMINATHAN AND ORS. [LAWS(MAD)-1990-6-62] [REFERRED TO]
D AMIRTHALINGAM VS. SANTHAKUMARI [LAWS(MAD)-1995-3-126] [REFERRED TO]
SUGUNA BAI VS. MUNIAMMAL ALIAS DHANALAKSHMI [LAWS(MAD)-1996-8-101] [REFERRED TO]
SAMPATHLAKSHMI VS. E A MURTHY [LAWS(MAD)-2001-6-41] [REFERRED]
MINOR JESURAJ, THERASAAMMAL AND MARIAROSE (ALIAS) MARIA JOSEPH VS. SOWRIAMMAL (DECD) AND JACINDA [LAWS(MAD)-2002-3-201] [REFERRED TO]
LOKNATH BHOWMIK VS. MANI GOPAL ROY BARMAN [LAWS(TRIP)-2021-8-31] [REFERRED TO]
JANGIR SINGH VS. GURDEV SINGH [LAWS(P&H)-2004-3-165] [REFERRED]
HARISH CHANDRA VS. VIDHYA RANI [LAWS(RAJ)-2015-1-6] [REFERRED TO]
SUMESHWAR CHAUDHUR VS. STATE OF BIHAR [LAWS(PAT)-2013-3-20] [REFERRED TO]
KRISHNA DEO PRASAD VS. SITA MAHTO [LAWS(PAT)-2022-12-8] [REFERRED TO]
THAYAMMAL VS. PONNUSAMY [LAWS(MAD)-2008-7-251] [REFERRED TO]
KISHAN SINGH AHLUWALIA VS. SHEELA SAXENA [LAWS(MPH)-2001-3-35] [REFERRED TO]
SHARANABASAPPA VS. SHIVAKUMAR [LAWS(KAR)-2007-10-79] [REFERRED TO]
R. RADHAKRISHNAN NAIR VS. SREEDEVI [LAWS(KER)-1992-12-35] [REFERRED TO]
JOSE IMMATTY ANTHONY VS. OUSEPH [LAWS(KER)-2006-11-318] [REFERRED TO]
LAKSHMI VS. KUPPULAKSHMI [LAWS(MAD)-2012-10-95] [REFERRED TO]
S. PALANI AND ORS. VS. S. BHARATHI DASAN AND ORS. [LAWS(MAD)-2016-1-55] [REFERRED TO]
KAVITA KANWAR VS. PAMELA MEHTA [LAWS(SC)-2020-5-16] [REFERRED TO]
MOHAN SARUP SINGH VS. RAJESHWAR SARUP [LAWS(P&H)-1996-8-89] [REFERRED TO]
UMED SINGH DAHIYA VS. BALWAN SINGH [LAWS(P&H)-2009-8-131] [REFERRED TO]
VRINDAVANIBAI SAMBHAJI MANE VS. RAMCHANDRA VITHAL GANESHKAR [LAWS(SC)-1995-7-15] [REFERRED TO]
T. RAMESH AND OTHERS VS. LAXMAMMA AND OTHERS [LAWS(APH)-2017-6-59] [REFERRED TO]
LELLAPALLI SAKUNTALA DIED PER LRS VS. VEDANTAM SEETHAMAHALAKSHMI [LAWS(APH)-2008-7-41] [REFERRED TO]
LALITHA PERSHAD VS. SHYAMSUNDERLAL [LAWS(APH)-2009-6-83] [REFERRED TO]
PUSHPA CHARLES VS. MICHAEL NICHOLAS [LAWS(APH)-2009-12-73] [REFERRED TO]
KUKKALA BALAKRISHNA VS. VIJAYA OIL MILL VISSAKODERUPALEM [LAWS(APH)-2008-8-79] [REFERRED TO]
PUSHPA VS. MURARI LAL GUPTA [LAWS(DLH)-2001-8-18] [REFERRED 5.]
SANTOSH KAKKAR VS. RAM PRASAD [LAWS(DLH)-1998-1-93] [REFERRED . 14.]
