(1.) Delay condoned.
(2.) Leave granted.
(3.) These appeals challenge; a) the final judgment and order dtd. 27/7/2018 passed by the High Court of Delhi in MACA No. 81/2018 and (b) the order dtd. 15/3/2019 passed by the High Court in Review Petition No. 109/2019 arising out of aforesaid appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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