KAMAL NARAYAN SAINI VS. SUSHIL BAI [LAWS(CHH)-2007-5-26] [REFERRED TO]
ANIL KUMAR VS. KAMLA DEVI [LAWS(HPH)-2013-11-40] [REFERRED TO]
CHELLIAH SERVAI VS. STATE [LAWS(MAD)-1948-4-6] [REFERRED TO]
GOPAL CHARAN MOHANTY AND ANR. VS. SMT. ADARMANI MOHANTY AND ORS. [LAWS(ORI)-1988-3-26] [REFERRED TO]
A RAMESH VS. A MANOHAR PRASAD [LAWS(MAD)-1999-1-3] [REFERRED TO]
VIJENDER SINGH VS. STATE [LAWS(DLH)-2024-2-43] [REFERRED TO]
MADHAB KUMAR SAHA VS. TARUN KUMAR SAHA [LAWS(CAL)-2024-11-14] [REFERRED TO]
DILIP DUTTA BHOWMIK VS. MIRA DUTTA BHOWMIK [LAWS(GAU)-2006-11-26] [REFERRED TO]
J.K. INDUSTRIES LTD. VS. REGISTRAR OF COMPANIES [LAWS(CAL)-1997-7-33] [REFERRED TO]
IN THE GOODS OF: ARUN CH. MITRA (DECEASED) VS. STATE [LAWS(CAL)-1995-6-25] [REFERRED TO]
IN RE: ARAN CH. MITRA (DECEASED) VS. STATE [LAWS(CAL)-1995-8-37] [REFERRED TO]
RAJINDRA MOTWANI VS. STATE [LAWS(DLH)-2014-1-196] [REFERRED TO]
BHAIYYA VS. WACHHALABAI [LAWS(BOM)-2024-3-51] [REFERRED TO]
KALYANI DAS VS. MINATI DAS [MAJUMDER] [LAWS(TRIP)-2020-1-105] [REFERRED TO]
THANKAMA SREEDHARAN VS. PADMINI [LAWS(KER)-2024-11-18] [REFERRED TO]
RADHARANI DEVI VS. KADAMBINI DEVI [LAWS(ORI)-1994-10-22] [REFERRED TO]
KAMALA DEI VS. BALABHADRA BEHERA [LAWS(ORI)-1994-9-6] [REFERRED TO]
SOMA DEVI VS. MAST RAM [LAWS(HPH)-2016-11-156] [REFERRED TO]
ANTONY VS. OUSEPH [LAWS(KER)-1989-10-60] [REFERRED TO]
V.BASKARAN VS. MANJULA [LAWS(MAD)-2013-3-177] [REFERRED TO]
SURENDRA BHATIA VS. POONAM BHATIA [LAWS(RAJ)-2005-11-25] [REFERRED TO]
PREMAVATHI VS. SUNDARARAJAN [LAWS(MAD)-2009-6-100] [REFERRED TO]
SITARAM DUBEY VS. MANAKLAL [LAWS(MPH)-2013-5-11] [REFERRED TO]
BIJON BEHARI DHAR VS. DIPTI PAL [LAWS(CAL)-2023-8-44] [REFERRED TO]
GOODS OF ARUN CH MITRA VS. STATE [LAWS(CAL)-1995-8-7] [REFERRED TO]
VEERAMALLAYYAGARI V SITARAM VS. PAYALA CHANDRASEKHAR MINOR GUARDIAN PAYALA SIDDAIAH [LAWS(APH)-2001-3-11] [REFERRED TO]
NEERAJ KATYAL AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-2-165] [REFERRED TO]
KUNCHE CHINA MANGAMMA VS. KOOLAPU MANGAMMA [LAWS(APH)-2005-4-76] [REFERRED TO]
MANIKKAM AMMAL VS. APPAVU MUDALIAR [LAWS(MAD)-2001-7-106] [REFERRED TO]
M. GURULINGAM VS. NITYANANDAN [LAWS(MAD)-2000-9-80] [REFERRED TO]